Case Index

Title
Date
ALAGAMMAI Vs. SOCKALINGAM
December 3, 2010
NAGARAJAN Vs. SELVAM
March 4, 2010
SORNALATHA Vs. RAMADHAS
February 26, 2010
V DEIVANAYAGAM Vs. K SARAVANAN
December 3, 2010
A Vs. B
November 9, 2010
A A GANGA Vs. A R USHA
April 20, 2010
A A SUBBA RAJA Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU
February 10, 2010
A ABDUL HAMEED Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
April 20, 2010
A ABDUL KALAM AZAD Vs. DIRECTOR OF RURAL DEVELOPMENT PANAGAL BUILDING SAIDAPET
July 12, 2010
A ABINASH Vs. COMMISSIONER OF TECHNICAL EDUCATION
August 18, 2010
A ALAGUSUNDARAM MEMORIAL MIDDLE SCHOOL Vs. STATE OF TAMIL NADU
February 26, 2010
A AMBIKA Vs. SECRETARY TNPCEE TAMIL NADU PROFESSIONAL COURSE ENTRANCE EXAMINATION
December 23, 2010
A ANBUKKARASU Vs. K SANTHANAM
September 22, 2010
A ANNADURAI Vs. STATE
April 16, 2010
A ANNADURAI PRAKASAM Vs. SUPERINTENDENT OF POLICE COIMBATORE DISTRICT
April 21, 2010
A ARIVU SELVAM Vs. DISTRICT MANAGER THE TAMIL NADU STATE MARKETING CORPORATION LTD
April 19, 2010
A ARUL RAJASEKAR Vs. TAMIL NADU ELECTRICITY BOARD
November 26, 2010
A ARUNACHALAM Vs. STATE OF TAMIL NADU
July 15, 2010
A ASHRAF ALI Vs. CHIEF ENGINEER GENERAL HIGHWAYS DEPARTMENT CHENNAI
September 22, 2010
A AYISHA BIVI Vs. KARAIKUDI MUNICIPALITY, REPTD BY ITS COMMISSIONER
September 30, 2010
A B RAGHUPATHY Vs. AMSA GOWRI
November 2, 2010
A B SATHISH KUMAR Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD DPI COMPOUND
February 26, 2010
A BAKRUDEEN ALI AHAMED Vs. INSPECTOR GENERAL OF POLICE
August 3, 2010
A BAKTHAVATCHALAM Vs. STATE OF TAMIL NADU
February 5, 2010
A BALAMURUGAN Vs. INSPECTOR OF POLICE
October 6, 2010
A BALASUBRAMANIAM Vs. EXECUTIVE ENGINEER DISTRIBUTION TAMIL NADU ELECTRICITY BOARD
February 16, 2010
A BALASUBRAMANIAM Vs. DISTRICT REVENUE OFFICER COIMBATORE
December 22, 2010
A BALU ALIAS JOTHI BALU Vs. INSPECTOR OF POLICE LAWSPET POLICE STATION PONDICHERRY
April 6, 2010
A BEER MOHAMMED Vs. STATE
July 7, 2010
A BELTHAZAR Vs. S NEELA, CHAIRMAN, CHILD WELFARE COMMITTEE AND PANDIAMMAL, AUTHORISED OFFICER, CHILD CARE CENTRE, GANDHIGRAM UNIVERSITY
November 18, 2010
A BHAGAVATHI AMMAL Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT CHENNAI
March 25, 2010
A BHOOPALAN Vs. STATE OF TAMIL NADU
October 22, 2010
A BOOPAL Vs. BRANCH MANAGER
December 1, 2010
A C BAKTHAN Vs. ROSI AMMAL
January 12, 2010
A C MUTHIAH Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
March 24, 2010
A C S MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
July 14, 2010
A CHANDRAN Vs. DEAN RAJAJI GOVERNMENT HOSPITAL
February 22, 2010
A CHANDRAN Vs. PERIYAMMAL
December 7, 2010
A CHANDRAN, SECRETARY, KALAIMAGAL RECREATION CLUB Vs. SUPERINTENDENT OF POLICE AND ORS
November 9, 2010
A CHIDHAMBARAM Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT
April 23, 2010
A CHINNIAH Vs. REVENUE DIVISIONAL OFFICER UDAYARPALAYAM
October 5, 2010
A DAVID RAJA AMIRTHAM Vs. DISTRICT COLLECTOR AND TIRUCHIRAPPALLI CONSUMERS CO-OPERATIVE WHOLESALE STORES LTD
December 15, 2010
A DEIVANAYAGI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
February 12, 2010
A DEVANEEDHI Vs. N CHANDRAN
March 12, 2010
A DHARMARAJ Vs. DISTRICT COLLECTOR PUDUKOTTAI DISTRICT
November 3, 2010
A DURVASALU NAIDU Vs. STATE
December 14, 2010
A E CHELLIAH EDUCATIONAL TRUST Vs. STATE OF TAMIL NADU
July 5, 2010
A EBRAHIM Vs. UNION OF INDIA
April 30, 2010
A EDWARD DHANARAJ Vs. GOVERNMENT OF TAMIL NADU AND ORS
December 15, 2010
A ESWARAMOORTHY Vs. FOOD INSPECTOR
August 10, 2010
A EZHUMALAI Vs. STATE OF TAMIL NADU
October 26, 2010
A FYZ MOHAMED Vs. CHIEF EXECUTIVE OFFICER, I/C, TAMIL NADU WAKF BOARD
October 29, 2010
A G SYED MOHIDEEN Vs. JAYARAM EDUCATIONAL TRUST
November 3, 2010
A GANESAN Vs. REGISTRAR TAMIL NADU STATE HUMAN RIGHTS COMMISSION
December 20, 2010
A GANESAN Vs. TRANSPORT COMMISSIONER
June 17, 2010
A GANESAN Vs. N PUSHPAVALLI
April 9, 2010
A GEORGE BENJAMIN Vs. GOVERNMENT OF TAMIL NADU
March 9, 2010
A GNANAMBAL Vs. C PERIYASAMY
September 2, 2010
A GNANMANI Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT
January 18, 2010
A GOPALAKRISHNAN Vs. R SELVARAJ
November 2, 2010
A GOVINDA RAO Vs. C VENKATASWAMY
July 23, 2010
A GOVINDARAJ Vs. STATE OF TAMIL NADU
March 23, 2010
A HELPSIBAH GANASEKARI Vs. COMMISSIONER OF SOCIAL DEFENCE
March 17, 2010
A I R AND D D TECHNICAL EMPLOYEES ASSOCIATION Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
November 24, 2010
A IBRAHIM SHA Vs. STATE
July 12, 2010
A INDIRANI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
February 24, 2010
A IQBAL AHAMED Vs. J TAJMUL HUSSAIN
July 28, 2010
A ISSAC Vs. ABDUL AZIZ
August 4, 2010
A J HAJA MOHIDEEN Vs. S K ABDUL RAHAMAN
April 1, 2010
A J K FERNANDEZ Vs. SECRETARY FINANCE RESERVE BANK OF INDIA
December 2, 2010
A J S PAUL Vs. MANAGING DIRECTOR ANGLO FRENCH TEXTILES
October 20, 2010
A JAYAKUMAR Vs. PRINCIPAL SECRETARY TOURISM AND CULTURE DEPARTMENT
January 12, 2010
A JEEVARATHINAMMAL Vs. GOVERNMENT OF TAMIL NADU
September 30, 2010
A JERMAIN Vs. COMMISSIONER MADURAI CORPORATION
October 21, 2010
A JOHN SEBASTIN ROYAPPAN Vs. GOVERNMENT OF TAMIL NADU
June 15, 2010
A JOSEPH AMALRAJ Vs. DIRECTOR OF SCHOOL EDUCATION
February 22, 2010
A JOTHIBAI Vs. GOVERNMENT OF TAMIL NADU
July 14, 2010
A K AZEEMA KHATOON Vs. COMMISSIONER AMBATTUR MUNICIPALITY
February 10, 2010
A K BALAJI Vs. GOVERNMENT OF INDIA REP BY SECRETARY TO GOVT LAW DEPARTMENT AND ORS
March 18, 2010
A K C T CIDAMBARAM COTTON MILLS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
February 10, 2010
A K C T CIDAMBARAM COTTON MILLS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 12, 2010
A K KANDASWAMY Vs. UPASANA FINANCE LTD
February 22, 2010
A K MOHANASUNDARAM Vs. T R GOPALAKRISHNAN
October 27, 2010
A K NARAYANAN Vs. A K PURUSHOTHAMA CHETTIAR
August 6, 2010
A K PERUMAL AGENCIES Vs. CHIEF DIVISIONAL RETAIL SALES MANAGER INDIAN OIL CORPORATION LTD
February 25, 2010
A K RAMASAMY Vs. STATE OF TAMIL NADU
June 23, 2010
A K SAXENA Vs. A SELVARATHINAM
April 21, 2010
A K V NITHYANANDAN Vs. R LUCAS
August 18, 2010
A K VISWANATHAN Vs. STATE OF TAMIL NADU
July 12, 2010
A KALAISELVAN Vs. UNION OF INDIA
January 4, 2010
A KALIAPERUMAL Vs. ARJUNAN
March 25, 2010
A KAMALAKANNAN Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD ANNA SALAI CHENNAI
March 9, 2010
A KANAGARAJ Vs. S RAMAKRISHNAN
October 19, 2010
A KANNIAPPAN Vs. DIRECTOR OF FISHERIES TEYNAMPET
August 20, 2010
A KARTHIKEYAN Vs. R SWAMINATHAN
November 1, 2010
A KASIM Vs. GURDEO KAUR
August 2, 2010
A KATHIJA BANU Vs. TAHSILDAR THIRUMANGALAM TALUK
September 16, 2010
A KAVITHA DEVI Vs. SURESH VICTOR AMALRAJ
April 16, 2010
A KESAVAN Vs. GOVERNMENT OF TAMIL NADU
January 6, 2010
A KIRUBAKARAN Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD
September 22, 2010
A KIRUBAKARAN Vs. MANAGING DIRECTOR AND EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER, TAMIL NADU HOUSING BOARD
September 22, 2010
A KRISHNA REDDY Vs. P V R S MANI KUMAR
March 9, 2010
A KRISHNAMURTHY Vs. COMMISSIONER PALLAVARAM MUNICIPALITY
October 25, 2010
A KRISHNAN Vs. K SANKARIAMMAL AND ORS
August 20, 2010
A KUMAR Vs. DISTRICT COLLECTOR KANCHEEPURAM KANCHEEPURAM DISTRICT
March 2, 2010
A KUMARAN Vs. SRIRAM CHITS TAMIL NADU PRIVATE LIMITED
August 11, 2010
A KUPPAN Vs. STATE OF TAMIL NADU BY THE INSPECTOR OF POLICE
August 18, 2010
A KUPPUSAMY Vs. S SHANKAR VADIVEL
August 23, 2010
A LAZAR Vs. M K AZHAGIRI
September 1, 2010
A LAZAR Vs. M K AZHAGIRI
September 6, 2010
A LOGANATHAN Vs. STATE BY INSPECTOR OF POLICE
August 25, 2010
A LOGANATHAN Vs. K ARUMUGAM
March 12, 2010
A M CHINNARAJAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
August 19, 2010
A M MOHAN Vs. STATE
July 29, 2010
A M MOHAN Vs. DIRECTOR GENERAL OF POLICE GOVT OF TAMIL NADU CHEPAUK
December 8, 2010
A MAHABOOB BATCHA Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI
February 23, 2010
A MAJEED Vs. DISTRICT REVENUE OFFICER COIMBATORE
December 8, 2010
A MANI Vs. SALES OFFICER REGISTRAR OF THE DISTRICT HOUSING
April 29, 2010
A MANI Vs. DISTRICT COLLECTOR DISTRICT
January 21, 2010
A MARIA CHARLES PETITIONER IN BOTH THE PETITIONS Vs. M/S HOTEL K K RESIDENCY
August 12, 2010
A MARTIN LOUSIS Vs. STATE OF TAMIL NADU
November 9, 2010
A MATHURAM Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION AND ORS
October 5, 2010
A MAYANDI Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT AND COMMISSIONER, TIRUNELVELI MUNICIPAL CORPORATION
October 20, 2010
A MOHAMED FAROOK Vs. MOHAMED ISMAIL
January 7, 2010
A MOHAMED GOUSE Vs. A S SHANMUGAM
February 18, 2010
A MOHAMED ILIYAS Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION EZHILAGAM
February 12, 2010
A MOHAMED SHAKIR Vs. COMMISSIONER OF POLICE
September 14, 2010
A MOHAMED THAHEER Vs. STATE
February 16, 2010
A MOHAN KUMAR Vs. PRESIDING OFFICER
March 4, 2010
A MOHAN, S/O AYYAVU Vs. COMMISSIONER, MUNICIPAL ADMINISTRATION, EZHILAGAM, CHENNAI AND ORS
December 15, 2010
A MOHIDEEN KHAN Vs. DISTRICT COLLECTOR NAGAPATNAM
December 9, 2010
A MUBARAK Vs. STATE OF TAMILNADU
February 26, 2010
A MUNUSAMY Vs. JOINT COMMISSIONER HR AND CE ADMN DEPT
July 7, 2010
A MURUGAIYYAN Vs. DIRECTOR OF CO OPERATIVE AUDIT
January 21, 2010
A MURUGAN Vs. SECRETARY DEPARTMENT OF HOME
July 8, 2010
A MURUGESAN Vs. INDIAN OIL CORPORATION
January 18, 2010
A MUTHUSAMY Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT DEPARTMENT
February 23, 2010
A N DYANESWARAN Vs. A V S SHEVARAJ
September 12, 2010
A N KUPPARAM Vs. DISTRICT REVENUE OFFICER STAMPS OFFICE OF THE COLLECTORATE RAJAJI SALAI
March 5, 2010
A N MANICKAM Vs. STATE
February 9, 2010
A N MEHTA Vs. K THOMAS
September 21, 2010
A N RAMALINGAM, S/O APPASAMY NAIDU, POWER AGENT SATHIYABAMA, W/O RAMALINGAM Vs. UNION OF INDIA (UOI) AND CONSULATE GENERAL OF INDIA
November 9, 2010
A NAGARATHINAM Vs. COMMISSIONER CORPORATION OF MADURAI
March 2, 2010
A NARAYANAN Vs. REVENUE DIVISIONAL OFFICER; INSPECTOR OF POLICE AND A RAMASAMY
October 28, 2010
A NATARAJAN Vs. CHITRA MILLS
July 7, 2010
A NAZEEM Vs. DIRECTOR FOR REHABILITATION OF THE DISABLED MYLAPORE
March 4, 2010
A NEDUNCHELIYAN Vs. JOINT COMMISSIONER COMMERCIAL TAXES
August 25, 2010
A NISHA Vs. STATE OF TAMIL NADU
April 6, 2010
A OM EZHILAN Vs. DISTRICT COLLECTOR SINGARAVELAR MAALIGAI
December 9, 2010
A P ABDUL RASHEED Vs. HOTEL K K RESIDENCY
August 12, 2010
A P AROCKIAM Vs. DIRECTOR OF MOST BACKWARD CLASSES AND DONOTIFIED COMMUNITIES CHEPAUK CHENNAI
December 14, 2010
A P ELAMVALUTHI Vs. MANAGING DIRECTOR THE TAMILNADU STATE TRANSPORT CORPORATION COIMBATORE LTD
February 12, 2010
A P JAYALAKSHMI Vs. GOVERNMENT OF TAMIL NADU
April 15, 2010
A P KASILINGAM Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
June 11, 2010
A P KRISHNAVENIAMMAL Vs. PAPPAIAH REDDY
November 23, 2010
A P MILLS MUTHANDIPALAYAM PIRVU Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 11, 2010
A P MUNUSAMY NADAR Vs. S V RUBAN INBARAJ
April 26, 2010
A PADMANABHAN Vs. JOINT COMMISSIONER OF LABOUR CHENNAI
March 30, 2010
A PALANI ALIAS RAJU Vs. G B JAYAGOPI
June 11, 2010
A PALANISAMY Vs. THASILDHAR NAMAKKAL TALUK NAMAKKAL DISTRICT
December 7, 2010
A PALRAJ Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
July 15, 2010
A PANDI Vs. DISTRICT REVENUE OFFICER SIVAGANGAI
November 1, 2010
A PAULRAJ DECEASED Vs. DISTRICT COLLECTOR TUTICORIN
August 23, 2010
A PERIYASAMY Vs. P ESWARAN
March 15, 2010
A PRABHU Vs. SUPERINTENDENT OF POLICE
February 11, 2010
A PRAMMAN Vs. DISTRICT COLLECTOR; DISTRICT MANAGER TASMAC AND SP VARADARAJAN
April 20, 2010
A PUGALENTHY Vs. SECRETARY TO GOVT
June 8, 2010
A R A KHUDDUS CHIPPI BEEDI COMPANY Vs. UNION OF INDIA
November 9, 2010
A R ABDUL THURAB Vs. TAMIL NADU WAKF BOARD
March 22, 2010
A R BACHAWAT TRADING P LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
December 16, 2010
A R K ENTERPRISES PRIVATE LIMITED Vs. STATE OF TAMIL NADU
February 3, 2010
A R RAMESH Vs. DIRECTOR GENERAL OF POLICE
September 29, 2010
A R S METALS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 12, 2010
A R SAFIULLAH Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD
April 30, 2010
A R SHRIDHARAN Vs. STATE BY INSPECTOR OF POLICE
August 30, 2010
A RAJARATHINAM Vs. HOME SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF TAMIL NADU AND ORS
November 9, 2010
A RAJENDRAN Vs. CHAIRMAN
March 12, 2010
A RAJENDRAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES DINDIGUL
January 19, 2010
A RAMA MOORTHY Vs. STATE OF TAMIL NADU
January 19, 2010
A RAMACHANDRAN Vs. DIRECTOR OF AGRICULTURE CHEPAUK
February 5, 2010
A RAMACHANDRAN Vs. MANJULA ALIAS JAYANTHI
April 15, 2010
A RAMADAS RAO Vs. J P BUILDERS
February 23, 2010
A RAMADOSS Vs. DISTRICT COLLECTOR
January 28, 2010
A RAMAKRISHNAN Vs. GOVT OF TAMIL NADU
July 12, 2010
A RAMASAMY Vs. MANAGEMENT ALAGAPPA SPINNING MILLS PRIVATE LIMITED
October 4, 2010
A RAMESH Vs. P KALYANI
June 8, 2010
A RAMYA Vs. B ARUNKUMAR
March 4, 2010
A RANGAMANNAR Vs. GOVERNMENT OF TAMIL NADU
August 27, 2010
A RANI Vs. PAZHVERKADU VENKATASAMY GRAMANI TRUST
August 3, 2010
A RAVI Vs. CHAIRMAN
July 19, 2010
A RAVINDRAN Vs. STATE
January 27, 2010
A RUBY W/O AYYACHAMY Vs. THE STATE BY ITS INSPECTOR OF POLICE
July 22, 2010
A S DHARMARAJ Vs. STATE
October 25, 2010
A S DURAISAMY Vs. DISTRICT COLLECTOR NAMAKKAL DISTRICT
October 23, 2010
A S GANDHI Vs. SECRETARY TO THE GOVERNMENT OF TAMILNADU DEPARTMENT OF EDUCATION CHENNAI
March 19, 2010
A S GANDHI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER NAGAPATTINAM
March 19, 2010
A S K SIVAKUMAR Vs. D RAJESH JAIN
April 27, 2010
A S MEGANATHAN Vs. REVENUE DIVISIONAL OFFICER NAMAKKAL
December 15, 2010
A S S MILLS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
February 25, 2010
A S VENKATESWARAN Vs. CHAIRMAN AND MANAGING DIRECTOR TAMILNADU SMALL INDUSTRIES DEVELOPMENT CORPORATION
February 25, 2010
A S VILLAVAN KOTHAI Vs. INSPECTOR GENERAL OF REGISTRATION OFFICE OF THE INSPECTOR GENERAL OF REGISTRATION
April 20, 2010
A SAIT SAHUL HAMEED Vs. THIRUVALLUVAR UNIVERSITY FORT CAMPUS
November 2, 2010
A SAJITHA BEGUM Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
February 2, 2010
A SAKILA BANU Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
September 20, 2010
A SARAVANAN Vs. NALLLAIYA ASARI
July 12, 2010
A SARAVANAN Vs. SECRETARY TO GOVERNMENT AND ORS
October 28, 2010
A SARAVANAN Vs. DISTRICT COLLECTOR AND ORS
November 22, 2010
A SARGUNARAJ Vs. JOINT DIRECTOR (HIGHER SECONDARY), DIRECTORATE OF SCHOOL EDUCATION; CHIEF EDUCATIONAL OFFICER; DISTRICT EDUCATIONAL OFFICER; HEADMASTER, GOVERNMENT HIGHER SECONDARY SCHOOL
October 27, 2010
A SATHEESH KUMAR Vs. DURGA DEVI AND MINOR MAHESWARI
October 19, 2010
A SAVARIAR Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION CHENNAI
February 4, 2010
A SEBASTIAN Vs. A ANTONY
July 6, 2010
A SEENIVASAN Vs. DISTRICT EDUCATIONAL OFFICER KRISHNAGIRI DISTRICT
March 2, 2010
A SEKAR Vs. REGIONAL TRANSPORT OFFICER TIRUPPUR
September 16, 2010
A SELVARAJ Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU HANDLOOMS HANDICRAFTS TEXTILES
December 7, 2010
A SENTHIL KUMAR Vs. ASSISTANT COMMISSIONER CT
December 22, 2010
A SERANTHIYA PILLAI Vs. STATE OF TAMIL NADU
April 23, 2010
A SHAKILA BAI Vs. CHIEF REVENUE
July 9, 2010
A SHANJAHAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
April 19, 2010
A SHANKAR Vs. STATE
December 13, 2010
A SHANMUGAM Vs. STATE OF TAMILNADU
July 13, 2010
A SHEIK MOHAMED Vs. DISTRICT COLLECTOR
September 30, 2010
A SIVA Vs. SECRETARY TO GOVERNMENT
October 22, 2010
A SIVAGNANA PANDIAN Vs. M RAVICHANDRAN
December 23, 2010
A SIVAKUMAR Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM LIMITED
June 28, 2010
A SIVAKUMAR Vs. TEACHERS RECRUITMENT BOARD
April 8, 2010
A SOLAIYAN Vs. W S JAGANNATH BABU
July 30, 2010
A SRINIVASULU; R THIAGARAJAN; K CHANDRASEKARAN; N RAGHUNATH Vs. STATE
September 17, 2010
A SUBRAMANIAM Vs. UNION OF INDIA
January 27, 2010
A SUNDARAM Vs. NATIONAL HUMAN RIGHTS COMMISSION
January 5, 2010
A SUNDARAM Vs. STATE OF TAMILNADU
June 29, 2010
A SUNITHA Vs. STATE OF TAMIL NADU
August 13, 2010
A SURESH KUMAR Vs. DISTRICT COLLECTOR TIRUPUR
August 26, 2010
A T GANAPATHI Vs. COLLECTOR CUDDALORE DISTRICT
August 12, 2010
A TAMIL SELVI Vs. STATE
June 8, 2010
A THANGAIYAN Vs. GOVERNMENT OF TAMIL NADU
November 23, 2010
A THANGASAMY Vs. KUMAR
November 30, 2010
A THIRUMALAI Vs. B ANANDAN
June 8, 2010
A THIRUMALAI DEVA DOSS Vs. SUPERINTENDENT OF POLICE, DEPUTY SUPERINTENDENT OF POLICE AND INSPECTOR OF POLICE
October 18, 2010
A THIYAGARAJAN Vs. DISTRICT SUPERINTENDENT OF POLICE
April 13, 2010
A V ANBU CHEZHIAN Vs. P AMBIKADASS
June 24, 2010
A V K VELAYUDHA RAJA Vs. TAMIL NADU ELECTRICITY BOARD
December 14, 2010
A V KANAKATHRI Vs. SECRETARY TO GOVERNMENT
January 27, 2010
A V RAJENDRAN Vs. S RAMARAJ
January 20, 2010
A V RAMADOSS Vs. DISTRICT REGISTRAR OF SOCIETIES, PRESIDENT, AYIRA VAISYA SABAI, P JAYARAMAN CHETTIAR, HEREDITARY AMBALAM/CHIEF ELECTION OFFICER, MEENAKSHI SUNDARESWARAR AND MUTHALAMMAN KOIL DEVASTHAN AND E VEERARAJ, HEAD MASTER/ELECTION OFFICER, AYIRA VAISYA HIGHER SECON
September 28, 2010
A V SIVAKUMAR Vs. A SHANMUGAM
March 1, 2010
A VARATHARAJAN Vs. DIRECTOR GENERAL OF POLICE
July 1, 2010
A VASUDEVAN Vs. SUBBAIA GOUNDER
March 29, 2010
A VEERAIYA PERUMAL Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES
August 23, 2010
A VELAYUTHAM Vs. SECRETARY GOVERNMENT OF INDIA MINISTRY OF LABOUR AND EMPLOYMENT SHRAM AUT ROZGAR
January 19, 2010
A VELUSAMY Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT
April 6, 2010
A VENKATESAN Vs. EX OFFICIO SECRETARY TO GOVERNMENT
April 27, 2010
A VENKATESH Vs. REGISTRAR HIGH COURT OF JUDICATURE AT MADRAS
January 6, 2010
A VICTOR Vs. BHARAT HEAVY ELECTRICAL LIMITED; EXECUTIVE DIRECTOR, BHARAT HEAVY ELECTRICALS LIMITED, GENERAL MANAGER, HUMAN RESOURCES, BHARAT HEAVY ELECTRICALS LIMITED AND SPL OFFICER
October 5, 2010
A VIJAY Vs. STATE
October 19, 2010
A VIJAY AUGUSTINE Vs. SUB INSPECTOR OF POLICE
March 17, 2010
A VIJAYAKA Vs. COMMISSIONER OF INCOME TAX CENTRAL
January 28, 2010
A VIJAYALAKSHMI Vs. STATE OF TAMILNADU
January 28, 2010
A VIJAYAMOORTHY Vs. DIRECTOR OF PRISONS PRISON DEPARTMENT
November 1, 2010
A VIJAYAN Vs. CHIEF AREA MANAGER
July 20, 2010
A VINCENT Vs. SUPERINTENDENT OF POLICE
December 7, 2010
A VINOTH KUMAR Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD AND ORS
November 3, 2010
A VINS ANTO, CHAIRMAN, PROJECT COMMITTEE, KODYAR BASIN IRRIGATION SYSTEM, WATER RESOURCES DEPARTMENT, PUBLIC WORKS DEPARTMENT Vs. P BALASUBRAMONIAM, COMPETENT AUTHORITY, SUPERINTENDING ENGINEER, WATER RESOURCES DEPARTMENT, PUBLIC WORKS DEPARTMENT
November 11, 2010
A VISALAKSHI Vs. STATE OF TAMIL NADU
September 2, 2010
A VISWANATHAN Vs. DISTRICT COLLECTOR COLLECTORATE OFFICE
September 23, 2010
A VISWANATHAN Vs. STATE OF TAMILNADU
January 19, 2010
A. HABEEBUR RALIMAN SONS Vs. RAJENDER TRADING AS RAJENDAR AND SONS
April 16, 2010
A. SELVAM ALIAS SELVARAJ Vs. STATE REP BY THE INSPECTOR OF POLICE KOMBAI POLICE STATION
September 24, 2010
A. SUBRAMANIAM Vs. SHABBIR ENTERPRISES
February 10, 2010
A. SUBRAMANIAN, MANAGING TRUSTEE OF MERIT EDUCATIONAL CHARITABLE TRUST Vs. THE EXECUTIVE OFFICER, III GRADE MUNICIPALITY, AMBASAMUDRAM, TIRUNELVELI DISTRICT
April 20, 2010
AATHIVELU Vs. STATE
July 29, 2010
ABAQUS ENGINEERING (I) LTD. Vs. ADDITIONAL COMMISSIONER
January 18, 2010
ABBAS Vs. STATE
August 3, 2010
ABBAS Vs. STATE
February 5, 2010
ABBI TEXTILES (P) LTD GENERAL MANAGER R RAMASUBRAMAIAN Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION; CHAIRMAN, TAMIL NADU ELECTRICITY BOARD AND ACCOUNTS OFFICER (REVENUE), DINDIGUL ELECTRICITY DISTRIBUTION CIRCLE, TAMIL NADU ELECTRICITY BOARD
November 26, 2010
ABDUL AJEES Vs. COMMISSIONER OF POLICE C O P OFFICE
November 23, 2010
ABDUL KALAM PROPRIETOR BABU TRADING COMPANY Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION EZHILAGAM
January 29, 2010
ABDUL RAHIM Vs. ASHARAD SYED BADESHA
July 30, 2010
ABDUL RAHIMAN Vs. ADDITIONAL DISTRICT MAGISTRATE AND REVENUE OFFICER VELLORE
December 20, 2010
ABDUL RAHMAN Vs. SUPERINTENDING ENGINEER
June 24, 2010
ABDUL RAHMAN Vs. STATE OF TAMILNADU
September 3, 2010
ABHISHEK S JAIN Vs. CHIEF CONTROLLING REVENUE AUTHORITY
October 28, 2010
ABIQ PLASTICS PVT LTD Vs. APPELLATE AUTHORITY
July 22, 2010
ABIRAMI AGENCIES Vs. COMMERCIAL TAX OFFICER FAC
February 12, 2010
ABIRAMI HOUSING PVT LTD Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWAGE BOARD
January 19, 2010
ABRAR AHMED Vs. STATE REPRESENTED
April 8, 2010
ABSAL SAHEB Vs. N GAJENDRAN
October 7, 2010
ACCESS INTERNATIONAL Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL MAIN BENCH
January 21, 2010
ACE HOUSING PROJECTS Vs. STATE
October 25, 2010
ADAIKALAM Vs. K RAJU
August 27, 2010
ADDL BLOCK DEVELOPMENT OFFICER VILLUPURAM DISTRICT Vs. AALIAPPAN
February 17, 2010
ADHAVAN PROCESSORS PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND RECOVERY OFFICER
January 6, 2010
ADHIKESAVA GOUNDER Vs. MUNUSAMI GOUNDER
July 7, 2010
ADI SANKARA SPINNING MILLS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 30, 2010
ADIVARAM CHOULTRY THIRKAZHKUNDRAM RERESENTED Vs. KUMARESAN
February 18, 2010
ADLIN MARIA (MINOR) Vs. ACCOUNTANT GENERAL, ASSISTANT ACCOUNTS OFFICER, (ACCOUNTS AND ENTITLEMENTS) AND SUB-TREASURY OFFICER
September 14, 2010
ADMINISTRATIVE OFFICER T M S S MLIBRARY AND RESEARCH CENTRE Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
November 24, 2010
ADMINISTRATOR GENERAL OF TAMIL NADU CITY CIVIL COURT BUILDING CHENNAI Vs. H RAMU
October 6, 2010
ADMINISTRATOR NADIPISSAI PULAVAR K R RAMASAMY OPERATIVE SUGAR MILLS LIMITED Vs. PRINCIPAL DISTRICT JUDGE NAGAPATTINAM
January 22, 2010
AERO TRAVEL SERVICES AND PARTNERSHIP FIR Vs. PROTECTOR GENERAL OF EMIGRANTS REGISTERING AUTHORITY MINISTRY OF OVERSEAS INDIAN AFFAIRS OFFICE OF PROTECTOR GENERAL OF EMIGRANTS
February 15, 2010
AEROCHEM ELECTRONICS Vs. COMMERCIAL TAX OFFICER, LUZ ASSESSMENT CIRCLE, CHENNAI AND ANOTHER
January 7, 2010
AHALE SUNNATHWAL JAMATH JOGI MADAM MAJID AND DURGA GUDIYATTAM Vs. HAJI SYED IRFAN HUSSAIN SAHIB
June 23, 2010
AHMED SHERIFF Vs. COMMISSIONER AND THE SPECIAL COMMISSIONER FOR LAND AND ADMINISTRATION
December 13, 2010
AIR CANADA Vs. ARPEE GARMENTS
July 2, 2010
AIRPORT AUTHORITY OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
April 26, 2010
AJEEMA Vs. DEBENDRANATH SARANGI
July 5, 2010
AKILAN Vs. STATE
June 14, 2010
AKILANDESHWARI MILLS PANJALAI ANNA THOZHILALAR SANGAM Vs. MANAGEMENT OF SREE AKILANDESHWARI MILLS PVT LTD
March 3, 2010
AKS ALLOYS PRIVATE LIMITED Vs. UNION OF INDIA MINISTRY OF POWER SHRAM SHAKTI BHAVAN NEW DELHI
September 15, 2010
AKSHAYA TEXTILES LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
February 5, 2010
AKSOL CHEMICALS PRIVATE LIMITED Vs. TAMILNADU ELECTRICITY BOARD
December 8, 2010
ALACRITY HOUSING LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 20, 2010
ALAGAPPA CEMENTS PVT. LTD. Vs. CEGAT
October 7, 2010
ALAGAPPA SPINNING MILLS PVT LTD Vs. EMPLOYEES STATE CORPORATION
August 25, 2010
ALAGAR Vs. SAKTHIVEL AND ORS
November 19, 2010
ALAGU SAKTHIVEL Vs. STATE
March 31, 2010
ALAMELU TEXTILES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 20, 2010
ALAMUNAGAR RESIDENTS WELFARE ASSOCIATION A SOCIETY REGISTERED UNDER THE SOCIETIES REGISTRATION ACT Vs. STATE OF TAMIL NADU
January 4, 2010
ALANDUR MUNICIPAL CORPORATION Vs. IVRCL INFRACTURES & PROJECTS LTD
December 7, 2010
ALARMELU MANGAI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
April 27, 2010
ALERT SECURITY SERVICES Vs. GENERAL MANAGER BHARAT SANCHAR NIGAM LIMITED
October 28, 2010
ALKRAFT THERMOTECHNOLOGIES P LTD Vs. CHAIRMAN
May 20, 2010
ALL INDIA POSTAL EMPLOYEES UNION Vs. CHIEF POST MASTER GENERAL
October 4, 2010
ALL INDIA SCHEDULE CASTES SCHEDULED TRIBES AND BUDDHISTS L I C EMPLOYEESÏ¿½ WELFARE ASSOCIATION Vs. UNION OF INDIA
July 16, 2010
ALL INDIA SCHEDULED CASTES SCHEDULED TRIBES AND BUDDHISTS L I C EMPLOYEES Vs. UNION OF INDIA
July 28, 2010
ALL INDIA SKIN AND HIDE TANNERS AND MERCHANTS ASSOCIATION Vs. LOSS OF ECOLOGY PREVENTION AND PAYMENT OF COMPENSATION AUTHORITY
February 8, 2010
ALL INDIA TRADE UNION CONGRESS Vs. NEYVELI LIGNITE CORPORATION LTD
January 12, 2010
ALL MEDIA JOURNALISTS ASSOCIATION Vs. CHIEF ELECTION COMMISSIONER
October 21, 2010
ALLWYN BUILDERS ENGINEERING CONTRACTORS Vs. UNION OF INDIA
September 30, 2010
ALMIGHTY MATRICULATION SCHOOL Vs. D AYYAPPAN; VALLIAMMAL; NATIONAL INSURANCE COMPANY LIMITED
January 18, 2010
ALOYS WOBBEN Vs. ENERCON INDIA LIMITED
September 8, 2010
ALPHONES FLORA Vs. CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION
March 10, 2010
ALPHONSA THEODORE Vs. UNION OF INDIA
July 5, 2010
AMALORPAVAM Vs. INDIAN OIL CORPORATION LIMITED
August 2, 2010
AMARESAN Vs. S NAGAPPAN
July 26, 2010
AMBASAMUDRAM AGRICULTURE PRODUERS CO OPERATIVE MARKETING SOCIETY LIMITED Vs. ASSISTANT COMMISSIONER OF LABOUR
June 8, 2010
AMBATTUR CLOTHING LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
May 20, 2010
AMBEDKAR AUDIT EMPLOYEES WELFARE ASSOCIATION Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
February 16, 2010
AMBIKA Vs. STATE OF TAMIL NADU
June 7, 2010
AMBUR COOPERATIVE SUGAR MILLS LTD. Vs. COMMERCIAL TAX OFFICER, AMBUR AND OTHERS
August 12, 2010
AMEENA BEEVI Vs. M PERUMAL
November 30, 2010
AMEENA BEEVI Vs. DISTRICT COLLECTOR CUDDALORE DISTRICT CUDDALORE
February 1, 2010
AMEERJAN Vs. SPECIAL TAHSILDAR ADI DRAVIDA WELFARE
April 29, 2010
AMERICORP BUSINESS SERVICES PRIVATE LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 29, 2010
AMEX ALLOYS PRIVATE LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
February 26, 2010
AMIRTHAM Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD NANDANAM
July 27, 2010
AMIRTHAM Vs. STATE
January 21, 2010
AMIRTHAMMAL Vs. CHOTU RAM
June 16, 2010
AMMAMUTHU AMMAL Vs. DEVARAJ
December 21, 2010
AMMAN STEEL AND ALLIED INDUSTRIES Vs. APPELLATE DEPUTY COMMISSIONER AND ASSISTANT COMMISSIONER (COMMERCIAL TAXES) (FAC)
November 16, 2010
AMMU Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT
April 1, 2010
AMPA HOUSING DEVELOPMENT P LTD Vs. COMMISSIONER CORPORATION OF CHENNAI
December 15, 2010
AMRITHAA Vs. V KRISHNA KUMAR
August 12, 2010
AMSARAJAN Vs. STATE
July 12, 2010
AMUDHA Vs. SURESH KUMAR
March 9, 2010
AMUDHAVALLI Vs. MAGESH
February 15, 2010
AMUTHA Vs. DEPUTY COMMISSIONER OF LABOUR
March 8, 2010
AMUTHA Vs. M MUTHUSWAMY
April 1, 2010
ANAITHU KAIKARI VIYABARIGAL NALASANGAM Vs. COMMISSIONER MADURAI CORPORATION
October 4, 2010
ANAND Vs. STATE
October 6, 2010
ANAND BABU, S/O P KARUNANITHI Vs. STATE
June 23, 2010
ANANDAN ALIAS DUGLAS DEVANANDHA Vs. STATE Y INSPECTOR OF POLICE
December 8, 2010
ANANDHI Vs. THE COMMISSIONER OF POLICE, COMMISSIONER OFFICE
April 9, 2010
ANBU ALIAS SIVALINGAM Vs. STATE BY INSPECTOR OF POLICE
December 21, 2010
ANBUKARASI Vs. STATE
July 29, 2010
ANDALAMMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT
April 8, 2010
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K CHINNAMMAL
February 3, 2010
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. NANDHAKUMAR
September 23, 2010
ANF DEENSHA Vs. SECRETARY HIGHWAYS DEPARTMENT CHENNAI
March 26, 2010
ANGALESWARI AND ORS Vs. ASSISTANT DIRECTOR, SURVEY AND ORS
October 26, 2010
ANGAMMAL Vs. SPECIAL TAHSILDAR LA NEIGHBOURHOOD SCHEME
February 15, 2010
ANGAMUTHU Vs. SAROJA
November 16, 2010
ANGAMUTHU Vs. R RADHAKRISHNAN
January 6, 2010
ANGATHAL DECEASED Vs. POOMALAI GOUNDER
March 10, 2010
ANGELA SUNDARRAJ Vs. T JOSEPH SUNDARRAJ
November 26, 2010
ANGURAJ Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
August 19, 2010
ANGUSAMY Vs. BOOPATHI
April 6, 2010
ANJALAI Vs. SECRETARY TO GOVERNMENT
September 15, 2010
ANJALAI AMMAL MAHALINGAM ENGINEERING COLLEGE Vs. SECRETARY TO THE GOVERNMENT
July 30, 2010
ANJALAKSHMI Vs. STATE OF TAMIL NADU
August 25, 2010
ANJANEYA COTTON MILLS LTD Vs. SHEELA RANI TEXTILES LTD
October 25, 2010
ANJUMAN E HIMAYATH E ISLAM Vs. TAMIL NADU ELECTRICITY BOARD
January 6, 2010
ANNA MAKKAL NALA SANGAM Vs. SECRETARY TO GOVERNMENT
November 10, 2010
ANNAI FATHIMA CHILD WELFARE CENTRE Vs. DEPUTY COMMISSIONER OF LABOUR
June 25, 2010
ANNALAKSHMI Vs. DISTRICT REVENUE OFFICER TRICHY
June 28, 2010
ANNAM AMMAL Vs. SELVANATHAN
June 14, 2010
ANNAM RAMJI Vs. BAJAJ ENTERPRISES
November 19, 2010
ANNAMALAI Vs. CHINNAPILLAI
June 24, 2010
ANNAMALAI Vs. GOVINDAN
June 30, 2010
ANNAMALAI CHETTY Vs. CHIEF ENGINEER TAMIL NADU ELECTRICITY BOARD
January 28, 2010
ANNAMALAI PALKALAIKAZHAGA AMBEDKAR ASIRIYAR SANGAM ANNAAMSAM CHIDAMBARAM Vs. VICE-CHANCELLOR ANNAMALAI UNIVERSITY CUDDALORE DISTRICT
February 23, 2010
ANNAMMAL Vs. AMMAVASAI
October 25, 2010
ANNAPOORNA RE-ROLLING P LTD Vs. CUSTOMS EXCISE AND SERVICE TAX
October 1, 2010
ANSER BI Vs. SHERFUNISSA BEGUM SAHIBA MOSQUE WAKF
November 26, 2010
ANTHIRIYAS Vs. STATE BY INSPECTOR OF POLICE
November 23, 2010
ANTONY Vs. STATE
July 29, 2010
ANURATHA HOSPITALITIES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 12, 2010
APEEJAY SURENDRA PARK HOTELS LTD Vs. STATE OF TAMIL NADU
June 22, 2010
APPAN M PALANISAMY Vs. DRAVIDA MUNNETRA KAZHAGAM
December 15, 2010
APPANAN Vs. TAHSILDAR
September 22, 2010
APSARA THEATRE Vs. SECRETARY TO GOVERNMENT HOME CINEMA II DEPARTMENT
January 21, 2010
AR ARVINDRAJ Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
January 27, 2010
AR MUTHIAH Vs. CHAIRMAN TAMIL NADU HOUSING BOARD NANDANAM
October 4, 2010
ARABINDA MEDDA Vs. SRI V SUBBA RAO
June 8, 2010
ARAFATHUNNISA Vs. T I ZEEYAVUDEEN
December 3, 2010
ARAVINDH STEEL LIMITED Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD,; CHIEF ENGINEER, DISTRIBUTIONS OFFICE, TAMIL NADU ELECTRICITY BOARD AND THE SUPERINTENDING ENGINEER
August 17, 2010
ARCH BISHOP OF MYLAPORE/MADRAS CATHOLIC CENTRE Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 20, 2010
ARCH TECH BUILDERS Vs. TAMILNADU ELECTRICITY BOARD
January 12, 2010
ARCHANA INSTITUTE OF TECHNOLOGY Vs. STATE OF TAMIL NADU
April 16, 2010
ARCOT RANIPET ELECTRICITY WORKERS HOUSING AND WELFARE SOCIETY Vs. STATE OF TAMIL NADU
June 8, 2010
ARI FABRICS LTD Vs. G SRINIVASAN
March 12, 2010
ARIHANT FINANCE INDIA LIMITED Vs. V LAKSHMI REDDY
February 12, 2010
ARINGER ANNA PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. PRESIDING OFFICER
August 20, 2010
ARJAN MANGARAM MAHTANI Vs. DEPUTY SUPERINTENDENT OF POLICE
January 20, 2010
ARJUN RAJAGOPALAN Vs. COLLECTOR OF CHENNAI
September 21, 2010
ARJUNAN Vs. STATE OF TAMILNADU
August 2, 2010
ARJUNAN Vs. STATE
February 23, 2010
ARKAY ENERGY RAMESWARAM LTD Vs. MADURA COAST PVT LTD
January 18, 2010
AROCKYAM Vs. STATE, INSPECTOR OF POLICE
July 16, 2010
AROKIA MARY Vs. DIRECTOR OF SCHOOL EDUCATION
June 8, 2010
AROKIASAMY Vs. COLLECTOR PUDUKKOTTAI DISTRICT
November 24, 2010
ARTHANARI CLOTHING PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 22, 2010
ARUL Vs. MOHAN
September 17, 2010
ARUL CONSTRUCTIONS Vs. STATE OF TAMIL NADU
March 18, 2010
ARUL RAJ Vs. KAMARAJ HINDU PRIMARY SCHOOL KARUMBANOOR
April 8, 2010
ARUL SIGAMANI Vs. PAUL DURAI AND PERUMAL
September 8, 2010
ARULDOSS ALIAS BONDA Vs. STATE OF TAMIL NADU
August 26, 2010
ARULIN AJITHA RANI Vs. PRINCIPAL FILM AND TELEVISION INSTITUTE OF TAMIL NADU
January 21, 2010
ARULMIGHU AGASTHEESWARASAMY KOIL VELIPALAYAM Vs. A S M JAINNULABUDEEN
November 1, 2010
ARULMIGHU PATTESWARAR SWAMY THIRUKOVIL Vs. N MURALIDARAN
March 24, 2010
ARULMIGU KAPALEESWARAR TEMPLE MYLAPORE Vs. S VALAGURUSWAMY
November 23, 2010
ARULMIGU MAHA MARIAMMAN KOIL Vs. PERIYANAICKENPALAYAM PANCHAYAT
March 17, 2010
ARULMIGU MARIAMMAN TEMPLE Vs. M THANGAVEL
October 25, 2010
ARULMIGU PONNAMBALA SWAMIGAL MATT Vs. THASHILDAR CHENGALPET TALUK KANCHIPURAM DISTRICT
July 20, 2010
ARULMOZHI Vs. STATE OF TAMILNADU
October 25, 2010
ARULSELVAM Vs. REGISTRAR NATIONAL PULSES RESEARCH CENTRE
April 16, 2010
ARULSELVAM Vs. REGISTRAR, NATIONAL PULSES RESEARCH CENTRE TAMIL NADU AGRICULTURAL UNIVERSITY AND BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED
April 20, 2010
ARUMUGAM Vs. CHAIRMAN CHENGALRAYAN CO OPERATIVE SUGAR MILLS LTD
April 30, 2010
ARUMUGAM Vs. STATE OF TAMILNADU
April 21, 2010
ARUMUGAM Vs. STATE
February 26, 2010
ARUMUGAM Vs. PRESIDENT KILA SEVALPATTI PANCHAYAT BOARD
February 18, 2010
ARUMUGAM Vs. SUPERINTENDING ENGINEER KANCHEEPURAM ELECTRICITY DISTRIBUTION CIRCLE TAMILNADU ELECTRICITY BOARD
February 9, 2010
ARUMUGAM Vs. BRIDGESTONE INDIA PRIVATE LIMITED
September 13, 2010
ARUMUGAM Vs. VELLAIYAN
November 8, 2010
ARUMUGAM S/O KALYANI Vs. DISTRICT COLLECTOR, DISTRICT MAGISTRATE AND ORS
June 29, 2010
ARUMUGANERI SALT WORKERS CO OPERATIVE PRODUCTION AND SALE SOCIETY LTD Vs. A RAJAN
September 8, 2010
ARUMUGHAM Vs. STATE
October 28, 2010
ARUMUGHAM Vs. KUPPAMMAL
October 8, 2010
ARUMUGHAM Vs. UNION TERRITORY OF PONDICHERRY
April 15, 2010
ARUN VYAPAR UDYOG P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 8, 2010
ARUNA THEATRE Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT
April 7, 2010
ARUNACHALAM Vs. STATE OF TAMIL NADU
April 7, 2010
ARUNACHALAM Vs. STATE
August 31, 2010
ARUNACHALAM Vs. DURAISAMY ALIAS GOUNDAE GOUNDER
August 25, 2010
ARUNACHALAM Vs. ASSISTANT SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD
August 11, 2010
ARUNACHALESWARAR MILLS Vs. JOINT SECRETARY DEPARTMENT OF INDUSTRIES AND LABOUR SECRETARIAT
January 18, 2010
ARUNAGIRI Vs. STATE OF TAMILNADU
November 16, 2010
ARUNKUMAR SPINNING MILLS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
February 8, 2010
ARUNODAY DEVELOPERS PROPRIETRIX ARUNA PARWAL NEW DELHI Vs. GEMINI ARTS PRIVATE LTD
February 18, 2010
ARUVAPPAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
August 19, 2010
ASAHI INDIA GLASS LTD Vs. STATE OF TAMILNADU
December 14, 2010
ASAN MEMORIAL ASSOCIATION Vs. GOVERNMENT OF INDIA
September 14, 2010
ASHA GOLD COVERING WORKS Vs. A N A HAJA MOHIDEEN
September 2, 2010
ASHOK Vs. DEPUTY DIRECTOR OF HEALTH SERVICES TIRUPATTUR VELLORE DISTRICT
July 16, 2010
ASHOK Vs. STATE
January 7, 2010
ASHOK KUMAR Vs. STATE
March 3, 2010
ASHOK KUMAR Vs. A RAJPAL
April 15, 2010
ASHOK LEYLAND LIMITED Vs. BLUE HILL LOGISTICS PVT LTD
December 21, 2010
ASIAN BEARING LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 21, 2010
ASIAN HEALTH AND NUTRI FOODS LTD Vs. APPELLATE AUTHORITY
October 22, 2010
ASMATH BEGUM Vs. M R DEVARAJAN
January 18, 2010
ASMATHULLAH KHAN Vs. CHIEF CONTROLLING REVENUE AUTHORITY CUM INSPECTOR GENERAL OF REGISTRATION SANTHOME CHENNAI
August 27, 2010
ASSISTANT COMMISSIONER Vs. DISTRICT REVENUE OFFICER
July 1, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TAMIL NADU STATE MARKETING CORP LTD
September 7, 2010
ASSISTANT COMMISSIONER OF INCOME TAX CHENNAI Vs. N K MOHAMED ALI
April 30, 2010
ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE GOVERNMENT OF INDIA CHENNAI Vs. T T V DINAKARAN
December 3, 2010
ASSISTANT DIRECTOR MADAHALLI LARGE SCALE SILK FARM Vs. C CHIKKUTHAYAMMA
January 6, 2010
ASSISTANT DIRECTOR OF INCOME TAX INV AIU Vs. APPARASU RAVI
December 23, 2010
ASSISTANT ENGINEERS ASSOCIATION TAMILNADU SLUM CLEARANCE BOARD Vs. TAMIL NADU SLUM CLEARANCE BOARD
January 12, 2010
ASSISTANT GENERAL MANAGER LOCAL HEAD OFFICE STATE BANK OF INDIA RAJAJI SALAI CHENNAI Vs. M CHAIDAMBARAM
August 13, 2010
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES Vs. GOVERNMENT OF TAMILNADU
July 30, 2010
ASSOCIATION OF VETERAN EMPLOYEES OF MINORITY ACADEMIC RECOGNISED INSTITUTIONS OF ALL KIND Vs. GOVERNMENT OF TAMIL NADU
December 3, 2010
ASWINIKUMAR Vs. K MAHESWARI
June 10, 2010
ATHIMULAM Vs. PASSPORT OFFICER PASSPORT OFFICE MADURAI
November 1, 2010
ATHIYAPPAN Vs. PAVAYEE
March 1, 2010
ATM KNITTS Vs. TAMIL NADU ELECTRICITY
January 7, 2010
ATTAI SENTHIL ALIAS SENTHILKUMAR Vs. SECRETARY TO GOVERNMENT
November 25, 2010
AUDCO INDIA LIMITED Vs. COMMERCIAL TAX OFFICER, CHENNAI AND OTHERS
July 21, 2010
AUROLAB TRUST Vs. TAMIL NADU CHIEF REVENUE CONTROLLING AUTHORITY-CUM-INSPECTOR GENERAL OF REGISTRATION CHENNAI
October 29, 2010
AUSTRALIAN FOODS LTD Vs. COMMISSIONER OF CENTRAL EXCISE ANNA SALAI NANDANAM
March 5, 2010
AUTHORIZED OFFICER TAMIL NADU MERCANTILE BANK LTD Vs. P MUTHUSAMY
August 19, 2010
AVINASHI TALUK CONSUMER PROTECTION COUNCIL Vs. STATE OF TAMIL NADU
March 2, 2010
AVT NATURAL PRODUCTS LTD. Vs. DY. CIT
August 16, 2010
AXLES INDIA LTD. Vs. COMMERCIAL TAX OFFICER (FAC) AND ORS.
