REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
STATE OF KERALA Vs. MOHANAN	March 29, 2010
SUJANAPAL Vs. STATE OF KERALA	February 25, 2010
A A FRANCIS Vs. INTELLGIENCE INSPECTOR	October 19, 2010
A A IBRAHIM Vs. GOVERNMENT OF KERALA AND ORS	December 8, 2010
A ABDUL SALAM Vs. AUTHORISED OFFICER AND CHIEF MANAGER INDIA	December 15, 2010
A ABDUL SALAM Vs. STATE OF KERALA	December 15, 2010
A ANZIMUDEEN Vs. K VIJAYAKUAMR	December 20, 2010
A ASOKAN Vs. S SIVAGIRI	December 23, 2010
A G M CONSTRUCTION P LTD Vs. SHIBU KUMAR S	September 13, 2010
A G M CONSTRUCTIONS P LTD Vs. SHIBU KUMAR	July 30, 2010
A G RAVINDRAN Vs. COCHIN DEVASWOM; SPECIAL DEVASWOM COMMISSIONER AND THIRUVANANTHAPURAM GROUP ASSISTANT	November 18, 2010
A G RENUKADEVI Vs. PRINCIPAL SREE KERALA VARMA COLLEGE	September 17, 2010
A GOKILA BAI, SEKHAR INDUSTRIES Vs. STATE OF KERALA	September 17, 2010
A GOPALAKRISHNAN Vs. P V PRADHEESH	September 29, 2010
A HUSBAND Vs. B WIFE	September 15, 2010
A I POTHEN Vs. MALAYALAPUZHA GRAMA PANCHAYATH	August 10, 2010
A J JOSEPH Vs. STATE OF KERALA	April 6, 2010
A JAYAKANTHAN Vs. CIRCLE INSPECTOR OF POLICE	October 5, 2010
A JOHN KENNEDY PROPRIETOR Vs. STATE OF KERALA	August 30, 2010
A JOSE Vs. STATE OF KERALA	November 19, 2010
A K ABDULLA S/O MOIDU Vs. STATE OF KERALA REP BY THE SECRETARY; STATE PROJECT DIRECTOR; DISTRICT PROJECT OFFICER; BLOCK PROGRAMME OFFICER	January 5, 2010
A K KURIAN Vs. KERALA STATE BAMBOO CORPORATION LIMITED	October 21, 2010
A K MINI ALIAS MINIPODIYAN Vs. JWALA SAJIKUMAR	February 22, 2010
A K NAZEER Vs. STATE OF KERALA	December 1, 2010
A K RAGHAVAN Vs. SUSHAMMA BABU	December 6, 2010
A K SUNITH KURIAN Vs. CONTROLLER OF EXAMINATION	September 24, 2010
A LEELAMMA Vs. STATE OF KERALA	October 22, 2010
A M CHACKOCHAN Vs. ABBAS E AND ORS	November 19, 2010
A M SABIRA Vs. STATE OF KERALA	November 4, 2010
A M VASUDEVAN Vs. V P HARIDASAN	November 12, 2010
A P RAHMATH Vs. DISTRICT COLLECTOR	September 29, 2010
A P SASI Vs. MARYKUTTY KURIAKOSE	November 30, 2010
A PRAVEEN Vs. HIGH COURT OF KERALA	January 8, 2010
A R ANILKUMAR Vs. GOPALAN NAIR	December 21, 2010
A R RETHEESH CHANDRAN Vs. SAROJINI AMMA	December 2, 2010
A RAVEENDRAN Vs. ANOOP E	December 9, 2010
A S NIZAMUDHEEN Vs. DISTRICT COLLECTOR MALAPPURAM	December 1, 2010
A SAINUDHEEN Vs. MURALEEDHARAN	December 23, 2010
A SHUMSUDEEN Vs. G SUDHAKARAN NAIR	September 22, 2010
A SIVA SUBRAMANIAN Vs. SYRANDRI	December 23, 2010
A SUMA Vs. KERALA PUBLIC SERVICE COMMISSION	December 15, 2010
A SUMA Vs. STATE OF KERALA	August 5, 2010
A SUSHAMA Vs. DISTRICT COLLECTOR	July 23, 2010
A T JOSE Vs. K M SHAJI	December 20, 2010
A V SHAFEEQUE S/O HAMEED Vs. K T MUHAMMED ALI, S/O HASSANKUTTY HAJI	November 29, 2010
A V THOMAS AND COMPANY Vs. C D JAMES ALIAS TOMY CHAKKALAYIL	December 3, 2010
A ZEENATH, W/O S SHAFI MUSALIAR Vs. A LAILA W/O HASHIM AND ORS	November 29, 2010
A. KALIMUTHU, NITHYAGOMATHI POWER Vs. THE COMMERCIAL TAX OFFICER (WC)	October 20, 2010
A. MISBAH, SOCIAL WORKER Vs. UNION OF INDIA (UOI),	July 23, 2010
A. MOSES Vs. DISTRICT COLLECTOR	September 13, 2010
A. SIYAD S/O KUNJAMU Vs. THE STATE OF KERALA AND ORS.	August 19, 2010
A.A. AZAD, S/O. A.M. ABDUL RAHMAN Vs. THE SUB INSPECTOR OF POLICE AND ORS.	July 13, 2010
A.I. POTHEN Vs. MALAYALAPUZHA GRAMA PANCHAYATH	October 8, 2010
A.J. JOSEPH Vs. STATE OF KERALA, REPRESENTED BY SECRETARY,	October 29, 2010
A.K. ABOOBACKER, L.D. CLER. Vs. LOCAL SELF GOVERNMENT DEPARTMENT AND PANANGAD GRAMA PANCHAYATH	September 7, 2010
A.K. ANJANA W/O RATHEESH KUMAR Vs. THE STATE OF KERALA AND ORS.	September 2, 2010
A.K. GOPAKUMAR Vs. STATE OF KERALA	August 6, 2010
A.K. GOPALAN Vs. UNION OF INDIA (UOI) REP. BY SECRETARY AND COCHIN PORT TRUST	April 8, 2010
A.M. PREMBHUSHAN Vs. N.S. THULASIDAS	September 6, 2010
A.P. VAREED, S/O. POULOSE A.V. Vs. THE KERALA STATE ROAD TRANSPORT AND	February 15, 2010
A.R. NARAYANAN Vs. THE COMMISSIONER, MALABAR DEVASWOM BOARD AND THE EXECUTIVE OFFICER	August 5, 2010
A.R.S. VADHYAR Vs. THE KERALA STATE ELECTRICITY BOARD AND ORS.	June 2, 2010
A.V. GEORGE S/O VAREETH Vs. STATE OF KERALA, COMMISSIONER OF POLICE AND CIRCLE INSPECTOR OF POLICE	September 7, 2010
A.V. MOHAMMEDUNNI HAJI Vs. K. VIJAYAN @ VIJAYABHANU KAPRAT AND ORS.	September 22, 2010
A.V. SALEEM S/O. HASSAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.	May 28, 2010
AAQUIB M A Vs. DISTRICT EDUCATION OFFICER CHAIRMAN	December 13, 2010
ABBAS Vs. CITY COMMISSIONER OF POLICE	October 19, 2010
ABBAS CASHEW COMPANY Vs. BOND COMMODITIES	July 8, 2010
ABDUL ASEES Vs. STATE OF KERALA	August 31, 2010
ABDUL AZEEZ Vs. UNION OF INDIA	September 15, 2010
ABDUL AZEEZ Vs. STATE OF KERALA	January 6, 2010
ABDUL AZEEZ Vs. L.I.W.A. EDUCATIONAL CHARITABLE SOCIETY	June 18, 2010
ABDUL BASHEER Vs. CITY GOLD FASHION JEWELLERY	December 17, 2010
ABDUL GAFOOR Vs. SUB INSPECTOROF POLICE THRIRUR	December 8, 2010
ABDUL GAFOOR Vs. STATE OF KERALA	December 2, 2010
ABDUL GAFOOR Vs. STATE OF KERALA	November 11, 2010
ABDUL GAFOOR Vs. SUB INSPECTOR OF POLICE	February 17, 2010
ABDUL HALIM Vs. STATE	July 15, 2010
ABDUL JABBAR Vs. K S E B	January 22, 2010
ABDUL JABBAR P. M. Vs. KERALA STATE ELECTRICITY BOARD	February 22, 2010
ABDUL JALEEL Vs. SUB INSPECTOR OF POLICE	October 4, 2010
ABDUL JALEEL P. Vs. STATE OF KERALA AND THE KERALA PUBLIC SERVICE COMMISSION	October 6, 2010
ABDUL KADER Vs. STATE OF KERALA	August 12, 2010
ABDUL KALAM Vs. PLANTATION CORPORATION OF KERALA LTD	November 30, 2010
ABDUL KALAM AZAD A. Vs. THE STATE OF KERALA	July 30, 2010
ABDUL KARAIM S/O. MOHAMMED KUNJU AND Vs. THE CORPORATOIN OF THIRUVANANTHAPURAM	September 2, 2010
ABDUL KAREEM Vs. HASHIM	July 22, 2010
ABDUL KHADER Vs. BABY	March 22, 2010
ABDUL KHADER Vs. SAMEER	July 8, 2010
ABDUL KHANI Vs. A S VARGHESE	November 30, 2010
ABDUL LATHEEF Vs. STATE OF KERALA	March 11, 2010
ABDUL LATHEEF Vs. REVENUE DIVISIONAL OFFICER	September 15, 2010
ABDUL LATHEEF VAIDYAN Vs. M SHAHUL HAMEED ASAN	December 22, 2010
ABDUL MAJEED Vs. STATE OF KERALA	December 21, 2010
ABDUL MAJEED Vs. STATTE OF KERALA	September 29, 2010
ABDUL NASAR Vs. SEREENA @ SHEREENA AND ANR.	August 18, 2010
ABDUL NASER K Vs. DHANESWARI CHITS PVT LTD	November 30, 2010
ABDUL NAZAR S/O. YOUISUF Vs. STATE OF KERALA REPRESENTING S.H.O. AND KUNNUMPURATH SABOORA D/O. ABDULLA	August 4, 2010
ABDUL NAZEER S/O AHAMMED KOYA Vs. STATE OF KERALA AND ORS	November 26, 2010
ABDUL RAHIMAN Vs. C L RAFFI	December 22, 2010
ABDUL RAHIMAN T A Vs. CHIEF ELECTRICAL INSPECTOR	September 28, 2010
ABDUL RAHMAN Vs. MAIMOONA M S	November 16, 2010
ABDUL RAHMAN KUNJU, S/O. MUHAMMED Vs. STATE OF KERALA,	September 23, 2010
ABDUL RAZACK T K Vs. NASEERA M K	December 6, 2010
ABDUL RAZAK N. Vs. DILEEP S/O SASI AND ORS.	September 8, 2010
ABDUL SALAM J. HEAD OF SECTION (RETIRED) Vs. THE STATE OF KERALA,	January 18, 2010
ABDUL SATHAR Vs. STATE BANK OF TRAVANCORE	January 28, 2010
ABDUL SATHAR M G Vs. STATE OF KERALA	July 19, 2010
ABDUL SHAJAR Vs. ABDUL SALAM	August 10, 2010
ABDUL SHAJAR Vs. ABDUL SALAM	October 8, 2010
ABDULLA A K Vs. DISTRICT COLLECTOR	September 29, 2010
ABDULLA C. H Vs. STATE OF KERALA	February 23, 2010
ABDULLA HAJI Vs. KRISHNAN	September 16, 2010
ABDULLA KUNHI Vs. CBI	November 9, 2010
ABDULLAKOYA THANGAL Vs. STATE OF KERALA	March 19, 2010
ABDURAHIMAN Vs. KHAIRUNNEESA	March 1, 2010
ABHIJITH R. PRASAD Vs. STATE OF KERALA REPRESENTED AND THE CIRCLE INSPECTOR OF POLICE	June 25, 2010
ABHILASH Vs. DISTRICT COLLECTOR AND ORS	December 23, 2010
ABHILASH T T Vs. KESAVAN	November 4, 2010
ABID Vs. REVENUE DIVISIONAL OFFICER	July 19, 2010
ABIDA Vs. GOVERNMENT OF INDIA	November 8, 2010
ABIDE C.H Vs. NORTH MALABAR GRAMIN BANK,	June 2, 2010
ABITHA D/O. LATE VIKRAM SING Vs. SHANIL KUMAR GOPI	July 8, 2010
ABOOBACKER Vs. MUHAMMED K M	November 30, 2010
ABOOBACKER Vs. M K CHANDRAN	December 22, 2010
ABOOBACKER Vs. NARAYANAN	August 31, 2010
ABOOBACKER M. Vs. STATE OF KERALA	June 29, 2010
ABRAHAM Vs. STATE OF KERALA	March 26, 2010
ABRAHAM K. MATHEN Vs. DR. PREETHI YOHANNAN	May 28, 2010
ABY ENGINEERS AND CONSULTANTS (P) LTD., Vs. SALES TAX OFFICER (RESERVE)	March 5, 2010
ABY STEPHEN Vs. RANNY - PERUNAD GRAMA PANCHAYAT AND	July 27, 2010
ACCEL FRONTLINE LTD Vs. STATE OF KERALA	July 7, 2010
ACCOUNTS OFFICER PENSION SANCTION Vs. K J MARIYAMMA	March 24, 2010
ACHANKUNJU Vs. I T PARK KUNDARA	August 3, 2010
ADAT FARMERS CO OP BANK LTD Vs. KLDC	October 19, 2010
ADV D B BINU Vs. GOVERNOR OF KERALA	November 26, 2010
ADV M PHILIP KOSHY Vs. PROF SAJI CHACKO	April 16, 2010
ADV PRAMOD CHAKRAVARTHY Vs. CIRCLE INSPECTOR OF POLICE	November 8, 2010
ADV. SEBY JOSEPH Vs. THRISSUR CORPORATION AND	August 19, 2010
ADVANCED CONSTRUCTION TECHNOLOGIES Vs. INTELLIGENCE INSPECTOR	October 13, 2010
ADVOCATE K.J. ALPHONS KANNANTHANAM Vs. BAR COUNCIL OF KERALA,	November 3, 2010
ADVOCATE M L GEORGE Vs. HIGH COURT OF KERALA	March 30, 2010
AFCONS INFRASTRUCTURE LIMITED Vs. CHAIRMAN AND GOSHREE ISLAND DEVELOPMENT AUTHORITY	November 19, 2010
AGHIN INNOVATIONS ANNIE HALL ROAD Vs. INTELLIGENCE INSPECTOR	November 11, 2010
AGNES ALIAS KUNJUMOL Vs. REGEENA THOMAS	May 18, 2010
AHAMMED ALI M Vs. NAZRIN BANU	November 11, 2010
AHAMMED KANNU S/O. ABDUL REHMAN, Vs. STATE OF KERALA	January 5, 2010
AHAMMED MANAF Vs. SUB INSPECTOR OF POLICE	November 12, 2010
AHAMMED THAYIL Vs. V. BADRILAKSHMI	March 5, 2010
AIMUTTY Vs. SPECIAL DEPUTY COLLECTOR	September 27, 2010
AISABI Vs. GOVERNMENT OF INDIA	June 15, 2010
AISHA SALAM Vs. GREATER COCHIN DEVELOPMENT AUTHORITY	October 18, 2010
AISWARYA ASSOCIATES Vs. UNION OF INDIA AND OTHERS	January 21, 2010
AJAYA GHOSH K C Vs. STATE OF KERALA	November 29, 2010
AJAYAKUMAR Vs. COMMISSIONER OF COMMERCIAL TAXES	January 20, 2010
AJAYAN Vs. SUB INSPECTOR OF POLICE ALUVA	October 4, 2010
AJAYAN ALIAS BABY Vs. STATE OF KERALA	December 7, 2010
AJAYKUMAR NAIR AND VIJAYAN, BOTH S/O SUDHAKARAN NAIR Vs. STATE OF KERALA AND ASHA R , D/O RAVEENDRAN PILLAI	November 26, 2010
AJI Vs. STATE OF KERALA	May 24, 2010
AJITH K N Vs. STATE OF KERALA	May 18, 2010
AJITH KUMAR Vs. STATE OF KERALA	December 15, 2010
AJITH KUMAR G Vs. PRABHAKARAN,; K RAVI,; B RADHAKRISHNAN AND V K BALAKRISHNAN	November 30, 2010
AJITH PAUL ABRAHAM AND ORS. Vs. MAHATMA GANDHI UNIVERSITY AND ANR.	September 13, 2010
AJITHA P., PRINCIPAL Vs. STATE OF KERALA AND THE DIRECTOR OF HIGHER SECONDARY	September 14, 2010
AJMAL A Vs. SAI RAVINDRAN	November 30, 2010
AJO THOMAS Vs. STATE ELECTION COMMISSION REPRESENTED,	October 14, 2010
AKBAR M Vs. KERALA PUBLIC SERVICE COMMISSION	November 4, 2010
AKHIL M KUMAR Vs. MAHATMA GANDHI UNIVERSITY	September 24, 2010
AKHILA THIRUVITHAMCORE MALA ARAYA MAHA AND Vs. STATE OF KERALA AND ORS.	July 26, 2010
AKSH OPTIFIBRE LIMITED Vs. BHARAT SANCHAR NIGAM LTD AND ORS	December 3, 2010
AL AMEEN HAJ GROUP Vs. GOVERNMENT OF INDIA	September 13, 2010
ALAPPUZHA MUHIYIDEEN MASJID ASSOCIATION Vs. ABDULKHADER	November 30, 2010
ALAVI Vs. STATE OF KERALA	August 5, 2010
ALBERT MATHEW S/O MATHEW Vs. KOTTAYAM MUNICIPALITY	August 18, 2010
ALEX A VARGHESE Vs. K S E B	July 30, 2010
ALEX EMMANUEL Vs. STATE OF KERALA	September 23, 2010
ALEX THOMAS Vs. RAJAN	November 9, 2010
ALEXANDER Vs. CHARLY	November 8, 2010
ALEXANDER Vs. KOTTAYAM MUNICIPALITY	March 25, 2010
ALEXANDER DANIEL Vs. COMMISSIONER OF POLICE ERNAKULAM	September 27, 2010
ALFRED C.S. Vs. COCHIN UNIVERSITY OF SCIENCE AND REGISTRAR, COCHIN UNIVERSITY	April 6, 2010
ALI Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT	March 30, 2010
ALI Vs. SUMESH	June 8, 2010
ALIYAR K.M. Vs. THE SECRETARY AND THE REGIONAL PASSPORT OFFICER	August 3, 2010
ALIZA DSOUZA Vs. APPELLATE AUTHORITY	October 19, 2010
ALL KERALA SECURITY SERVICE EMPLOYEES Vs. THE REGIONAL PROVIDENT FUND AND THE LABOUR COMMISSIONER	September 27, 2010
ALLAHABAD BANK Vs. LEY BROS	January 22, 2010
ALLEPPEY URBAN CO-OPERATIVE BANK LTD. Vs. J. BALAKRISHNAN AND K.J. VIJAYAKUMAR	November 2, 2010
ALOCIOUS FERNANDEZ Vs. J JOOSA MORIAS	September 17, 2010
ALOCIOUS FERNANDEZ Vs. J MOOSA MORAIS	November 29, 2010
ALPHONSA V L Vs. STATE OF KERALA	December 28, 2010
ALTIMA TOURS AND TRAVELS PRIVATE Vs. UNION OF INDIA	October 14, 2010
ALUKKAS EXPORTERS Vs. COMMISSIONER OF INCOME TAX	February 8, 2010
ALWAYE FERTILIZER INDUSTRIES PVT. LTD. Vs. KERALA FINANCIAL CORPORATION	August 13, 2010
ALWAYE SUGAR AGENCY Vs. COMMERCIAL TAX OFFICER	August 16, 2010
AMBATTU JOY MATHEW Vs. A M GOPALAN	December 17, 2010
