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Case Index
Title
Date
(MRS.) K.B. KUMAR Vs. INCOME TAX OFFICER
January 20, 2010
A. RAJENDRAN & ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 12, 2010
A. VADIVEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 16, 2010
A.C. ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 19, 2010
A.C.I.T. Vs. VODAFONE ESSAR GUJARAT LTD.
January 29, 2010
ABHINAV AJMERA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 26, 2010
ADDI INDUSTRIES LTD. Vs. INCOME TAX OFFICER
January 8, 2010
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. TEJ DIAM
January 15, 2010
ADDITIONAL DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. CHIREC EDUCATION SOCIETY
July 30, 2010
ADIT(IT) Vs. THE ROYAL BANK OF SCOTLAND N.V. (FORMERLY KNOWN AS A.B.N. AMRO BANK N.V.)
November 3, 2010
ADITYA BIRLA POWER CO. LTD. Vs. INCOME TAX OFFICER
February 8, 2010
ADMINISTRATOR OF ESTATE OF LATE MR. E.F. DINSHAW Vs. THE INCOME TAX OFFICER (INTERNATIONAL TAXATION)
October 27, 2010
AERENS INFRASTRUCTURE AND TECHNOLOGY LTD. Vs. DEPUTY
February 5, 2010
AIRCEL CELLULAR LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 2010
AIRLINES ROTABLES LIMITED Vs. JOINT DIRECTOR OF INCOME TAX - INTERNATIONAL TAXATION, RANGE 1
May 21, 2010
AJIT EDUCATION TRUST SHRAVAN VIDHYADHAM Vs. COMMISSIONER OF INCOME TAX-III
September 24, 2010
ALLEN CAREER INSTITUTION Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
February 26, 2010
AMRIK SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 29, 2010
ANAND SHANKAR MITTAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 8, 2010
ANIK DEVELOPMENT CORPORATION Vs. ASSTT. CIT
September 30, 2010
ANIL KUMAR BHATIA & ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 1, 2010
ANIL KUMAR CHADHA (GUDDU) Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 5, 2010
ARTS AND CRAFTS EXPORTS Vs. INCOME TAX OFFICER
June 30, 2010
ARVIND KUMAR MOHNANI Vs. INCOME TAX OFFICER
June 1, 2010
ASHA HOUSING ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 31, 2010
ASHAPURA MINICHEM LIMITED Vs. ASSISTANT DIRECTOR OF INCOME TAX - INTERNATIONAL TAXATION
May 21, 2010
ASHOK KUMAR DAMANI Vs. ADDL. CIT
December 3, 2010
ASHOK LEYLAND FINANCE LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 23, 2010
ASHOK W. PHANSALKAR Vs. INCOME TAX OFFICER
January 19, 2010
ASHUTOSH BHARGAVA Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 11, 2010
ASIAN PPG INDUSTRIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 15, 2010
ASIAN PPG INDUSTRIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 9, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KARNAVATI CLUB LTD.
February 5, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ABHISHEK EXPORTS
February 12, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAHARA INDIA INVESTMENT
February 18, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. J.S.W. STEEL LTD.
February 22, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AVJ JEWELLERY
January 29, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHAHBAD CO-OPERATIVE
January 29, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JITENDER KUMAR GUPTA
January 15, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHAHZAD LOOKMAN QADIR
January 11, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MEGJI MATHRADAS
January 11, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ORIENTAL STRUCTURAL
January 22, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TEXTILE WORLD
January 22, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CORE HEALTHCARE LTD.
January 22, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. G.M. INFRASTRUCTURE
January 27, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SWIFT AUDIO VIDEO
January 8, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RATAN INDUSTRIES (P.) LTD.
November 23, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KALYAN CHANDRA DEY
October 7, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KAYCEE GLASS WORKS
April 13, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MOHIT K. MEHTA
March 29, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHRIRAM TRANSPORT
March 26, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DUFON LABORATORIES
March 26, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TATA HOUSING DEVELOPMENT
April 5, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KRIBHCO
April 8, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHOKSI HERAEUS (P) LTD.
March 2, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PARDEEP PUBLICATIONS
March 4, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MM PUBLICATIONS LTD.
March 19, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRECOT MERIDIAN LTD.
March 19, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RADHESHYAM MOHANLAL
February 25, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MEHRU ELECTRICAL & ENGG.
February 26, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. T.R.B. EXPORTS (P) LTD.
February 25, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RABO INDIA FINANCE (P) LTD.
March 18, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GAMBHIR SILK MILLS
February 5, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ROLLATAINERS LTD.
February 5, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SUNIL CHOPRA
February 12, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SET INDIA (P) LTD.
February 12, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SURINDER LAL CHOPRA
February 18, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MEHRU ELECTRICAL AND ENGG. (P) LTD
February 6, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PARDEEP PUBLICATIONS
April 3, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHER SINGH ALIAS BALSHEAR SINGH
March 31, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DHIR GLOBAL INDUSTRIAL (P) LTD.
July 30, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KANWALJEET SINGH (HUF)
July 16, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HARSHAD V. DOSHI
April 23, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PIXIE ENTERPRISES
April 23, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHRIRAM PROPERTIES
April 23, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M.N. RAJARAMAN
April 23, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BAGHMAR FINANCE LTD.
April 23, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. T.M. ABDUL RAHMAN & SONS
April 30, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AGRI GOLD FOODS & FARM
April 30, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIRMALA OVERSEAS
January 29, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CONCEPT CREATIONS
January 29, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BAPU TOBACCO CO.
August 20, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PARVEEN JAIN
April 12, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AMARNATH REDDY
April 15, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SYED MAQBUL HUSSAIN
April 15, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJ DHARIWAL
March 26, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BANK OF MADURA LTD.
March 30, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VATSALYA SENIOR
March 31, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJ MULTIPLEX (P) LTD.
March 31, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LAKSHMI INDUSTRIES
April 9, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAROJ KAPOOR
April 16, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AMARNATH REDDY
March 22, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHETTINAD CEMENT CORPORATION LTD.
June 25, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ROLTA INDIA LTD.
June 4, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DHARTI ESTATE
October 29, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAFE ENTERPRISES
April 11, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LUCKY PAMNANI
May 31, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DELITE ENTERPRISES (P) LTD.
October 20, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DILIP S. HATE
May 7, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SMT. MUKTA GOENKA
May 28, 2010
ASSISTANT COMMISSIONER OF INCOME TAX, RANGE-1 Vs. BODHTREE CONSULTING LTD.
May 21, 2010
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. RAM KISHAN
March 31, 2010
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. GUJARAT LEASE FINANCING LTD.
March 5, 2010
ASSISTANT DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. VALENTINE MARITIME (MAURITIUS) LTD.
April 5, 2010
ASSISTANT DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)-2(2) Vs. WIZCRAFT INTERNATIONAL ENTERTAINMENT (P.) LTD.
