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Case Index
Title
Date
ABHIJEET MADC NAGPUR ENERGY PVT. LTD Vs. SECRETARY, ENERGY DEPARTMENT, GOVERNMENT OF MAHARASHTRA
July 10, 2010
ABHINANDAN ENTERPRISES Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD
December 20, 2010
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
September 1, 2010
AMRAVATI POWER TRANSMISSION COMPANY LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
December 30, 2010
BHAGWAN BHAWARLAL DAYMA Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD
October 29, 2010
BOMBAY DYEING & MANUFACTURING CO. LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD
December 23, 2010
BOMBAY OXYGEN CORPORATION LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
February 3, 2010
CENTRAL RAILWAY Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
October 28, 2010
COGENERATION ASSOCIATION OF INDIA Vs. SUGAR COMMISSIONER, MAHARASHTRA STATE
January 11, 2010
DHARIWAL INDUSTRIES Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
April 13, 2010
GURUPRASAD C. SHETTY Vs. TATA POWER COMPANY LIMITED
February 22, 2010
IN THE MATTER OF APPLICATION FILED BY MSEDCL Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
April 1, 2010
IN THE MATTER OF APPROVAL OF BID DOCUMENTS PREPARED BY THE BRIHAN-MUMBAI ELECTRIC SUPPLY Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
October 30, 2010
IN THE MATTER OF DESIGNATING THE STATE AGENCY Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
July 1, 2010
IN THE MATTER OF DETERMINATION OF GENERIC TARIFF Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
July 14, 2010
IN THE MATTER OF DODSON-LINDBLOM HYDRO POWER PVT. LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
May 24, 2010
IN THE MATTER OF MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
May 28, 2010
IN THE MATTER OF MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
June 1, 2010
IN THE MATTER OF MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
May 24, 2010
IN THE MATTER OF MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
September 8, 2010
IN THE MATTER OF MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
December 1, 2010
IN THE MATTER OF MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
April 13, 2010
IN THE MATTER OF MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
March 31, 2010
IN THE MATTER OF MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
January 7, 2010
IN THE MATTER OF MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
November 26, 2010
IN THE MATTER OF MAHARASHTRA STATE ELECTRICITY TRANSMISSION COMPANY LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
September 10, 2010
IN THE MATTER OF MSEDCLS PETITION FOR CONTINUATION OF ZERO LOAD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
February 3, 2010
IN THE MATTER OF MSEDCLS PETITION FOR IN-PRINCIPLE APPROVAL OF MOU Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
May 24, 2010
IN THE MATTER OF MSEDCLS PETITION SEEKING APPROVAL OF POWER PURCHASE AGREEMENTS Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
May 13, 2010
IN THE MATTER OF PETITION FILED BY BRIHAN-MUMBAI ELECTRIC SUPPLY AND TRANSPORT Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
September 12, 2010
IN THE MATTER OF PETITION FILED BY M/S. FORBES & COMPANY LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
December 30, 2010
IN THE MATTER OF PETITION FILED BY MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
May 12, 2010
IN THE MATTER OF PETITION FILED BY MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
November 15, 2010
IN THE MATTER OF PETITION FILED BY MRVGS Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
November 29, 2010
IN THE MATTER OF PETITION FILED BY RELIANCE INFRASTRUCTURE LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
September 3, 2010
IN THE MATTER OF PETITION FILED BY THE MAHARASHTRA STATE POWER GENERATING COMPANY LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
September 12, 2010
IN THE MATTER OF PETITION FILED BY THE TATA POWER COMPANY LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
September 3, 2010
IN THE MATTER OF PETITION OF SHREE MAHIVARA JAINA VIDYALAYA Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
March 2, 2010
IN THE MATTER OF PETITION OF TATA POWER CO LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
December 13, 2010
IN THE MATTER OF PETITION OF UNIVERSITY OF PUNE Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
May 11, 2010
IN THE MATTER OF PETITION OF VIDARBHA INDUSTRIES ASSOCIATION Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
January 11, 2010
IN THE MATTER OF PETITION SEEKING APPROVAL OF THE POWER PURCHASE AGREEMENTS Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
September 1, 2010
IN THE MATTER OF RELIANCE INFRASTRUCTURE LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
May 12, 2010
IN THE MATTER OF RELIANCE INFRASTRUCTURE LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
September 9, 2010
IN THE MATTER OF THE TATA POWER COMPANY LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
August 3, 2010
IN THE MATTER OF TRUING UP PROCESS FOR MAHARASHTRA STATE POWER GENERATION COMPANY LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