AMBATTUKAVU BHAGAVATHY KSHETHRA SAMITHY Vs. STATE OF KERALA	September 28, 2010
AMBIKA GOPALAN W/O. LATE GOPALAN Vs. RETURNING OFFICER AND ORS.	October 14, 2010
AMBIKA KUMARI B Vs. STATE OF KERALA	September 24, 2010
AMBIKA M P Vs. CHIEF ENGINEER	February 19, 2010
AMBIKA PAPPU Vs. DISTRICT COLLECTOR ERNAKULAM	February 17, 2010
AMBILI N Vs. KERALA PUBLIC SERVICE COMMISSION	September 27, 2010
AMBUJAKSHAN Vs. BHANUMATHY VASANTHA	October 26, 2010
AMBUJAKSHI Vs. SUDHEER	December 8, 2010
AMEER A P Vs. DEPUTY DIRECTOR DIARY DEVELOPMENT DEPARTMENT	October 13, 2010
AMINA Vs. CIRCLE INSPECTOR OF POLICE	October 18, 2010
AMINA D/O. LATE ABOOBACKER Vs. B.A. ABDUL HAMEED AND THE SUB INSPECTOR OF POLICE	May 31, 2010
AMINA, Vs. THE DEPUTY SUPERINTENDENT OF POLICE AND ORS.	July 12, 2010
AMINAMOL Vs. THE DIRECTOR GENERAL OF POLICE AND ORS.	September 13, 2010
AMITH JACOB Vs. MAHATMA GANDHI UNIVERSITY	November 8, 2010
AMMINI Vs. SHALINI M P	November 16, 2010
AMMINI P PALANI ALIAS AMMINIYAMMAL Vs. LALIKUMAR MATHEW	December 7, 2010
AMMINI, D/O. KOCHURAMAN Vs. STATE OF KERALA	April 5, 2010
AMMUKKUTTY AMMA KRISHNAKUMARI Vs. RAJASEKHARAN NAIR	December 15, 2010
AMRITHA Vs. MANAGING DIRECTOR, KERALA STATE ROAD AND LUCOS, S/O THOMAS	September 13, 2010
AMRITHA REJI Vs. UNION OF INDIA	October 29, 2010
AMRTA K. MENON Vs. THE MAHATMA GANDHI UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS	November 10, 2010
ANAKKAYAM JUMA ATH PALLI AND MADRASA Vs. KERALA WAKF BOARD	October 7, 2010
ANANAKKU MUSLIM JAMA-ATH Vs. SHIHABUDEEN, S/O. MUHAMMED KOUD,	November 8, 2010
ANAND THOMAS Vs. KERALA VYAPARI VYAVASAI EKOPANA SAMITHI	September 27, 2010
ANANDAKUMAR Vs. SRI S.S. KUMAR	August 13, 2010
ANANDAM AND C A KUNHIKRISHNAN Vs. SUB INSPECTOR OF POLICE AND RAJU, S/O XAVIER	December 22, 2010
ANANDAN Vs. DIRECTOR GENERAL OF POLICE	September 16, 2010
ANANDAN Vs. SUPERINTENDENT OF POLICE	October 28, 2010
ANANDAN R H S S T Vs. STATE OF KERALA	October 13, 2010
ANANDAVEL Vs. FOOD INSPECTOR	June 17, 2010
ANANTHA PAI Vs. GOPALA PAI	January 11, 2010
ANAS M Vs. CALICUT UNIVERSITY	September 24, 2010
ANDIYAN VALAPPIL MUHAMMED HAJI Vs. STATE OF KERALA	January 29, 2010
ANEES C A Vs. SUPERINTENDENT OF POLICE	December 21, 2010
ANEESH Vs. SUPERINTENDENT OF POLICE AND ORS.	August 20, 2010
ANEESH KUMAR Vs. EDAVANAKADU AYYAMPILLY FISHERMEN	August 17, 2010
ANGLO INDIAN ASSOCIATION Vs. DISTRICT EDUCATION OFFICER AND ORS.	September 3, 2010
ANI ALIAS ANJANEYAN Vs. ANJU THOMAS	December 22, 2010
ANIL G Vs. STATE OF KERALA	December 1, 2010
ANIL KUMAR Vs. STATE OF KERALA	September 15, 2010
ANIL KUMAR Vs. CIRCLE INSPECTOR OF POLICE	September 29, 2010
ANIL KUMAR Vs. STATE OF KERALA	August 19, 2010
ANIL KUMAR BABU T K Vs. STATE OF KERALA	November 30, 2010
ANIL KUMAR N R Vs. JOHNY K C	December 6, 2010
ANIL KUMAR S Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY	January 20, 2010
ANILA BABU AND SHERI MOHAN Vs. STATE OF KERALA AND THE COCHIN PORT TRUST	September 17, 2010
ANILKUMAR Vs. HONEY	December 23, 2010
ANISH GEORGE Vs. GOVERNMENT OF INDIA	September 29, 2010
ANITHA RAJAN Vs. R D O THRISSUR	February 23, 2010
ANITHA S NAIR; HARIKUMAR S Vs. STATE OF KERALA,; CONTROLLING OFFICER AND PRINCIPAL AND; PRINCIPAL	August 30, 2010
ANITHA SURESH PROPRIETOR Vs. ABDUL SATHAR KAKKICHI	August 2, 2010
ANJANEYAN U. @ ANI S/O. MR. M.N. KARTHA Vs. ANJU THOMAS D/O. MR. THOMAS	May 21, 2010
ANJU R. D/O M.D. MANI Vs. STATE OF KERALA,	September 15, 2010
ANNAMMA @ ANNAM Vs. THE DISTRICT COLLECTOR,	September 3, 2010
ANNAMMA V C Vs. STATE OF KERALA	October 7, 2010
ANNAMMA VARGHESE Vs. REGIONAL TRANSPORT AUTHORITY	November 8, 2010
ANNIAMMA MATHEW W/O. ABRAHAM MATHEW, Vs. ALICHEN VARGHESE S/O. KUNJUNJU KUTTY,	January 8, 2010
ANNIE Vs. V J A RICHARD	June 2, 2010
ANNIE THOMAS Vs. THOMAS JOHN	October 18, 2010
ANOOP K. Vs. STATE OF KERALA AND THE DISTRICT EDUCATIONAL OFFICER	September 22, 2010
ANOOP MOHANAN S/O. MOHANAN Vs. THE DISTRICT COLLECTOR	April 8, 2010
ANOOP P R Vs. GOPI P D	November 15, 2010
ANOOP. A. Vs. ATHIRA S. BABU AND ORS.	July 16, 2010
ANOOPKUMAR K.V. S/O GOPALAN Vs. THE KANNUR UNIVERSITY AND THE CONTROLLER OF EXAMINATION	September 20, 2010
ANSAR HUSSAIN Vs. KERALA STATE AUDIO VISUAL AND REPROGRAPHIC CENTRE	June 8, 2010
ANSARI KAVUVILA VEEDU Vs. REENA	October 26, 2010
ANSARUL MUSLIMEEN SANGAM SECRETARY Vs. KALAKAPPARA AHAMED HAJI	December 2, 2010
ANTO, S/O. KOCHUVAREED Vs. GEORGE, S/O. JOSE AND MANAGER, ORIENTAL INSURANCE CO. LTD.	September 20, 2010
ANTONY Vs. OUSEPH	October 27, 2010
ANTONY Vs. JOSEPH	June 21, 2010
ANTONY Vs. PADMAVATHY AMMA	February 19, 2010
ANTONY S/O DEVASSY Vs. JOSEPH S/O KALLELI VEETTIL PAPPU AND ORS.	August 18, 2010
ANTONY THOMAS Vs. STATE OF KERALA	June 25, 2010
ANU GEORGE Vs. KANNUR UNIVERSITY	December 28, 2010
ANU SALIM W/O M.A. SALIM AND Vs. STATE OF KERALA AND	July 29, 2010
ANUMON E S Vs. MAHATMA GANDHI UNIVERSITY	September 27, 2010
ANUPAMA DEVASSIA Vs. JERVIS JOEPH,	August 19, 2010
ANWAR M EASA Vs. DISTRICT COLLECTOR ERNAKULAM	February 2, 2010
ANZAR Vs. ABUBACKER	December 17, 2010
ANZAR, S/O ISMAIL Vs. STATE OF KERALA	December 14, 2010
APPU S/O. ITTAMAL Vs. BABURAJ S/O. KUTTAPU	October 19, 2010
APPUKUTTAN Vs. SASIKALA	October 4, 2010
APPUKUTTAN ACHARI Vs. SREE MULAMKADAKAM DEVI TEMPLE	November 10, 2010
ARATHI S Vs. STATE OF KERALA	November 30, 2010
ARAVIND NAIR R Vs. CALICUT UNIVERSITY	September 24, 2010
ARAVINDA RAJA Vs. ARAVINDAKSHAN	November 27, 2010
ARAVINDA RAJA Vs. ARAVINDAKSHAN	November 2, 2010
ARAVINDAKSHAN NAIR Vs. STATE OF KERALA AND THE GEOLOGIST, MINING AND GEOLOGY	September 14, 2010
ARCHAEOLOGICAL SURVEY OF INDIA Vs. SREE RAMA SWAMY KSHETRA KSHEMA SAMITHY	July 27, 2010
ARJUN KRISHNA K. S/O. T.K. JAYARAJ Vs. S. SNISHA D/O. SARADA SASI	May 18, 2010
ARUCHAMI Vs. MANOHARAN	December 1, 2010
ARUL DAS Vs. SALE ASSISTANT	December 17, 2010
ARUN Vs. STATE OF KERALA	August 2, 2010
ARUN Vs. CENTRAL BOARD OF SECONDARY EDUCATION	February 4, 2010
ARUN B RAJ Vs. ASSISTANT SECRETARY CENTRAL BOARD	October 20, 2010
ARUN GOPAN Vs. SHO BALUSSERY POLICE STATION	November 10, 2010
ARUN K., Vs. KERALA PUBLIC SERVICE COMMISSION	September 16, 2010
ARUN PRAKASH P R Vs. STATE OF KERALA AND AJITH S/O THANKAPPAN	December 2, 2010
ARUN S Vs. VICE CHANCELLOR	November 8, 2010
ARUNIMA P V Vs. KERALA PUBLIC SERVICE COMMISSION	August 2, 2010
ASEENA ABUBAKER W/O ANAS Vs. VICE CHANCELLOR; PRINCIPAL; CONTROLLER OF EXAMINATIONS	January 8, 2010
ASHA AJIKUMAR Vs. SUB INSPECTOR OF POLICE,	September 30, 2010
ASHA K.S. Vs. STATE OF KERALA REP. BY THE DIRECTOR AND THE PRINCIPAL, GOVERNMENT V.H.S.S.	June 1, 2010
ASHA RANI Vs. MANAGER	October 5, 2010
ASHAR ALI Vs. STATE OF KERALA	March 2, 2010
ASHARAF Vs. DISTRICT COLLECTOR ERNAKULAM	October 19, 2010
ASHARAF BABU K Vs. P P RASLI	December 15, 2010
ASHIK MEHTAB S/O. M.K.C. KULLIATI AND SALIH S/O. SOOPY Vs. BALAKRISHNAN S/O. KUNHIRAMAN NAIR AND STATE OF KERLA	May 26, 2010
ASHISH NAMBOODIRI Vs. N NOUSHAD	August 2, 2010
ASHOK KUMAR JAIN Vs. DISTRICT SUPERINTENDENT OF POLICE	October 14, 2010
ASHOK KUMAR K Vs. MURALEEDAS K	December 3, 2010
ASHOKAN, Vs. STATE OF KERALA	May 17, 2010
ASHRAFF Vs. STATE OF KERALA	January 29, 2010
ASHRUFF Vs. STATE OF KERALA	October 26, 2010
ASHWIN ABRAHAM AND ORS. Vs. THE UNIVERSITY OF CALICUT AND THE CONTROLLER OF EXAMINATIONS	September 20, 2010
ASKAR ALI, S/O. HUSSAIN ALI Vs. ABDUL SALAM, S/O. ABDUL AZEEZ	November 3, 2010
ASLAM Vs. SHRIRAM TRANSPORT FINANCE CO LTD	December 20, 2010
ASOK KUMAR S/O. SOMASEKHARAN Vs. BAVA S/O. SULAIMAN,	October 26, 2010
ASOKAN Vs. KADER C M	November 12, 2010
ASOKAN VASU Vs. THE DEPUTY COMMISSIONER (APPEALS)	June 14, 2010
ASOKAN VASU S/O VASU Vs. DEPUTY COMMISSIONER (APPEALS),; COMMERCIAL TAXE OFFICER,; DHANALEKSHMI BANK LTD , KALLAMBALAM BRANCH AND CORPORATION BANK	August 10, 2010
ASOKAN VASU S/O. VASU Vs. THE DEPUTY COMMISSIONER (APPEALS),	October 8, 2010
ASSAIN Vs. KEERAN	July 23, 2010
ASSAINAR HAJI P T Vs. CORPORATION OF KOZHIKODE	November 8, 2010
ASSET HOMES PRIVATE LIMITED Vs. STATE OF KERALA	December 14, 2010
ASSISTANT COMMISSIONER Vs. MARTIN AND HARRIS PVT LTD	March 5, 2010
ASSISTANT COMMISSIONER OF CUSTOMS Vs. STATE OF KERALA	November 15, 2010
ASSOCIATION FOR HUMAN RIGHTS (AHR) Vs. STATE OF KERALA AND ORS.	August 13, 2010
ASWATHY Vs. STATE OF KERALA	October 12, 2010
ASWATHY S B Vs. STATE OF KERALA	September 27, 2010
ATLAS MOTORS Vs. STATE OF KERALA	August 10, 2010
ATTUKAL RADHAKRISHNAN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	May 19, 2010
AUGUSTHY MATHAI Vs. J.C. KATARIA S/O. LATE SHIV LAL	September 14, 2010
AUGUSTINE Vs. ALBERT	November 11, 2010
AUGUSTINE @ JOY Vs. SAJEEV JOSEPH,	January 13, 2010
AUGUSTINE JOSEPH Vs. SHANTHAMMA JOHN	December 17, 2010
AVIRA JOSEPH Vs. VARGHESE MATHAI	July 7, 2010
AVIVYAN K.S. Vs. THE KERALA STATE ROAD TRANSPORT,	February 16, 2010
AYAKALI NADAR SONS Vs. SIVASANKARA PILLAI	March 1, 2010
AYISHA BEEBEE Vs. STATE OF KERALA	June 22, 2010
AYISHA S W/O ABDUL AZAD Vs. DISTRICT OFFICER; KERALA PUBLIC SERVICE COMMISSION	January 8, 2010
AYOOB Vs. SUB INSPECTOR OF POLICE	June 24, 2010
AYYAPPA MENON Vs. OLIVER FERNADEZ	April 9, 2010
AYYAPPADAS Vs. SAJEEV S/O. SUKUMARAN,	January 22, 2010
AYYAPPAN Vs. AMMUNNI	October 18, 2010
AYYAPPAN PILLAI R Vs. KERALA STATE ELECTRICITY BOARD	October 7, 2010
AYYAPPAN S/O. ISAKKIMUTHU AND ORS. Vs. STATE OF KERALA REP. BY THE SPECIAL	May 21, 2010
AZIZ K H Vs. SUB INSEPCTOR OF POLICE	October 4, 2010
B H RAVI Vs. B IBRAHIM HAJI	December 17, 2010
B K JAYACHANDRAN Vs. REGISTRAR	October 18, 2010
B SATHYAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION	November 9, 2010
B SHOBHA LIKHITHA Vs. JUPDI PRASAD	December 10, 2010
B SREEKUMAR Vs. STATE OF KERALA	December 1, 2010
B SREEKUMARAN NAIR Vs. PADMAKUMARI	December 21, 2010
B SUDHEESH KUMAR, S/O BALAKRISHNA PILLAI AND ORS Vs. DEVI A PILLA, D/O AJI S PILLA	August 13, 2010
B V PAVITHRAN Vs. UNION OF INDIA	October 18, 2010
B. AMMINI Vs. STATE BANK OF TRAVANCORE,	May 20, 2010
B. GOPALAKRISHNA PILLAI Vs. KOLLAM CORPORATION	February 17, 2010
B. MOHAMMED SHERIF Vs. THE INTELLIGENCE INSPECTOR,	August 6, 2010
B. MOHANACHANDRAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION	August 19, 2010
B. RADHAKRISHNAN Vs. P. BHAVADASAN	November 26, 2010
B. RETHNAMONY, W/O. RADHAKRISHNAN Vs. STATE OF KERALA AND ORS.	September 23, 2010
B. SANTHAKUMARIAMMA Vs. CHELLAMMA AND ORS.	February 25, 2010
B. SREEKUMAR Vs. VISHNU, PARAYAPARAMBIL	August 16, 2010
B.H. ABDULLA KUNHI Vs. THE STATE DE-LIMITATION COMMISSION	September 9, 2010
B.K. SATHAYANADHAN AND Vs. STATE ELECTION COMMISSIONER AND ORS.	July 27, 2010
BABU Vs. STATE OF KERALA	October 8, 2010
BABU Vs. K S E B	January 5, 2010
BABU Vs. DISTRICT COLLECTOR THRISSUR	November 8, 2010
BABU M.P. Vs. GIBY THOPPIL AUGUSTINE AND STATE OF KERALA	September 3, 2010
BABU SURENDRANATH Vs. ATHMADASAN	December 21, 2010
BABU Y., S/O. YESODHARAN Vs. STATE OF KERALA,	November 3, 2010
BABUDAS N R Vs. KERALA STATE ROAD TRANSPORT CORPORATION	October 1, 2010
BABUJI, S/O. K.N. DAMODARAN Vs. M.P. GEORGE, S/O. VARKEY PAPPACHAN	November 10, 2010
BABY Vs. SUKUMARAN	December 1, 2010
BABY @ JOHN S/O PANCHAKKATTU Vs. DISTRICT COLLECTOR AND ORS	December 10, 2010
BABY ANTONY Vs. INTELLIGENCE OFFICER	November 10, 2010
BABY GARVASIS ALIAS BABY T G Vs. MATHEW THOMAS	November 8, 2010
BABY M K Vs. KERALA STATE HEAD LOAD WORKERS	November 29, 2010
BABY MATHEW Vs. NELLIKKUZHI GRAMA PANCHAYATH	March 11, 2010
BABY MATHEW Vs. NELLIKKUZHI GRAMA PANCHAYAT	May 11, 2010
BABY ODAMPALLIL S/O. VARGHESE AND Vs. THE KERALA STATE ELECTION COMMISSION,	July 27, 2010
BABY P V Vs. K K LILLY	October 8, 2010
BABY RANJITH Vs. THE BANK OF INDIA AND	July 29, 2010
BAINDS TOWERS P LTD Vs. STATE OF KERALA	December 20, 2010
BAISIL ATTIPETTY Vs. JAYARAJAN	July 21, 2010
BAISIL ATTIPPETY ALIAS BASIL A G Vs. STATE OF KERALA	June 7, 2010
BALACHANDRA MENON Vs. STATE OF KERALA	October 4, 2010
BALACHANDRAN Vs. STATE OF KERALA	March 10, 2010
BALACHANDRAN PILLAI Vs. PODIYAMMA THANKACHAN	December 1, 2010
BALAGOPALAN Vs. SYNDICATE BANK	April 9, 2010
BALAGOPALAN P K Vs. DY GENERAL MANAGER	April 9, 2010
BALAKRISHNAN S/O. MANIKKAN Vs. STATE OF KERALA	May 24, 2010
BALAMANI Vs. STATE OF KERALA	September 2, 2010
BALAN Vs. STATE OF KERALA	September 30, 2010
BALAN Vs. STATE OF KERALA	November 10, 2010
BALARAMACHANRA MENON H S A Vs. STATE OF KERALA	November 9, 2010
BALARAMAN Vs. T K RADHAKRISHNAN	November 8, 2010