November 19, 2010
ASST. COMMISSIONER OF INCOME TAX Vs. KOPRAN LTD.
December 20, 2010
ASSTT. CIT Vs. U.P. CRICKET ASSOCIATION
September 24, 2010
ASSTT. CIT Vs. PANCHURAM DESHMUKH AND ORS.
March 29, 2010
ASSTT. CIT Vs. AJNARA INDIA LTD.
December 10, 2010
ASSTT. CIT Vs. SHRI RAGHUNATHPURA SAURASHTRA NAGRIK SAHKARI MANDLI LTD.
June 30, 2010
AT&T COMMUNICATION SERVICES INDIA (P) LTD. Vs. DEPUTY COMMISSIONER
March 19, 2010
AUDCO INDIA LTD. Vs. INCOME TAX OFFICER
April 22, 2010
AXALTO CARDS & TERMINALS INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 3, 2010
AYUSHAKTI AYURVED (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 9, 2010
B. RAMAKRISHNAIAH Vs. INCOME TAX OFFICER
March 26, 2010
BAIJNATH AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 13, 2010
BALRAM KUMAR MAHENDRA AND PREM MAHENDRA Vs. INCOME TAX OFFICER
May 31, 2010
BANK OF MAHARASHTRA Vs. INCOME TAX OFFICER
March 16, 2010
BANSAL PARIVAHAN (INDIA) (P) LTD. Vs. ITO
September 22, 2010
BAPUSHAEB NANASAHEB DHUMAL PROP N. AND BROTHERS Vs. ACIT
June 25, 2010
BBC WORLDWIDE LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX
January 15, 2010
BECHTEL INDIA (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 30, 2010
BHABESH CHANDRA PANJA Vs. INCOME TAX OFFICER
March 5, 2010
BHUMIRAJ CONSTRUCTIONS Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
April 12, 2010
BIBLIO CHARITABLE TRUST Vs. DIRECTOR OF INCOME TAX
March 31, 2010
BIL METAL WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 26, 2010
BINJRAJKA STEEL TUBES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 30, 2010
BIRLA SUNLIFE ASSET MANAGEMENT CO. LTD. Vs. INCOME TAX OFFICER
February 23, 2010
BRIHAN MAHARASHTRA SUGAR SYNDICATE LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 23, 2010
BUNTY BUILDERS Vs. INCOME TAX OFFICER
February 16, 2010
C.N. NARASIMHA REDDY Vs. COMMISSIONER OF INCOME TAX
April 26, 2010
CA COMPUTER ASSOCIATES (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME
January 28, 2010
CAIRN ENERGY INDIA WEST BV Vs. ADDITIONAL DIRECTOR OF INCOME TAX
March 26, 2010
CAPGEMINI BUSINESS SERVICES (INDIA) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 26, 2010
CAPITAL ESTATE Vs. COMMISSIONER OF INCOME TAX
January 29, 2010
CAREER LAUNCHER (INDIA) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 27, 2010
CARTIER SHIPPING CO. LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX
June 7, 2010
CENTWIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 8, 2010
CHIKA OVERSEAS (P) LTD. Vs. INCOME TAX OFFICER
February 25, 2010
CHIRANJJEEVI WIND ENERGY LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 30, 2010
CHOTAK SINGH MEMORIAL SOCIETY Vs. ITO
September 7, 2010
CIT Vs. HITKARNI PRAKASHAN LTD.
May 3, 2010
CITIZEN CO-OPERATIVE SOCIETY LTD. Vs. ADDITIONAL COMMISSIONER OF
February 26, 2010
CLC & SONS (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 19, 2010
CO-OPERATIVE ELECTRICAL SUPPLY SOCIETY LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 13, 2010
COMET LEASING & FINANCE LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 26, 2010
COMMISSIONER OF INCOME TAX Vs. ORIENT CERMICS & INDUSTRIES LTD.
February 11, 2010
CONTINENTAL CARRIERS PVT. LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
December 31, 2010
CRABTREE INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 25, 2010
CRAVATEX LTD. Vs. ADDL. CIT
June 30, 2010
CRAY RESEARCH INDIA LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
April 30, 2010
D. ARUNACHALAM Vs. INCOME TAX OFFICER
April 1, 2010
D.R. RANKA CHARITABLE TRUST Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS)
February 18, 2010
DAMPSKIBSSELSKABET OF 1912 Vs. ADIT (IT)
June 11, 2010
DARTMOUR HOLDINGS (P) LTD. Vs. INCOME TAX OFFICER
October 20, 2010
DCIT Vs. CHATURBHUJ VALLABHDAS (HUF)
December 20, 2010
DCIT Vs. MS. MAYAWATI
October 22, 2010
DCIT Vs. INDO AMERICAN JEWELLERY LTD.
May 31, 2010
DCM ENGINEERING LTD. Vs. ASSTT. CIT
September 15, 2010
DCM SHRIRAM CONSOLIDATED LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 23, 2010
DCW LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 29, 2010
DEEPAK DALELA Vs. ITO
July 16, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASHIKA STOCK BROKING LTD.
November 19, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. RUPEN DAS
November 12, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. A.P. STATE ELECTRICITY BOARD
August 13, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. COCHIN RESIDENCY
October 14, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. ANSAL PROPERTIES AND INFRASTRUCTURE LTD.
July 9, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. GYMKHANA CLUB
September 17, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHEIL COMMUNICATIONS INDIA (P) LTD.
November 30, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. HOTEL EXCELSIOR LTD.
December 30, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. MANISH BUILDWELL P. LTD.
December 22, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. SMT LEELAVATI S. MEHTA
July 23, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TITANIUM PRODUCTS LTD.
November 10, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. FORTUNE GARMENTS LTD.
April 23, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. TERRA ENERGY LTD.
April 23, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAJA & CO.
April 28, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. STRATEX NET WORKS (INDIA) (P)
April 30, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. LOGITRONICS (P) LTD.
April 30, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. SATISH B. GUPTA
August 6, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. C.K. SUMATHY
March 30, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. FX INFO TECHNOLOGIES (P) LTD.
March 31, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. R. BENJAMIN CHERIAN
March 31, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. ANDHRA EXPRESSWAY LTD.
March 26, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. CURRENT ELECTRICALS LTD.
April 15, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. SIMBHAOLI SUGAR MILLS LTD.
April 9, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. STARLITE
April 20, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. GODREJ TEA LTD.
February 12, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. OMKARESHWAR R. KALANTRI
February 5, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. MANAK SHOES CO. (P) LTD.
February 5, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. ANIL KUMAR BATRA PROPRIETOR
January 15, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. SUSHIL KUMAR JAIN
January 20, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. ABDUL LATIF
April 30, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. PAWAN KUMAR MALHOTRA
January 8, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAM KISHAN DASS
January 5, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. BOSTON CONSULTING GROUP
January 6, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. HONDA SIEL CARS INDIA LTD.