March 5, 2010
IND-BHARAT ENERGIES (MAHARASHTRA) LIMITED Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
January 7, 2010
INDO RAMA SYNTHETICS (I) LTD Vs. MAHARASHTRA STATE POWER COMMITTEE
March 29, 2010
ISPAT INDUSTRIES LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
August 3, 2010
IXORA CONSTRUCTIONS PRIVATE LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
May 24, 2010
J. D. EXPORTS Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD
November 26, 2010
JAIGAD POWER TRANSCO LTD Vs. SBI CAP TRUSTEES CO. LTD
May 11, 2010
JANICE TEXTILES LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
December 30, 2010
JUHI VIKAS VARTAK Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
October 28, 2010
KENDRIYA VIHAR CO-OPERATIVE HOUSING FEDERATION LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD
March 25, 2010
LLOYDS STEEL INDUSTRIES LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
December 30, 2010
MAHARASHTRA EASTERN GRID POWER TRANSMISSION COMPANY LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
September 14, 2010
MAHARASHTRA ELEKTROSMELT LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
July 19, 2010
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD Vs. DIRECTOR
September 9, 2010
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
December 15, 2010
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
April 26, 2010
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. MULA PRAVARA ELECTRIC CO-OPERATIVE SOCIETY LTD
February 8, 2010
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
December 2, 2010
MAHARASHTRA STATE POWER GENERATION CO LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
January 19, 2010
MAJOR GENERAL S. C. N. JATAR RETD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
March 5, 2010
MANAGING DIRECTOR THE MULA PRAVARA ELECTRIC CO-OPERATIVE SOCIETY LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD
December 28, 2010
MUNDRA STEEL & ALLOY PVT. LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
August 3, 2010
NAIM MOMIN Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
December 29, 2010
NATHU GANGADHAR RAMBHAD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD
November 24, 2010
NIDHYE ENGINEERING CO. PVT. LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
December 28, 2010
P.S. BALLANI Vs. EXECUTIVE ENGINEER MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD
July 19, 2010
PAUL STRIPS & TUBES PVT. LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO.LTD
August 3, 2010
PIDILITE INDUSTRIES PVT. LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
April 23, 2010
POOJA PACKWELL (I) LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
February 25, 2010
POWER CONTROLS Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
April 1, 2010
PRABHAT DAIRY PRIVATE LTD Vs. MULA PRAVARA ELECTRIC CO-OPERATIVE SOCIETY LTD
November 4, 2010
R.L .STEELS LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LIMITED
November 9, 2010
RAM RAMPRASAD RATHI Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD
December 23, 2010
RAMSONS CASTINGS PRIVATE LTD Vs. SUPERINTENDENT ENGINEER MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
September 14, 2010
RANDHIR DAR Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
February 3, 2010
RELIANCE INFRASTRUCTURE LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
March 15, 2010
SANJAY BHAGWAN GONDHALI Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
December 28, 2010
SHIVALIK VENTURES PVT. LTD Vs. RELIANCE INFRASTRUCTURE LTD
April 8, 2010
SHREE STEEL CASTINGS LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD
December 13, 2010
SHRI RADHA SARVESHWAR LAMINATES (P) LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
February 25, 2010
SINNAR POWER TRANSMISSION COMPANY LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
December 28, 2010
SKIP PACKAGING (P) LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
December 15, 2010
SREE MARATHWADA PAPER MILLS PVT LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD
December 29, 2010
SUNFRESH AGRO INDUSTRIES PRIVATE LIMITED Vs. MULA PRAVARA ELECTRIC CO-OPERATIVE SOCIETY LTD
July 21, 2010
TATA POWER COMPANY LIMITED Vs. MAHARASHTRA STATE LOAD DESPATCH CENTRE
September 29, 2010
TATA POWER COMPANY LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
August 3, 2010
TATA POWER COMPANY LTD Vs. MUNICIPAL COMMISSIONER
July 19, 2010
TATA POWER COMPANY LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
January 19, 2010
TRENT LTD Vs. RELIANCE INFRASTRUCTURE LTD
September 8, 2010
ULHASNAGAR MANUFACTURERS ASSOCIATION Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
December 24, 2010
V-SECTOR UDYOJAK MULTIPURPOSE FOUNDATION Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
March 25, 2010
VIPRAS CASTINGS LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD
November 18, 2010
VITTHAL SIDRAM BURUTE Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
November 8, 2010
WATER RESOURCE DEPARTMENT Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
February 22, 2010
YASH AGRO ENERGY LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION LTD
December 30, 2010