BANK OF INDIA CHIEF AND AUTHORISED OFFICER, C R LATHA Vs. BABY RANJIT	November 16, 2010
BAR COUNCIL OF KERALA Vs. T D PARAMESWARAN UNNI	March 23, 2010
BASARIYA K Vs. STATE OF KERALA	October 14, 2010
BASF POLYURETHANES INDIA LTD Vs. INTELLIGENCE INSPECTOR	October 6, 2010
BASHEER Vs. STATE OF KERALA	August 11, 2010
BASHEER J. Vs. STATE OF KERALA	July 20, 2010
BASHEER MOHAMMED AND T. MOHAMMED Vs. M. MUHAMMED S/O MOIDEEN AND ORS.	September 3, 2010
BASIL M PAUL Vs. STATE OF KERALA	August 3, 2010
BASITH C. S/O. MUHAMMED KOYA AND ORS. Vs. THE STATE OF KERALA AND ORS.	March 19, 2010
BEEBI SUBAIDA Vs. PARAKANDY ABDUL VAHID, S/O. ANTHRU AND P.K. NASEEMA, KANNUR STEEL AGENCIES	November 11, 2010
BEENA Vs. BALAKRISHNAN NAIR	June 2, 2010
BEENA Vs. ALI JAFFER	October 26, 2010
BEENA D/O KURIAKKOSE Vs. THE UNION OF INDIA (UOI) REPRESENTED BY PAY AND ACCOUNTS OFFICER II AND THE CENTRAL BANK OF INDIA	June 2, 2010
BEENA JAYADEVAN Vs. ROY MATHEW	September 27, 2010
BEENA KANNAN Vs. MATHEW	March 18, 2010
BEENA PALLIYIL RAJAN Vs. STATE OF KERALA	February 24, 2010
BEENA PRATHAPAN Vs. STATE OF KERALA	November 10, 2010
BELSI Vs. COPORATE MANAGEMENT OF LATIN CATHOLIC SCHOOLS	March 18, 2010
BELSI M Vs. COPORATE MANAGEMENT OF LATIN CATHOLIC SCHOOLS	March 24, 2010
BENCY Vs. PRECELINE GEORGE	June 4, 2010
BENNICHAN ALIAS CHACKO Vs. K X MARY ALIAS USHA	December 10, 2010
BENNY JOSEPH Vs. STATE OF KERALA	September 20, 2010
BENNY K K AND K J JOSEPH Vs. KIZHAKKAMBALAM GRAMA PANCHAYATH AND ORS	August 10, 2010
BENNY PATHROSE Vs. TRANSPORT COMMISSIONER TRIVANDRUM	September 24, 2010
BENNY S S/O LATE SELVANAYAKAM Vs. STATE OF KERALA REP BY ITS SECRETARY AND ANR	November 18, 2010
BENNY T A Vs. VILLAGE OFFICER	October 19, 2010
BENNY. K.K. AND K.J. JOSEPH Vs. KIZHAKKAMBALAM GRAMA PANCHAYATH,	October 8, 2010
BERNY @ M.X. PAUL Vs. T.K. FRANCIS	September 3, 2010
BETTY SAJI Vs. STATE OF KERALA	December 21, 2010
BEXY MICHAEL Vs. MICHAEL A J	October 6, 2010
BHADRAN AND SASIKUMAR Vs. THE STATE OF KERALA	April 7, 2010
BHAGEERATHY D/O SREEDHARAN Vs. STATE OF KERALA AND ORS	September 3, 2010
BHAGYALAKSHMI D/O. CHANDUKUTTY Vs. PAVITHRAN S/O. KOYILOTH ERECHANKANDIYIL AND ORS.	September 2, 2010
BHAGYALAKSHMY Vs. R T A PALAKKAD	April 9, 2010
BHANDARI POWER LINES PVT. LTD. Vs. UNION OF INDIA	May 17, 2010
BHANUMATHI Vs. K R SARVOTHAMAN	November 2, 2010
BHARATH SANCHAR NIGAM LTD Vs. TAHSILDAR	October 26, 2010
BHARATHI, W/O SEKHARAN Vs. UNION OF INDIA AND STATE OF KERLA	November 19, 2010
BHARGAVAN S/O. MALLAN Vs. THE STATE OF KERALA	April 7, 2010
BHARTI TELEVENTURES LIMITED Vs. STATION HOUSE OFFICER	October 14, 2010
BHASKAR Vs. STATE OF KERALA	January 30, 2010
BHASKARAN Vs. SHOBHA	October 1, 2010
BHASKARAN K Vs. STATE DELIMITATION COMMISSION AND ORS	August 30, 2010
BHASKARAN NAMBI T K Vs. PUTHIYOTTIL SURESH BABU	December 15, 2010
BHASKARAN S/O PADINJAREKUNNATH ITTY Vs. M.K. SURESH S/O MARAMUTTATH KUNJU,	August 18, 2010
BHASKARAN, GOVERNMENT CONTRACTOR Vs. DISTRICT COLLECTOR,	September 14, 2010
BHAVANI RAMAN Vs. SUPERINTENDENT OF POLICE	August 11, 2010
BHAVANS VIDHYA MANDIR Vs. THE ASSISTANT PROVIDENT FUND	January 6, 2010
BIBIN SON OF BABU Vs. STATE OF KERALA	August 13, 2010
BIJI A. KURUVILA S/O KURUVILA Vs. SANTHA W/O LATE SASI AND SARANYA D/O LATE SASI	September 7, 2010
BIJOY GEORGE S/O N.I. GEORGE Vs. THE STATE OF KERALA AND ORS.	September 8, 2010
BIJU Vs. STATE OF KERALA	August 5, 2010
BIJU Vs. STATE ELECTION COMMISSION	July 28, 2010
BIJU Vs. SASIDHARAN NAIR	December 10, 2010
BIJU Vs. SHAJI	December 23, 2010
BIJU C V Vs. DEEBA MOLE	September 23, 2010
BIJU K G Vs. STATE OF KERALA	November 8, 2010
BIJU SURESH, S/O. BABU K. SURESH Vs. THE STATE OF KERALA AND ORS.	October 26, 2010
BIJU THOKMAS Vs. STATE OF KERALA	December 6, 2010
BIJU THOMAS Vs. KUNJUMON	December 23, 2010
BIJU XAVIER Vs. CHRISTY FERNANDEZ	November 9, 2010
BIJU XAVIER Vs. CHRISTY FERNANDEZ	November 10, 2010
BIJU XAVIER Vs. CHRISTY FERNANDEZ	October 7, 2010
BINDHU PHILIPS Vs. SUNIL JACOB	September 8, 2010
BINDIYA S Vs. C S KRISHNA KUMAR	September 27, 2010
BINDU Vs. FIJO	December 15, 2010
BINDU K Vs. STATE OF KERALA	September 29, 2010
BINDU VARGHESE Vs. STATE OF KERALA	September 15, 2010
BINDUMOL JOSEPH Vs. KERALA PUBLIC SERVICE COMMISSION	November 30, 2010
BINI K.P. D/O. PADMANABHAN Vs. KERALA STATE ELECTRICITY BOARD,	January 6, 2010
BINI N.S., STAFF NURSE GRADE-II Vs. THE DIRECTOR, INSURANCE MEDICAL SERVICE AND ORS.	July 29, 2010
BINIL KUMAR Vs. MINIMOL ALIAS MINI ANIL KUMAR	November 4, 2010
BINOJ S O Vs. RAMLA BEEVI	September 15, 2010
BINOY Vs. DISTRICT COLLECTOR	October 19, 2010
BINU Vs. STATE OF KERALA	December 9, 2010
BINU Vs. DISTRICT SUPERINTENDENT OF POLICE	December 22, 2010
BINU AND COMPANY Vs. KERALA STATE ELECTRICITY BOARD	August 10, 2010
BINU D B Vs. GOVERNOR	August 17, 2010
BINU K.V. AND SIJU. K.G. Vs. KERALA STATE ELECTRICITY BOARD,	September 16, 2010
BINU KRISHNAN Vs. CHELLAPPAN PILLAI	December 10, 2010
BINU N P Vs. SUB DIVISIONAL MAGISTRATE RDO	October 8, 2010
BIODIGITAL P LTD Vs. STATE OF KERALA	September 20, 2010
BOBAN JOSEPH Vs. MANIKANTAN NAIR	June 25, 2010
BOBAN THOMAS Vs. KOTTAYAM MUNICIPALITY	February 22, 2010
BPL AND PSP WORKERS UNION Vs. BPL LTD	November 22, 2010
BPL LTD Vs. PEGASUS ASSETS RECONSTRUCTION P LTD	November 22, 2010
BRIHASPATHI ALIAS IMBICHI Vs. RAMADASAN ALIAS SANKARAN	April 6, 2010
BRIJESH A S Vs. MAHATMA GANDHI UNIVERSITY	September 15, 2010
BRMSCO GARMENTS PVT LTD Vs. TEH SUB INSPECTOR OF POLICE	September 28, 2010
BUDHAPRAKASH Vs. JAMES K JOSEPH	December 1, 2010
BYJU Vs. MUNDATHIKKODU GRAMA PANCHAYAT	December 13, 2010
C A FELIX Vs. KERALA STATE ELECTRICITY BOARD	September 16, 2010
C ABDUL LATHEEF Vs. CHEMBUKANDY SAFIYA	August 6, 2010
C ARAVINDAKSHAN ASAN Vs. STATE OF KERALA	October 26, 2010
C B ARUN Vs. K T CHACKOCHAN ALIAS KANICHAI THOMAN	October 4, 2010
C B VALSALAKUMARI Vs. STATE OF KERALA	October 6, 2010
C C RUGMANI Vs. SECRETARY THRISSUR MUNICIPAL	December 22, 2010
C C THOMAS Vs. STATE OF KERALA REP BY THE SECRETARY CO-OPERATIVE DEPARTMENT GOVERNMENT OF KERALA SECRETARIAT	September 28, 2010
C CHENTHAMARA Vs. SECRETARY TO GOVERNMENT	October 29, 2010
C CHINNAMMA Vs. P M SAMUAL	August 3, 2010
C D PAUL Vs. IRINJALAKUDA KURIES AND FINANCE	December 22, 2010
C E SANTHAKUMARI; M G RAJASHREE; T S JAYAPRAKASH; LEELAMMA AUGUSTINE; SUMAYYA HUSSAIN Vs. STATE OF KERALA; COMMISSIONER AND SECRETARY; T A HUSSAIN KUTTY; V MOHANAKRISHNAN	January 7, 2010
C E V ABDUL GAFOOR Vs. C H HAMSA	December 21, 2010
C FACIL, PEON, SREE NILAKANTA Vs. DISTRICT OFFICER; DIRECTOR OF COLLEGIATE EDUCATION	January 8, 2010
C H ABDUL RAZAK AND ORS Vs. SUBAIR C H S/O ABDUL RAHIMAN AND ORS	December 9, 2010
C H ABOOBACKER Vs. STATE OF KERALA	December 23, 2010
C I KOSHY, S/O ABRAHAM Vs. ABRAHAM THOMAS	November 4, 2010
C J GEORGE Vs. GOVT OF KERALA	October 20, 2010
C JAYESH Vs. KERALA STATE TEXTILE CORPORATION LTD	November 8, 2010
C K ACHAN KUNJU Vs. STATE OF KERALA	October 14, 2010
C K BALACHANDRAN Vs. EXECUTIVE DIRECTOR (VIGILANCE); MANAGING DIRECTOR; MURALI, DRIVER, KSRTC, THIRUVALLA	January 4, 2010
C K JACOB Vs. STATE OF KERALA	April 5, 2010
C K JAYAJA Vs. C G PADMALATHA	November 1, 2010
C K JESSY, RETIRED HEAD MISTRESS Vs. K K SHYAMALA; USHA KURIAN, DEPUTY DIRECTOR; VISALAKSHI, DISTRICT EDUCATIONAL OFFICER AND THANKAM PAUL	November 16, 2010
C K KAMALA AND ORS Vs. STATE OF KERALA AND ORS	December 2, 2010
C K PRAKASAN, S/O KUNJAYYAPPAN Vs. STATE OF KERALA	November 25, 2010
C K PREMSANKAR Vs. SECRETARY 9TH PAY REVISION	September 30, 2010
C L USHAKUMARI Vs. HEADMISTRESS	October 5, 2010
C M BINDU Vs. STATE OF KERALA	December 6, 2010
C M KHYRUNEESA Vs. STATE OF KERALA	December 15, 2010
C M PHILOMINA, W/O MATHEW Vs. KERALA AUTOMOBILES LIMITED	December 9, 2010
C M SOBHANA, D/O LATE KRISHNAN NAMBIAR AND C M KRISHNA KUMAR Vs. T M JANAKI AMMA AND ANR	November 19, 2010
C M VARGHESE Vs. S KODER PRIVATE LTD	September 27, 2010
C P ACHUTHAN PILLAI Vs. PARASMAL LUNAWAT	November 30, 2010
C P HARIDAS Vs. NADUVILAKANDYIL LEELA	October 8, 2010
C P MOHAMMED RAFEEQ, S/O C P MOHAMMED ALI AND ORS Vs. DEPUTY SUPERINTENDENT OF POLICE AND ORS	December 13, 2010
C P PARAMESWARAN PILLAI Vs. STATE OF KERALA	September 28, 2010
C P PRADEEP KUMAR Vs. SURESH KUMAR	December 20, 2010
C P SAINUDEEN Vs. STATE OF KERALA	December 2, 2010
C R AJAYAKUMAR Vs. KOLLAM CORPORATION	September 27, 2010
C R THANKAPPAN NAIR Vs. KOTTAYAM CO OPERATIVE URBAN BANK LTD	December 1, 2010
C RADHAKRISHNAN NAIR Vs. P MADHAVAN NAIR	October 13, 2010
C RAMACHANDRAN Vs. STATE OF KERALA	November 9, 2010
C S I TRUST ASSOCIATION Vs. PRADEEP KENNATH	August 11, 2010
C S SUMESH Vs. IBRAHIMKUTTY	November 15, 2010
C SATHYAN Vs. STATE OF KERALA	October 22, 2010
C SUNDARESAN, PHARMACIST Vs. KERALA PUBLIC SERVICE COMMISSION AND STATE OF KERALA	November 29, 2010
C T RAVEENRAN Vs. STATE OF KERALA	November 2, 2010
C V GEETHA Vs. KERALA SERVICE COMMISSION	October 8, 2010
C V KAMALAKSHI Vs. P MOHANAKRISHNAN	September 27, 2010
C V KRISHNAN Vs. K V KUNHIKRISHNAN	November 9, 2010
C V RAJAN Vs. K P ACHUTHAN	November 30, 2010
C V UNNI, S/O VIBHAKARAN Vs. DIRECTOR GENERAL OF POLICE AND ORS	November 30, 2010
C VAIKUNDA SEKHAR Vs. COMMERCIAL TAXES OFFICER	November 9, 2010
C VAIKUNDA SEKHAR Vs. INTELLIGENCE INSPECTOR	October 12, 2010
C VALLIYAMMA Vs. DISTRICT COLLECTOR	October 5, 2010
C VELAYUDHAN Vs. KERALA STATE ELECTION COMMISSION THIRUVANANTHAPURAM	August 30, 2010
C. CHANDRAN, S/O CHELLAPPAN Vs. E.M. ABRAHAM, S/O MATHAI	September 3, 2010
C. JOB, JOB TRADERS Vs. COMMERCIAL TAX OFFICER AND	June 1, 2010
C. MAHMOOD S/O. KUNHI ASSAN Vs. V. ASHRAF S/O. ABOOBACKER	March 1, 2010
C. RAMESAN Vs. P.P. GOPINATHAN	March 12, 2010
C.B. SURESHKUMAR Vs. THE REGIONAL TRANSPORT AUTHORITY,	October 14, 2010
C.C. ABOOBACKER S/O. MAYINKUTTY Vs. THE STATE OF KERALA AND ORS.	November 3, 2010
C.J. DEVELOPMENT FOUNDATION Vs. THE STATE OF KERALA,	February 2, 2010
C.J. MARY NEENA W/O M.O. SABU Vs. THE STATE OF KERALA AND ORS.	September 8, 2010
C.K. SATHEESH S/O. KESAVAN NAIR Vs. CANARA BANK AND	June 1, 2010
C.L. KURIAN AND BROTHERS, Vs. CICILY KURIAN	September 14, 2010
C.M. VENUGOPALAN Vs. STATE OF KERALA,	September 23, 2010
C.N. PRADEEP Vs. STATE OF KERALA,	October 28, 2010
C.N. VASANTHI W/O C.N. NEELAKANDAN AND Vs. STATE OF KERALA AND	August 18, 2010
C.P. ABHILASH Vs. P. SUBHASH S/O NARAYANAN,	August 18, 2010
C.V. JOLLY Vs. KERALA HEAD LOAD WORKERS WELFARE BOARD,	June 15, 2010
C.V. PAPPACHAN, Vs. STATE OF KERALA AND ORS.	June 21, 2010
CALICUT CITY SERVICE CO OPERATIVE BANK LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	March 10, 2010
CALICUT UNIVERSITY TEACHERS ASSOCIATION Vs. CHANCELLOR/THE GOVERNOR	October 29, 2010
CANNANORE CO-OPERATIVE SPINNING Vs. COMMISSIIONER OF CENTRAL EXCISE AND ORS	October 8, 2010
CARBON DIOXIDE P LTD Vs. KERALA AUTOMOBILES	August 13, 2010
CATHERINE Vs. SURESH KUMAR	August 3, 2010
CATHOLIC SYRIAN BANK LTD Vs. P B SUNILKUMAR	January 21, 2010
CEMENT HOUSE Vs. STATE OF KERALA	May 18, 2010
CENTRE OF EARTH SCIENCE STUDIES Vs. ANSON SEBASTIAN	February 17, 2010
CHACKO Vs. KURIAN S/O. CHACKO AND JACOB S/O. KURIAN	October 19, 2010
CHACKO A K Vs. T A MOHANDAS	June 24, 2010
CHACKO A K Vs. ASSISTANT EXECUTIVE ENGINEER K S E B	June 24, 2010
CHACKO DAVID Vs. INTELLIGENCE OFFICER	November 9, 2010
CHACKO M M Vs. STATE OF KERALA	September 27, 2010
CHACKO. V. JOSEPH, S/O. V.C. JOSEPH Vs. COMMISSIONER OF INCOME TAX,	October 29, 2010
CHAIRMAN COCHIN PORT TRUST AND COCHIN DOCK LABOUR BOARD Vs. K V A IYER	March 18, 2010
CHAIRMAN, THRICHERUMANNA ALIAS KOTTIYOOR Vs. K C VELAYUDHAN NAIR AND ORS	September 7, 2010
CHAKKALA SALEENA Vs. TALUK LAND BOARD THIRURANGADI	August 12, 2010
CHAKKUNNI Vs. RAFI @ RAPHEL	October 26, 2010
CHALAMBATTIL BALAN Vs. CHALAMBATTIL SREEDHARAN	November 19, 2010
CHAMBALON SHANTHA Vs. STATE OF KERALA AND MANAGING DIRECTOR	August 16, 2010
CHAMBER OF COMMERCE VYAPARA Vs. STATE OF KERALA	March 19, 2010
CHAMY Vs. MANI	August 31, 2010
CHANDARDASAN Vs. BHARGAVI AMMA	December 6, 2010
CHANDRA INTERIORS Vs. STATE OF KERALA	March 23, 2010
CHANDRA LAL, S/O. JANARDHANAN AND ORS. Vs. THE STATE OF KERALA AND ORS.	July 19, 2010
CHANDRALALAN Vs. AJIMON P G	December 17, 2010
CHANDRAMATHY Vs. DEVAKEY AMMA	October 1, 2010
CHANDRAMOHAN Vs. ASHA	October 13, 2010
CHANDRAN K Vs. K HARIDAS	October 7, 2010
CHANDRAN M A Vs. COMMISSIONER MALABAR DEVASWOM BOARD	November 10, 2010