April 6, 2010
AYYAPPAN TEXTILES LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
February 26, 2010
AYYAVU Vs. NEELAKANDAN
December 22, 2010
AZHAGU Vs. STATE OF TAMILNADU
April 1, 2010
AZIZ AHMED Vs. GOVERNMENT OF TAMIL NADU
June 24, 2010
B ABDUL KHADER Vs. SHRI RAJESH LAKONI THE COMMISSIONER THE CORPORATION OF CHENNAI
June 28, 2010
B ABDUL RAJAK SUKARNO Vs. COMMISSIONER PALANI MUNICIPALITY DINDIGUL DISTRICT
September 30, 2010
B ANANDKUMAR AND CO Vs. SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION LTD
August 26, 2010
B ARJUNAN AND MALIKA Vs. A V S NARESH KUMAR AND BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED
July 22, 2010
B BABU Vs. GOVERNMENT OF TAMIL NADU
December 14, 2010
B BALAKRISHNAN Vs. PRINCIPAL SECRETARY CUM LAND ADMINISTRATIVE COMMISSIONER
November 3, 2010
B BALU Vs. SUPERINTENDING ENGINEER KANCHEEPURAM ELECTRICITY DISTRIBUTION CIRCLE
February 9, 2010
B BOSEWEL Vs. UNION OF INDIA
December 2, 2010
B BOSEWEL Vs. UNION OF INDIA
November 2, 2010
B C RAMASAMY Vs. K S NAGARAJ
August 31, 2010
B CHANDRAN Vs. AMUDHA
March 1, 2010
B CHANDRASEKARAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
June 8, 2010
B DEVASHANTHINI Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI
September 3, 2010
B DEVASHANTHINI Vs. DIRECTOR OF SCHOOL EDUCATION
August 3, 2010
B DHANALAKSHMI Vs. DISTRICT COLLECTOR TRICHY DISTRICT
November 24, 2010
B DHARMARAJAN Vs. DISTRICT EDUCATIONAL OFFICER THANJAVUR
April 1, 2010
B GNANAVEL Vs. PRINCIPAL GOVERNMENT WOMENS ARTS COLLEGE
March 11, 2010
B GURUBACKIAM Vs. STATE OF TAMIL NADU
December 10, 2010
B JAYACHANDRAN Vs. VASANTHAMANI
March 3, 2010
B JAYAKUMAR Vs. GOVERNMENT OF TAMILNADU
February 2, 2010
B K GUNASEKARAN Vs. STATE OF TAMIL NADU
February 25, 2010
B K GUNASEKARAN Vs. STATE OF TAMIL NADU
July 23, 2010
B K KRISHNAMURTHY Vs. S BALASUBRAMANIAN
January 6, 2010
B KANTILAL Vs. ASSISTANT DIRECTOR OF DRUG CONTROL
January 11, 2010
B KOTHANDAN Vs. STATE REP
April 6, 2010
B KUMAR Vs. R GANESAN
April 19, 2010
B LEELAVATHI Vs. BALAJI
March 17, 2010
B LEELAVATHY Vs. E BALAKUMAR
April 28, 2010
B LOGANATHAN Vs. SELECTION COMMITTEE FOR BDS COURSE DIRECTORATE OF MEDICAL EDUCATION
December 8, 2010
B MAHALAKSHMI Vs. S NAGAMANICKAM
March 11, 2010
B MASTHAN RAO Vs. JUSTICE A RAMAN
June 22, 2010
B MURALIHARAN Vs. UNION OF INDIA
September 27, 2010
B N ANUSUYA Vs. PRINCIPAL SECRETARY TO GOVT SCHOOL EDUCATION
January 7, 2010
B NAGALAKSHMI Vs. STATE
March 15, 2010
B NATESA NADAR ALIAS NATARAJA NADAR Vs. UNION OF INDIA
August 12, 2010
B NEMI CHAND JAIN Vs. G RAVINDRAN
January 27, 2010
B PANDIAN Vs. GOVERNMENT OF TAMIL NADU
January 18, 2010
B PRABHU Vs. BASARASS BIOCON INDIA PRIVATE LIMITED
February 12, 2010
B PRINCE ROBERT Vs. SHREE FINANCE
February 15, 2010
B PRITHIVIRAJ Vs. M DURAI
September 15, 2010
B PURUSHOTHAMAN Vs. B KALIAPERUMAL
July 29, 2010
B R CHANDRASEKARAN Vs. SUBRAMANIAN
February 22, 2010
B R PRAKASH KUMAR Vs. COLLECTOR-CUM REGIONAL TRANSPORT AUTHORITY
April 27, 2010
B RADHAKRISHNAN Vs. SECRETARY TO GOVERNMENT PERSONNEL AND ADMINISTRATIVE REFORMS DEPT
April 26, 2010
B RAJENDRAN Vs. K ARUMUGHAM
November 23, 2010
B RAMAMOORTHY Vs. MANAGING DIRECTOR TASMAC
September 7, 2010
B RAMANI Vs. INSPECTOR GENERAL OF POLICE
February 12, 2010
B RAMASAMY Vs. STATE OF TAMIL NADU
February 22, 2010
B RANI Vs. COMMISSIONER OF POLICE
September 8, 2010
B S ADITYAN Vs. B RAMACHANDRA ADITYAN ALIAS B R ADITYAN
January 8, 2010
B S SANTHILAL Vs. J SAMIDURAI
February 8, 2010
B S SHINI ANGEL Vs. CHIEF EDUCATIONAL OFFICER AND ORS
September 27, 2010
B SEKAR Vs. NIRANJAN MARDI
October 5, 2010
B SELVAM Vs. STATE OF TAMIL NADU
August 19, 2010
B SHAJI Vs. SREE PRAVARASWAMY DEVASTHANAM
April 19, 2010
B SHRITHA Vs. R JEYAKANTHAN
April 22, 2010
B SIVAPPI Vs. STATE OF TAMIL NADU
March 23, 2010
B SIVASUBRAMANIAN Vs. REGIONAL TRANSPORT AUTHORITY
June 17, 2010
B STALIN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER THANJAVUR
September 15, 2010
B STANLEY JONES Vs. SUPERINTENDENT CENTRAL PRISONS
February 24, 2010
B SUBBULAKSHMI Vs. MANAGING DIRECTOR
February 10, 2010
B SUBBULAKSHMI Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWAGE BOARD
February 26, 2010
B SUBBULAKSHMI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
January 27, 2010
B SUBRAMANIA SIVA Vs. COMMISSIONER ADI DRAVIDAR WELFARE DEPARTMENT CHEPAUK
November 3, 2010
B SUCHITRA Vs. M JAYASIMMON
January 20, 2010
B SUGUMAR Vs. SRI KRISHNA TEA ESTATE
April 20, 2010
B TAMILSELVAN Vs. CHAIRMAN AND MANAGING DIRECTOR TNEB
November 15, 2010
B THOMAS Vs. GOVERNMENT OF TAMIL NADU
November 23, 2010
B VARADHARAJAN Vs. DEPUTY MANAGING DIRECTOR STATE BANK OF INDIA MUMBAI
March 8, 2010
B VENKATESAN Vs. M K SELVARAJ
June 24, 2010
BA RAJASEGAR Vs. DISTRICT REGISTRAR OF SOCIETIES WEST
February 15, 2010
BABU Vs. STATE
February 18, 2010
BABU Vs. STATE
March 3, 2010
BABU Vs. STATE
October 7, 2010
BABU Vs. STATE
February 1, 2010
BABU @ EDWARD Vs. MARTHANDAM BEE KEEPERS CO-OPERATIVE SOCIETY LTD
November 26, 2010
BABU ALIAS GABRIEL Vs. JAYALAKSHMI
August 18, 2010
BABU FILLING STATION Vs. DIVISIONAL RETAIL SALES MANAGER
February 15, 2010
BADMA TOOL MANUFACTURERS PVT LTD Vs. INDIAN BANK
September 16, 2010
BADRUNNISSA Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
July 9, 2010
BAFNA DEVELOPERS Vs. D K NATARAJAN
July 5, 2010
BAGIYAM Vs. RANGASAMY
February 23, 2010
BAIRAPPAN ALIAS MANI Vs. S MANGAMMAL
December 9, 2010
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. P MANIMOZHI
September 2, 2010
BAJAJ AUTO LTD Vs. TVS MOTOR COMPANY LTD
October 4, 2010
BAKKAIAM AMMAL Vs. DHANALAKSHMI AMMAL AND ANR
December 14, 2010
BAKKIYAM Vs. SENGODAN
March 4, 2010
BAKTHAVATCHALAM Vs. DISTICT REVENUE OFFICER
January 7, 2010
BAKTHAVATSALAM Vs. RAMALINGAM
June 29, 2010
BALA ALIAS BALAMURALI Vs. STATE OF TAMILNADU
September 13, 2010
BALACHANDAR Vs. PADMAVATHY
January 12, 2010
BALAJI Vs. STATE OF TAMIL NASU
January 11, 2010
BALAJI FINANCE Vs. INCOME TAX OFFICER
September 2, 2010
BALAJI SPINNING MILLS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 12, 2010
BALAKRISHNAN ALIAS DURAI Vs. STATE BY INSPECTOR OF POLICE
December 23, 2010
BALAKRISHNAN ALIAS PARTHI BASKAR Vs. STATE
August 27, 2010
BALAMURUGAN Vs. ARUMUGAM
April 23, 2010
BALAMURUGAN @ BALA @ RAJIV GANDHI, S/O DHARMARAJ Vs. STATE
August 6, 2010
BALASUBRAMANI Vs. STATE OF TAMILNADU
July 29, 2010
BALASUBRAMANIAM Vs. SELVI
June 24, 2010
BALASUBRAMANIAM Vs. SANJEEVI NAICKER
March 19, 2010
BALASUBRAMANIAN Vs. STATE
August 30, 2010
BALASUBRAMANIAN THEATRE AND ORS. Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES (REVISION PETITION), EZHILAGAM, CHENNAI AND ORS.
February 23, 2010
BALASUNDARI Vs. STATE OF TAMIL NADU AND ORS
June 29, 2010
BALASUNDER Vs. RAMALINGAM
April 27, 2010
BALAVELUMANI Vs. A THULASIAMMAL
March 11, 2010
BALAVINAYAGAR TEMPLE Vs. STATE OF TAMIL NADU
July 14, 2010
BALU @ BALASUBRAMANIAN Vs. STATE
April 22, 2010
BALU SPINNING MILLS PRIVATE LTD ERODE DISTRICT Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI
February 3, 2010
BAMA Vs. A THANGARAJ
March 30, 2010
BANGARAMMAL Vs. SPECIAL TAHSILDAR
August 2, 2010
BANU Vs. SUPERINTENDENT PUZHAL
August 9, 2010
BANU PONALLIRAJAN Vs. SEAHORSE SHIP AGENCIES PRIVATE LIMITED
March 31, 2010
BANUMATHI Vs. INCOME TAX OFFICER
March 26, 2010
BARTHEEPAN Vs. EXECUTIVE OFFICER GUDALUR TOWN PANCHAYAT
July 15, 2010
BASKAR Vs. STATE
April 9, 2010
BASKARAN Vs. SENTHILKUMAR ALIAS SENTHILBALA
April 29, 2010
BASKARAN Vs. STATE
July 29, 2010
BASKARAN Vs. R NANDAGOPAL
September 16, 2010
BATLIBOI AND CO. LTD. (NOW KNOWN AS BATLIBOI LTD.) Vs. JOINT COMMISSIONER (CT), CHENNAI (NORTH) DIVISION AND ANR.
December 2, 2010
BEEHIVE FOUNDRY ENGINEERING WO RKS Vs. EMPLOYEES STATE INSURANCE CORPN REP
February 8, 2010
BEENA Vs. SUPERINTENDENT CENTRAL PRISON
August 19, 2010
BENJAMIN Vs. KAJARAJ AND CO
July 7, 2010
BENJAMIN FRANKLIN Vs. COMMANDANT CENTRAL RESERVE POLICE FORCE POONAMALLEE
August 20, 2010
BESCHI HIGHER SECONDARY SCHOOL Vs. SECRETARY GOVERNMENT OF TAMIL NADU EDUCATION DEPARTMENT
December 7, 2010
BEST COTTON MILLS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 20, 2010
BHAGAVATHIAMMAL Vs. MARIMUTHU AMMAL
March 30, 2010
BHARANI COTTON MILLS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
May 20, 2010
BHARAT OFFSET Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL
April 5, 2010
BHARAT OFFSET Vs. STATE OF TAMIL NADU
April 5, 2010
BHARAT PETROLEUM CORPORATION LTD THROUGH ITS SENIOR MANAGER Vs. JEYAPAUL AND ORS
July 20, 2010
BHARAT SEWAK SAMAJ Vs. CHIEF SECRETARY STATE OF TAMIL NADU
October 8, 2010
BHARATH SANCHAR NIGAM LTD Vs. NATIONAL FEDERATION OF TELECOM EMPLOYEES BSNL
October 22, 2010
BHARATHI Vs. DISTRICT COLLECTOR SIVAGANGAI DISTRICT
September 28, 2010
BHARATHI Vs. STATE OF TAMIL NADU AND ORS
June 29, 2010
BHARATHIAR UNIVERSITY Vs. SEETHA LAKSHMI RAM KRISHNANANDA
April 26, 2010
BHARATHIDASAN AIDED PRIMARY SCHOOL Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
June 11, 2010
BHARATHIYAR INDUSTRIAL TRAINING CENTRE Vs. DIRECTOR GENERAL OF EMPLOYMENT AND TRAINING MINISTRY OF LABOUR NEW DELHI
December 2, 2010
BHARATIYA POSTAL EMPLOYEES UNION Vs. UNION OF INDIA
April 26, 2010
BHASKARAN Vs. STATE
August 31, 2010
BHASKARAN Vs. NATESAN
August 4, 2010
BHAVANI AGENCIES Vs. DEPUTY COMMERCIAL TAX OFFICER
April 30, 2010
BHEERKHAN Vs. STATE OF TAMIL NADU
August 26, 2010
BHUVANEESWARI AND ORS Vs. J MARAGATHAMANI AND ORS
October 5, 2010
BIJU Vs. STATE
March 3, 2010
BIRIN SPINNING MILLS LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 11, 2010
BISMILLAH STEEL REROLLING MILLS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
February 4, 2010
BOARD OF TRUSTEES OF CHENNAI PORT TRUST Vs. ASSISTANT LABOUR COMMISSIONER
July 9, 2010
BOARD OF TRUSTEES OF THE CHENNAI PORT TRUST Vs. AMUDHA ENGINEERING COMPANY PRIVATE LIMITED
February 25, 2010
BOB TUBES AND MACHINERIES PVT LIMITED Vs. WAVIN INDIA LIMITED
May 12, 2010
BOB TUBES AND MACHINERIES PVT LIMITED Vs. VASUKI SIVAKUMAR
May 12, 2010
BOMBAY MOTOR HOUSE Vs. C K SUNDARAM
July 23, 2010
BOOPATHI Vs. STATE INSPECTOR OF POLICE
April 21, 2010
BOOPATHI ALIAS PERIYA BOOPATHI % AN Vs. STATE
March 8, 2010
BRAKES INDIA LTD Vs. BIC LOGISTICS LTD
February 26, 2010
BRANCH MANAGER Vs. BALAGURUMOORTHY
June 10, 2010
BRANCH MANAGER Vs. CHELLAMMAL; L SUNDARI; K PANNEERSELVAM
January 5, 2010
BRANCH MANAGER M/S NEW INDIA ASSURANCE COMPANY LIMITED Vs. UMAIYAKONAR ALIAS KARUPPIAH KONAR
March 24, 2010
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. ARULDOSS
February 22, 2010
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SUMATHI
March 30, 2010
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. KALIMUTHU
April 9, 2010
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. MUNIAPPA
August 25, 2010
BRANCH MANAGER NATIONAL INSURANCE CO LTD PONDICHERRY Vs. DHANASEKARAN
March 2, 2010
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. VEERAMANI
August 17, 2010
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. MEERA
August 16, 2010
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. S KARUPPAYA
February 15, 2010
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. SARADHA
March 10, 2010
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. PADMAVATHI
March 18, 2010
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. RAJENDRAN
July 29, 2010
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. M DAYALAN
February 17, 2010
BRANCH MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. UTHAMAN
February 17, 2010
BRANCH MANAGER THE NEW INDIA ASSURANCE CO LTD Vs. SANTHAMANI
February 4, 2010
BRANCH MANAGER THE NEW INDIA ASSURANCE CO LTD Vs. RAMAN
September 2, 2010
BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD Vs. V RAMANI
March 25, 2010
BRANCH MANAGER THE ORIENTAL INSURANCE COMPANY LTD Vs. UMASANKARI
July 6, 2010
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. A PERUMAL
January 12, 2010
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. MINOR RAVISHANKAR
February 1, 2010
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. AMUTHA
October 20, 2010
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. UMA
October 19, 2010
BRANCH MANAGER, M/S. NATIONAL INSURANCE COMPANY LIMITED Vs. A.P. MAHA BHARATHI
October 27, 2010
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. GLORY RENJITHA BAI AND ORS
October 7, 2010
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. SAROJA BAI & ORS
October 28, 2010
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. RAJESWARI AND ORS
September 16, 2010
BRANCH MANAGER, NATIONAL INSURANCE CO., LTD. Vs. RAVICHANDRAN
March 29, 2010
BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD Vs. PONNAMMAL, MARIYAYEE AND K KAMARAJ
October 5, 2010
BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD., TRICHY Vs. PREMA
November 2, 2010
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. NARAYANAN
March 3, 2010
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. SADIQUE ALI
January 21, 2010
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. MASCOMALAR
December 21, 2010
BRANCH MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. EZHILRANI AND ORS
October 28, 2010
BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD Vs. P JAMBULINGAM AND D CHRISTY
March 11, 2010
BRANCH MANAGER, UNITED INDIA INSURANCE CO., LTD., TUTICORIN Vs. ASHOK KUMAR
March 12, 2010
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. BALUCHAMY AND THE COMMISSIONER, PARAMAKUDI MUNICIPALITY
July 22, 2010
BRANCH MANGER, NATIONAL INSURANCE COMPANY LTD Vs. VELDURAI AND B GOMATHIBABU
October 21, 2010
BRANCH MANGER, NEW INDIA ASSURANCE CO LIMITED Vs. RANGANAYALU AND THAMBUSAMY
August 17, 2010
BRIG HARISH CHANDRA CHAWLA Vs. DEPUTY INSPECTOR OF LABOUR
March 26, 2010
BRIGHT SINGH Vs. S RAMASAMY
December 3, 2010
BRITISH AIRWAYS PLC Vs. HTL LTD
November 23, 2010
BUHARI SONS PVT LTD Vs. STATE OF TAMIL NADU
July 29, 2010
BURLINGTON AIR EXPRESS INDIA P LTD Vs. M R F LIMITED
March 3, 2010
BUVANESWARI Vs. STATE OF TAMIL NADU
August 2, 2010
C ANBALAGAN Vs. DISTRICT COLLECTOR
September 22, 2010
C ANBARASU Vs. UNION OF INDIA
October 25, 2010
C ARUL INBARAJ Vs. STATE OF TAMIL NADU
September 29, 2010
C ARUMUGAM Vs. DISTRICT OF ELEMENTARY EDUCATION
January 5, 2010
C ASAITHAMBI Vs. DISTRICT COLLECTOR ASSISTANT DIRECTOR OF GEOLOGY AND MINING AND K NALLIAH
November 10, 2010
C CHINNAYA GOUNDER Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
August 19, 2010
C D GOPINATH Vs. STATE OF TAMIL NADU
March 26, 2010
C DEJVADHASAN Vs. RAJAKUMAR
April 20, 2010
C DHAMODHARAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
September 21, 2010
C DHANAKOTTI KOTTI TIMBER TRADERS Vs. STATE OF TAMILNADU
February 16, 2010
C DHANAPAL Vs. COMMISSIONER OF POLICE EGMORE CHENNAI
November 3, 2010
C DHARMALINGAM Vs. DISTRICT REGISTRAR OFFICE OF THE DISTRICT REGISTRAR
February 11, 2010
C DORALI Vs. UNION OF INDIA
October 5, 2010
C DURAIKANNU Vs. NEYVELI LIGNITE CORPORATION
February 10, 2010
C DURAIRAJ Vs. T S RATHINASABAPATHY
April 6, 2010
C ELUMALAI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
November 1, 2010
C ESAKKI Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT
November 2, 2010
C ESWARAN Vs. SECRETARY TO GOVERNMENT AGRICULTURAL DEPARTMENT
November 11, 2010
C GANDHIRAJAN Vs. LICENSING AUTHORITY REGIONAL TRANSPORT OFFICER
February 9, 2010
C GNANASEKARAN Vs. INSPECTOR GENERAL OF REGISTRATION
August 5, 2010
C GOPALAKRISHNAN AND S SANTHANAKRISHNAN, K SANTHANAKARUPPASAMY Vs. T GOPI @ GOPALAKRISHNAN AND ORS , C GOPALAKRISHNAN, DIRECTOR OF COLLEGIATE EDUCATION, JOINT DIRECTOR OF COLLEGIATE EDUCATION AND YADAVAR EDUCATIONAL FUND
November 2, 2010
C GOVINDASAMY Vs. PRINCIPAL INCHARGE
November 2, 2010
C J ANBURAJ Vs. DSITRICT ELEMENTRY EDUCATIONAL OFFICER THIRUVALLUR THIRUVALLUR DISTRICT
February 9, 2010
C JAGADEESAN Vs. ANNAMMAL
August 4, 2010
C JAYAKUMAR ALIAS C KUMAR Vs. STATE OF TAMIL NADU
February 9, 2010
C JAYAPAUL Vs. PRINCIPAL SECRETARY AND COMMISSIONER OF COMMERCIAL TAXES AND JOINT COMMISSIONER OF COMMERCIAL TAXES, TRICHY DIVISION
October 25, 2010
C KALLADIYAN Vs. DISTRICT COLLECTOR AND ORS
November 1, 2010
C KANNAN Vs. GOVERNMENT OF TAMIL NADU
July 26, 2010
C KARRUPPAYEE Vs. STATE
August 30, 2010
C KIRUPA Vs. STATE OF TAMIL NADU
February 24, 2010
C KRISHNAN Vs. FOREST RANGE OFFICER
September 24, 2010
C KRISHNAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 16, 2010
C KUMARESAN Vs. STATE OF TAMIL NADU
June 8, 2010
C KUPPUSAMY Vs. SRI ELUMALAI
August 17, 2010
C M KAMARAJ Vs. ASSISTANT EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD
September 22, 2010
C M S EVANGELICAL SCHOOLS OF ALWANERY MARUTHAKULAM AND KODANKULAM PASTORATES Vs. STATE OF TAMIL NADU
April 27, 2010
C MADHU Vs. DISTRICT REVENUE OFFICER KRISHNAGIRI
December 21, 2010
C MADHU Vs. K VAJRAVEL
November 26, 2010
C MAHENDIRAN Vs. REGIONAL TRANSPORT OFFICER NAGAPATTINAM
July 21, 2010
C MANI Vs. DISTRICT COLLECTOR ERODE DISTRICT
December 15, 2010
C MANIKANDAN Vs. GOVERNMENT OF TAMIL NADU, COMMISSIONER OF TECHNICAL EDUCATION, THIAGARAJAR COLLEGE OF ENGINEERING
October 27, 2010
C MESIADHAS Vs. SPECIAL OFFICER, MANAKKAVILAI PRIMARY AGRICULTURAL COOPERATIVE BANK LTD
September 27, 2010
C MOHAN REDDY Vs. S FLOREST
July 9, 2010
C MURUGESAN Vs. CHIEF ENGINEER HIGHWAYS DEPARTMENT
November 2, 2010
C N PARAMASIVAM Vs. SUNRISE PLAZA PARTNER KALYANASUNDARAM
March 31, 2010
C N PREM SAGAR Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
January 11, 2010
C NAGARAJAN Vs. MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM
September 2, 2010
C NARAYANAN Vs. DEPUTY DIRECTOR-CUM-PRINCIPAL IN CHARGE
December 13, 2010
C NARENDRA KUMAR Vs. STATE BANK OF INDIA
October 1, 2010
C NATARAJAN Vs. COMPETENT AUTHORITY AND SPECIAL DISTRICT REVENUE OFFICER
September 27, 2010
C NATARAJAN Vs. STATE OF TAMIL NADU
November 18, 2010
C P AQUACULTURE INDIA PVT LTD Vs. PRESIDENT THE CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL NEW DELHI
November 22, 2010
C P MADHAVANANTH Vs. CHAIRMAN AND MANAGING DIRECTOR, INDIAN RARE EARTHS LTD , INDIAN RARE EARTHS LTD
November 22, 2010
C PADMINI CHINNADURAI Vs. ASSTT COMMISSNER OF C EX , TIRUNELVELI
July 19, 2010
C PALANI Vs. EXECUTIVE OFFICER MADURAVOYAL MUNICIPALITY
April 22, 2010
C PALANI ALIAS CHINNASAMI MUDALIAR Vs. J KUMAR ALIAS M A JAYARAMA MUDALIAR
April 6, 2010
C PALANISAMY Vs. STATE OF TAMIL NADU
April 30, 2010
C PANEERSELVAM Vs. DISTRICT ADI DRAVIDAR AND TRIBAL WELFARE OFFICER
January 8, 2010
C PAULRAJ Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT GOVERNMENT OF TAMIL NADU
April 27, 2010
C PITCHAI Vs. SECRETARY TO GOVERNMENT HOME POLICE DEPARTMENT
July 29, 2010
C PONNURANGAM Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEPARTMENT
January 11, 2010
C PONNUSAMY Vs. MUNIAMMAL
July 29, 2010
C POTHILINGAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER TIRUNELVELI
January 29, 2010
C PRABHAKARAN Vs. SUPERINTENDENT OF POLICE
December 21, 2010
C PRABHU Vs. STATE
September 13, 2010
C PUSHPARAJ JEBASELVAN Vs. E MARY CHRISTINAL
March 22, 2010
C R VENKATAPATHY Vs. DEPUTY COMMERCIAL TAX OFFICERPALLADAM CIRCLE COIMBATORE DISTRICT
March 11, 2010
C RAJAGOPAL Vs. DIRECTOR OF COLLEGIATE EDUCATION CHENNAI
December 2, 2010
C RAJARAM Vs. JOTHI
April 6, 2010
C RAMACHANDRAN Vs. COMMISSIONER H R AND C E ADMN DEPARTMENT
January 19, 2010
C RAMASAMY Vs. S S CHINNUSAMY
December 2, 2010
C RAMESHKUMAR Vs. DEPUTY COMMISSIONER OF CIVIL SUPPLIES CITY NORTH CHEPAUK CHENNAI
December 13, 2010
C RATHINAM Vs. REGIONAL MANAGER PROMOTING AUTHORITY UNITED INDIA INSURANCE COMPANY LIMITED
January 28, 2010
C RTEXTILES MILLS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
May 20, 2010
C S BALAJI Vs. STATE REPRESENTED
April 8, 2010
C S DEVAKUMAR Vs. K S KRISHNAKUMAR
November 1, 2010
C SAKTHIVEL Vs. COMMISSIONER OF POLICE
August 23, 2010
C SANGATHTAMIL Vs. STATE OF TAMIL NADU
June 28, 2010
C SANGU Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION CHENNAI
March 30, 2010
C SANTHINI Vs. DIRECTOR OF SCHOOL EDUCATION
August 30, 2010
C SARAVANAN Vs. COMMISSIONER OF POLICE
December 7, 2010
C SAVITHIRI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION,; DISTRICT REVENUE OFFICER AND; TAHSILDAR
August 19, 2010
C SEERANGAN Vs. M SUBRAMANIAM
July 14, 2010
C SELVAKUMARI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
April 7, 2010
C SENGOTTUVEL Vs. PRINCIPAL SECRETARY/COMMISSIONER OF TECHNICAL EDUCATION, DIRECTORATE OF TECHNICAL EDUCATION AND ORS
February 26, 2010
C SENTHAMIL SELVI Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT
April 28, 2010
C SHAJU Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT
September 21, 2010
C SHANMUGAM Vs. CHIEF ENGINEER
May 27, 2010
C SOUNDARARAJAN Vs. TAMIL NADU STATE ELECTION COMMISSIONER
July 16, 2010
C SRIDHAR Vs. N RUKMANI
April 28, 2010
C SUBBALAKSHMI Vs. ASSISTANT COMMISSIONER
January 5, 2010
C SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU
March 12, 2010
C SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT
July 8, 2010
C SUGUNDEVI Vs. ASSISTANT DIRECTOR RURAL DEVELOPMENT
March 19, 2010
C SUMATHI Vs. STATE
August 24, 2010
C SUNITHA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
June 10, 2010
C SWAMY SUNDARAM KANYAKUMARI DISTRICT Vs. UNION OF INDIA
March 18, 2010
C T RANI Vs. STATE
October 1, 2010
C THAVUTHKHAN Vs. GOVERNMENT OF TAMIL NADU
November 23, 2010
C THIRUNAVUKKARASU Vs. GENERAL MANAGER METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD
April 27, 2010
C V GOVINDARAJAN Vs. STATE OF TAMIL NADU
April 26, 2010
C V KALAIVANAN Vs. SUB COLLECTOR METTUR DAM SALEM DISTRICT
April 7, 2010
C VALLIAPPAN Vs. C SUNDARAM
August 3, 2010
C VARADARAJAN Vs. DIRECTOR GENERAL OF POLICE
February 2, 2010
C VASANTHA AN Vs. DIRECTOR OF SOCIAL WELFARE
February 9, 2010
C VE SHANMUGAM Vs. DEPUTY SUPERINTENDENT OF POLICE
January 21, 2010
C VELU ALIAS VENKATESALAM Vs. S KANDASAMY CHETTIAR
July 15, 2010
C VENKATESH Vs. TIP TOP SOUTHERN BONANZA
July 16, 2010
C VENKATESH Vs. M/S VEL BEDS
August 18, 2010
C YASMIN Vs. REGISTRAR GENERAL THE HIGH COURT OF JUDICATURE AT MADRAS
January 4, 2010
C.K.G. AGENCIES Vs. ASSISTANT COMMISSIONER (CT) FAC AVINASHI ASSESSMENT CIRCLE, COIMBATORE
April 22, 2010
CALIMDI NAMPERUMAL CHETTY CHARITIES Vs. SECRETARY TAMIL NADU ELECTRICITY REGULATORY COMMISSION
May 20, 2010
CALIMDI NAMPERUMAL CHETTY CHARTIES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 7, 2010
CANARA BANK Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCE RECONSTRUCTION
June 9, 2010
CARMEL SHANTHA Vs. A PUSHPARAJ
January 5, 2010
CAUVERY BOARDS P LTD DISTRICT Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
February 3, 2010
CAUVERY SPINNING & WEAVING MILLS LTD. (IN LIQUIDATION) Vs. DEPUTY COMMISSIONER
July 30, 2010
CEMENT AND QUARRY WORKERS UNION Vs. SECRETARY TO GOVERNMENT
November 1, 2010
CENNEY HOTELS PVT LTD Vs. STATE OF TAMIL NADU
June 9, 2010
CENTRAL BANK OF INDIA Vs. ASSISTANT COMMERCIAL TAX OFFICER AND ANR.
August 12, 2010
CENTRAL ORGANISATION TAMIL NADU ELECTRICITY EMPLOYEES Vs. TAMILNADU GENERATION AND DISTRIBUTION COMPANY
December 15, 2010
CENTRAL ORGANIZATION OF TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD EMPLOYEES Vs. SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT A1 DEPARTMENT
July 21, 2010
CENTRAL POLYTECHNIC Vs. N S MAKESH BABU
July 5, 2010
CENTRAL WAREHOUSING CORPORATION A GOVERNMENT OF INDIA UNDERTAKING RRE Vs. CHITLAPAKKAM TOWN PANCHAYAT RRE
July 20, 2010
CENTURION BANK OF PUNJAB LIMITED Vs. COMMISSIONER OF POLICE
March 31, 2010
CHAIRMAN PANDYAN GRAMA BANK Vs. PRESIDING OFFICER
August 18, 2010
CHAIRMAN SSM INSTITUTE OF TEXTILE TECHNOLOGY AND POLYTECHNIC COLLEGE NAMAKKAL DISTRICT Vs. PRINCIPAL SECRETARY/COMMISSIONER OF TECHNICAL EDUCATION DIRECTORATE OF TECHNICAL EDUCATION GUINDY
March 8, 2010
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. D VENKTESAN
November 16, 2010
CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION Vs. M GNANASELVI
October 19, 2010
CHAIRMAN UNION PUBLIC SERVICE COMMISSION DHOLPUR HOUSE NEW DELHI Vs. N KOLANCHI
February 9, 2010
CHAIRMAN V L B TRUST Vs. LAND ACQUISITION OFFICER-CUM-DISTRICT REVENUE OFFICER
September 2, 2010
CHAKRAPANI Vs. STATE SUB INSPECTOR OF POLICE
April 15, 2010
CHANDRA Vs. NATESAN
April 26, 2010
CHANDRA Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT
February 8, 2010
CHANDRA Vs. THANGARAJ
July 2, 2010
CHANDRA BAI Vs. STATE OF TAMIL NADU
January 8, 2010
CHANDRAGIRI CONSTRUCTION COMPANY Vs. STATE OF TAMIL NADU
October 20, 2010
CHANDRAGIRI CONSTRUCTION COMPANY Vs. STATE OF TAMIL NADU
April 1, 2010
CHANDRAKALA Vs. SECRETARY TO THE GOVERNMENT
August 2, 2010
CHANDRAKANTHAMMAL Vs. CHITTIBABU
June 28, 2010
CHANDRAPPA Vs. STATE
February 26, 2010
CHANDRASEKAR Vs. STATE
July 1, 2010
CHANDRASEKAR Vs. M LALITHA
July 28, 2010
CHANDRASEKAR Vs. STATE BY INSPECTOR OF POLICE NAMBIYUR POLICE STATION
June 18, 2010
CHANDRASEKARAN ALIAS SEKAR Vs. STATE BY INSPECTOR OF POLICE
November 24, 2010
CHANDRU ALIAS CHANDRASEKARAN Vs. STATE
November 30, 2010
CHARMING S WISELIN Vs. R AUGUSTIN
November 1, 2010
CHATRUMAL TAKKUR DAS Vs. STATE BY INSPECTOR OF POLICE CENTRAL CRIME BRANCH EGMORE
April 20, 2010
CHELLADURAI Vs. STATE
July 6, 2010
CHELLADURAI Vs. STATE
February 22, 2010
CHELLAMMAL Vs. STATE
January 21, 2010
CHELLAMUTHU Vs. SARASAL ALAIS SARASU
July 6, 2010
CHELLAPERUMAL, MURUGESWARI AND PANJAVARANAM Vs. DISTRICT SOCIAL WELFARE OFFICER AND S ANGALAESWARI
October 29, 2010
CHELLAPPAN @ CHELLAMUTHU Vs. REVENUE DIVISIONAL OFFICER
December 20, 2010
CHELLAYEE AND AMMAPILLAI Vs. DISTRICT COLLECTOR AND ORS
November 22, 2010
CHELLIAH Vs. STATE
July 30, 2010
CHEMSTAR CHEMICALS AND INTERMEDIATES P LTD Vs. COMMERCIAL TAX OFFICER
October 7, 2010
CHENBAGALINGAM Vs. REVENUE DIVISIONAL OFFICER, NAGERCOIL REVENUE DIVISION
March 3, 2010
CHENNAI CORPORATE CLUB PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 2, 2010
CHENNAI COVAI LOGISTICS Vs. S EGYASAMY
July 16, 2010
CHENNAI HEATTREATERS PRIVATE LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
May 20, 2010
CHENNAI METROPOLITAN TRANSPORT CORPORATION LTD Vs. G NAGHAN
March 22, 2010
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. ANIL KUMAR DAGA
June 29, 2010
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. ASSISTANT COMMISSIONER OF LABOUR
August 3, 2010
CHENNAI METROPOLITAN WATER SUPPY AND SEWERAGE BOARD Vs. BANKATLAL INDORIA
June 11, 2010
CHENNAI NADAR MUNNETRA ELIANZHAR KAZHAGAM Vs. M S JOTHIMANI
September 8, 2010
CHENNAI PERUNAGAR MOTOR VAGANA Vs. KUPPUSAMY
January 25, 2010
CHENNAI PETROLEUM EMPLOYEES UNION Vs. GENERAL MANAGER Ï¿½ H R CHENNAI PETROLEUM CORPORATION LTD A GROUP COMPANY OF INDIAN OIL
November 25, 2010
CHENNAI PORT TRUST Vs. JANSEE STEEL INDUSTRIES P LTD
September 14, 2010
CHENNAI PORT TRUST Vs. PRESIDING OFFICER
June 8, 2010
CHENNAPURI ANDHRA MAHA Vs. COMMISSIONER CORPORATION OF CHENNAI
February 17, 2010
CHENNAPURI DEVANGA SANGHAM Vs. COMMISSIONER HR AND CE DEPARTMENT CHENNAI
June 11, 2010
CHENNIMALAI YARNS P LTD Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMILNADU LTD
March 30, 2010
CHERAMBADI PRIMARY AGRICULTURAL CO OP BANK LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
April 1, 2010
CHERAN Vs. STATE
July 27, 2010
CHERAN STEEL ROLLING MILLS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 21, 2010
CHIEF COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. ARULMOZHI INIARASU
January 5, 2010
CHIEF DIVISIONAL MANAGER INDIAN OIL CORPN LTD Vs. B MAGESH
February 9, 2010
CHIEF ENFORCEMENT OFFICER Vs. N P HAROUN RASHEED
September 24, 2010
CHIEF ENFORCEMENT OFFICER Vs. D UTTAMCHAND JAIN
November 18, 2010
CHIEF ENGINEER PUBLIC WORKS DEPARTMENT MADURAI Vs. D PRAKASH REDDY
February 16, 2010
CHIEF ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. V SUNDARI
September 13, 2010
CHIEF GENERAL MANAGER Vs. INDUSTRIAL TRIBUNAL TAMIL NADU HIGH COURT BUILDINGS
March 9, 2010
CHIEF GENERAL MANAGER CHENNAI TELEPHONES Vs. K DHARMALINGAM
April 5, 2010
CHIEF GENERAL MANAGER STATE BANK OF INDIA LOCAL HEAD OFFICE CHENNAI Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
April 8, 2010
CHINNA KANNU Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
September 27, 2010
CHINNA KARUPPATHAL Vs. A D SUNDARA BAI
March 31, 2010
CHINNADURAI Vs. STATE
January 21, 2010
CHINNAKANNU Vs. STATE
February 22, 2010
CHINNAKANNU Vs. K RAJENDRAN
February 9, 2010
CHINNAKANNU Vs. K PANDURANGA CHETTIAR
June 28, 2010
CHINNAMALLI Vs. NATARAJAN VILLAGE ADMINISTRATIVE OFFICER
February 4, 2010
CHINNAMMAL Vs. VALLIAMMAL
February 10, 2010
CHINNAMMAL Vs. T SUBRAMANIAN
July 6, 2010
CHINNAMONI Vs. STATE
July 30, 2010
CHINNAPAIYAN Vs. STATE OF TAMIL NADU
October 28, 2010
CHINNAPAIYAN ALIAS SHANMUGAM Vs. P P SUBRAMANI
April 15, 2010
CHINNAPPA Vs. MARUDHAN
September 17, 2010
CHINNAPPAIYAN CHELLANDI Vs. CHINNATHAYEE CHINNAPPAIYAN
February 3, 2010
CHINNAPPAN Vs. SUPERINTENDENT OF POLICE
January 7, 2010
CHINNASAMY Vs. D RAJENDRAN
April 13, 2010
CHINNASAMY ALIAS CHENNIAPPAN Vs. KARUPPAYAL
April 15, 2010
CHINNATHAMBI Vs. STATE , INSPECTOR OF POLICE, S V MANGALAM
October 8, 2010
CHITHRA RAMALINGAM Vs. G SRIDHARANE
April 27, 2010
CHITRA Vs. MARAPPAN
July 23, 2010
CHITTI ALIAS CHITTIBABU Vs. STATE BY ITS INSPECTOR OF POLICE
November 25, 2010
CHO NAM GIL Vs. CHIEF IMMIGRATION OFFICER
September 13, 2010
CHOCKALINGAM Vs. NAMBI PANDIYAN
November 29, 2010
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. VEERASAMY
February 16, 2010
CHRISTIAN MEDICAL COLLEGE AND HOSPITAL Vs. STATE
April 12, 2010
CHRISTINAL MARY Vs. COMMISSIONER, KUZHILITHURAI MUNICIPALITY
September 23, 2010
CHRISTY FRIEDGRAM INDUSTRY Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
November 24, 2010
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. DISTRICT REVENUE OFFICER
March 30, 2010
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. REGISTRAR HOUSING COOPERATIVE HOUSING SOCIETY
June 8, 2010
CHURCH OF SOUTH INDIA TRUST ASSOCIATION, A RAJAVELU CHURCH OF SOUTH INDIA Vs. SPECIAL OFFICER, CMCH EMPLOYEES COOP HOUSING SOCIETY; A R RAJASEKARAN
June 8, 2010
CINE TECHNICIANS ASSOCIATION Vs. DISTRICT REGISTRAR AUDIT OFFICE OF THE DISTRICT REGISTRAR OF SOCIETIES KANCHEEPURAM
March 24, 2010
CIT Vs. ARUNAJOTHI BALASUBRAMANIAN
January 11, 2010
CLASSIC WELDING PRODUCTS P LTD Vs. MANAGING DIRECTOR
June 30, 2010
COIMBATORE CITY MUNICIPAL CORPORATION COIMBATORE Vs. JOINT COMMISSIONER OF LABOUR/THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
February 8, 2010
COIMBATORE DISTRICT MILL LABOUR UNION Vs. NATIONAL TEXTILE CORPORATION TN AND P LTD
July 8, 2010
COIMBATORE MASONIC CHARITY TRUST Vs. CORPORATION OF COIMBATORE
July 14, 2010
COIMBATORE REGIONAL MILL LABOUR UNION Vs. NATIONAL TEXTILE CORPORATION LIMITED
September 2, 2010
COIMBATORE SUPER ALLOYS PRIVATE LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
February 2, 2010
COIMBATORE SUPER ALLOYS PVT LTD Vs. DISTRICT COLLECTOR TIRUPUR DISTRICT
March 31, 2010
COLLECTOR OF NORTH ARCOT AMBEDKAR DISTRICT Vs. K MANI
January 19, 2010
COLLEEN M VAIL Vs. D G KANNAN
March 5, 2010
COMMANDANT, TAMIL NADU SPECIAL POLICE Vs. R THIRUPATHI, P SETHUKUMAR, A S PALANICHAMI AND BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED
September 30, 2010
COMMERCIAL TAX OFFICER PEELAMEDU SOUTH ASSESSMENT CIRCLE COIMBATORE Vs. COIMBATORE AUTO GARAGE P LTD
January 20, 2010
COMMISIONER TIRUCHIRAPPALLI CITY CORPORATION Vs. B SELVAM
January 19, 2010
COMMISSIONER Vs. RAJAMMAL
June 8, 2010
COMMISSIONER Vs. MURUGAPPAN
April 30, 2010
COMMISSIONER AVADI MUNICIPALITY AVADI Vs. A SUBRAMANI UDAYAR
April 21, 2010
COMMISSIONER H R AND C E ADMINISTRATION DEPARTMENT Vs. K KANAGADURGA BAI
September 14, 2010
COMMISSIONER H R AND C E ADMN DEPARTMENT Vs. AYYAPPA BAKTHA SABHA
September 2, 2010
COMMISSIONER MELPURAM PANCHAYAT UNION MELPURAM KANNIYAKUMARI DISTRICT Vs. V AYYAVOO
April 19, 2010
COMMISSIONER OF C. EX. Vs. HAVUKAL TEA AND PRODUCE CO. (P) LTD.
July 23, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MANALI PETROCHEMICALS LTD
August 24, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MOHAN BREWERIES AND DISTILLERIES LTD
August 20, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. M/S ROGINI MILLS LTD
October 22, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN LEVEL LIMITED
July 2, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. BHAGWANDAS METALS LTD
June 28, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SUTHAN PROMOTERS
June 18, 2010
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. EID PARRY INDIA LTD
June 11, 2010
COMMISSIONER OF COMMERCIAL TAXES AND ORS. Vs. CHITRAHAR TRADERS
February 26, 2010
COMMISSIONER OF CUS, TRICHY-I Vs. FRONTIER ABAN DRILLING (INDIA) LTD
January 11, 2010
COMMISSIONER OF CUSTOMS Vs. THIRU AROORAN SUGARS LTD
February 10, 2010
COMMISSIONER OF CUSTOMS Vs. BIOMED HITECH INDUSTRIES LIMITED
July 21, 2010
COMMISSIONER OF CUSTOMS Vs. FRONTIER ABAN DRILLING INDIA LTD
January 5, 2010
COMMISSIONER OF CUSTOMS Vs. MEIRS PHARMA INDIA P. LTD.
December 6, 2010
COMMISSIONER OF CUSTOMS (EXPORTS), CHENNAI Vs. SYNERGIES CASTINGS LTD.
November 18, 2010
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE DESIGNATED AUTHORITY Vs. SOUTHERN TEXSPARE MANUFACTURES
February 9, 2010
COMMISSIONER OF CUSTOMS EXPORTS CUSTOM HOUSE Vs. BPL LTD
July 22, 2010
COMMISSIONER OF INCOME TAX Vs. AMBATTURE CLOTHING LTD
August 2, 2010
COMMISSIONER OF INCOME TAX Vs. INDIAN GOSPEL FELLOWSHIP TRUST
August 17, 2010
COMMISSIONER OF INCOME TAX Vs. SREEMATHI KAMALAM VENUGOPAL CHARITABLE TRUST
August 16, 2010
COMMISSIONER OF INCOME TAX Vs. CALTEX GAS INDIA PVT LTD
August 16, 2010
COMMISSIONER OF INCOME TAX Vs. BAER SHOES INDIA PVT LTD
August 3, 2010
COMMISSIONER OF INCOME TAX Vs. N R MAHESH
August 3, 2010
COMMISSIONER OF INCOME TAX Vs. SAKTHI SUGARS LTD
August 10, 2010
COMMISSIONER OF INCOME TAX Vs. GOPALA NAICKER BANGARU
July 21, 2010
COMMISSIONER OF INCOME TAX Vs. PENTASOFT TECHNOLOGIES LTD
July 13, 2010
COMMISSIONER OF INCOME TAX Vs. ESQUIRE TRANSLAM INDUSTRIES
July 12, 2010
COMMISSIONER OF INCOME TAX Vs. SIVABALA DEVI
June 24, 2010
COMMISSIONER OF INCOME TAX Vs. WELLINGTON GYMKHANA CLUB
August 30, 2010
COMMISSIONER OF INCOME TAX Vs. A K KHOSLA
April 27, 2010
COMMISSIONER OF INCOME TAX Vs. DECCAN DESIGNS (INDIA) P LTD
July 20, 2010
COMMISSIONER OF INCOME TAX Vs. KERALA ROADWAYS LTD.
January 5, 2010
COMMISSIONER OF INCOME TAX Vs. FRANCO TOSSI INGEGNERIA S.P.A.
January 15, 2010
COMMISSIONER OF INCOME TAX Vs. KUNAL ENGINEERING CO. LTD.
March 1, 2010
COMMISSIONER OF INCOME TAX Vs. ADISANKARA SPINNING MILLS (P.) LTD.
December 21, 2010
COMMISSIONER OF INCOME TAX Vs. FRANCO TOSSI INGEGNERIA
January 5, 2010
COMMISSIONER OF INCOME TAX Vs. PREMIER POLY SACKS P LIMITED
January 6, 2010
COMMISSIONER OF INCOME TAX Vs. SELF SAVINGS SCHEME CHIT FUND P LTD
January 18, 2010
COMMISSIONER OF INCOME TAX Vs. SUBBU SHASHANK
August 24, 2010
COMMISSIONER OF INCOME TAX Vs. EAPEN NAINAN
February 1, 2010
COMMISSIONER OF INCOME TAX Vs. KENCES CONSTRUCTIONS (P) LTD.
April 5, 2010
COMMISSIONER OF INCOME TAX Vs. R. GOPALAKRISHNAN
July 5, 2010
COMMISSIONER OF INCOME TAX Vs. KAMALAMBIKA CO-OPERATIVE URBAN BANK LTD.
February 16, 2010
COMMISSIONER OF INCOME TAX Vs. LAKSHMI VILAS BANK LTD.
February 16, 2010
COMMISSIONER OF INCOME TAX Vs. OBLI SPINNING MILLS (P) LTD.
February 1, 2010
COMMISSIONER OF INCOME TAX Vs. GOPALDAS DWARAKDAS FAMILY TRUST ESTATE
April 26, 2010
COMMISSIONER OF INCOME TAX Vs. KAVERI ENGINEERING INDUSTRIES LTD.