February 18, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. PARAS DYEING & PRINTING MILLS
February 26, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. ANKUSH RAO INGLE
March 19, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. SONAL SHARES & STOCK
February 23, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. PATERSON SECURITIES (P) LTD.
February 26, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. SOPHISTICATED MARBLES &
February 26, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. WINTAC LTD.
April 12, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. DASARI NARAYANA RAO
April 9, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. K. PRABHAKAR RAO
March 29, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. WAMAN HARI PETHE SONS
March 25, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. NESTLE INDIA LTD.
March 22, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. TATA SONS LIMITED
November 24, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. USHDEV INTERNATIONAL LTD.
September 9, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. BANC OF AMERICA
September 9, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHAMPALAL K. VARDHAN
August 13, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. SHREYAS S. MORAKHIA
July 16, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. B2C IMPLANTS
October 29, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. VISHWANATH PRASAD GUPTA
June 15, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. DOLPHINE MARBLES (P.) LTD.
June 15, 2010
DEPUTY COMMISSIONER OF INCOME TAX & ANR. Vs. PADMA S. BORA
February 9, 2010
DEPUTY COMMISSIONER OF INCOME TAX & ANR. Vs. LAXMI PROTEIN
February 11, 2010
DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) Vs. BANK OF BAHRAIN AND KUWAIT
August 13, 2010
DEPUTY COMMISSIONER OF INCOME TAX, 2(1) Vs. DATACRAFT INDIA LTD.
July 9, 2010
DEPUTY COMMISSIONER OF INCOME TAX, RANGE 2 Vs. AKAY FLAVOURS AND AROMATICS (P.) LTD.
September 20, 2010
DEPUTY DIRECTOR OF INCOME TAX Vs. PREROY A.G.
April 16, 2010
DEPUTY DIRECTOR OF INCOME TAX Vs. G. RAGHURAM
April 30, 2010
DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. TEKMARK
February 23, 2010
DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. DAIMLER
March 31, 2010
DESAI INVESTMENT (P) LTD. Vs. INCOME TAX OFFICER
March 31, 2010
DESICCANT ROTORS INTERNATIONAL (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 24, 2010
DEVENDRA MOTILAL KOTHARI Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 26, 2010
DHARAMPAL SATYAPAL LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 29, 2010
DHL EXPRESS (INDIA) P LTD. Vs. THE ADDL COMMR OF INCOME TAX
November 19, 2010
DHOLU CONSTRUCTION & PROJECT LTD. Vs. INCOME TAX OFFICER
March 31, 2010
DIGITAL ELECTRONICS LTD. Vs. ADDL. COMMISSIONER OF INCOME TAX
October 20, 2010
DINESH B. THAKKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 2010
DINESH BABULAL THAKKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 2010
DINESH M. JAIN Vs. DY CIT
June 17, 2010
DIVINE CONSTRUCTION COMPANY Vs. THE ASSTT. COMMISSIONER OF INCOME TAX
December 20, 2010
DIVYA BUSINESS SYSTEMS (P) LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
October 29, 2010
DLF UNIVERSAL LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, SPECIAL RANGE
January 4, 2010
DOLAT INVESTMENTS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 21, 2010
DR. RABINDRA KUMAR SINGH Vs. COMMISSIONER OF INCOME TAX
June 15, 2010
DY. CIT Vs. R.B. KNIT EXPORTS (EXPORT WING)
August 26, 2010
DY. CIT Vs. HARYANA FINANCIAL CORPN.
October 15, 2010
DY. CIT Vs. UTTAM SUGAR MILLS LTD.
December 16, 2010
DY. CIT Vs. AJAY SHARMA
December 3, 2010
DY. CIT Vs. GUJARAT STATE CO-OPERATIVE HOUSING FINANCE CORPORATION LTD.
September 17, 2010
DY. COMMISSIONER OF INCOME TAX Vs. SELECT HOLIDAY RESORTS PVT. LTD.
December 23, 2010
DY. COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA SEAMLESS LTD.
December 16, 2010
DY. COMMISSIONER OF INCOME TAX Vs. SALMAN KHAN
October 13, 2010
E-FUNDS CORPORATION Vs. ASSTT. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
September 30, 2010
EAGLE SYNTHETICS (P) LTD. Vs. INCOME TAX OFFICER
February 12, 2010
ELEL HOTELS AND INVESTMENTS LTD. Vs. DEPUTY COMMISSIONER OF INCOME
April 16, 2010
EMC Vs. INCOME TAX OFFICER
January 20, 2010
EQUEST INDIA PRIVATE LIMITED Vs. INCOME TAX OFFICER
May 25, 2010
ESCORTS AUTOMOTIVES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 23, 2010
EXCEL INDUSTRIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 17, 2010
EXPEDITORS INTERNATIONAL (INDIA) (P) LTD. Vs. DY. CIT
August 31, 2010
FABINDIA OVERSEAS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 26, 2010
FASHION DESIGN COUNCIL OF INDIA Vs. ASSTT. DIRECTOR OF INCOME TAX (E)
April 23, 2010
FERNANDEZ HOSPITAL EDUCATIONAL & RESEARCH FOUNDATION Vs. DIRECTOR OF INCOME TAX
April 23, 2010
FLAGSHIP INDIAN INVESTMENT CO. (MAURITIUS) LTD. Vs. ASSISTANT DIRECTOR
March 23, 2010
FORTE POINT CONSTRUCTION (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME
February 25, 2010
FOURESS ENGINEERING (I) LTD. Vs. INCOME TAX OFFICER
February 12, 2010
FRONTIER INFORMATION TECHNOLOGIES LTD. Vs. DY. CIT
December 3, 2010
FUL KANT JHA Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 22, 2010
G. PULLA REDDY Vs. JOINT COMMISSIONER OF INCOME TAX
February 11, 2010
G. RAMKUMAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 19, 2010
G.K. RAMAMURTHY Vs. JOINT COMMISSIONER OF INCOME TAX
February 9, 2010