CHANDRASEKHARAN K S Vs. DISTRICT SUPERINTENDENT OF POLICE	October 15, 2010
CHANDRASHEKARAN Vs. MUNSIFF COURT PALAKKAD	October 7, 2010
CHANDRI Vs. STATE OF KERALA	August 17, 2010
CHANDRIKA Vs. COCHIN THIRUMALA DEVASWOM	September 13, 2010
CHANDRIKA DEVI RENJINI Vs. SARALAMMA @ SARALA DEVI	September 13, 2010
CHEERAM KULANGARA MOOSA HAJI Vs. NADUTHODI YUSAF	October 27, 2010
CHELLA DURAI J Vs. STATE OF KERALA	September 2, 2010
CHEMBANKUNNEL AMBADI @ KUMARAN Vs. THE STATE OF KERALA	April 5, 2010
CHERANALOOR SERVICE CO OP BANK LTD Vs. ALFRED	February 9, 2010
CHERIYAN S/O THOMAS, Vs. BALAKRISHNAN S/O RAGHAVAN AND ORS.	September 13, 2010
CHERIYANDI SIDDIQUE Vs. P P RASINA	December 6, 2010
CHERTHALA MILK SUPPLIES AND MARKETING Vs. V.N. GANESH BHATT	September 23, 2010
CHERTHALA TOWN ROTARY WELFARE Vs. SHAJI	October 28, 2010
CHERUKAT VIJAYALAKSHMI Vs. CHERUKAT GOPALAKRISHNA MENON	September 7, 2010
CHIEF ENGINEER Vs. DEPUTY DIRECTOR	October 5, 2010
CHIEF GENERAL MANAGER Vs. K Y THOMAS	June 8, 2010
CHIEF OF AIR STAFF Vs. AUGUSTIAN	March 26, 2010
CHIEF SERCRETARY TO GOVERNMENT Vs. KHALID MUNDAPPILLY	August 13, 2010
CHINCHU SHAJ D/O SHAJAHAN Vs. JAYACHANDRAN	November 30, 2010
CHINNA PILLAI D/O POORANAM Vs. T.P. KANNAN MANAGING DIRECTOR AND	August 18, 2010
CHINNAMMA Vs. CIRCLE INSPECTOR OF POLICE	October 4, 2010
CHINNAMMA VARGHESE Vs. STATE ELECTION COMMISSION	July 7, 2010
CHINNASWAMY Vs. STATE OF KERALA	September 22, 2010
CHINNAYYA MUDALIYAR Vs. VASUDEVAN	June 17, 2010
CHIRAYINKEEZHU A BABU Vs. DELIMITATION COMMISSION	March 1, 2010
CHITHUMMA KUNJUMUHAMMED Vs. DISTRICT COLLECTOR	October 4, 2010
CHOLAMANDALAM INVESTMENTS Vs. UNION OF INDIA	August 4, 2010
CICILY Vs. CORPORATE MANAGER	January 30, 2010
CICILY Vs. KUNJO	December 2, 2010
CICILY GEORGE AND ORS Vs. GEORGE MICHAEL AND ANR	September 6, 2010
CIT Vs. PLANT LIPIDS LTD	July 30, 2010
CIT Vs. SMT. R. SUNANDA BAI	December 14, 2010
CIT Vs. JACOB J. THALIATH	November 16, 2010
CIT Vs. MERCHEM LTD.	January 29, 2010
CLARENCE ANTO Vs. ADDITIONAL CHIEF SECRETARY AND ORS.	May 21, 2010
CLEMANCE ANTO GRACE THOTTAPPILLY Vs. STATE OF KERALA	October 12, 2010
CMJ GRANITES Vs. ANISH GEORGE	November 8, 2010
COCHIN PORT TRUST AND DEPUTY CONSERVATOR Vs. LAXMI CRANES AND TRAILERS , UNION OF INDIA	November 16, 2010
COCHIN STOCK EXCHANGE LTD Vs. DHANALAKSHMI BANK LTD	March 26, 2010
COMMISSIOMER OF INCOME TAX Vs. ABDUL GAFOOR	February 8, 2010
COMMISSIONER CENTRAL EXCISE Vs. COCHIN INTERNATIONAL AIRPORT LTD	November 11, 2010
COMMISSIONER FOR WORKMENS COMPENSATION Vs. STATE	March 24, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. PREMIER FOOTWEAR PRODUCTS P LTD	June 15, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. APPOLLO TYRES LTD	August 17, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SHABEER TRAVELS	March 23, 2010
COMMISSIONER OF CUSTOMS Vs. ANKINEEDU MANGANTI	May 28, 2010
COMMISSIONER OF CUSTOMS Vs. COCHIN MINERALS AND RUTILES LTD	July 28, 2010
COMMISSIONER OF CUSTOMS Vs. KUMARAKAM LAKE RESORTS	December 21, 2010
COMMISSIONER OF INCOME TAX Vs. ABDUL RAZZAK	December 13, 2010
COMMISSIONER OF INCOME TAX Vs. BEST WOOD INDUSTRIES AND SAW MILLS	December 21, 2010
COMMISSIONER OF INCOME TAX Vs. PACKWORTH UDYOG LTD	November 30, 2010
COMMISSIONER OF INCOME TAX Vs. DUROFLEX COIR INDUSTRIES LTD	October 19, 2010
COMMISSIONER OF INCOME TAX Vs. CARBON AND CHEMICALS INDIA LTD	May 25, 2010
COMMISSIONER OF INCOME TAX Vs. HOTEL MERIYA	May 26, 2010
COMMISSIONER OF INCOME TAX Vs. THIRUMBADI RUBBER COMPANY LTD	March 24, 2010
COMMISSIONER OF INCOME TAX Vs. SHIHABUDEEN	March 24, 2010
COMMISSIONER OF INCOME TAX Vs. JOHNSON G OOMMEN	March 23, 2010
COMMISSIONER OF INCOME TAX Vs. AISWARYA TRADING CO	March 19, 2010
COMMISSIONER OF INCOME TAX Vs. ACCELERATED FREEZE DRYING CO LTD	March 22, 2010
COMMISSIONER OF INCOME TAX Vs. MUTHOOT LEASING AND FINANCE LTD	January 13, 2010
COMMISSIONER OF INCOME TAX Vs. SAKTHI METAL DEPOT	January 6, 2010
COMMISSIONER OF INCOME TAX Vs. POPULAR VEHICLES AND SERVICES LTD	January 7, 2010
COMMISSIONER OF INCOME TAX Vs. PLANT LIPIDS LTD	August 30, 2010
COMMISSIONER OF INCOME TAX Vs. ACCELERATED FREEZE DRYING CO LTD	October 6, 2010
COMMISSIONER OF INCOME TAX Vs. MANAPPURAM GENERAL FINANCE AND LEASING LTD.	January 13, 2010
COMMISSIONER OF INCOME TAX Vs. LEENA RAMACHANDRAN AND HOMFIT	June 14, 2010
COMMISSIONER OF INCOME TAX Vs. MANJOO AND CO.	September 8, 2010
COMMISSIONER OF INCOME TAX Vs. KAR MOBILES LTD.	January 15, 2010
COMMISSIONER OF INCOME TAX Vs. T.M. KURUVILLA	December 3, 2010
COMMISSIONER OF INCOME TAX Vs. SKYLINE BUILDERS	March 10, 2010
COMMISSIONER OF INCOME TAX Vs. ISHWARDAS SONS	January 8, 2010
COMMISSIONER OF INCOME TAX Vs. T.M.V. SHENOY	September 29, 2010
COMMISSIONER OF INCOME TAX Vs. VELLAPALLY BROTHERS (CONSTRUCTIONS) (P) LTD.	June 4, 2010
COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMY BANK LTD.	October 21, 2010
COMMISSIONER OF INCOME TAX Vs. DHANALEKSHMI BANK LTD.	October 22, 2010
COMMISSIONER OF INCOME TAX Vs. PANCHAJANYAM MANAGEMENT AGENCIES AND SERVICES	November 15, 2010
COMMISSIONER OF INCOME TAX Vs. METROLLA STEELS LTD.	January 21, 2010
COMMISSIONER OF INCOME TAX Vs. HOTEL NEW INDRAPRASTHA	November 29, 2010
COMMISSIONER OF INCOME TAX Vs. METROLLA IRON ANDSTRIPS CO LTD	September 15, 2010
COMMISSIONER OF INCOME TAX Vs. ROSY THOMY P CHAKOLA	November 12, 2010
COMMISSIONER OF INCOME TAX Vs. C. SABIRA	March 30, 2010
COMMISSIONER OF INCOME TAX Vs. THOMY P. CHAKOLA (DECD.) THROUGH LR	November 12, 2010
COMMISSIONER OF INCOME TAX Vs. CATHOLIC SYRIAN BANK LTD.	October 21, 2010
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIAN BANK LTD.	October 7, 2010
COMMISSIONER OF INCOME TAX Vs. O.E.N. INDIA LTD.	September 17, 2010
COMMISSIONER OF INCOME TAX Vs. PERIAKARAMALAI TEA & PRODUCE CO. LTD.	September 30, 2010
COMMISSIONER OF INCOME TAX Vs. LEKSHMI TRADERS	November 12, 2010
COMMISSIONER OF INCOME TAX Vs. ENGLISH INDIAN CLAYS LTD.	May 25, 2010
COMMISSIONER OF INCOME TAX Vs. M.C. GEORGE	November 9, 2010
COMMISSIONER OF INCOME TAX Vs. LORD KRISHNA BANK LTD.	October 7, 2010
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL HOUSING COMPLEX	November 10, 2010
COMMISSIONER OF INCOME TAX Vs. P.K. ASOKAN	January 4, 2010
COMMISSIONER OF INCOME TAX Vs. I. BASHEER	November 24, 2010
COMMISSIONER OF INCOME TAX Vs. SETTLEMENT COMMISSION INCOME TAX & WEALTH	May 28, 2010
COMMISSIONER OF INCOME TAX Vs. ZUHARA U. V.	March 30, 2010
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL CREATIVE FOODS (P) LTD.	October 1, 2010
COMMISSIONER OF INCOME TAX Vs. K. KUNHMMED	October 12, 2010
COMMISSIONER OF INCOME TAX Vs. N.C. JOHN & SONS (P) LTD.	October 4, 2010
COMMISSIONER OF INCOME TAX Vs. KERALA CHEMICALS & PROTEINS LTD.	November 30, 2010
COMMISSIONER OF INCOME TAX Vs. SAHRUDAYA HOSPITAL	October 29, 2010
COMMISSIONER OF INCOME TAX CENTRAL Vs. G SOMAN	January 5, 2010
COMMISSIONER OF INCOME TAX COCHIN Vs. ALAMPALLY BROTHERS LTD	October 21, 2010
COMMISSIONER OF INCOME TAX COCHIN Vs. POPULAR AUTOMOBILES	November 2, 2010
COMMISSIONER OF INCOME TAX TRICHUR Vs. BUS OPERATORS ASSOCIATION	November 1, 2010
COMMISSIONER OF INCOME TAX, COCHIN Vs. ARYA BANGY	October 13, 2010
COMMISSIONER OF INCOME TAX, TRICHUR Vs. K.V. SUDHAKARAN	January 7, 2010
COMMISSIONER OF INCOME TAX, TRICHUR Vs. SOUTH INDIAN BANK LTD	May 19, 2010
COMMISSIONER OF INCOME TAX, TRISSUR Vs. PAUL JOHN	January 14, 2010
COMMISSIONER OF INCOME TAX-8 Vs. MELSTAR INFORMATION TECHNOLOGIES LTD.	October 7, 2010
COMMISSIONER OF INCOME-TAX Vs. KERALA CHEMICALS AND PROTEINS LTD.	January 15, 2010
COMMISSIONER OF WEALTH TAX Vs. SYNTHITE INDUSTRIAL CHEMICALS LTD.	March 9, 2010
COMMISSIONER OF WEALTH TAX Vs. PALM COURT HOTELS P LTD	January 19, 2010
COMPUTER GRAPHICS LTD Vs. COMMERCIAL TAX INSPECTOR	October 20, 2010
CONFIDENT PROJECTS INDIA LIMITED Vs. EDWARD	December 21, 2010
CONSERVATOR OF FORESIS Vs. SUKUMARAN	July 9, 2010
CONSOLIDATED ENGINEERING ENTERPRISES Vs. SUPRITENDING ENGINEER P W D	July 19, 2010
CONTRUST SUPER DESIGNER TILES Vs. ASST COMMISSIONER DEPARTMENT	September 28, 2010
CORPORATION GREAVES LTD Vs. NAVANEETH HOTELS P LTD	January 18, 2010
D E O KOLLAM Vs. GEORGE	June 22, 2010
D K MADHAVAN Vs. KANOTH PREMARAJAN	December 23, 2010
D SALIM RAJ Vs. M V BABY	October 20, 2010
D SANALKUMAR Vs. STATE OF KERALA	September 17, 2010
D SUBASH Vs. SUPERINTENDENT OF POLICE IDUKKI	August 13, 2010
D. ASHOKAN Vs. THE KERALA STATE BEVERAGES (M AND M) CORPN.	August 31, 2010
D. GOVINDAN NAIR Vs. K. KALLYANI AMMA	July 7, 2010
D. RAJASANKARAN S/O. K. DAMODARAN Vs. THE COMMERCIAL TAX OFFICER	June 2, 2010
D. RAJU, S/O. DEVADAS Vs. D. EBANESAR S/O. DEVADAS, M. DEVADAS S/O. MARKOSE AND	March 10, 2010
D. THAMPI Vs. T.K. UNNIKRISHNA KURUP	September 2, 2010
D.K.B & CO. Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 7, 2010
D.L. ANIL KUMAR, Vs. UNION OF INDIA (UOI) AND ORS.	July 28, 2010
DAFINI CLEATUS W/O. JOHN JACOB Vs. JOHN JACOB S/O. JACOB,	May 21, 2010
DAINABI K Vs. DISTRICT MAGISTRATE	August 17, 2010
DAISY JOY Vs. SECRETARY REGIONAL TRANSPORT	December 1, 2010
DAJI TOMY Vs. TRANSPORT COMMISSIONER	March 31, 2010
DAMODARAN PILLAI Vs. STATE OF KERALA	October 22, 2010
DAMSON S/O KUMARAN Vs. PRADEEP K. GEORGE S/O GEORGE	September 6, 2010
DANISH JOSE S/O JOSE AND MANEESHKUMAR S/O SASI Vs. STATE OF KERALA, REP. BY SECRETARY AND ORS.	September 2, 2010
DAVI Vs. INSPECTING ASSISTANT COMMISSIONER	December 22, 2010
DAVID MORISE Vs. STATE OF KERALA	December 21, 2010
DAVIS Vs. NIMMI RAPHAEL	October 26, 2010
DAVIS Vs. NEW MILLENIUM KURIES P LTD	August 2, 2010
DAWN P JOHN Vs. M G UNIVERSITY	November 10, 2010
DAWOOD Vs. ZUBAIDA B A	June 10, 2010
DAYA Vs. STATE OF KERALA	March 2, 2010
DAYA K PANICKER Vs. PRABHAKARA PANICKER	August 6, 2010
DEEGA AUGUSTINE Vs. MAHATMA GANDHI UNIVERSITY	October 11, 2010
DEENA Vs. RAJESH KUMAR	August 2, 2010
DEEPA Vs. STATE OF KERALA	June 3, 2010
DEEPA THOMAS Vs. MEDICAL COUNCIL OF INDIA	September 16, 2010
DEEPAK Vs. BINDHU	October 29, 2010
DEEPAK S. Vs. SUPERINTENDENT OF POLICE AND ORS.	September 6, 2010
DEEPESH KUMAR Vs. SHYAMA	May 17, 2010
DEEPTHY JACOB Vs. STATE OF KERALA	November 4, 2010
DEEPU Vs. STATE OF KERALA	September 15, 2010
DELEELA JOSE Vs. DEPUTY DIRECTOR OF EDUCATION THRISSUR	September 17, 2010
DENNIS Vs. REVENUE DIVISIONAL OFFICER	October 20, 2010
DEPAK ALEX PANICKER, S/O ALEXANDER; ALEXANDER PANICKER, SOSSAN PANICKER Vs. STATE OF KERALA REPRESENTED BY PUBLIC, ANILA VARGHESE D/O M VARGHESE	November 25, 2010
DEPARTMENT OF POSTS Vs. THE KOTHAMANGALAM MUNICIPALITY AND KOTHAMANGALAM MUNICIPAL COUNCIL	September 22, 2010
DEPUTY DIRECTOR E S I CORPORATION Vs. TRACO CABLE CO LTD	September 27, 2010
DEVADANAM Vs. STATE OF KERALA	December 20, 2010
DEVAKI Vs. A JAYARAMAN	December 1, 2010
DEVAKI M Vs. MANAGING DIRECTOR PERSONAL OFFICER	March 16, 2010
DEVAKI M Vs. B P L GROUP OF COMPANIES	March 16, 2010
DEVAN S Vs. KRISHNA MENON C	April 5, 2010
DEVARAJ Vs. DIRECTOR GENERAL OF POLICE	February 16, 2010
DEVARAJAN Vs. K MOHANAN	October 14, 2010
DEVASSY Vs. ADBULLA KOYA HAJI	March 26, 2010
DEVASSYKUTTY Vs. VISALAKSHY AMMA	June 29, 2010
DEVASSYKUTTY A.M. Vs. THE DISTRICT COLLECTOR AND SHRI MOHANAN V.R.	October 4, 2010
DEVASWOM VILAYIL KUNNATHU TEMPLE Vs. DEVAKI	July 27, 2010
DEVI AMMA Vs. SYAMALADEVI	October 7, 2010
DHANALEKSHMI Vs. DR. MOHANAN NAIR	September 13, 2010
DHANESH A.S. DHANYA Vs. KERALA PUBLIC SERVICE COMMISSION,	January 4, 2010
DHANYA KURIES AND SIMON CHACKO, MANAGING PARTNER Vs. SMT. THRESSIAMMA W/O JOSEPH,	September 9, 2010
DHANYA THOMAS Vs. DILBAG SINGH	August 2, 2010
DHARMAPUTRAN Vs. CIRCLE INSPECTOR OF POLICE AND ORS.	November 12, 2010
DHARMARAJ Vs. SIVARAJAN	December 23, 2010
DHRMADOM PARISTHITHI SAMRAKSHANA SAMITHI Vs. DHARMADOM GRAMA PANCHAYAT	March 23, 2010
DILEEP D. NAIR AND ORS. Vs. STATE OF KERALA,	November 11, 2010
DILEEPKUMAR K R Vs. NAZEER	March 17, 2010
DILEEPKUMAR P S Vs. STATE OF KERALA	August 10, 2010
DINESAN K U Vs. PREETHI C S	November 16, 2010
DINESHAN Vs. GOVERNMENT OF KERALA	February 2, 2010
DINKER S/O GOPALAN Vs. BABU S/O LAKSHMANAN	August 19, 2010
DINSHAD Vs. STATE OF KERALA	November 4, 2010
DINSON DANIEL Vs. MAHATMA GANDHI UNIVERSITY,	September 14, 2010
DIPINKRISHNA Vs. STATE OF KERALA	November 9, 2010
DIRECTOR CO OPERATVE ACADEMY OF PROFESSIONAL EDUCATION Vs. TENCY K LANCELOT	September 16, 2010