August 16, 2010
COMMISSIONER OF INCOME TAX Vs. T. SIVAPRABHASKAR
November 15, 2010
COMMISSIONER OF INCOME TAX CENTRAL I CHENNAI Vs. M/S SAS HOTELS AND ENTERPRISES LTD T NAGAR CHENNAI
December 6, 2010
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S AICAM ENGINEERING PVT LTD
December 7, 2010
COMMISSIONER OF INCOME TAX CHENNAI Vs. SUBRAMANYAN CONSTRUCTION COMPANY P LTD
February 22, 2010
COMMISSIONER OF INCOME TAX CHENNAI Vs. IDEAL ENTERTAINMENT P LTD
August 3, 2010
COMMISSIONER OF INCOME TAX CHENNIAI Vs. R SRINIVASAN
April 12, 2010
COMMISSIONER OF INCOME TAX CIRCLE X Vs. ABDUL WAHID AND COMPANY
June 22, 2010
COMMISSIONER OF INCOME TAX COIMBATORE Vs. ELGI ULTRA INDUSTRIES LIMITED
January 19, 2010
COMMISSIONER OF INCOME TAX LTU Vs. WHEELS INDIA LIMITED
November 23, 2010
COMMISSIONER OF INCOME TAX MADRAS Vs. SHRI PANCHU ARUNACHALAM T NAGAR
February 1, 2010
COMMISSIONER OF INCOME TAX SALEM Vs. LUK INDIA P LTD
July 5, 2010
COMMISSIONER OF INCOME TAX TAMIL NADU I MADRAS Vs. M/S TRIBALOGY INDIA LIMITED
November 1, 2010
COMMISSIONER OF INCOME TAX VI Vs. RAVINDRAN PRABHAKAR
January 11, 2010
COMMISSIONER OF INCOME TAX-I COIMBATORE Vs. EMERALD JEWEL INDUSTRY P LTD
August 10, 2010
COMMISSIONER OF INCOME TAX-VI Vs. ELECTROMAGS PERUNGUDI
August 9, 2010
COMMISSIONER OF INCOME VI Vs. N CHANDRASEKHAR
January 11, 2010
COMMISSIONER OF INCOME-TAX Vs. SOFT BEVERAGES (P) LTD
December 10, 2010
CONCRETE PRODUCTS AND CONSTRUCTION COMPANY PVT LTD Vs. RAILWAY BOARD
June 1, 2010
CONGREGATION OF THE REGULAR TERTIARY FRANCISCANS SISTERS OF OUR LADY OF BONSECOURS Vs. GOVERNMENT OF TAMIL NADU
November 2, 2010
CONSERVATION OF NATURE TRUST Vs. DIRECTOR NATIONAL HIGHWAYS AUTHORITY OF INDIA
May 20, 2010
CONSIM INFO PVT LTD Vs. GOOGLE INDIA PVT LTD
September 30, 2010
CONSUMER ACTION GROUP Vs. PROJECT DIRECTOR AND MEMBER SECRETARY
July 22, 2010
CONTAINER SHIPPING LINES ASSOCIATION CSLA INDIA CHENNAI Vs. UNION OF INDIA MINISTRY OF FINANCE NIRMAN BHAVAN NEW DELHI
November 30, 2010
COOPER BUSSMANN INDIA C LTD Vs. ASSISTANT COMMISSIONER OF CUSTOMS
January 8, 2010
COROMANDEL GRANITE COMPANY LTD. Vs. CESTAT, CHENNAI
March 11, 2010
CORRESPONDENT SECRETARY Vs. DIRECTOR OF ELEMENTARY EDUCATION
September 24, 2010
CORRESPONDENT THIRPARAPPU KANYAKUMARI DISTRICT Vs. GOVERNMENT OF TAMILNADU
March 10, 2010
CREATIVE INFOSPACE PVT. LTD. Vs. ADDITIONAL COMMISSIONER
January 7, 2010
CREATIVE INFRASTRUCTURE Vs. GOVERNMENT OF PUDUCHERRY
June 8, 2010
CROMPTON GREAVES LTD Vs. D T M CONSTRUCTION INDIA LTD
January 19, 2010
CRYSTAL TRADERS Vs. COMMISSIONER OF CUSTOMS
March 17, 2010
CURRENT ELECTRICALS LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
February 25, 2010
CUSTOMER OPERATIONAL SERVICES CHENNAI PVT LTD Vs. SHOBANA RADHAKRISHNAN
June 9, 2010
D A MOHAMED KHAN Vs. COMMISSIONER MILK PRODUCTION AND DAIRY DEVELOPMENT DEPARTMENT
October 19, 2010
D ANAND Vs. STATE SUB INSPECTOR OF POLICE
April 9, 2010
D ANANDA MOORTHY Vs. P CHANDRAKALA
March 9, 2010
D ANBALAGAN Vs. REGISTRAR PONDICHERRY UNIVERSITY
December 21, 2010
D ANBU Vs. SUPERINTENDING ENGINEER KANCHEEPURAM ELECTRICITY DISTRIBUTION CIRCLE
February 9, 2010
D ANITHA Vs. S DEEPAK
April 20, 2010
D ARJUN Vs. DIRECTOR OF EMPLOYMENT AND TRAINING; CONTROLLER OF EXAMINATION TECHNICAL EDUCATION; PRINCIPAL SUN POLYTECHNIC COLLEGE
April 20, 2010
D ARULDOSS Vs. C PALAYAM
July 20, 2010
D ARULRAJ Vs. D VIJAYALAKSHMI
September 3, 2010
D BAGYALAKSHMI Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF RURAL DEVELOPMENT
January 20, 2010
D BAKTHAVACHALAM Vs. TAHSILDAR TIRUVALLUR TALUK
December 20, 2010
D BHARATH KUMAR Vs. D CHANDRASEKAR
August 17, 2010
D CHINNATHAMBI Vs. VASUMATHI
January 29, 2010
D CHOCKANATHAN Vs. SENIOR REGIONAL MANAGER
September 8, 2010
D DASS Vs. STATE
January 5, 2010
D DAVID LIVINGSTON Vs. STATE OF TAMIL NADU
June 24, 2010
D DAYALAN Vs. COMMISSIONER CIVIL SUPPLIES AND CONSUMER PROTECTION
December 9, 2010
D DEVAPRAKASH GNANADURAI Vs. DIRECTOR OF SCHOOL EDUCATION
November 26, 2010
D DHAMAYANTHY Vs. DISTRICT COLLECTOR
December 14, 2010
D DHANUSHKOTI Vs. SUNDARAM FINANCE LTD
February 22, 2010
D DHAYALAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETY KANCHIPURAM DISTRICT
December 3, 2010
D DINESH KUMAR Vs. M S SAMUEL
April 13, 2010
D ESLIN JOSEPH Vs. DINDIGUL MUNICIPALITY
December 14, 2010
D ETTIYAPPAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
January 12, 2010
D FARITHA BEGAM Vs. RAZIA BANU
July 26, 2010
D GANAPATHY Vs. EXECUTIVE OFFICER VILLUPURAM DISTRICT
December 14, 2010
D GANDHI Vs. DEPUTY INSPECTOR GENERAL OF POLICE
October 26, 2010
D GANESAN Vs. STATE OF TAMIL NADU
October 21, 2010
D GOVINDARAJ Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
April 8, 2010
D GOVINDARAJ Vs. GOVERNMENT OF TAMIL NADU
January 18, 2010
D GOVINDARAJULU Vs. LAKSHMI BAI
January 27, 2010
D GOWRI SANKAR Vs. NATIONAL BOARD OF EXAMINATIONS
July 7, 2010
D GURUSAMY Vs. SHANTHINI KAPOOR IAS THE CHIEF EXECUTIVE OFFICER CEO
August 31, 2010
D H SYED KASIM Vs. PRESIDING OFFICER
June 8, 2010
D HARI Vs. CHAIRMAN THE TAMILNADU ELECTRICITY BOARD
February 24, 2010
D HEMA KUMAR Vs. BHARAT HEAVY ELECTRICALS LIMITED
December 2, 2010
D HEMALA DEVI Vs. TAHSILDAR AMBATTUR
December 9, 2010
D JABEEN Vs. COMMISSIONER OF POLICE
August 30, 2010
D JAYASANKAR Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD
January 12, 2010
D JYOTHI Vs. COLLECTOR OF KANCHIPURAM
January 12, 2010
D K SEKAR Vs. S K NATARAJAN
July 12, 2010
D K SETHU MADHAVAN Vs. M THATHUVAMOORTHY
April 27, 2010
D K SIVARAJ Vs. DIRECTOR OF SERICULTURE DEPARTMENT OF SERICULTURE
January 27, 2010
D KANNAN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
February 4, 2010
D KASINATHAN Vs. STATE OF TAMIL NADU
October 27, 2010
D KOTHANDARAMAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
August 26, 2010
D KRISHNAMURTHY Vs. ARULMIGHU SRINIVASA PERUMAL KOIL EGMORE
August 25, 2010
D KUMARESAN Vs. UNION OF INDIA
January 27, 2010
D LINGAM Vs. PRASANT INVESTMENTS
February 2, 2010
D M BELGUMVALA Vs. TAMILNADU REAL ESTATES PVT LTD
February 18, 2010
D M GOVINDARAJAN Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT
July 16, 2010
D MANIMEGALAI Vs. COMMISSIONER CORPORATION OF MADRAS
January 5, 2010
D MANOHARAN Vs. K RADHAKRISHNAN
February 18, 2010
D MEENAKSHI Vs. TAMIL NADU STATE TRANSPORT CORPORATION AND ORS
October 19, 2010
D MOHAMED ICKRA MULLA Vs. DISTRICT COLLECTOR, DISTRICT FOREST OFFICER AND ORS
December 23, 2010
D MOHANASUNDARAM Vs. K N KANDASAMY
April 6, 2010
D MURUGANANDAM Vs. MUNICIPAL ENGINEER AND COMMISSIONER
October 20, 2010
D MUTHUKUMAR Vs. M ARUMUGHA REDDIAR
March 11, 2010
D NAGARAJAN Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES ENFORCEMENT
September 16, 2010
D NAGARAJU Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT AND THE DIRECTOR OF SCHOOL EDUCATION
February 19, 2010
D NANDAGOPAL Vs. G NESAMANI
October 8, 2010
D NATESAN PILLAI Vs. S KARTHIKEYAN
April 27, 2010
D PALANEESWARI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
January 5, 2010
D PARANTHAMAN Vs. MEMBER SECRETARY TEACHERS RECRUITMENT BOARD
August 30, 2010
D POTHUMALLEE Vs. DISTRICT COLLECTOR COLLECTORATE
April 19, 2010
D PRABAGARAN Vs. GENERAL MANAGER PERSONNEL AND ADMINISTRATION RAND A DEPARTMENT
November 25, 2010
D PRIYA Vs. SUB INSPECTOR OF POLICE KANDIKUPPAM POLICE STATION
October 7, 2010
D PUNNIYAVATHI Vs. MRS BANUMATHI
December 21, 2010
D PURUSHOTHAMAN Vs. STATE OF TAMIL NADU
August 27, 2010
D PURUSHOTHAMAN Vs. DEPUTY REGISTRAR OF CO-OP SOCIETIES CUDDALORE
February 3, 2010
D PUSHPANATHAN Vs. STATE OF TAMIL NADU
August 5, 2010
D R L E 11 VALLIOOR CO-OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK Vs. DEPUTY COMMISSIONER OF LABOUR TIRUNELVELI
February 8, 2010
D RADHAKRISHNAN Vs. SAKKUBAI
June 24, 2010
D RAJAMANICKAM Vs. REGIONAL TRANSPORT AUTHORITY
March 15, 2010
D RAJAPPA Vs. STATE OF TAMIL NADU
January 21, 2010
D RAJASEKARAN Vs. DISCIPLINARY AUTHORITY ASSISTANT GENERAL MANAGER STATE BANK OF INDIA
December 14, 2010
D RAJENDHIRAN Vs. DURAI
April 15, 2010
D RAJENDRAN Vs. PRESIDING OFFICER
June 8, 2010
D RAJENDRAN Vs. SUMANGALI FINANCE CORPORATION
June 2, 2010
D RAMADOSS Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION CHEPAUK
October 29, 2010
D RAVICHANDRAN Vs. SECRETARY TO THE GOVERNMENT OF TAMILNADU EDUCATION DEPARTMENT CHENNAI
March 8, 2010
D RENU Vs. STATE OF TAMIL NADU
April 7, 2010
D S MANI Vs. MANEENDHER SINGH
October 28, 2010
D S METALS P LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
June 9, 2010
D SAMUVEL AND ORS Vs. GOVINDARAJAPURAM HARIJANA NALLA VAZHVU SANGAM REP BY ITS SECRETARY A THIRUNAVUKARASU AND ORS
March 19, 2010
D SANKARA NARAYAN Vs. SECRETARY TO GOVERNMENT AGRICULTURAL DEPARTMENT
August 25, 2010
D SEKAR Vs. G VEERAMMAL
April 20, 2010
D SELVARAJ Vs. S RAJAPANDIAN
February 10, 2010
D SELVASINGH Vs. SECRETARY TAMIL NADU ELECTRICITY BOARD
February 1, 2010
D SENTHIL Vs. STATE OF TAMIL NADU
April 7, 2010
D SENTHIL Vs. STATE OF TAMIL NADU
April 1, 2010
D SERALATHAN Vs. STATE OF TAMIL NADU
February 23, 2010
D SINGARAVELU Vs. D SELVARAJ
September 17, 2010
D SIVA KUMAR Vs. PERILOVANPATTI HINDU NADARS URAVINMURAI OWING T V A NALLAZHAGU SCHOOL PERILOVANPATTI REP BY ITS SECRETARY
March 18, 2010
D SIVA SUBRAMANIAN AND ORS Vs. STATE
October 7, 2010
D SIVAGNANAM Vs. THIRUGNANAPRAKASHAM
February 9, 2010
D SIVAKOLUNDU Vs. DISTRICT COLLECTOR RDD CUDDALORE CUDDALORE DISTRICT
January 6, 2010
D SOLOMON Vs. COMMISSIONER DISCIPLINARY AUTHORITY CORPORATION OF CHENNAI
April 23, 2010
D SPURGEN Vs. DIRECTOR OF SCHOOL EDUCATION
January 6, 2010
D SRIDHARAN Vs. STATE
November 16, 2010
D SRINIVASAN Vs. REVERENT J JAI SINGH
April 20, 2010
D SUNIL KUMAR Vs. SHAH BUILDERS
April 1, 2010
D THAMARAISELVAN Vs. INDUSTRIES COMMISSIONER AND DIRECTOR OF INDUSTRIAL CO OPERATIVE BANK
November 23, 2010
D THAYALAN Vs. STATE OF TAMIL NADU
October 5, 2010
D THILLAIGOVINDAN Vs. K R JOTHI
April 23, 2010
D THILLAIRAJ Vs. STATE
June 8, 2010
D V CHANDRASEKAR Vs. STATE
March 1, 2010
D VARADHARAJULU Vs. K NARASIMMAN
July 23, 2010
D VEERASEKARAN Vs. MANAGING DIRECTOR TASMAC HEAD OFFICE
April 26, 2010
D VENKATESAN Vs. DISTRICT COLLECTOR PUDUKOTTAI DISTRICT
November 3, 2010
D VENUGOPAL Vs. SETHURAMAN
June 28, 2010
D VIDJEACOUMARY Vs. UNION OF INDIA
September 2, 2010
D VIJAYAKUMAR Vs. SPENCERS RETAIL LIMITED
April 7, 2010
D VIMALA Vs. P GUNASEKAAN
October 18, 2010
D VISWARAJ Vs. R SUBRAMANIAM
March 19, 2010
D. KASTURI Vs. COMMISSIONER OF INCOME TAX
February 15, 2010
DAGGER DIE CUTTING Vs. COMMISSIONER OF CENTRAL EXCISE II COMMISSIONERATE
April 30, 2010
DAKSHAYINIAMMAL Vs. ARULMIGHU AGATHEESWARAR PRASANNA VENKATESA PERUMAL DEVATSANAM
March 1, 2010
DAKSHINA ALIAS DAKSHINAMOORTHY Vs. STATE
February 2, 2010
DAKSHINAMOORTHY Vs. STATE BY INSPECTOR OF POLICE
September 16, 2010
DALAVOI R AZHAGAPPAN Vs. COMMISSIONER TIRUNELVELI CORPORATION
September 23, 2010
DALIT VIDUTHALAI KATCHI Vs. DEPUTY SUPERINTENDENT OF POLICE AVINASI
December 6, 2010
DALMIA MAGNESITE CORPORATION Vs. STATE OF TAMIL NADU
October 26, 2010
DALMIA MAGNESITE CORPORATION Vs. STATE OF TAMIL NADU
July 26, 2010
DANDY GARMENTS Vs. EMPLOYEES STATE INSURANCE CORPN
October 22, 2010
DANI AVIATION SERVICE PVT LTD Vs. UNION OF INDIA
February 3, 2010
DARGAH HAQHDHAR MANAGEMENT COMMITTE ERVADI DARGHA Vs. S SYED IBRAHIM LEVVAI
March 24, 2010
DARGHA HAGHDHAR MANAGEMENT COMMITTEE Vs. PANDIAN GRAMA BANK, NATIONALISED BANK, R DULKARANI BATCHA AND SYED HASIM
December 13, 2010
DARMARAJ Vs. STATE BY INSPECTOR OF POLICE THIRUPANANDAL POLICE STATION
August 6, 2010
DAVID Vs. SHAKTHIVEL INSPECTOR OF POLICE CUM STATION HOUSE OFFICER
January 8, 2010
DAVID RAJA Vs. STATE OF TAMIL NADU
December 22, 2010
DECON CONSTRUCTION Vs. J.A. STEPHEN
December 3, 2010
DEEJAY ENTERPRISES (P) LTD. Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL (ADDITIONAL BENCH) AND ANOTHER
January 6, 2010
DEEPA THIYAGU ALIAS PAUL THIYAGU Vs. SECRETARY HOME PROHIBITION AND EXCISE DEPARTMENT
February 1, 2010
DEEPALAKSHMI Vs. K MURUGESH
September 3, 2010
DEIVANAI Vs. SECRETARY CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED
August 17, 2010
DEIVENDRAN Vs. STATE
July 9, 2010
DEPARTMENTAL STORES HONESTY SOCIETY Vs. SENIOR FOOD INSPECTOR M CHANDRASEGARA SASTRY
January 5, 2010
DEPUTY CHAIRMAN MADRAS DOCK LABOUR BOARD CHENNAI PORT TRUST Vs. AMBABAI
March 23, 2010
DEPUTY COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE-II Vs. M SUNDARAM
February 11, 2010
DEPUTY CONSERVATOR OF FORESTS SOCIAL FORESTY DEPARTMENT BIJAPUR Vs. ASHOK PARASURAMAN
August 12, 2010
DEPUTY DIRECTOR OF HEALTH SERVICES CUDDALORE Vs. KALIAMURTHI
April 7, 2010
DEV INDUSTRIES Vs. TAMIL NADU ELECTRICITY REGULATORYCOMMISSION
February 1, 2010
DEVADAS AND ORS Vs. SADANANTHAN AND ORS
October 18, 2010
DEVAKI Vs. CHIEF ENGINEER
January 7, 2010
DEVARAJ Vs. RAMESH
April 7, 2010
DEVENDRA SAREES Vs. R S LAKSHMANAN
January 21, 2010
DEVENDRAN Vs. STATE
February 4, 2010
DEVI Vs. JEYABHARATHY AND CO PVT LTD
March 23, 2010
DEVI Vs. STATE
August 24, 2010
DEVI Vs. STATE
September 13, 2010
DEVI ELLAMMAN PARIPALANA SANGAM Vs. ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD
July 14, 2010
DEVI RICE MILLS Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
October 22, 2010
DHAKSHAYANI Vs. V SUSEELA
July 16, 2010
DHAMAYANTHI Vs. MURUGANANTHAM
October 28, 2010
DHANALAKSHMI Vs. COMMISSIONER OF POLICE CHENNAI EGMORE
November 16, 2010
DHANALAKSHMI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION; DISTRICT REVENUE OFFICER AND TAHSILDAR
August 19, 2010
DHANALAKSHMI STEELS Vs. CESTAT, CHENNAI
February 15, 2010
DHANAMMAL Vs. ANNAMALAI
December 14, 2010
DHANASEKAR Vs. COMMISSIONER OF POLICE
October 28, 2010
DHANAVEL Vs. STATE
January 5, 2010
DHANGOPAL Vs. KRISHNASAMY
February 9, 2010
DHANUKODI Vs. SAROJA AND ORS
December 14, 2010
DHANUSHKODI AMMAL Vs. LAND COMMISSIONER
February 5, 2010
DHANUSHODI AMMAL Vs. LAND COMMISSIONER CHEPAUK MADRAS
April 5, 2010
DHARANI COTTON MILLS PRIVATE LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
January 7, 2010
DHARANI SUGARS AND CHEMICAL LIMITED Vs. COMMERCIAL TAX OFFICER AND ANR.
December 3, 2010
DHARMAR Vs. STATE
February 24, 2010
DHIVAKARA SPINNING MILLS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
May 20, 2010
DHIVAN Vs. STATE
April 8, 2010
DHRUV T S BARDWAJ Vs. NANDINI VENKATESH
January 19, 2010
DHYANAPETA CHARITABLE TRUST Vs. NAKKHEERAN PUBLICATIONS
April 21, 2010
DIEBOLD SYSTEMS (P.) LIMITED Vs. ADDITIONAL COMMERCIAL TAX OFFICER (IAC) AND ORS.
February 24, 2010
DILIP S DHANUKAR Vs. INDIA EQUIPMENT LEASING LTD
October 8, 2010
DILLI BAI Vs. TAMIL NADU ELECTRICITY BOARD
September 30, 2010
DILLIBABU Vs. ARUMAINATHAN
April 6, 2010
DILLIRANI Vs. SUPERINTENDENT OF POLICE KANCHIPURAM DISTRICT
November 10, 2010
DINESH Vs. G PARTHASARATHY
August 31, 2010
DIRECTOR DEPARTMENT OF GOVERNMENT EXAMINATION Vs. R NEETHUSHANMUGI
September 15, 2010
DIRECTOR OF EMPLOYMENT AND TRAINING Vs. I C W S INDUSTRIAL TRAINING INSTITUTE
July 20, 2010
DIRECTOR OF INCOME TAX Vs. WILLINGTON CHARITABLE TRUST
October 8, 2010
DIRECTOR OF INCOME TAX EXEMPTION CHENNAI Vs. ANJUMAN E KHYRKHAH E AAM
December 13, 2010
DIRECTOR OF INCOME TAX EXEMPTIONS CHENNAI Vs. AVM CHARITIES CHENNAI
February 2, 2010
DIRECTOR OF LAND REFORMS Vs. ASSISTANT COMMISSIONER
July 1, 2010
DIRECTOR OF SCHOOL EDUCATION HIGHER SECONDARY COLLEGE ROAD Vs. K S VIVEKANDAN
October 5, 2010
DIRECTOR OF SOCIAL WELFARE CHENNAI Vs. C DHANABAKIAM
August 30, 2010
DISTRICT COLLECTOR Vs. M P RAM MOHAN RAJA
August 20, 2010
DISTRICT COLLECTOR AND DISTRICT REVENUE OFFICER Vs. C N JOTHIMANI S/O (LATE) C NATARAJAN
September 22, 2010
DISTRICT COLLECTOR KANNIYAKUMARI Vs. P VIJAYAN
February 23, 2010
DISTRICT COLLECTOR SOUTH ARCOT VALLALAR DISTRICT CUDDALORE Vs. G TAMILARASAN
June 14, 2010
DISTRICT COLLECTOR TIRUNELVELI DISTRICT Vs. GOVERNMENT OF INDIA REP BY ITS SECRETARY
December 22, 2010
DISTRICT COLLECTOR TIRUNELVELI DISTRICT Vs. UNION OF INDIA
November 16, 2010
DIVISIONAL ENGINEER HIGHWAYS TAMIL NADU URBAN DEVELOPMENT PROJECT Vs. SELVARAJ
September 3, 2010
DIVISIONAL MANAGER Vs. KALIYAN
September 28, 2010
DIVISIONAL MANAGER Vs. RAMAMURTHY
July 14, 2010
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. A USHA
April 22, 2010
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. POTTIAMMAL
March 25, 2010
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. C L CHINNAMUTHU AND BASKARAN
September 15, 2010
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. M RAJU MOOKKAN AND ORS
December 2, 2010
DIVISIONAL MANAGER RYAN TEA DIVISION Vs. INSPECTOR OF PLANTATIONS
June 28, 2010
DIVISIONAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MAHESWARI
November 19, 2010
DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO LTD Vs. SANKAR
February 11, 2010
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. PRADEEP
September 14, 2010
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. PRAGASH
September 17, 2010
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. K PAVAYEE
August 27, 2010
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. SUDHA
November 11, 2010
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUBBAMMAL @ SUBBULAKSHMI, ANITHA; ANANJI PILLAI AND MARIAPPAN
April 20, 2010
DIVISIONAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. V KANDASAMY
November 3, 2010
DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD. Vs. M. VETRISELVI
November 8, 2010
DIVISIONAL OFFICER THE NEW INDIA ASSURANCE CO LTD Vs. JAFFER
July 15, 2010
DIVISIONAL PERSONNEL OFFICER Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
January 29, 2010
DIVISIONAL RAILWAY MANAGER CHENNAI Vs. REGISTRAR INDUSTRIAL TRIBUNAL TAMIL NADU
March 2, 2010
DOLLAR INDUSTRIES LTD Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD
February 9, 2010
DOSHION VEOLIA WATER SOLUTIONS PVT LTD Vs. INDIA RAILWAY CATERING AND TOURISM CORPN LTD
February 16, 2010
DOSS Vs. STATE
December 21, 2010
DR AMBEDKAR TRANSPORT CORPORATION Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT
April 30, 2010
DR G RAMACHANDRAN Vs. SECRETARY TO GOVERNMENT, EDUCATIONAL DEPARTMENT AND ORS
April 22, 2010
DR N LINGAPPAN Vs. SYNDICATE, ANNA UNIVERSITY AND ORS
March 29, 2010
DUNLOP INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, FAST TRACK AND ORS.
February 9, 2010
DURAI Vs. KAMALA
February 9, 2010
DURAI KANNU Vs. REVENUE DIVISIONAL OFFICER
November 24, 2010
DURAIRAJ Vs. SENIOR REGIONAL MANAGER TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
November 3, 2010
DURAIRAJ Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LTD
April 8, 2010
DURAIRAJ Vs. PRESIDING OFFICER LABOUR COURT MADURAI
January 5, 2010
DURAISAMY Vs. CHAIRMAN TAMILNADU CIVIL SUPPLIES CORPORATION MADRAS
April 15, 2010
DURAISAMY Vs. GNANASEKARAN
August 27, 2010
DURAISAMY MOOPPAN Vs. RAMASAMY REDDIAR
April 5, 2010
DURGARAM Vs. SYED SAHIR AHMED
July 19, 2010
DV MINERALS Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT
September 28, 2010
DY COMMR OF ARCHIVES AND HISTORICAL RESEARCH Vs. STATE CIC
January 7, 2010
DY DIRECTOR OF AGRICULTURE PPM COLLECTORATE KANCHIPURAM Vs. LINGAN ALIAS LINGAPPAN
August 19, 2010
DYNASTY STOCKHOLDINGS PRIVATE LIMITED Vs. SILVA LIMITED
January 8, 2010
E ANTONYMARY, ASSISTANT (UNDER SUSPENSION), STATE BANK OF INDIA, PALAYAMKOTTAI BRANCH Vs. ASSISTANT GENERAL MANAGER (ADMINISTRATION), DISCIPLINARY AUTHORITY, STATE BANK OF INDIA, AND CHIEF MANAGER, STATE BANK OF INDIA, PALAYAMKOTTAI BRANCH
September 23, 2010
E ARASU Vs. STATE OF TAMIL NADU
March 10, 2010
E ARAVINDAN Vs. DIRECTOR OF LEGAL STUDIES DIRECTORATE OF LEGAL STUDIES CHENNAI
December 23, 2010
E B CHAKRAPANI Vs. COMMISSIONER GUDIYATHAM MUNICIPALITY
January 7, 2010
E C PACHAIYAPPAN Vs. DISTRICT EDUCATIONAL OFFICER
February 5, 2010
E D CHARLES Vs. G SELVARAJ
November 16, 2010
E DEVASAHAYAM Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS CHENNAI
December 13, 2010
E DHAYARATHAN Vs. PRINCIPAL SECRETARY CHAIRMAN AND MANAGING DIRECTOR
September 3, 2010
E ELUMALAI Vs. STATE
March 29, 2010
E GNANAPRAKASAM Vs. ASSISTANT DIRECTOR OF TOWN PANCHAYAT
July 28, 2010
E HARI Vs. COMMISSIONER CORPORATION OF CHENNAI
March 4, 2010
E HUMAYUN SHERIFF Vs. MANAGING DIRECTOR
June 8, 2010
E J PREMA Vs. DIRECTOR GENERAL OF POLICE
October 4, 2010
E JAQULIN Vs. HEAD MASTER
July 1, 2010
E JEEVANKUMAR Vs. STATE
July 15, 2010
E K KHADAR KHAN Vs. ARULMIGU THALAIVETTI MUNIAPPAN AND THIRUMALAI AMMAN AALAYAM FORT
July 26, 2010
E M NAGALINGAM Vs. KRISHNALAL JAIN
May 19, 2010
E MAHENDRAN Vs. L RAJENDRAN
April 8, 2010
E MANIKANDAN Vs. STATE OF TAMIL NADU
August 19, 2010
E MAYILAN Vs. SECRETARY TO THE GOVERNMENT INDUSTRIES DEPARTMENT
February 22, 2010
E MOHAN Vs. MADRAS FERTILIZERS LTD
March 12, 2010
E MURUGAIAN Vs. COMMISSIONER PALLAVARAM MUNICIPALITY PALLAVARAM
February 4, 2010
E MUTHAPPA Vs. GOVT OF TAMIL NADU
April 26, 2010
E PADMA Vs. DISTRICT COLLECTOR; EXECUTIVE OFFICER, THENKANIKOTTAI TOWN PANCHAYAT; TAHSILDAR AND ASSISTANT DIRECTOR OF LOCAL FUND AUDITS
February 18, 2010
E PARAMASIVAM Vs. CHAIRMAN CHENNAI PORT TRUST
October 5, 2010
E PITCHAIMARI Vs. C P SINGH I A S SPECIAL COMMISSIONER AND TRANSPORT COMMISSIONER CHEPAUK
February 24, 2010
E R TEXTILES LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
February 1, 2010
E RAGHUPATHY Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD NANDANAM
February 23, 2010
E RAGHUPATHY S/O (LATE) ELUMALAI AND ORS Vs. MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD; EXECUTIVE ENGINEER AND ADO, ANNA NAGAR DIVISION, TNHB; COMMISSIONER, AMBATTUR MUNICIPALITY
February 23, 2010
E RAJAMANICKAM Vs. GOVERNMENT OF TAMIL NADU
February 8, 2010
E RAJARAJESWARI Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION
November 23, 2010
E RAMASAMY GOUNDER Vs. M SELVARAJ
September 3, 2010
E RAMU Vs. E KRISHNAN
January 5, 2010
E RANGANATHAN Vs. SPECIAL COMMISSIONER/COMMISSIONER HINDU RELIGIOUS AND ENDOWMENTS DEPARTMENT NUNGAMBAKKAM
April 19, 2010
E S MARIAPPAN Vs. DIRECTOR OF MEDICAL EDUCATION
April 9, 2010
E S RAJA GOPAL Vs. DISTRICT COLLECTOR, COLLECTORATE MADURAI
October 29, 2010
E SARASWATHI Vs. DIRECTOR OF SOCIAL WELFARE AND NUTRITIOUS PROGRAMME
September 17, 2010
E SATHIDASS Vs. C PONNUSWAMY
December 21, 2010
E UDHAYAVANI Vs. GOVERNMENT OF TAMIL NADU
December 9, 2010
E V MUNIAPPA Vs. S MATHAIYA
June 21, 2010
E V MUNIAPPA Vs. S MATHAIYA
July 1, 2010
E VEERARAGHAVAN Vs. DISTRICT EMPLOYMENT OFFICER O/O THE DISTRICT EMPLOYMENT EXCHANGE TIRUVANNAMALAI DISTRICT
July 19, 2010
E YESODAMMAL Vs. E GOVINDAN
February 10, 2010
EASWARAN Vs. STATE INSPECTOR OF POLICE COIMBATORE DISTRICT
February 19, 2010
EASWARAN Vs. STATE OF TAMIL NADU
September 29, 2010
EASWARAN Vs. STATE OF TAMIL NADU
December 22, 2010
ECC LEASING COMPANY LIMITED Vs. PARAMOUNT AIRWAYS PVT LTD
April 12, 2010
ECE INDUSTRIES LIMITED Vs. R VEERARAGHAVAN
August 23, 2010
ECONO VALVES P LTD Vs. V L SRIDHARAN
March 12, 2010
EDEN EXPORTS COMPANY Vs. UNION OF INDIA
August 20, 2010
EDISON PRABHU Vs. STATE
July 30, 2010
ELANGO Vs. STATE OF TAMIL NADU
February 23, 2010
ELECTRONICS CORPORATION OF TAMIL NADU LIMITED Vs. TAMIL NADU INFORMATION COMMISSION
January 5, 2010
ELEPHANT G RAJENDRAN Vs. R K CHANDRAMOHAN
December 7, 2010
ELTEX SUPER CASTINGS LIMITED Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL AND ANR.
July 22, 2010
ELUMALAI Vs. STATE
August 19, 2010
ELUMALAI Vs. STATE
August 31, 2010
ELUMALAI Vs. STATE OF TAMIL NADU
September 24, 2010
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. UNION BANK OF INDIA
November 23, 2010
EMPLOYEES STATE INSURANCE CORPORATION Vs. PONDICHERRY AGRO SERVICE INDUSTRIES CORPORATION LIMITED
December 23, 2010
EMPLOYEES STATE INSURANCE CORPORATION Vs. VASAM SPINNING MILLS P LTD
February 16, 2010
EMPLOYEES STATE INSURANCE CORPORATION Vs. VASAM SPINNING MILLS P LTD
February 15, 2010
EMPLOYEES STATE INSURANCE CORPORATION LTD Vs. G SRIHARI
February 4, 2010
EMPLOYEES STATE INSURANCE CORPORATION REGIONAL OFFICE TAMILNADU Vs. COMMISSIONER CORPORATION
February 9, 2010
ENDO LABS LIMITED Vs. MANAGING DIRECTOR TAMIL NADU MEDICAL SERVICES CORPORATION LTD
August 27, 2010
ENNORE PORT LIMITED Vs. HCC VAN OORD ACZ JOINT VENTURE MUMBAI
June 18, 2010
EPSIBA SELVA KUMARI Vs. HOME SECRETARY GOVERNMENT OF TAMIL NADU
September 30, 2010
EPSIBA SELVAKUMARI Vs. HOME SECRETARY GOVERNMENT OF TAMIL NADU
April 16, 2010
ER P VEERA BHAARATHI Vs. STATE OF TAMIL NADU
April 28, 2010
ERODE AGRICULTURAL PRODUCERS CO OPERATIVE MARKETING SOCIETY LTD Vs. MUTHULAKSHMI
December 8, 2010
ERODE CO OPERATIVE INTENSIVE HANDLOOM DEVELOPMENT PROJECT LIMITED Vs. P NALLASAMY
January 22, 2010
ERRANIEL SARVODYA SANGAM Vs. ASSISTANT COMMISSIONER OF LABOUR
November 12, 2010
ESAKKIAMMAL Vs. KOMA
January 7, 2010
ESJYAPEE IMPEX P LTD Vs. COMMERCIAL TAX OFFICER
July 28, 2010
ESSAR SHIPPING PORTS AND LOGISTICS LIMITED Vs. COMMERCIAL TAX OFFICER (FAC)
February 26, 2010
ESTEE AUTO PRESSINGS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 1, 2010
ESWARAN Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU FORT ST GEORGE CHENNAI
December 7, 2010
ESWARAN Vs. S THIRUMALAI RAJAN
March 11, 2010
ESWARAN @ MAREESWARAN @ KALEESWARAN Vs. STATE INSPECTOR OF POLICE
April 21, 2010
ETA GENERAL PRIVATE LIMITED Vs. DIRECTOR GENERAL OF POLICE
December 6, 2010
ETERNIT EVEREST LTD Vs. STATE OF TAMIL NADU
November 10, 2010
ETHIRAJ S Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
April 16, 2010
ETHIRAJULU NAIDU Vs. YASODAMMAL
June 17, 2010
EURO LEDER FASHION LTD Vs. INDIAN BANK
March 12, 2010
EX LAC SIVAN NAINAR Vs. UNION OF INDIA
June 8, 2010
EX-BOARD DIRECTORS OF MANAGEMENT OF S-777 NANGAVALLI PRIMARY AGRICULTURAL CO-OPERATIVE SOCEITY LTD Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES OMALUR REGION DISTRICT
January 28, 2010
EXECUTIVE DIRECTOR INDIAN OIL CORPORATION LTD Vs. SUBHA MOULEE INDANE GAS SERVICE
February 25, 2010
EXECUTIVE ENGINEER CIVIL TRANSMISSION LINE CONSTRUCTION GENERAL CONSTRUCTION CIRCLE TAMIL NADU ELECTRICITY BOARD Vs. AVANASHI GOUNDER
April 30, 2010
EXECUTIVE ENGINEER OPERATION AND MAINTENANCE THIRUVANNAMALAI DISTRICT Vs. CIRCLE SECRETARY TAMIL NADU MINKAZHAGA KANAKKAYAR AND THIRUVANNAMALAI
April 30, 2010
EXECUTIVE ENGINEER, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD, URBAN DIVISION, FORMERLY AT KANAKA APARTMENT Vs. K ANNA LOURDU
December 23, 2010
EXECUTIVE OFFICER Vs. SPECIAL TAHSILDAR
July 8, 2010
EXECUTIVE OFFICER CONTONMENT BOARD Vs. U VENKATESH
March 11, 2010
EXECUTIVE OFFICER KARUMANDISELLIPALAYAM TOWN PANCHAYAT PERUNDURAI Vs. KARUNAL
April 16, 2010
EXECUTIVE OFFICER OTHAKKALMANDAPAM TOWN PANCHAYAT COIMBATORE Vs. ANGAMUTHU
September 15, 2010
EXPRESS INFRA STRUCTURE PRIVATE LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
January 5, 2010
F ANITHA FATHIMA Vs. STATE
October 20, 2010
F AROKIAMARY Vs. DISTRICT EDUCATIONAL OFFICER NORTH CHENNAI
October 20, 2010
F ASIR PRAKASH Vs. J EMILY MERLYN SHYLA
January 5, 2010
F J IRANI Vs. HAJEE SIR ISMAIL WAKF ESTATE
April 30, 2010
F X FERNANDO Vs. SECRETARY TO GOVERNMENT
September 21, 2010
F. HOFFMANN-LA ROCHE LTD. AND ANR. Vs. MATRIX LABORATORIES LIMITED
September 17, 2010
FAIRDEAL CONSTRUCTION Vs. TAMIL NADU ELECTRICITY BOARD
February 5, 2010
FAIRDEAL SUPPLIES LTD Vs. ASSET RECONSTRUCTION COMPANY INDIA LTD
January 7, 2010
FAIREDEAL CONSTRUCTION Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWAGE BOARD
January 28, 2010
FAYSHAW APPARELS Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE
August 27, 2010
FEDERATION OF PUNDUCHERRY Vs. GOVERNMENT OF PUNDUCHERRY
August 6, 2010
FENNAR (INDIA) LIMITED Vs. APPELLATE DEPUTY COMMISSIONER AND ASSISTANT COMMISSIONER (COMMERCIAL TAXES)
November 16, 2010
FIAT AVIO S P A Vs. ASHLEY INVESTMENTS LIMITED
January 6, 2010
FIRST Vs. SECOND
October 1, 2010
FIRST Vs. SECOND
September 27, 2010
FIRST LEASING CO. OF INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 21, 2010
FOOD CORPORATION OF INDIA SOUTH ZONE EMPLOYEES CO OP SOCIETY LTD Vs. J SHANMUGAM
April 29, 2010
FORTUNE TEXTILES COMPANY Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 11, 2010
FRANK M COSTANZO Vs. REGIONAL PASSPORT OFFICER GOVERNMENT OF INDIA
September 17, 2010
FRIENDS RECREATION CLUB Vs. COMMISSIONER OF PROHIBITION
April 30, 2010
G ADAVAN Vs. GOVERNMENT OF TAMIL NADU
January 6, 2010
G ALAGARSAMY Vs. MAHESAN KASIRAJAN DISTRICT COLLECTOR
October 21, 2010
G ALAGARSAMY Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES, MADURAI REGION AND SPECIAL OFFICER, SREE MEENAKSHI MILLS EMPLOYEES COOPERATIVE STORE LTD
September 27, 2010
G ALAYAMANI Vs. STATE OF TAMIL NADU
March 24, 2010
G ANANDAKUMAR Vs. DEPUTY COMMISSIONER OF LABOUR
July 21, 2010
G ANBAZHAGAN Vs. DIRECTOR GENERAL OF POLICE MYLAPORE
September 3, 2010
G ANNAMALAI Vs. P BALASUBRAMANIAM
September 13, 2010
G ANNIE CHRISTY Vs. DEPUTY CHIEF MECHANICAL ENGINEER
November 26, 2010
G ARUNAGIRINATHAN Vs. DISTRICT REVENUE OFFICER PERAMBALUR
August 6, 2010
G ASHOK KUMAR Vs. G SARASWATHI
August 2, 2010
G B FOOD OIL PRIVATE LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
February 8, 2010
G BALAKRISHNAN Vs. REGISTRAR GENERAL HIGH COURT MADRAS
October 5, 2010
G BALAKRISHNAN AND ORS Vs. TAMIL NADU STATE TRANSPORT CORPORATION AND ORS
September 27, 2010
G BALAMBAL Vs. LEENARANI
August 19, 2010
G BALAMBAL Vs. REVENUE DIVISIONAL OFFICER
August 19, 2010
G BALASUNDARAM Vs. UNION OF INDIA
August 27, 2010
G BALU Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPT GOVT OF TAMILNADU FORT ST GEORGE
April 20, 2010
G BOOPATHY Vs. G THULASINGAM
March 25, 2010
G D NATARAJ BABU Vs. BHARAT TRADERS
February 10, 2010
G DANIEL Vs. MANAGEMENT OF MOH LEATHERS
April 12, 2010
G DHAMODHARAN Vs. MANAGING DIRECTOR HINDUSTAN LEVER LIMITED
November 2, 2010
G DHANAPAL Vs. SECRETARY ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
January 27, 2010
G DHANDAPANI Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
February 22, 2010
G DHIVYA Vs. BRANCH MANAGER CANARA BANK VELLORE DISTRICT
October 28, 2010
G DURAI RAJ Vs. INSPECTOR GENERAL OF REGISTRATION CHENNAI
December 7, 2010
G DURAIRAJAN Vs. DISTRICT REVENUE OFFICER LAND AND STATE DEPARTMENT CHENNAI CORPORATION
January 29, 2010
G GANAPATHY Vs. COMMISSIONER CORPORATION OF CHENNAI
January 19, 2010
G GANDHISEELAN Vs. GOVERNMENT OF TAMIL NADU
September 3, 2010
G GANESAN Vs. DISTRICT COLLECTOR
January 27, 2010
G GNANATHEEPAN Vs. S THAKKIES
March 22, 2010
G GOPALAKRISHNAN Vs. D ANUSUYA
September 22, 2010
G GOVINDARAJAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
August 16, 2010
G GUNASEKARAN Vs. STATE THROUGH THE INSPECTOR VIGILANCE
October 22, 2010
G GUNAVATHY Vs. STATE OF TAMIL NADU
March 2, 2010
G HIRDAYA RAJAN Vs. ASSISTANT EXECUTIVE ENGINEER
October 27, 2010
G JAYARAJ Vs. STATE OF TAMILNADU
December 8, 2010
G JAYARAMAN Vs. SETTLEMENT COMMISSION
August 4, 2010
G JEYA SINGH AND C MUTHAIAH Vs. STATE AND ORS
September 30, 2010
G K CHEZHIAN Vs. STATE
September 3, 2010
G K M INDANE GAS SERVICES Vs. GENERAL MANAGER TNSO INDIAN OIL CORPORATION LIMITED
October 5, 2010
G K MURALIKRISHNA Vs. SPECIAL DIRECTOR
July 13, 2010
G K PARVATHI Vs. KRISHNAMURTHY
February 1, 2010
G K RADHAKRISHNAN Vs. STATE OF TAMIL NADU
January 20, 2010
G KALAVATHY Vs. STATE OF TAMIL NADU
January 7, 2010
G KALIYAPERUMAL Vs. STATE
March 1, 2010
G KANDAIYAN Vs. STATE OF TAMIL NADU
February 9, 2010
G KANDASAMY Vs. TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD
July 9, 2010
G KARUNAKARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
August 16, 2010
G KARUNANIDHI Vs. CHIEF MANAGER/AUTHORISED OFFICER
December 16, 2010
G KAVITHA Vs. P N KUMAR
March 4, 2010
G KHADER SAHIB Vs. PRINCIPAL DISTRICT MUNSIF RENT CONTROLLER
January 20, 2010
G KRISHNAMOORTHY Vs. KOTAK MAHINDRA BANK LTD
April 12, 2010
G KRISHNAMOORTHY Vs. PADMAVATHY
August 13, 2010
G KUMARAPPAN Vs. COMMISSIONER ALANDUR MUNICIPALITY
August 13, 2010
G KUPPUSAMY Vs. M V KANNABIRAN
November 23, 2010
G KUTTY ALIAS RAMESH Vs. SUPERINTENDENT OF POLICE KANYAKUMARI DISTRICT
September 3, 2010
G L DESAN Vs. STATE OF TAMIL NADU
July 21, 2010
G LAKSHMANAN Vs. PRESIDING OFFICER
February 24, 2010
G LAKSHMI Vs. LIFE INSURANCE CORPORATION
July 26, 2010
G LEELA KUMARI Vs. GOVERNMENT OF TAMIL NADU
October 18, 2010
G MAHENDRAN Vs. MANAGING DIRECTOR THE TAMIL NADU TRANSPORT CORPORATION VILLUPURAM DIVISION-II VELLORE
March 22, 2010
G MAHESWARI Vs. M ARUNAGIRI
September 14, 2010
G MALLIKA Vs. SECRETARY TO GOVERNMENT
October 19, 2010
G MANIMEGALAI Vs. R KANNAN
September 7, 2010
G MAREESWARI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFICER RAMANATHAPURAM
April 28, 2010
G MUBAREK ALI Vs. MANAGEMENT OF KAJAMALAI LADIES ASSOCIATION TRICHY
February 1, 2010
G MUNIASAMY Vs. COLLECTOR RAMANATHAPURAM DISTRICT
August 12, 2010
G MURUGAN Vs. DISTRICT MANAGER TAMIL NADU STATE MARKETING CORPORATION LTD
April 19, 2010
G MURUGAN Vs. G THANGARAJ
November 22, 2010
G MURUGESAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
November 25, 2010
G N MANIKANDAN Vs. STATE OF TAMIL NADU
September 7, 2010
G NAGARAJAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
March 25, 2010
G NARAYANASAMY Vs. STATE OF TAMIL NADU
January 5, 2010
G NAVANEETHA KRISHNAN Vs. DEPUTY SUPERINTENDENT OF POLICE
July 22, 2010
G P HAHNEMANN Vs. DRUG CONTROLLER OF TAMIL NADU
February 1, 2010
G P SARASWATHI Vs. ASSISTANT COMMISSIONER CUM COMPETENT AUTHORITY
July 23, 2010
G PARAMESWARI HEAD MISTRESS, SEVA SANGAM GIRLS HIGHER SECONDARY SCHOOL Vs. JOINT DIRECTOR OF SCHOOL EDUCATION, CHIEF EDUCATIONAL OFFICER, DISTRICT EDUCATIONAL OFFICER AND SECRETARY, SEVA SANGAM GIRLS HIGHER SECONDARY SCHOOL COMMITTEE