G.V.L. BALAJI CHITS Vs. ITO
November 12, 2010
GAGAN EDUCATION SOCIETY Vs. ADDL. CIT
July 23, 2010
GAMDIWALA DAIRY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 12, 2010
GAP INTERNATIONAL SOURCING INDIA PVT. LTD., B-1/I-2, MOHAN COOPERATIVE INDUSTRIAL ESTATE, MATHURA ROAD, NEW DELHI - 110044 Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 12(1), NEW DELHI
December 10, 2010
GAUTAM CHAND JAIN Vs. INCOME TAX OFFICER
April 20, 2010
GEHNA Vs. INCOME TAX OFFICER
December 24, 2010
GODREJ PROPERTIES LTD. Vs. ADDL. CIT
March 12, 2010
GOLDCREST EXPORTS Vs. ITO
September 7, 2010
GOPI APARTMENTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 28, 2010
GORADIA INNOVATIVE TECHNOLOGIES PVT. LTD. Vs. ACIT
March 5, 2010
GOULI MAHADEVAPPA Vs. INCOME TAX OFFICER
July 16, 2010
GOYAL IMPEX & INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
February 5, 2010
GRACEMAC CORPORATION Vs. ASSTT. DIRECTOR OF INCOME TAX, INTERNATIONAL TAX DIVISION
October 26, 2010
GRASIM INDUSTRIES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 12, 2010
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION Vs. THE ASST. CIT
December 3, 2010
GUJARAT ROAD AND INFRASTRUCTURE CO. LTD. (EARLIER KNOWN AS GUJARAT TOLL ROAD INVESTMENT CO. LTD.) Vs. THE COMMR. OF INCOME TAX
February 12, 2010
GULAB DEVI MEMORIAL HOSPITAL TRUST Vs. COMMISSIONER OF INCOME TAX
February 11, 2010
GULAB DEVI MEMORIAL HOSPITAL TRUST Vs. CIT
November 2, 2010
GUNANATH B. THAKOOR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 4, 2010
GUPTA INTERNATIONAL Vs. INCOME TAX OFFICER
January 1, 2010
GYAN CHAND BATRA Vs. INCOME TAX OFFICER
August 13, 2010
GYAN GANGA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 31, 2010
H.S. MOHINDRA TRADERS Vs. INCOME TAX OFFICER
July 9, 2010
HAPAG LLOYD CONTAINER LINIE GMBH Vs. ASSISTANT DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) 3(1), MUMBAI
December 27, 2010
HARESHBHAI JAGMOHANDAS MEHTA (HUF) Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 8, 2010
HARISH P. MASHRUWALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 30, 2010
HARSINGAR GUTKHA (P) LTD. Vs. DCIT
November 1, 2010
HARTI AIRTEL LTD. Vs. ASSTT. CIT
June 25, 2010
HARTRON INFORMATICS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 22, 2010
HBL NIFE POWER SYSTEMS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 3, 2010
HEMAL KNITTING INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 30, 2010
HEWLETT PACKARD INDIA SALES (P.) LTD. Vs. COMMISSIONER OF INCOME TAX
August 16, 2010
HI-TECH GEARS LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX OFFICER
April 9, 2010
HINDALCO INDUSTRIES LIMITED Vs. DCIT (IT)
May 14, 2010
HINDSON INTERNATIONAL Vs. ITO
August 18, 2010
HINDUSTAN SHIPYARD LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 2, 2010
HIRANANDANI AKRUTI JV Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 30, 2010
HITENDRA A. NANAVATI Vs. CIT
October 8, 2010
HOE LEATHER GARMENTS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 13, 2010
I.T.O. Vs. PUJYA SUJATHA AGRO FARMS PVT. LTD.
November 19, 2010
I25 RURAL MOBILE COMMERCE SERVICES Vs. DIRECTOR OF INCOME TAX
May 10, 2010
INCOME TAX OFFICER Vs. CHUNILAL T. MEHTA
May 28, 2010
INCOME TAX OFFICER Vs. NAVIN GOYAL
June 23, 2010
INCOME TAX OFFICER Vs. ZUBERI ENGINEERING CO.
July 9, 2010
INCOME TAX OFFICER Vs. RAM PRAKASH PATEL
November 25, 2010
INCOME TAX OFFICER Vs. NASEMAN FARMS (P) LTD.
September 14, 2010
INCOME TAX OFFICER Vs. GAHLOT FARMS PVT. LTD.
November 16, 2010
INCOME TAX OFFICER Vs. HEARTLAND DELHI TRANSCRIPTION AND SERVICES (P) LTD.
June 25, 2010
INCOME TAX OFFICER Vs. RAMPUR ENGG. CO. LTD.
May 21, 2010
INCOME TAX OFFICER Vs. PAWAN KUMAR GUPTA
June 14, 2010
INCOME TAX OFFICER Vs. SIDDHARTH S. PATEL
April 13, 2010
INCOME TAX OFFICER Vs. MS. KUMUDINI VENUGOPAL & ANR.
April 15, 2010
INCOME TAX OFFICER Vs. PRATIBHA GOYAL
March 26, 2010
INCOME TAX OFFICER Vs. LAKSHYA EXIM (P) LTD.
April 16, 2010
INCOME TAX OFFICER Vs. MODERN ENGINEERS CONSTRUCTION CO-OP.SOCIETY
April 15, 2010
INCOME TAX OFFICER Vs. BIBI RANI BANSAL
April 13, 2010
INCOME TAX OFFICER Vs. MULTIPLEX CAPITAL LTD.
April 9, 2010
INCOME TAX OFFICER Vs. ZYDUS ALTANA HEALTHCARE (P) LTD.
April 22, 2010
INCOME TAX OFFICER Vs. RAMESHKUMAR GOENKA
April 16, 2010
INCOME TAX OFFICER Vs. MODERN CONSTRUCTION COMPANY
April 13, 2010
INCOME TAX OFFICER Vs. HANS ROAD CARRIERS (P.) LTD.
August 31, 2010
INCOME TAX OFFICER Vs. COMPUTER FORCE
July 30, 2010
INCOME TAX OFFICER Vs. SACHIN
July 16, 2010
INCOME TAX OFFICER Vs. ADVANCE VALVES GLOBAL
April 23, 2010
INCOME TAX OFFICER Vs. MATHA POULTRY FARM
April 28, 2010
INCOME TAX OFFICER Vs. MARKETING COMMITTEE
April 29, 2010
INCOME TAX OFFICER Vs. SUBHASH CHANDER PAHWA & SONS (HUF)
February 26, 2010
INCOME TAX OFFICER Vs. RANJAN VEER SINGH
March 19, 2010
INCOME TAX OFFICER Vs. SIKKA INTERNATIONAL FREIGHT SERVICES (P) LTD.
February 18, 2010
INCOME TAX OFFICER Vs. PRAGATI FASHIONS
February 12, 2010
INCOME TAX OFFICER Vs. ZARS TRADING PRIVATE LIMITED
February 26, 2010
INCOME TAX OFFICER Vs. C.J. RATHOD (INDL.) & ORS.
February 22, 2010
INCOME TAX OFFICER Vs. INTERNATIONAL RUBBER & PLASTICS
March 5, 2010
INCOME TAX OFFICER Vs. V. MURALIKRISHNAN
March 19, 2010
INCOME TAX OFFICER Vs. SANJEEV MISHRA
March 18, 2010
INCOME TAX OFFICER Vs. JESUIT CONFERENCE OF INDIA
March 10, 2010
INCOME TAX OFFICER Vs. M. SANKAR
March 12, 2010
INCOME TAX OFFICER Vs. SHELL GAS B.V.
March 12, 2010
INCOME TAX OFFICER Vs. HARLEY STREET PHARMACEUTICALS LTD.