DIRECTOR GENERAL OF CISF Vs. M CHANDRAN PILLAI	March 29, 2010
DIRECTOR GENERAL OF INCOME TAX; CHIEF COMMISSIONER OF INCOME TAX; DIRECTORATE OF INCOME TAX VIGILANCE AND THE CHAIRMAN Vs. M K SURENDRAN S/O KUNHAMBU	January 8, 2010
DIRECTOR GENERAL OF POLICE Vs. NAZIMUDEEN	September 29, 2010
DISHNET WIRELESS LTD. Vs. THE AZHIYOOR GRAMA PANCHAYATH,	January 5, 2010
DISTRICT COLLECTOR Vs. SUBAIDA BEEVI	February 18, 2010
DISTRICT COLLECTOR CIVIL STATION Vs. V K SREEKUMARI KUNJAMMA	December 21, 2010
DISTRICT INSURANCE OFFICER Vs. T.K. GIREESAN S/O KUMARAN,	September 7, 2010
DIVAKARAN Vs. STATE OF KERALA	March 5, 2010
DIVAKARAN VAIDHYAN Vs. SANTHAKUMARY AMMA AND	July 26, 2010
DIVYA Vs. S SUBBIAH	November 15, 2010
DIVYA K R Vs. COCHIN UNIVERSITY OF SCIENCE	November 29, 2010
DLF SOUTHERN TOWNS P LTD Vs. STATE OF KERALA	November 10, 2010
DOTTY THOMAS Vs. CATHOLIC YOUNG MEN ASSOCIATION	October 29, 2010
DR A K KOSHY Vs. STATE OF KERALA	March 1, 2010
DR SAIFUL ISLAM Vs. UNIVERSITY OF KERALA	March 23, 2010
DR VELLAYANI ARJUNAN Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION	March 11, 2010
DR. ABDUL RASHEED M.H. Vs. SECRETARY TO GOVERNMENT	April 6, 2010
DR. ANITHA S. NAIR, LECTURER AND Vs. STATE OF KERALA,	August 30, 2010
DR. ASHLEY SUSAN PHILIP, LECTURER AND ORS. Vs. THE MANAGER, MAR THOMA COLLEGE AND ORS.	November 1, 2010
DR. B. VENUGOPAL AND DR. K.B. UNNIKRISHNAN Vs. STATE OF KERALA,	January 6, 2010
DR. BABU Vs. PADMAVATHI	September 3, 2010
DR. C.S. MADHU Vs. STATE OF KERALA,	August 30, 2010
DR. CHANDRA BOSE KUTTIKKAD Vs. DR. C.R. RAMADAS AND ORS.	September 6, 2010
DR. G. PRADEEP Vs. STATE OF KERALA	January 4, 2010
DR. JAYAKUMAR R., CIVIL SURGEON Vs. THE STATE OF KERALA AND ORS.	March 15, 2010
DR. MARY KUTTY JOSE Vs. DIRECTOR OF HEALTH	June 3, 2010
DR. N. PRASANATHA KUMAR Vs. SREE SANKARACHARYA UNIVERSITY,	April 7, 2010
DR. N. PRASANTHA KUMAR Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT AND	September 2, 2010
DR. N. RAVEENDRAN Vs. UNIVERSITY GRANTS COMMISSION AND ORS.	October 12, 2010
DR. P.N. PREMACHANDRAN Vs. STATE OF KERALA	July 16, 2010
DR. SUJA ANI. G. Vs. THE STATE OF KERALA,	November 3, 2010
DR. YAMUNA GEORGE Vs. THE REGISTRAR	October 8, 2010
DRWOPATHY Vs. STATE OF KERALA	September 17, 2010
DUKE P PATTACHERY Vs. STATE OF KERALA	December 17, 2010
DY. DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. TRACO CABLE COMPANY LTD.	September 27, 2010
E C E K UNION HIGH SCHOOL Vs. CHAMMANATTU DEVASWOM	November 9, 2010
E GOPALAKRISHNAN Vs. STATE OF KERALA	August 13, 2010
E JAMAL MOHAMMED Vs. STATE OF KERALA AND SUB INSPECTOR OF POLICE	July 14, 2010
E M BALAKRISHNAN Vs. DISTRICT COLLECTOR	September 16, 2010
E M IGNATIOUS Vs. STATE OF KERALA	September 17, 2010
E P AHAMMED Vs. STATE OF KERALA	February 19, 2010
E P PRITHVIRAJAN Vs. STATE OF KERALA	November 8, 2010
E P SHAJITH LD CLERK Vs. DIRECTOR DEPARTMENT OF URBAN	December 1, 2010
E R BIJU; S MANIKUTTAN Vs. KERALA PUBLIC SERVICE COMMISSION; DIRECTOR OF URBAN AFFAIRS	January 8, 2010
E S I CORPORATION Vs. PANICKAVEETTIL SIR SEBASTIAN PUBLIC SCHOOL	October 7, 2010
E V AJITHA Vs. SECRETARY REGIONAL TRANSPORT	September 30, 2010
E. NABEESA UMMA, JUNIOR SUPERINTENDENT Vs. STATE OF KERALA AND THE DIRECTOR OF PANCHAYATH	June 16, 2010
E. SAKTHIBHADRAN PANDARATHIL, Vs. MANNADI MUDIPPURA DEVI TEMPLE AND ORS.	November 9, 2010
E.E,NEENDAKARA FISHING HARBOUR DIVISION Vs. NEENDAKARA PORT AND FISHING HARBOUR C.L.R WORKERS UNION	January 6, 2010
E.K. MUHAMMED KUNHI Vs. P. EBRAHIM	November 11, 2010
E.M. SALHUDEEN Vs. STATE OF GOVERNMENT,	September 6, 2010
E.S. SONY S/O. SHANMUGHAN Vs. THE EXCISE COMMISSIONER AND ORS.	April 9, 2010
E.S.I. CORPORATION Vs. M/S. MARIKKAR ENGINEERS LTD.	August 2, 2010
E.T. DEVASSY S/O CHANKAN THOMAN Vs. CHALAKUDY MUNICIPALITY AND	July 27, 2010
EALYE Vs. STELLA	November 29, 2010
EASWARAN NAMBOODIRI Vs. TRAVANCORE DEVASWOM BOARD	February 18, 2010
EDATHIL SUNDARAN Vs. K S E B	November 9, 2010
ELACHIAR Vs. WILSON	July 14, 2010
ELAMBILAT AGENCIES Vs. THE STATE OF KERALA AND ORS.	August 30, 2010
ELAYADATH SUDHEESH BABU Vs. PRINCIPAL CHIEF FOREST	October 22, 2010
ELDHO Vs. MANUAL JACOB	November 9, 2010
ELDHO Vs. SHEEBA	December 22, 2010
ELDHO M. KURIAKOSE Vs. STATE OF KERALA AND ORS.	April 7, 2010
ELDHO SHAJI Vs. SUB INSPECTOR OF POLICE	October 14, 2010
ELDHOSE GEORGE Vs. STATE OF KERALA, REP. BY,	September 3, 2010
ELIKUTTY CHACKO @ AMMINI Vs. FAISAL S/O. MAJEED KUTTY RAWTHER AND ORS.	July 13, 2010
ELIYAMMA JOHN Vs. RAJAN	November 4, 2010
ELIZABETH ALIAS JOLLY GEORGE Vs. T G ANDREWS	October 29, 2010
ELSY P OOMMAN Vs. STATE OF KERALA	June 9, 2010
ELSY P SEBASTIAN Vs. SUDHAMONY	January 19, 2010
ELSY W/O CHAKLATHI, LATE LONAPPAN Vs. FOOD CORPORATION OF INDIA	September 6, 2010
ENARC CONSULTANTS Vs. THE GENERAL MANAGER	April 6, 2010
ERNAKULAM KARAYOGAM Vs. T.D.M. HALL CONSUMER CO-OPERATIVE AND	April 9, 2010
ERUMMAL HUSSAIN S/O. MUHAMMED Vs. M.P. IBRAHIM S/O. MAMMU MUSALIAR AND THE NEW INDIA INSURANCE CO. LTD.	June 14, 2010
ESAF MICRO FINANCE AND INVESTMENTS Vs. INSPECTING ASSISTANT COMMISSIONER	October 19, 2010
ESSAR OIL LTD Vs. INTELLIGENCE OFFICER INVESTIGATION BRANCH	October 4, 2010
ESSAR TELECOM INFRASTRUCTURE P LTD Vs. CIRCLE INSPECTOR OF POLICE	April 3, 2010
EVERLAST APPERALS Vs. HAMSA	December 1, 2010
EXCISE ASSISTANT COMMISSIONER Vs. PADMANABHAN	December 14, 2010
EXCISE COMMISSIONER Vs. K RAJENDRAN	December 6, 2010
FAISAL Vs. STATE OF KERALA	November 29, 2010
FAISAL Vs. STATE OF KERALA	February 18, 2010
FAREWELL PADMANABHAN Vs. MUTHOOT LEASING AND FINANCE LTD	November 30, 2010
FASLU REHMAN P S/O AIMU HAJI Vs. SUB-DIVISIONAL MAGISTRATE/REVENUE AND SUB INSPECTOR OF POLICE	November 9, 2010
FATHIMA BEEVI Vs. STATE OF KERALA	November 1, 2010
FATHIMA BEEVI Vs. STATE ELECTION COMMISSION	October 26, 2010
FATHIMA BEEVI Vs. K P GEETHA	November 10, 2010
FATHIMA MATHA NATIONAL COLLEGE Vs. STATE OF KERALA; DIRECTOR OF COLLEGIATE EDUCATION; DEPUTY DIRECTOR OF COLLEGIATE AND REGISTRAR	November 26, 2010
FATHIMA P S Vs. SIDDIQU	September 17, 2010
FAZIL Vs. SUB INSPECTOR OF POLICE KILIMANOOR	August 4, 2010
FEDERAL BANK LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 26, 2010
FERNANDEZ T V Vs. STATE OF KERALA	October 29, 2010
FIROSE Vs. STATE	October 28, 2010
FIROZ BABU E Vs. STATE OF KERALA	October 19, 2010
FIROZKHAN P K Vs. SREE GOKULAM CHIT AND FINANCE CO P LTD	December 9, 2010
FITHALY FERNANDO Vs. PRINCIPAL OFFICER AND SHIPPING MASTER	June 10, 2010
FLEX PRINTING OWNERS ASSOCIATION Vs. KERALA STATE ELECTION COMMISSION	October 6, 2010
FLEX PRINTING OWNERS ASSOCIATION OF KERALA Vs. STATE ELECTION COMMISSION	October 11, 2010
FORD INDIA PVT LTD Vs. KERALA STATE CONSUMER DISPUTE REDRESSAL	August 20, 2010
FOUSIYA Vs. STATE OF KERALA	August 3, 2010
FR ALIAS K VARKEY Vs. STATE OF KERALA	September 17, 2010
FR JAMES AERTHAYIL Vs. N K THOMAS	November 9, 2010
FR PAULOSE CHITTAYATH Vs. DISTRICT COLLECTOR AND DISTRICT	September 24, 2010
FR SEBASTIAN Vs. STATE OF KERALA	September 15, 2010
FRANCIS Vs. RAPHEL	September 20, 2010
FRANCIS Vs. NAVODAYA KURIES AND LOANS P LTD	July 20, 2010
FRANCIS MANOORAN MANJOORAN HOUSE Vs. STATE OF KERALA	September 20, 2010
FRANKO E P Vs. K V ANTONY	October 26, 2010
G BALACHANDRAN Vs. STATE OF KERALA	August 5, 2010
G BALAKRISHNA PILLAI Vs. STATE OF KERALA	December 3, 2010
G C D A Vs. SHANVAS A M	January 6, 2010
G GOPAKUMAR Vs. SMITHA NAIR	September 22, 2010
G GOPAKUMAR Vs. SUB INSPECTOR OF POLICE KALLAMBALAM	November 29, 2010
G GUNASEKHAR Vs. STATE OF KERALA	December 9, 2010
G K GRANITES Vs. UNION OF INDIA	December 15, 2010
G RAGHAVAN NAIR Vs. JALAJAMBIKA	December 2, 2010
G RAJENDRAN NAIR Vs. KERALA STATE ROAD TRANSPORT	November 9, 2010
G RAJU Vs. STATE OF KERALA	December 1, 2010
G S SURESH BABU Vs. STATE	November 12, 2010
G SATHYAPALAN Vs. ARJUN AMARAVATHI CHITS PVT LTD	December 10, 2010
G SUGATHAN Vs. DEPUTY DIRECTOR OF EDUCATION	December 2, 2010
G. ANANDAVALLY AMMA Vs. STATE OF KERALA,	October 27, 2010
G. BABU Vs. THE STATE OF KERALA	August 3, 2010
G. BABU S/O GURUSWAMY Vs. THE SUPERINTENDENT OF POLICE,	August 5, 2010
G. GIRISHKUMAR Vs. JAYANTHY, DESK CLEANER AND STAT OF KERALA	September 3, 2010
G. GOPIMOHANAN NAIR Vs. STATE OF KERALA AND THE DIRECTOR OF HIGHER SECONDARY	August 10, 2010
G. JANARDHANAN S/O GOPALAN NADAR Vs. DIRECTOR OF INDIAN SYSTEMS OF MEDICINES,	June 2, 2010
G. SIVASWAMI, S/O. GANGADHAR Vs. RAVEENDRAN	October 28, 2010
GAMARALALAGE MALANI MANGALIKA Vs. STATE OF KERALA AND ORS.	September 9, 2010
GANESH Vs. C D PONNACHAN	December 17, 2010
GANGADHARAN Vs. SATHYABHAMA K A	December 21, 2010
GANGADHARAN C V Vs. UNION OF INDIA	June 1, 2010
GANGADHARAN M Vs. A ABUDL RASHI	October 8, 2010
GAUTHAM THYAGARAJAN Vs. V B KARUNAKAR	July 23, 2010
GAYLORD CONSTRUCTIONS Vs. THE INTELLIGENCE OFFICER (IB),	August 30, 2010
GEE CANS Vs. TRANANCORE DEVESWOM BOARD	September 15, 2010
GEE VARGHESE S/O DANIEL Vs. V.R. JOY S/O RAPPAI	September 9, 2010
GEETHA AND AJI Vs. THULASEEDHARAN PILLAI AND STATE OF KERALA	November 24, 2010
GEETHA MOHAN Vs. SECRETARY REGIONAL TRANSPORT	October 7, 2010
GEETHA RAMACHANDRAN Vs. RAMACHANDRAN	December 21, 2010
GEETHA VISWANATHAN Vs. SASIDHARAN	September 27, 2010
GEETHALAKSHMI Vs. STATE OF KERALA AND KERALA PUBLIC SERVICE COMMISSION	September 13, 2010
GEMINI PLANTATIONS PUTHENVEETTIL Vs. STATE OF KERALA	October 18, 2010
GENERAL SECRETRY SYNDICATE BANK STAFF UNION Vs. DEPUTY GENERAL MANAGER SYNDICATE BANK THIRUVANANTHAPURAM	March 15, 2010
GENFOCUS INFOTECH I LTD Vs. STATE OF KERALA	December 6, 2010
GEO JOSE Vs. STATE OF KERALA	November 4, 2010
GEORGE Vs. GEORGE	April 9, 2010
GEORGE Vs. POORAM KURIES P LTD	October 4, 2010
GEORGE Vs. STATE OF KERALA	October 15, 2010
GEORGE Vs. THE COCHIN DEVASOM BOARD	July 6, 2010
GEORGE Vs. STATE OF KERALA	June 21, 2010
GEORGE ABRAHAM Vs. BINU KURIAKOSE,	November 11, 2010
GEORGE JOSEPH Vs. DISTRICT ELECTORAL AND REGISTRATION AND KAVALANGAD GRAMA PANCHAYATH	July 23, 2010
GEORGE JOSEPH Vs. STATE OF KERALA	August 4, 2010
GEORGE K. Vs. A.R.T. LEASING COMPANY,	September 29, 2010
GEORGE KURUVILLA Vs. KERALA STATE CO OPERATIVE ELECTION COMMISSION	January 22, 2010
GEORGE M I Vs. HIGH COURT OF KERALA	March 30, 2010
GEORGE MUTHOOT Vs. STATE OF KERALA	January 21, 2010
GEORGE PAUL Vs. SUB INSPECTOR OF POLICE	December 2, 2010
GEORGE PAULOSE Vs. ST MARYS ORTHODOX JACOBITE CHURCH	October 20, 2010
GEORGE S/O ITTIRA Vs. E A JAMAL S/O PATHUMMA,; MADHU S/O PARAMESWARAN AND UNITED INDIA INSURANCE CO LTD	November 1, 2010
GEORGE THOMAS Vs. THE FEDERAL BANK LIMITED, REP. BY THE CHAIRMAN AND THE CHIEF MANAGER	September 9, 2010
GEORGE THOMAS Vs. T N MENON	November 4, 2010
GEORGE THOMAS Vs. BINU THOMAS	November 9, 2010
GEORGE THOMAS Vs. ALEYAMMA THOMAS ALIAS AMMUKUTTY	December 22, 2010
GEORGE VADAKARA Vs. SUPERINTENDENT OF POLICE KANNUR	October 27, 2010
GEORGE VARGHESE Vs. HONGKONG AND SHANGAI	December 17, 2010
GEORGE VARGHESE AND Vs. STATE OF KERALA	March 8, 2010
GEORGEKUTTY Vs. SUB INSPECTOR OF POLICE	December 22, 2010
GIGY JACOB S/O CHACKO Vs. STATE OF KERALA AND ORS	August 12, 2010
GIGY JACOB S/O CHACKO Vs. STATE OF KERALA AND ORS.	December 8, 2010
GIJI SAJI Vs. CANARA BANK	September 15, 2010
GINCY M. CHELAPPUZHAYIL W/O. DENNY GEORGE Vs. THE STATE OF KERALA AND ORS.	May 17, 2010
GIREESAN NAIR S/O. GOPALAN PILLAI Vs. STATE OF KERALA	January 14, 2010
GIRIJA THANKACHI M , HEAD NURSE AND ORS Vs. STATE OF KERALA AND ORS	July 13, 2010
GIRISH KUMAR Vs. STATE OF KERALA	April 6, 2010
GIVE AND TAKE COMPANY Vs. MUKKANNAN MUMTAZ	August 30, 2010
GLOBAL INDUSTRIES Vs. UNION OF INDIA (UOI)	November 2, 2010
GLOBAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS	December 6, 2010
GLOY ABRAHAM Vs. DISTRICT COLLECTOR COLLECTORATE	October 4, 2010
GOKULAN S/O GOPALAN Vs. STATE OF KERALA AND	July 28, 2010
GOKULDAS Vs. ABHILASH	December 6, 2010
GOPAKUMAR Vs. STATE OF KERALA	November 9, 2010
GOPAKUMAR Vs. DIJU RAMAKRISHNAN	December 2, 2010
GOPAKUMAR M K , S/O M S KUNJAN PILLAI Vs. STATE OF KERALA,; DIRECTOR OF MEDICAL EDUCATION, ANILKUMAR, ABHILASH, PELA	December 6, 2010
GOPAKUMAR P.G., Vs. THE GOVERNMENT OF KERALA AND ATTAPPADY HILLS AREA DEVELOPMENT SOCIETY	September 7, 2010
GOPAKUMARAN NAIR Vs. PRASANNAKUMARI AND STATE	December 20, 2010
GOPALAKRISHNA PILLAI Vs. MANMADHAN PILLAI DWARAKA	November 15, 2010
GOPALAKRISHNA PILLAI Vs. DEVASWOM TRUST	February 2, 2010
GOPALAKRISHNAN Vs. SRINIVASAN	March 1, 2010