August 31, 2010
G PATTABI REDDIYAR Vs. INSPECTOR GENERAL OF REGISTRATION
July 12, 2010
G PATTABIRAMAN Vs. SECRETARY TO GOVERNMENT
August 20, 2010
G PAVUNAMBAL Vs. SHARMILA DEVI
November 24, 2010
G PONNIYAMMAL Vs. STATE OF TAMIL NADU
July 27, 2010
G PONNUPANDY Vs. TAMIL NADU ELECTRICITY BOARD
December 9, 2010
G PRASANNALATHA Vs. COMMISSIONER OF COMMERCIAL TAXES
June 30, 2010
G PUSHPARAJ Vs. CHIEF ENGINEER HIGHWAYS AND RURAL WORKS DEPARTMENT
September 28, 2010
G R CONCRETE BLOCKS PRIVATE LTD Vs. STATE OF TAMIL NADU
March 24, 2010
G R M GIRLS HIGHER SECONDARY SCHOOL Vs. SECRETARY TO GOVERNMENT
February 24, 2010
G R PREMKUMAR Vs. CORRESPONDENT CORLEY HIGHER SECONDARY SCHOOL TAMBARAM CHENNAI
December 8, 2010
G R RAGUNATHAN Vs. SECRETARY TO GOVERNMENT
January 21, 2010
G R RAVINDRANATH THE GENERAL SECRETARY DOCTORS ASSOCIATION FOR SOCIAL EQUALITY Vs. SECRETARY SELECTION COMMITTEE
November 25, 2010
G R SENTHILKUMAR Vs. TAHSILDAR CHIDAMBARAM CUDDALORE DISTRICT
September 29, 2010
G R THANGAMALIGAI JEWELLERS PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 5, 2010
G RAGHURAMAN Vs. JEGANNATHA NAIDU
September 16, 2010
G RAJALAKSHMI Vs. TAHSILDAR RAJAPALAYAM
September 22, 2010
G RAJAMANIAMMAL ALIAS UNNAMALAI AMMAL Vs. SUPERINTENDENT OF POLICE
December 21, 2010
G RAJARAM Vs. T K RAJENDRAN
January 29, 2010
G RAJARATHINAM Vs. B B NARAYANAN
October 22, 2010
G RAJENDIRAN Vs. MATHIVANAN
February 19, 2010
G RAJENDRA BABU Vs. SUPERINTENDING ENGINEER CHENNAI
August 3, 2010
G RAJENDRAN Vs. STATE OF TAMIL NADU
June 8, 2010
G RAJENDRAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR URBAN LAND CEILING AND URBAN LAND TAX
December 15, 2010
G RAJESWARI Vs. CHIEF EDUCATIONAL OFFICER
January 5, 2010
G RAMACHANDRAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT AND DIRECTOR OF SURVEY AND SETTLEMENTS
March 17, 2010
G RAMADOSS Vs. DIRECTOR OF MEDICAL EDUCATION
December 9, 2010
G RAMAMURTHY Vs. S PARASMAL
March 26, 2010
G RAMESH Vs. DEPUTY INSPECTOR GENERAL OF POLICE
October 26, 2010
G RAMESH Vs. DISTRICT REGISTRAR CUM DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETY AND SECRETARY, KARIAPATTI TEACHER AND PANCHAYAT UNION EMPLOYEES CO-OPERATIVE THRIFT AND CREDIT SOCIETY
September 20, 2010
G RAVI Vs. JOINT REGISTRAR
June 8, 2010
G RAVI Vs. AMBUR MUNICIPALITY
November 10, 2010
G RAVI BLESSED NAYAGAM Vs. CHIEF EDUCATIONAL OFFICER KANNIYAKUMARI
August 26, 2010
G RAVICHANDRAN Vs. INSPECTOR OF POLICE
January 29, 2010
G RAVIKUMAR Vs. NAGAPPAN
January 19, 2010
G RENGARAJAN Vs. STATE
January 29, 2010
G ROBINSON Vs. SUPERINTENDENT OF POLICE
March 31, 2010
G S CHANDRA SEKAREN Vs. COLLECTOR KANCHEEPURAM DISTRICT KANCHEEPURAM
July 21, 2010
G S MOHANKUMAR Vs. SECRETARY TO GOVERNMENT OF TAMILNADU EDUCATION SCIENCE AND TECHNOLOGY DEPARTMENT CHENNA
February 5, 2010
G S RAMARAO GUPTA Vs. COMPETENT AUTHORITY AND DISTRICT REVENUE OFFICER
December 1, 2010
G SAKKARAI Vs. STATE OF TAMIL NADU
April 8, 2010
G SANJEEVI Vs. STATE EXPRESS TRANSPORT CORPORATION LTD
April 27, 2010
G SANTHOSH KUMAR Vs. TAMIL NADU ELECTRICITY BOARD
February 23, 2010
G SATHYAVANI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
July 6, 2010
G SEENIVASARAO Vs. GOVERNMENT OF TAMIL NADU
November 23, 2010
G SEETHADEVI Vs. SPECIAL TAHSILDAR LAND ACQUISITION OFFICER CMDA
August 26, 2010
G SEKAR Vs. L GEETHA
January 28, 2010
G SELVAKUMAR Vs. STATE INSPECTOR OF POLICE
November 26, 2010
G SELVAM Vs. CHAIRMAN TEACHER RECRUITMENT BOARD
August 20, 2010
G SENGOTTUVEL Vs. SHAKILA BANU
August 16, 2010
G SENTHIL KUMAR Vs. TAMILNADU PUBLIC SERVICE COMMISSION
February 3, 2010
G SENTHIL KUMAR Vs. REGIONAL MANAGER STATE BANK OF INDIA
November 25, 2010
G SHANMUGAM Vs. COMMISSIONER HRANDCE ADMN DEPARTMENT
February 19, 2010
G SHANTHI Vs. C SUBRAMANIAM
September 28, 2010
G SINTHIAH Vs. TEACHERS RECRUITMENT BOARD GOVERNMENT OF TAMIL NADU
April 22, 2010
G SIVAJI Vs. T S RAVINDRAN
March 31, 2010
G SIVAKUMAR Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER KANCHEEPURAM
September 22, 2010
G SRIDHAR Vs. R MALATHI
February 12, 2010
G SRINIVASAN Vs. ARI FABRICS LTD
March 9, 2010
G SRINIVASAN Vs. STATE
April 27, 2010
G SUBA Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD DPI COMPLEX COLLEGE ROAD
July 26, 2010
G SUBBIAH Vs. ACCOUNTANT GENERAL AANDE TAMIL NADU
September 8, 2010
G SUBBURAJ Vs. B V VIDYASEKAR
July 7, 2010
G SUBRAMANIAN Vs. REGISTRAR TAMIL NADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY CHENNAI
February 23, 2010
G SUGANTHI Vs. SUPERINTENDENT OF POLICE
March 30, 2010
G SUKUMAR Vs. COMPETENT AUTHORITY UNDER MINIMUM WAGES ACT TEYNAMPET
March 31, 2010
G SUNDAR Vs. STATE REP
April 12, 2010
G SUNDARAMOORTHY Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD
August 10, 2010
G SUNDARARAJAN Vs. STATE OF TAMIL NADU
December 23, 2010
G SUNDARRAJ ALIAS SUNDARAM Vs. RAJAMANI
March 2, 2010
G SURESH MOHAN Vs. S LILLY
July 23, 2010
G SURESHKUMAR Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
July 13, 2010
G SWAMIDAS Vs. REVENUE DIVISIONAL OFFICER ARUPPUKKOTTAI VIRUDHUNAGAR DISTRICT
December 20, 2010
G SWARNALATHA Vs. STATE OF TAMIL NADU
August 17, 2010
G THIRUMURUGAN Vs. UNION OF INDIA
September 21, 2010
G THIRUNAVUKKARASU Vs. ADDITIONAL DIRECTOR OF SURVEY AND LAND RECORDS CHEPAUK
April 27, 2010
G THIRUNAVUKKARASU Vs. STATE OF TAMIL NADU
November 25, 2010
G THIRUVENGADAM Vs. DISTRICT COLLECTOR KRISHNAGIRI
March 19, 2010
G THULASI Vs. DEBT RECOVERY APPELLATE TRIBUNAL
October 4, 2010
G THYAGARAJAN Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
January 21, 2010
G UMAPATHY Vs. STATE OF TAMIL NADU
December 10, 2010
G UMAPATHY Vs. STATE OF TAMIL NADU AND ORS
December 10, 2010
G V MARICHAMY Vs. V MOORTHY NAICKER
March 19, 2010
G V VIJAYAKUMAR Vs. COMMISSIONER OF SUGAR
January 7, 2010
G VADIVAMMAL Vs. DISTRICT COLLECTOR VELLORE
January 20, 2010
G VASIKARAN Vs. SECRETARY TO GOVERNMENT
August 31, 2010
G VEERACHAMI Vs. K KARUPPASAMI
June 9, 2010
G VEERARAGHAVAN Vs. CHIEF MANAGER INDIAN BANK
May 27, 2010
G VENKATESAN Vs. P MANICKA ASARI
June 9, 2010
G VIJAYAMMA Vs. GOVT OF TAMIL NADU
July 28, 2010
G VIMALA Vs. DISTRICT COLLECTOR
October 21, 2010
G VINAYAGAM Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE LAND ACQUISITION VELLORE
April 26, 2010
G VISWANATHAN Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
September 21, 2010
G VISWANATHAN Vs. STATE OF TAMIL NADU
June 22, 2010
G WILSON Vs. STELLA MARY
March 9, 2010
G. PARAMESWARI Vs. M. KRISHNAMOORTHI AND OTHER
August 11, 2010
G. SIVANANDAM Vs. COMMERCIAL TAX OFFICER
August 24, 2010
G. THULASI Vs. DRAT, CHENNAI & OTHERS
October 4, 2010
G.M.P .GARMENTS Vs. R. ILANSELIAN
April 16, 2010
GAJAPATHY RAJAN Vs. STATE BY THE INSPECTOR OF POLICE
November 26, 2010
GAMMON INDIA LTD Vs. CORPORATION OF CHENNAI
February 8, 2010
GANAPATHY Vs. MEENAKSHI AMMAL
September 16, 2010
GANAPATHY BUS SERVICE Vs. REGIONAL TRANSPORT OFFICER
January 5, 2010
GANDHI @ SANGILI Vs. STATE INFORMATION OFFICER, STATE INFORMATION COMMISSION AND ORS
November 15, 2010
GANDHI DAS Vs. A MOHAMED ILIYAS
November 10, 2010
GANDHIAMMAL Vs. DISTRICT COLLECTOR MADURAI DISTRICT MADURAI
November 3, 2010
GANDHIMATHI CORPORATION Vs. PACHAMUTHU
June 8, 2010
GANDHIPURAM SARVODAYA SANGAM Vs. ASSISTANT LABOUR COMMISSIONER
March 10, 2010
GANESA ACHARI Vs. SAGUNTHALA AMMAL
January 11, 2010
GANESAN Vs. INSPECTOR OF POLICE
February 17, 2010
GANESAN Vs. REVENUE DVISIONAL OFFICER CUM SUB DIVISIONSAL MAGISTRATE
June 14, 2010
GANESAN Vs. REVENUE DIVISIONAL OFFICER
September 24, 2010
GANESAN Vs. GOPAL
July 28, 2010
GANESAN Vs. DISTRICT SUPERINTENDENT OF POLICE
August 11, 2010
GANESAN Vs. SIVAPERUMAL ALIAS ARJUNAN
December 8, 2010
GANGA KRISHNAN Vs. BAJAJ ENTERPRISES
November 19, 2010
GANGARAM Vs. STATE
April 8, 2010
GANGOTRI TEXTILES UNIT IX HT DINDIGUL Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
February 17, 2010
GEETHA Vs. STATE OF TAMIL NADU
February 18, 2010
GEETHA Vs. STATE OF TAMIL NADU
June 8, 2010
GEETHA Vs. KRISHNABAI
April 26, 2010
GEETHA Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT
August 25, 2010
GEETHA HOTEL PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
February 3, 2010
GEETHALAKSHMI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
June 18, 2010
GEM GRANITES CHENNAI Vs. STATE OF TAMIL NADU
August 16, 2010
GENERAL MAGAER UNION OF INDIA Vs. V LAXMANARAO
April 21, 2010
GENERAL MANAGER Vs. N SEKAR
June 28, 2010
GENERAL MANAGER Vs. GANESH BABU
August 31, 2010
GENERAL MANAGER Vs. RAGAVAN
January 4, 2010
GENERAL MANAGER BHARAT HEAVY ELECTRICALS LTD Vs. CANTEEN WROKERS OF BHEL
January 4, 2010
GENERAL MANAGER PERSONNEL NATIONAL INSURANCE COMPANY LIMITED HEAD OFFICE KOLKATA Vs. S ASHOK KUMAR
March 24, 2010
GENERAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM Ï¿½ DIV II LTD Vs. PRESIDING OFFICER LABOUR COURT VELLORE
April 30, 2010
GENERAL MANAGER UNION OF INDIA OWNING SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. V LAKHMANA RAO
April 21, 2010
GENERAL MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED, JAIVEERCHAND @ JAVARCHAND Vs. JAIVEERCHAND @ JAVARCHAND AND SHANTHI TRADING COMPANY LIMITED, GENERAL MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED
September 21, 2010
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. MINOR LOKINTH S/O MANIKANDAN
September 21, 2010
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. SIVAYOGAM; MURUGESAN; TAMILARASI AND LALITHA
February 23, 2010
GENERAL SECRETARY H V F EMPLOYEES UNION AVADI Vs. SOCIALIST WORKERS FORUM
February 1, 2010
GENSHIPPING PACIFIC LINE PVT LTD Vs. APTEN FORGINGS PVT LTD
February 4, 2010
GEORGE PAUL Vs. UNION OF INDIA
October 4, 2010
GEORGE TOWN CO-OPERATIVE BANK LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR CHENNAI
February 4, 2010
GHANI RASHEED AND CO Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 11, 2010
GIC HOUSING FINANCE LTD Vs. CRESCENT HOUSING PVT LTD
February 15, 2010
GIRIJA Vs. COMMISSIONER OF POLICE
January 21, 2010
GIRISH KUMAR H JAIN Vs. RANI MARY
May 12, 2010
GLAND PHARMA LTD. Vs. COMMERCIAL TAX OFFICER
December 2, 2010
GLENROCK ESTATES PVT LTD Vs. INSPECTOR OF POLICE
February 9, 2010
GLOBAL STAMPING AND WELDING AUTOMOTIVE P LTD Vs. C B E AND C
March 29, 2010
GNANAMBIKA MILLS LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 25, 2010
GOBINATH Vs. STATE
September 15, 2010
GOJAN EDUCATIONAL TRUST Vs. DISTRICT REVENUE OFFICER
September 17, 2010
GOJAN ENTERPRISES PVT LTD Vs. REGISTERING OFFICER CUM COLLECTOR
December 9, 2010
GOKULAM CHIT AND FINANCE COMPANY P LTD Vs. M/S JOHNY SAGARIGA CINEMA SQUARE
December 21, 2010
GOKULAM CHIT AND FINANCE COMPANY P LTD ITS DIRECTOR, OPERATIONS V C PRAVEEN HAVING ITS OFFICE REPRESENTED BY Vs. JOHNY SAGARIGA CINEMA SQUARE REPRESENTED BY JOHNY THOMAS KERALA
December 21, 2010
GOLDEN LEATHERS TANNERY Vs. SECRETARY THE TAMILNADU SALES TAX APPELLATE TRIBUNAL CITY CIVIL COURT BUILDINGS
April 22, 2010
GOLDEN REFINERIES PVT LTD Vs. STATE OF TAMILNADU
February 25, 2010
GOLDMINE INVESTMENTS Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 20, 2010
GOPAL ALIAS RAJAGOPAL Vs. STATE BY THE INSPECTOR OF POLICE
November 11, 2010
GOPAL MUDALIAR Vs. STATE OF TAMIL NADU
August 24, 2010
GOPALASAMY Vs. STATE BY INSPECTOR OF POLICE
March 8, 2010
GOPI WIRES AND CABLES PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 11, 2010
GOURESH MEHRA Vs. STATE
October 25, 2010
GOVERNING COUNCIL OF AMERICAN COLLEGE Vs. M DAVAMANI CHRISTOBER
February 26, 2010
GOVERNMENT KILPAUK MEDICAL COLLEGE Vs. P MANI
September 13, 2010
GOVERNMENT OF INDIA Vs. Y SON AND CO
September 24, 2010
GOVERNMENT OF INDIA Vs. K KESAVAN
June 22, 2010
GOVERNMENT OF INDIA Vs. R CHINNASAMY
August 18, 2010
GOVERNMENT OF INDIA Vs. S BOOPATHIRAJ
February 16, 2010
GOVERNMENT OF TAMIL NADU Vs. GANDHIMATHI
June 8, 2010
GOVERNMENT OF TAMIL NADU Vs. ESTHER GNANA THANGAM
June 9, 2010
GOVERNMENT OF TAMIL NADU Vs. TATA TEA LIMITED
July 28, 2010
GOVERNMENT OF TAMIL NADU Vs. S PACHAYAPPAN
November 9, 2010
GOVERNMENT OF TAMIL NADU Vs. ST ALOYSIUS HIGHER SECONDARY SCHOOL
December 23, 2010
GOVERNMENT OF TAMIL NADU SPECIAL SECRETARY TO GOVERNMENT Vs. SUBRAMANIYAM
November 16, 2010
GOVINDAMMA Vs. LOGAMMAL
August 2, 2010
GOVINDAMMAL Vs. LAKSHMI AMMAL
April 28, 2010
GOVINDAMMAL Vs. COMMISSIONER THE ADI DRAVIDAR WELFARE DEPARTMENT CHEPAUK
December 15, 2010
GOVINDAN Vs. STATE
June 25, 2010
GOVINDAN Vs. JAYALAKSHMI AMMAL
January 1, 2010
GOVINDAN ALIAS GOVINDASAMY Vs. STATE
October 20, 2010
GOVINDAN ALIAS GOVINDASAMY MOOPANAR Vs. ANBAZHAGAN
July 6, 2010
GOVINDASAMY Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
October 29, 2010
GOWRI Vs. LAKSHMIGANDAM AMMAL
September 17, 2010
GOWRI Vs. IRULANDI
April 22, 2010
GOWRI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
December 7, 2010
GOYAL ISPAT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
March 8, 2010
GR INBARAJ Vs. THE STATE OF TAMIL NADU REP BY THE SECRETARY TO THE GOVERNMENT, MOST BACKWARD CLASSES AND DENOTIFIED COMMUNITIES; THE DIRECTOR OF MOST BACKWARD CLASSES AND DENOTIFIED COMMUNITIES AND THE SPECIAL DEPUTY COLLECTOR
February 26, 2010
GREEN EXPRESS DIVISION OF GREEN CARRIERS AND CONTRACTORS DELHI PVT LTD Vs. CHIEF TRAFFIC MANAGER
November 12, 2010
GREEN PEACE CONSTRUCTIONS PVT LTD Vs. R SHIVAKUMAR
December 3, 2010
GREEN SIGNAL BIO PHARMA PVT LTD Vs. DIRECTOR GENERAL OF HEALTH SERVICES
September 3, 2010
GROUP MANAGER WOOD BRIAR ESTATE LTD Vs. PRESIDING OFFICER
April 30, 2010
GULZAR INDUSTRIES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 29, 2010
GUMANI BAI Vs. K MUTHUSAMY
December 1, 2010
GUNA ALIAS GUNASEKARAN Vs. STATE
March 4, 2010
GUNA ALIAS GUNASEKARAN ALIAS SIDDIKBOI Vs. COMMISSIONER OF POLICE TIRUCHIRAPPALLI CITY
December 14, 2010
GUNASEKAR Vs. SUPERINTENDENT OF POLICE
March 17, 2010
GUNASEKARAN Vs. COMMISSIONER OF POLICE
March 10, 2010
GUNASEKARAN Vs. GANESAN
May 12, 2010
GUNASEKARAN Vs. RAMACHANDRAN
April 20, 2010
GUNDUMALLI HEMAVATHY Vs. SRINIBAI
June 29, 2010
GURU ALIAS GURUNATHAN Vs. STATE
September 17, 2010
GURU DHALL MILLS AND INDUSTRIES Vs. COMMERCIAL TAX OFFICER ROYAPURAM ASSESSMENT CIRCLE
February 25, 2010
GURU RAGVENDRA TEXTILES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
May 20, 2010
GURUKARAPPA Vs. STATE OF TAMIL NADU
July 30, 2010
GURUNATHAN Vs. EXECUTIVE MAGISTRATE AND REVENUE DIVISIONAL OFFICER
August 16, 2010
GURUVAMMAL AND OTHERS Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD, VIRUDHUNAGAR AND OTHERS
November 10, 2010
H A HURUL FIRDHOUSE Vs. STATE BY INSPECTOR OF POLICE
October 20, 2010
H DANESH Vs. UNION OF INDIA
January 7, 2010
H E WILKINS Vs. HOME MISSIONARY SOCIETY OF INDIA
February 19, 2010
H F SHAJAHAN Vs. AGATE FINANCE LTD
August 6, 2010
H GOPALAKRISHNAN Vs. INDUSTRIES COMMISSIONER AND DIRECTOR OF INDUSTRIES AND COMMERCE
June 22, 2010
H M SAYEED Vs. ZAHIDA AFTAB
January 18, 2010
H MANGAIKARASU Vs. MANAGING DIRECTOR METROPOLITAN WATER SUPPLY AND CHENNAI
February 25, 2010
H N BHEEMAN Vs. DISTRICT ADHI DRAVIDRA AND TRIBAL WELFARE OFFICER
January 21, 2010
H NAYEEMULLAH Vs. MADRAS E NUSRATHUL ISLAM AND NEW MOSQUE
November 22, 2010
H P JINNAPPA Vs. AUTHORISED OFFICER AND CHIEF MANAGER INDIAN BANK ANNA NAGAR
September 8, 2010
H RAHAMATHULLA Vs. R MURUGAIYAN
February 2, 2010
H RAMACHANDRAN Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
September 13, 2010
H S DAWOOD SAHIB Vs. SHANMUGAM
July 16, 2010
H SONNAPPAN Vs. DIVISIONAL FIRE OFFICER DHARMAPURI
June 23, 2010
H THIYAGARAGAN Vs. STATE
September 2, 2010
H THIYAGARAJ Vs. INDIAN OIL CORPORATION LTD
April 19, 2010
H V BYRAPPA Vs. SPECIAL TAHSILDAR LA SIPCOT SIPCOT BUILDING KRISHNAGIRI
February 25, 2010
H. RAHAMATHULLA Vs. R. MURUGAIYAN
February 2, 2010
HABIBUR RAHMAN Vs. V ELUMALAI
November 24, 2010
HAJEE M S FAROOK Vs. BOARD OF TRUSTEE OF MAKKAN TRUST
August 23, 2010
HAJEE M S FAROOK Vs. BOARD OF TRUSTEE OF MAKKAN TRUST
July 23, 2010
HAJI A M HIDAYATHULLAH Vs. HASBULLAH IDROOZE
February 5, 2010
HALL MARK PRINTERS PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 23, 2010
HAMEEM Vs. STATE
August 2, 2010
HAMEEM MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION; DISTRICT ELEMENTARY EDUCATIONAL OFFICER; ASSISTANT ELEMENTARY EDUCATIONAL OFFICER PALAYAMKOTTAI (URBAN)
April 20, 2010
HAMOSONS APPARELS PVT LTD Vs. INDIAN BANK AUTHORISED OFFICER AND ASST GENERAL MANAGER ASSET RECOVERY MANAGEMENT BRANCH
April 20, 2010
HAMSA Vs. CHINNAKUTTY DECEASED
August 16, 2010
HANSA ESTATES PRIVATE LIMITED Vs. KALIYAMOORTHY
October 8, 2010
HANSRAJ CHANDRAN Vs. SIVAKASI MUNICIPAL COUNCIL
October 21, 2010
HAPPY IRON AND STEELS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 11, 2010
HARGOBIND STEEL INDUSTRIES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 20, 2010
HARIDOSS Vs. STATE:
April 28, 2010
HARIGANGABEN PUROHIT Vs. V SHAHJAHAN
July 5, 2010
HARIPRIYA RAYANINGAR Vs. SECRETARY TO GOVERNMENT
November 11, 2010
HATSUN FOODS COMPANY Vs. STATE OF TAMIL NADU
January 18, 2010
HDFC SECURITIES LTD Vs. S VIVEKANANDAN
February 24, 2010
HELIOS AND METHESON INFORMATION TECHNOLOGY LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 6, 2010
HEMABUSHAN Vs. ICICI BANK LIMITED
October 1, 2010
HEMALA Vs. COMPETENT AUTHORITY
July 23, 2010
HENKAL INDIA LIMITED Vs. ASSISTANT COMMISSIONER (CT), NANDANAM ASSESSMENT CIRCLE, CHENNAI AND ANOTHER
March 24, 2010
HENRY TIPHAGNE Vs. INSPECTOR OF POLICE
March 30, 2010
HIDAYATHKHAN Vs. STATE
October 22, 2010
HIGH ENERGY BATTERIES (INDIA) LTD. Vs. INCOME TAX OFFICER
March 17, 2010
HIMALAYA DRUG CO PVT LTD Vs. T THANGARAJ
March 17, 2010
HINDU THUVAKKAPPALLI CHATTIKINATHUPATTI Vs. DIRECTOR OF ELEMENTARY EDUCATION
April 26, 2010
HINDUSTAN GAUGE AND TOOLS AMBATTUR Vs. DISTRICT COLLECTOR THIRUVALLUR
February 17, 2010
HINDUSTAN INSTITUTE OF TECHNOLOGY AND SCIENCE A DEEMED UNIVERSITY HITS Vs. S J SRINIVASAN
July 6, 2010
HINDUSTAN LEVER LIMITED Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
November 2, 2010
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. R SUBRAMANIAM
November 25, 2010
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. ANGAMMAL
October 5, 2010
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. GEETHA KASTURIRANGAN
March 11, 2010
HINDUSTAN UNILEVER EMPLOYEES UNION Vs. INSPECTOR OF FACTORIES
June 8, 2010
HIS HOLINESS SRI LA LA NACHIAPPA GNANADESIGAR Vs. CHIEF EDUCATIONAL OFFICER TIRUVANNAMALAI DISTRICT
December 6, 2010
HTL LTD Vs. HTL LIMITED
February 17, 2010
HUMAN RIGHTS ASSOCIATION FOR PEACE Vs. DISTRICT COLLECTOR, REVENUE DIVISIONAL OFFICER, SUPERINTENDENT OF POLICE AND ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
November 8, 2010
HYBRO CHAINS P LTD Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU LABOUR AND EMPLOYMENT DEPARTMENT
January 7, 2010
HYBROCHAINS PVT LTD Vs. S BHARAT HOUSING FINANCE LTD EGMORE
March 30, 2010
HYDRAULICS PRIVATE LIMITED Vs. PRESIDING OFFICER
April 19, 2010
HYDRO ELECTRICAL SYSTEMS Vs. COMMERCIAL TAX OFFICER VELACHERY ASSESSMENT CIRCLE NANGANALLUR
March 15, 2010
I AMALA PRABA, M JEYANTHI AND A INITHA Vs. STATE OF TAMIL NADU
October 25, 2010
I ARAVIND ADHAVAN REP BY HIS FATHER AND NATURAL GUARDIAN P ILANGOVAN Vs. STATE OF TAMIL NADU
July 12, 2010
I DANIEL INBARAJ Vs. STATE
July 29, 2010
I DANIEL RAJ Vs. DISTRICT COLLECTOR
December 8, 2010
I MOHAN Vs. DIRECTOR DIRECTOR OF SCHOOL EDUCATION
June 17, 2010
I RAMAMOORTHY Vs. STATE
July 15, 2010
I SAGAYA AROKIARAJ Vs. COMMISSIONER OF POLICE
January 7, 2010
I SAMIDURAI Vs. PERSONAL ASSISTANT GENERAL TO THE COLLECTOR THANJAVUR DISTRICT AT THANJAVUR
November 11, 2010
I VIJAYAMANI Vs. PUGALANDHI
January 19, 2010
I. SALMAN TAIYEBI Vs. MOHAMMED NASEER
February 26, 2010
ICA MADRAS PRIVATE LIMITED Vs. A S V ARUNACHALAM AND SONS
April 9, 2010
ICICI BANK LTD Vs. P VEERENDER CHORDIA
March 18, 2010
ICICI LAMBARD GENERAL INSURANCE COMPANY LIMITED. Vs. M. RAKKATHAL
February 22, 2010
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. AHILANDAM
April 20, 2010
IDAR ALI MUTHALIF Vs. REGIONAL PASSPORT OFFICER SHASTRI BHAVAN
October 5, 2010
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. SANKARI AND LAKSHMANAN
October 29, 2010
IFFCO-TOKIO GENERAL INS CO LTD Vs. M PARAMASIVAM
August 19, 2010
IMPERIAL SPIRITS AND WINE PRIVATE LIMITED Vs. STATE OF TAMIL NADU
March 26, 2010
IMRAN AHAMED MOHAMMED Vs. REGISTRAR ANNA UNIVERSITY
August 18, 2010
IN RE: FLEXTRONICS TECHNOLOGIES (INDIA) P. LTD. Vs. STATE
December 16, 2010
IN RE: KOTHARI INDUSTRIAL CORPORATION LTD. Vs. STATE
August 31, 2010
IN RE: SUBHIKSHA TRADING SERVICES LIMITED REP. BY ITS DIRECTOR R. SUBRAMANIAN; BLUE GREEN CONSTRUCTIONS AND INVESTMENTS LIMITED REP. BY ITS DIRECTOR R. SUBRAMANIAN Vs. STATE
October 25, 2010
INBARAJ Vs. DISTRICT COLLECTOR DISTRICT COLLECTOR OFFICE
November 1, 2010
INDIA CEMENTS CAPITALS AND FINANCE LTD Vs. MARES CONFECTIONERIES PVT LTD
January 6, 2010
INDIA FORGE AND DROP STAMPINGS LTD Vs. ASSISTANT COMMISSIONER
February 22, 2010
INDIA PISTONS LTD Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
December 23, 2010
INDIABULLS FINANCIAL SERVICES LTD Vs. JUBILEE PLOTS AND HOUSING PVT LTD
February 22, 2010
INDIAN BANK Vs. DEBT RECOVERY APPELLATE TRIBUNAL
June 16, 2010
INDIAN BANK Vs. DEBT RECOVERY APPELLATE TRIBUNAL
June 10, 2010
INDIAN BANK Vs. DEBTS RECOVERY TRIBUNAL III
January 29, 2010
INDIAN EVANGELICAL LUTHERAN CHURCH Vs. J RAJESH
August 19, 2010
INDIAN GARNET SAND COMPANY PVT LTD Vs. STATE OF TAMIL NADU
April 20, 2010
INDIAN NATIONAL TRUST FOR ARCHITECTURAL AND CULTURAL HERITAGE Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
April 29, 2010
INDIAN OFFICERS CLUB Vs. COMMISSIONER OF PROHIBITION AND EXCISE
March 18, 2010
INDIAN OIL CORPORATION LTD. Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD.
July 30, 2010
INDIAN RAYON AND INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER, MYLAPORE ASSESSMENT CIRCLE, CHENNAI AND OTHERS
March 11, 2010
INDIAN RECORD MANUFACTURING COMPANY LTD Vs. MOSER BAER INDIA LIMITED
February 18, 2010
INDIRA Vs. STATE OF TAMIL NADU
August 24, 2010
INDIRA Vs. DISTRICT COLLECTOR MADURAI DISTRICT
November 1, 2010
INDIRA GANDHI Vs. DHANAM; NEW INDIA ASSURANCE COMPANY
January 4, 2010
INDIRA GANDHI MEDICAL COLLEGE AND RESEARCH INSTITUTE Vs. MEDICAL COUNCIL OF INDIA
July 29, 2010
INDIRAN NANCHIL Vs. PRESIDENT DHAKSHINA BARATH HINDI PRACHAR SABHA MELONEY STREET
April 26, 2010
INDO TECH ELECTRIC CO JAYALAKSHMI ESTATES CHENNAI Vs. DEPUTY COMMISSIONER OF INCOME TAX CHENNAI
December 16, 2010
INDRAKUMAR MAHENDRAN Vs. G R PATHMARAJ
November 3, 2010
INDURE PRIVATE LIMITED Vs. CETHAR VESSELS LIMITED
November 22, 2010
INFANT JESUS TEACHER TRAINING INSTITUTE Vs. M MANIKANDAN
August 31, 2010
INFOTECH SOFTWARE DEALERS ASSOCIATION Vs. UNION OF INDIA
August 24, 2010
INOX AIR PRODUCT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 8, 2010
INSPECTOR GENERAL OF REGISTRATION Vs. A RAMASAMY
March 2, 2010
INTERNATIONAL BAKERY PRODUCTS LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
May 20, 2010
IRUDHAYARAJ Vs. K INDIRA ALIAS INDIRA GANDHI
April 23, 2010
IRUSAPPAN Vs. STATE
March 3, 2010
ISHWAR INDUSTRIES LTD Vs. LAKSHMI MACHINE WORKS LTD
January 27, 2010
ISKRAEMECO REGENT LIMITED Vs. COMMISSIONER OF INCOME TAX
November 23, 2010
ISPAHANI TRUST Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 6, 2010
IST PETITIONER Vs. 1st Respondant
September 17, 2010
IST PETITIONER Vs. 1st Respondant
October 22, 2010
IST PETITIONER Vs. 1st Respondant
October 27, 2010
IST PETITIONER Vs. 1st Respondant
July 27, 2010
IST PETITIONER Vs. 1st Respondant
August 13, 2010
J ALEX DORAI VETHA SAM Vs. DISTRICT EDUCATIONAL OFFICER
April 21, 2010
J AMARAVATHI Vs. REVENUE CONTROLLING AUTHORITY CUM INSPECTOR GENERAL OF REGISTRATION
April 21, 2010
J ARUL DASS Vs. DIRECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE FORCE
April 27, 2010
J AUGUSTIN Vs. STATE
January 8, 2010
J B ASSOCIATES Vs. STATE
October 29, 2010
J B ASSOCIATES Vs. STATE
November 2, 2010
J B J ALEXANDER Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE
April 29, 2010
J BALAJI Vs. STATE OF TAMIL NADU
June 15, 2010
J BASIL FRANCIS Vs. DISTRICT REGISTRAR ADMINISTRATION
September 24, 2010
J BHAGIRAJ Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES KANNIAKUMARI DISTRICT
March 18, 2010
J BHARANI Vs. COMMISSIONER OF POLICE
March 17, 2010
J DAYALAN BABU Vs. STATE
June 8, 2010
J DOSS Vs. RUKMANGADHAN
June 22, 2010
J DURAIBABU Vs. DISTRICT COLLECTOR KANCHIPURAM DISTRICT
February 16, 2010
J DURAIMUNUSAMY Vs. STATE
April 26, 2010
J ELANGOVAN Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
December 3, 2010
J FAIROSE BASHA Vs. MANAGING DIRECTOR
April 19, 2010
J G GLASS INDUSTRIES MADRAS PVT LTD Vs. RIAZ AHMED
April 8, 2010
J G SPINNING MILLS PVT LTD Vs. TAMIL NADU ELECTRICITYREGULATORY COMMISSION
January 22, 2010
J GOPALAKRISHNAN Vs. GOVERNMENT OF PONDICHERRY
September 8, 2010
J GOWTHAM CHAND Vs. J M S PRABHU
February 25, 2010
J GSPINNING MILLS PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 22, 2010
J GURUNATHAN Vs. STATE INSPECTOR OF POLICE
April 23, 2010
J I JOGHEE Vs. DISTRICT COLLECTOR CUM-CHAIRMAN OF THE COMMITTEE UNDER THE TAMILNADU HILL STATIONS PRESERVATION OF TREES
February 15, 2010
J J LEATHER ENTERPRISES LIMITED Vs. GOVERNMENT OF TAMILNADU
March 19, 2010
J JASON JOSEPH Vs. UNION OF INDIA
October 22, 2010
J JAYACHANDRA Vs. JOINT DIRECTOR OF COLLEGIATE EDUCATION AND ORS
April 26, 2010
J JAYAKUMAR Vs. CHENNAI METROPOLITAN WATER SUPPLY
February 11, 2010
J JEYASEELAN Vs. DISTRICT COLLECTOR-CUM-REGIONAL TRANSPORT AUTHORITY; SECRETARY, REGIONAL TRANSPORT AUTHORITY
April 22, 2010
J KALAYARASI Vs. S A M IBRAHIM SAHIB
November 24, 2010
J KALEEM NAWAZ Vs. STATE OF TAMIL NADU
October 29, 2010
J KALYANI Vs. STATE OF TAMILNADU
April 1, 2010
J KANAGARATHINAM Vs. STATE OF TAMILNADU
February 17, 2010
J KANAKA Vs. ARULMIGU ADIKESAVAPERUMAL AND BHASHYAKARASWAMI SANNATHI
June 24, 2010
J KUMAR Vs. DISTRICT COLLECTOR VELLORE DISTRICT
February 22, 2010
J LALITHA Vs. STATE OF TAMIL NADU
July 28, 2010
J LATHA Vs. G JAYASUDHA
July 16, 2010
J M GANDHIMATHI Vs. STATE OF TAMIL NADU
April 21, 2010
J M MILLS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
May 20, 2010
J M SALEEM Vs. KALESHA
March 1, 2010
J MAHENDRAN Vs. K AMUDHA
July 21, 2010
J MALARVIZHI Vs. D SHANKAR
January 18, 2010
J MALLIGA Vs. AUTHORISED OFFICER UNION BANK OF INDIA
February 25, 2010
J MARADEE FREE TRADE ZONE PRIVATE LTD Vs. TAHSILDAR OFFICE OF TAHSILDAR SRIPERUMBADUR TALUK KACNHEEPURAM DISTRICT
August 10, 2010
J MAYA DEVI Vs. M REGHUNANDAN
February 18, 2010
J MEERABAI Vs. DIRECTOR OF SOCIAL WELFARE DEPARTMENT AND ORS
September 29, 2010
J MOHAMMED IBRAHIM Vs. CHIEF EXECUTIVE OFFICER
November 3, 2010
J MUTHURAMAKRISHNAN Vs. DIRECTOR OF RURAL DEVELOPMENT
September 30, 2010
J N AGNIHOTRI Vs. HINDUSTAN CONSTRUCTION CO LTD
June 25, 2010
J O DEVADATTA Vs. SARAH VIJAYALAKSHMI
August 30, 2010
J P BUILDERS Vs. A RAMADAS RAO
April 29, 2010
J POONGOTHAI Vs. GOVERNMENT OF TAMIL NADU
April 16, 2010
J POUNPANDIAN Vs. DISTRICT COLLECTOR AND ORS
December 22, 2010
J R SMELTERS PO LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 11, 2010
J RAJENDRAN Vs. GENERAL MANAGER
January 20, 2010
J RAJU Vs. SECRETARY TO GOVERNMENT
February 18, 2010
J RAMAN Vs. STATE OF TAMIL NADU
November 10, 2010
J SAMUEL Vs. ASSISTANT COMMISSIONER OF POLICE
March 30, 2010
J SAMUEL Vs. INSPECTOR OF POLICE
April 28, 2010
J SARADHA Vs. T N MUNIAN
July 16, 2010
J SEKAR Vs. METROPOLITAN TRANSPORT CORPORATION CHENNAI DIVISION LTD
December 10, 2010
J SENTHILKUMAR Vs. SPECIAL CHIEF ENGINEER
August 25, 2010
J SHARMILA Vs. SECRETARY TO GOVERNMENT
October 19, 2010
J SIVAKAMI Vs. METROPOLITAN TRANSPORT CORPORATION LTD
September 27, 2010
J SIVAKAMI Vs. R XAVIER
December 16, 2010
J SRIDHARAN Vs. SUPERINTENDING ENGINEER
November 2, 2010
J SUDHAKAR Vs. COMMISSIONER CITY MUNICIPAL CORPORATION
March 15, 2010
J SUGANTHI Vs. COMMISSIONER OF POLICE
April 13, 2010
J SUNDARA Vs. UNION OF INDIA
July 13, 2010
J SURIANARAYANAN Vs. PRINCIPAL COMMISSIONER
July 2, 2010
J TAMILZ SELVI Vs. GOVERNMENT OF TAMIL NADU
February 2, 2010
J UDAYAKUMAR Vs. R SAIRAJ
April 23, 2010
J VADIVELAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
November 16, 2010
J VASANTHA JAYANANTHARAJ Vs. JAYARAMADAS
November 24, 2010
J VENKATESAN Vs. COMMISSIONER AMBATTUR MUNICIPALITY
July 16, 2010
J VICTOR SIGAMANI AND; INDIRA SIGAMANI Vs. ARIF REHUMAN AND ORS
April 29, 2010
J VIJAY Vs. INSPECTOR OF POLICE T 16 NAZARATHPET POLICE STATION
September 13, 2010
J VIJAYAKUMARI Vs. STATE
October 28, 2010
J. P. GIRISH Vs. RAMAKRISHNA MILLS
February 11, 2010
J.N.CHANDRASEKARAN Vs. S.P.MURUGESAN
September 24, 2010
JACOB CHACKO THEKETALA Vs. STATE OF TAMIL NADU
June 15, 2010
JAFFER HUSSAIN Vs. COMMISSIONER OF POLICE
March 9, 2010
JAGADAMBAL TEXTILES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
May 20, 2010
JAGAL PRIYA MEDICALS Vs. MANGAMMAL
August 19, 2010
JAGULINE MARY Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT
February 10, 2010
JAI LOGISTICS Vs. AUTHORIZED OFFICER
July 12, 2010
JAIHIND ROADWAYS PVT LTD Vs. HINDUSTAN MOTORS LIMITED
June 16, 2010
JAIN PACKAGING Vs. STATE OF TAMIL NADU
February 1, 2010
JAIN PACKIAMANI Vs. SUPERINTENDING ENGINEER MADURAI ELECTRICITY DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD MADURAI
November 30, 2010
JAISRI VIDYA MANDIR SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION
September 21, 2010
JAK COMMUNICATIONS PVT LTD Vs. SUN TV NETWORK LIMITED
April 27, 2010
JALALUDEEN Vs. RENGASAMY
January 19, 2010
JAMBUKUMAR Vs. UZHAIKKUAM MAKKAL NALA ARAKKATTALAI
August 2, 2010
JAMEELA BIBI Vs. S VIJAYALAKSHMI
November 25, 2010
JAMES G PRAKASH Vs. COMMISSIONER OF CUSTOMS AIR
November 18, 2010
JANAKI Vs. STATE OF TAMIL NADU
August 25, 2010
JANAKIAMMAL Vs. SECRETARY TO GOVERNMENT TAMIL DEVELOPMENT CULTURE ENDOWMENTS AND INFORMATION DEPARTMENT
March 31, 2010
JANPRIYA BUILDER Vs. N BAVA
June 8, 2010
JASMINE TOWELS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME-TAX
November 2, 2010
JAWAHAR Vs. STATE, REP BY SUB-INSPECTOR OF POLICE
November 22, 2010
JAWAHAR SANTHAKUMAR Vs. STATE OF TAMIL NADU
March 19, 2010
JAYA CHAKRABARTY Vs. M BASKAR
August 16, 2010
JAYA W/O SIVABALAN Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT
February 2, 2010
JAYABALAN Vs. R LALITHA
March 17, 2010
JAYABALAN Vs. STATE BY THE INSPECTOR OF POLICE CBCID
October 29, 2010
JAYABARATHY Vs. DISTRICT COLLECTOR AND TIRUCHIRAPPALLI CONSUMERS CO-OPERATIVE WHOLESALE STORES LTD ,
December 14, 2010
JAYACHANDRAN Vs. VIDYAVATHI
September 28, 2010
JAYAGANESH Vs. STATE
November 26, 2010
JAYAGOPAL CHETTY Vs. MANICKAM
June 30, 2010
JAYAKODI Vs. GOWRI
July 9, 2010
JAYAKUMAR Vs. KRISHNASWAMY IYYENGAR
October 8, 2010
JAYAKUMAR Vs. STATE
March 9, 2010
JAYAKUMAR Vs. BENNIS KUMAR
January 12, 2010
JAYAKUMARI Vs. BALACHANDER
April 21, 2010
JAYALAKSHMI Vs. STATE OF TAMIL NADU
September 28, 2010
JAYALAKSHMI Vs. DHANASEKARAN
January 1, 2010
JAYALAKSHMI VILAS MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION
November 18, 2010
JAYALAKSHMI, W/O LATE GANESAN Vs. STATE
July 22, 2010
JAYALATCHUMI Vs. SECRETARY TO THE GOVERNMENT
April 1, 2010
JAYAM EDUCATIONAL Vs. DISTRICT REGISTRAR-CUM-COLLECTOR
July 12, 2010
JAYANATHAN Vs. STATE OF TAMIL NADU
October 8, 2010
JAYANDRA SARASWATHI SWAMIGAL HEAD OF SRI KANCHI KAMAKOTI MUTT KANCHIPURAM Vs. DURAISAMI
February 12, 2010
JAYANTHI Vs. INSPECTOR OF POLICE KANDAMANGALAM POLICE STATION VILLUPURAM DISTRICT
March 12, 2010
JAYANTHI RAMESH Vs. M K NILOFAR
July 1, 2010
JAYAPAL, VIJAYAKUMAR, BALAMANI AND MUTHUKRISHNAN Vs. TAHSILDAR
October 28, 2010
JAYAPRABHA Vs. T SAMSON RAJU
March 25, 2010
JAYARAJ Vs. STATE
March 29, 2010
JAYARAM FINANCE PARTNER D ELANGOVAN KANCHEEPURAM Vs. JAYAPRAKASH
January 20, 2010
JAYARAMAN Vs. SUPERINTENDENT OF POLICE
January 7, 2010
JAYARAMAN Vs. CHANDRA
March 18, 2010
JAYASEELAN Vs. BELLAN
October 20, 2010
JAYASEELI Vs. STATE
February 2, 2010
JAYASEELI RAJENDRAN Vs. SECRETARY TO GOVERNMENT
January 21, 2010
JEEVA Vs. STATE BY INSPECTOR OF POLICE
November 23, 2010
JEEVAN SINGH ALIAS LAMBU Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT
August 26, 2010
JEGADISH Vs. INSPECTOR OF POLICE AND SUPERINTENDENT OF CENTRAL JAIL
July 20, 2010
JEGAN Vs. STATE
September 21, 2010
JEGAN Vs. STATE BY INSPECTOR OF POLICE
November 23, 2010
JEGANATHAN Vs. KATHIRVADIVEL
September 27, 2010
JERINA Vs. STATE OF TAMILNADU
September 14, 2010
JESUBALAN Vs. STATE INSPECTOR OF POLICE
July 19, 2010
JEYA ALIAS M JEYALAKSHMI Vs. SECRETARY HOUSING AND URBAN DEVELOPMENT
August 31, 2010
JEYABHARATHAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE
March 29, 2010
JEYAMARI Vs. STATE OF TAMIL NADU
June 8, 2010
JEYAVEERAN Vs. CHAIRMAN AND MEMBER SECRETARY, TEACHER RECRUITMENT BOARD
September 27, 2010
JOB MARTIN LUTHER Vs. STATE OF TAMIL NADU
April 19, 2010
JOHN BOSCO Vs. GOVERNMENT OF TAMIL NADU
July 6, 2010
JOHN VICTOR Vs. STATE
February 16, 2010
JOHN VINCENT, SILUVAIMUTHU AND ASHOK Vs. D VEDANAYAGAM AND ORS
November 10, 2010
JOHNSON FERNANDO Vs. COMMISSIONER TUTICORIN MUNICIPALITY
February 10, 2010
JOINT SECRETARY CENTRAL BOARD OF SECONDARY EDUCATION ANNA NAGAR Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM- LABOUR COURT
March 3, 2010
JOSEPH ALIAS JOSEPH IMMANUEL Vs. COMMISSIONER OF POLICE
August 26, 2010
JOSEPH AROKIADOS Vs. P PRADEEP
December 15, 2010
JOSEPH DURAIRAJ Vs. STATE OF TAMIL NADU
July 9, 2010
JOSEPH IGNASIAS Vs. HI WINGS TRAVELS MADRAS (P) LTD.