March 16, 2010
INCOME TAX OFFICER Vs. ASHISH NAVNITLAL SHAH
March 26, 2010
INCOME TAX OFFICER Vs. ROBINSON IMPEX (I) (P) LTD.
March 26, 2010
INCOME TAX OFFICER Vs. MILESTONE OVERSEAS (P) LTD.
March 26, 2010
INCOME TAX OFFICER Vs. SOUTH EAST IMPEX (P) LTD.
March 26, 2010
INCOME TAX OFFICER Vs. RAJASTHANI MARBLES
April 9, 2010
INCOME TAX OFFICER Vs. SECRETARY, AGRICULTURE PRODUCE MARKETING
April 12, 2010
INCOME TAX OFFICER Vs. B. NAGI REDDY
January 8, 2010
INCOME TAX OFFICER Vs. BHAVESH KUMAR
December 9, 2010
INCOME TAX OFFICER Vs. RITWIK FINCON P LTD.
January 12, 2010
INCOME TAX OFFICER Vs. GULABDAS PRINTERS
February 5, 2010
INCOME TAX OFFICER Vs. FLORA EXPORTS
January 28, 2010
INCOME TAX OFFICER Vs. VINTAGE DISTILLERS LTD.
January 29, 2010
INCOME TAX OFFICER Vs. PUNJAB STATE CO-OP. MILK PRODUCERS FED. LTD.
January 29, 2010
INCOME TAX OFFICER Vs. EUROSTAR DISTILLERIES (P) LTD.
January 29, 2010
INCOME TAX OFFICER Vs. JONES LANG LASALLE PROPERTY CONSULTANTS
February 4, 2010
INCOME TAX OFFICER Vs. GREWAL BROTHERS
January 29, 2010
INCOME TAX OFFICER Vs. SCOPE INTERNATIONAL (P) LTD.
January 29, 2010
INCOME TAX OFFICER Vs. OASIS SECURITIES LTD.
January 29, 2010
INCOME TAX OFFICER Vs. SHRI ANUPALLAVI FINANCE AND INVESTMENTS
December 10, 2010
INCOME TAX OFFICER Vs. DEEPCHAN G. SHAH
October 20, 2010
INCOME TAX OFFICER Vs. OM NAMAH SHIVAY BUILDERS AND DEVELOPERS
November 10, 2010
INCOME TAX OFFICER Vs. E.A. INFRASTRUCTURE OPERATIONS (P.) LTD.
July 9, 2010
INCOME TAX OFFICER Vs. SHREE RAM VERMA
May 26, 2010
INCOME TAX OFFICER Vs. SMT. SHANTI DUBEY
December 27, 2010
INCOME TAX OFFICER Vs. MAHESH CHANDRA AGRAWAL
June 15, 2010
INCOME TAX OFFICER (INTERNATIONAL TAXATION) Vs. PRASAD PRODUCTION
April 9, 2010
INCOME-TAX OFFICER Vs. JYOTI GLOBAL PVT. LTD.
March 31, 2010
INCOME-TAX OFFICER Vs. OPTIBELT PRIVATE LTD.
January 29, 2010
INCOME-TAX OFFICER Vs. RAMJI PRASAD
April 28, 2010
INDIAN OLYMPIC ASSOCIATION Vs. ASSISTANT DIRECTOR OF IT (EXM.)
March 19, 2010
INDIAN SUMMER Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 26, 2010
INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, RANGE 3(1)
September 30, 2010
INTELLINET TECHNOLOGIES INDIA (P) LTD. Vs. INCOME TAX OFFICER
March 12, 2010
INTER GOLD (INDIA) (P) LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
January 5, 2010
INTERNATIONAL SCHOOL FOR MANAGEMENT STUDIES Vs. COMMISSIONER OF SERVICE TAX
August 2, 2010
INTERVET INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 2010
ION EXCHANGE (INDIA) LTD. Vs. THE INCOME TAX OFFICER
October 13, 2010
ISHAR SINGH CHAWLA Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 4, 2010
ITO Vs. MAYUR AGARWAL
April 13, 2010
ITO Vs. SMT. KULDIP KAUR
September 29, 2010
ITO Vs. MOHINDER NATH SEHGAL AND SONS
June 11, 2010
ITO Vs. KANCHAN TARA EXPORTS
September 30, 2010
ITO Vs. NITESH MAHESHWARI
September 28, 2010
ITO Vs. SANJEEV RANJAN AGARWAL
May 10, 2010
ITO Vs. DUA AUTO COMPONENTS P. LTD.
July 16, 2010
ITO Vs. RAJENDER PRASAD GUPTA
October 8, 2010
ITO Vs. DHIRUBHAI DAJIBHAI PATEL
June 30, 2010
J RAY MCDERMOTT EASTERN HEMISPHERE LTD. Vs. JOINT COMMISSIONER OF
March 22, 2010
J.B. BODA & CO. (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 3, 2010
J.B. BROTHERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 5, 2010
J.K. PANTHAKI & CO. Vs. INCOME TAX OFFICER
February 16, 2010
J.M. BAXI & CO. AS AGENTS OF THORESEN CHARTERING SINGAPORE PTE. LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)*
February 26, 2010
JAGDHAMBA INDUSTRIES Vs. INCOME TAX OFFICER
January 8, 2010
JAHANGANJ COLD STORAGE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 13, 2010
JANAK DEHYDRATION (P) LTD. Vs. ASSTT. CIT
October 1, 2010
JASTI RAMA RAO Vs. INCOME TAX OFFICER
January 29, 2010
JAWAHAR LAL NEHRU PORT TRUST Vs. DY. CIT
September 30, 2010
JAYENDRA G. SONI L/H. OF LATE GOVINDLAL M. SONI Vs. INCOME TAX OFFICER
November 30, 2010
JAYSHREE PRADIP SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 24, 2010
JEE ENN ENGINEERS Vs. ITO
May 31, 2010
JEYPORE SUGAR COMPANY LTD Vs. ACIT CENTRAL
December 21, 2010
JINDAL DRILLING & INDUSTRIES LTD. Vs. ADDITIONAL COMMISSIONER OF
March 31, 2010
JOINT COMMISSIONER OF INCOME TAX Vs. THIRANI CHEMICALS LTD.
April 9, 2010
JOINT COMMISSIONER OF INCOME TAX Vs. RALLIS INDIA LTD.
