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Case Index
Title
Date
BINANI ZINC LIMITED Vs. KERALA STATE ELECTRICITY BOARD &
November 8, 2010
BINANI ZINC LTD Vs. KERALA STASTE ELECTRICITY BOARD
December 7, 2010
BINANI ZINC LTD Vs. KERALA STATE ELECTRICITY BOARD
August 12, 2010
BSES RAJDHANI POWER LTD. Vs. DELHI ELECTRICITY
March 31, 2010
CESC LIMITED Vs. CENTRAL ELECTRICITY REGULATORY
March 4, 2010
CHHATTISGARH STATE POWER DISTRIBUTION CO. LTD. Vs. ARYAN COAL BENEFICATIONS PVT. LTD.
February 9, 2010
CONSUMER PROTECTION & WELFARE COMMITTEE Vs. STATE
May 28, 2010
DELHI TRANSCO LIMITED Vs. DELHI ELECTRICITY REGULATORY
September 27, 2010
GRIDCO LIMITED Vs. M/S GLOBAL ENERGY LIMITED
February 8, 2010
HARYANA POWER GENERATION CORP. LTD Vs. HARYANA ELECTRICITY
April 15, 2010
HARYANA VIDYUT PRASARAN NIGAM LTD Vs. CENTRAL ELECTRICITY
January 4, 2010
HARYANA VIDYUT PRASARAN NIGAM LTD Vs. HARYANA ELECTRICITY
December 7, 2010
IN THE MATTER OF WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD. Vs. ORISSA ELECTRICITY REGULATORY COMMISSION
November 9, 2010
IN THE MATTER OF: BANGALORE ELECTRICITY SUPPLY COMPANY LTD Vs. DEVANGERE SUGAR COMPANY LIMITED
May 18, 2010
IN THE MATTER OF: BIHAR STATE HYDRO-ELECTRIC POWER CORPORATION LTD Vs. BIHAR ELECTRICITY REGULATORY COMMISSION, PATNA
October 27, 2010
IN THE MATTER OF: BIHAR STATE HYDRO-ELECTRIC POWER CORPORATION LTD Vs. BIHAR ELECTRICITY REGULATORY COMMISSION
September 29, 2010
IN THE MATTER OF: CENTURY RAYON Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
April 26, 2010
IN THE MATTER OF: CHHATTISGARH STATE POWER DISTRIBUTION CO. LTD. Vs. SALASAR SGTEEL & POWER LTD
April 28, 2010
IN THE MATTER OF: DPSC LTD Vs. WEST BENGAL ELECTRICITY
May 4, 2010
IN THE MATTER OF: HARYANA POWER GENERATION CORPORATION LIMITED Vs. HARYANA ELECTRICITY REGULATORY COMMISSION
April 26, 2010
IN THE MATTER OF: HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. HIMACHAL PRADESH ELECTRICITY REGULATORY COMMISSION
May 31, 2010
IN THE MATTER OF: HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. UTTRAKHAND ELECTRICITY REGULATORY COMMISSION
September 14, 2010
IN THE MATTER OF: HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. UTTRAKHAND ELECTRICITY REGULATORY COMMISSION
December 7, 2010
IN THE MATTER OF: INDUCTION FURNACE ASSOCIATION OF NORTH INDIA Vs. PUNJAB STATE ELECTRICITY BOARD
August 31, 2010
IN THE MATTER OF: KERALA STATE ELECTRICITY BOARD VYDYUTHI BHAVANAM Vs. KERALA STATE ELECTRICITY REGULATORY COMMISSION
August 18, 2010
IN THE MATTER OF: KERALA STATE ELECTRICITY BOARD VYDYUTHI BHAVANAM Vs. COCHIN PORT TRUST COCHIN
July 13, 2010
IN THE MATTER OF: M.P. POWER TRADING COMPANY LTD. Vs. MADHYA PRADESH ELECTRICITY REGULATORY COMMISSION
August 2, 2010
IN THE MATTER OF: MADHYA PRADESH POORV KSHETRA VIDYUT VITARAN COMPANY LTD Vs. MADHYA PRADESH ELECTRICITY REGULATORY COMMISSION
May 19, 2010
IN THE MATTER OF: MADHYA PRADESH POWER TRADING COMPANY LTD Vs. MADHYA PRADESH ELECTRICITY REGULATORY COMMISSION
May 6, 2010
IN THE MATTER OF: MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD Vs. MAHARASHTRA STATE ELECTRICITY REGULATORY COMMISSION
October 1, 2010
IN THE MATTER OF: TAMIL NADU NEWSPRINT AND PAPERS LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
April 26, 2010
IN THE MATTER OF: TORORENT ENERGY LTD Vs. DAKSHIN GUJRAT VIJ
July 5, 2010
IN THE MATTER OF: WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD. Vs. ORISSA ELECTRICITY REGULATORY COMMISSION
November 8, 2010
INDIAN WIND ENERGY ASSOCIATION Vs. M.E.R.C.