February 9, 2010
JOSEPHINE GLORY Vs. MEDICAL OFFICER PRIMARY HEALTH CENTRE INAMKULATHUR
September 27, 2010
JOSUVA SINGH, S/O JAYA SINGH Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT,; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND INSPECTOR OF POLICE
June 29, 2010
JOTHILAKSHMI Vs. INSPECTOR OF POLICE
June 15, 2010
JOTHILINGAM Vs. STATE OF TAMIL NADU
July 26, 2010
JOY ALUKKAS TRADERS INDIA PVT LTD Vs. JOINT COMMISSIONER CT COIMBATORE DIVISION
December 7, 2010
JUBILEE PLOT AND HOUSING PVT LTD CHENNAI Vs. MAHAVEER CHAND KOTHARI
August 11, 2010
JUGRAJ Vs. P SANKARAN
April 9, 2010
JUMBO BAG LTD Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD
February 11, 2010
JUNIOR ENGINEER OPERATION AND MAINTENANCE Vs. KALAIAMMAL
October 19, 2010
JUNIOR ENGINEER TAMIL NADU ELECTRICITY BOARD NAGAPATTINAM Vs. KALA
September 13, 2010
K A MOHAMMED IBRAHIM Vs. DISTRICT REVENUE OFFICER SALEM CITY
June 11, 2010
K A MURUGAPPAN Vs. COMMISSIONER H R AND C E ADMN DEPT
April 13, 2010
K A PATEL AND SONS Vs. STATE OF TAMILNADU
October 20, 2010
K ABDUL MUNEER Vs. STATE OF TAMIL NADU
February 12, 2010
K AGNIPUTHRAN Vs. JOINT DIRECTOR OF COLLEGIATE EDUCATION AND SECRETARY
October 8, 2010
K ALBERT PREMRAJ Vs. G MARGARET MONALISA
March 22, 2010
K AMUTHA Vs. DISTRICT COLLECTOR PERAMBALUR DISTRICT
April 1, 2010
K ANANDAN Vs. DIRECTOR, ANIMAL HUSBANDRY AND VETERINARY SERVICES; COMMISSIONER, MILK PRODUCTION AND DIARY DEVELOPMENT DEPARTMENT; DEPUTY REGISTRAR, DAIRY DEVELOPMENT DEPARTMENT
October 5, 2010
K ANGUPILLAI Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYAT AND TAHSILDAR
October 20, 2010
K ANITHA Vs. R AATHIMOOLAM
March 5, 2010
K ANNIE SORNATHAI, M SC , M PHIL, PH D , VICE PRINCIPAL AND HEAD OF DEPARTMENT, PLANT BIOLOGY AND PLANT BIOTECHNOLOGY, SARATH TUCKER COLLEGE, (AUTONOMOUS) Vs. STATE
August 27, 2010
K APPADURAI Vs. SECRETARY TO GOVERNMENT
August 26, 2010
K ARUMUGAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION AND ORS
August 19, 2010
K ARUMUGAMAND Vs. PRESIDING OFFICER I ADDL LABOUR COURT CHENNAI
March 29, 2010
K ARUMUGHAM Vs. M SARASWATHI
March 24, 2010
K ASAITHAMBI Vs. DIRECTOR GENERAL OF POLICE
October 25, 2010
K AZHAGARASAN Vs. K PALANICHAMY
February 12, 2010
K B VENKATACHALAM Vs. STATE OF TAMILNADU
January 5, 2010
K BABY Vs. REVENUE DIVISIONAL OFFICER THANJAVUR TALUK
November 19, 2010
K BABY PRASANTHA KUMARI Vs. TERRITORY MANAGER
July 5, 2010
K BALACHANDAR Vs. DISTRICT COLLECTOR AND ASSISTANT DIRECTOR OF FISHERIES, (INTERNAL FISHERIES)
November 3, 2010
K BALACHANDAR Vs. STATE OF TAMILNADU
February 2, 2010
K BALAKRISHNAN Vs. ACCOUNTANT GENERAL ACCOUNTANT GENERAL OFFICE TEYNAMPET
October 27, 2010
K BALAKRISHNAN Vs. PARSEE ZORASTRIAN ANJUMAN
March 29, 2010
K BALAMURUGAN Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT
September 22, 2010
K BALARAMAN Vs. K PONNURANGAM
June 8, 2010
K BALASUBRAMANIAM Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD
January 20, 2010
K BALASUBRAMANIAN Vs. STATE OF TAMIL NADU
December 1, 2010
K BALASUNDARAM Vs. COROMANDEL ENGINEERING COMPANY LTD
September 22, 2010
K BASKAR Vs. ROYAL ENFIELD MOTORS LTD
September 8, 2010
K BELLIE Vs. DISTRICT FOREST OFFICER
July 22, 2010
K BHARATHI Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY CHENNAI
February 26, 2010
K BHAVANI Vs. STATE OF TAMILNADU
November 18, 2010
K BOSE Vs. INSPECTOR GENERAL OF POLICE SOUTH REGION
November 24, 2010
K BOSE Vs. DISTRICT COLLECTOR MADURAI DISTRICT
February 8, 2010
K C CHANDRAN Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY ENGINEER
January 28, 2010
K C CHANDRASEKAR Vs. C BALASUNDARAM
July 29, 2010
K C MUNIAPPAN Vs. DEPUTY DIRECTOR
July 13, 2010
K C S NADAR HIGHER SECONDARY SCHOOL Vs. SECRETARY SCHOOL EDUCATION DEPARTMENT GOVERNMENT OF TAMIL NADU FORT ST GEORGE CHENNAI
December 9, 2010
K CHANDRAN Vs. PRESIDING OFFICER
September 24, 2010
K CHANDRAPPA Vs. DISTRICT REVENUE OFFICER KRISHNAGIRI DISTRICT
December 8, 2010
K CHANDRASEKAR Vs. K BHUVANESHWARI ALIAS K RADHIKA
June 24, 2010
K CHELLADURAI Vs. STATE OF TAMIL NADU
January 19, 2010
K CHELLATHANGAM Vs. CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA AND ORS
November 18, 2010
K CHINNAI NATARAJAN Vs. REGISTRAR DISTRICT REGISTRAR OFFICE
December 9, 2010
K CHINNAPPAN ALIAS MEENATCHI SUNDARAM Vs. STATE
March 17, 2010
K CHINNASAMY Vs. PRINCIPAL SECRETARY AND COMMISSIONER AND LAND ADMINISTRATION
March 2, 2010
K CHINNASAMY Vs. R PALANISAMY
November 11, 2010
K CHINNUSAMY Vs. S S DYE CHEM
February 26, 2010
K DAYALAN Vs. C RAMESH
March 12, 2010
K DESIKAMANI Vs. PRESIDING OFFICER
June 8, 2010
K DEVARAJAN Vs. COMMISSIONER HR AND CE ADMN DEPT
June 21, 2010
K DHAMODHARAN Vs. STATE
August 3, 2010
K DHANABAL Vs. BHARATHIDASAN UNIVERSITY
December 23, 2010
K DHANALAKSHMI Vs. GOVERNMENT OF TAMIL NADU
April 6, 2010
K DHANASEKARAN Vs. DEPUTY COMMISSIONER OF POLICE
February 23, 2010
K DHANASEKARAN Vs. STATE OF TAMIL NADU
October 8, 2010
K DHANVEL Vs. INSPECTOR OF POLICE AYYAMPETTAI POLICE STATION
October 27, 2010
K DHARMALINGAM Vs. PAPPATHI
July 23, 2010
K DURAIRAJ Vs. ASHOK KAKRI
January 22, 2010
K DURAIRAJAN Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND REGISTRATION DEPARTMENT
March 17, 2010
K ELANGO Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT CHIEF SECRETARIAT CHENNAI
January 27, 2010
K ELANGOVAN Vs. STATE OF TAMI NADU
February 5, 2010
K F JACOB Vs. ESTATE OF M A BROWNE DISEASED
April 20, 2010
K G ABRAHAM Vs. COMPETENT AUTHORITY AND THE SPECIAL DISTRICT REVENUE OFFICER
January 20, 2010
K G DENIM LIMITED Vs. J P KNITO IMPEX TIRUPPUR
February 5, 2010
K G HEMAVATHY Vs. STATE LEVEL COMMITTEE
June 14, 2010
K G I S L K G INFORMATION SYSTEM PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
February 1, 2010
K G INFORMATION SYSTEMS PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
May 20, 2010
K GAJAPATHI Vs. METROPOLITAN TRANSPORT CORPORATION LTD DIVISION I
August 30, 2010
K GANESAN Vs. ARULMIGHU SETHUBAVA SWAMY TRUST MANNARGUDI
March 9, 2010
K GANESAN Vs. REVENUE DIVISIONAL OFFICER,VILLAGE ADMINISTRATIVE OFFICER AND E M PITCHAI,TAHSILDAR
November 19, 2010
K GEETHA Vs. M KARTHIKEYAN
April 21, 2010
K GEETHAKRISHNAN Vs. M P DHAKSHINAMOORTHY
April 9, 2010
K GNANAMURTHY Vs. G ASHOK KUMAR
August 26, 2010
K GOPAL Vs. SECRETARY REVENUE DEPARTMENT GOVERNMENT OF TAMIL NADU
August 23, 2010
K GOVINDAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE CHENGELPUT RANGE
December 14, 2010
K GOVINDARAJAN Vs. GOVERNMENT OF TAMIL NADU
November 23, 2010
K GUNASEKARAN Vs. SENIOR REGIONAL MANAGER TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
April 8, 2010
K H SHOES P LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 8, 2010
K HARIDASS Vs. COMMISSIONER OF POLICE GREATER CHENNAI
April 5, 2010
K HEMCHAND SURANA Vs. MOOLCHAND MAHESWARI
March 22, 2010
K INBARAJ Vs. STATE
August 31, 2010
K INDIRA Vs. ADDITIONAL SECRETARY
June 7, 2010
K INDIRANI Vs. STATE OF TAMILNADU
February 15, 2010
K ITHAYASELVI Vs. SUB REGISTRAR SUB-REGISTRATION OFFICER CHENNAI
February 1, 2010
K J PRAKASH Vs. ROYAL STITCHES P LTD
April 13, 2010
K JAGANNATHAN Vs. TAMIL NADU ELECTRICITY BOARD
January 12, 2010
K JAIKRISHNAN Vs. INSPECTOR OF POLICE
March 9, 2010
K JAISHANKAR Vs. MARGARADARASI CHITS P LTD
July 9, 2010
K JAYARAMAKRISHNAN Vs. SECRETARY TO GOVERNMENT HOME POLICE II DEPARTMENT
September 28, 2010
K JAYARAMAN Vs. R KAMALANATHAN
January 25, 2010
K JAYARATHNAM Vs. K G FREDRICK
October 27, 2010
K JEEVANANTHAM ALIAS KULANDAISWAMY Vs. SECRETARY TO GOVERNMENT FINANCE LOCAL FUND DEPARTMENT
April 1, 2010
K JESUADIMAI Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
January 5, 2010
K JEYARAMAN Vs. STATE OF TAMIL NADU
November 8, 2010
K JOTHISENTHILKANNAN Vs. COLLECTOR
June 15, 2010
K K A SOMASUNDARAM Vs. SECRETARY GOVERNMENT OF TAMILNADU
November 19, 2010
K K FLATS P LTD Vs. INSPECTOR GENERAL OF REGISTRATION
December 23, 2010
K K NAIR Vs. DISTRICT COLLECTOR KANCHEEPURAM
November 11, 2010
K K RAMESH Vs. THANGAVEL, INSPECTOR OF POLICE
October 6, 2010
K K SUBRAMANIAM Vs. LOSS OF ECOLOGY PREVENTION AND PAYMENT OF COMPENSATION AUTHORITY
February 12, 2010
K K V SEETHARAMAN Vs. STATE
February 17, 2010
K K VELUSAMY Vs. N PALANISAMY
April 7, 2010
K KAMALANABHAN Vs. DIRECTOR OF AGRICULTURE
September 2, 2010
K KANAGASABAI Vs. THE SUPERINTENDING ENGINEER KANNIYAKUMARI ELECTRICITY DISTRIBUTION CIRCLE NAGERCOIL & ANOTHER
February 23, 2010
K KANAGASABAI Vs. SUPERINTENDING ENGINEER KANNIYAKUMARI ELECTRICITY DISTRIBUTION CIRCLE, NAGERCOIL
December 23, 2010
K KANDASAMY Vs. STATE OF TAMIL NADU
November 10, 2010
K KANNIAPPAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
September 14, 2010
K KANTHASAMY Vs. JOINT DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD
January 4, 2010
K KARPAGAM Vs. GOVERNMENT OF TAMIL NADU
October 20, 2010
K KARRUPPASAMY PARTHIPAN Vs. TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER; ASSISTANT EXECUTIVE ENGINEER, (DISTRIBUTION) TNEB
November 9, 2010
K KARTHIK Vs. CHIEF ENGINEER, EXECUTIVE ENGINEER, AGRICULTURAL ENGINEERING DEPARTMENT AND ASSISTANT EXECUTIVE ENGINEER (AE)
November 19, 2010
K KARUNAKARAN Vs. CHIEF MANAGER
July 12, 2010
K KARUNAKARAN Vs. GOVERNMENT OF TAMILNADU
March 19, 2010
K KARUNANITHI Vs. D GAYATHRI
March 26, 2010
K KASI VISWANATHAN Vs. STATE
March 24, 2010
K KASINATHAN Vs. PRESIDING OFFICER CUM II ADDITIONAL DISTRICT JUDGE
January 18, 2010
K KATHIR KAMARAJ Vs. DISTRICT COLLECTOR KANCHEEPURAM
April 16, 2010
K KATHIRVEL Vs. KIRORIMAL KASIRAM
April 30, 2010
K KATHIRVEL Vs. KIRORIMAL KASIRAM, REP BY ITS MANAGER H KAMALESH KUMAR
August 13, 2010
K KETH SINGH Vs. ASSISTANT EXECUTIVE ENGINEER OPERATION AND MAINTENANCE TAMILNADU ELECTRICITY BOARD
February 26, 2010
K KOTHANDAN Vs. STATE BANK OF INDIA
December 16, 2010
K KOTHANDARAMAN Vs. MATHIVANAN
March 23, 2010
K KRISHNAMANI Vs. CORPORATION OF CHENNAI REP
September 7, 2010
K KRISHNASAMY S/O KALIAPPA GOUNDER Vs. DISTRICT COLLECTOR DISTRICT
February 4, 2010
K KRUSHANASWAMY Vs. EXECUTIVE DIRECTOR CUM APPELLATE AUTHORITY
January 27, 2010
K KUMARA Vs. SHRUTHI FINANCE PROP V PADAM CHAND
March 5, 2010
K KUMARAVEL Vs. R P RATHINAM
December 8, 2010
K KUNHI MOOSA Vs. P SAMBANDAM CHETTIAR
August 11, 2010
K KUPPAN Vs. DISTRICT COLLECTOR CUM INSPECTOR OF PANCHAYATS
November 22, 2010
K KUPPSAMY Vs. STATE OF TAMIL NADU
January 12, 2010
K KUPPUSAMY Vs. STATE OF TAMIL NADU
April 22, 2010
K KUTTY ALIAS MURUGESAN Vs. COLLECTOR VELLORE
February 2, 2010
K LAKSHMANAN Vs. STATE OF TAMIL NADU
June 25, 2010
K LAKSHMANAN Vs. STATE BY THE INSPECTOR OF POLICE
September 13, 2010
K LAKSHMIAMMAL Vs. M P NAVEEN KUMAR
March 2, 2010
K LAVANYA Vs. G VENKATARAMAN
July 16, 2010
K LOGANATHAN Vs. SATHROPPAN
May 27, 2010
K M A MOHAMED MOHIDEEN Vs. K M A UMAR LEBBAI
August 13, 2010
K M ABDUL SUBHAN Vs. TAMIL NADU WAKF BOARD
August 30, 2010
K M ARUCHAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
August 19, 2010
K M ARUMUGAM Vs. PRINCIPAL ACCOUNTANT GENERAL
December 20, 2010
K M BATCHA AND COMPANY Vs. CHIEF REGIONAL MANAGER HINDUSTAN PETROLEUM CORPORATION LTD
April 22, 2010
K M BENEDICT CRIZAL Vs. DIRECTOR OF TEACHER EDUCATION
June 15, 2010
K M CHANDRASEKARAN Vs. DISTRICT COLLECTOR MADURAI
September 22, 2010
K M GOVINDARAJAN Vs. STATE OF TAMIL NADU
February 8, 2010
K M JAMBU Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYATS COIMBATORE
February 17, 2010
K M KAMALA Vs. STATE OF TAMIL NADU
February 19, 2010
K M MEERAN MOHIDEEN Vs. SECRETARY TO THE GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
April 8, 2010
K M N JEGANNATHAN Vs. S CHIDAMBARAM
September 2, 2010
K M NALINISHREE Vs. BHASKAR
April 30, 2010
K M RAHAMATH BEEVI Vs. DIRECTOR OF ELEMENTARY EDUCATION
April 30, 2010
K M SHAH Vs. G ETHIRAJULU
March 17, 2010
K M VIJAYARANGAMOHAN Vs. DIRECTOR OF ELEMENTARY EDUCATION CHENNAI
October 21, 2010
K MADHAVAN Vs. UNION OF INDIA
September 17, 2010
K MADHESWARI,; K SAKTHIVEL,; K BOOBALAM AND DHANABAL Vs. C DEVARAJ AND THE MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CO LTD
July 16, 2010
K MALLIGA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
June 18, 2010
K MANI Vs. CHENNAI METRO WATER SUPPLY AND DRAINAGE BOARD
September 24, 2010
K MANIMARAN Vs. M GOPINATH
September 15, 2010
K MANJULA Vs. G SATHIYAMURTHY
March 11, 2010
K MANMATHA RAJA Vs. COMMISSIONER LAND REFORMS EZHILAGAM CHENNAI
January 29, 2010
K MANOKARAN Vs. PRINCIPAL SECRETARY/TRANSPORT COMMISSIONER TRANSPORT DEPARTMENT
March 2, 2010
K MARIADOSS Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT
November 2, 2010
K MARIMUTHU Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION CHEPAUK
December 9, 2010
K MARUTHAMUTHU Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION EZHILAGAM
February 1, 2010
K MEENA Vs. STATE
August 30, 2010
K MEENAL Vs. APPOINTING AUTHORITY
June 8, 2010
K MEERA BAI Vs. COLLECTOR OF CHENNAI
October 5, 2010
K MICHAEL ANTONY Vs. STATE OF TAMIL NADU
April 13, 2010
K MITCHIAMMAL Vs. J LOGANATHAN
September 3, 2010
K MOHANKUMAR Vs. COMMISSIONER AND ORS
October 20, 2010
K MUNIANDI Vs. M GEETHA
April 1, 2010
K MUNIRAJA Vs. TERRITORY MANAGER
June 16, 2010
K MUNIRATHINAM NAIDU Vs. G BALARAMAN
September 28, 2010
K MUNUSAMY Vs. R VELUSAMY
June 9, 2010
K MURALI SANKAR Vs. K KARUPPIAH KONAR
November 25, 2010
K MURTHY Vs. LABOUR COURT SALEM
October 27, 2010
K MURUGAIAH ASSISTANT COMMISSIONER OF EXCISE COMPULSORY RETD KANCHEEPURAM Vs. GOVERNMENT OF TAMIL NADU
December 10, 2010
K MURUGAN Vs. COMMISSIONER OF AGRICULTURE
March 3, 2010
K MURUGAN Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES ERODE & OTHERS
March 18, 2010
K MURUGAN Vs. STATE OF TAMIL NADU
January 27, 2010
K MURUGANANDAM AND ORS Vs. DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI AND ORS
October 7, 2010
K MURUGASAMY Vs. INSPECTOR OF FACTORIES
August 19, 2010
K MURUGESAN Vs. RAJALAKSHMI
April 27, 2010
K MUTHUCHELLAM Vs. STATE OF TAMIL NADU
July 19, 2010
K MUTHUKANNAN Vs. GOVERNMENT OF TAMIL NADU, DIRECTOR OF COLLEGIATE EDUCATION, JOINT DIRECTOR OF COLLEGIATE EDUCATION AND PASUMPON MUTHURAMALINGA THEVAR COLLEGE
October 5, 2010
K MUTHURAM Vs. P JAGANNATHAN
June 25, 2010
K MUTHURAMALINGAM Vs. KALYANI RAGHUNATHAN
March 9, 2010
K MUTHUSAMY Vs. COMMISSIONER UDUMALPET MUNICIPALITY
October 18, 2010
K N ANANTHA RAMAN Vs. CANARA BANK
January 21, 2010
K N CHINNARAJ AND ORS Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION AND THE DISTRICT REVENUE OFFICER
August 19, 2010
K N LAKSHMANAN Vs. J RAJENDRAN
September 16, 2010
K N MANOHARAN Vs. STATE OF TAMIL NADU
January 29, 2010
K N MUTYALA RAO Vs. CHAIRMAN EXPORT INSPECTION COUNCIL OF INDIA MINISTRY OF COMMERCE AND INDUSTRY NEW DELHI
March 10, 2010
K N SATHYAMOORTHY Vs. SECRETARY TO GOVERNMENT HOME COURTS VI DEPARTMENT FORT ST GEORGE
February 22, 2010
K N SUBRAMANIAM Vs. EZHILARASI
February 3, 2010
K N VENKATESWARA RAJA Vs. THAYAMMAL
August 13, 2010
K NAGAMANICKAM Vs. SUB COLLECTOR
August 2, 2010
K NAGARAJ Vs. VEERAM TRADINGS
August 26, 2010
K NAGARAJ Vs. SARASWATHY AMMAL
March 14, 2010
K NAGARAJAN Vs. C R KARPAGAM
March 29, 2010
K NAGARAJAN Vs. STATE OF TAMIL NADU
June 22, 2010
K NAGARAJAN Vs. SUPERINTENDENT OF POLICE
January 8, 2010
K NALINI Vs. S SHANTHI
September 8, 2010
K NARAYANASAMY Vs. STATE BY INSPECTOR OF POLICE
September 3, 2010
K NARAYANASWAMY Vs. GOVERNMENT OF TAMIL NADU
April 20, 2010
K NARMATHA Vs. HOME SECRETARY SECRETARIAT CHENNAI
September 3, 2010
K NARMATHA Vs. DEPUTY INSPECTOR GENERAL OF POLICE
August 24, 2010
K NATARAJAN Vs. REGISTRAR AND SUB-REGISTRAR
December 9, 2010
K NAWABJAN Vs. R S RAMALINGAM
April 19, 2010
K P GANDHI Vs. CHAIRMAN TAMIL NADU HOUSING BOARD
February 24, 2010
K P JIMLA Vs. GOVERNMENT OF TAMIL NADU
February 2, 2010
K P RAJENDRAN Vs. N R NACHIMUTHU
November 1, 2010
K P S JEYACHANDRAN Vs. STATE
June 29, 2010
K PACKIYARAJ Vs. S MUTHU PANDI
September 24, 2010
K PALANI Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
February 4, 2010
K PALANIAPPAN Vs. LABOUR COURT
April 22, 2010
K PALANICHAMY Vs. STATE OF TAMIL NADU
April 15, 2010
K PALANISAMY Vs. JOINT SUB REGISTRAR Ï¿½ I TIRUPPUR
August 9, 2010
K PALANISAMY Vs. DISTRICT ADDL EXECUTIVE MAGISTRATE CUM DISTRICT REVENUE OFFICER
December 16, 2010
K PALANISAMY AND P LAKSHMI Vs. DISTRICT ADDL EXECUTIVE MAGISTRATE-CUM-DISTRICT REVENUE OFFICER AND ORS
December 16, 2010
K PALANISWAMI Vs. SECRETARY TO GOVERNMENT PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT
January 29, 2010
K PALANIVELU Vs. K SUBHRAMANIAM
July 14, 2010
K PANKAJAKSHAN Vs. SECRETARY TO GOVT FINANCE PENSION DEPT STATE OF TAMIL NADU
March 11, 2010
K PAPATHI Vs. S ARUL RAJ
March 5, 2010
K PARASURAM BATTA AND ORS Vs. GOVERNMENT OF TAMIL NADU AND ORS
April 20, 2010
K PARVATHY Vs. SECRETARY TO THE GOVERNMENT
August 2, 2010
K PERIASAMY Vs. STATE OF TAMIL NADU
September 8, 2010
K PERIYASAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION
February 23, 2010
K PERIYASAMY Vs. DEPUTY COMMISSIONER KALAL
February 16, 2010
K PITCHANDI Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY COOPERATION FOOD AND CONSUMER PROTECTION DEPT; REGISTRAR OF COOPERATIVE SOCIETIES AND THE SPECIAL OFFICER CHENNAI CENTRAL COOPERATIVE BANK LIMITED
February 19, 2010
K PONSINGH Vs. CENTRAL REGISTRAR OF COOPERATIVE SOCIETIES
March 31, 2010
K POUNAMMAL Vs. STATE
August 4, 2010
K PRABAHAR Vs. SECRETARY TO GOVERNMENT
January 20, 2010
K PRAKASH CHENNAI Vs. MEMBER SECRETARY C M D A CHENNAI
February 4, 2010
K R GOWRI SEDHURAMAN Vs. KUMBAKONAM MUNICIPALITY
January 22, 2010
K R KAMALA Vs. GOVERNMENT OF TAMIL NADU
February 15, 2010
K R MOTHILAL Vs. REGISTRAR MADURAI KAMARAJ UNIVERSITY MADURAI
June 1, 2010
K R MURUGESAN Vs. DISTRICT COLLECTOR DISTRICT
February 1, 2010
K R PALANISWAMI Vs. COOPERATIVE SOCIETIES SPECIAL TRIBUNAL
May 5, 2010
K R PANNERSELVAM Vs. VASANTHA
July 20, 2010
K R SAGAYARAJ Vs. MRS C RAJAMMAL
November 12, 2010
K R SELVARAJ KUMAR Vs. TAHSILDAR CHOZLINGANALLUR TALUK OFFICE KANCHEEPURAM DISTRICT
September 20, 2010
K R VISWANATHAN, SON OF S M K RAMAKRISHNAN Vs. DISTRICT COLLECTOR AND ORS
September 28, 2010
K RADHAKRISHNAN Vs. GOVERNMENT OF TAMIL NADU
July 30, 2010
K RAGOTHAMAN Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES
April 16, 2010
K RAJA Vs. STATE
August 30, 2010
K RAJA RATHINAM Vs. SUPERINTENDENT OF POLICE VIRUDHUNAGAR DISTRICT
August 23, 2010
K RAJACHANDRAN Vs. GOVERNMENT OF TAMIL NADU
April 29, 2010
K RAJAMANI Vs. ALAMUNAGAR RESIDENTS WELFARE ASSOCIATION
November 23, 2010
K RAJAMANICKAM Vs. P ARUMUGAM
November 3, 2010
K RAJANGAM Vs. REVENUE DIVISIONAL OFFICER, P RAJA, I RAMAN AND MUTHUPETCHI
October 18, 2010
K RAJASEKARAN Vs. GOVERNMENT OF TAMIL NADU
April 12, 2010
K RAJAVEL ALIAS RAJA Vs. MURUGESAN
June 9, 2010
K RAJENDRAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
January 5, 2010
K RAJESWARAN Vs. COMMISSIONER
August 3, 2010
K RAJU Vs. DISTRICT COLLECTOR NAMAKKAL
January 18, 2010
K RAKKU Vs. SECRETARY AND CORRESPONDENT, NADAR MAHAJANA SANGAM SERMATHAI VASAN COLLEGE FOR WOMEN MADURAI
July 22, 2010
K RAMACHANDRAN Vs. BAGAWATHI
March 18, 2010
K RAMACHANDRAN Vs. SUPERINTENDENT OF POLICE
July 9, 2010
K RAMACHANDRAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
February 9, 2010
K RAMACHANDRAN Vs. DISTRICT ELEMENTARY EDUCATION OFFICER
December 15, 2010
K RAMACHANDRAN Vs. DISTRICT ELEMENTARY EDUCATION OFFICER; ADDITIONAL ASSISTANT ELEMENTARY EDUCATION OFFICER, (SCHOOL SECRETARY IN CHARGE); HEAD MASTER, AVM MIDDLE SCHOOL AND DIRECTOR OF ELEMENTARY EDUCATION
October 27, 2010
K RAMAKRISHNAN Vs. RAJESH KATARIA
March 4, 2010
K RAMAKRISHNAN Vs. PRESIDING OFFICER PONDICHERRY
March 22, 2010
K RAMALINGAM Vs. MUSTAFA KAMAL
September 3, 2010
K RAMAMOORTHY Vs. INSPECTOR OF PANCHAYAT DISTRICT COLLECTOR
September 22, 2010
K RAMAMURTHY Vs. DISTRICT COLLECTOR
July 28, 2010
K RAMANATHAN Vs. ACCOUNTANT GENERAL; SUPERINTENDENT OF POLICE, ASSISTANT TREASURY OFFICER
January 12, 2010
K RAMASAMY Vs. GENERAL MANAGER ADMINISTRATION TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
November 23, 2010
K RAMESH Vs. STATE
September 3, 2010
K RAMESH Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
April 29, 2010
K RANGANATHAN Vs. UNION OF INDIA
November 30, 2010
K RATHINASAMY AND ORS Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION; DISTRICT REVENUE OFFICER AND TAHSILDAR
August 19, 2010
K RAVI GANESH Vs. M SHANMUGAVADIVU
November 1, 2010
K RAVINDRANATH Vs. TAMIL NADU ELECTRICITY BOARD
January 1, 2010
K RETNASWAMY Vs. DISTRICT REVENUE OFFICER DISTRICT COLLECTORATE
November 2, 2010
K ROSE Vs. COMMISSIONER OF POLICE
August 30, 2010
K S ARJUN Vs. ASST COMMISSIONER LAND REFORMS
February 16, 2010
K S BABURAJ Vs. CHIEF ENGINEER
January 7, 2010
K S DHANDAPANI Vs. STATE
February 2, 2010
K S ELANGOVAN Vs. STATE
April 19, 2010
K S GITA Vs. VISION TIME INDIA PVT LTD
February 16, 2010
K S K GUPTA Vs. STATE
July 2, 2010
K S KRISHNA Vs. HAJ MOHAMED
June 8, 2010
K S MAIDEEN Vs. COMMISSIONER CORPORATION OF CHENNAI
March 24, 2010
K S MUTHURAMALINGAM Vs. STATE
July 1, 2010
K S NATARAJAN Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI
August 27, 2010
K S NATARAJAN Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI
February 9, 2010
K S P S NATARAJAN AND CO Vs. STATE OF TAMIL NADU
July 2, 2010
K S RAJA SHANMUGAVEL Vs. STATE OF TAMIL NADU
December 16, 2010
K S ROSAMMAL Vs. S SHANKAR
August 5, 2010
K S SABAPATHY Vs. DEPUTY REGISTRAR OF COOP SOCIETIES POLLACHI CIRCLE MARKET ROAD DISTRICT
March 5, 2010
K S SANKARANARAYANAN Vs. INSPECTOR GENERAL OF POLICE RAILWAYS CHENNAI
April 1, 2010
K SABAPATHY Vs. STATE
August 31, 2010
K SADASIVAM Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE
June 9, 2010
K SAHADEVAN Vs. K ALLAGAMMAL
December 23, 2010
K SAKTHI RANI Vs. SECRETARY OF THE BAR COUNCIL OF TAMILNADU
April 16, 2010
K SAKTHIVEL Vs. ADDITIONAL DIRECTOR GENERAL OF PRISON
April 26, 2010
K SAKTHIVEL Vs. CHENNAI METROPOLITAN TRANSPORT CORPORATION
March 15, 2010
K SALEEM Vs. STATE
October 5, 2010
K SAMINATHAN Vs. DISTRICT COLLECTOR THANJAVUR DISTRICT
October 21, 2010
K SAMIYAPPAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
August 19, 2010
K SANJEEVI Vs. K KRISHNAMOORTHY
March 4, 2010
K SANTHANAKRISHNAN Vs. STATE OF TAMIL NADU
March 26, 2010
K SANTHANAM Vs. S KAVITHA
December 2, 2010
K SARANGAPANI Vs. SUPERINTENDING ENGINEER CEDC CENTRAL TAMILNADU ELECTRICITY BOARD
January 27, 2010
K SARANYA Vs. DISTRICT COLLECTOR OFFICE OF THE COLLECTOR
December 21, 2010
K SARASWATHI Vs. STATE OF TAMIL NADU
June 16, 2010
K SARASWATHI Vs. M KILLIVALAVAN
June 17, 2010
K SARASWATHY Vs. STATE OF TAMIL NADU
April 21, 2010
K SARASWATHY Vs. DISTRICT COLLECTOR
October 1, 2010
K SARAVANAN Vs. T V MYLSAMY
April 8, 2010
K SARAVANAN Vs. CHENNAI PORT TRUST
February 9, 2010
K SARAVANAN Vs. SUNDARAVALLI
January 7, 2010
K SAROJA Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES VILLUPURAM
April 6, 2010
K SATHIYAMOORTHY AND R MUTHUSUBRAMANIAN Vs. CHAIRMAN,PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA, SPECIAL TAHSILDAR, (LAND ACQUISITION) AND DISTRICT COLLECTOR
November 18, 2010
K SEENIVASAN Vs. DISTRICT COLLECTOR AND ORS
October 27, 2010
K SEKAR Vs. VIJIYALAKSHMI
April 16, 2010
K SELLADURAI Vs. BLOCK DEVELOPMENT OFFICER OMALUR
April 13, 2010
K SELVAM Vs. STATE
February 9, 2010
K SELVAM Vs. STATE BY INSPECTOR OF POLICE
July 16, 2010
K SELVARAJ Vs. SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE AND DEPUTY DIRECTOR OF HEALTH SERVICES
October 27, 2010
K SELVARAJ Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
September 30, 2010
K SELVARAJ Vs. G VENKATACHALAM
August 25, 2010
K SELVARAJ AND ORS Vs. DISTRICT COLLECTOR, SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE BRANCH-2, TAHSILDAR AND REVENUE INSPECTOR
October 20, 2010
K SELVARAJ, S/O P K PERUMAL, MANAGING PARTNER, VELAVAN ENTERPRISES Vs. TAHSILDAR
October 29, 2010
K SELVARAJU Vs. GOVERNMENT OF TAMIL NADU
November 25, 2010
K SENNIYAPPAN Vs. DISTRICT COLLECTOR
January 11, 2010
K SENTHILNATHAN Vs. JAICHITRA
August 2, 2010
K SHANKARAN Vs. M PALANISAMY
April 1, 2010
K SHANMUGAIAH Vs. DEPUTY SUPERINTENDENT OF POLICE, INSPECTOR OF POLICE, SANKARANKOVIL TALUK POLICE STATION AND SUB INSPECTOR OF POLICE, CHINNAKOVILANKULAM POLICE STATION
November 22, 2010
K SHANMUGAM Vs. SECRETARY TO GOVERNMENT ENVIRONMENT AND FOREST
April 27, 2010
K SHANMUGAM Vs. P AMUTHA
March 19, 2010
K SHANMUGAVEL Vs. V S THIRUMALASIAMY NADAR
August 24, 2010
K SIVAKUMAR Vs. ASSISTANT EXECUTIVE ENGINEER AG ENGG
September 16, 2010
K SIVAKUMAR Vs. K SIVANESAN
April 8, 2010
K SIVASANKARA BOOPATHY Vs. SHANTHI
September 16, 2010
K SOLOMON Vs. DEPUTY INSPECTOR GENERAL OF PRISON
August 10, 2010
K SOMASUNDARAM Vs. REVENUE DIVISIONAL OFFICER
February 2, 2010
K SONAIMUTHU Vs. COMMISSIONER OF POLICE MADURAI CITY
September 13, 2010
K SRIDHAR KUMAR Vs. UNION OF INDIA
November 9, 2010
K SRIDHAR KUMAR Vs. UNION OF INDIA
December 16, 2010
K SRINIVASAN Vs. NIRANJANI ALIAS NAGALAKSHMI
August 20, 2010
K SRIRAMULU Vs. H N SANJEEVI
March 19, 2010
K SUBBIAH Vs. REVENUE DIVISIONAL OFFICER AND TAHSILDAR
November 10, 2010
K SUBRAMANI Vs. EXECUTIVE OFFICER UTHANGARAI TOWN PANCHAYAT
February 8, 2010
K SUBRAMANIAM Vs. FIRST LEASING COMPANY OF INDIA LTD
February 26, 2010
K SUBRAMANIAM Vs. R BOOPALAN
September 28, 2010
K SUBRAMANIAN Vs. MADRAS CHRISTIAN COLLEGE ASSOCIATION
March 18, 2010
K SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT DEPARTMENT CHENNAI
February 17, 2010
K SUBRAMANIAN Vs. DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD NUNGAMBAKKAM
January 28, 2010
K SUKUMARAN Vs. PRESIDING OFFICER LABOUR COURT OIMBATORE
February 9, 2010
K SULOCHANA Vs. STATE
January 28, 2010
K SUNDARAM Vs. DEIVANAI
August 16, 2010
K SUNDARESAN Vs. STATE OF TAMIL NADU
February 2, 2010
K SURESH Vs. STATE
July 22, 2010
K SUSINDRAN Vs. DIRECTOR OF ELEMENTARY SCHOOL EDUCATION
September 21, 2010
K T ARUMUGAM Vs. GOVERNMENT OF TAMIL NADU
February 24, 2010
K T GOVINDASAMY Vs. STATE OF TAMIL NADU
July 27, 2010
K T SENTHILARASU Vs. GOVERNMENT OF TAMILNADU
March 8, 2010
K T SENTHILARASU Vs. GOVERNMENT OF TAMILNADU
January 21, 2010
K THAMBIDURAI Vs. SUB COLLECTOR TIRUPATHUR
August 26, 2010
K THANGAM Vs. SECRETARY TO GOVERNMENT OF TAMILNADU COOPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT
February 26, 2010
K THANGARAJ Vs. STATE AND ORS
October 28, 2010
K THANGARAJI Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT
March 30, 2010
K THARUSH MOIDEEN Vs. HASAN AMBALAM
February 2, 2010
K THILAGAVATHI Vs. CHAIRMANN TEACHERSÏ¿½ RECRUITMENT BOARD DPI CAMPUS
February 16, 2010
K THILAK KUMAR Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
April 12, 2010
K THIRUMALAI JAYABALA MUTHU Vs. JOINT COMMISSIONER AND ORS
October 21, 2010
K THIRUNAVUKARASU Vs. MANAGING DIRECTOR MTC LIMITED
February 3, 2010
K THIRUPURASUNDARI Vs. RAJENDRAN
March 30, 2010
K THIRUTHANIKACHALAM EDITOR MOOLIGAI NERAM A TAMIL MONTHLY ARUMBAKKAM Vs. UNION OF INDIA
February 10, 2010
K UNNIKRISHNAN Vs. MAGNUM MAIL MANAGEMENT SERVICES PVT LTD
March 2, 2010
K UNNIKRISHNAN Vs. GOVERNMENT OF TAMIL NADU
November 10, 2010
K USHA Vs. SUNDARAM FINANCE LTD
March 4, 2010
K V K EDUCATIONAL DEVELOPMENT TRUST AND ORS Vs. DISTRICT COLLECTOR AND ORS
November 1, 2010
K V KAMALA Vs. STATE OF TAMIL NADU
April 9, 2010
K V LAKSHMI AMMAL Vs. JOINT COMMISSIONER HINDU
February 23, 2010
K V MUTHUSAMY Vs. SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDAR WELFARE DEPARTMENT BHAVANI TALUK
April 7, 2010
K V S NAGARAJAN Vs. G V SHYAMSUNDAR
August 11, 2010
K V SREEDHARAN Vs. S SUNDARAMOORTHY
March 29, 2010
K VADIVELU Vs. ADDITIONAL REGISTRAR OF CO OPERATIVE SOCIETIES CHENNAI REGION
November 22, 2010
K VALLI Vs. STATE OF TAMIL NADU
October 28, 2010
K VARADHAN Vs. R RAMASAMY
November 1, 2010
K VARATHARAJA PERUMAL Vs. DISTRICT COLLECTOR MADURAI DISTRICT
November 19, 2010
K VARGHESE Vs. ASSISTANT DIRECTOR PROFESSIONAL AND EXECUTIVE EMPLOYMENT OFFICE
April 28, 2010
K VELAYUTHAM Vs. STATE OF TAMILNADU
August 26, 2010
K VELMANI Vs. COMMISSIONER DINDIGUL MUNICIPALITY
October 22, 2010
K VENKATACHALAM Vs. S N THANGARAJ
December 3, 2010
K VENKATESAN Vs. INSPECTOR OF POLICE
September 15, 2010
K VENKATESAN Vs. SECRETARY TO GOVT HOME POLICE III DEPT
April 8, 2010
K VENKATRAMAN Vs. STATE OF TAMIL NADU
March 17, 2010
K VENNIMALAI Vs. STATE OF TAMIL NADU
April 21, 2010
K VENUGOPAL Vs. ASSISTANT ELECTRICAL ENGINEER PARADARAMI DIVISION TAMIL NADU ELECTRICITY BOARD
January 21, 2010
K VIJAYA Vs. K PRAKASH KUMAR
April 26, 2010
K VIJAYAKUMAR Vs. STATE
July 23, 2010
K VIJAYARAJA Vs. JOINT SECRETARY TO GOVERNMENT OF FINANCE DEPARTMENT
October 1, 2010
K VISHWANATHAN Vs. DEPUTY GENERAL MANAGER DISCIPLINARY AUTHORITY INDIAN BANK
January 19, 2010
K VISWANATHAN Vs. R APPAVOO CHETTIAR
April 8, 2010
K. PADMAVATHI Vs. RANJITHAM AMMAL
February 5, 2010
K. THAKKSHINAMURTHY Vs. STATE REP. BY INSPECTOR OF POLICE
February 16, 2010
K. USHA Vs. SUNDARAM FINANCE LTD.
March 4, 2010
K. VEERAMANI Vs. T.S. MANI
June 9, 2010
K. VELMURUGAN Vs. N. GANESAN
July 1, 2010
K.C. PALANISAMY Vs. PRINCIPAL MANAGER, COIMBATORE TELECOM
February 9, 2010
K.GANESAN Vs. UNIVERSITY GRANTS COMMISSION REP BY ITS SECRETARY
July 12, 2010
K.K. DHANUSHKODI NADAR Vs. STATE OF TAMIL NADU
July 8, 2010
K.R. ALAGAPPAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 3, 2010
KAAMADHENU ARTS AND SCIENCE COLLEGE Vs. STATE OF TAMILNADU
July 30, 2010
KADERI AMBAL MILLS LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
July 21, 2010
KADRI MILLS CBE LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
May 20, 2010
KADRI MILLS CBE LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
January 22, 2010
KAICHINNAM INDUSTRIES AND DISTRIBUTIONS CO. Vs. COMMERCIAL TAX OFFICER AND OTHERS (NOW RE-DESIGNATED AS ASSISTANT COMMISSIONER, CHENGALPET)
January 12, 2010
KAILASAM Vs. STATE INSPECTOR OF POLICE
April 13, 2010
KAILASH TRADE LINKS PVT LTD Vs. COMMERCIAL TAX OFFICER AYANAVARAM ASSESSMENT CIRCLE
January 27, 2010
KAKKIVADANPATTI HINDU VADUGAN RUKMANI SATHYBAMA SAMETHA KANNAPIRAN SEVA SANGAM Vs. TAHSILDAR AND DISTRICT COLLECTOR
October 27, 2010
KALAIARASI Vs. STATE OF TAMIL NADU
September 27, 2010
KALAIGNAR KARUNANIDHI NAGAR WELFARE ASSOCIATION Vs. PEERKANKARANI TOWN PANCHAYAT
March 5, 2010
KALAIKOTTUTHAYAM Vs. STATE OF TAMIL NADU
June 8, 2010
KALAIMAGAL TEXTILES Vs. SUPERINTENDING ENGINEER CEDC SOUTH TAMIL NADU ELECTRICITY BOARD
January 12, 2010
KALAISELVI Vs. GIRISH DEEKSHI
January 20, 2010
KALAIVANAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF FORCE
April 8, 2010
KALAIVANI Vs. R SHARMILA RANGARAJ
June 28, 2010
KALAIVANI TEACHER TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION
April 16, 2010
KALAMANI Vs. EZHILARASAN
April 6, 2010
KALANTHAR NAINA MOHAMMED Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
September 7, 2010
KALAVATHY Vs. G RADHAKRISHNAN
September 14, 2010
KALAVATHY Vs. HARIKRISHNAN
July 16, 2010
KALEEL RAHMAN Vs. INSPECTOR OF POLICE Q BRANCH CID
October 19, 2010
KALEEL RAHMAN Vs. CHAIRMAN THE TAMIL NADU WAKF BOARD
December 14, 2010
KALEESWARAN Vs. STATE
July 14, 2010
KALI ALIAS THANGASAMY Vs. STATE
April 8, 2010
KALIAMMAL Vs. R MUTHUSAMY GOUNDER
April 6, 2010
KALIAMMAL Vs. MAYILSWAMY
April 26, 2010
KALIAMMAL Vs. HOME SECRETARY,GOVERNMENT OF TAMIL NADU AND ORS
November 10, 2010
KALIAPPAN Vs. KUZHANDHAIVELU
December 14, 2010
KALIYA PERUMAL Vs. DHANDAPANI
March 2, 2010
KALIYAMMAL RAMA THEVAR Vs. STATE OF TAMIL NADU
June 10, 2010
KALIYAMURTHY Vs. DISTRICT COLLECTOR PERAMBALUR
February 23, 2010
KALIYAPERUMAL Vs. RETURNING OFFICER BLOCK DEVELOPMENT OFFICER AND ORS
November 8, 2010
KALLAKURICHI CO OP SUGAR MILL DHINA COOLIE THOZHILALAR SANGAM Vs. COMMISSIONER OF SUGARS
August 10, 2010
KALPANA CHIT FUNDS Vs. M PREM SELVI
June 22, 2010
KALPESH P C SURANA Vs. INDIAN BANK TEYNAMPET BRANCH
March 10, 2010
KALPESH STEEL HOUSE Vs. CHAIRMAN
June 8, 2010
KALUVA KOUNDER Vs. MANNANKATTI
July 6, 2010
KALVIKARASI Vs. PRINCIPAL ACCOUNT GENERAL AANDE
April 30, 2010
KALYANAM ALIAS KALYANARAMAN Vs. STATE
March 23, 2010
KAMACHI STEELS LIMITED Vs. STATE OF TAMIL NADU
April 9, 2010
KAMAK HIGHER SECONDARY SCHOOL Vs. PRESIDENT KRISHNAPPERI PANCHAYAT
December 7, 2010
KAMAKSHI LAMIPACK PRIVATE LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
May 20, 2010
KAMALA Vs. STATE OF TAMIL NADU
March 8, 2010
KAMALA Vs. ADDITIONAL SECRETARY
August 2, 2010
KAMALAMBAL AMMAL Vs. M S AMRUDDIN
September 1, 2010
KAMALAMMAL Vs. LAKSHMI AMMAL
April 30, 2010
KAMARAJ COLLEGE, PRINCIPAL J MOHANRAJ Vs. TAMIL NADU INFORMATION COMMISSION AND A KALAIVANAN
August 31, 2010
KAMARAJ M Vs. CHIEF GENERAL MANAGER RESERVE BANK OF INDIA
September 16, 2010
KAMARAJ MEMORIAL HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU
April 19, 2010
KAMATCHI SPONGE AND POWER CORPORATION Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
February 1, 2010
KAMKSHI LAMIPACK PRIVATE LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
February 9, 2010
KAMMAVARPUDUR MILK PRODUCERS CO OPERATIVE SOCIETY LTD Vs. PRESIDING OFFICER
October 21, 2010
KANAGARAJ Vs. STATE BY INSPECTOR OF POLICE
December 1, 2010
KANAGARAJ Vs. COMMISSIONER OF POLICE, INSPECTOR OF POLICE AND SAMUEL
November 10, 2010
KANAGARAJ ALIAS KANAGU Vs. STATE OF TAMIL NADU
February 18, 2010
KANAKAVALLI Vs. SPECIAL TAHSILDAR L A
August 25, 2010
KANCHEEPURAM KAMAKSHIAMMAN CO OPERATIVE SPINNING MILLS LTD Vs. CENTRAL BOARD OF TRUSTEES OF EMPLOYEES PROVIDENT FUND ORGANIZATION
March 8, 2010
KANDASAMY Vs. STATE
September 15, 2010
KANDASAMY Vs. STATE
February 1, 2010
KANDASAMY Vs. ARULMIGHU SATHYAVAGEESWARAR GOMATHIAMMAL TEMPLE
January 7, 2010
KANDASAMY ALIAS KANDAN Vs. STATE
January 19, 2010
KANDEEPAN Vs. STATE
August 18, 2010
KANI Vs. DISTRICT COLLECTOR THOOTHUKUDI DISTRICT
April 23, 2010
KANMANI Vs. INSPECTOR OF POLICE
July 27, 2010
KANNADHASAN Vs. STATE INSPECTOR OF POLICE
April 6, 2010
KANNAMMA Vs. SUPERINTENDENT OF POLICE THIRUVALLUR
October 19, 2010
KANNAN Vs. STATE:
October 28, 2010
KANNAN Vs. STATE
August 18, 2010
KANNAN Vs. PREMA
April 27, 2010
KANNAN Vs. RAJALAKSHMI
March 3, 2010
KANNAN Vs. STATE
June 30, 2010
KANNAN Vs. G T MANI
January 4, 2010
KANNAN ALIAS GANESAN Vs. STATE
February 1, 2010
KANNAN ALIAS NEELAMEGAM Vs. STATE
January 28, 2010
KANNIAMMAL Vs. ASSISTANT EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION CIRCLE/CENTRAL TAMILNADU ELECTRICITY BOARD
February 17, 2010
KANNIAPPAN Vs. STATE INSPECTOR OF POLICE DHARMAPURI DIST
March 31, 2010
KANNIGA Vs. S SHANKAR
November 10, 2010
KANNIKUMAR Vs. S KASTURIBAI AMMAL
October 28, 2010
KANSUL FARIDA Vs. COMPETENT AUTHORITY S A F E M FOP AND NDPS
March 4, 2010
KARANTHAI TAMIL SANGAM Vs. R SIVAPRAKASAM
July 6, 2010
KARIYA GOUNDER Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
August 23, 2010
KARPAGA VINAYAGA INSTITUTE OF DENTAL SCIENCES Vs. UNION OF INDIA
July 29, 2010
KARPAGAM Vs. STATE INSPECTOR OF POLICE AND ALAGURAJ
September 16, 2010
KARTHI Vs. STATE OF TAMIL NADU
March 30, 2010
KARTHICK Vs. STATE OF TAMILNADU
March 8, 2010
KARTHICK ALIAS KARTHIKEYAN Vs. STATE
July 27, 2010
KARTHIGEYA PLASTICS AND TECHNOLOGIES P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 8, 2010
KARTHIKAI TEXTILES MILLS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 29, 2010
KARTHIKEYAN Vs. DEPUTY SUPERINTENDENT OF POLICE
August 16, 2010
KARTHIKEYAN Vs. STATE
September 7, 2010
KARTHIKEYAN Vs. MANAGING DIRECTOR PATTUKKOTTAI AZHAGIRITRANSPORT CORPN LTD
February 5, 2010
KARUKKAPURAM PRIMARY AGRICULTURAL CO OPERATIVE BANK LIMITED Vs. LABOUR COURT SALEM
September 21, 2010
KARUNA JYOTHI Vs. STATE BY INSPECTOR OF POLICE
July 30, 2010
KARUNANIDHI MUDALIAR Vs. LAKSHMANAN
June 29, 2010
KARUPPA GOUNDER Vs. APPAVOO
November 23, 2010
KARUPPAMOOPAN ALIAS KARUPPANNASAMY Vs. VALLIAMMAL
November 29, 2010
KARUPPAYEE Vs. PALANISAMY
January 5, 2010
KARUPPAYEE AMMAL Vs. RAMASAMY UDAYAR
February 17, 2010
KARUPPUSAMY GOUNDER Vs. THANGAVEL
March 2, 2010
KARUR SRINIDHI YAARN MILL LTD Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES
July 15, 2010
KARUR VYSYA BANK EMPLOYEES UNION Vs. KARUR VYSYA BANK LTD
June 10, 2010
KARVEMBU AND CO Vs. UNDER SECRETARY TO GOVERNMENT OF INDIA
September 14, 2010
KASINATHAN Vs. PAULRAJ
January 19, 2010
KASIRAJAN Vs. STATE
July 27, 2010
KASTHURI Vs. P YUVARAJ
November 1, 2010
KASTHURIBAI Vs. DEPUTY DIRECTOR DEPARTMENT OF HEALTH
February 23, 2010
KASTURI Vs. TAMIL NADU STATE TRANSPORT CORPORATION
January 6, 2010
KASTURI Vs. SARAVANAN ALIAS SAKTHI SARAVANAN
April 20, 2010
KATHAMUTHU PILLAI Vs. INSPECTOR OF POLICE CENTRAL CRIME BRANCH TIRUPPUR
April 1, 2010
KATTAIAH ALIAS SENTHIL ALIAS SENTHIL KUMAR Vs. STATE OF TAMIL NADU
January 5, 2010
KATTAIYAN ALIAS KANNAN Vs. STATE
November 23, 2010
