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Case Index
Title
Date
AMARJEET SINGH KAWATRA Vs. ORIENTAL INSURANCE COMPANY LIMITED
March 10, 2010
ANIL THAKUR AND ORS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
December 1, 2010
ARVINDA SHARMA WIFE OF RAVINDER SHARMA Vs. MARUTI UDYOG LIMITED AND ORS
May 14, 2010
ASHOK KOCHHAR S/O B D KOCHHAR AND ORS Vs. RELIENCE GENERAL INSURANCE COMPANY LTD AND ORS
September 29, 2010
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. PADAM DEV SON OF GOVIND RAM
September 28, 2010
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. BIR SINGH
September 10, 2010
BALBIR SINGH AND ORS Vs. NATIONAL INSURANCE COMPANY LIMITED AND ORS
May 24, 2010
BALDEV SINGH BAHU AND ORS Vs. SHEEN AGRO AND PLANTATION LIMITED AND ORS
June 3, 2010
CHANDIGARH HOUSING BOARD Vs. MADAN LAL GARG S/O SOHAN LAL
September 15, 2010
CHEMICAL WORKS AND ORS Vs. STATE OF H P AND ORS
May 26, 2010
CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED Vs. KAMAL SINGH
November 26, 2010
COMPETENT ENGINEERING DEVELOPMENT SOCIETY AND ORS Vs. INDIAN OVERSEAS BANK AND ORS
September 28, 2010
DESH RAJ Vs. THE REGISTRATION AND LICENSING AUTHORITY, DEHRA
December 21, 2010
DEVENDER KAUR W/O DHARMENDER SINGH Vs. BRANCH MANAGER, PUNJAB NATIONAL BANK, CHHATROLI
August 26, 2010
DEVINDER KUMAR S/O TEJ RAM SHARMA Vs. STATE OF H P AND ORS
September 29, 2010
DHAN PATI DEVI Vs. JOGINDERA CENTRAL CO-OPERATIVE BANK LIMITED
September 20, 2010
DHANAK KUMAR Vs. OM PARKASH
May 15, 2010
DHARAM SINGH Vs. ICICI BANK
July 15, 2010
GANGA THAKUR Vs. ORIENTAL INSURANCE COMPANY LIMITED
January 4, 2010
GAUTAM SINGH NEGI Vs. NEW INDIA ASSURANCE CO LTD
September 23, 2010
GENERAL MOTORS INDIA PRIVATE LIMITED Vs. RAJEEV SOOD AND COMPANY AND ORS
August 2, 2010
GOYAL MOTORS PVT LTD Vs. MOHINDER SINGH VERMA
April 6, 2010
H D F C BANK LIMITED Vs. SUBHASH CHAND SON OF SALI RAM AND ORS
September 6, 2010
H P HOUSING & URBAN DEVELOPMENT AUTHORITY AND ORS Vs. RAVI BHUSHAN S/O LEKH RAJ SOOD
March 3, 2010
H P S E B Vs. PREM SINGH THAKUR
September 15, 2010
H P STATE ELECTRICITY BOARD Vs. UMESH INDUSTRIAL ENTERPRISES (P) LTD
May 4, 2010
H P STATE ELECTRICITY BOARD Vs. ON DOT COURIER AND CARGO LIMITED AND ORS
September 23, 2010
HPSEB, KUMAR HOUSE, SHIMLA Vs. JAI RAM
February 23, 2010
IN THE MATTER OF SH. ASHOK KOCHHAR Vs. RELIENCE GENERAL INSURANCE COMPANY LTD. THROUGH ITS BRANCH MANAGER
September 29, 2010
JASWANT HANS SON OF SUDDDA SINGH Vs. ASHOK KUMAR GOEL SON OF JAGAT RAM GOEL
December 22, 2010
KAHAN SINGH Vs. CHOLAMANDLAM INVESTMENT FINANCE COMPANY LTD
January 11, 2010
KAMLESH SHARMA Vs. NATIONAL INSURANCE COMPANY LIMITED
August 10, 2010