January 29, 2010
JOINT COMMISSIONER OF WEALTH TAX (ASSTT.), SPL. RANGE-2 Vs. PRAYASVIN B. PATEL
July 30, 2010
JORA SINGH Vs. ITO
June 30, 2010
JSW STEEL LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 31, 2010
K. NAGENDRASA & ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 11, 2010
K. RAVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 8, 2010
K.G. SHARMA Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 29, 2010
KADAYANALLUR CHOLIA BRAHMANA MAHAJANA TRUST Vs. INCOME TAX
January 8, 2010
KAILASHNATH MALHOTRA Vs. JOINT COMMISSIONER OF INCOME TAX
January 18, 2010
KAMALAKAR MEMORIAL CHARITABLE TRUST Vs. DIRECTOR OF INCOME TAX
March 5, 2010
KANGIRI CONTRACTOR Vs. ITO
September 30, 2010
KANJIBHAI NARANBHAI WAGHELA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 19, 2010
KANSAI NEROLAC PAINTS LTD. Vs. THE ADDL. DIT (INTERNATIONAL TAXATION)
June 22, 2010
KAPOOR EDUCATIONAL SOCIETY Vs. COMMISSIONER OF INCOME TAX
September 6, 2010
KAUSHIK SURESHBHAI RESHAMWALA Vs. INCOME TAX OFFICER
April 23, 2010
KEC INTERNATIONAL LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
February 12, 2010
KOCHI REFINERIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 12, 2010
KOHLI BROS Vs. ITO
June 28, 2010
KRISHAK BHARATI CO-OPERATIVE LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 26, 2010
KRISHI UTPADAN MANDI SAMITI AND ANR. Vs. DY. CIT
June 7, 2010
KRISHNA SACHDEVA Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 31, 2010
KRISHNA SUGAR CORPORATION Vs. DY. CIT
July 14, 2010
KRISHNA TERINE (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 22, 2010
KRUNG THAI BANK PCL Vs. JOINT DIRECTOR OF INCOME TAX - INTERNATIONAL TAXATION
September 30, 2010
KULWANT SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 12, 2010
LAKHANI LABHUBHAI DHARMASHI BHAI AND ORS. Vs. ITO
May 14, 2010
LATE BHAGWANDAS PUNJABI Vs. ACIT
May 7, 2010
LATE SMT. LAXMIBAI KARANPURIA THROUGH L/H RAJENDRA KARANPURIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 16, 2010
LEADER TRANSPORT CO. Vs. INCOME TAX OFFICER
March 31, 2010
LG ELECTRONICS INDIA (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME
February 26, 2010
LINCOLN PHARMACEUTICALS LTD. Vs. INCOME TAX OFFICER
March 31, 2010
LINKLATERS LLP Vs. INCOME TAX OFFICER (INTERNATIONAL TAXATION)
July 16, 2010
LINMARK INTERNATIONAL (HONG KONG) LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX (INTERNATION TAXATION)
November 12, 2010
LOVLESH JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 30, 2010
LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 29, 2010
LUCENT TECHNOLOGIES GRL LLC Vs. DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
December 31, 2010
M & M ESTATE (P) LTD. Vs. INCOME TAX OFFICER
January 8, 2010
M. MAHENDRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 16, 2010
M. VENKATA SUBBAIAH Vs. INCOME TAX OFFICER
February 9, 2010
M.B. COLD STORAGE (P.) LTD. Vs. INCOME TAX OFFICER
May 19, 2010
MADHU INDUSTRIES LTD. Vs. INCOME TAX OFFICER
July 23, 2010
MAGMA FINCORP LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 8, 2010
MAHANAGAR TELEPHONE NIGAM LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 11, 2010
MAHARASHTRA RAJYA SAHAKARI SANGH MARYADIT Vs. INCOME TAX OFFICER
April 30, 2010
MAHARASHTRA STATE CO-OPERATIVE BANK LTD. Vs. ASSISTANT
January 22, 2010
MAHINDER FREIGHT CARRIERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 17, 2010
MANOJ KUMAR JAIN Vs. INCOME TAX OFFICER
March 26, 2010
MANOJ SURGICAL INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 22, 2010
MARIGOLD INDUSTRIES (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 8, 2010
MARUTI TUBES (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 11, 2010
MATRU ASHISH CO. OP. HSG. SOC. LTD. Vs. INCOME TAX OFFICER
August 27, 2010
MAWANA SUGARS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 30, 2010
MEENAKSHI INFRASTRUCTURES (P) LTD. Vs. DCIT
October 21, 2010
MEERA SOMASEKARAN Vs. INCOME TAX OFFICER
January 19, 2010
METALLIZING EQUIPMENT CO. (P) LTD. Vs. ASSISTANT COMMISSIONER OF
March 31, 2010
MICROSOFT CORPORATION (INDIA) (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 16, 2010
MINDA INVESTMENTS LTD. Vs. DCIT
October 13, 2010
MIRACLE SOFTWARE SYSTEMS INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 24, 2010
MKR FROZEN FOOD EXPORTS LTD. Vs. INCOME TAX OFFICER
March 12, 2010
MONDIAL ORIENT LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 29, 2010
MORAL TRADING & INVESTMENT LTD. Vs. DEPUTY COMMISSIONER OF INCOME
April 30, 2010
MR. PRAVEEN GUPTA Vs. ACIT, RANGE-16
August 13, 2010
MRS. GOPI S. SHIVNANI Vs. INCOME TAX OFFICER
November 30, 2010
MRS. KAVITA CHUG Vs. INCOME TAX OFFICER
July 16, 2010
MRS. KIRAN BANSAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 27, 2010
MRS. MANGHAL GAONKAR AND ORS. Vs. THE ITO
August 27, 2010
MRS. MANINDER SIDHU Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 9, 2010
MTAR TECHNOLOGIES (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 13, 2010
MUKESHCHANDRA A. LAKDAWALA Vs. INCOME TAX OFFICER
February 12, 2010
N.G. ROA Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 7, 2010
N.U. TRUST Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS)
February 15, 2010
NARENDRA SINGH Vs. INCOME TAX OFFICER
November 30, 2010
NATIONAL ASSOCIATION OF MUSLIMS FOUNDATION Vs. DIRECTOR OF INCOME
April 16, 2010
NATIONAL ASSOCIATION OF SOFTWARE & SERVICES COMPANIES (NASSCOM) Vs. DEPUTY DIRECTOR OF INCOME TAX (EXEMPTIONS)
March 12, 2010
NATIONAL AVIATION CO. OF INDIA (FORMERLY KNOWN AS AIR INDIA) Vs. DY. COMMISSIONER OF INCOME TAX, TDS
November 3, 2010
NATIONAL LABOUR FEDERATION CO-OPERATIVE OF INDIA LTD. Vs. DIRECTOR
February 5, 2010
NEW ERA TALKIES Vs. INCOME TAX OFFICER
March 22, 2010
NEW RAJA JEWELLERY Vs. INCOME TAX OFFICER
January 21, 2010
NIMBUS COMMUNICATIONS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 28, 2010
NIPPO BATTERIES CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 30, 2010
NLB CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
March 12, 2010