KATTAYI Vs. DISTRICT COLLECTOR MADURAI DISTRICT MADURAI
November 3, 2010
KATTURAJA Vs. BALAKRISHNAN
January 8, 2010
KAVERI SILKS AND JUTE PVT LTD Vs. COMMISSIONER OF CUSTOMS SEA
December 15, 2010
KAVITHA Vs. INSPECTOR OF POLICE
March 5, 2010
KAVITHA AGENCIES Vs. ASSISTANT GENERAL MANAGER STATE BANK OF MYSORE
September 15, 2010
KAVITHA ALIAS ANNADURAI Vs. STATE
January 12, 2010
KAVITHA EXPORTS Vs. FORBES COBAK LTD
July 23, 2010
KAVITHA W O ANNADURAI Vs. STATE
January 12, 2010
KEDIA OVERSEAS LTD Vs. SATELLITE TOWN DEVELOPMENT PVT LTD
March 12, 2010
KENNEDY INDUSTRIAL TRAINING CENTRE Vs. DIRECTOR GENERAL OF EMPLOYMENT AND TRAINING MINISTRY OF LABOUR
April 22, 2010
KENSOFT INFOTECH LTD Vs. SUNDARAM BNP PARIBAS HOME FINANCE LTD
February 24, 2010
KHIVRAJ MOTORS LIMITED Vs. ASSISTANT COMMISSIONER
February 4, 2010
KHIVRAJ TECH PARK PRIVATE LTD Vs. SECRETARY DEPARTMENT OF INFORMATION TECHNOLOGY
October 22, 2010
KHIZARIA LEATHERS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 8, 2010
KILLER THIAYAGU ALIAS THIYAGU Vs. STATE
December 15, 2010
KISHORE GOBINDRAM HASSIJA Vs. V SUBRAMANI
November 8, 2010
KITS AND CONCEPTS INDIA PRIVATE LIMITED Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD MADRAS
December 10, 2010
KK FLATS P LTD Vs. INSPECTOR GENERAL OF REGISTRATION
July 6, 2010
KLEN AND MARSHALLS MANUFACTURERS AND EXPORTERS LIMITED Vs. SHREEM CAPACITORS PRIVATE LTD
April 13, 2010
KLENE PAKS LIMITED Vs. MADRAS FERTILIZERS LIMITED
March 19, 2010
KOCHUKUNJAN PILLAI Vs. SATHIADHAS
April 20, 2010
KODAIKANAL MOTOR BUS OWNERS ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
February 1, 2010
KODANGI AND ORS Vs. STATE REP BY INSPECTOR OF POLICE
October 6, 2010
KOILPILLAI Vs. SAMUTHIRAPANDI
April 16, 2010
KOKILA Vs. DURAIRAJ
April 8, 2010
KOLANDHAYEE Vs. DEPUTY COMMISSIONER OF LABOUR
April 19, 2010
KOLLAMMAL Vs. COMMISSIONER CORPORATION RIPPON BUILDING
February 25, 2010
KOMARAPALAYM VAIKKAL LIFT IRRIGATION COOPERATIVE SOCIETY LTD Vs. GOVERNMENT OF TAMIL NADU
October 21, 2010
KOTHAI AMMAL Vs. S KADIRESAN
January 4, 2010
KOTHARI PETROCHEMICALS LIMITED Vs. SUPERINTENDING ENGINEER
January 5, 2010
KOVAI ERODE MAVATTA THIRAVIDA PANCHALAI THOZHILALAR MATTRUM NIRVAGA OOZHIYARGAL SANGAM Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
January 25, 2010
KOVAI MANDALA EX SERVICEMEN AND FAMILY WELFARE ASSOCIATION COIMBATORE Vs. UNION OF INDIA
October 27, 2010
KOVAI MEDICAL CENTRE RESEARCH AND EDUCATIONAL TRUST Vs. STATE OF TAMILNADU
August 30, 2010
KOVAIPUDUR SELF FINANCE HOUSE OWNERS AND RESIDENTS WELFARE ASSOCIATION Vs. CHAIRMAN TAMIL NADU HOUSING BOARD
March 1, 2010
KR SATHAPPAN Vs. AR RENGANAYAGI
December 20, 2010
KRISHNA ALLOYS Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
January 21, 2010
KRISHNA KARTHIKEYANI Vs. M THIAGARAJN
April 23, 2010
KRISHNA TEX Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
January 22, 2010
KRISHNAGIRI DISTRICT PRIVATE SCHOOLS ASSOCIATION Vs. STATE OF TAMIL NADU
April 30, 2010
KRISHNAKUMAR Vs. STATE
October 4, 2010
KRISHNAMACHARI Vs. S BALASUBRAMANIAN
March 29, 2010
KRISHNAMOORTHY Vs. HOME SECRETARY SECRETARIAT FORT ST GEORGE CHENNAI
March 10, 2010
KRISHNAMOORTHY Vs. INSPECTOR OF POLICE
July 29, 2010
KRISHNAMURTHY Vs. STATE
March 12, 2010
KRISHNAN Vs. ANGAMMAL
March 1, 2010
KRISHNAN Vs. P PALANISAMY
April 22, 2010
KRISHNAN Vs. STATE
July 14, 2010
KRISHNAN Vs. ALAGHUDURAI
September 28, 2010
KRISHNAPPA Vs. DISTRICT COLLECTOR KRISHNAGIRI
March 11, 2010
KRISHNARAJ Vs. SUGUNA
March 5, 2010
KRISHNASWAMY Vs. MUNGOORA GOUNDER
June 10, 2010
KRISHNASWAMY REDDIAR Vs. KRISHNA REDDIAR
April 6, 2010
KRUPA OONAMUTROR MARUVALVU KALVI ARAKKATTALAI Vs. STATE
February 3, 2010
KULANDAISAMY GOUNDER Vs. VENGATTA RAMANAN
August 13, 2010
KULASEKARAN Vs. ARULJOTHI
April 13, 2010
KUMAR Vs. RAJARAJAN
November 11, 2010
KUMAR ALIAS SHIVAKUMAR Vs. STATE BY INSPECTOR OF POLICE
December 23, 2010
KUMAR POLYDOT MILLS LIMITED Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES
April 12, 2010
KUMARAN CHEMICALS P LTD Vs. GOVERNMENT OF PONDICHERRY T R PATTINAM POLICE STATION KARAIKKAL
March 22, 2010
KUMARAN GIN AND PRESSING PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 11, 2010
KUMARAN STORES A PARTNERSHIP FIRM Vs. M/S KANCHI KUMARAN SILKS KANCHIPURAM
August 9, 2010
KUMARASAMY Vs. SUB-DIVISIONAL MAGISTRATE AND SUB- COLLECTOR DT
March 17, 2010
KUMARI Vs. STATE OF TAMIL NADU
April 1, 2010
KUMBAKONAM COOPERATIVE EMPLOYEES COOPERATIVE CREDIT AND THRIFT SOCIETY Vs. PRESIDING OFFICER
January 21, 2010
KUMBAKONAM DIOCESE SOCIETY Vs. CHAIRMAN THE NATIONAL COUNCIL FOR TEACHER EDUCATION NEW DELHI
July 28, 2010
KUMI @ KUMARAN REP BY INSPECTOR OF POLICE; SENBAGA @ SENBAGA SRI KUMAR Vs. STATE
March 17, 2010
KUMI ALIAS KUMARAN Vs. STATE
March 17, 2010
KUNCHARAVEL Vs. STATE
July 6, 2010
KUNCHITHAPATHAM Vs. PALANINATHAN
April 1, 2010
KUPPU Vs. STATE OF TAMIL NADU
October 26, 2010
KUPPUSAMY Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD
April 28, 2010
KUPPUSAMY Vs. N SRINIVASAN
March 22, 2010
KUPPUSWAMY Vs. COMMISSIONER H R AND C E DEPARTMENT
December 22, 2010
KUPPUSWAMY AND ORS Vs. ETTIYAN AND ORS
June 21, 2010
KURUMBALA MAHADEVI LIFT IRRIGATION Vs. GOVERNMENT OF TAMILNADU
February 23, 2010
KUTHALINGAM ALIAS SATHYARAJ Vs. T S RAMA NARAYANAN
January 7, 2010
KUTTI Vs. STATE OF TAMIL NADU
October 21, 2010
KVK EDUCATIONAL DEVELOPMENT TRUST Vs. AR KN THENAMMAI ACHI EDUCATIONAL TRUST
November 1, 2010
KWALITY SPINNING MILLS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
May 20, 2010
L ANAND Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT
April 12, 2010
L ASHOK CHAND Vs. INDIAN BANK
July 2, 2010
L BHAVANIBAI Vs. GOVERNMENT OF TAMIL NADU
August 2, 2010
L C JAYAKARAN Vs. THANTHAI PERIYAR TRANSPORT CORPORATION LIMITED
March 26, 2010
L CHIDAMBARAM CHETTIAR Vs. SUB COLLECTOR AND ORS
November 19, 2010
L GOPAL Vs. STATE OF TAMIL NADU
January 12, 2010
L JAYANAGU Vs. KODAIKANAL MUNICIPALITY
October 22, 2010
L JAYAPRAKASH NARAYANAN Vs. RADHIKA ALIAS RATHIHA MUNIRATHINAM
March 4, 2010
L JOSEPH CHARLIE Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM TUTICORIN
August 20, 2010
L KANNAPPAN, MANAGING PARTNER, VKN SHOT BLASTING INDUSTRIES Vs. ADDITIONAL GENERAL MANAGER, ACCOUNTS AND FINANCE, BHARAT HEAVY ELECTRICALS
October 4, 2010
L KULASEKARAN Vs. GOVERNMENT OF TAMIL NADU
January 7, 2010
L L KUPPUSAMY Vs. COMMISSIONER FOR MUNICIPAL ADMINISTRATION CHEPAUK
November 10, 2010
L MARAN Vs. SUPERINTENDENT OF POLICE, DEPUTY SUPERINTENDENT OF POLICE AND SUB INSPECTOR OF POLICE
September 21, 2010
L P CHANDRAN Vs. S M P TEXTILES PVT LTD
August 13, 2010
L P R THIRUVENGADAPERUMAL Vs. DISTRICT COLLECTOR TIRUCHIRAPALLI
September 23, 2010
L PRAKASH Vs. STATE
June 23, 2010
L R ABDUL LATHIEFF Vs. DISTRICT COLLECTOR VELLORE DISTRICT COLLECTORATE
April 30, 2010
L R DORAIRAJ Vs. STATE OF TAMIL NADU
September 6, 2010
L RAJENDRAN Vs. L SIDDARTHAN
March 10, 2010
L RAVINDRAN Vs. COMMISSIONER OF POLICE
March 22, 2010
L SANTHOSHKUMAR Vs. SRI ARUMUGAM INDIAN BANK MANAGER CUDDALORE
June 28, 2010
L SELVAM Vs. GOVERNMENT OF TAMIL NADU
September 7, 2010
L SELVARAJ Vs. T PADMAVATHI
June 16, 2010
L SUNDER Vs. K S GOPALAKRISHNAN
April 27, 2010
L V LALITHA Vs. A VENKATASWARNAPPA
April 27, 2010
L V RAMANAN Vs. STATE OF TAMIL NADU
January 7, 2010
L VADIVUDAIYAL ALIAS SIGAPPI Vs. DISTRICT REVENUE OFFICER THENI
October 26, 2010
L VIMAL DEVAKUMAR Vs. DISTRICT PROJECT NUTRITION OFFICER
July 27, 2010
L. SELVAM Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF HOUSING AND URBAN DEVELOPMENT AND ANOTHER
September 1, 2010
L. SUNDHUSKHAN Vs. STATE REP. BY THE SUPERINTENDENT OF CUSTOMS
February 5, 2010
LAKSHMAN Vs. REVENUE DIVISIONAL OFFICER VRIDHACHALAM AND ANOTHE
July 27, 2010
LAKSHMANAN Vs. SUPERINTENDENT OF POLICE
September 22, 2010
LAKSHMANAN Vs. REVENUE DIVISIONAL OFFICER CUM SUB DIVISIONAL MAGISTRATE
October 5, 2010
LAKSHMANAN Vs. STATE
March 17, 2010
LAKSHMI Vs. STATE OF TAMIL NADU
October 22, 2010
LAKSHMI Vs. INSPECTOR OF POLICE ESPLANADE POLICE STATION
April 15, 2010
LAKSHMI Vs. P MUMMOORTHY
March 19, 2010
LAKSHMI Vs. JOINT FAMILY MANAGER GANAPATHY
March 9, 2010
LAKSHMI Vs. T S SIVARAJAN
November 3, 2010
LAKSHMI ELECTRICALS Vs. STATE OF TAMIL NADU
February 17, 2010
LAKSHMI MACHINE WORKS LIMITED Vs. PRESIDING OFFICER
June 7, 2010
LAKSHMI METAL INDUSTRIES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
October 6, 2010
LAKSHMI STEELS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 29, 2010
LAKSHMI SUBRAHMANYAM Vs. INDIAN OIL CORPORATION LTD
February 16, 2010
LAKSHMI VILAS BANK LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL CHENNAI BENCH D
September 6, 2010
LAKSHMI VILAS BANK LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR [APPEALS]
July 30, 2010
LALITHA Vs. PRESIDING OFFICER
September 13, 2010
LALITHA Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD
January 8, 2010
LAND ACQUISITION OFFICER ADI DRAVIDAR WELFARE Vs. B BALASUBRAMANIAN
February 25, 2010
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. C MUNISAMY
June 14, 2010
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. CHINNASAMI
September 23, 2010
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. S SUBRAMANIYAM
September 24, 2010
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. M SIVALINGAM
July 23, 2010
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. RANGATHAL
June 18, 2010
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER COIMBATORE Vs. P PALANIAMMAL
March 2, 2010
LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR Vs. K CHAMUNDESWARI
January 7, 2010
LAND ACQUISITION OFFICER AND SUB COLLECTOR Vs. MALLIKA BEGUM
July 28, 2010
LAND ACQUISITION OFFICER AND THE SPECIAL TAHSILDAR Vs. M MAHALINGAM
April 6, 2010
LAND ACQUISITION OFFICER AND THE SPECIAL TAHSILDAR Vs. RAJA DIED
December 10, 2010
LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER Vs. GOVINDHASAMY
July 27, 2010
LARSEN AND TOUBRO LIMITED Vs. COMMISSIONER OF LABOUR-CUM CERTIFYING OFFICER PUDUCHERRY
March 19, 2010
LATHA ALIAS S VARALAKSHMI Vs. M RAJA
September 30, 2010
LATHA ASHA RANI Vs. E MERLIN THOMPSON
April 13, 2010
LAUREL AROMATICS PRIVATE LIMITED Vs. STATE
August 5, 2010
LAUREL AROMATICS PRIVATE LIMITED Vs. CONTRACT POINT IMPEX INDIA PRIVATE LIMITED
August 5, 2010
LAWANYA Vs. SENTHILRAM
April 22, 2010
LAXMI SURESH Vs. ADUIKESAVA PERUMAL PEYALWAR DEVASTHANAM
April 21, 2010
LEELA K JOSEPH Vs. MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
January 27, 2010
LEMORINA ALIAS ANGULAKSHMI Vs. S SIVAKUMAR
April 8, 2010
LEO OILS AND LUBRICANTS Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
February 15, 2010
LESSLIE CHELLADURAI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORP VELLORE ZONE VELLORE
October 26, 2010
LEVA ANTHONY Vs. STATE INSPECTOR OF POLICE, CRIME BRANCH
July 20, 2010
LICENSEE Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT
November 22, 2010
LIFE INSURANCE CORPORATION OF INDIA Vs. A DEVAKI
April 29, 2010
LINGAM ALIAS LINGADURAI Vs. INSPECTOR OF POLICE SUSENDRAM POLICE STATION
September 3, 2010
LIZAMMA URMESE Vs. S SANKAR
April 15, 2010
LOGA Vs. SECRETARY TO GOVERNMENT
June 29, 2010
LOGAMMAL Vs. STATE OF TAMIL NADU
January 11, 2010
LOGANATHAN Vs. UNION TERRITORY OF PONDICHERRY
February 2, 2010
LOGANATHAN Vs. VENKATESAN
March 23, 2010
LOGESWARI Vs. STATE OF TAMIL NADU
August 25, 2010
LOGESWARI ALIAS THARANI Vs. T PALANI
April 21, 2010
LOOKKAS SIVACHANDRAN 2 SIVA ALIAS SATHYASEELAN ALIAS SEELAN ALIAS ANBU Vs. STATE BY INSPECTOR OF POLICE
November 23, 2010
LOOSAI AND PULITHEVAN Vs. STATE
August 9, 2010
LT COL MJ REDDY Vs. DEPUTY HIGH COMMISSIONER
January 28, 2010
LUCKY PLASTICS AND CHEMICALS COMPANY LIMITED Vs. APPELLATE ASSISTANT COMMISSIONER
July 20, 2010
LUDA AGNES Vs. INSPECTOR OF POLICE
March 31, 2010
LUKE STEPHEN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT CHENNAI
February 1, 2010
M A JAFFAR ALI Vs. INTELLIGENCE OFFICER
June 7, 2010
M A MOHAMMED ISMAIL Vs. COMMISSIONER CORPORATION OF COIMBATORE AT COIMBATORE
February 9, 2010
M A NAMMALWAR Vs. ASSISTANT ENGINEER/ O AND M TAMIL NADU ELECTRICITY BOARD
February 26, 2010
M A RAJA, A KENNEDY AND A BASKAR Vs. KALLAKUDI SELECTION GRADE TOWN PANCHAYAT
October 4, 2010
M ABUBACKAR SIDDIQ Vs. INSPECTOR GENERAL OF REGISTRATION
April 9, 2010
M ALAGIRI Vs. PHILOMINA
December 22, 2010
M ALI SAFIULLA Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION CHENNAI
December 15, 2010
M AMIRDIN Vs. STATE OF TAMIL NADU
March 31, 2010
M AMIRTHALINGAM Vs. UNION OF INDIA
December 1, 2010
M ANANDAN Vs. STATE OF TAMIL NADU
April 6, 2010
M ANNAPOORANAM Vs. DISTRICT COLLECTOR AND ORS
September 27, 2010
M ANWAR Vs. S CLITUS
August 23, 2010
M APPUSMAY Vs. M K SABHAPATHE
April 6, 2010
M ARUNACHALAM Vs. SECRETARY TO GOVERNMENT
September 21, 2010
M ARUNKUMAR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
October 18, 2010
M ASAN ALI Vs. C MAHAVEER KUMAR
April 16, 2010
M ASAN ALI Vs. T CHAGGANLAL AND SONS H U F
April 16, 2010
M B NIRMAL Vs. STATE
October 22, 2010
M BALAGURU Vs. COMMISSIONER OF POLICE
May 12, 2010
M BALAKRISHNAN Vs. JEEVA MERCY KAMALA
July 2, 2010
M BALASUBRAMANIAN Vs. SECRETARY EDUCATION DEPARTMENT
November 29, 2010
M BALASUNDARAM Vs. STATE OF TAMIL NADU
June 17, 2010
M BASKAR Vs. M PARAMESHWARI
November 30, 2010
M BELLI Vs. STATE OF TAMIL NADU, DIRECTOR OF SCHOOL EDUCATION AND JOINT DIRECTOR OF SCHOOL EDUCATION (HIGHER EDUCATION)
September 21, 2010
M BHAVANA Vs. STATE OF TAMILNADU
January 19, 2010
M BOOPAL Vs. STATE
February 22, 2010
M BUHARI Vs. STATE OF TAMIL NADU
July 6, 2010
M C ANNAMALAI Vs. DISTRICT COLLECTOR VIRUDHUNAGAR DISTRICT
November 1, 2010
M CHANDRA MOHAN Vs. M KRISHNAN
March 8, 2010
M CHANDRAN Vs. INSPECTOR OF POLICE
April 1, 2010
M CHANDRASEKARAN Vs. CHAIRMAN
January 21, 2010
M CHELLAKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION
January 20, 2010
M CHELLASWAMY Vs. GOVERNMENT OF TAMIL NADU
January 22, 2010
M CHINNASAMY Vs. SUPERINTENDING ENGINEER TAMILNADU ELECTRICITY BOARD V R P ELECTRICITY DISTRIBUTION CIRCLE VILLUPURAM
August 2, 2010
M CHINNATHAMBI Vs. SUPERINTENDENT OF POLICE
August 19, 2010
M CHINNATHAMBI alias MUTHIAH Vs. PONNATHAL DIED
January 8, 2010
M CHITRA Vs. DIRECTOR MUNICIPAL ADMINISTRATION
January 21, 2010
M CHITRA Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU
November 12, 2010
M CHITTI BABU Vs. BABY AMMAL
August 27, 2010
M CHRISTOPHER Vs. FOREST RANGE OFFICER AZAGIA PANDIPURAM RANGE
May 5, 2010
M CRUZAMMAL Vs. DISTRICT COLLECTOR AND TAHSILDHAR
September 27, 2010
M D IQBAL BASHA Vs. OIL AND NATURAL GAS CORPORATION LTD
February 23, 2010
M D MUTHU Vs. GOVINDAN ALIAS GOVINDASAMY
December 7, 2010
M DEVADHASAN Vs. DIRECTOR OF SCHOOL EDUCATION
April 29, 2010
M DHANAPAL Vs. SUPERINTENDENT OF POLICE
January 29, 2010
M DHANARAJ Vs. REVENUE DIVISIONAL OFFICER
June 14, 2010
M DHANASEKARAN Vs. GOVERNMENT OF TAMIL NADU
September 30, 2010
M DHANESH MOOTHA Vs. SUB REGISTRAR KUNDRATHUR CHENNAI
August 30, 2010
M DILEEP Vs. COMMISSIONER OF POLICE EGMORE CHENNAI
December 13, 2010
M DOSS Vs. A SANKAR
August 16, 2010
M DURAIRAJ Vs. DISTRICT COLLECTOR PERAMBALUR
February 22, 2010
M DURAIRAJAN Vs. UNION OF INDIA
October 21, 2010
M DURAISAMY Vs. K BALAKRISHNAN
April 15, 2010
M E S BUILDERS ASSOCIATION OF INDIA WELLINGTON BRANCH Vs. UNION OF INDIA
March 30, 2010
M ELANGO Vs. SUPRINTENDENT CENTRAL PRISON
March 8, 2010
M ESWARAN Vs. DIRECTOR GENERAL OF POLICE AND CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
September 20, 2010
M ETHASHAM Vs. NANJIL MANIMARAN
June 25, 2010
M ETHIRAJ Vs. HONBLE DEBT RECOVERY TRIBUNAL II
September 13, 2010
M FRANCIS Vs. DIRECTOR OF SCHOOL EDUCATION
April 8, 2010
M G SRINIVASAN Vs. MAHESWARI
March 12, 2010
M G V PALANI MURUGAN Vs. EXECUTIVE OFFICER HARUR SELECTION GRADE PANCHAYAT
January 8, 2010
M GANAPATHY Vs. COMMISSIONER OF POLICE
January 7, 2010
M GANESAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES PUDUPALAYAM CUDDALORE DISTRICT
February 5, 2010
M GANESAN Vs. DISTRICT ELEMENTARY EDUCATION OFFICER
February 4, 2010
M GANESAN Vs. STATE
March 30, 2010
M GANESAN Vs. R SUBRAMANIAN
August 13, 2010
M GASPAR Vs. STATE OF TAMIL NADU
July 2, 2010
M GEETHA Vs. P PERIYASAMY
April 29, 2010
M GOWRI Vs. JOINT -I SUB REGISTRAR OFFICE OF THE SUB REGISTRAR SAIDAPET
February 4, 2010
M GUNASEGARAN Vs. STATE OF TAMILNADU
April 22, 2010
M GURUSWAMY Vs. TAMIL NADU SLUM CLEARANCE BOARD
October 23, 2010
M H ABDUL RAHMAN Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF COMMERCIAL TAXES AND REGISTRATION AND ORS
April 22, 2010
M HEMACHAND Vs. I S SHAJI
December 8, 2010
M INDARANI Vs. SUGANYA
April 23, 2010
M INGACI Vs. COMMISSIONER DEVEKOTTAI MUNICIPALITY
February 5, 2010
M JAGADEESAN Vs. K SELVAM
January 7, 2010
M JAISANKAR Vs. BRANCH MANAGER VELLORE DISTRICT
December 13, 2010
M JANAKI Vs. R RAVICHANDRAN
April 28, 2010
M JAYA GOPAL Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
November 1, 2010
M JAYACHANDRAN Vs. STATE
February 2, 2010
M JEGATHAMBAL Vs. GOVERNMENT OF TAMILNADU
December 6, 2010
M JEYA Vs. TAHSILDAR NILLAKOTTAI TALUK
November 15, 2010
M K M ABOOBACKER Vs. CHIEF ENGINEER PONDICHERRY ELECTRICITY BOARD PONDICHERRY
April 20, 2010
M K M MOHAMMED NAZAR Vs. R A VENUGOPAL
November 26, 2010
M K MANICKAM Vs. INSPECTOR OF POLICE
March 5, 2010
M K MOORTHY Vs. V A T PALANI
February 10, 2010
M K S BALASUBRAMANIAN Vs. KANCHEEPURAM CENTRAL COOPERATIVE BANK LTD
February 25, 2010
M K SUNDARAM Vs. ANDHRA BANK
October 21, 2010
M K SWAMINATHAN Vs. V THANGAM
August 20, 2010
M KADEROLI SAIT AND K RAZEEA BEGAUM Vs. J GUNASEKARAN AND BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY
September 30, 2010
M KALIAPERUAMAL Vs. SPECIAL TAHSILDAR LA NEIGHBOURHOOD SCHEME
February 15, 2010
M KALIAPPAN Vs. STATE
January 18, 2010
M KALIYAPERUMAL Vs. CHIEF MANAGER LAND ACQUISITION
August 30, 2010
M KAMATCHI SUNDARAM Vs. STATE
January 12, 2010
M KANNAN Vs. A PANDIAN NATIONAL INSURANCE COMPANY LTD
January 18, 2010
M KANNAN Vs. DIRECTOR OF SCHOOL EDUCATION
October 1, 2010
M KANNAN AND ORS Vs. DIRECTOR GENERAL OF POLICE AND ORS
November 1, 2010
M KARUNANITHI Vs. STATE OF TAMIL NADU, CHAIRMAN, TAMIL NADU PUBLIC SERVICE COMMISSION AND SECRETARY, TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT
October 25, 2010
M KARUNANITHI Vs. R MAHALINGAM
December 15, 2010
M KARUPPIAH Vs. DISTRICT COLLECTOR MADURAI
November 24, 2010
M KEERTHANADEVI Vs. P T THANESHWARAN
December 3, 2010
M KOTHANDAM Vs. STATE BY THE INSPECTOR OF POLICE
June 25, 2010
M KRISHNA PARAYANAR FOUNDER Vs. STATE OF TAMIL NADU
June 15, 2010
M KRISHNAMURTHY Vs. GENERAL MANAGER TELEPHONES
July 8, 2010
M KRISHNAMURTHY Vs. DISTRICT COLLECTOR
January 20, 2010
M KRISHNAN Vs. DIRECTOR OF ELEMENTARY EDUCATION D P I COMPOUND
January 21, 2010
M KRISHNASAMY Vs. PRINCIPAL SECRETARY AND COMMISSIONER OF COMMERCIAL TAXES
March 25, 2010
M KRISHNAVENI Vs. MUTHUGAJALAKSHMI
July 8, 2010
M KULANDAIVELU Vs. DEPUTY DIRECTOR OF FIRE SERVICE SOUTHERN REGION SOUTH MADURAI
August 10, 2010
M KUMAR Vs. STATE OF TAMIL NADU
November 19, 2010
M KUMARAN Vs. J RAJESH
August 11, 2010
M KUMARAN Vs. STATE OF TAMIL NADU
August 25, 2010
M KUMARASAMY Vs. VISWANATHAN
March 8, 2010
M KUMARASAN Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT VELLORE
March 2, 2010
M KUPPUSAMY Vs. K L JAIN
July 16, 2010
M KURUVAMMAL Vs. VICE CHANCELLOR
July 26, 2010
M KURUVAMMAL Vs. REGISTRAR GANDHIGRAM RURAL INSTITUTE DEEMED UNIVERSITY ANNA DISTRICT
February 8, 2010
M LAKSHMANAN Vs. ICICI BANK EMPLOYEES UNION
December 14, 2010
M LAKSHMANAPERUMAL Vs. STATE OF TAMILNADU
December 7, 2010
M LAKSHMINARAYANAN Vs. COMMISSIONER CHIDAMBARAM MUNICIPALITY
October 22, 2010
M LOGANATHAN Vs. V R ESWARAMOORTHY
April 22, 2010
M M K SYED ALI FATHIMA Vs. V S S MOHAMMED SADAKATHULLAH
February 22, 2010
M M NAGAR SPORTS AND RECREATION CENTRE Vs. SUPERINTENDENT OF POLICE
February 11, 2010
M M SALEEM Vs. R PRAVEEN KUMAR REDDY
July 16, 2010
M M SHAJAHAN Vs. S PURUSHOTHAMAN
September 22, 2010
M M SUNDARAR Vs. MUDALIAR EDUCATIONAL TRUST
July 15, 2010
M MADHU Vs. MANAGEMENT TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
November 15, 2010
M MADHURAJ Vs. REVENUE DIVISIONAL OFFICER HOSUR
November 2, 2010
M MAHALINGAM Vs. ABDUL BARI
September 2, 2010
M MAHENDRAN Vs. K A ANTHONY
May 12, 2010
M MALAIKKANI Vs. UNION OF INDIA
February 4, 2010
M MALATHI AMMA Vs. GOVT OF TAMIL NADU
September 28, 2010
M MANI Vs. CUDDALORE MUNICIPALITY
August 25, 2010
M MANI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
September 14, 2010
M MANICKAM Vs. STATE
April 12, 2010
M MANICKAM Vs. BHUVANESWARI
April 7, 2010
M MANIKANDAN Vs. STATE OF TAMIL NADU
December 21, 2010
M MANROSI Vs. HEREDITARY TRUSTEE ARULMIGU THIRUVALEESWARAR KOIL
July 12, 2010
M MAREESWARAN Vs. DIRECTOR GENERAL OF POLICE, SUPERINTENDENT OF POLICE AND COMMANDANT, TAMIL NADU SPECIAL POLICE
September 14, 2010
M MARIMUTHU Vs. M BASKARAN AND ORS
November 16, 2010
M MARIMUTHU Vs. GENERAL MANAGER STATE BANK OF INDIA
April 30, 2010
M MIR ALI MEHDI Vs. STATE
July 30, 2010
M MOHAMED ESSATH ALI Vs. REGISTRAR GENERAL, HIGH COURT AND THE REGISTRAR, VIGILANCE, HIGH COURT
January 5, 2010
M MOHAMED IBRAHIM Vs. UDHAGAMANDALAM MUNICIPALITY
August 30, 2010
M MOHAMED NOOR HAJA Vs. SECRETARY TO GOVERNMENT
March 10, 2010
M MOHAMMED IQBAL Vs. STATE INSPECTOR OF POLICE AND SYED ABUDAHIR
September 2, 2010
M MOHAMMED RAPIK Vs. DISTRICT COLLECTOR
October 18, 2010
M MOHAN Vs. STATE OF TAMIL NADU
February 23, 2010
M MOHIDEEN PITCHAI Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT MADRAS HIGH COURT BUILDINGS
February 16, 2010
M MUBARAK Vs. CONTROLLER OF EXAMINATIONS ANNA UNIVERSITY OF TECHNOLOGY ACADEMIC CAMPUS COIMBATORE
December 9, 2010
M MURUGAN Vs. GOVERNMENT OF INDIA
December 3, 2010
M MURUGAN Vs. DEPUTY REGISTRAR OF CO-OP SOCIETIES OFFICE OF THE DY REGISTRAR OF CO-OP SOCIETIES TIRUPATTUR
February 12, 2010
M MURUGAN Vs. DISTRICT REVENUE OFFICER KANYAKUMARI DISTRICT
October 5, 2010
M MURUGANANDAM Vs. M MEGALA
December 2, 2010
M MURUGESAN Vs. DISTRICT REVENUE OFFICER KARUR
November 23, 2010
M MURUGESAN Vs. ACCOUNTANT GENERAL
October 22, 2010
M MURUGESAN CHETTIAR Vs. EXECUTIVE ENGINEER CEDC TAMIL NADU ELECTRICITY BOARD
January 7, 2010
M MURUGESWARI Vs. COMMISSIONER KODAIKKANAL MUNICIPALITY KODAIKKANAL
September 15, 2010
M MUTHAMBIKA Vs. CHAIRMAN TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD
April 23, 2010
M MUTHIAH Vs. BALMER LAWRIE AND CO LTD
June 9, 2010
M MUTHIAH Vs. BALMER LAWRIE AND CO LTD
September 16, 2010
M MUTHUDURAI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
June 8, 2010
M MUTHUKUMAR Vs. DIRECTOR OF MEDICAL EDUCATION CHENNAI
April 1, 2010
M MUTHUKUMAR Vs. INSPECTOR OF POLICE PANAKUDI POLICE STATION
September 3, 2010
M MUTHULAKSHMI Vs. REVENUE DIVISIONAL OFFICER AND TAHSILDAR
September 24, 2010
M MUTHUPANDIAN Vs. SUPERINTENDENT OF POLICE
July 2, 2010
M MUTHURAJ Vs. STATE
October 7, 2010
M N KATHARMYTHEEN Vs. STATE
August 11, 2010
M NAGARAJAN Vs. STATE
August 30, 2010
M NAGARAJAN Vs. DIRECTOR OF ANIMAL HUSBANDRY DMS CAMPUS
October 5, 2010
M NAINAR Vs. VARDHARAJAN
July 30, 2010
M NALLAMUTHU Vs. ADDITIONAL SECRETARY TO GOVERNMENT PUBLIC (POLITICAL PENSION - 4) DEPARTMENT AND DISTRICT COLLECTOR MADURAI DISTRICT
December 20, 2010
M NARASHIMHAN Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
January 12, 2010
M NARAYANAPPA Vs. MADEVAPPA
January 29, 2010
M NATARAJAN Vs. STATE OF TAMIL NADU AND OTHER
February 23, 2010
M NATARAJAN Vs. TAMIL NADU CHIEF CONTROLLER OF REVENUE CUM INSPECTOR GENERAL OF REGISTRATION
April 13, 2010
M NITHYANANDAM Vs. INSPECTOR OF POLICE AMMAPETTAI POLICE
December 7, 2010
M NORULLAH SHERIFF Vs. A JAMEEL
September 16, 2010
M NOUSHED SAIT Vs. P ETHIRAJ
March 19, 2010
M O H IQBAL Vs. AGATE FINANCE LTD
April 15, 2010
M P BABU Vs. CHIEF EXECUTIVE OFFICER CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
October 7, 2010
M P BALADHANTAYUDHAPANI Vs. N INDIRANI
April 26, 2010
M P L MAYANDI Vs. K SELVAM
April 27, 2010
M P NALLASIVAM Vs. SPECIAL DISTRICT REVENUE OFFICER, LAND ACQUISITION NATIONAL HIGHWAYS
October 8, 2010
M P PARTHASARATHY Vs. CHAIRMAN
June 8, 2010
M P SUDHAKAR Vs. DISTRICT REVENUE OFFICER
December 23, 2010
M P VENKATACHALAM Vs. GOVINDAN
June 18, 2010
M PACHIYAMMAL Vs. DISTRICT COLLECTOR DISTRICT
October 6, 2010
M PADMA Vs. V VEERAMANI
April 13, 2010
M PALANIMUTHU Vs. REGIONAL TRANSPORT OFFICER
October 27, 2010
M PALANISAMY Vs. P KANNAGI
April 30, 2010
M PALANISAMY Vs. LAKSHMI FINANCIERS DISTRICT
September 2, 2010
M PALANISAMY Vs. BOARD OF DIRECTORS
December 1, 2010
M PALANISAMY Vs. T N CHENNIAPPAN
January 12, 2010
M PALSAMY Vs. DIRECTOR REGIONAL OFFICE
November 23, 2010
M PANAIYADIAN Vs. STATE OF TAMIL NADU
April 30, 2010
M PANDI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT,; DISTRICT MAGISTRATE AND DISTRICT COLLECTOR,; SUPERINTENDENT OF PRISON AND; SECRETARY, ADVISORY BOARD
June 29, 2010
M PANEERSELVAN Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES D M S COMPOUND TEYNAMPET
March 19, 2010
M PANNEERSELVAM Vs. DISTRICT COLLECTOR THIRUVARUR DISTRICT
February 5, 2010
M PAPPUAMMAL Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND ADMINISTRATION
December 10, 2010
M PONNI Vs. STATE OF TAMIL NADU
February 19, 2010
M PRAGALATHAN Vs. COMMANDANT TAMILNADU SPECIAL POLICE
April 16, 2010
M PRASANA Vs. DISTRICT MANAGER
July 5, 2010
M R C RAJESWARI Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH AND FAMILY WELFARE SECRETARIAT
June 8, 2010
M R KANNAN Vs. TAMIL NADU STATE ELECTION COMMISSION
December 23, 2010
M R NATARAJAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION
June 22, 2010
M R RAMAMURTHY Vs. RADHA
September 3, 2010
M R REDDIAR Vs. STATE
April 13, 2010
M R SENTHILKUMAR Vs. REGISTRAR GENERAL MADRAS HIGH COURT
January 28, 2010
M RAGHURAMARAJAN Vs. TAHSILDAR MADURAI SOUTH TALUK
September 30, 2010
M RAJ KUMAR Vs. STATE BY: INSPECTOR OF POLICE CENTRAL CRIME BRANCH CHENNAI
December 20, 2010
M RAJA Vs. REGISTRAR GENERAL HIGH COURT
February 16, 2010
M RAJA BAGAVATH SING AND ORS Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF TAMIL DEVELOPMENT RELIGIOUS ENDOWMENT AND INFORMATION CHIEF SECRETARIAT AND ORS
September 17, 2010
M RAJAKILI Vs. MANAGING DIRECTOR TAMIL NADU TRANSPORT CORPORATION RANGAPURAM VELLORE
February 5, 2010
M RAJAKUMAR Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
April 5, 2010
M RAJAMMAL AND NEW INDIA ASSURANCE COMPANY LIMITED Vs. PACKIYALAKSHMI AND ORS
October 21, 2010
M RAJAN Vs. DISTRICT COLLECTOR THIRUVANNAMALAI DISTRICT
December 16, 2010
M RAJARATHINAM Vs. STATE OF TAMILNADU
October 20, 2010
M RAJATHI Vs. DIRECTOR INCHARGE TAMIL NADU MATRICULATION SCHOOLS
June 22, 2010
M RAJENDRAN Vs. S BHUVANESWARI AMMAL
July 22, 2010
M RAJENDRAN Vs. REVENUE DIVISIONAL OFFICER SIVAGANGAI
September 2, 2010
M RAJESH Vs. GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT; COMMISSIONER OF POLICE AND SUPERINTENDENT OF PRISON
August 16, 2010
M RAJI Vs. STATE OF TAMIL NADU
August 25, 2010
M RAJI GOUNDER Vs. K CHALAPATHY BABU
July 28, 2010
M RAJIV SURESH Vs. TAMIL NADU ELECTRICITY BOARD
January 6, 2010
M RAJKUMAR Vs. STATE OF TAMIL NADU
June 22, 2010
M RAJKUMAR Vs. SECRETARY TAMIL NADU ENGINEERING ADMISSION
December 22, 2010
M RAMAKRISHNAN Vs. KULASEKARA RAMANUJA TRUST AND K MUNUSAMY CHETTY TRUST
August 3, 2010
M RAMALINGAM Vs. PRESIDING OFFICER LABOUR COURT VELLORE
April 5, 2010
M RAMAMURTHY Vs. PENSION PAY OFFICER
April 16, 2010
M RAMAN Vs. G KRISHNA KUMAR
July 20, 2010
M RAMAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
October 27, 2010
M RAMANUJAM Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN OVERSEAS BANK
November 19, 2010
M RAMASAMY Vs. STATE OF TAMIL NADU
November 2, 2010
M RAMASAMY DIED Vs. K K PONNUSAMY
November 23, 2010
M RAMCHANDAR SINGH Vs. STATE
October 28, 2010
M RAMESH Vs. SUPERINTENDENT OF POLICE TIRUVALLUR
April 8, 2010
M RAMKUMAR Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION CHENNAI DN 1 LTD
June 23, 2010
M RAVICHANDRAN Vs. R ELLAPPAN
July 27, 2010
M RAVICHANDRAN Vs. SECRETARY TO THE GOVERNMENT REVENUE DEPARTMENT PUDUCHERRY
September 14, 2010
M RENGAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
September 8, 2010
M RENGANATHAN Vs. UNION OF INDIA
December 23, 2010
M RUKMANI Vs. ASSISTANT COMMISSIONER CIVIL SUPPLIES AND CONSUMER PROTECTION DEPARTMENT CHENNAI
June 30, 2010
M S KARUPPUSWAMY Vs. GANDHIGRAM RURAL INSTITUTE
April 28, 2010
M S MANI Vs. STATE OF TAMIL NADU AND ORS
June 9, 2010
M S SAI KUMAR Vs. GOVERNMENT OF PUDUCHERRY
June 18, 2010
M S T C LTD Vs. SRINIVAS SMELTERS LTD
August 30, 2010
M SADASIVAM SUB INSPECTOR OF POLICE CUDDALORE DISTRICT Vs. INSPECTOR GENERAL OF POLICE
March 23, 2010
M SAHUL HAMEED Vs. CHAIRMAN TAMIL NADU WAKF BOARD
September 28, 2010
M SAHUL HAMEED Vs. CHAIRMAN, TAMIL NADU WAKF BOARD AND ORS
September 28, 2010
M SAKTHIVEL Vs. GENERAL MANAGER REGIONAL OFFICE OF THE F C I MURUGESAN COMPLEX
February 9, 2010
M SAMPATH Vs. SUGANTHI@JEEVARATHINAM AMMAL TRUSTEE
April 21, 2010
M SAMPATH Vs. GOVERNMENT OF TAMIL NADU
August 11, 2010
M SAMPATH Vs. GOVERNMENT OF TAMIL NADU
August 4, 2010
M SANKARA MAHADAVAN Vs. STATE
February 10, 2010
M SANKARALINGAM Vs. SUKUMAR
December 8, 2010
M SANKARASUBRAMANIAN Vs. STATE OF TAMIL NADU
October 5, 2010
M SARASU Vs. DISTRICT COLLECTOR KANCHIPURAM
February 26, 2010
M SARASWATHY Vs. CRECEY FERNANDEZ
June 8, 2010
M SARAVANAN Vs. DISTRICT MANAGER TASMAC SURIYAMPALAYAM DISTRICT
February 26, 2010
M SASIKALA Vs. A RAJENDRAN
April 7, 2010
M SASIKUMAR Vs. STATE
March 3, 2010
M SATHAIAH Vs. JOINT DIRECTOR OF AGRICULTURE
December 14, 2010
M SATHIANATHAN Vs. STATE OF TAMILNADU
September 3, 2010
M SATHISKUMAR Vs. STATE
March 19, 2010
M SEKAR Vs. APPELLATE AUTHORITY
July 7, 2010
M SELVAKUMAR Vs. SECRETARY TO GOVERNMENT CO OPERATION
November 18, 2010
M SELVAM Vs. STATE
April 9, 2010
M SELVARAJ Vs. STATE OF TAMILNADU
June 24, 2010
M SELVARAJAN Vs. STATE OF TAMIL NADU
January 28, 2010
M SELVI Vs. DISTRICT COLLECTOR AND THENI DISTRICT
August 2, 2010
M SENTHIL KUMAR Vs. STATE
June 15, 2010
M SENTHIL KUMAR Vs. DIRECTOR GENERAL OF POLICE AND CHAIRMAN AND ORS
September 20, 2010
M SENTHILKUMAR Vs. GOVERNMENT OF TAMIL NADU
March 19, 2010
M SENTHIVEL Vs. GOVERNMENT OF TAMIL NADU
April 6, 2010
M SETHUPATHI Vs. DISTRICT COLLECTOR TAHSILDAR AND ORS
November 26, 2010
M SHAHUL HAMEED Vs. SECRETARY TO GOVERNMENT
June 24, 2010
M SHANKAR GANESH Vs. SUPERINTENDENT OF POLICE TIRUNELVELI DISTRICT
November 24, 2010
M SHANKARAN Vs. K S SAMPATH
July 7, 2010
M SHANMUGAM Vs. COMMISSIONER FOR WORKMENS COMPENSATION
January 19, 2010
M SHANMUGAVALLI Vs. DISTRICT COLLECTOR; COMMISSIONER, PANCHAYAT UNION OF THIRUPULLANI AND K MAHESWARI
September 14, 2010
M SHANTHI Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF HOME PROHIBITION AND EXCISE GOVERNMENT OF TAMIL NADU FORT ST GEORGE CHENNAI
September 13, 2010
M SHEIK HUSSAIN Vs. STATE OF TAMIL NADU, DIRECTOR OF MUNICIPAL ADMINISTRATION AND COMMISSIONER
August 4, 2010
M SHEIKH MOHIDEEN Vs. CHAIRMAN, SUPERINTENDENT, TAMIL NADU WAKF BOARD, JAMIA MOSQUE
October 18, 2010
M SIVA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE (XIV) DEPARTMENT, DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND INSPECTOR OF POLICE
June 29, 2010
M SIVAGAMI Vs. K S GANESAN
March 17, 2010
M SIVAJI Vs. STATE TRANSPORT APPELLATE TRIBUNAL
February 23, 2010
M SIVAPRAKASAM Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWAGE BOARD
January 28, 2010
M SIVASUBRAMANIAN Vs. DIRECTOR OF AGRICULTURE
September 6, 2010
M SOMASUNDARAM Vs. MANAGING DIRECTOR TAMIL NADU STATE MARKETING CORPORATION LIMITED
April 6, 2010
M SOUNDARARAJAN Vs. INSPECTOR OF POLICE
January 18, 2010
M SUBBIAH Vs. DISTRICT COLLECTOR PUDUKOTTAI DISTRICT
November 3, 2010
M SUBRAMANI Vs. DEPUTY DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ORS
October 7, 2010
M SUBRAMANIA MUDALIAR Vs. M VELU MUDALIAR
July 22, 2010
M SUBRAMANIAM Vs. M CHANDRASEKARAN
July 7, 2010
M SUBRAMANIAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES VILLUPURAM
June 8, 2010
M SUBRAMANIAN Vs. TAMIL NADU HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LIMITED
February 24, 2010
M SUBRAMANIAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES VILLUPURAM DISTRICT
February 26, 2010
M SUBRAMANIAN Vs. MANAGEMENT TAMIL NADU TRANSPORT CORPORATION AND THE LABOUR COURT
October 25, 2010
M SUBRAMANIYAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
August 9, 2010
M SUDALAIKANNU PANDIAN Vs. STATE
August 25, 2010
M SUDHAKAR Vs. REVENUE DIVISIONAL OFFICER MADURAI
November 24, 2010
M SUKUMARAN Vs. COMMISSIONER OF REVENUE ADMINISTRATION CHEPAUK
April 27, 2010
M SUNDARAM Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT
September 22, 2010
M SUNDARAMOORTHY Vs. LARSEN AND TOURBO LTD
October 5, 2010
M SUNDARI Vs. A CHANDRASEKARAN
June 23, 2010
M SURESH Vs. DEPUTY INSPECTOR GENERAL OF POLICE
June 28, 2010
M SURESH Vs. STATE BANK OF INDIA
March 30, 2010
M SURESH KUMAR Vs. STATE OF TAMIL NADU
March 18, 2010
M SURULIRAJAN Vs. DIRECTOR OF SCHOOL EDUCATION
August 24, 2010
M SURYALAKSHMI Vs. REGISTRAR TAMIL NADU DR M G R MEDICAL UNIVERSITY
July 22, 2010
M SWAMINATHAN Vs. STATION HOUSE OFFICER CID POLICE PUDUCHERY
November 19, 2010
M T ELUMALAI Vs. TAMIL NADU ELECTRICITY BOARD
January 20, 2010
M T P ABDUL RAHIM Vs. M/S ROSHAN BAGS PARTNERSHIP FIRM THROUGH ITS PARTNERSHIP C M ABDUL REHUMAN
August 26, 2010
M THAILNAYAGI Vs. STATE
March 31, 2010
M THAMIZHCHELVI Vs. BLOCK MEDICAL OFFICER GOVERNMENT PRIMARY HEALTH CENTRE
April 9, 2010
M THANGAMANI Vs. SECRETARY PUBLIC WORKS DEPARTMENT GOVERNMENT OF TAMIL NADU
March 9, 2010
M THILAGAVATHY Vs. STATE OF TAMIL NADU
November 24, 2010
M UMA Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD
June 29, 2010
M UMASHANKARI Vs. CHAIRMAN TAMIL NADU TOURISM DEVELOPMENT CORPORATION LTD
November 2, 2010
M UNNIKRISHNAN Vs. DEPUTY COMMISSIONER OF LABOUR
June 8, 2010
M V GOVINDARAJAN Vs. PRESIDING OFFICER LABOUR COURT VELLORE
March 26, 2010
M V HOSPITAL FOR DIABETES P LTD Vs. CHAITANYAKUMAR AND ASSOCIATESSOLE PROPRIETAR CONCERN
March 26, 2010
M V JAYAVELU Vs. E UMAPATHY
October 29, 2010
M V P MAHARAJA Vs. STATE SUB INSPECTOR OF POLICE
April 12, 2010
M V RAJAMANI Vs. SECRETARY TO GOVERNMENT
June 11, 2010
M V SAJEETH AND M V SEEJA Vs. STATE OF KERALA
August 19, 2010
M VAIRAMUTHU Vs. REGIONAL LABOUR COMMISSIONER
October 21, 2010
M VAJRAVELU Vs. V BALASUNDARAM
May 19, 2010
M VARALAKSHMI Vs. K PANDURANGAN
October 22, 2010
M VEERASAMY Vs. PASSPORT OFFICER MINISTRY OF EXTERNAL AFFAIRS
November 23, 2010
M VELAYUTHAM Vs. REGISTRAR TAMIL NADU INFORMATION COMMISSION
February 12, 2010
M VELU Vs. STATE OF TAMILNADU
March 19, 2010
M VENKATACHALAM Vs. DISTRICT COLLECTOR NAMAKKAL
March 26, 2010
M VENKATACHALAPATHY Vs. C MUTHAPPAN
December 16, 2010
M VENKATARAMAN Vs. DISTRICT COLLECTOR AND ORS
December 20, 2010
M VETRI SELVAN Vs. UNION OF INDIA
July 22, 2010
M VIJAYAKUMAR Vs. STATE
September 22, 2010
M VINAYAKAMURTHY Vs. ASST GENERAL MANAGER LAW TATE BANK OF INDIA
February 17, 2010
M VIVEKANANDAN Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD NANDANAM
December 15, 2010
M. PALANISAMY Vs. S.V.T. SPINNING MILLS (P.) LTD.
October 25, 2010
M. SURESH Vs. DEPUTY INSPECTOR GENERAL OF POLICE AND ANR.
June 28, 2010
M. THANGAVEL Vs. AVINASHI CO-OPERATIVE MARKETING SOCIETY
February 22, 2010
M.P.L. MAYANDI Vs. K. SELVAM
April 27, 2010
M.R. RAMAMURTHY (DECEASED) AND 8 OTHERS Vs. RADHA (DECEASED) AND 9 OTHERS
September 3, 2010
M.S. MANI Vs. STATE OF TAMIL NADU AND ORS.
June 9, 2010
MACHINE TOOLS AND ACCESSORIES P LTD Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
December 3, 2010
MADAN BAI Vs. CHAIRMAN CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD CMWSSB
September 14, 2010
MADANLAL SALES P LTD Vs. COMMISSIONER CORPORATION OF CHENNAI
January 27, 2010
MADARI NANNURI LAKSHMI Vs. KARAMJEET SINGH DHAHOA
November 2, 2010
MADASAMY DEVAR Vs. STATE BY SUB INSPECTOR OF POLICE
December 23, 2010
MADESWARAN ALIAS GANESAMOORTHY Vs. SUGANYA
April 23, 2010
MADHA DENTAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
September 22, 2010
MADHU Vs. B N SUKLA
October 27, 2010
MADRAS ALUMINIUM COMPANY LIMITED Vs. STATE OF TAMIL NADU
June 23, 2010
MADRAS CRICKET CLUB Vs. M SUBBAIAH
February 3, 2010
MADRAS FERTILIZERS LTD Vs. ESI CORPORATION
March 29, 2010
MADRAS FERTILIZERS LTD Vs. REGIONAL LABOUR COMMISSIONER CENTRAL
October 29, 2010
MADRAS ISPAT UDYOG Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 20, 2010
MADRAS REFINERIES LTD Vs. ASST COMMISSIONER CENTRAL ASSESSMENT CIRCLE IV
January 1, 2010
MADRAS REFINERIES LTD. Vs. ASSISTANT COMMISSIONER AND ORS.