July 13, 2010
ISPAT INDUSTRIES LTD Vs. M.E.R.C.
October 1, 2010
JINDAL POLY FILMS LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY
May 19, 2010
LAVASA CORPORATION LTD Vs. M.E.R.C
May 7, 2010
M.P.S. STEEL CASTINGS (P) LTD Vs. KERALA STATE ELECTRICITY
May 25, 2010
M/S GUTTASEEMA WIND ENERGY CO. (P) LTD Vs. A.P. ELECTRICITY
April 20, 2010
M/S KONASEEMA GAS POWER LIMITED Vs. ANDHRA PRADESH ELECTY.
December 16, 2010
M/S. ADITYA CEMENT Vs. CHHATISGARH STATE ELECTRICITY
December 15, 2010
M/S. ANTARTIC INDUSTRIES LTD Vs. PUNJAB STATEPOWER
December 10, 2010
MAHARASHTRA ELECTRICITY DISTRIBUTION CO. LTD Vs. M.E.R.C. &
October 25, 2010
MAHARASHTRA JEEVAN PRADHIKARAN Vs. MAHARASHTRA STATE
February 18, 2010
MANIKARAN POWER LTD Vs. C.E.R.C.
November 15, 2010
N.D.P.L. Vs. DELHI ELECTRICITY REGULATORY COMMISSION
September 27, 2010
N.T.P.C. LIMITED Vs. C.E.R.C.
December 8, 2010
NORTH DELHI POWER LTD. Vs. DELHI ELECTRICITY REGULATORY
December 9, 2010
NORTHERN RAILWAY HEADQUARTERS Vs. P.S.E.R.C.
December 10, 2010
NTPC LTD. Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION &
March 31, 2010
NTPC. LIMITED, NEW DELHI Vs. CENTRAL ELECTRICITY REGULATORY
June 3, 2010
POLYPLEX CORPORATION LTD Vs. UTTARAKHAND ELECTRICITY
May 25, 2010
POWERGRID CORPORATION OF INDIA LTD Vs. CENTRAL ELECTRICITY
May 28, 2010
POWERGRID CORPORATION OF INDIA LTD Vs. CENTRAL ELECTRICITY
October 20, 2010
PRAMOD RAMESH BHOGATE Vs. TATA POWER COMPANY LTD.
July 19, 2010
RELIANCE INFRASTRUCTURE LTD Vs. JHARKHAND STATE ELECTRICITY
August 18, 2010
SAHELI EXPORTS PVT. LTD Vs. T.N.E.B
July 9, 2010
SHRISHRIMAL PLANTATION LIMITED Vs. CHHATTISGARH STATE POWER
January 18, 2010
TAMIL NADU ELECTRICITY BOARD Vs. C.E.R.C
July 12, 2010
TAMIL NADU ELECTRICITY BOARD Vs. OPG ENERGY (P)
December 6, 2010
TRANSMISSION CORPORATION OF AP Vs. GRIDCO OF
February 18, 2010
U.P. POWER CORPORATION LIMITED Vs. U.P. ELECTRICITY
September 30, 2010
URLA INDUSTRIAL ASSOCIATION Vs. CHHATTISGARH ELECTRICITY
December 16, 2010
URLA INDUSTRIAL ASSOCIATION Vs. CHHATTISGARH ELECTRICITY
November 16, 2010
WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD. Vs. ORISSA ELECTRICITY REGULATORY COMMISSION
November 8, 2010