KANTA KAUSHAL, W/O SURINDER KUMAR KAUSHAL Vs. NATIONAL INSURANCE COMPANY LIMITED
September 21, 2010
KRISHNA AUTOMOBILES Vs. G S MOUNTAIN MOVERS PRIVATE LIMITED
August 9, 2010
L&T CASE EQUIPMENT (P) LTD AND ORS Vs. SADA NAND CHAUHAN AND ANR
May 4, 2010
LATA SAINI W/O LATE JAGAT RAM SAINI AND ORS Vs. SECRETARY EDUCATION, GOVERNMENT OF HIMACHAL PRADESH AND ORS
July 1, 2010
LIFE INSURANCE CORPORATION OF INDIA Vs. PURAN CHAND
May 20, 2010
LIFE INSURANCE CORPORATION OF INDIA Vs. MOHAN LAL
February 26, 2010
LIFE INSURANCE CORPORATION OF INDIA Vs. SHANTI TEGTA
November 12, 2010
LIFE INSURANCE CORPORATION OF INDIA Vs. SHEETLA DEVI
November 29, 2010
LIFE INSURANCE CORPORATION OF INDIA Vs. KRISHNA DEVI
August 12, 2010
LIFE INSURANCE CORPORATION OF INDIA AND ORS Vs. SHANKRI DEVI W/O ROOP RAM AND ORS
April 9, 2010
MAHINDRA & MAHINDRA FINANCIAL SERVICES LIMITED Vs. KAPTAN SINGH SON OF AMAR SINGH AND ORS
December 21, 2010
MAHINDRA AND MAHINDRA FINANCIAL CORPORATION LIMITED Vs. LEKH RAJ
February 22, 2010
MANAGER, BHARTI AIRTEL LIMITED Vs. PRAKASH THAKUR, S/O TEK CHAND
September 29, 2010
MANAGER, MAHINDRA & MAHINDRA FINANCIAL SERVICE LTD Vs. MAST RAM SHARMA S/O GOPI RAM SHARMA
July 6, 2010
MANORMA ANAND Vs. UNITED INDIA INSURANCE COMPANY LTD.
September 29, 2010
NARESH KUMAR CHADHA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
September 8, 2010
NATIONAL INSURANCE CO LTD Vs. KEWAL RAM SON OF CHUNI LAL
May 17, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. J B ROLLING MILLS PRIVATE LIMITED
May 3, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. BHARTI INDUSTRIES C/O UMESH INDUSTRIES PVT LTD
June 1, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. H P STATE COOPERATIVE BANK
May 24, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. KAPIL THAKUR SON OF BALBIR THAKUR
May 4, 2010
NEW INDIA ASSURANCE CO LTD Vs. AJIT SINGH S/O SARDAR SINGH AND ORS
January 4, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SATISH KUMAR NIRALA
May 25, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHAKTI FILLING STATION
November 12, 2010
NEW INDIA ASSURANCE COMPANY LIMITED AND ORS Vs. JAI LAL CHAUHAN
May 18, 2010
NEW INDIA ASSURANCE COMPANY LTD. Vs. VIDYA SAGAR AND SONS
May 11, 2010
NEW LIGHT FURNITURE INDUSTRIES Vs. UNITED INDIA INSURANCE COMPANY LIMITED
December 14, 2010
NIRMAL THAKUR WIFE OF JAGDISH CHAND SHARMA Vs. STATE BANK OF INDIA AND ORS
December 30, 2010
ORIENTAL INSURANCE CO LTD Vs. HARDYAL SINGH NEGI
May 10, 2010
ORIENTAL INSURANCE CO. LTD. Vs. MANOJ KUMAR
December 23, 2010
ORIENTAL INSURANCE COMPANY Vs. NIRMAL THAKUR
April 20, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. DINESH SHANDIL S/O U R SHANDIL AND ORS