GOPALAKRISHNAN Vs. ASHARAF	November 4, 2010
GOPALAKRISHNAN Vs. KUMARAMPUTHUR SERVICE CO-OPERATIVE; JOINT REGISTRAR OF CO-OPERATIVE; PRESIDENT, KUMARMPUTHUR SERVICE AND S R HABEEBULLA	August 30, 2010
GOPALAKRISHNAN Vs. STATE BANK OF TRAVANCORE	June 18, 2010
GOPALAKRISHNAN AND ANR Vs. SECRETARY	November 30, 2010
GOPALAKRISHNAN ASSARI N Vs. KERALA STATE ROAD TRANSPORT CORPORATION	December 1, 2010
GOPALAKRISHNAN P.V., Vs. STATE OF KERALA AND ORS.	September 23, 2010
GOPALAN Vs. STATE OF KERALA	March 26, 2010
GOPALAN AND BHARGAVI Vs. M.R. VIJAYAN AND SHEELA	October 21, 2010
GOPI Vs. BIJU	November 8, 2010
GOPIKA AGENCIES Vs. COMMERCIAL TAX OFFICER	November 4, 2010
GOPIKAN Vs. STATE OF KERALA AND INLAND WATERWAYS AUTHORITY OF INDIA	May 19, 2010
GOPINATHA PILLAI Vs. KERALA STATE ELECTRICITY BOARD	December 23, 2010
GOPINATHAN Vs. UNNIKRISHNAN NAIR	November 8, 2010
GOPINATHAN P Vs. REVENUE DIVISIONAL OFFICER	June 21, 2010
GOPINATHAN S/O. BAHULEYAN, Vs. THE STATE OF KERALA,	July 13, 2010
GOSPEL FOR ASIA MANJADI Vs. STATE OF KERALA	October 26, 2010
GOURI MADHAVAN AND ORS Vs. CHANDRIKA BHAI AND ORS	November 29, 2010
GOURIAMMA Vs. YOHANNAN LUCKOSE	February 25, 2010
GOVERNMENT OF INDIA, Vs. P.C. PAUL	October 11, 2010
GOVERNMENT OF KERALA Vs. THOMAS P MALIAKKAL	October 22, 2010
GOVERNMENT OF KERALA, Vs. MANAGER, S.S.M.U.P. SCHOOL AND	July 30, 2010
GOVINDAN NAMBISAN Vs. PASSPORT OFFICER	September 30, 2010
GRACEAMMA THOMAS Vs. COMMISSIONER OF POLICE AND ORS	July 12, 2010
GRACELET JIGILA P Vs. KERALA PUBLIC SERVICE COMMISSION	December 1, 2010
GRIGO KURIAN S/O KURIACHAN Vs. STATE OF KERALA AND CHIEF MANAGER	December 13, 2010
GUNASUNDARI Vs. SPECIAL TAHSILDAR; STATE OF KERALA; GURUNANTHAN; GANESH MOORTHI	February 11, 2010
GURUNANAK Vs. STATE OF KERALA	January 29, 2010
H AMINASH Vs. M RAMESH	December 21, 2010
H AND R JOHNSON Vs. INTELLIGENCE INSPECTOR	September 24, 2010
H J RASOOL Vs. REVENUE DIVISIONAL OFFICER	September 15, 2010
H L L LIFECARE LTD Vs. HINDUSTAN LATEX LABOUR UNION	November 3, 2010
H S PURUSHOTHA Vs. INTELLIGENCE INSPECTOR	August 3, 2010
HABEEB Vs. SEBASTIAN T C	December 8, 2010
HADED STEELS PVT LTD Vs. INTELLIGENCE INSPECTOR	October 19, 2010
HAJAROMMABI P. Vs. THE DIRECTOR OF EDUCATION,	May 31, 2010
HAJIRA. K.E. D/O K.E. KUNHOYI Vs. THE ADDITIONAL DISRICT MAGISTRATE,	July 5, 2010
HALEEMA Vs. HIGH COURT OF KERALA	November 30, 2010
HAMEED P Vs. STATE OF KERALA	October 5, 2010
HAMSA HAJI K. S/O. MOHAMMED HAJI Vs. THE MALAPPURAM DISTRICT CO-OP. BANK LTD. AND THE AUTHORISED OFFICER (GENERAL MANAGER)	January 5, 2010
HAMZA A Vs. STATE OF KERALA	August 6, 2010
HAMZA S/O. KANDANATH VELATH ALI Vs. ABDU S/O. KALLINGAL MOITHU	September 2, 2010
HAMZA V.V. SENIOR ACCOUNTANT AND ORS. Vs. THE MANAGING DIRECTOR,	September 3, 2010
HAREESH S Vs. DIRECTOR OF HEALTH SERVICES	September 16, 2010
HARI KUMAR M. Vs. THE KERALA PUBLIC SERVICE COMMISSION,	April 9, 2010
HARIDASAN Vs. SURESH	December 6, 2010
HARIDASAN Vs. K R ABILASH	November 1, 2010
HARIHARAN Vs. HANEESA BEEVI	January 14, 2010
HARIHARAN P. K Vs. STATE OF KERALA	July 1, 2010
HARIKUMAR B R Vs. STATE OF KERALA	October 11, 2010
HARIPRIYA R Vs. MAHATMA GANDHI UNIVERSITY	September 24, 2010
HARIS K Vs. STATE OF KERALA	September 16, 2010
HARISH KUMAR Vs. STATE OF KERALA	July 29, 2010
HARRIS CHOORI, PRESIDENT Vs. THE STATE ELECTION COMMISSIONER AND ORS.	August 18, 2010
HARRISONS MALAYALAM LTD Vs. STATE OF KERALA	May 18, 2010
HARSHAN K V Vs. NATIONAL COMMISSION	August 4, 2010
HASEENA MANSOOR Vs. STATE OF KERALA	May 18, 2010
HASHIM M Vs. SAJU	December 21, 2010
HASSAN RAWTHER K.K. AND ANOTHER Vs. DR. S. ABDUL AZEEZ	June 8, 2010
HAZEENA Vs. TAHSILDAR	July 5, 2010
HDFC BANK LTD Vs. ASSISTANT COMMISSIONER ASSMT	July 13, 2010
HDFC BANK LTD Vs. CONSUMER DISPUTE REDRESSAL FORUM	December 14, 2010
HDFC BANK LTD. Vs. THE INTELLIGENCE OFFICER AND	June 1, 2010
HEALTH OFFICER, CORPORATION OF KOCHI AND CORPORATION OF KOCHI Vs. PETER T.X. @ SIJU S/O. T.J. XAVIER,	October 4, 2010
HEMA GOPINATHAN, SKILLED WORKER AND ORS. Vs. THE KERALA AGRICULTURAL UNIVERSITY,	September 8, 2010
HEMALATHA Vs. STATE OF KERALA	October 29, 2010
HIGH COURT OF KERALA Vs. MOHAMMED FAISAL	January 27, 2010
HIGH ROAD KURIES PVT. LTD. Vs. V.G. SURENDRAN, S/O. VELIMPARAMBIL	July 7, 2010
HINDUSTAN LATEX EMPLOYEES WELFARE SOCIETY Vs. TRIVANDRUM DISTRICT HEADLOAD AND GENERAL WORKERS UNION	August 20, 2010
HISHAM K.A. Vs. STATE OF KERALA AND OTHERS	June 11, 2010
HLL LIFECARE LTD Vs. HINDUSTAN LATEX LABOUR UNION	March 4, 2010
HONEY JOHN RAYMOND Vs. BONNIE MARWIN D SILVA	October 18, 2010
HOTEL LEELA VENTURE LTD Vs. DEPUTY COMMISSIONER	November 1, 2010
HOTEL LUCIYA DRIVE-IN-RESTAURANT Vs. COMMISSIONER OF INCOME TAX	January 21, 2010
HOTEL RAJ INTERNATIONAL Vs. HEADLOAD WORKERS WELFARE BOARD	July 5, 2010
HOTEL RAJ RESIDENCY Vs. SUPERINTENDENT OF POLICE KOLLAM	October 12, 2010
HOTEL SKY PALACE Vs. STATE OF KERALA,	October 7, 2010
HOUSING DEVELOPMENT FINANCE Vs. GEETHU VISWANATH AND N.C. THOMAS S/O. CHERIYA @ CHERIAN	September 30, 2010
IBRAHIM Vs. STATE OF KERALA	September 2, 2010
IBRAHIM Vs. UNION OF INDIA	September 27, 2010
IBRAHIM @ IMBAYI S/O HAMZA Vs. STATE OF KERALA	August 4, 2010
IBRAHIM @ IMBAYI S/O. HAMZA Vs. STATE OF KERALA	August 4, 2010
IBRAHIM MUSALIAR Vs. MUHAMMED THAMPI MUHAMMED IIYAS	November 8, 2010
IBRAHIM MUSSALIAR; RAHIYANATH M , FOUSIYA M Vs. HEAD MASTER; KHADEEJA, DISTRICT EDUCATIONAL OFFICER, HEAD MASTER	September 2, 2010
IBRAHIM P., S/O AHAMMED PAKKO Vs. BASHEER M.A., S/O ALI AND ORS.	October 13, 2010
IBRAHIMKUTTY Vs. STATE OF KERALA	October 13, 2010
ICICI BANK LTD Vs. STATE OF KERALA	August 10, 2010
IGNATIOUS ANTONY Vs. DEPUTY DIRECTOR OF EDUCATION IDUKKI	December 6, 2010
IGNATIOUS LAYOLA Vs. S I OF POLICE	November 8, 2010
IGNATIUS Vs. FEDERAL BANK LIMITED	October 28, 2010
INDIA OIL CORPORATION LTD Vs. ASST COMMISSIONER ASSESSMENT	August 19, 2010
INDIA OIL CORPORATION LTD Vs. STATE OF KERALA	August 3, 2010
INDIA TELECOM INFRA LTD. NO. 42/1327 Vs. THE SECRETARY, KOZHIKODE CORPORATION,	July 27, 2010
INDIAN AIRLINES Vs. KURIAN ABRAHAM	January 27, 2010
INDIAN ASSOCIATION OF LAWYERS Vs. KHALID MUNDAPPILLY,	August 13, 2010
INDIAN BANK Vs. COMMERCIAL TAX OFFICER AND	August 3, 2010
INDIAN NATIONAL ANGANWADI EMPLOYEES FED. Vs. STATE OF KERALA	October 1, 2010
INDIRA Vs. K P V MENON	July 15, 2010
INDIRA G Vs. DRUGS CONTROLLER	September 24, 2010
INDULEKHA Vs. PREETHA KUMARI	March 15, 2010
ING VYSYA BANK LTD Vs. S DILEEP KUMAR, S/O SADASIVAN AND BINDHU K M , W/O DILEEPKUMAR	November 3, 2010
INLAND WATERWAYS AUTHORITY OF INDIA Vs. ASAKULA RAGHAVAN D/O. PARVATHY,	March 2, 2010
INSTITUTE OF SOCIAL WELFARE Vs. STATE OF KERALA	June 22, 2010
INSTRUMENTATION LTD Vs. VIJAYAN K JOS	November 8, 2010
IRITTI CO OPERATIVE HOSPITAL SOCIETY Vs. C C DAMODARAN	July 14, 2010
ISHAQUE Vs. RAVEENDRAN THAMPAN	March 10, 2010
ISMAIL K Vs. SUB INSPECTOR OF POLICE	September 22, 2010
ISMAIL K. Vs. STATE OF KERALA	September 3, 2010
ISMAIL PILLAI Vs. MEERA SAHIB ABDUL JALEEL	March 9, 2010
ISMAYIL Vs. STATE OF KERALA	August 5, 2010
ISRAEL S Vs. DIRECTOR KERALA BHASHA INSTITUTE NALANDA	January 15, 2010
ISSAC Vs. KERALA STATE BEVERAGES CORPORATION LTD	January 12, 2010
ISSAC Vs. SUPERINTENDENT OF POLICE IDUKKI	October 13, 2010
ISSAC THOMAS Vs. STATE OF KERALA	November 6, 2010
IYYAPPALLI JANAKI Vs. SPECIAL TAHSILDAR, L.A. AIRPORT	March 9, 2010
J DEVAKI Vs. T SANTHOSH	November 16, 2010
J J JEFFERSON Vs. KERALA STATE ELECTRICITY BOARD	September 16, 2010
J K TYRE AND INDUSTRIES LTD Vs. STATE OF KERALA REPRESENTED BY COMMISSIONER OF COMMERCIAL TAXES	September 6, 2010
J. AJI S/O. JAMALUDEEN Vs. THE DISTRICT COLLECTOR,	August 30, 2010
J. ISSAC Vs. THE MANAGING DIRECTOR AND ORS.	January 12, 2010
J. JAYALALITHA TRANSPORT CORPORATION Vs. CHERIAN, PUTHUPARAMBIL HOUSE AND OTHERS	January 13, 2010
J.T. INTERNATIONAL (WHOLESALE) INDIA Vs. COMMERCIAL TAX INSPECTOR AND	June 10, 2010
JABBAR Vs. SAJITHA	October 22, 2010
JABBAR K Vs. THOMAS PAUL	December 10, 2010
JABEER M P Vs. NILUFER P P POKKARAPPADA HOUSE	December 3, 2010
JACOB Vs. NAJMA BARNETO	July 23, 2010
JACOB KURUVILA Vs. MERLY JACOB	January 6, 2010
JACOB KURUVILA Vs. MERLY JACOB	January 5, 2010
JACOB P. ABRAHAM, HSA (HINDI) AND RAMESH G, FT MENIAL Vs. STATE OF KERALA AND ORS.	June 30, 2010
JAGADAMMA DAS Vs. V.T. AMBIKA W/O N.G. KURUP	September 8, 2010
JAGAL MOHAN, S/O. RAGHAVAN Vs. THE THRIKKAKARA GRAMA PANCHAYATH,	November 3, 2010
JAGANIVASAN Vs. THE SUB DIVISIONAL MAGISTRATE AND THE VILLAGE OFFICER	September 20, 2010
JAIKUMAR Vs. SELVARAJ	July 13, 2010
JAIMON Vs. SUNILKUMAR P P	June 21, 2010
JAINAMMA HEZHAKIEL Vs. STATE BANK OF INDIA	December 6, 2010
JAINULAVUDHEEN Vs. STATE OF KERALA	November 4, 2010
JALAJA KUMARI Vs. KUMARI THANKOM	November 8, 2010
JAMALUDDIN K A Vs. DISTRICT COLLECTOR	January 22, 2010
JAMALUDHEEN Vs. RAJEENA	October 22, 2010
JAMEELA BEEVI Vs. HAMEED KUNJU	December 15, 2010
JAMEELA W/O. HAMSA Vs. THE SPECIAL TAHSILDAR, LAND AND THE MANAGING DIRECTOR, BEKAL RESORTS	June 25, 2010
JAMES ABRAHAM Vs. PRASANTH S/O. SASI,	April 5, 2010
JAMES AERTHAYIL FR Vs. THOMAS N K	November 9, 2010
JAMES E V Vs. GRACE THOMAS	August 13, 2010
JANAKI Vs. RAVI	October 19, 2010
JANAKI D/O KALI Vs. STATE OF KERALA	August 17, 2010
JANAKI MENON Vs. AVINASH BIXIT; D T S RAO, S VIJAYAKUMAR	July 19, 2010
JANAKY D/O. KRISHNAN Vs. STATE OF KERALA, THE DIRECTOR AND DISTRICT ANIMAL HUSBANDRY OFFICER	January 8, 2010
JANARDHANAN Vs. STATE OF KERALA	December 22, 2010
JANARDHANAN Vs. RUGMINI	June 2, 2010
JANARDHANAN I Vs. STATE OF KERALA	October 13, 2010
JANCY JOSEPH Vs. ANOOP KUMAR P S	October 27, 2010
JANEESH KUMAR Vs. DISTRICT COLLECTOR AND SUB INSPECTOR OF POLICE	September 7, 2010
JANET Vs. SUPERINTENDENT OF POLICE	November 4, 2010
JANKIYAMMA Vs. K R SURESH	October 27, 2010
JASEENA P.M. Vs. THE DISTRICT EDUCATIONAL OFFICER,	September 2, 2010
JASIR K A Vs. STATE OF KERALA	January 27, 2010
JASLET W/O VARGHESE Vs. THE ASSISTANT COMMISSIONER OF POLICE,	September 20, 2010
JASMINE Vs. MUSLIM EDUCATION AND CULTURAL CENTRE	October 12, 2010
JASMINE D/O. NALAKATH SAIDALI Vs. KUNJI MON P.K.V. S/O. ISA HAJI	August 5, 2010
JASNA D/O MAJEED Vs. STATE OF KERALA AND RAFEEQUE @ CHERIYAPPU S/O KUNJI	November 23, 2010
JAYA Vs. RAJALAKSHMI	December 3, 2010
JAYA K P Vs. C S SUCHIT	March 18, 2010
JAYA ROY Vs. SUKUMARAN	February 1, 2010
JAYACHANDRA BABU AND Vs. STATE OF KERALA AND	July 29, 2010
JAYACHANDRAN Vs. SATHEESH KUMAR	November 8, 2010
JAYACHANDRAN C Vs. HIGH COURT OF KERALA	September 13, 2010
JAYAKANTHAN Vs. ATHEW JOHN	December 21, 2010
JAYAKRISHNA KAIMAL P Vs. REGISTRAR	January 7, 2010
JAYAKRISHNA R Vs. HARILAL N K	November 16, 2010
JAYAKUMAR Vs. STATE OF KERALA	December 20, 2010
JAYAKUMAR Vs. SHERIFA BEEVI	November 8, 2010
JAYAKUMAR A Vs. STATE OF KERALA	August 3, 2010
JAYAKUMAR R , CIVIL SURGEON Vs. STATE OF KERALA AND ORS	March 15, 2010
JAYALAKSHMI Vs. NAIR SERVICE SOCIETY	September 7, 2010
JAYAN Vs. AMBILI P K	October 29, 2010
JAYAN Vs. CHIEF COMMISSIONER TRAVANCORE DEVASWOM BOARD	November 19, 2010
JAYAN T. AND OTHERS Vs. CHIEF COMMISSIONER, TRAVANCORE DEVASWOM BOARD AND OTHERS	November 10, 2010
JAYANANDAN S Vs. SUSAN JIMMY	November 11, 2010
JAYANTHA Vs. DIRECTOR GENERAL OF POLICE	December 7, 2010
JAYAPRAKASAN S/O. BAHULEYAN Vs. THE DISTRICT COLLECTOR,	June 2, 2010
JAYAPRAKASH Vs. REGIONAL TRANSPORT AUTHORITY	September 15, 2010
JAYARAMA Vs. K SIVARAMA RAI	December 17, 2010
JAYARAMAN Vs. STATE OF KERALA	October 13, 2010
JAYASANKARA V N Vs. STATE OF KERALA	November 11, 2010
JAYASREE Vs. KRISHNA KUMAR M.B. AND KESHAVA KUMAR M.B.	August 19, 2010
JAYASREE B., H.S.A. (ENGLISH) Vs. STATE OF KERALA AND ORS.	November 3, 2010
JAYESH VARGHESE Vs. STATE OF KERALA	December 21, 2010
JEBI CHERIAN MOONJELY Vs. CIRCLE INSPECTOR OF POLICE	October 28, 2010
JEENA ABRAHAM, U.P.S.A Vs. THE MANAGER AND ORS.	November 3, 2010
JEENA AJAYAN D/O AJAYAN AND SANIMOL P.M. Vs. MAHATMA GANDHI UNIVERSITY AND CONTROLLER OF EXAMINATIONS	September 20, 2010
JEEVAN J. NATH, S/O S. JAGANATH Vs. THE CENTRAL BOARD OF SECONDARY EDUCATION AND THE PRINCIPAL	September 8, 2010
JEEVAN SABU V S Vs. STATE OF KERALA	October 28, 2010
JEEVANKUMAR Vs. N. GOPAKUMARAN NAIR	November 2, 2010
JEMES JOSEPH Vs. DEPUTY RANGE OFFICER	January 15, 2010
JESNA RACHEL Vs. SUPERINTENDENT OF POLICE	September 29, 2010