O.P. JINDAL GLOBAL UNIVERSITY Vs. COMMISSIONER OF INCOME TAX
May 28, 2010
OASIS EDUCATIONAL SOCIETY Vs. ASSISTANT DIRECTOR OF INCOME TAX
March 5, 2010
ONGC AS REPRESENTATIVE ASSESSEE OF ALBERTA RESEARCH COUNCIL Vs. JOINT COMMISSIONER OF INCOME TAX
July 23, 2010
ORCHID CHEMICALS AND PHARMACEUTICALS LTD. Vs. ASSTT. CIT
June 18, 2010
OSRAM INDIA (P.) LTD. Vs. DY. CIT
November 25, 2010
P. MALLIKHARJUNA RAO Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
February 5, 2010
P. SHAMBU AITHAL Vs. INCOME TAX OFFICER
April 9, 2010
P. THIRUMOORTHY Vs. ITO
October 14, 2010
P.D. WAREHOUSING CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 10, 2010
P.L. PATEL Vs. INCOME TAX OFFICER
February 25, 2010
P.R. KULKARNI & SONS (HUF) Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 29, 2010
PACL INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 12, 2010
PANASONIC INDIA (P.) LTD. Vs. INCOME TAX OFFICER
September 24, 2010
PANDYA VINOD CHANDRA BHOGILAL Vs. INCOME TAX OFFICER
July 30, 2010
PAR PETROCHEM LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 19, 2010
PARAM JEWELLS PVT. LTD. Vs. INCOME TAX OFFICER
November 25, 2010
PARAS COLLINS DISTILLERIES Vs. ITO
July 23, 2010
PARESH D. SHAH Vs. JOINT COMMISSIONER OF INCOME TAX
January 14, 2010
PARLIGHT SECURITIES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 5, 2010
PASWARA PETROCHEM LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 30, 2010
PATSPIN INDIA LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
August 31, 2010
PIEM HOTELS LTD. Vs. DY. CIT
August 13, 2010
PIROJSHA GODREJ FOUNDATION Vs. ASSISTANT DIRECTOR OF INCOME TAX (EXEMPTIONS)
May 31, 2010
PRADEEP AGENCIES JOINT VENTURE Vs. INCOME TAX OFFICER
March 31, 2010
PRASAD MATHEW Vs. DY. CIT
July 13, 2010
PRATIM B. MUKERJEA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 17, 2010
PRAYER FOR INDIA Vs. INCOME TAX OFFICER
April 1, 2010
PRESTIGE ESTATE PROJECTS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 30, 2010
PRITHVI PAL BINDRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 5, 2010
PYOGINAM Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
February 11, 2010
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January 19, 2010
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January 29, 2010
RAHUL CONSTRUCTIONS Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 12, 2010
RAIN COMMODITIES LIMITED Vs. DY. COMMISSIONER OF INCOME
July 2, 2010
RAJ WOOLEN INDUSTRIES Vs. ASSTT. COMMISSIONER OF INCOME TAX
May 14, 2010
RAJENDRA KUMAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 16, 2010
RAJESH C. GANDHI Vs. INCOME TAX OFFICER
March 9, 2010
RAJESH KESHAV PILLAI Vs. INCOME TAX OFFICER
August 13, 2010
RAJIV NANCHAHAL Vs. ITO
June 21, 2010
RAMANIYAM CASTLES (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 9, 2010
RASHTRIYA ISPAT NIGAM LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 5, 2010
RAVI KUMAR RAWAT Vs. INCOME TAX OFFICER
September 3, 2010
RAVINDRANATH S. DODDI (HUF) Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 26, 2010
REGENCY PARK PROPERTY MANAGEMENT SERVICES (P) LTD. Vs. COMMISSIONER OF INCOME TAX
January 1, 2010
RELIABLE SURFACE COATINGS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 12, 2010
RIO TINTO TECHNICAL SERVICES Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 19, 2010
ROYAL METAL PRINTERS (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME
January 29, 2010
RUBBER UDYOG VIKAS (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 2010
S AND S FOUNDATIONS (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 23, 2010
S. RAHUMATHULLA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 20, 2010
S.B. BUILDERS AND DEVELOPERS Vs. INCOME TAX OFFICER
May 14, 2010
S.K. FINANCE Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 4, 2010
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April 13, 2010
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August 27, 2010
S.T. REDDIAR AND SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 18, 2010
SACHIN JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 12, 2010
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March 26, 2010
SADHU RAM GOYAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 16, 2010
SAHARANPUR DEVELOPMENT AUTHORITY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 8, 2010
SAHNEY KIRKWOOD (P) LTD. Vs. DY. CIT
July 16, 2010
SAINT KABIR EDUCATIONAL TRUST Vs. COMMISSIONER OF INCOME TAX
March 31, 2010
SAKTHI FINANCE LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 8, 2010
SANDS ADVERTISING COMMUNICATIONS (P) LTD. Vs. DEPUTY COMMISSIONER
January 22, 2010
SAP LABS INDIA (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 22, 2010
SARASWATI INDUSTRIAL SYNDICATE LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
May 31, 2010
SCIENTIFIC ATLANTA INDIA TECHNOLOGY (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 5, 2010
SEASONS CATERING SERVICES (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 30, 2010
SERDIA PHARMACEUTICALS (INDIA) PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 31, 2010
SHABBIR ALLAUDDIN LATIWALA Vs. DY CIT
September 23, 2010
SHALIMAR BUILDCON (P) LTD. Vs. ITO
August 20, 2010
SHANKER EXPORTERS Vs. ADDI. CIT
June 1, 2010
SHETH AKSHAY PUSHPAVADAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 5, 2010
SHIKSHA SAMITI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 30, 2010
SHIV DHALL Vs. INCOME-TAX OFFICER
March 31, 2010
SHIVA AUTOMOBILES Vs. INCOME TAX OFFICER
April 13, 2010
SHREE CHANGDEO SUGAR MILLS LTD. Vs. JOINT COMMISSIONER OF INCOME
March 22, 2010
SHREE KRISHNA SAI DEVELOPMENT CORPORATION Vs. INCOME TAX OFFICER
July 2, 2010
SHREE MAHADEVI TIRATH SHARDA MA SEVA SANGH Vs. INCOME TAX OFFICER
January 29, 2010
SHRI KANUBHAI RAMJIBHAI Vs. INCOME TAX OFFICER
December 3, 2010
SHRI NEERAJ SHARMA Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 20, 2010
SHRI SURAT PANJARAPOLE TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 17, 2010
SHRI TUSHAR PRAVINCHANDRA SHAH AND ORS. Vs. THE D.C.I.T.