March 11, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. PARVEEN KUMAR SON OF PARTAP SINGH
November 19, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. SOLAN SHOPPING CENTRE
September 20, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. CHAMAN LAL
May 25, 2010
ORIENTAL INSURANCE COMPANY LTD AND ORS Vs. ROSHAN LAL KHIMTA S/O BALAK RAM
August 11, 2010
PALAM TRACTORS AND ORS Vs. JAMIR AHMMED SON OF BASHIR AHMMED AND ORS
May 7, 2010
PUNJAB LAMINATES PRIVATE LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
September 14, 2010
R B TRADERS MARANDA Vs. NEW INDIA ASSURANCE COMPANY LTD AND ORS
October 1, 2010
RAJAN Vs. JANAK SINGH GULERIA
December 3, 2010
RAJESH KANWAR Vs. ICICI BANK LIMITED
August 10, 2010
RAJESH VATS Vs. H P STATE CO-OP HOUSING FEDERATION LTD
November 4, 2010
RAJU Vs. GOEL MOTORS PVT. LIMITED
December 30, 2010
RAVLEEN KAUR Vs. DAVINDER BRAR AND ORS
May 5, 2010
REENA SHARMA Vs. KAPIL JAIN
May 24, 2010
REGIONAL PASSPORT OFFICER Vs. KAPIL RATTAN
May 3, 2010
RUKMANI DEVI WD/O DURGA NAND VERMA Vs. NATIONAL INSURANCE COMPANY AND ORS
January 1, 2010
SANYAM SHARMA Vs. CHAIRPERSON & ANOTHER
November 24, 2010
SARDAR SINGH THAKUR Vs. ORIENTAL INSURANCE COMPANY LTD
August 25, 2010
SARVARI BIBI WIDOW Vs. DIVISIONAL MANAGER, LIC OF INDIA
September 14, 2010
SEVTI DEVI Vs. SWARAJ MAZDA LIMITED
July 1, 2010
SHAM GOPAL SHARMA S/O RAMESHWAR DUTT Vs. TILAK RAJ SHARMA S/O MADHO RAM
April 24, 2010
SHISHMA DEVI AND ORS Vs. EXECUTIVE ENGINEER, I & PH DIVISION AND ORS
December 17, 2010
SITA RAM DHIMAN, NIWAS OTTAGE Vs. SENIOR POSTMASTER, DEPARTMENT OF POST INDIA, G P O AND ANR
January 6, 2010
SOOD NURSING HOME AND ANR Vs. SONIKA JAMWAL & ANR
March 8, 2010
SUNIL KUMAR SON OF DEEP RAM Vs. TATA MOTORS LIMITED AND ORS
September 30, 2010
SUNITA SOOD Vs. LIFE INSURANCE OF CORPORATION OF INDIA
August 20, 2010
SURINDER HANDA WIFE OF H N HANDA Vs. HDFC ERGO GENERAL INSURANCE COMPANY LIMITED
September 28, 2010
TAJ TELEVISION (INDIA) PRIVATE LIMITED Vs. VEEN A CABLE NETWORK & ANR
October 21, 2010
TARUN MOHINDRU SON OF MANOHAR LAL MOHINDRU Vs. ORIENTAL INSURANCE COMPANY LIMITED
October 27, 2010
TATA MOTORS LTD AND ORS Vs. LAIK RAM S/O SH MOHI RAM AND ORS
May 14, 2010
TIIRTHA TRADERS AUTHORIZED DISTRIBUTION OF ANDSLITE AND ANDSBAG Vs. BLAZE FLASH COURIER LTD
January 12, 2010
UMESH KUMAR Vs. MOHINDER SINGH
January 4, 2010
UNITED INDIA INSURANCE CO LTD Vs. BAL KRISHAN SON OF HARI RAM
September 20, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NISHA DEVI AND ORS
October 20, 2010
VINOD SHARMA Vs. ICICI BANK LIMITED
May 18, 2010
VIVEK DUTT DANGWAL Vs. GURVINDER PAL
May 19, 2010
ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. SUDESH KUMARI W/O LATE KASHMIR SINGH
April 27, 2010