JESSY JEEMON, HEALTH INSPECTOR Vs. K.A.THOMAS	February 1, 2010
JEYAPRASAD S D Vs. STATE OF KERALA	November 9, 2010
JEZIM B Vs. UNIVERSITY OF CALICUT	August 17, 2010
JIHAS Vs. DISTRICT REGISTRAR	December 15, 2010
JIJEESH E C Vs. T MANI	December 17, 2010
JIJESH Vs. STATE OF KERALA	September 22, 2010
JIJESH P K S/O VASUDEVAN Vs. MOHAMMED ALI K AND NATIONAL INSURANCE CO LTD	August 10, 2010
JIJESH. P.K. S/O VASUDEVAN Vs. MOHAMMED ALI K. AND NATIONAL INSURANCE CO. LTD.	October 8, 2010
JIJI ANTONY Vs. JRG SECURITIES LTD.	December 1, 2010
JIJI B S , S/O BHASKARAPILLAI Vs. STATE OF KERALA, STATION HOUSE OFFICER AND SANDHYA, D/O VASANTHA	November 25, 2010
JIJI K BABU Vs. GANDHI RAMAN	June 22, 2010
JIJO P.V. Vs. THE MANAGING DIRECTOR	September 9, 2010
JIJUSON Vs. SIMI MATHEW	October 20, 2010
JILLIARIAN D CRUZ Vs. MIRANDA SERENE M	October 26, 2010
JINCY CHACKO Vs. STATE OF KERALA	September 29, 2010
JINS P THOMAS Vs. SUN INSPECTOR OF POLICE PONKUNNAM POLICE	October 28, 2010
JINSU VARGHESE Vs. MANAGER	December 10, 2010
JISH JOHN Vs. SHIJO PAUL K ABRAHAM	December 6, 2010
JISHITHA Vs. STATE OF KERALA	December 21, 2010
JISHNU V DEV Vs. SUPERINTENDENT OF POLICE	August 16, 2010
JISS JOB Vs. STATE OF KERALA	November 29, 2010
JOBY JACOB Vs. STATE OF KERALA	November 18, 2010
JOBY JOCOB PULICKEKUDY, S/O. FR. P.C. JACOB Vs. BABU, S/O. JOSEPH	September 22, 2010
JOBY THOMAS Vs. ANNAMMA AUGUSTINE	March 17, 2010
JOBY VARGHESE Vs. ARMED FORCES TRIBUNAL	October 12, 2010
JOE PAUL VITHAYATHIL Vs. STATE OF KERALA AND ROADS AND BRIDGES CORPORATION LTD	November 19, 2010
JOHN Vs. ABRAHAM JOSEPH	November 10, 2010
JOHN BOSCO Vs. M ABDUL KADER	August 6, 2010
JOHN J ILLICKAN Vs. SHEELA PHILIP	November 1, 2010
JOHN K.C. AND ORS. Vs. STATE OF KERALA AND ORS.	October 1, 2010
JOHN KENNEDY A Vs. STATE OF KERALA	October 26, 2010
JOHN KENNEDY A Vs. STATE OF KERALA	October 14, 2010
JOHN MATHAI Vs. SULAIMAN KUNJU	October 20, 2010
JOHNSON Vs. C C MOHAN	December 20, 2010
JOHNSON Vs. SEBASTIAN	January 22, 2010
JOHNSON MANYANI Vs. CALICUT UNIVERSITY	November 8, 2010
JOHNSON T T Vs. C JAYASANKAR	January 22, 2010
JOHNSON ULLANNUR Vs. STATE OF KERALA,	August 19, 2010
JOHNSON V. FRANCIS S/O. FRANCIS Vs. THE EXECUTIVE ENGINEER,	April 9, 2010
JOHNY Vs. STATE OF KERALA	January 7, 2010
JOHNY C D Vs. BAR COUNCIL OF KERALA	November 16, 2010
JOHNY S/O. KUNJIPALU AND KOCHUMARY W/O. JOHNY Vs. STATE OF KERALA THROUGH THE SUB	August 4, 2010
JOICY PAUL Vs. DY DIRECTOR OF EDUCATION	November 8, 2010
JOJI PAUL Vs. DISTRICT COLLECTOR ERNAKULAM	July 29, 2010
JOJY JACOB Vs. STATE OF KERALA	September 8, 2010
JOLLY D Vs. CHIEF POSTMASTER GENERAL	December 17, 2010
JOM C MICHAEL Vs. V P KONTHALAM	November 12, 2010
JOMEL CORREYA Vs. STATE OF KERALA	September 15, 2010
JOMON ALIAS KUNJUNJU Vs. STATE OF KERALA	March 16, 2010
JOSE Vs. STATE OF KERALA	January 20, 2010
JOSE Vs. MARY SHIJI	July 22, 2010
JOSE Vs. DEVASSY	December 15, 2010
JOSE Vs. THARAYIL V. REVENUE DIVISIONAL OFFICER	March 9, 2010
JOSE A THAYIL Vs. SECRETARY REGIOANAL TRANSPORT	November 8, 2010
JOSE ABRAHAM Vs. DISTRICT COLLECTOR KOTTAYAM	November 8, 2010
JOSE ABRAHAM Vs. INTELLIGENCE OFFICER AND	August 3, 2010
JOSE CYRIAC Vs. COMMISSIONER OF INCOME TAX COCHIN	October 22, 2010
JOSE GEORGE Vs. STATE OF KERALA,	September 13, 2010
JOSE GEORGE Vs. THE 9TH PAY REVISION COMMISSION ROOM	August 30, 2010
JOSE ILLIKKAL Vs. PAYYANNUR MUNICIPALITY AND K.T. MATHEW S/O THOMAS	August 12, 2010
JOSE JOSEPH Vs. ABRAHAM P.J. S/O. JOSEPH	August 19, 2010
JOSE JOSEPH, S/O. P.C. Vs. STATE OF KERALA, REP. BY THE PRINCIAPL AND ORS.	October 27, 2010
JOSE K A Vs. CHALAKUDY MUNICIPALITY	January 4, 2010
JOSE K. GEORGE Vs. CHENGANNUR MUNICIPALITY AND ORS.	April 16, 2010
JOSE KURIAN Vs. DEPUTY TAHSILDAR	October 28, 2010
JOSE KURUVINAKUNNEL Vs. INCOME TAX OFFICER	September 28, 2010
JOSE LALICHAN AND ANOTHER Vs. AUGUSTIN	September 3, 2010
JOSE MATHEW AND ORS Vs. STATE OF KERALA AND ORS	July 13, 2010
JOSE MOONJELY Vs. STATE OF KERALA	September 27, 2010
JOSE P. ISSAC, GOVERNMENT CONTRACTOR Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF AND ORS.	November 1, 2010
JOSE P.K. S/O CHACKO Vs. REGIONAL DIRECTOR, INDIA TOURISM,	September 14, 2010
JOSE S/O JOESPH Vs. SUB INSPECTOR OF POLICE,	August 27, 2010
JOSE S/O. THOMAS Vs. STATE OF KERALA	May 19, 2010
JOSE THOMAS Vs. STATE OF KERALA	November 15, 2010
JOSE THOMAS Vs. DISTRICT POLICE SUPERINTEND OF POLICE	January 28, 2010
JOSEPH Vs. GLADIS SASI	July 20, 2010
JOSEPH Vs. STATE OF KERALA	May 31, 2010
JOSEPH Vs. STATE OF KERALA	September 16, 2010
JOSEPH Vs. STATE OF KERALA	August 18, 2010
JOSEPH C C Vs. K S E B	March 9, 2010
JOSEPH DAS Vs. STATE OF KERALA,	March 31, 2010
JOSEPH ISAAC S/O LATE K E ISAAC Vs. UNION OF INDIA; DENTAL COUNCIL OF INDIA; THE SECRETARY AND MAJOR GENERAL (RETIRED) P N AWASTHI	December 9, 2010
JOSEPH ISSAC Vs. UNION OF INDIA	July 21, 2010
JOSEPH JAMES ALIAS JOSE Vs. STATE OF KERALA	March 11, 2010
JOSEPH KURIAN Vs. VILLAGE OFFICER	March 16, 2010
JOSEPH O.E. S/O. LATE ISSAC, Vs. NATIONAL TRANSORTING PLANNING AND RESEARCH AND ORS.	October 4, 2010
JOSEPH P GEORGE Vs. FEDERAL BANK LTD	November 9, 2010
JOSEPH SAMSON Vs. VILLAGE OFFICER	September 24, 2010
JOSEPH VILLANGADAN Vs. P N WRITER AND CO P LTD	February 8, 2010
JOSEPH, S/O MATHEW Vs. LEELA @ SUNDHARI, W/O THANKAPPAN AND	August 16, 2010
JOSEPH, S/O. VARGHESE Vs. THRESSIA @ BABY, W/O.VARGHESE AND ORS.	November 8, 2010
JOSHI Vs. BENNY KURIAN	January 18, 2010
JOSHY JOHN Vs. K.K. PURUSHOTHAMAN,	November 1, 2010
JOY Vs. STATE OF KERALA	March 2, 2010
JOY Vs. STATE OF KERALA	August 18, 2010
JOY ALEXANDER S/O. ALEXANDER Vs. C.B. JALAJA AND SHIHAB	October 20, 2010
JOY ALIAS KOCHU JOY Vs. STATE OF KERALA	August 30, 2010
JOY JOSEPH Vs. JOSE JACOB ALIAS THANKACHAN	August 20, 2010
JOY JOSEPH Vs. ELECTORAL REGISTRATION OFFICER	September 17, 2010
JOY JOSEPH AND Vs. THE SECRETARY,	September 3, 2010
JOY K O Vs. SHAJI P K	December 22, 2010
JOYCEE MICHAEL Vs. A G FRANK OLIVER	October 5, 2010
JOYMON P Vs. ASHA SINDHU	June 16, 2010
JULY ROY D/O PHILIP PHILIPOSE AND P. KAMARAJ S/O PONNAYYAN Vs. THE STATE OF KERALA, THE SECRETARY AND THE DEPARTMENT OF CENTRAL BUREAU OF INVESTIGATION	September 7, 2010
JUMAIL, S/O JAMEELA Vs. WILSON, S/O ITTANPILLAI AND NEW INDIA ASSURANCE CO. LTD.	September 13, 2010
JUNU N RAJ Vs. STATE OF KERALA	November 4, 2010
JUSTEENA JOSEPH Vs. MAHATMA GANDHI UNIVERSITY	July 1, 2010
JUSTIN BOVAS KADDUKADU KULATHINKARA Vs. STATE OF KERALA	August 4, 2010
JWALINI DEVI Vs. STATE OF KERALA	January 29, 2010
JYOTHI IGNATIOUS Vs. STATE OF KERALA	August 3, 2010
JYOTHI KUMAR P T Vs. STATE OF KERALA	November 29, 2010
JYOTHIKUMAR S/O. K.K. THANKAPPAN Vs. SUB-INSPECTOR OF POLICE AND SREEKUMARI	May 24, 2010
JYOTHISH PRASAD C P Vs. STATE OF KERALA	October 7, 2010
JYOTHY LAKSHMI Vs. STATE OF KERALA	July 19, 2010
K A ABDUL RASHEED Vs. PHILIP ABRAHAM	November 9, 2010
K A CHELLAPPAN Vs. SHAJI MADHAVAN	November 15, 2010
K A HYDROSE Vs. P V SAINUDDIN	September 22, 2010
K A JELTON GOVT CONTRACTOR Vs. SUPERINTENDING ENGINEER	May 18, 2010
K A MUHAMMED Vs. STATE OF KERALA	November 4, 2010
K A SHAKKEER HUSSAIN Vs. V M SIVAN	December 1, 2010
K ANILKUMAR Vs. STATE OF KERALA	September 17, 2010
K ANNE SHAHEER Vs. STATE OF KERALA	February 24, 2010
K ARUN KUMAR Vs. M R CHANDRIKA	December 22, 2010
K B MADHAVAN Vs. SUB REGISTRAR	April 8, 2010
K B RAJEEV Vs. RUPESH AND CO	September 24, 2010
K BHASKARAN Vs. TRAVANCORE DEVASWOM BOARD	September 29, 2010
K BHUVANENDRAN NAIR Vs. KERALA STATE ROAD TRANSPORT	November 9, 2010
K C AJITH KUMAR Vs. STATE OF KERALA	February 19, 2010
K C BABYCHAN Vs. SECRETARY R T A	September 29, 2010
K C CARIAPPA Vs. TRANSPORT COMMISSIONER	October 18, 2010
K C HARIDAS Vs. KELTRON	November 30, 2010
K C INDIRA Vs. LEKHA JAYADEVAN	August 3, 2010
K C PADMANABHAN Vs. T N PARAMESWARAN	December 21, 2010
K C PALANISAMI Vs. STATE OF KERALA	September 15, 2010
K C VARGHESE, S/O CHERIA Vs. SURVEY DIRECTOR; RE-SURVEY SUPERINTENDENT; DISTRICT COLLECTOR AND VILLAGE OFFICER	December 13, 2010
K CHAMY S/O AYYAPPAN Vs. THACHAMPARA GRAMA PANCHAYATH,	July 22, 2010
K CHANDRA BABU Vs. STATE OF KERALA	November 8, 2010
K DEVAKI Vs. UNION OF INDIA	August 12, 2010
K G HARIDAS Vs. P P JAMES	December 21, 2010
K G RAJU, S/O GOVINDAN AND ORS Vs. STATE OF KERALA	November 25, 2010
K G SAHADEVAN Vs. VIJAYARAGHAVAN UNNI	December 1, 2010
K G SATHYANADAN AND POOVANTHURUTHU VEEDU Vs. STATE OF KERALA AND ORS	November 3, 2010
K GOPIDAS Vs. STATE OF KERALA	October 11, 2010
K GOVINDAN PANICKAR Vs. DISTRICT COLLECTOR; TAHSILDAR AND SPECIAL TAHSILDAR (L A )	November 9, 2010
K H AZAD Vs. DETECTIVE INSPECTOR	September 30, 2010
K H R W S EMPLOYEES FEDERATION Vs. K H R W SOCIETY	March 29, 2010
K HABEEBULLA ANSARI S/O KAMMOO K Vs. STATE DELIMITATION COMMISSION; STATE ELECTION COMMISSION; DISTRICT COLLECTOR	August 30, 2010
K HAMSA Vs. CANARA BANK LIMITED	November 12, 2010
K HAMZA Vs. REGIONAL TRANSPORT OFFICER KOZHIKOD	October 13, 2010
K INDIRA Vs. STATE OF KERALA	October 22, 2010
K J ALPHONS KANNANTHANAM Vs. BAR COUNCIL OF KERALA; BAR COUNCIL OF INDIA; DISCIPLINARY COMMITTEE NO V	November 3, 2010
K J ELIYAMMA (LATE) AND ORS Vs. SPECIAL TAHSILDAR (LA) AND CHIEF CONSERVATOR OF FORESTS	December 2, 2010
K J JACOB AND JOSEPH Vs. K J ALEX AND JOSEPH	August 30, 2010
K J JOSEPH Vs. KERALA STATE ROAD TRANSPORT CORPORATION	October 22, 2010
K J THOMAS Vs. PRINCIPAL AGRICULTURAL OFFICER	September 29, 2010
K K AMMUKUTTY AMMA Vs. EDAKALUR MEETHAL KALLIANI	January 29, 2010
K K ASOKAN Vs. SADASIVAN	October 20, 2010
K K BALAN Vs. CHAIRMAN (STATE ELECTION COMMISSIONER) AND ORS	September 7, 2010
K K DHARMARAJAN Vs. N K GOVINDAN NAMBOODIRI	December 15, 2010
K K GOPALAKRISHNAN Vs. V K PURUSHOTHAMAN	December 20, 2010
K K JAYAPRAKASH Vs. STATE OF KERALA	November 25, 2010
K K KABEER Vs. BEEVI K M	December 15, 2010
K K MATHAI S/O KURIAKOSE Vs. VILLAGE OFFICER REVENUE DIVISIONAL OFFICER AND MANANTHAVADY GRAMA PANCHAYAT	December 10, 2010
K K MOHANKUMAR Vs. STATE OF KERALA	December 21, 2010
K K NANDAPPAN Vs. KOTTAYAM URBAN WELFARE CO OP SOCIETY	December 23, 2010
K K PURUSHOTHAMAN Vs. K S SIVADAS	December 23, 2010
K K REEJABAI Vs. DISTRICT EDUCATION OFFICER	December 6, 2010
K K SALIM HAJI Vs. CENTRAL BUREAU OF INVESTIGATION	July 1, 2010
K K SHREEDEV Vs. MANAGING DIRECTOR	October 4, 2010
K K SUFAIRA BEEVI Vs. K P AFSAL KOYA THANGAL	September 30, 2010
K K VINOD Vs. SMITHA M P	November 12, 2010
K KRISHNAN Vs. DIRECTOR GENERAL OF POSTS	November 8, 2010
K KUMAR Vs. NARAYANAN KAMMATH	August 6, 2010
K KUMARI Vs. CHERIAN SAMUEL	January 27, 2010
K LALITHAMMA Vs. STATE OF KERALA	September 27, 2010
K M ABDUL RAZAC Vs. STATE OF KERALA	September 2, 2010
K M ASHA MANJU Vs. K P S C	January 28, 2010
K M ASHRAF, S/O MAKKAR Vs. SUB INSPECTOR OF POLICE AND THE SECRETARY, INTUC UNION	December 14, 2010
K M JOSE Vs. EXCISE INSPECTOR KOTHAMANGALAM	November 8, 2010
K M MUSTAFA Vs. INDIAN OVERSEAS BANK	March 1, 2010
K M RAVEENDRAN Vs. TINU D PARAI	September 23, 2010
K M SHAHUL HAMEED Vs. STATE OF KERALA	November 2, 2010
K M SUBINA Vs. REGIONAL TRANSPORT AUTHORITY	September 29, 2010
K M VISWAMBHARAN Vs. DOMESTIC LIKES VENMONY	September 28, 2010
K MADHU Vs. STATE OF KERALA	November 10, 2010
K MANIYAPPAN Vs. STEEL INDUSTRIALS KERALA LTD	September 22, 2010
K MOHANAN Vs. SUB INSPECTOR OF POLICE MEDICAL COLLEGE POLICE	January 21, 2010
K MOHANAN Vs. COIR BOARD COIR HOUSE	October 19, 2010
K MOIDU Vs. STATE OF KERALA	September 15, 2010
K MUHAMMED ALI Vs. SOUTH MALABAR GRAMEEN BANK	November 8, 2010
K MURALI Vs. BHAGEERATHY ALIAS BHAVANI	August 16, 2010
K N R WOOD WORKS Vs. DIVISIONAL FOREST OFFICER	November 4, 2010
K N RAJASEKHARAN Vs. GEETHA RAMANUJAN	October 26, 2010
K N SREEDEVI Vs. KANAKARAJ	August 11, 2010
K N SUGUNAN Vs. K BABUMON	December 6, 2010
K P ABDUL KHADER Vs. STATE OF KERALA	January 27, 2010
K P ALIYAR Vs. DIRECTOR OF MUNICIPALITIES	December 2, 2010
K P ANIL KUMAR, S/O PARAMESWARAN PILLAI Vs. UNION OF INDIA AND	July 13, 2010
K P DIENESH Vs. SECRETARY TO GOVT TAX DEPARTMENT	October 4, 2010
K P HAFSATH BEEVI Vs. STATE OF KERALA	February 2, 2010
K P JAYA LECTURER IN HINDI Vs. C S SUCHIT SREEMANGALAM	March 8, 2010
K P MANOJ Vs. KERALA STATE ROAD TRANSPORT	October 26, 2010
K P MUHAMMED BASHEER Vs. DEPUTY GENERAL MANAGER KANNUR DISTRICT CO OP BANK LTD	February 11, 2010
K P MUTHULAKSHMI AMMA Vs. RADHA KRISHNANUNNI	August 4, 2010