August 20, 2010
SHRUTI PROPERTIES (P) LTD. Vs. INCOME TAX OFFICER
January 12, 2010
SHYAM SUNDER KAILASH CHAND Vs. ITO
July 30, 2010
SICAL LOGISTICS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 8, 2010
SINGHAL BUILDERS CONTRACTOR Vs. ADDL. CIT
September 3, 2010
SLS EXPORTS (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 29, 2010
SMS DEMAG (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 29, 2010
SMT. AMITA DEVI SANGANERIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 6, 2010
SMT. BHARTI JAYESH SANGANI Vs. INCOME TAX OFFICER
November 4, 2010
SMT. BHARTIBEN M. KELAWALA Vs. COMMISSIONER OF INCOME TAX-III
July 9, 2010
SMT. PRITIBEN PRAFULBHAI SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 21, 2010
SMT. SARLA N. SAKRANEY AND Vs. ITO
July 23, 2010
SOFTCELL TECHNOLOGIES LTD. Vs. ADDL. CIT
March 12, 2010
SONY MONY ELECTRONICS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 22, 2010
SPANDANA (RURAL & URBAN DEVELOPMENT ORGANISATION) Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 17, 2010
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April 23, 2010
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September 22, 2010
SRI ELUMALAYAN EDUCATIONAL TRUST Vs. COMMISSIONER OF INCOME TAX
March 19, 2010
SRI LAXMINARAYANA SWAMY CO-OPERATIVE SOCIETY LTD. Vs. INCOME TAX
April 22, 2010
SRI VENKATESWARA BHAKTI CHANNEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 26, 2010
SRINIVAS PANDIT (HUF) Vs. INCOME TAX OFFICER
April 23, 2010
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March 19, 2010
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December 10, 2010
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March 12, 2010
STERLING ABRAIVE LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 2, 2010
SUDHAKAR M. SHETTY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 9, 2010
SUGAMCHAND C. SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 29, 2010
SULZER INDIA LTD. Vs. JT. CIT - RANGE 8(3)
November 10, 2010
SUNIL DUA Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 12, 2010
SUNIT S. SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 18, 2010
SUNRISE SALES CORPORATION AND ANR. Vs. DY. CIT
May 18, 2010
SUPER SPINNING MILLS LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
March 12, 2010
SUREN ARVINDBHAI Vs. INCOME TAX OFFICER
August 6, 2010
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March 31, 2010
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January 6, 2010
SURESH KUMAR T. JAIN Vs. INCOME TAX OFFICER
January 8, 2010
SURYA MANI DWIVEDI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 16, 2010
SUSEE AUTO PLAZA (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 29, 2010
SUSHIL KUMAR MOHNANI Vs. INCOME TAX OFFICER
June 1, 2010
TARIKA EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 30, 2010
TATA AIG GENERAL INSURANCE CO. LTD. Vs. INCOME TAX OFFICER (OSD) 3(2)
October 29, 2010
TATA BP SOLAR INDIA LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, RG. 7(3)
September 30, 2010
TATA COMMUNICATIONS INTERNET SERVICES LTD. Vs. INCOME TAX OFFICER
February 26, 2010
TCE CONSULTING ENGINEERS LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME
January 20, 2010
TECUMSEH INDIA P. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
July 30, 2010
THAKORLAL HARKISHANDAS INTWALA Vs. INCOME TAX OFFICER
September 17, 2010
THE ACIT Vs. PRESSTIME INFORMATION SERVICES PVT. LTD.
December 8, 2010
THE ACIT, RANGE -2 Vs. HARBILAS COLD STORAGE AND FOOD PRODUCTS
November 12, 2010
THE ASSTT. COMMISSIONER OF INCOME TAX Vs. MERCHANT SHIPPING SERVICES PVT. LTD.
November 24, 2010
THE DY. COMMISSIONER OF INCOME TAX Vs. NATIONAL REFINERY PRIVATE LIMITED
March 5, 2010
THE INCOME TAX OFFICER Vs. NEETEE CLOTHING PVT. LTD.
January 1, 2010
THE INCOME TAX OFFICER Vs. APOLLO HOSPITALS INTERNATIONAL LTD.
December 23, 2010
THE INCOME TAX OFFICER (OSD) TDS-3(1) Vs. VODAFONE ESSAR LTD.
September 15, 2010
THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. DIRECTOR OF INCOME TAX (EXEMPTION)
October 18, 2010
TOURISM FINANCE CORPORATION OF INDIA LTD. Vs. JOINT COMMISSIONER OF
January 6, 2010
TRENT BRANDS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 18, 2010
TRENT BRANDS LTD. Vs. INCOME TAX OFFICER
February 12, 2010
TRIUMPH SECURITIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 7, 2010
TRIVIUM POWER ENGINEERS (P) LTD. Vs. INCOME TAX OFFICER
June 25, 2010
TWEEZERMAN (INDIA) (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME
April 15, 2010
ULTRAMARINE & PIGMENTS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 20, 2010
UNI DESIGN JEWELLERY (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 2, 2010
UNIWORD TELECOM LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 29, 2010
V.B. DESAI FINANCIAL SERVICES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 10, 2010
V.K. NATESAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 31, 2010
V.R. CHITTANANDAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 5, 2010
V.R. TEXTILES Vs. JOINT COMMISSIONER OF INCOME TAX
March 22, 2010
VATIKA HOTELS (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 22, 2010
VEDARIS TECHNOLOGY (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 2010
VELANKANI MAURITIUS LTD. AND BYDESIGN SOLUTIONS INC. Vs. DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
May 31, 2010
VESIL SPA ITALY Vs. JOINT COMMISSIONER OF INCOME TAX
October 29, 2010
VICTORIA FOODS (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 26, 2010
VIDYA PRATISHTHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 30, 2010
VIJAY KUMAR MEGOTIA Vs. COMMISSIONER OF INCOME TAX
April 23, 2010
VINOD M. SHAH Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
February 26, 2010
VIRENDRA SWARUP EDUCATIONAL FOUNDATION Vs. COMMISSIONER OF
February 26, 2010
VIRTUAL SOFT SYSTEMS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 19, 2010
VISHWANATH CLORINATE AND CHEMICALS PVT. LTD. Vs. THE INCOME TAX OFFICER
November 12, 2010
VLCC HEALTH CARE LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 12, 2010
VODAFONE ESSAR CELLULAR LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 12, 2010
VODAFONE ESSAR LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS)
December 22, 2010
VVF LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 8, 2010
WALLFORT FINANCIAL SERVICES LTD. Vs. ADDL. CIT
June 30, 2010
WEALTH TAX OFFICER (INTERNATIONAL TAXATION) Vs. S.V. HARIPRASAD
April 30, 2010
WHISTLING WOODS INTERNATIONAL LTD. Vs. ITO
June 18, 2010
WIPRO BPO SOLUTIONS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 29, 2010
WYETH LTD. Vs. DY. CIT
September 9, 2010
YASHASHREE YOGESH NAIK Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 30, 2010
YFC PROJECTS (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 15, 2010
YOGESH R. DESAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 1, 2010
YOGESH T. VANI Vs. THE INCOME TAX OFFICER
July 2, 2010
YUM! RESTAURANTS (MARKETING) (P) LTD. Vs. INCOME TAX OFFICER
March 31, 2010
ZUARI MAROC PHOSPHATES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 9, 2010