January 22, 2010
MADRAS REFINERIES SC ST EMPLOYEES WELFARE ASSOCIATION Vs. GENERAL MANAGER HR
February 23, 2010
MADRAS SEA FOOD AGENCY Vs. M/S RDJ SEA FOODS
November 8, 2010
MADRAS TECHNO MARINE ENTERPRISES LTD Vs. REGIONAL DIRECTOR
August 6, 2010
MADURA COATS LIMITED Vs. COMMISSIONER OF LABOURLABOUR WELFARE BOARD BUILDING DMS COMPOUND
March 11, 2010
MADURA COATS PRIVATE LTD Vs. KAVERI GAS POWER LIMITED
January 22, 2010
MADURA COLLEGE RAOD Vs. COMMISSIONER CORPORATION OF MADURAI
March 25, 2010
MADURAI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. JOINT COMMISSIONER OF LABOUR; ASSISTANT COMMISSIONER OF LABOUR
March 31, 2010
MADURAI DISTRICT TASMAC URBAN LOAD MEN DEVELOPMENT ASSOCIATION Vs. SENIOR REGIONAL MANAGER TAMILNADU STATE MARKETING CORPORATION LTD
September 13, 2010
MADURAI PADDY COMMISSION AGENTS ASSOCIATION Vs. COMMISSIONER DEPARTMENT OF AGRICULTURAL MARKETING AND AGRI BUSINESS
November 24, 2010
MADURAI UNIVERSITY TEACHERS ASSOCIATION Vs. UNIVERSITY GRANTS COMMISSION
April 1, 2010
MAGNESITE NATIONAL LABOUR UNION Vs. DALMIA MAGNESITE CORPORATION
September 7, 2010
MAHABATH OLIMA Vs. REVENUE DIVISIONAL OFFICER RAMANATHAPURAM DISTRICT
September 23, 2010
MAHABOOB BIBIAMMAL Vs. ANGAMMAL
April 30, 2010
MAHADEVAN Vs. STATE
July 9, 2010
MAHALAKSHMI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
October 26, 2010
MAHALAKSHMI Vs. TAMIL NADU STATE TRANSPORT CORPORATION
April 29, 2010
MAHALAKSHMI Vs. DEPUTY COMMISSIONER OF LABOUR
February 25, 2010
MAHALIAMMAN TEMPLE TRUST Vs. COMMISSIONER FOR WORKMEN COMPENSATION
February 8, 2010
MAHAPET INDIA PVT LTD THROUGH ITS AUTHORIZED SIGNATORY AND DIRECTOR V S V KUMAR Vs. UNION OF INDIA THROUGH ITS SECRETARY TO THE GOVERNMENT MINISTRY OF RAILWAYS
December 23, 2010
MAHAVEER BHANDARI Vs. CHIEF POT MASTER
July 5, 2010
MAHAVIR PLANTATIONS PRIVATE LTD Vs. TAMIL NADU STATE LEGAL SERVICES AUTHORITY
November 19, 2010
MAHENDRAN Vs. STATE
October 6, 2010
MAHESH Vs. STATE
March 9, 2010
MAHESH VISWANATHAN Vs. M RAJESWARI
September 7, 2010
MAHESWARI SATHKARYA SANSTHAN Vs. COMMISSIONER RAMESWARAM MUNICIPALITY
November 15, 2010
MAHINDRA WORLD CITY DEVELOPERS LIMITED Vs. STATE OF TAMIL NADU
January 29, 2010
MAHTAB ALI Vs. CHAIRMAN JOINT MANAGEMENT TEST TO M SC JAM 2010 INDIAN INSTITUTE OF TECHNOLOGY MADRAS
October 18, 2010
MAJOR M UMA CHANDRAN Vs. P MEENAKSHI
October 25, 2010
MAK INDIA PVT LTD Vs. A PALANISWAMY
March 20, 2010
MAKESH KUMAR MILLS Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION SUB REGIONAL OFFICE COIMBATORE
December 15, 2010
MALARKODI Vs. K SUBRAMANIAN
June 29, 2010
MALARVIZHI Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT
August 9, 2010
MALARVIZHI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
August 19, 2010
MALATHY HARIHARAN Vs. DISTRICT REVENUE OFFICER CHENNAI DISTRICT
December 9, 2010
MALIK BASHA Vs. SOUKATH ALI KHAN
March 22, 2010
MALINI SPINNING MILLS LTD THROUGH ITS MANAGING DIRECTOR SALEM Vs. PUDUR AGRICULTURAL PRODUCERSÏ¿½ CO OP MARKETING SOCIETY LTD
November 1, 2010
MALLAIAH ALIAS MUTHU MALLAIAH Vs. DEPUTY SUPERINTENDENT OF POLICE THOOTHUKUDI RURAL SUB DIVISION
April 29, 2010
MALLEESWARI Vs. STATE GOVERNMENT
September 29, 2010
MALLIGA Vs. COMMISSIONER OF POLICE
November 18, 2010
MALLIKA Vs. RAMASUNDARAM
July 6, 2010
MALLIKA Vs. STATE OF TAMIL NADU
February 19, 2010
MALLIKA Vs. RANGASWAMY
January 29, 2010
MALLIKA Vs. K M THIRUNAVUKKARASU
October 5, 2010
MANAGEMENT Vs. A SHANKAR
March 4, 2010
MANAGEMENT Vs. DEPUTY COMMISSIONER OF LABOUR
July 29, 2010
MANAGEMENT ANANTHAMANGALAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK KANCHEEPURAM DISTRICT Vs. ASSISTANT COMMISSIONER OF LABOUR
February 22, 2010
MANAGEMENT ANDIPATTI CO-OPERATIVE STORES LIMITED Vs. APPELLATE AUTHORITY TAMIL NADU SHOPS AND ESTABLISHMENT ACT TRIBUNAL DINDIGUL
March 5, 2010
MANAGEMENT BROADCASTING CORPORATION OF INDIA CHENNAI Vs. PRESIDING OFFICER
March 5, 2010
MANAGEMENT COROMANDEL INTERNATIONAL LTD Vs. ASST PROVIDENT FUND COMMISSIONER
June 8, 2010
MANAGEMENT DINDIGUL LADIES POLYTHENE WORKERS INDUSTRIAL CO OPERATIVE SOCIETY LIMITED Vs. CONTROLLING AUTHORITY UNDER THE MINIMUM WAGES ACT
October 29, 2010
MANAGEMENT DISTRICT Vs. PRESIDING OFFICER LABOUR COURT
June 8, 2010
MANAGEMENT EXECUTIVE ENGINEER TRICHY Vs. A THIRUMOORTHY
February 1, 2010
MANAGEMENT EXECUTIVE OFFICER TIRUNELVELI Vs. C PERACHI
November 29, 2010
MANAGEMENT KANNAMANGALAM PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY TIRUVANNAMALAI Vs. PRESIDING OFFICER VELLORE
March 31, 2010
MANAGEMENT NORTH ARCOT AD DRAVIDAR WELFARE SCHOOL TEACHERS CO OPERATIVE THRIFT AND CREDIT SOCIETY Vs. PRESIDING OFFICER LABOUR COURT VELLORE
October 25, 2010
MANAGEMENT OF ARASOOR PRIMARY AGRL CO OPERATIVE BANK LTD Vs. APPELLATE AUTHORITY TAMIL NADU SHOPS AND ESTABLISHMENT
April 23, 2010
MANAGEMENT OF ARPEJAY INVESTMENTS PVT LTD Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
July 9, 2010
MANAGEMENT OF ATC LIMITED Vs. SECRETARY DEPARTMENT OF LABOUR AND EMPLOYMENT
January 20, 2010
MANAGEMENT OF AXLES INDIA LTD Vs. PRESIDING OFFICER
June 9, 2010
MANAGEMENT OF BIKKATTY INDL CO-OP TEA FACTORY LTD Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES
March 26, 2010
MANAGEMENT OF CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER
June 8, 2010
MANAGEMENT OF CHERAN TRANSPORT CORPORATION LIMITED Vs. C JEYARAJ
July 6, 2010
MANAGEMENT OF CITY KNITTING COMPANY TIRUPPUR Vs. K K SELVARAJ
March 9, 2010
MANAGEMENT OF COIMBATORE DISTRICT CENTRAL CO OPERATIVE BANK, LTD. Vs. JOIN COMMISSIONER OF LABOUR/APPELLATE AUTHORITY
March 30, 2010
MANAGEMENT OF COIMBATORE DISTRICT CONSUMER COOPERATIVE WHOLESALE STORES LTD Vs. PRESIDING OFFICER LABOUR COURT
February 25, 2010
MANAGEMENT OF CSI RAINY Vs. G DOSS
June 8, 2010
MANAGEMENT OF DCM HYUNDAI LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
April 22, 2010
MANAGEMENT OF DHL EXPRESS I PVT LTD Vs. ASSISTANT INSPECTOR OF FACTORIES
June 17, 2010
MANAGEMENT OF ELLAVADI PRIMARY AGRICULTURAL CO-OP BANK Vs. PRESIDING OFFICER CUDDALORE
March 8, 2010
MANAGEMENT OF ENNORE FOUNDRIES LIMITED Vs. WORKMEN GENERAL SECRETARY
June 8, 2010
MANAGEMENT OF ENNORE THERMAL POWER STATION Vs. PRESIDING OFFICER
June 7, 2010
MANAGEMENT OF FAL INDUSTRIES LIMITED Vs. PRESIDING OFFICER
July 7, 2010
MANAGEMENT OF GANESH THEATRE TIRUNELVELI Vs. PRESIDING OFFICER LABOUR COURT TIRUNELVELI
April 9, 2010
MANAGEMENT OF GLOBAL CALCIUM PVT LTD Vs. PRESIDING OFFICER
November 16, 2010
MANAGEMENT OF INDIA TOURISM DEVELOPMENT CORPORATION Vs. GENERAL SECRETARY ALL INDIA ITDC EMPLOYEES UNION
November 10, 2010
MANAGEMENT OF INDICARB LIMITED Vs. PRESIDING OFFICER LABOUR COURT
March 4, 2010
MANAGEMENT OF JUDICIAL EMPLOYEES CO OPERATIVE THRIFT AND CREDIT SOCIETY LTD Vs. ASSISTANT COMMISSIONER OF LABOUR
April 7, 2010
MANAGEMENT OF K.S.B. PUMPS LTD Vs. PRESIDING OFFICER LABOUR COURT
March 31, 2010
MANAGEMENT OF M/S STALLION GARMENTS Vs. PRESIDING OFFICER LABOUR COURT
February 18, 2010
MANAGEMENT OF M/S SUMANGALA STEEL P LTD Vs. PRESIDING OFFICER LABOUR COURT PUDUCHERRY
June 25, 2010
MANAGEMENT OF MADURA COATS PVT LTD Vs. PRESIDING OFFICER
November 30, 2010
MANAGEMENT OF MAGUS CUSTOMER DIALOG PRIVATE LIMITED Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
February 15, 2010
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION Vs. S MARIA ARULANANDAM
March 9, 2010
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION CHENNAI DIVISION-II LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI
March 10, 2010
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD Vs. PRESIDING OFFICER
June 18, 2010
MANAGEMENT OF PALLAVAN TRANSPORT CORPORATION Vs. ANBAZHAGAN
November 26, 2010
MANAGEMENT OF PANKAJA MILLS LIMITED Vs. K NITHYANANDAM
March 5, 2010
MANAGEMENT OF PENTASIA CHEMICALS LIMITED Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
April 7, 2010
MANAGEMENT OF PREMIER INSTRUMENTS AND CONTROLS LTD Vs. PRESIDING OFFICER LABOUR COURT
February 3, 2010
MANAGEMENT OF PRICOL LTD Vs. GOVERNMENT OF TAMIL NADU
March 22, 2010
MANAGEMENT OF RYAN TEA DIVISION TAMILNADU TEA PLANTATION CORPN LTD Vs. PRESIDING OFFICER
March 17, 2010
MANAGEMENT OF SALEM DISTRICT CO OPERATIVE MILK PRODUCERS UNION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
January 27, 2010
MANAGEMENT OF SPACE FOODS PVT LTD Vs. PRESIDING OFFICER II ADDL LABOUR COURT CHENNAI
April 9, 2010
MANAGEMENT OF SRI GANAPATHY MILLS COMPANY LIMITED Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES
January 27, 2010
MANAGEMENT OF ST THOMAS HOSPITAL AND LEPROSY CENTRE Vs. JESSY JOYS
April 30, 2010
MANAGEMENT OF STALLION GARMENTS ERODE Vs. PRESIDING OFFICER
February 18, 2010
MANAGEMENT OF SUMANGALA STEEL P LTD Vs. PRESIDING OFFICER
June 25, 2010
MANAGEMENT OF SUNDARAM FASTENERS LIMITED Vs. PRESIDING OFFICER
November 24, 2010
MANAGEMENT OF T N S T C Vs. PRESIDING OFFICER LABOUR COURT
February 19, 2010
MANAGEMENT OF TAMIL NADU HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
June 29, 2010
MANAGEMENT OF TAMIL NADU PAL OORPATHIYALUR KOOTURAVU INAIYAM Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
October 21, 2010
MANAGEMENT OF TAMIL NADU PETROPRODUCTS LIMITED Vs. LABOUR ENFORCEMENT OFFICER CENTRAL OFFICE OF THE REGIONAL LABOUR COMMISSIONER CENTRAL
March 30, 2010
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER
March 19, 2010
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION II LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
April 27, 2010
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER
August 6, 2010
MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION KANCHEEPURAM Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT CHENNAI
March 9, 2010
MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. P SUYAMBURAJ
June 8, 2010
MANAGEMENT OF THE TIRUCHIRAPALLI DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. INDUSTRIAL TRIBUNAL 2ND FLOOR CITY CIVIL COURT BUILDINGS
October 22, 2010
MANAGEMENT OF THENI PRINTERS Vs. PRESIDING OFFICER
December 22, 2010
MANAGEMENT OF TI CYCLES OF INDIA Vs. PRESIDING OFFICER
June 8, 2010
MANAGEMENT OF TIRUCHIRAPPALLI AGRICULTURAL PRODUCERS CO OPERATIVE MARKETING SOCIETY LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR
January 21, 2010
MANAGEMENT OF TRACTORS AND FARM EQUIPMENT LTD Vs. JOINT COMMISSIONER OF LABOUR
October 8, 2010
MANAGEMENT OF URALIKKAL ESTATE TATTA TEA ESTATE Vs. RAMAR
February 24, 2010
MANAGEMENT OF VEEJAY LAKSHMI ENGINEERING WORKS LTD Vs. PRESIDING OFFICER LABOUR COURT AND V N SARANGAPANI
January 7, 2010
MANAGEMENT OF VENKATESWARA ELECTRICALS P LTD Vs. PRESIDING OFFICER
June 15, 2010
MANAGEMENT OF VENKATESWARA WIRES PORUR Vs. S VIJAYARAJ
February 23, 2010
MANAGEMENT PALLAVAN TRANSPORT CORPORATION Vs. MOORTHY
November 9, 2010
MANAGEMENT PARAYIL THOTTAM Vs. LABOUR COURT, CYRIL THOMAS, PROPRIETOR, ERSTWHILE MANAGEMENT AND BABU
November 10, 2010
MANAGEMENT PENNAGAR PRIMARY AGRICULTURAL CO OPERATIVE BANK Vs. KANDEEPAN
February 17, 2010
MANAGEMENT POTTIAPURAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK DISTRICT Vs. PRESIDING OFFICER LABOUR COURT
August 27, 2010
MANAGEMENT PUDUPALAYAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. PRESIDING OFFICER LABOUR COURT
March 30, 2010
MANAGEMENT S A 62 PERIYAKALVARAYAN MALAIVAL MAKKAL PERUM PALNOKKU CO OPERATIVE SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT
October 27, 2010
MANAGEMENT SALEM DISTRICT CO OP MILK PRODUCERS UNION LTD Vs. PRESIDING OFFICER LABOUR COURT
January 20, 2010
MANAGEMENT SALEM DISTRICT COOPERATIVE MILK PRODUCTS UNION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
January 8, 2010
MANAGEMENT SRI VAIKUNDAM CO OPERATIVE BANK LTD Vs. LABOUR COURT TIRUNELVELI
March 2, 2010
MANAGEMENT SRINIVAS FIRE WORKS Vs. APPELLATE AUTHORITY, UNDER PAYMENT OF GRATUITY ACT, JOINT COMMISSIONER OF LABOUR AND ORS
October 4, 2010
MANAGEMENT STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LIMITED Vs. PRESIDING OFFICER
June 28, 2010
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. JOINT COMMISSIONER OF LABOUR
January 27, 2010
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION II LTD Vs. JOINT COMMISSIONER OF LABOUR CONCILIATION DMS COMPOUND TEYNAMPET
January 28, 2010
MANAGEMENT TAMILNADU STATE TRANSPORT CORPORATION ERODE Vs. PRESIDING OFFICER
December 23, 2010
MANAGEMENT THE DISTRICT MANAGER OF TAMIL NADU STATE MARKETING CORPORATION TASMAC EGMORE Vs. STATE
March 23, 2010
MANAGEMENT THENI CO-OPERATIVE URBAN BANK LIMITED Vs. PRESIDING OFFICER LABOUR COURT
March 23, 2010
MANAGEMENT TI DIAMOND CHAIN LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
September 27, 2010
MANAGEMENT TUBE PRODUCTS OF INDIA LTD Vs. PRESIDING OFFICER
April 27, 2010
MANAGEMENT V L SPL 206 KANNAMANGALAM PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY Vs. PRESIDING OFFICER
March 31, 2010
MANAGEMENT VARAGANERI CO OPERATIVE BANK LIMITED TIRUCHIRAPPALLI Vs. APPELLATE AUTHORITY UNDER TAMIL NADU SHOPS
November 22, 2010
MANAGEMENT VELLORE CO OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. PRESIDING OFFICER
June 8, 2010
MANAGEMENT, KUMBAKONAM CENTRAL COOPERATIVE BANK LTD Vs. M VELU, ASSISTANT COMMISSIONER OF LABOUR (GRATUITY) AND JOINT COMMISSIONER OF LABOUR, APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY
October 4, 2010
MANAGEMENT, T.N. CO-OP. MARKETING FEDERATION LTD. Vs. APPELLATE AUTHORITY AND ANOTHER
October 5, 2010
MANAGER ARAKONAM CO OPERATIVE URBAN BANK LIMITED Vs. M K RAMADASS
November 8, 2010
MANAGER CHOLAMANDALAM MS GENL INS CO LTD Vs. FATHIMA BEEVI
April 6, 2010
MANAGER HINDU MIDDLE SCHOOL Vs. P MOORTHY
June 10, 2010
MANAGER NEW INDIA ASSURANCE CO LTD Vs. GLARY FRANKLIN
July 8, 2010
MANAGER THE NEW INDIA ASSURANCE CO LTD Vs. UMA
September 24, 2010
MANAGER UNITED INDIA INSURANCE CO LTD Vs. T R VENUGOPAL
September 23, 2010
MANAGER UNITED INDIA INSURANCE CO LTD Vs. MYTHILI
October 1, 2010
MANAGER UNITED INDIA INSURANCE CO LTD Vs. M KUMAR
July 14, 2010
MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. P MUTHUMANI
April 8, 2010
MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. SURIYARAJ
April 12, 2010
MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. SARANYA @ NIVEDIDA AND ORS
September 6, 2010
MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD. Vs. S.P. SUBBIAH
November 2, 2010
MANAGING DIRECTOR Vs. K KALIAPPAN
January 22, 2010
MANAGING DIRECTOR Vs. KUNJUNJAMMA MATHEW
June 10, 2010
MANAGING DIRECTOR Vs. AMUDHA SIVAPRAKASAM
July 15, 2010
MANAGING DIRECTOR Vs. AJAY MARAR
August 5, 2010
MANAGING DIRECTOR Vs. SRINIVASAN
August 2, 2010
MANAGING DIRECTOR Vs. M.SANTHANAM
February 18, 2010
MANAGING DIRECTOR Vs. DAKSHINAMURTHY
January 8, 2010
MANAGING DIRECTOR Vs. FRANKLIN
January 8, 2010
MANAGING DIRECTOR Vs. SELVIN
January 5, 2010
MANAGING DIRECTOR AND CHAIRMAN, KARNATAKA STATE TRANSPORT CORPORATION Vs. K R S PATTANNA AND ORS
October 19, 2010
MANAGING DIRECTOR AND EXECUTIVE ENGINEER, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. TAMIL NADU KUDINEER VADIKAL VARIYA OOZHIYAR SANGAM
September 21, 2010
MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. JOINT COMMISSIONER OF LABOUR
January 20, 2010
MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY CHENNAI Vs. JOINT COMMISSIONER OF LABOUR CHENNAI
February 18, 2010
MANAGING DIRECTOR HOTEL HARRISONS NUNGAMBAKKAM CHENNAI Vs. PRESIDING OFFICER CHENNAI
March 17, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION Vs. M RAMESH
January 28, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED CHENNAI Vs. PACHIAMMAL
October 8, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. K RANI
October 20, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. RANI
August 5, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. N SELVI
March 25, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. DHATCHAYANI
March 26, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER
February 12, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. JAGAFAR NACHIA
June 17, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. T GURUNATHAN
April 30, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. E RAMESH
January 27, 2010
MANAGING DIRECTOR METROPOLITAN WATER SUPPLY CHENNAI Vs. JOINT COMMISSIONER OF LABOUR
February 18, 2010
MANAGING DIRECTOR SREENIVASAN ASSOCIATES Vs. PALANIAMMAL
November 18, 2010
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION Vs. ANANDAN
April 8, 2010
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION LTD Vs. RANIAMMAL
October 7, 2010
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LTD Vs. V VASU
March 25, 2010
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION TAMILNADU DIVISION-I LTD Vs. R ARUMUGAM
August 23, 2010
MANAGING DIRECTOR TAMIL NADU HOUSING BOARD Vs. S GAJENDRAN
February 16, 2010
MANAGING DIRECTOR TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION DIVISION-I Vs. KAMAL KUMAR
February 5, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPN SALEM DIVN 1 LTD Vs. V JAGADEESWARAN
March 19, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. MALLIKA
March 15, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. M SHANTHI
March 10, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. M PERUMAL
April 13, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. SELLAMMAL
April 6, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. HAJA ARIFF
May 5, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. SARATHAMMA
April 26, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. POONKODI
September 28, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. RAJAMMAL
July 21, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. MYLAYEE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION
October 20, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. KALI ALIAS KALIYAMMAL
January 20, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION BARATHIPURAM DHARMAPURI Vs. M GOPAL
July 20, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION II LTD Vs. C VEERAKUMAR
June 25, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION LTD Vs. K ANANDAKUMAR
April 5, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI Vs. R GANESAN
March 24, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI Vs. SHARITHA
July 9, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI Vs. LALITHA
September 28, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION Vs. GNANA SOUNDARI
July 23, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION DHARMAPURI Vs. R NAGESH
September 16, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION KANCHEEPURAM Vs. J MANIYAN
April 1, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION NO II DHARMAPURI Vs. MUNI RATHINAM
March 24, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION-II LTD Vs. B GANESH THIVARI
March 18, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KANCHEEPURAM Vs. RAJA MOHAMMED
March 24, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. GOVINDAN
February 11, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. DHANALAKSHMI
September 2, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. RAJENDRAN
August 11, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SUDHAKAR
July 14, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. M PRABAKARAN
July 16, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. N PARAMASIVAM
August 18, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. T JAGADEESAN AND ORS
October 27, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED DIV II ERODE Vs. CHANDRA
August 20, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. H GAJENDRA RAO
September 14, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. RAJENDRAN
September 21, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SANTHANAM
October 1, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S ALAMELU
October 21, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. C KRISHNA REDDY
June 17, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. GOPALAKRISHNAN
August 11, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MADHAVI
August 13, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SIVASUBRAMANIAN
August 13, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. DEIVANAI
February 11, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. P NANCHUNDAREDDY
February 15, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PALANIAMMAL
February 5, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SWARNALATHA
February 5, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. LAKSHMI
February 18, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. M DHANARAJ
March 25, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MANIMEKALAI
March 26, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MUNITHAYAMMAL
March 18, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. AARTHI
March 18, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. P JAYAKUMAR
March 12, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. NAIMAA
March 12, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. DURAISAMY
March 12, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. THANGARAJ
March 8, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. V THIRUMURUGAN
March 4, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. RUKKUMANI
March 2, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. THAMBANNA GOUNDER
March 29, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. K RATHINAM
April 5, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. D NARASIMMAN
April 13, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. HALAMMAL
April 8, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. ANUSUYA DEVI
January 8, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. THANGAVEL
January 8, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SAMRAJ
January 12, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MANIKANDAN
January 29, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD COIMBATORE Vs. KALAMANI
October 4, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD COIMBATORE Vs. VALLIAMMAL
December 9, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD DHARMAPURI Vs. HEMAJOTHI
July 1, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD VILLUPURAM Vs. ONGAVANAM
July 22, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION RANGAPURAM VELLORE Vs. M PANEERSELVAM
April 23, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM LTD Vs. LAKSHMANAN
January 18, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VELLORE Vs. S SANKAR
January 21, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VELLORE Vs. B DEVENDIRAN
March 19, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VELLORE Vs. C SRINIVASAN
July 20, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM Vs. DHANASEKARAN
August 25, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM CIRCLE 2 Vs. REVATHY
January 21, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION I LIMITED Vs. CHANDIRAN
June 23, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION II LTD Vs. MADHAMMAL
August 11, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION II LTD SATHUVACHERI VELLORE Vs. S GOUSELYA
November 11, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION III LTD KANCHEEPURAM Vs. CHANDRAMANI
November 23, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION-I Vs. K JAKKUBAI
July 28, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVN III LTD Vs. PRESIDING OFFICER II ADDL LABOUR COURT
November 3, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. PRESIDING OFFICER
December 3, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. SETTU
March 11, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. SUNDARAMOORTHY
March 29, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VPM DVN I LTD Vs. VALLI
March 19, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPROATION VILLUPURAM DIVISION-I LTD Vs. SHANMUGAM
June 14, 2010
MANAGING DIRECTOR TAMILNADU STATE EXPRESS TRANSPORT CORPORATION LTD Vs. KASTHURI
February 22, 2010
MANAGING DIRECTOR TAMILNADU STATE EXPRESS TRANSPORT CORPORATION LTD CHENNAI Vs. PITCHAIPILLAI
August 16, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION II LTD Vs. S A ANNADURAI
October 6, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION DHARMAPURI Vs. VAGGIRAM
August 25, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION DHARMAPURI Vs. NANJAMMAL
August 16, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION DIVISION III KANCHEEPURAM Vs. ALAGESAN
August 20, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION KANCHEEPURAM Vs. MINOR V MAGESHKUMAR
March 11, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. GNANAMURUGAN
February 19, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. ARUMUGAM
February 19, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. POONGAVANAM
February 8, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. ALAMELU
October 6, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. K SUBRAMANIYAM
September 30, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. P NITHYANANDHAM
September 23, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. PONNAMMAL
July 14, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. LAKSHMI
December 9, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD DIV I COIMBATORE Vs. T NAGARAJ
November 1, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION VAZHUTHAREDDY POST VILLUPURAM Vs. KANTHAMANI
April 9, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION VELLORE Vs. J RUKMANI
August 20, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION VPM DVN 1 LTD Vs. M ARUN KUMAR
June 9, 2010
MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPORATION LTD Vs. PACHIAPPAN DIED
October 1, 2010
MANAGING DIRECTOR, M/S. STATE EXPRESS TRANSPORT CORPORATION Vs. R. SOLAI
December 10, 2010
MANAGING DIRECTOR, PANDIAN TRANSPORT CORPORATION Vs. E MAYANDI
September 14, 2010
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LTD Vs. MINOR KARUPPASAMY AND ORS
October 27, 2010
MANAGING DIRECTOR, TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LIMITED Vs. SHANMUGATHAI, R ARUMUGAM AND BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED
November 8, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. PARVATHI
November 8, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. M. PERUMAL
April 13, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. AMUTHA, MANIMEGALAI, MINOR AMSAVALLI AND MINOR CHELLAIAH
October 29, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. SUKUMAR AND ORS
October 19, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. N PANDI
November 16, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE) LTD Vs. GANESAN AND GOVINDASAMY
October 4, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED Vs. MINOR C. MANIVANNAN
August 10, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED, DINDIGUL REGION Vs. G HARIHARAN
November 10, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. S VANUMAMALAI, VENKATESH, RAMACHANDRAN AND KAMATCHI
October 27, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. A KANNAN; A RAJENDRAN AND BRANCH MANAGER, ORIENTAL INSURANCE CO LIMITED
October 27, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. VARUN
September 29, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. RAMJAN BEGAM AND
November 16, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. PARAMESWARAR; MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
January 18, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. DHANALAKSHMI
March 23, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. N. ANNAKODI
October 28, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. RAJAGOPAL
November 3, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. INDIRA AND ORS
September 7, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. DANIEL NADAR; MURUGAIAH
January 20, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. POONGAVANAM AND ORS
July 22, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. T P M SUGHIRTHARAJ
February 2, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. AYYAPPAN; RAJINI ALIAS RAAJINI ALIAS RAHINI; RAJAKUMARAN; S MARIA JOHN; S KUMAR
January 6, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD , KUMBAKONAM DIVISION, TAMILARASI, PALANISAMY @ SELVAM, RADHA @ PITCHAIAMMAL AND ARAYEE Vs. TAMILARASI, PALANISAMY @ SELVAM, RADHA @ PITCHAIAMMAL AND ARAYEE, MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD , KUMBAKONAM DIVISION
July 22, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD., MADURAI Vs. M. INDIRANI
August 6, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION MADURAI Vs. SANTHU MERI
April 22, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, (COIMBATORE DIVISION-1) Vs. KRISHNAVENI; S DIVYALAKSHMI AND N LAKSHMI NARAYANAN
September 22, 2010
MANAGING DIRECTOR, TAMIL NADU WATER SUPPLY & DRAINAGE BOARD AND ORS Vs. INSPECTOR OF LABOUR, THENI AND ORS
December 10, 2010
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION,KUMBAKONAM Vs. THANDAVARAYAN
March 22, 2010
MANAGING DIRECTOR,TAMIL NADU STATE TRANSPORT CORPORATION Vs. USHMAN
November 10, 2010
MANAGING TRUSTEE CHAIRMAN A D J DHARMAMBAL POLYTECHNIC COLLEGE Vs. PRINCIPAL SECRETARY DEPARTMENT OF HIGHER EDUCATION
October 20, 2010
MANALI PETROCHEMICALS LTD. Vs. ASSISTANT COMMISSIONER (CT), SAIDAPET ASSESSMENT CIRCLE, CHENNAI
January 28, 2010
MANGAIYARKARASI Vs. K MURUGAN
August 17, 2010
MANGAYARKARASI Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT
December 16, 2010
MANGAYARKARASI AMMAL Vs. SURESH BAFNA PROPRIETOR OF MADRAS MERCANTILE AGENCY
June 7, 2010
MANI Vs. STATE BY INSPECTOR OF POLICE
March 23, 2010
MANI Vs. CHELLAM
June 29, 2010
MANI ALIAS BALASUBRAMANIAM Vs. INSPECTOR OF POLICE PALLADAM POLICE STATION
December 23, 2010
MANI ALIAS MUNUSAMI Vs. INSPECTOR OF POLICE
March 1, 2010
MANI ALIAS PALANISAMY Vs. VARADHARAJA MUDALIAR
July 5, 2010
MANI ALIAS VELUMANI Vs. STATE
October 21, 2010
MANICKAM Vs. MUNIAN
September 30, 2010
MANICKAM Vs. STATE
November 10, 2010
MANICKAM Vs. SUNDARAMMAL
November 19, 2010
MANICKAM Vs. STATE
November 29, 2010
MANICKAVALLI Vs. STATE OF TAMIL NADU
August 2, 2010
MANIMEKALAI Vs. GOMATHI
August 6, 2010
MANIS FOUNDARIES P LTD UNIT I AND II Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION CHENNAI
February 15, 2010
MANIVANNAN Vs. STATE INSPECTOR OF POLICE NAMAKKAL DISTRICT
February 15, 2010
MANIVASAGAM Vs. RUKMANI KHADIR
July 29, 2010
MANIYAMUTHU Vs. JOINT DIRECTOR TRAINING DEPARTMENT OF PUBLIC HEALTH AND PREVENTIVE MEDICINE TEYNAMPET
February 25, 2010
MANIYAN S/O MUTHU Vs. STATE OF TAMIL NADU
June 30, 2010
MANJU DUGAR Vs. TAMIL NADU ELECTRICITY BOARD
February 15, 2010
MANNANKATTI Vs. V A SUKKUR
March 15, 2010
MANNAR Vs. UNION OF INDIA
August 4, 2010
MANOHARAKUMARI Vs. ANITHA
March 24, 2010
MANOHARAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI
July 9, 2010
MANOHARAN Vs. BOTHARAJA UDAYAR
August 31, 2010
MANOHARAN Vs. MARIAPPAN AND BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD
October 5, 2010
MANONMANI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
August 19, 2010
MANTHIRI @ NALLAVA NAICKER (DIED) AND ORS Vs. AYYADURAI THEVAR
August 27, 2010
MANUVEL Vs. STATE
July 1, 2010
MARAMMAL @ APPICHIYAMMAL AND JANAKI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION AND DISTRICT REVENUE OFFICER
August 19, 2010
MARANNA GOUNDER Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION AND DISTRICT REVENUE OFFICER
August 19, 2010
MAREESWARI W/O SELVAM Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT
June 29, 2010
MARG CONSTRUCTION LTD Vs. INSPECTOR GENERAL OF REGISTRATION
September 29, 2010
MARI Vs. STATE
January 18, 2010
MARI ALIAS MARIYAPPAN Vs. STATE : INSPECTOR OF POLICE N RAYAPURAM POLICE STATION CHENNAI
March 3, 2010
MARIAM FATHIMA Vs. RUKMANI AMMAL
March 11, 2010
MARIAMMAL Vs. STATE
August 3, 2010
MARIAMMAL Vs. DISTRICT COLLECTOR AND TAHSILDAR
September 28, 2010
MARIMUTHU Vs. DISTRICT COLLECTOR, REVENUE DIVISIONAL OFFICER AND TAHSILDAR
October 26, 2010
MARIMUTHU Vs. PICHAI AMMAL
June 15, 2010
MARIMUTHU Vs. STATE BY THE INSPECTOR OF POLICE
November 24, 2010
MARIS SPINNERS LTD Vs. SUPERINTENDING ENGINEER
October 28, 2010
MARISAMY Vs. STATE BY SUB INSPECTOR OF POLICE
November 23, 2010
MARITIME COLLECTOR Vs. MADURA COATS LIMITED
August 25, 2010
MARKANDAN Vs. STATE OF TAMILNADU
January 20, 2010
MARSHAL EXPORT CORPORATION Vs. INDIAN OVERSEAS BANK
December 2, 2010
MARTHANDAM HINDU PRIMARY SCHOOL AVARAIKULAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER TIRUNELVELI
April 30, 2010
MARUDAKKAL Vs. K PRAKASH
November 12, 2010
MARUDHAR KESARI JAIN COLLEGE FOR WOMEN Vs. GOVERNMENT OF TAMILNADU
July 30, 2010
MARUTHAMUTHU Vs. KALIAPERUMAL DIED
December 22, 2010
MARUTHAYAMMAL Vs. PUSHPAM
April 7, 2010
MARUTHAYEE Vs. STATE
July 13, 2010
MARY ALIAS MEHARUNNISA Vs. STATE
June 17, 2010
MARY JACOB Vs. GOVERNMENT OF TAMIL NADU CHENNAI
August 25, 2010
MARY THERESA Vs. VASANTHA
July 1, 2010
MASI Vs. STATE
October 1, 2010
MATHESWARAN Vs. STATE
July 8, 2010
MATHI ALIAS MATHIAZHAGAN Vs. INSPECTOR OF POLICE
January 11, 2010
MATHIYALAGAN Vs. STATE OF TAMIL NADU
September 29, 2010
MATHIYALAGAN Vs. STATE OF TAMIL NADU
October 22, 2010
MATTUSEKAR Vs. SECRETARY TO THE GOVERNMENT
August 27, 2010
MAVIS SATCOM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 7, 2010
MAXWORTH ORCHARDS (INDIA) LTD. Vs. P. ANANTHALAKSHMI AND ORS.
September 17, 2010
MAYAKANNAN Vs. STATE
April 22, 2010
MAYAVEL Vs. KUPPUSAMY
February 5, 2010
MAYIL RAVANAN Vs. STATE
July 15, 2010
MAZHAVANTHANGAL PANCHAYAT Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT IRRIGATION
August 25, 2010
MBI METALLOYS PVT LTD Vs. INSPECTOR GENERAL OF REGISTRATION CHENNAI
February 1, 2010
MD MUSTAFA ASHRAF CHENNAI Vs. GOVERNMENT OF INDIA
December 3, 2010
MEDI HERBS VELI SEMMANDALAM HOUSING BOARD Vs. COMMERCIAL TAX OFFICER CUDDALORE TOWN ASSESSMENT CIRCLE
April 7, 2010
MEDICAL COUNCIL OF INDIA Vs. CHAIRMAN SREE MOKAMBIKA INSTITUTE OF MEDICAL SCIENCES
August 31, 2010
MEDICAL COUNCIL OF INDIA Vs. ACS MEDICAL COLLEGE AND HOSPITAL
July 2, 2010
MEDICAL OFFICER GOVERNMENT HOSPITAL UTHANGARAI Vs. KAIRUNNISSA ALIAS KAIROON BEE
June 28, 2010
MEDICAL SUPERINTENDENT GENERAL HOSPITAL KARAIKAL Vs. RASATHI
June 10, 2010
MEDICAL SUPERINTENDENT IRT Vs. PRESIDING OFFICER, LABOUR COURT AND K JEEVANANDAM
February 12, 2010
MEENA Vs. SAJJAN
March 25, 2010
MEENA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE OF CUDDALORE DISTRICT CUDDALORE
September 24, 2010
MEENA GRANITES INDUSTRIES Vs. DISTRICT COLLECTOR VILLUPURAM
March 9, 2010
MEENAKSHI Vs. K MANI
August 25, 2010
MEENAKSHI Vs. MURUGAN
July 21, 2010
MEENAKSHI ACADEMY OF HIGHER EDUCATION AND RESEARCH Vs. UNIVERSITY GRANTS COMMISSION
September 27, 2010
MEENAKSHI STEEL INDUSTRIES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 11, 2010
MEENAL Vs. PARAMAKUDI VANIYA URAVINMURAIYALARGALIN
April 20, 2010
MEERA IMPEX Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
January 28, 2010
MEERABAI AMMAL Vs. P L PURUSHOTHAMAN
October 7, 2010
MEERANGANI Vs. MANAGING DIRECTOR
February 5, 2010
MEHAR HOTELS P LTD Vs. STATE OF TAMIL NADU
November 26, 2010
MEHARAJ NISHA Vs. EXECUTIVE OFFICER AND ABDUL WAHAB
September 27, 2010
MEHARUNNISHA BEEVI MEHARUNNISHA BEEVI Vs. MOHAMMED JACKARIA
January 29, 2010
MEHBOOB BI Vs. NATESA PADAYACHI
September 8, 2010
MEHUL H DOSHI Vs. SPECIAL TAHSILDAR LAND ACQUISITION
April 27, 2010
MEIYAR Vs. STATE
June 28, 2010
MEKALA TRADERS Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
June 16, 2010
MEL STREET MOSQUE A NOTIFIED AND APPROVED WAKF Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND ADMINISTRATION
December 22, 2010
MELUR CO OPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR MADURAI
August 2, 2010
MEMBER SECRETARY Vs. ST JOHNS COLLEGE OF ENGINEERING AND TECHNOLOGY FOR WOMEN OWNED
July 19, 2010
MEMBER SECRETARY TEACHERS RECRUITMENT BOARD Vs. M SOMASUNDARAM
January 22, 2010
METRO ROAD CONSTRUCTION MADRAS PVT LTD Vs. SUPERINTENDING ENGINEER-HIGHWAYS VILLUPURAM CIRCLE
August 23, 2010
METROPOLITAN TRANSPORT CORPORATION Vs. D PAPPA SUSAIAMMAL
April 22, 2010
METROPOLITAN TRANSPORT CORPORATION CDII LTD Vs. N SELVENDRAN
October 19, 2010
METROPOLITAN TRANSPORT CORPORATION CHENNAI DIVISION NO I LIMITED Vs. JAILANI
June 16, 2010
METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. T VITTALRAO
April 30, 2010
METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT
April 21, 2010
METROPOLITAN TRANSPORT CORPORATION LTD Vs. ANJANA DEVI
March 3, 2010
METROPOLITAN TRANSPORT CORPORATION LTD Vs. K P BABU
August 30, 2010
METROPOLITAN TRANSPORT CORPORATION LTD Vs. P JOHN JUSTIN
October 8, 2010
METROPOLITAN TRANSPORT CORPORN Vs. N SHANMUGASUNDARAM
February 5, 2010
MICHAEL RAJ Vs. SECRETARY OF GOVT EDUCATION DEPARTMENT
September 22, 2010
MICHEAL ALIAS NAI MICHEAL Vs. STATE
September 3, 2010
MICRRO COTSPINN INDIA P LTD Vs. TAMIL NADU ELECTRICITY BOARD
January 20, 2010
MIDAS COMMUNICATION TECHNOLOGIES P LTD Vs. DEPUTY GENERAL MANAGER
August 31, 2010
MILITARYKARAN ASHOKAN ALIAS ASHOKAN Vs. VENKATRAMANI
July 28, 2010
MINOR A DHARANI DEVI Vs. DIRECTOR DEPARTMENT OF GOVERNMENT OF EXAMINATION
September 17, 2010
MINOR ALIAS KARUPPANNA UDAYAR Vs. LAKSHMI AMMAL
August 17, 2010
MINOR MONISHA Vs. CHOLAMANDALAM GENERAL INSURANCE COMPANY LTD
June 29, 2010
MINOR NARAYANASWAMY Vs. J MANI
January 19, 2010
MINOR RAKSHIRA ALIAS PRATHIKA Vs. S DEEPAK
April 20, 2010
MINOR S SUMYUKTHA Vs. M PONNAMMAL
April 13, 2010
MINOR SAFIA BEGUM Vs. PANKAJ KUMAR BANSAL
September 29, 2010
MINOR SAFIA BEGUM, D/O (LATE) MOHAMMED HARIF, FRIEND/GUARDIAN MOHIDEENKHAN, S/O ABUTHAGIRKHAN Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, PRINCIPAL SECRETARY, COMMISSIONER OF REVENUE ADMINISTRATION AND DISTRICT COLLECTOR
November 2, 2010
MINOR SMRUTHI Vs. REGIONAL PASSPORT OFFICER
September 14, 2010
MINOR VIGNESH KANNIAYARAM Vs. POWER GRID CORPORATION OF INDIA LIMITED
June 22, 2010
MINORS S YUVASRI AND S VISATHAN Vs. GOWRI
March 4, 2010
MMTC LTD Vs. C RAMARAJU
March 23, 2010
MODERN PRINTERS Vs. STATE OF TAMIL NADU
January 7, 2010
MOHAMAD ALI Vs. ANBAZAGAN
June 16, 2010
MOHAMED HANIFA Vs. CHAIRMAN TAMIL NADU WAKF BOARD
September 8, 2010
MOHAMED KASIM Vs. MOHAMED KALIFULLAH
November 2, 2010
MOHAMMED Vs. ANISH JEENATH SABURA
August 24, 2010
MOHAMMED ALI JINNAH PROPRIETOR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER TRICHY
March 1, 2010
MOHAMMED IBRAHIM Vs. K M GHANI
January 5, 2010
MOHAMMED ILIYAS Vs. GOVERNMENT THROUGH INSPECTOR OF POLICE AND SUPERINTENDENT
October 6, 2010
MOHAMMED ILIYAS Vs. GOVERNMENT
July 30, 2010
MOHAMMED ISMAIL Vs. S CHIDAMBARAM
June 22, 2010
MOHAMMED JAMEEN MOHAMED MUNAWAR Vs. INTELLIGENCE OFFICER
March 19, 2010
MOHAMMED KASIM Vs. DISTRICT COLLECTOR NAGAPATTINAM DISTRICT
December 8, 2010
MOHAMMED MUZAM ALIAS THAMBIALIASSAMSUDEEN Vs. STATE:
March 19, 2010
MOHAMMED RAWZDEEN ALIAS RAWZDEEN Vs. STATE INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT
April 30, 2010
MOHAMMED SULTAN Vs. ARA WAHEED
July 15, 2010
MOHAMMED UMAR ALIAS MOHAMMED SALIM Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT CHENNAI
April 26, 2010
MOHAMMED ZUBAIR FAUZAL AWAM Vs. STATE BY INSPECTOR OF POLICE
March 3, 2010
MOHAMMED ZUBIR FAUZAL AWAM Vs. INSPECTOR OF POLICE CRIME CHENNAI
December 22, 2010
MOHAN Vs. STATE
January 25, 2010
MOHAN ANOTHER Vs. STATE
December 2, 2010
MOHAN GUPTA Vs. ENFORCEMENT OFFICER
August 27, 2010
MOHAN OFFSET PRINTERS Vs. STATE OF TAMIL NADU
January 22, 2010
MOHAN RAO NAIDU Vs. STATE BY INSPECTOR OF POLICE
September 6, 2010
MOHANA Vs. STATE
July 13, 2010
MOHANA ACHARI Vs. ANNAMALAI
October 19, 2010
MOHANA BALUSAMY Vs. N GOMATHI
August 20, 2010
MOHANAMBAL Vs. DIRECTOR LAND AND SURVEY DEPARTMENT
December 3, 2010
MOLLY ALEXANDER Vs. RAMACHANDRAN THE TAHSILDAR AMBATTUR TALUK
August 30, 2010
MOOKA GOWDER Vs. STATE OF TAMILNADU
December 1, 2010
MOOKAIAH Vs. KANNIKA AND ORS
October 8, 2010
MOORTHY Vs. STATE
November 23, 2010
MOSES Vs. DHANABAKKIAYAM
August 18, 2010
MOTILA OSWAL SECURITIES LTD Vs. D RENUKA
October 19, 2010
MR KISHOREKUMAR GIRIDHARILAL Vs. AREA ENGINEER VIICHENNAI METRO WATER SUPPLY AND SEWARAGE BOARD
February 4, 2010
MR R ARUNACHALAM Vs. STATE OF TAMILNADU
April 16, 2010
MRF LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
February 17, 2010
MRF UNITED WORKERS UNION Vs. CHIEF INSPECTOR OF FACTORIES
March 11, 2010
MRK UDHAYAKUMAR Vs. STATE OF TAMIL NADU
October 21, 2010
MRS. MEENAKSHI J. GANESH KUMAR Vs. DEPUTY COMMERCIAL TAX OFFICER AND ANR.
December 2, 2010
MS PORSELVI P Vs. STATE OF TAMIL NADU
September 6, 2010
MS SRI AKKAMMAL STEELS Vs. DENA BANK AUTHORISED OFFICER AND CHIEF MANAGER
February 9, 2010
MSG ARTS CRAFTS Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA
March 10, 2010
MSS SYNDICATE Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 28, 2010
MUDALIAR EDUCATIONAL TRUST Vs. DIRECTOR OF COLLEGE EDUCATION
August 10, 2010
MUKKALATHOR SANGA ABIVIRUTHI ELEMENTARY SCHOOL Vs. TAHSILDAR
November 12, 2010
MULCHAND B JAIN Vs. INDUS IND BANK LTD
June 23, 2010
MULLAI MANA MAGIL MANDRAM Vs. SUPERINTENDENT OF POLICE STATION, DEPUTY SUPERINTENDENT OF POLICE AND INSPECTOR OF POLICE
November 16, 2010
MUMTAZ BEGUM Vs. SIKANDAR HAYATHUNGA
August 11, 2010
MUNEESWARI Vs. JEYAM AND COMPANY, DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED AND MANAGING DIRECTOR TAMIL NADU GOVERNMENT TRANSPORT CORPORATION LIMITED
October 19, 2010
MUNIAMMAL Vs. CHELLAMMAL
August 18, 2010
MUNIAPPAN Vs. PONNI
December 10, 2010
MUNIRA FATHIMA Vs. G VELUSAMY
October 19, 2010
MUNIYA MOOPER Vs. RAJAMBAL
July 12, 2010
MUNIYAMMA Vs. STATE OF TAMIL NADU
September 24, 2010
MUNIYAMMAL Vs. DISTRICT COLLECTOR THIRUVANNAMALAI DISTRICT
January 19, 2010
MUNIYANDI Vs. STATE
July 12, 2010
MUNIYANDI, S/O VELLAIAN AND ORS Vs. STATE, INSPECTOR OF POLICE
July 20, 2010
MUNUSAMI GRAMANI Vs. ROHAIYABEEBI
October 7, 2010
MUNUSAMY Vs. R JANAKI
August 26, 2010
MUNUSAMY Vs. ORIENTAL INSURANCE COMPANY LIMITED
August 10, 2010
MUNUSAMY Vs. STATE
February 8, 2010
MUNUSAMY Vs. A RAJPAL
April 15, 2010
MUNUSAMY Vs. POWNAMMAL
April 7, 2010
MUNUSAMY Vs. STATE
January 12, 2010
MUNUSAMY Vs. STATE OF TAMIL NADU
February 2, 2010
MUNUSAMY NAIDU Vs. D KRISHNAN
November 29, 2010
MURALI Vs. STATE
November 9, 2010
MURALI Vs. STATE
February 18, 2010
MURUGAMMAL Vs. SUPERINTENDENT OF POLICE
November 26, 2010
MURUGAN Vs. KESAVA GOUNDER
April 21, 2010
MURUGAN Vs. K ELUMALAI
April 20, 2010
MURUGAN Vs. CHAIRMAN REVIEW COMMITTEE UNDER TADA ACT CHIEF SECRETARY CHENNAI
July 26, 2010
MURUGAN Vs. MANTHIRAPANDI
June 23, 2010
MURUGAN Vs. MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION LTD
June 30, 2010
MURUGAN Vs. KASIMANI
August 19, 2010
MURUGAN Vs. STATE
September 3, 2010
MURUGAN Vs. STATE REP BY THE INSPECTOR OF POLICE WOMEN POLICE STATION THENI
August 20, 2010
MURUGAN Vs. STATE REP BY THE INSPECTOR OF POLICE ALL WOMEN POLICE STATION THENI
August 1, 2010
MURUGAN ALIAS KARI MURUGAN Vs. STATE INSPECTOR OF POLICE PARAMATHI POLICE STATION
April 12, 2010
MURUGAN ALIAS PETROL MURUGAN Vs. STATE OF TAMILNADU
September 14, 2010
MURUGAN ALIAS RAJA ALIAS KOLLAMPALAM Vs. STATE
July 5, 2010
MURUGAN AND OTHERS Vs. STATE
February 16, 2010
MURUGAN TRADING COMPANY Vs. STATE OF TAMIL NADU
October 20, 2010
MURUGARAM TRANSPORT Vs. KAVERI TYRES
June 11, 2010
MURUGESA MUDALIAR Vs. RAMU MUDALIAR
July 30, 2010
MURUGESA PANDIAN Vs. STATE
February 2, 2010
MURUGESAN Vs. STATE
March 2, 2010
MURUGESAN Vs. STATE
August 4, 2010
MURUGESAN Vs. STATE
July 1, 2010
MURUGESAN Vs. DEPUTY WORKS MANAGER
September 29, 2010
MURUGESAN Vs. DISTRICT COLLECTOR TRICHIRAPALLI
September 16, 2010
MURUGESAN Vs. STATE INSPECTOR OF POLICE
July 22, 2010
MURUGESAN Vs. STATE REP BY THE INSPECTOR OF POLICE KANYUAKUMARI DISTRICT
October 8, 2010
MURUGESAN Vs. DISTRICT REVENUE OFFICER, DISTRICT REVENUE OFFICER AND DEPUTY SUPERINTENDENT OF POLICE
October 5, 2010
MURUGESAN @ MURUGESH Vs. STATE
April 13, 2010
MUTHAMMAL Vs. KALAISELVI
January 5, 2010
MUTHAMMAL Vs. JAYAMURTHY
March 11, 2010
MUTHAZHAGI Vs. STATE OF TAMIL NADU
January 27, 2010
MUTHU Vs. STATE
March 12, 2010
MUTHU Vs. STATE
July 5, 2010
MUTHU ALIAS MUTHUKRISHNAN Vs. STATE
July 26, 2010
MUTHU ALIAS MUTHUSAMY Vs. STATE BY INSPECTOR OF POLICE
September 6, 2010
MUTHU ARUMUGAM Vs. SECRETARY TO THE GOVERNMENT
June 7, 2010
MUTHU GOUNDAR Vs. LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR HW SANKARI
August 25, 2010
MUTHU KUMAR Vs. STATE
December 15, 2010
MUTHU RAMALINGAM Vs. STATE
August 3, 2010
MUTHUKUMAR Vs. STATE
July 19, 2010
MUTHUKUMARA PANDIAN Vs. CHIEF SECRETARY TO GOVERNMENT TAMIL NADU GOVERNMENT
November 19, 2010
MUTHUKUMARAN Vs. DISTRICT COLLECTOR
December 16, 2010
MUTHUKUMARASAM TEXTILES LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
February 25, 2010
MUTHUKUMARASAMY TEXTILES LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
June 30, 2010
MUTHULAKSHMI Vs. STATE
August 2, 2010
MUTHULAKSHMI Vs. STATE
October 26, 2010
MUTHUMMAL Vs. P BALASUBRAMANIAM
September 6, 2010
MUTHUPANDI (A) THAVAKKALAI AND ORS Vs. STATE
February 25, 2010
MUTHURAMALINGAM Vs. DISTRICT COLLECTOR, TAHSILDAR AND VILLAGE ADMINISTRATIVE OFFICER
November 22, 2010
MUTHURAMALINGAM Vs. GENERAL SECRETARY INDIAN COUNCIL FOR CHILD WELFARE TAMIL NADU
November 3, 2010
MUTHURAMAN EXPORTS Vs. CUSTOMS ALIAS CENTRAL EXCISE
July 30, 2010
MUTHUSAMY Vs. STATE
February 25, 2010
MUTHUSAMY Vs. STATE OF TAMIL NADU
February 16, 2010
MUTHUVEL Vs. DISTRICT COLLECTOR CUDDALORE
September 7, 2010
MUTHUVENKATASESHAN Vs. STATE OF TAMIL NADU
December 3, 2010
MUTYALA RAO K N Vs. CHAIRMAN EXPORT INSPECTION COUNCIL OF INDIA NEW DELHI
March 10, 2010
N A KUMAR Vs. PANKAJ KUMAR JHA
June 17, 2010
N A NARAYANASAMY Vs. STATE OF TAMILNADU
November 11, 2010
N A PANEERSELVAM Vs. BABY AMMAL
January 29, 2010
N ADHILAKSHMI Vs. A P NARAYANAN
November 9, 2010
N AHMED GANI Vs. TAMIL NADU WAKF BOARD
December 23, 2010
N AJAY KUMAR Vs. OIL AND NATURAL GAS CORPORATION LIMITED
June 17, 2010
N ARUMUGAM Vs. SECRETARY TO THE GOVERNMENT AGRICULTURE DEPARTMENT
April 20, 2010
N ARUMUGAM Vs. STATE OF TAMIL NADU
January 4, 2010
N ARUNA GIRI Vs. CHAIRMAN UNIVERSITY GRANTS COMMISSION NEW DELHI
February 24, 2010
N BALAGAPERUMAL Vs. COMMISSIONER LAND AND ADMINISTRATION CHEPAUK
November 3, 2010
N BALAGURUMOORTHY Vs. GOVERNMENT OF TAMIL NADU
February 22, 2010
N BALAKRISHNAN Vs. REVENUE DIVISIONAL OFFICER
January 18, 2010
N BALARAMAN Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD
December 6, 2010
N BALASUBRAMANIAN Vs. DIRECTOR OF SCHOOL EDUCATION
March 2, 2010
N BALASUBRAMANIAN Vs. K KAMALA
July 23, 2010
N BALASUNDARAM Vs. STATE
September 17, 2010
N BHADRINATHAN Vs. IND BANK HOUSING LIMITED
July 23, 2010
N BHOJAN Vs. S B RAJU
February 22, 2010
N BHOOPATHI Vs. PRESIDING OFFICER LABOUR COURT
January 5, 2010
N CHANDRAN Vs. MANAGEMENT RANIPET
March 4, 2010
N CHINNASAMY Vs. EXECUTIVE OFFICER PERUNDURAI TOWN PANCHAYAT PERUNDURA
February 11, 2010
N D ELANGOVAN Vs. DISCIPLINARY AUTHORITY AND THE PRINCIPAL DISTRICT JUDGE VELLORE
February 5, 2010
N DEIVA Vs. COLLECTOR VELLORE DISTRICT
February 25, 2010
N DURAIRAJ Vs. DISTRICT COLLECTOR PERAMBALUR
February 9, 2010
N DURAIRAJAN Vs. STATE OF TAMIL NADU
October 5, 2010
N ELANGATHIR Vs. MANAGER INDIAN BANK KANCHEEPURAM
August 19, 2010
N ELANGO Vs. R RAJENDRAN
April 7, 2010
N ELUMALAI Vs. R MENAKA
February 5, 2010
N ELUMALAI Vs. VELU GRAMINI
February 25, 2010
N ETHIRAJ Vs. SUPERINTENDING ENGINEER KANCHEEPURAM ELECTRICITY DISTRIBUTION CIRCLE
February 9, 2010
N G LOKANATHAN Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
January 19, 2010
N GAJAPATHY Vs. STATE OF TAMIL NADU
January 11, 2010
N GANAPATHY Vs. COLLECTOR NAGAPATTINAM NAGAPATTINAM DISTRICT
March 29, 2010
N GANESAN Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
April 20, 2010
N GANESAN Vs. NALLAMMAL
April 28, 2010
N GANESAN Vs. THILAGAVATHI
April 28, 2010
N GANESAN Vs. PAVAYEE
November 18, 2010
N GHOUSE Vs. P UDAYAKUMAR
September 3, 2010
N GOKULA KRISHNAN Vs. S A THIRUMANI NADAR
April 29, 2010
N GOKULA KRISHNAN Vs. THIRUMANI NADAR
January 5, 2010
N GOPALAKRISHNAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION
November 1, 2010
N GOVINDAN Vs. LABOUR OFFICER
February 23, 2010
N GOWTHAMAN Vs. TAMILNADU DR AMBEDKAR LAW UNIVERSITY
July 15, 2010
N GOWTHAMAN Vs. GOVERNMENT OF T N
December 23, 2010
N GUNASEKARAN Vs. STATE
March 30, 2010
N INIDIRA Vs. SECRETARY TO GOVT FINANCE DEPT
December 2, 2010
N ISAKKI Vs. DIRECTOR OF ELEMENTARY EDUCATION
April 6, 2010
N J SENTHILKUMAR Vs. N B SUBASH
September 17, 2010
N JAGANNATHAN MEDICAL OFFICER TIRUPATTUR CO OP SUGAR MILLS LTD Vs. STATE OF TAMIL NADU
April 20, 2010
N JAWAHAR Vs. GOVERNMENT OF TAMILNADU
January 4, 2010
N JHANARTHANAN Vs. KHADI GRAMODYOG SANGH
April 6, 2010
N K JEYADEVAN Vs. GOVERNMENT OF TAMIL NADU
October 4, 2010
N K K P RAJA Vs. STATE
January 19, 2010
N K KUMAR Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
January 12, 2010
N K RAJASEKARAN Vs. COMMISSIONER OF RURAL DEVELOPMENT AND PANCHAYAT RAJ PANAGAL BUILDING
April 9, 2010
N K SAMINATHAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
August 10, 2010
N KAMALAVENI Vs. STATE
November 16, 2010
N KARUPPASAMY Vs. M SHANMUGAM
April 30, 2010
N KARUPPUSAMY Vs. PRESIDING OFFICER LABOUR COURT
January 27, 2010
N KASIVISWANATHAN Vs. SPECIAL TAHSILDAR
July 23, 2010
N KITTU Vs. DISTRICT COLLECTOR AND ORS
December 14, 2010
N KRISHNA MOORTHY Vs. SPECIAL TAHSILDAR
July 26, 2010
N KRISHNAMOORTHY SOLE PROPRIETOR DECCON ENTERPRISES CHENNAI Vs. UNION OF INDIA
November 29, 2010
N KRISHNAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION
February 26, 2010
N KRISHNASWAMY Vs. M/S PIONEER ENGINEERING CORPORATION
June 9, 2010
N KUMARAGURUPARAN Vs. SUPERINTENDING ENGINEER
February 12, 2010
N LAKSHMI Vs. SARASWATHI AMMAL
December 13, 2010
N LATHA Vs. MR M NATARAJAN
March 26, 2010
N LATHA Vs. DISTRICT EDUCATIONAL OFFICER TINDIVANAM
July 15, 2010
N LINGAMURTHY Vs. STATE OF TAMIL NADU
January 11, 2010
N LINGAPPAN Vs. SYNDICATE ANNA UNIVERSITY CHENNAI
March 29, 2010
N MAHALINGAM Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
January 7, 2010
N MAHESWARAN Vs. MADURAI KAMARAJ UNIVERSITY
April 28, 2010
N MANI SEKARAN Vs. DEPUTY COMMISSIONER OF POLICE ANNANAGAR
November 3, 2010
N MANIMEGALAI Vs. DISTRICT EDUCATIONAL OFFICER, DISTRICT ELEMENTARY EDUCATIONAL OFFICER, SECRETARY, KAMARAJAR MIDDLE SCHOOL AND P SUNDARA PANDIAN, SECRETARY, KAMARAJAR MIDDLE SCHOOL
August 27, 2010
N MANOHARAN Vs. TERRITORY MANAGER (RETAIL SALE) AND ORS
November 10, 2010
N MARI Vs. UNION OF INDIA
September 23, 2010
N MATHAN Vs. CONSERVATOR OF FORESTS COIMBATORE
January 18, 2010
N MEENAKSHI Vs. DISTRICT EMPLOYMENT OFFICER THOOTHUKUDI THOOTHUKUDI DISTRICT
December 7, 2010
N MURALI Vs. STATE
September 20, 2010
N MURUGAN Vs. STATE DEPUTY SUPERINTENDENT OF POLICE AND SUPERINTENDENT OF POLICE
October 29, 2010
N MURUGAN Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT; COLLECTOR AND TAHSILDAR
April 23, 2010
N MUTHULAKSHMI Vs. DISTRICT COLLECTOR COLLECTORATE KANCHEEPURAM DISTRICT
December 15, 2010
N MUTHUSAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
August 19, 2010
N NAGARAJAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU ENVIRONMENT AND FORESTS DEPARTMENT
October 19, 2010
N NARASIMHAN AND ORS Vs. REVENUE DIVISIONAL OFFICER, TAHSILDAR AND KALUGUMALAI PANCHAYAT
September 3, 2010
N NARAYANA REDDY Vs. RAMASAMY REDDY
November 11, 2010
N NATARAJAN Vs. STATE OF TAMIL NADU
November 26, 2010
N NATARAJAN Vs. K ANANDAKUMAR
April 23, 2010
N P HAROUN RASHEED Vs. SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE AND FOREIGN EXCHANGE REGULATION, APPELLATE TRIBUNAL
November 15, 2010
N P K R R COOPERATIVE SUGAR MILLS LTD Vs. COMMERCIAL TAX OFFICER-I MAYILADUTHURAI
August 11, 2010
N PADMA Vs. METAL BOX OF INDIA LIMITED
March 15, 2010
N PADMANABHAN Vs. STATE
October 27, 2010
N PALANISAMY Vs. S BALACHANDAR
February 17, 2010
N PALANISAMY Vs. GENERAL MANAGER TAMILL NADU STATE TRANSPORT CORPORATION
January 4, 2010
N PAPPA KANNAN Vs. COLLECTOR THENI DISTRICT
October 1, 2010
N PAPPA KANNAN Vs. DISTRICT COLLECTOR THENI
December 10, 2010
N PASUPATHY Vs. DIVISIONAL ENGINEER C E S T N E B
January 5, 2010
N PERIYASAMY Vs. K AL KR AL V YAKAPPA CHITTIAR
August 19, 2010
N PONNULINGAM Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU
April 28, 2010
N R ALGAR RAJA Vs. STATE OF TAMIL NADU AND ORS
October 20, 2010
N R PRITHIVIRAJAN Vs. K SHOUKATH ALI
August 12, 2010
N R RAMAKOTI Vs. STATE BY INSPECTOR OF POLICE CRIME
October 1, 2010
N R SUNDARESAN Vs. VARUN BEDI
July 14, 2010
N RADHAKRISHNAN Vs. PRESIDING OFFICER LABOUR COURT
February 24, 2010
N RAGHUPATHY Vs. STATE OF TAMILNADU
June 15, 2010
N RAJ KUMAR ALIAS KANNAN Vs. COMMISSIONER CONNOOR
February 24, 2010
N RAJA Vs. CHIEF ENGINEER
January 20, 2010
N RAJAMANI Vs. SECRETARY TO GOVERNMENT HIGHWAYS DEPARTMENT CHENNAI
January 28, 2010
N RAJAN Vs. MUTHUKUMAR
January 11, 2010
N RAJIV NAIDU Vs. R SANTHOSH
April 27, 2010
N RAMA Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
November 29, 2010
N RAMAKRISHNAN Vs. S K HUSSAIN
September 28, 2010
N RAMALINGAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
January 18, 2010
N RAMAMIRTHAM Vs. SENBHAGAVALLI
January 19, 2010
N RAMAMIRTHAN Vs. SENBHAGAVALLI
March 19, 2010
N RAMAN Vs. N PACHAYAMMAL
March 31, 2010
N RAMASAMY Vs. K P VWENKATACHALAPATHI
June 7, 2010
N RAMASAMY GOUNDER Vs. STATE BANK OF INDIA
September 29, 2010
N RAMASUNDARAM Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT
April 30, 2010
N RANGA RAO AND SONS Vs. KOYAS PERFUMERY WORKS BANGALORE
March 12, 2010
N RANGASAMY Vs. REGISTRAR OFFICE OF THE REGISTRAR TAMIL NADU AGRICULTURAL UNIVERSITY
January 4, 2010
N RENGANATHAN Vs. DISTRICT MANAGER TAMIL NADU STATE MARKETING CORPORATION LTD
April 19, 2010
N RUKMANI Vs. STATE OF TAMIL NADU
October 1, 2010
N S JAYARAMAN AND SONS Vs. GOVERNMENT OF INDIA
August 9, 2010
N S NEMURA CONSULTANCY INDIA P LTD Vs. U A DEVARAJAN
February 9, 2010
N S RAMACHANDRA IYER Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE
August 9, 2010
N S VALLUVAN Vs. B SELVAKUMAR
April 13, 2010
N S VARADACHARI Vs. BAR COUNCIL OF TAMIL NADU
December 22, 2010
N S VEERABHADRAIAH Vs. VISHWESHWAR BHAT MAJOR EXECUTIVE MANAGING EDITOR BANGALORE
April 23, 2010
N S VEERABHADRAIAH Vs. K N SHANTHA KUMAR, MAJOR EDITOR, DECCAN HERALD, GAYATHRI NIWAS, MAJOR CHIEF REPORTER, MAJOR EDITOR, DECCAN HERALD, K R RAMCHAND, PRINTER AND PUBLISHER, MAJOR EDITOR, DECCAN HERALD AND PRINTERS (MYSORE) PVT LTD
April 23, 2010
N S VEERABHADRAIAH Vs. VENKATANARAYANA, EDITOR, KANNADA PRABHA, K R YOGESH, REPORTER, KANNADA PRABHA, SANKARAN NAIR, PRINTER AND PUBLISHER, KANNADA PRABHA AND EXPRESS PUBLICATIONS (MADURAI) PRIVATE LIMITED
April 23, 2010
N S VENKAIYAN Vs. RADHA AMMAL
October 7, 2010
N SAILESWARAN Vs. ING VYSYA BANK LIMITED
August 11, 2010
N SAKTHIRAJAN Vs. NESAMANI TRANSPORT CORPORATION LIMITED
August 3, 2010
N SAKTHIRAJAN Vs. CHAIRMAN THE TAMILNADU STATE TRANSPORT CORPORATION NAGERCOIL
July 6, 2010
N SAKTHIVEL Vs. COMMISSIONER CUDDALORE MUNICIPALITY
October 5, 2010
N SALSA Vs. TAHSILDAR POONAMALLEE TALUK TIRUVALLUR DISTRICT
December 16, 2010
N SANKARAN Vs. SRI HARI MILLS P LTD
December 23, 2010
N SANKARI Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS
September 27, 2010
N SARAVANAN Vs. STATE OF TAMIL NADU
July 30, 2010
N SASI KUMAR Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU
August 31, 2010
N SATHEESH KUMAR Vs. DIRECTOR VIGILANCE AND ANTI CORRUPTION DEPARTMENT
July 30, 2010
N SEETHALAKSHMI Vs. SECRETARY TO GOVERNMENT, COMMISSIONER OF LAND REFORMS, ASSISTANT COMMISSIONER OF URBAN LAND TAX AND TAMIL NADU SLUM CLEARANCE BOARD
November 3, 2010
N SELVENDIRAN Vs. STATE OF TAMIL NADU
September 21, 2010
N SENGODAN Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT
April 27, 2010
N SENGODAN Vs. DEPUTY COMMISSIONER OF POLICE
March 29, 2010
N SENGODAN Vs. STATE
March 12, 2010
N SENTHILKUMAR Vs. V TAMILSELVI
December 3, 2010
N SENTHILKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES,; DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
March 10, 2010
N SETHUMADHAVAN Vs. ASSISTANT EXECUTIVE ENGINEER
February 12, 2010
N SIDDAYIAN Vs. ADDITIONAL DIRECTOR OF SURVEY AND LAND RECORDS
August 26, 2010
N SIVAKUMAR Vs. SECRETARY SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION CHENNAI
March 25, 2010
N SRINIVASAN Vs. SUPERINTENDENT OF POLICE TRICHY
January 20, 2010
N SRINIVASAN Vs. ASST REVENUE OFFICER
January 20, 2010
N SRIRANGAN Vs. COMMISSIONER CORPORATION
February 12, 2010
N SUBBIAH Vs. SPECIAL DEPUTY COLLECTOR
September 28, 2010
N SUBHASH CHAND JAIN Vs. UNIPLY INDUSTRIES LIMITED
September 17, 2010
N SUBRAMANIAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
June 11, 2010
N SUDHARSAN; RAMULU Vs. STATE
March 15, 2010
N SUGANYA Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT
September 29, 2010
N SUNDER RAO Vs. N PREMA KUMARI
June 2, 2010
N SURESH Vs. DIRECTOR GENERAL OF POLICE
October 27, 2010
N THIRUMARAN Vs. DISTRICT SUPERINTENDENT OF POLICE CUDDALORE DISTRICT
December 9, 2010
N ULAGANATHAN Vs. CHIEF EXECUTIVE ENGINEER TAMILNADU KHADI AND VILLAGE INDUSTRIES BOARD
April 26, 2010
N V MOORTHY Vs. STATE OF TAMIL NADU
October 28, 2010
N V RAMANAN Vs. STATE OF TAMIL NADU
January 11, 2010
N V RENGASAMY Vs. DIRECTOR OF TECHNICAL EDUCATION
August 18, 2010
N V S M ANANDVALE Vs. K T SANTHANAKRISHNAN
July 26, 2010
N VASANTHA Vs. SECRETARY TO GOVERNMENT
June 10, 2010
N VEDANTAM Vs. EXECUTIVE OFFICER TOWN PANCHAYAT
December 10, 2010
N VELLAIYAN Vs. DISTRICT REVENUE OFFICER
April 26, 2010
N VENKATACHALAM Vs. INDIAN OIL CORPORATION LIMITED
November 10, 2010
N VENKATESAN Vs. K NARAYANASAMY
March 11, 2010
N VENKATESH Vs. ANNA UNIVERSITY
June 16, 2010
N VIJAYAKUMAR Vs. LAZAR
July 8, 2010
N VIJAYARAGHAVAN Vs. C PERUMAL
September 2, 2010
N. ALEX BRITTO Vs. T.A. ALEXANDER
September 2, 2010
N. ATHIMOOLAM Vs. INCOME TAX OFFICER
August 20, 2010
N. CHANDRA BAI THOMAS Vs. VINAYAGA SHEBAGA DEVI
January 8, 2010
N. HENRY Vs. VIJAYA KUMAR
August 25, 2010
N.PRABHAKARAN NAIR Vs. STATE OF TAMIL NADU
January 7, 2010
NACHIMUTHU Vs. DISTRICT COLLECTOR SALEM DISTRICT
February 9, 2010
NADIPPISAI PULAVAR Vs. UNION OF INDIA
June 8, 2010
NADUVAN SEKAR Vs. STATE OF TAMIL NADU
December 22, 2010
NAGAMMAL Vs. K THANGAVEL
September 20, 2010
NAGARAJ Vs. STATE
September 3, 2010
NAGARAJ Vs. COMMISSIONER OF POLICE
October 29, 2010
NAGARAJ Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD
January 7, 2010
NAGARAJAN Vs. STATE BY INSPECTOR OF POLICE
July 22, 2010
NAGARAJAN Vs. DISTRICT COLLECTOR MADURAI DISTRICT
November 15, 2010
NAGARAJU Vs. DEPUTY INSPECTOR GENERAL OF POLICE TRICHY
November 2, 2010
NAGARAJU Vs. STATE OF TAMILNADU
September 14, 2010
NAGARARAJAN Vs. STATE
July 22, 2010
NAGARATHINAM Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT,; DISTRICT MAGISTRATE AND DISTRICT COLLECTOR,; SUPERINTENDENT OF PRISON AND; SECRETARY, ADVISORY BOARD
June 29, 2010
NAGARATHINAM A Vs. COMMISSIONER CORPORATION OF MADURAI MADURAI
March 2, 2010
NAGARATHINAM ALIAS APSARA Vs. KRISHNA KUMAR
March 8, 2010
NAGARJUNA OIL CORPORATION LTD Vs. R REVATHI
November 22, 2010
NAGENDRAN Vs. MANI
April 26, 2010
NAGERCOIL CO-OPERATIVE HOUSING SOCIETY LTD Vs. REVENUE DIVISIONAL OFFICER, SUBORDINATE JUDGE, GEORGE, S/O SILUVAIMUTHU, RETD TEACHER AND DAVID MARIAKANNU, S/O AMBROSE, P W D ENGINEER
December 2, 2010
NAGESHKUMAR Vs. STATE
January 20, 2010
NAKKA MARKANDAYALU Vs. ESTATE OFFICER CUM DEPUTY COLLECTOR REVENUE YENAM PONDICHERRY
February 24, 2010
NAKKHEERAN PUBLICATIONS Vs. DHYANAPEETA CHARITABLE TRUST
July 19, 2010
NAKKHERAN PUBLICATIONS Vs. SHRI SWAMY NITHYANANDA PARAMAHAMSAR
March 24, 2010
NALAPPA GOPALSWAMY Vs. STATE REP. BY INSPECTOR OF POLICE, CBI IN BOTH CRI. APPEALS
January 28, 2010
NALLAMMAL Vs. STATE OF TAMIL NADU
March 31, 2010
NALLASENAPATHI Vs. STATE BANK OF INDIA
September 29, 2010
NALLATHAL SPINNING MILLS Vs. SRI CONSTRUCTIONS
November 12, 2010
NALLATHAMBI Vs. ADIMOOLAM
September 14, 2010
NALLOOR VETTUVENNI KANDAN SASTHA DEVASWOM COLLEGE ATTOOR AND N V K S EDUCATIONAL AGENCY VETTUVENNI Vs. GOVERNMENT OF TAMIL NADU
March 9, 2010
NAMASIVAYAM Vs. K MUNIAN
July 12, 2010
NAMBURI VENKATARAMBABU Vs. WATER BASE LTD
April 19, 2010
NANDAGOPAL Vs. MINOR GAYATHRI
April 19, 2010
NANDHA ENGINEERING COLLEGE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
October 29, 2010
NANJA REDDY Vs. RAMAPPA NAIDU
October 18, 2010
NARASIMHA MILLS PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 25, 2010
NARASINGAM Vs. ASSISTANT ENGINEER TAMILNADU ELECTRICITY BOARD RURAL
November 15, 2010
NARAYANA SHANKARAN Vs. CHAIRMAN AND MANAGING DIRECTOR
June 25, 2010
NARAYANASAMY Vs. DISTRICT COLLECTOR
September 20, 2010
NARENDER BIR SINGH Vs. STATE
March 31, 2010
NARMADHA DEVI Vs. BRANCH MANAGER, STATE BANK OF INDIA
March 9, 2010
NATANASABAPATHI Vs. JOSEPH ANTONIE
February 16, 2010
NATARAJ KUMAR Vs. REGIONAL PASSPORT OFFICER SHASTRI BHAVAN
April 28, 2010
NATARAJA P Vs. GOVERNMENT OF TAMIL NADU
March 8, 2010
NATARAJAN Vs. N M KALIAPPAN
May 19, 2010
NATARAJAN Vs. PRESIDING OFFICER LABOUR COURT
March 31, 2010
NATARAJAN Vs. STATE
July 8, 2010
NATARAJAN Vs. A MARIMUTHU
August 1, 2010
NATARAJAN Vs. CHINNASAMY
March 10, 2010
NATARAJAN Vs. PARAMASIVAM
February 2, 2010
NATIONAL BOARD OF EXAMINATIONS MINISTRY OF HEALTH AND FAMILY WELFARE GOVERNMENT OF INDIA Vs. VINAYAKA MISSION UNIVERSITY
April 29, 2010
NATIONAL CEMENT WORKERS UNION Vs. GOVERNMENT OF TAMIL NADU
March 5, 2010
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. G MARIMUTHU GOUNDER
April 6, 2010
NATIONAL INSURANCE CO LTD Vs. GOWRAMMA
April 7, 2010
NATIONAL INSURANCE CO LTD Vs. THIRUMOORTHY DEATH
March 31, 2010
NATIONAL INSURANCE CO LTD Vs. SARASWATHI
April 13, 2010
NATIONAL INSURANCE CO LTD Vs. P MANI
April 12, 2010
NATIONAL INSURANCE CO LTD Vs. POOMALAI
April 12, 2010
NATIONAL INSURANCE CO LTD Vs. SUBBULAKSHMI
April 9, 2010
NATIONAL INSURANCE CO LTD Vs. NARAYANASWAMY
April 9, 2010
NATIONAL INSURANCE CO LTD Vs. SARASWATHI
June 16, 2010
NATIONAL INSURANCE CO LTD Vs. DHANDAPANI
March 11, 2010
NATIONAL INSURANCE CO LTD Vs. SHEELA
August 2, 2010
NATIONAL INSURANCE CO LTD Vs. THANGAVEL
July 22, 2010
NATIONAL INSURANCE CO LTD Vs. M JAYALAKSHIM ALIAS JAYA
July 26, 2010
NATIONAL INSURANCE CO LTD Vs. P G KANNAN
August 4, 2010
NATIONAL INSURANCE CO LTD Vs. THIRU SHANMUGAM
August 4, 2010
NATIONAL INSURANCE CO LTD Vs. G PARIMALA ALIAS NIRMALA
August 5, 2010
NATIONAL INSURANCE CO LTD Vs. MOHAN
October 22, 2010
NATIONAL INSURANCE CO LTD Vs. ARUMUGAM
October 4, 2010
NATIONAL INSURANCE CO LTD Vs. S MARIAPPAN
September 23, 2010
NATIONAL INSURANCE CO LTD Vs. R PRAKASH
September 16, 2010
NATIONAL INSURANCE CO LTD Vs. V BALU PILLAI
August 31, 2010
NATIONAL INSURANCE CO LTD Vs. POOJA MANOJ SINGH
August 23, 2010
NATIONAL INSURANCE CO LTD Vs. A MARIMUTHU
December 6, 2010
NATIONAL INSURANCE CO LTD Vs. N SARAVANAN & ANR
December 14, 2010
NATIONAL INSURANCE CO LTD Vs. K P KUPPUSAMY
December 13, 2010
NATIONAL INSURANCE CO LTD Vs. MUTHULAKSHMI, PECHIAMMAL, MADASAMY AND THANGAM<
September 24, 2010
NATIONAL INSURANCE CO LTD Vs. G PANDITHURAI, MEENAMBAL AND P MURUGAN
October 25, 2010
NATIONAL INSURANCE CO LTD Vs. S SHANTHI AND ORS
September 8, 2010
NATIONAL INSURANCE CO LTD Vs. MUNIESWARAN
January 28, 2010
NATIONAL INSURANCE CO LTD Vs. SIVARAMAN
January 28, 2010
NATIONAL INSURANCE CO LTD Vs. VISALAKSHI
January 6, 2010
NATIONAL INSURANCE CO.LTD Vs. B.KAMALA
August 12, 2010
NATIONAL INSURANCE CO.LTD. Vs. LAKSHMI
October 20, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. SUJATHA RAJALAKSHMI
December 23, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. ARUPUTHAMANI KRISHNARAJA
November 16, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. M UMA DEVI; MINOR M SENTHAMIL PARATHY; MANAGING DIRECTOR
January 5, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. C CHANDRA
November 16, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. A CHINNARAJ
August 19, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. GEETHA DURAIRAJ
August 12, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. V NATARAJAN
June 28, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. KANNAMMAL ALIAS KANNAL
March 26, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. P K S GUNASEELAN ALIAS RAJASEKAR
April 8, 2010
NATIONAL INSURANCE COMPANY LIMITED CHENNAI Vs. P THALAMMA
March 18, 2010
NATIONAL INSURANCE COMPANY LIMITED KOVILPATTI Vs. G ARUMUGAM
March 22, 2010
NATIONAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL MANAGER Vs. S PERUMAL AND K SURESHKUMAR
March 2, 2010
NATIONAL INSURANCE COMPANY LTD Vs. GOMATHI; RAJAMANICKAM; MANAGING DIRECTOR
January 6, 2010
NATIONAL INSURANCE COMPANY LTD Vs. RENUGADEVI
June 22, 2010
NATIONAL INSURANCE COMPANY LTD Vs. L VENKATESH
July 21, 2010
NATIONAL INSURANCE COMPANY LTD Vs. PARANTHAMAN
October 1, 2010
NATIONAL INSURANCE COMPANY LTD Vs. KANNAN ALIAS SAMPOORNA KANNAN
November 3, 2010
NATIONAL INSURANCE COMPANY LTD Vs. R RAJEEVI
January 7, 2010
NATIONAL INSURANCE COMPANY LTD Vs. D BALU
January 7, 2010
NATIONAL INSURANCE COMPANY LTD MOTOR THIRD PARTY CELL CHENNAI Vs. V R CHANDRAN
August 23, 2010
NATIONAL INSURANCE COMPANY LTD, GUINDY, CHENNAI Vs. KALIAMMAL; RAJAMANICKAM; MANAGING DIRECTOR; RAJAMANICKAM
January 6, 2010
NATIONAL POLYPLAST LTD Vs. DEPUTY DIRECTOR, REGIONAL OFFICER, EMPLOYEES
August 4, 2010
NATIONAL SEWING THREAD CO LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 8, 2010
NAVANEETHAM Vs. IRUDAYARAJ
March 10, 2010
NAVAS ALIAS NAVASKHAN Vs. VIJAYAN
April 7, 2010
NAVEEN @ L SRINIVASAN Vs. STATE
April 12, 2010
NAVEEN ALIAS L SRINIVASAN Vs. STATE
April 1, 2010
NAVINCHANDRA CHANDULAL AND CO Vs. BHAGWANDASS
May 19, 2010
NAWAB WALLAJAH SAHIB PALLIVASAL AND ORS Vs. CHIEF EXECUTIVE OFFICER, TAMIL NADU WAKF BOARD AND ORS
December 23, 2010
NAZAR INTERNATIONAL PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
February 8, 2010
NAZEER AHAMED Vs. DISTRICT COLLECTOR KRISHNAGIRI DISTRICT
February 24, 2010
NCR CORPORATION INDIAN PRIVATE LIMITED PUDUCHERRY Vs. MEMBER CENTRAL EXCISE NEW DELHI
September 2, 2010
NEDUNCHEZHIYAN ENGINEERING COLLEGE Vs. STATE OF TAMIL NADU
July 23, 2010
NEELAM RAGAVAIAH ALIAS GUNDAIAH Vs. NEELAM KRISHNAIAH
April 9, 2010
NEELAMEGAM Vs. ARPUTHAM
February 16, 2010
NEELAMEGAM Vs. DISTRICT COLLECTOR MADURAI DISTRICT MADURAI
November 3, 2010
NEELAVATHI Vs. SARASWATHI
April 6, 2010
NELLAI R SOLLALAGAN Vs. DISTRICT COLLECTOR TIRUNELVELI
October 5, 2010
NEPC INDIA LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 22, 2010
NESAMANI Vs. STATE OF TAMILNADU
March 19, 2010
NEW DEMOCRATIC EMPLOYEES FRONT NCTPS BRANCH Vs. GOVERNMENT OF TAMIL NADU
January 22, 2010
NEW ERA ENGINEERING COMPANY Vs. GHYAZ HASHIM
October 18, 2010
NEW HORIZON SUGAR MILLS LTD Vs. COMMISSIONER OF LABOUR
September 30, 2010
NEW HORIZON SUGAR MILLS LTD Vs. COMMISSIONER OF LABOUR GOVERNMENT OF PUDUCHERRY
June 29, 2010
NEW INDIA ASSURANCE CO LTD Vs. K KASTHURI
July 9, 2010
NEW INDIA ASSURANCE CO LTD Vs. K N SHANMUGHAM
July 27, 2010
NEW INDIA ASSURANCE CO LTD Vs. RAMU ALIAS RAMAN
August 3, 2010
NEW INDIA ASSURANCE CO LTD Vs. KAVITHA
August 13, 2010
NEW INDIA ASSURANCE CO LTD Vs. A MARIA SEBASTIAN
October 1, 2010
NEW INDIA ASSURANCE CO LTD Vs. A KANNUSAMY
September 22, 2010
NEW INDIA ASSURANCE CO LTD Vs. S SIVAPATHI
October 20, 2010
NEW INDIA ASSURANCE CO LTD Vs. KANTHAMANI AMMAL
October 25, 2010
NEW INDIA ASSURANCE CO LTD Vs. D RAJAGOPAL
August 24, 2010
NEW INDIA ASSURANCE CO LTD Vs. A MANI
September 21, 2010
NEW INDIA ASSURANCE CO LTD Vs. DAYANIDHI
September 8, 2010
NEW INDIA ASSURANCE CO LTD Vs. GOTHAVARI
March 24, 2010
NEW INDIA ASSURANCE CO LTD Vs. UNNMALAI
March 2, 2010
NEW INDIA ASSURANCE CO LTD Vs. G SAKTHIVEL
February 8, 2010
NEW INDIA ASSURANCE CO LTD Vs. M KUMAR
April 5, 2010
NEW INDIA ASSURANCE CO LTD Vs. P APPA RAO
March 31, 2010
NEW INDIA ASSURANCE CO LTD Vs. FAZHAMALAI
April 9, 2010
NEW INDIA ASSURANCE CO LTD Vs. R TAMILSELVI
April 19, 2010
NEW INDIA ASSURANCE CO LTD Vs. AYYANAR
April 27, 2010
NEW INDIA ASSURANCE CO LTD Vs. LOGANATHAN
June 16, 2010
NEW INDIA ASSURANCE CO LTD Vs. D MANOHARAN
November 15, 2010
NEW INDIA ASSURANCE CO LTD Vs. GOWSALYA RAMASAMY
November 23, 2010
NEW INDIA ASSURANCE CO LTD Vs. KALIMUTHU AND NAGENDRAN
April 26, 2010
NEW INDIA ASSURANCE CO LTD Vs. SUBBULAKSHMI AND ORS
October 28, 2010
NEW INDIA ASSURANCE CO LTD Vs. MOHAN
January 6, 2010
NEW INDIA ASSURANCE CO LTD Vs. KAYALVIZHI
February 1, 2010
NEW INDIA ASSURANCE CO LTD , Vs. AANDIAMMAL AND ORS
November 2, 2010
NEW INDIA ASSURANCE CO. LTD. Vs. THANGAVEL
November 26, 2010
NEW INDIA ASSURANCE COMPANY CUDDALORE Vs. MUNUSAMY
August 2, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. AZARABEE
June 24, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K PERUMAL
August 19, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MASIAMMAL
May 6, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K MARAGATHAM
March 29, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. C G M ANTONY AND ORS
September 24, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PETCHIAMMAL AND ORS
April 22, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SALAMAN; EBSIBA @ BABY; T RAJALAKSHMI
January 7, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ABDULKANI
March 30, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K SURESH
January 27, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KRISHNAN
April 9, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PREMADASAN
October 5, 2010
NEW INDIA ASSURANCE COMPANY LIMITED, TRICHY Vs. M. RAJU
December 2, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. R BHOOMADEVI
February 1, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. MINOR VAITHEKI
January 5, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. K ETHIRAJ
January 18, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. VEERAMANI AND R DEVARAJ
August 6, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. ANANDRAJ AND R DEVARAJ
August 6, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. KALAIVANI
April 15, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. N LAKSHMI PRIYA
February 9, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. MUNIYAPANDI
March 5, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. M C PALANISWAMY
July 29, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. DHARANIDEVI
July 26, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. THANGAVELU
July 27, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. RUKKUMANI
November 26, 2010
NEW INDIA ASSURANCE COMPANY LTD BRANCH OFFICE Vs. A FAIROSE
December 13, 2010
NEW INDIA ASSURANCE COMPANY LTD. Vs. I. KALAIKUMAR
October 22, 2010
NEW INDIA ASSURANCE COMPANY, KANYAKUMARI DISTRICT Vs. SIVASUNDARAVADIVU
March 3, 2010
NEW INDIA INSURANCE CO LTD Vs. MUNIAN
April 13, 2010
NEW LOOK TEXTILES Vs. K.N. NAGARAJAN
April 20, 2010
NEW STAR ENGLISH SCHOOL Vs. PRESIDING OFFICER
May 19, 2010
NEW TIRUPUR AREA DEVELOPMENT CORPORATION LTD Vs. STATE OF TAMIL NADU
April 6, 2010
NEYVELI LIGNITE CORPORATION LTD Vs. SAROJA
April 30, 2010
NEYVELI LIGNITE CORPORATION LTD Vs. APPELLATE AUTHORITY AND REGIONAL LABOUR COMMISSIONER CENTRAL CHENNAI
March 25, 2010
NEYVELI LIGNITE CORPORATION LTD Vs. G CHINNADURAI
January 1, 2010
NEYVELI LIGNITE CORPORATION LTD Vs. G CHINNANDURAI
January 22, 2010
NILA MINES PRIVATE LIMITED Vs. TAMIL NADU REGISTRAR GENERAL-CUM-CHIEF REVENUE CONTROLLING OFFICER; SPECIAL DEPUTY COLLECTOR (STAMPS); SUB REGISTRAR
April 16, 2010
NILACHALL SPINNING MILLS PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 21, 2010
NILAKANTAN AND SONS PRIVATE LTD Vs. CHENNAI PORT TRUST
June 28, 2010
NILGIRI RUBY MICA MINES Vs. STATE OF TAMIL NADU
September 27, 2010
NILOPHER Vs. SEYEEDHA
August 6, 2010
NIPPON ENTERPRISES SOUTH Vs. CESTAT, CHENNAI
March 29, 2010
NIPPON IMPEX CORPORATION GRANITE EXPORTERS Vs. M/S NESTOR GRANITE HANDEL GMBH AND CO BY ITS PARTNERS
August 13, 2010
NIRMAL AHLUVALIA Vs. O MEENAKSHI
December 23, 2010
NIRMALA KUMARI Vs. SPECIAL DEPUTY COLLECTOR STAMPS COLLECTOR OFFICE VELLORE
March 17, 2010
NISHA VIJAY PATIL Vs. CONTROLLER OF EXAMINATIONS
June 15, 2010
NITHYA KALYANI CHIT FUNDS P LIMITED Vs. GOVERNMENT OF TAMIL NADU
August 3, 2010
NITHYA VIDYAPRAKASH Vs. B SURESH BABU
March 15, 2010
NITHYANANDAM Vs. POORNACHANDRAN
January 18, 2010
NIVETHA GOPALAN Vs. COMMISSIONER OF POLICE
March 17, 2010
NIVI KNIT FASHIONS Vs. N RAJKUMAR
July 9, 2010
NOEL MEDIA AND ADVERTISING PVT LTD Vs. EXPRESS INFRASTRUCTURE PVT LTD
August 24, 2010
NONSUCH TEA ESTATES LTD Vs. STATE CHIEF INFORMATION COMMISSIONER
June 15, 2010
NOORUNISHA BEHAM Vs. COMMISSIONER VANIYAMBADI MUNICIPALITY VANIYAMBADI
December 1, 2010
NORTH ARCOT AD-DRAVIDAR WELFARE SCHOOL TEACHERS Vs. PRESIDING OFFICER AND ORS
October 25, 2010
NORTH ARCOT AMBEDKHAR Vs. STATE OF TAMILNADU
February 8, 2010
NORTH COIMBATORE FOOD CORPORATION OF INDIA WORKERS LABOUR CONTRACT CO OP SOCIETY LTD Vs. JOINT DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
December 15, 2010
NORTHERN FREIGHT CARRIERS Vs. CHIEF TRAFFIC MANAGER SOUTHERN RAILWAY HEADQUARTERS OFFICE CHENNAI
December 6, 2010
NORULLAH Vs. M BALASUBBRAMANI
January 4, 2010
NOWROJI ROAD AND P C HOSTEL ROAD NEIGHBOURHOOD RESIDENTS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
June 7, 2010
O C PERIYASAMY Vs. D VENKATESAN ALIAS RAVI
July 9, 2010
O MANOHARAN Vs. M SUBRAMANI
November 30, 2010
O P SAGHU Vs. STATE
April 30, 2010
O. JAYAKUMAR Vs. STATE BY THE SUPERINTENDENT OF PRISON
August 12, 2010
OCHAA DEVAR Vs. STATE
January 22, 2010
OFFICER COMMANDING N C C HOLY ANGELS MATRICULATION HIGHER SECONDARY SCHOOL Vs. GOVINDAMMAL
September 17, 2010
OFFICIAL LIQUIDATOR HIGH COURT Vs. S. RAVISHANKAR
November 3, 2010
OFFICIAL LIQUIDATOR, HIGH COURT Vs. L.G. VARADARAJULU
November 3, 2010
OM PRAKASH HUNDIA Vs. SANCO TRANS LIMITED
December 1, 2010
OMCE JORDAN Vs. SUDARSHAN OVERSEAS LTD.
September 28, 2010
OPTIGRAB INTERNATIONAL Vs. GOVERNMENT OF INDIA
March 23, 2010
ORATHUR THIRUVALLUVAR UYAR NILAI PALLI COMMITTEE Vs. REGISTRAR OF SOCIETIES
October 21, 2010
ORIENTAL HOTELS LTD Vs. REGISTRAR OF COMPANIES SASTRI BHAVAN
April 6, 2010
ORIENTAL INSURANCE CO LTD Vs. SAMAD
March 22, 2010
ORIENTAL INSURANCE CO LTD Vs. MUMTAJ BIVI
March 22, 2010
ORIENTAL INSURANCE CO LTD Vs. M PERUMAL
March 15, 2010
ORIENTAL INSURANCE CO LTD Vs. PACHAIAMMAL
March 3, 2010
ORIENTAL INSURANCE CO LTD Vs. SAMPATH
March 2, 2010
ORIENTAL INSURANCE CO LTD Vs. RAJESWARI
October 21, 2010
ORIENTAL INSURANCE CO LTD Vs. RATHINAM
October 20, 2010
ORIENTAL INSURANCE CO LTD Vs. ADIAMA
September 21, 2010
ORIENTAL INSURANCE CO LTD Vs. P SAKUNTHALA
August 26, 2010
ORIENTAL INSURANCE CO LTD Vs. R VINOD KUMAR
July 16, 2010
ORIENTAL INSURANCE CO LTD Vs. MANNAGKATTI
June 29, 2010
ORIENTAL INSURANCE CO LTD Vs. M AYYAPPAN
June 30, 2010
ORIENTAL INSURANCE CO LTD Vs. H SUNDARAJAN
July 6, 2010
ORIENTAL INSURANCE CO LTD Vs. C RANGANATHAN
July 7, 2010
ORIENTAL INSURANCE CO LTD Vs. PORSELVI
August 2, 2010
ORIENTAL INSURANCE CO LTD Vs. G RAJENDRAN
August 9, 2010
ORIENTAL INSURANCE CO LTD Vs. THIAGARAJAN & ANR
December 20, 2010
ORIENTAL INSURANCE CO LTD Vs. RANGAMMAL
December 21, 2010
ORIENTAL INSURANCE CO LTD Vs. THANGAVELU AND NELLAIYAPPAN
October 25, 2010
ORIENTAL INSURANCE CO LTD Vs. SUBBIAH, PANDIAMMAL AND MUNIRAJA
November 18, 2010
ORIENTAL INSURANCE CO LTD Vs. J MAGESHWARI
January 25, 2010
ORIENTAL INSURANCE CO LTD Vs. SAKKUBAI
January 5, 2010
ORIENTAL INSURANCE CO LTD Vs. SUMATHI
January 11, 2010
ORIENTAL INSURANCE COMPANY Vs. G PAULRAJ AND BALAMURUGAN
November 19, 2010
ORIENTAL INSURANCE COMPANY COIMBATORE Vs. RAHAMATULLAH
January 19, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. CHINNAPPAN, MOHAMMED REBEEK, SAKTHIVEL AND NATIONAL INSURANCE COMPANY
November 2, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. BALASARASWATHI; GANESAN; SRINIVASAN AND THIYAGARAJAN
September 24, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. MUTHU RANI AND ORS
September 20, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. MARIAMMAL AND; P PATRICK
February 25, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. P RAMALAKSHMI; P ANITHA; P DEVENDRAN; N SETHURAMAN
January 19, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. B C SHANKAR AND ORS
October 21, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. V MURUGESAN, JANAKI AND NOOR MOHAMMED
October 29, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJESWARI AND OTHERS
December 14, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. M RAJ
August 17, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. MALLIKA
July 2, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. KALAIVANI
June 24, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. ANTONEYAMMAL
July 14, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. TAMILSELVI
September 16, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. JAYAPRIYA
March 2, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. SWAPNALEKHA
March 25, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. J SATHYAMOORTHI A MOORTHI
February 8, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. BANUMATHI
March 26, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. MEENAKSHI
April 15, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. N BALAGANESAN
May 5, 2010
ORIENTAL INSURANCE COMPANY LIMITED ITS DIVISIONAL MANAGER Vs. KUPPUSAMI AND SINGARAVELU
September 29, 2010
ORIENTAL INSURANCE COMPANY LIMITED NAMAKKAL DISTRICT Vs. KALAIVANI
June 28, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. PUNITHA
August 24, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. JAYALAKSHMI
June 9, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. R GOPALAKRISHNAN
February 19, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. BANGARUSAMY
March 25, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. JAYAPRIYA MINOR
March 2, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. SABURA BEEVI AND ORS
October 22, 2010
ORIENTAL INSURANCE COMPANY LTD , BRANCH MANAGER Vs. DEIVENDRAN; MAHALINGAM; MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT COPORATION DIVISION - V LTD
August 10, 2010
OSWAL OILS AND VANASPATHI INDUSTRIES Vs. COMMISSIONER CORPORATION OF CHENNAI
September 23, 2010
OSWAL OILS AND VANASPATHI INDUSTRIES Vs. COMMISSIONER CORPORATION OF CHENNAI
November 9, 2010
P A SHANMUGAM Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
February 9, 2010
P AMARAVATHI Vs. STATE
June 16, 2010
P AMEECHAND Vs. GOVERNMENT OF TAMIL NADU
September 29, 2010
P ANANDAN Vs. K S ANAND
August 23, 2010
P ANANDAN Vs. PHARAMOND DIT DÏ COSTA ANTOINE
September 2, 2010
P ANBAZHAGI Vs. REGISTRAR GENERAL HIGH COURT
January 21, 2010
P ANDIAPPAN Vs. DISTRICT COLLECTOR ARIYALUR DISTRICT
February 23, 2010
P ANITHA Vs. A MUTHUKUMAR
March 15, 2010
P ANTHONY RAJAMANI Vs. COMMISSIONER OF POLICE COIMBATORE CITY
March 25, 2010
P ANURADHA Vs. SUPERINTENDENT OF POLICE
August 4, 2010
P APPAVOO Vs. DEPUTY INSPECTOR GENERAL OF POLICE
March 4, 2010
P ARUMUGAM Vs. A RANI
July 16, 2010
P ARUMUGAM Vs. MANAGEMENT OF VIRALIMALAI CO OPERATIVE LAND DEVELOPMENT BANK LIMITED
January 4, 2010
P ARUNACHALAM Vs. ARULTHIRU DEVI KARUMARI AMMAN THIRUKOIL THIRUVERKADU
April 20, 2010
P ASHOKAN Vs. K RAMACHANDRAN
November 16, 2010
P ASOKAN Vs. VICE CHANCELLOR CENTRAL UNIVERSITY OF TAMIL NADU
January 19, 2010
P AYYASAMY Vs. ANANDHA STEELS
August 18, 2010
P B PRINCE GAJENDRA BABU Vs. FEDERATION OF ASSOCIATION OF PRIVATE SCHOOLS IN TAMILNADU
October 5, 2010
P BABU Vs. DISTRICT EDUCATIONAL OFFICER SANKARI
November 3, 2010
P BAKTHAVATCHALAM Vs. M ELANGOVAN
June 22, 2010
P BALAKRISHNAN Vs. GOVERNMENT OF TAMIL NADU, DIRECTOR OF TAMIL DEVELOPMENT AND CULTURE AND DISTRICT COLLECTOR
October 20, 2010
P BALAMANI PALANISAMY GOUNDER Vs. K VELLIANGIRI GOUNDER
April 7, 2010
P BALAMURUGAN Vs. COMMISSIONER, MADURAI CORPORATION
November 24, 2010
P BALASHANMUGAPPA Vs. SECRETARY TO GOVERNMENT
September 17, 2010
P BALASOUPRAMANIAN Vs. COMMISSIONER OF POLICE
March 29, 2010
P BASKAR Vs. COMMISSIONER OF POLICE
March 15, 2010
P BASKAR Vs. J MURUGAN
June 25, 2010
P BILLAATHAL Vs. DISTRICT REVENUE OFFICER MADURAI DISTRICT
November 26, 2010
P C KANNAN Vs. JOINT DIRECTOR OF AGRICULTURE DEPARTMENT KANCHEEPURAM
August 20, 2010
P C PILLAI AND CO ; C RAMALAKSHMI AND B LALITHA Vs. S R BAGAVATH SINGH RAJA
September 6, 2010
P C RAJENDRAN Vs. NAGARAJAN
November 26, 2010
P C VIJAYARAGAVAN Vs. TAMIL NADU ELECTRICITY BOARD
March 11, 2010
P CHANDRA Vs. SUPERINTENDENT CENTRAL PRISON
October 25, 2010
P CHANDRASEKARAN Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT
April 23, 2010
P CHELLACHAMY Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
April 27, 2010
P CHELLAMMAL W/O LATE R PERUMAL Vs. R KARUPPIAH
October 8, 2010
P CHELLAPANDIAN Vs. CHAIRMAN AND PRINCIPAL SECRETARY TO THE TAMIL NADU GOVERNMENT FOR ADI DRAVIDAR AND TRIBAL WELFARE SECRETARIAT FORT ST GEORGE CHENNAI
November 16, 2010
P CHINNAKARUPPAN Vs. DISTRICT COLLECTOR, DISTRICT REVENUE OFFICER, DEPUTY TAHSILDAR HEAD QUARTERS AND R ELANGOVAN
September 27, 2010
P CHINNASAMY Vs. K L PALANISAMY
June 10, 2010
P CHITRA Vs. CHIEF ENGINEER TAMILNADU ELECTRICITY BOARD MOUNT ROAD
February 4, 2010
P CHRISTOFER JOSHUA Vs. PRINCIPAL ST FRANCIS MATRIC HR SCONDARY SCHOOL
February 23, 2010
P D NATARAJAN Vs. ASSISTANT DIRECTOR OF HANDLOOM AND TEXTILES
March 5, 2010
P DAMODARAN Vs. CHAIRMAN AND MANAGING DIRECTOR
June 25, 2010
P DEIVASIGAMANI Vs. ASHA SIRAJ
June 22, 2010
P DEIVASIGAMANI Vs. ASHA SIRAJ
July 7, 2010
P DEVENDRAN Vs. DEPUTY COMMISSIONER OF POLICE
July 19, 2010
P DHAKSHNAMURTHY ALIAS GOPI Vs. R NALINI ALIAS KUPPU
July 7, 2010
P DHARMALINGAM Vs. ARUMUGHAM ALIAS SATTU
April 29, 2010
P DURAIRAJU Vs. DISTRICT OF ELEMENTARY EDUCATION
January 5, 2010
P DURAISAMY Vs. DISTRICT COLLECTOR SALEM DISTRICT
December 9, 2010
P ELANGO Vs. ICICI BANK LTD
November 2, 2010
P ELANGOVAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED MANAGING DIRECTOR KANCHEEPURAM
March 30, 2010
P ESWAR Vs. TAMIL NADU ELECTRICITY BOARD
February 24, 2010
P FRANCIS Vs. GOVERNMENT OF TAMIL NADU
July 2, 2010
P G MANUEL STEPHENS Vs. DIRECTOR OF ELEMENTARY EDUCATION
February 8, 2010
P G PATTABI Vs. MYTHILI
June 8, 2010
P G PITCHAIAH Vs. REGIONAL INSPECTOR AND ASSISTANT DIRECTOR
October 5, 2010
P G SURYA Vs. STATE OF TAMIL NADU
September 28, 2010
P GANAPATHY Vs. ASSISTANT DIRECTOR OF HANDLOOMS AND TEXTILES
September 16, 2010
P GANESAN Vs. DISTRICT COLLECTOR
December 10, 2010
P GIRIBABU Vs. DEPUTY DIRECTOR OF ENFORCEMENT DIRECTORATE OF ENFORCEMENT
March 26, 2010
P GNANAMBIGAI Vs. S KRISHNASAMY
December 23, 2010
P GOPALAKRISHNAN Vs. DIRECTOR GENERAL OF POLICE
January 19, 2010
P GOPI Vs. STATE OF TAMIL NADU REPRESENTED BY THE COMMISSIONER AND SECRETARY TO GOVERNMENT
December 16, 2010
P GOPIKRISHNAN ALIAS GOVINDARAJ Vs. STATE
June 14, 2010
P GOPINATH Vs. REGISTRAR
July 5, 2010
P GOWRI Vs. SELVARAJ
December 9, 2010
P GURUNATHAN Vs. COMMISSIONER
February 26, 2010
P J BIJOY Vs. REGIONAL TRANSPORT OFFICER ENFORCEMENT
March 23, 2010
P J KENNEDY Vs. SUPERINTENDENT OF POLICE
January 19, 2010
P J WILSON Vs. STATE OF TAMIL NADU
December 23, 2010
P JAGADEESAN Vs. K BALASUBRAMANIAN
August 20, 2010
P JAMES Vs. STATE OF TAMIL NADU
February 25, 2010
P JAYACHANDRAN Vs. LOGANATHAN
April 28, 2010
P JAYAKRISHNA PRASAD Vs. DISTRICT EDUCATIONAL OFFICER THIRUVALLUR
August 6, 2010
P JAYARAMAN Vs. SUPERINTENDENT OF POLICE
September 27, 2010
P JAYARAMAN Vs. GOVERNMENT OF TAMILNADU
October 20, 2010
P JAYASEELAN Vs. STATE OF TAMIL NADU
December 13, 2010
P JEBAMANI Vs. DISTRICT REVENUE OFFICER THOOTHUKUDI DISTRICT AND ORS
December 9, 2010
P JEEVAGAN Vs. COMMISSIONER OF POLICE
March 26, 2010
P JEYACHANDRAN Vs. DIRECTOR OF TECHNICAL EDUCATION
January 6, 2010
P JEYARAJ, S/O PERUMAL NADAR Vs. DISTRICT COLLECTOR AND ORS
September 30, 2010
P JOTHI Vs. C SIVAKUMAR
April 12, 2010
P JOTHIMANI Vs. SECRETARY TAMILNADU PUBLIC SERVICE COMMISSION
October 7, 2010
P K CHANDRASEKAR Vs. P KRISHNAMOORTHY AND ORS
December 23, 2010
P K GANESAN Vs. TAMIL NADU TEA PLANTATION CORPORATION LTD
March 8, 2010
P K KUMAR Vs. K R NANDULAL
April 27, 2010
P K N ARUMUGAM Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE MADURAI DISTRICT
October 22, 2010
P K P PROCESSORS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 29, 2010
P K PATHAMUTHU Vs. DIRECTOR GENERAL OF POLICE
August 20, 2010
P K SENTHILKUMAR Vs. TEACHER RECRUITMENT BOARD
March 9, 2010
P K VASUDEVAN PILLAI Vs. MANIKANDAN NAIR
December 2, 2010
P KALAISELVI Vs. STATE
September 28, 2010
P KALAVATHI Vs. FOOD CORPORATION OF INDIA
December 23, 2010
P KALIAMMAL Vs. GOVERNMENT OF TAMILNADU
December 6, 2010
P KALIDAS Vs. CHIEF ENGINEER-PERSONNEL, TAMIL NADU ELECTRICITY BOARD AND SUPERINTENDING ENGINEER
September 20, 2010
P KALIMUTHU Vs. PERSONNEL ASSISTANT TO COLLECTOR
August 11, 2010
P KANDASAMY Vs. REGISTRAR TAMIL NADU AGRICULTURAL UNIVERSITY
January 4, 2010
P KANNAMMAL Vs. SUB INSPECTOR OF POLICE
October 22, 2010
P KANTHAVELU Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
October 6, 2010
P KARPAGA KALARANI Vs. DISTRICT COLLECTOR MADURAI
November 8, 2010
P KASI Vs. DISTRICT COLLECTOR DISTRICT MANAGER
September 21, 2010
P KASIMAAYAN Vs. DIRECTOR OF AGRICULTURE CHEPAUK CHENNAI
February 8, 2010
P KASINATHAN Vs. STATE OF TAMIL NADU
November 30, 2010
P KASIRAJAN Vs. REGISTRAR PONDICHERRY UNIVERSITY PONDICHERRY
February 8, 2010
P KASTURI Vs. E LAKSHMI
March 22, 2010
P KATHIRESAN Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES
June 22, 2010
P KATHIRVEL Vs. STATE
March 8, 2010
P KAVITHA Vs. R DHANDAPANI
April 20, 2010
P KAVITHA Vs. REGISTRAR TAMILNADU TEACHERS EDUCATION UNIVERSITY
December 21, 2010
P KISHORE KUMAR Vs. G MURALIDHARAN
February 18, 2010
P KOTHANDARAMAN Vs. SUPERINTENDENT OF POLICE
June 7, 2010
P KOTTAISAMY Vs. COMMISSIONER, MADURAI CORPORATION
November 11, 2010
P KRISHNA KUMARI Vs. A KANDASAMY
September 8, 2010
P KRISHNA MOORTHY Vs. DISTRICT COLLECTOR, DISTRICT MANAGER AND P K CHANDRASEKAR, SENIOR REGIONAL MANAGER
November 18, 2010
P KRISHNASAM Vs. HTL LIMITED
April 21, 2010
P KUMAR Vs. STATE OF TAMIL NADU
March 23, 2010
P KUMAR Vs. SANJAY AGARWAL
October 5, 2010
P KUMAR Vs. STATE OF TAMIL NADU
December 8, 2010
P KUMARESAN Vs. GOVERNMENT OF TAMIL NADU
October 26, 2010
P L HAULWEL TRAILERS LTD Vs. PRESIDING OFFICER II ADDITIONAL DISTRICT JUDGE LABOUR COURT PUDUCHERRY
March 23, 2010
P L SELVARAJ Vs. DIRECTOR ADMISSIONS ANNA UNIVERSITY
December 22, 2010
P L SIVANAPPAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
August 19, 2010
P LEELAVATHI AND R JEYA Vs. STATE, INSPECTOR OF POLICE
September 2, 2010
P M ENTERPRISES Vs. COMMERCIAL TAX OFFICER CHENNAI
February 8, 2010
P M PAPPANNAN ALIAS THOTTIAPPA GOUNDER Vs. STATE OF TAMIL NADU
April 6, 2010
P M PRABAKARAN Vs. STATE BANK OF INDIA
January 11, 2010
P M R INSTITUTE OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION; REGIONAL OFFICER AND REGISTRAR ANNA UNIVERSITY
July 13, 2010
P M TEXTILES INDIA P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
January 11, 2010
P M VISWANATHAN Vs. V P PONNUSAMY
September 29, 2010
P MADANKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE
March 10, 2010
P MALAYANDI Vs. STATE
February 10, 2010
P MANI Vs. DEPUTY INSPECTOR GENERAL OF POLICE
September 8, 2010
P MANI Vs. PRINCIPAL SECRETARY AND SECRETARY TO GOVERNMENTHOME TRANSPORT DEPARTMENT
September 16, 2010
P MANI, S/O PERUMAL Vs. DISTRICT COLLECTOR AND ORS
September 30, 2010
P MANICKAM Vs. UNION BANK OF INDIA
February 10, 2010
P MANIMEGALAI Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
February 22, 2010
P MANIMEKALAI Vs. R KOTHANDARAMAN
August 4, 2010
P MANIVANNAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPT CHENNAI
August 20, 2010
P MANIYARASAN GENERAL SECRETARY Vs. GOVERNMENT OF TAMIL NADU
November 23, 2010
P MANNARSSWAMY Vs. MARGADARSI CHITS LIMITED
July 12, 2010
P MANOKARAN Vs. STATE
September 13, 2010
P MARAPPAN Vs. DISTRICT COLLECTOR NAMAKKAL
July 15, 2010
P MARIAPPAN Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT
September 22, 2010
P MARIAPPAN Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD
January 7, 2010
P MARIMUTHU Vs. P MANDIRAMOORTHY
January 12, 2010
P MARKANDEYAN Vs. DEPUTY REGISTRAR OF CO-OP SOCIETIES
February 10, 2010
P MAYAN AND ORS Vs. DISTRICT COLLECTOR AND ORS
November 18, 2010
P MAYANDI THEVAR Vs. A JAHIR HUSSAIN
October 18, 2010
P MEENKSHISUNDARAM Vs. INSPECTOR OF FACTORIES
February 16, 2010
P MEERA MOHAIDEEN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY
April 8, 2010
P MEGANATHAN Vs. STATE OF TAMIL NADU
March 31, 2010
P MOHAMED HUSSAIN Vs. TAMIL NADU WAKF BOARD
October 29, 2010
P MOHAN Vs. INSPECTOR OF GENERAL PRISON
August 19, 2010
P MOHAN Vs. STATE LEVEL CASTE SCRUTINY COMMITTEE
July 23, 2010
P MOHANASUNDARAM Vs. PRESIDENT THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
July 26, 2010
P MUNIRATHINAM Vs. R MUNISAMI
July 14, 2010
P MURALI MOHAN Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
May 20, 2010
P MURPHY ALEXANDER Vs. DIRECTOR OF COLLEGIATE EDUCATION
November 29, 2010
P MURUGAIAYAN Vs. STATE OF TAMIL NADU
September 2, 2010
P MURUGAN Vs. DISTRICT REVENUE OFFICER TIRUVANNAMALAI
August 4, 2010
P MURUGESAN Vs. STATE
February 18, 2010
P MURUGESAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, DINDIGUL DIVISION
April 15, 2010
P MUTHULINGAM Vs. CHIEF ENGINEER HIGHWAY RURAL WORKS
July 21, 2010
P MUTHUNACHI Vs. STATE
December 2, 2010
P MUTHUPETCHI Vs. STATE BY THE INSPECTOR OF POLICE
November 23, 2010
P N BALASUBRAMANIAN Vs. PRESIDING OFFICER
December 22, 2010
P N SUKUMARAN Vs. ASSISTANT EXECUTIVE ENGINEER O AND M TAMIL NADU ELECTRICITY BOARD
October 8, 2010
P NA MANI SUNDHAR Vs. GOVERNMENT OF TAMIL NADU
September 8, 2010
P NAGAPPAN Vs. DEPUTY COMMISSIONER OF LABOUR
June 15, 2010
P NAGARATHNA PANDIAN Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD
July 30, 2010
P NARAYANASWAMY Vs. ADDEPALLI KANDASWAMY CHETTY AND CHENCHU VENKATASUBBU
June 21, 2010
P NATARAJAN Vs. SPECIAL TAHSILDAR
December 13, 2010
P NATARAJAN Vs. KRISHNAN
January 28, 2010
P NATARAJAN MARAN TIMBERS Vs. STATE OF TAMILNADU AND ORS
February 16, 2010
P NATESAN Vs. CONSERVATOR OF FORESTS SALEM CIRCLE
April 1, 2010
P NISHANANDHINI Vs. C SEETHARAM
March 5, 2010
P P RAVIKUMAR Vs. GOVERNMENT OF TAMILNADU
February 10, 2010
P PADMA Vs. VICE CHANCELLOR
July 28, 2010
P PAKYARAJ Vs. SECRETARY TO GOVERNMENT CO-OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT
October 27, 2010
P PALANI Vs. NEW INDIA ASSURANCE COMPANY LTD CHENNAI
April 30, 2010
P PALANISAMY Vs. DISTRICT REVENUE OFFICER
November 18, 2010
P PALANIYANDI Vs. DIRECTOR OF PENSION PUBLIC WORKS DEPARTMENT
November 2, 2010
P PANDIAN Vs. T ARUL JOTHI
August 13, 2010
P PANDIAN SUNDERRAJAN Vs. STATE
April 27, 2010
P PARAMASIVAN Vs. STATE OF TAMIL NADU
July 30, 2010
P PARIMALA Vs. DIRECTOR OF ELEMENTARY EDUCATION DPI COMPOUND COLLEGE ROAD
February 9, 2010
P PARTHASARATHI Vs. SUBRAMANIAN
April 21, 2010
P PATHIAH MOOPAR Vs. REVENUE DIVISIONAL OFFICER
October 4, 2010
P PAUL SAMICKAN DEPUTY TAHSILDAR Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION CHENNAI
March 5, 2010
P PAVENTHAN Vs. TAMIL NADU ELECTRICITY BOARD
March 18, 2010
P PEERPAKKIR MOHAMMED AND PEER AHAMED Vs. DISTRICT COLLECTOR AND TAHSILDAR
September 28, 2010
P PERIYASAMY Vs. TAMIL NADU ELECTRICITY BOARD
February 22, 2010
P PERIYASAMY Vs. DIRECTOR OF EMPLOYMENT AND TRAINING
July 16, 2010
P PERIYASAMY Vs. SUPERINTENDENT OF POLICE
July 15, 2010
P PERUMAL Vs. DEPUTY SALT COMMISSIONER OFFICE OF THE SALT COMMISSIONER GOVERNMENT OF INDIA
March 18, 2010
P PERUMAL Vs. GOVERNMENT OF TAMIL NADU
April 19, 2010
P PREMSINGH Vs. COMMISSIONER CORPORATION OF CHENNAI
January 27, 2010
P PUGALENTHI Vs. MINISTRY OF HOME AFFAIRS
October 19, 2010
P PUSHPANATHAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LTD
February 15, 2010
P R ANURADHA Vs. V PADMAVATHY
June 23, 2010
P R BOSE REDDIAR Vs. EXECUTIVE OFFICER ARUL MIGU MEENAKSHI SUNDARESWARAR THIRU KOVIL
November 3, 2010
P R EARNAST Vs. MANAGING DIRECTOR
February 5, 2010
P R GOVINDARAJULU Vs. DEBTS RECOVERY TRIBUNAL
October 1, 2010
P R N PETROLEUM Vs. UNION TERRITORY OF PONDICHERRY
June 15, 2010
P R PANDURANGAN CHETTIAR Vs. M BALAKRISHNAN
April 19, 2010
P R R RAMASAMY Vs. P R R JEYARAJ
April 20, 2010
P R S MANI ALIAS SUBRAMANI Vs. STATE OF TAMIL NADU