K P PHILIP Vs. UMAIBHAI	November 10, 2010
K P RAGHAVAN Vs. DEPUTY SUPERINTENDENT OF POLICE	December 20, 2010
K P RATNA SINGH Vs. STATE OF KERALA	August 2, 2010
K P RAVI S/O NARAYANAN Vs. KERALA STATE ELECTION COMMISSION; SECRETARY; DISTRICT COLLECTOR	August 30, 2010
K P SAJU Vs. STATE OF KERALA	August 4, 2010
K P SHANTHAKUMARI Vs. STATE OF KERALA	September 29, 2010
K P SREEJAYAN Vs. SUBRAMANIAN	October 18, 2010
K P SUDHEER Vs. KRISHNAKUMARI	December 22, 2010
K P SUNILKUMAR Vs. DISTRICT ANIMAL HSUBANDRY OFFICER	December 2, 2010
K PATTUVARDHANAN Vs. CHENGANNUR MUNICIPALITY	October 13, 2010
K PEETHAMBARAN Vs. DAYANA CHITTY FUND	November 30, 2010
K PRABHAKARAN Vs. STATE OF KERALA AND ORS	August 30, 2010
K PRASADU Vs. STATE OF KERALA	September 27, 2010
K PUSHPARAJAN Vs. KERALA PUBLIC SERVICE COMMISSION	October 18, 2010
K R AKHIL RAJ Vs. UNIVERSITY OF KERALA	October 20, 2010
K R RAMACHANDRAN AND ORS Vs. STATE OF KERALA AND ASST WILD LIFE WARDEN	December 2, 2010
K R RAMESH Vs. BANK OF INDIA	September 27, 2010
K R RAVEENDRAN Vs. SUPERINTENDENT OF POLICE	September 16, 2010
K R SADANANDAN Vs. KERALA STATE ROAD TRANSPORT	September 15, 2010
K R THANKACHAN Vs. CIRCLE INSPECTOR OF POLICE	October 27, 2010
K RAJAGOPALAN Vs. STATE OF KERALA	October 22, 2010
K RAJAN Vs. SECRETARY GENERAL EDUCATION, ASST EDUCATIONAL OFFICER AND ACCOUNTANT GENREAL (A & E)	November 23, 2010
K S ARUNKUMAR Vs. SECRETARY	October 4, 2010
K S MENON Vs. STATE BANK OF INDIA, ERNAKULAM BRANCH AND ORS	November 25, 2010
K S MOHAMMED ALI Vs. KERALA STATE ELECTRICITY BOARD	December 13, 2010
K S OMANA Vs. STATE OF KERALA	November 8, 2010
K S RADHAKRISHNAN Vs. DIRECTOR OF COLLEGIATE EDUCATION	October 21, 2010
K S RAJEEV Vs. SREEDEVI S K	August 2, 2010
K S RAJESH KUMAR Vs. ADDITIONAL REGISTERING AUTHORITY	February 1, 2010
K S SALIM Vs. STATE OF KERALA	December 17, 2010
K SADASIVAN NAIR Vs. DISTRICT COLLECTOR	September 27, 2010
K SADASIVAN S/O KUMARA PILLAI AND HOTEL ANANTHASAYANAM PVT LTD Vs. STATE OF KERALA, DEPUTY COMMISSIONER OF EXCISE AND CIRCLE INSPECTOR OF EXCISE	August 10, 2010
K SAIDALI Vs. KUMARAN	December 20, 2010
K SAJEENDRAN PILLAI Vs. SURESH BABU	December 23, 2010
K SARASWATHY Vs. STATE OF KERALA AND ORS	July 13, 2010
K SATHYAN Vs. SECRETARY REGIONAL TRANSPORT	September 22, 2010
K SAUDATH M K AYAMMAD KUTTY Vs. KOLLANCHALIL POCKER IBRAHIM AND ORS	September 3, 2010
K SUBRAMANIAN Vs. STATE OF KERALA	November 9, 2010
K SUMANGALA Vs. STATE OF KERALA	June 10, 2010
K SUPRABHA, S/O LATE P KESAVAN Vs. UNION OF INDIA AND STATE OF KERALA	December 13, 2010
K SURESH Vs. KERALA STATE ELECTRICITY BOARD	November 8, 2010
K SURESH KUMAR; T SUGATHAN,; M ARAVINDAN, M DINESH KUMAR Vs. MANOJ JOSHY, V K BABY	November 25, 2010
K T BABY Vs. ALAVUDEEN	December 21, 2010
K T EASY, KOIMAPARAMBIL HOUSE AND K T VARGHESE Vs. MARY THOMAS ALIAS KUNJAMMA AND ANR	November 18, 2010
K T JANARDANAN Vs. STATE OF KERALA	November 9, 2010
K T KUNHIMOIDEEN Vs. STATE OF KERALA	January 27, 2010
K T RAJEEV Vs. STATE OF KERALA	September 29, 2010
K T REJI Vs. STATE OF KERALA	November 10, 2010
K T SUNIL @ K T SUNIL KUMAR Vs. STATE OF KERALA AND ORS	December 20, 2010
K THULASEEDHARAN Vs. KERALA STATE TRANSPORT CORPORATION	November 9, 2010
K UNNIKRISHNAN Vs. P SASIDHARAN	November 12, 2010
K UNNIKRISHNAN Vs. SHAJIMON	December 9, 2010
K V BENNY Vs. STATE OF KERALA	May 17, 2010
K V DAVIS Vs. M K UNNIKRISHNAN	November 10, 2010
K V GEORGE Vs. VASUDEVAN PILLAI	December 14, 2010
K V PRASANNAN Vs. M VIJAYAN	December 20, 2010
K V R AUTO CARS PVT LTD Vs. STATE OF KERALA	March 9, 2010
K V SANSKRIT H S SCHOOL Vs. DISTRICT EDUCATIONAL OFFICER	March 19, 2010
K V SHIRAS, S/O HAMZU Vs. STATE OF KERALA AND ORS	December 15, 2010
K V VASANTHY Vs. STATE OF KERALA	September 28, 2010
K VAVACHAN ALIAS KUTTAN VAVA Vs. UNION OF INDIA	November 9, 2010
K VIJAYAMMA Vs. STATE OF KERALA	November 4, 2010
K. ABBAS S/O. ABDULLA Vs. C.T. JAMEELA, D/O. C.T. ABBAS KUTTY HAJI	October 12, 2010
K. ABDUSAMAD S/O. MUHAMMED Vs. ABDU S/O. MOHAMMED,	November 1, 2010
K. ALI, MOTOR VEHICLES INSPECTOR Vs. THE STATE OF KERALA REPRESENTED BY,	September 6, 2010
K. AYISHABI Vs. MOIDEENKOYA,	November 3, 2010
K. BALAJI IYENGAR Vs. STATE OF KERALA, MR. T.C. MATHEW, MR. T.R. BALAKRISHNAN AND THE DEPUTY SUPERINTENDENT OF POLICE	October 26, 2010
K. BALAKRISHNAN Vs. STATE OF KERALA AND CHIEF ENGINEER	June 3, 2010
K. BHARATHAN Vs. STATE ELECTION COMMISSION,	August 30, 2010
K. DIVAKARA KURUP Vs. KERALA STATE ROAD TRANSPORT CORPORATION,	November 2, 2010
K. GANGADHARAN NAIR, SECRETARY (RETIRED) Vs. MR. RAJU, THE MANAGING DIRECTOR	June 3, 2010
K. GANGADHARAN S/O BALAKRISHNAN NAIR Vs. SYLAIMAN @ ABDUL SALAM S/O VEERAMPOO AND ORS.	September 7, 2010
K. GOVINDAN POTTI Vs. THE TRAVANCORE DEVASWOM BOARD AND ORS.	August 27, 2010
K. JAYACHANDRAN, MANAGING DIRECTOR Vs. GOVERNMENT OF INDIA AND ORS.	September 9, 2010
K. KISHORE KUMAR Vs. STATE OF KERALA,	September 16, 2010
K. KRISHNAKUMAR, U.D. CLERK Vs. KOLLAM CORPORATION,	September 16, 2010
K. M. MOOSA Vs. INSPECTING ASSISTANT COMMISSIONER	January 5, 2010
K. MOIDEEN KOYA Vs. THE KOZHIKODE CORPORATION,	August 31, 2010
K. RAGHAVAN S/O. KUNHAPPA Vs. NEW INDIA ASSURANCE CO. LTD.	August 30, 2010
K. ROY Vs. COMMERCIAL TAX OFFICER (WC AND LT),	June 10, 2010
K. SADASIVAN S/O KUMARA PILLAI AND HOTEL ANANTHASAYANAM PVT. LTD. Vs. STATE OF KERALA,	October 8, 2010
K. SAINUDHEEN Vs. STATE OF KERALA AND ORS.	August 11, 2010
K. SAJEETHA BHEEGAM W/O MEERA PILLAN AND ORS. Vs. THE KERALA STATE ELECTRICITY BOARD AND THE CHIEF ENGINEER, HRMS	September 9, 2010
K. SUBRAMANIA PILLAI Vs. S. CHANDRASEKAR, S/O. SRI SUNDARAN	October 5, 2010
K. VASANTHI, JUNIOR SANSKRIT TEACHER Vs. THE DIRECTOR OF PUBLIC INSTRUCTIONS AND	August 30, 2010
K. VENUGOPALAN, INSPECTOR, LEGEL METROLOGY Vs. STATE OF KERALA AND THE CONTROLLER OF LEGAL METROLOGY	September 13, 2010
K. VIJAYAN S/O RAMAN AND ORS. Vs. GOVERNMENT OF KERALA,	August 4, 2010
K.A. RAJEENA, H.S.S.T. JUNIOR (COMMERCE) Vs. STATE OF KERALA AND THE DIRECTOR OF HIGHER SECONDARY EDUCATION	September 13, 2010
K.B. RAVEENDRAN Vs. THE CHIEF ENGINEER (HRM) AND K.S.E.B	September 23, 2010
K.G. UNNIKRISHNAN S/O. LATE K.A. GOPALAN AND K.S. BEENA D/O. SEKHARAN Vs. THRISSUR CORPORATION AND MRS. LEENA BENNY	January 8, 2010
K.H. MOHAMMED BASHEER Vs. SALES TAX OFFICER,	August 30, 2010
K.H. MUHAMMED YOOSUF Vs. AJITH KUMAR AND ORS.	September 20, 2010
K.H. NAZAR, S/O. HUSSAIN Vs. THE KERALA STATE ROAD TRANSPORT AND THE CHAIRMAN AND MANAGING DIRECTOR	July 22, 2010
K.J. JOSE S/O K.J. JOSEPH Vs. THE SECRETARY AND STATE OF KERALA	July 23, 2010
K.K. BALAN AND ORS. Vs. THE STATE ELECTION COMMISSION AND ORS.	September 17, 2010
K.K. CHANDRIKA DEVI, D/O. KUNJI Vs. P.K. DAS, S/O. KRISHNAN	November 2, 2010
K.K. JOSE S/O. KOCHAPPU Vs. K. JAYAKUMAR,	October 5, 2010
K.K. MATHEW S/O. KURIAKOSE Vs. KERALA STATE ROAD TRANSPORT CORPORATION AND ORS.	July 27, 2010
K.K. PRAKASAN S/O KRISHNAN Vs. ANGAMALY CHITTY FUND (P) LTD. AND ORS.	September 16, 2010
K.K. RAGHAVAN, S/O. KRISHNAN Vs. THE RETURNING OFFICER,	October 14, 2010
K.K. RAJAN S/O K.V. KUTTAN AND V. KUMUDA BAI Vs. THE STATE OF KERALA AND THE DIRECTOR OF PRINTING	September 16, 2010
K.K. SAIFY Vs. K.A. JULIET @ JULIE	May 24, 2010
K.K. SOUDA Vs. SIVARAMAN AND THE GENERAL MANAGER, KSRTC	August 10, 2010
K.K. SUBRAHMANYAN Vs. THE TAHSILDAR AND ORS.	June 3, 2010
K.K.M. HIGHER SECONDARY SCHOOL Vs. THE STATE OF KERALA,	September 13, 2010
K.M. AISHA, W/O. LATE ALI Vs. THE KANDANNISSERY GRAMA PANCHAYAT	February 15, 2010
K.M. MOHAMMED S/O ZAINUDDIN ABBAS Vs. THE EXECUTIVE ENGINEER	May 19, 2010
K.M. RAMACHANDRAN NAIR Vs. STATE OF KERALA AND	September 2, 2010
K.M. REENA Vs. THE STATE ELECTION COMMISSION,	November 3, 2010
K.M. VIKRAMAN NAMBIAR S/O KUNHIRAMAN Vs. M. SHEEBA D/O RAMACHANDRAN	September 17, 2010
K.N. ANIL Vs. THE SUB INSPECTOR OF POLICE,	August 13, 2010
K.O. SEVI, S/O OUSEPH Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST AND ORS.	September 3, 2010
K.P. ABDUL ASEESE S/O A. ABDUL RAHIMAN AND K.P. SAIRA BANU W/O ASEESE Vs. STATE OF KERALA AND ORS.	September 6, 2010
K.P. ABDUL MAJEED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 6, 2010
K.P. ABDUL MAJEED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 3, 2010
K.P. ALI Vs. ASSISTANT COLLECTOR, AIR CUSTOMS	March 26, 2010
K.P. BABY Vs. REGISTRAR (BIRTHS AND DEATHS)	August 11, 2010
K.P. JOB, HEAD CONSTABLE (ASI GRADE) Vs. STATE OF KERALA TO BE REP. BY SECRETARY AND THE CITY POLICE COMMISSIONER	September 17, 2010
K.P. KARUNAKARAN NAIR Vs. R. SUDHAMANI AMMA AND K.P. SREEKUMAR, S/O. PADMANABHA PILLAI	November 1, 2010
K.P. KURIAKOSE S/O. LATE PAILY AND ORS. Vs. THE KERALA STATE ELECTRICITY BOARD	March 1, 2010
K.P. PREM SUNDAR Vs. P.P. DARAR	June 11, 2010
K.P. RAVIKUMAR Vs. STATE OF KERALA AND THE DIRECTOR	November 10, 2010
K.P.V. SELVARAJ Vs. MADHAVAN PILLAI	August 19, 2010
K.R. ARAVINDAKSHAN Vs. THE TAHSILDAR	September 6, 2010
K.S. MATHEW Vs. THE REGIONAL TRANSPORT AUTHORITY AND	June 9, 2010
K.SHYAMALA Vs. L.I.C OF INDIA	October 13, 2010
K.T. KAMALAKSHI Vs. DHARMARAJAN S/O GOPALAN,	August 18, 2010
K.T. RAVEENDRANATH Vs. STATE OF KERALA	October 8, 2010
K.V. BALAKRISHNAN S/O KARUKAYIL AND Vs. LOURDH CHURCH KURI OFFICE,	August 19, 2010
K.V. CHANDRAN Vs. CHAIRMAN, KSEB	September 9, 2010
K.V. JOSE Vs. VIJAYADEVI	July 27, 2010
K.V. RAGHAVAN @ UNNIKRISHNAN Vs. UNION OF INDIA (UOI) AND	February 1, 2010
K.V. STEPHEN, CONTRACTOR Vs. HINDUSTAN MACHINE TOOLS LIMITED,	September 13, 2010
K.V. SUDHEER BABU, S/O. LATE KRISHNAN Vs. K.V. VINOD KUMAR, S/O. LATE KRISHNAN AND	March 2, 2010
KADAPPA MANALIL DINESH BABU Vs. STATE OF KERALA	October 5, 2010
KADIRUR VANITHA CO-OPERATIVE SOCIETY LTD. Vs. INCOME TAX OFFICER	April 7, 2010
KAIKKARA CONSTRUCTION COMPANY Vs. STATE OF KERALA	July 19, 2010
KAISHORE AMOZ Vs. LEKSHMI AMMA MADHAVI AMMA	November 1, 2010
KALARIKKAL HOTELS P LTD Vs. STATE OF KERALA	July 23, 2010
KALESH Vs. SUDHEER	January 21, 2010
KALLATHIL SEKHARAN Vs. KALLATHIL SREEDHARAN	March 4, 2010
KALLIANIKUTTY V. Vs. STATE OF KERALA,	September 9, 2010
KALLULLATHIL SASIDHARAN Vs. KADEESYNNAM	June 10, 2010
KALPETTA MUNICIPALITY Vs. M MOHANDAS MOHANAM PINNAGODE ROAD	September 22, 2010
KAMALA Vs. V AJAYAKUMAR	December 15, 2010
KAMALAMMA Vs. STATE OF KERALA	November 10, 2010
KAMARUDHEEN Vs. S H O MUVATTUPUZHA POLICE STATION	December 23, 2010
KAMARUDHEEN Vs. S H O MUVATTUPUZHA POLICE STATION	September 8, 2010
KAMBANTAVIDA ABDUL SATHAR Vs. THE SPECIAL TAHSILDAR AND THE MANAGING DIRECTOR	February 15, 2010
KANAGARAJ, S/O. ARUMUGAM AND ORS. Vs. STATE OF KERALA,	November 3, 2010
KANAKAMMA Vs. BANERJEE BABU	April 6, 2010
KANAKAVALLY Vs. MADHAVAN	November 1, 2010
KANAN DEVAN HILLS PLANTATIONS Vs. STATE OF KERALA	August 20, 2010
KANATHIL KANNAN Vs. REVENUE DIVISIONAL OFFICER	September 29, 2010
KANCHANA Vs. STATE OF KERALA	December 20, 2010
KARANJIV SINGH SETHI Vs. ESHWIN KAUR	December 15, 2010
KARIM Vs. RAMLA USMAN	November 8, 2010
KARNAKI IMPEX Vs. INTELLIGENCE INSPECTOR	October 12, 2010
KARSHAKA SAMAJAM U P SCHOOL Vs. BINDU	August 20, 2010
KARSHAKA SANGHATANA AYKYAVEDI Vs. STATE BANK OF TRAVANCORE	August 11, 2010
KARTHIK K S Vs. DEPUTY COMMISSIONER	November 30, 2010
KARTHIKEYAN Vs. DEPUTY COMMISSIONER OF EXCISE	December 22, 2010
KARUNAKARAN Vs. KESAVAN NADAR	October 26, 2010
KARUNAKARAN K P Vs. K V CHANDRAN PANIKKAR	March 11, 2010
KARUPPANNA GOUNDER AND VELATHAL Vs. PAZHANISWAMY, S/O. KARUPPANNA GOUNDER AND ORS.	September 22, 2010
KAVITHA K N Vs. STATE OF KERALA	December 3, 2010
KAVITHA P., D/O. RAJAGOPALAN NAIR Vs. K. SUNIL KUMAR, S/O. KRISNNAN NAIR	October 11, 2010
KAVITHA W/O. SHANMUGHAN Vs. SHANMUGHAN S/O. RAMAN	May 17, 2010
KELOTH KAITHERI EDATHIL UDAYA SANKAR Vs. K K ROHINI AMMA	September 17, 2010
KERALA FINANCIAL CORPORATION Vs. C.G. NARAYANAN	May 27, 2010
KERALA FOREST DEVELOPMENT CORPORATION Vs. LABOUR COURT AND	April 8, 2010
KERALA GOVERNMENT ELECTRICAL CONTRACTORS ASSOCIATION Vs. STATE OF KERALA	November 19, 2010
KERALA HIGH COURT ADVOCATES Vs. STATE OF KERALA	January 30, 2010
KERALA HIGH COURT ADVOCATES ASSOCIATION Vs. BABBALAN	February 25, 2010
KERALA HINDI PRACHAR SABHA Vs. JOSEPH	September 29, 2010
KERALA KHADI AND VILLAGE INDUSTRIES Vs. M J THOMAS	January 27, 2010
KERALA KSHETHRA SAMRAKSHANA SAMITHI Vs. TRAVANCORE DEVASWOM BOARD	December 22, 2010
KERALA LIVESTOCK DEVELOPMENT BOARD Vs. KERALA LIVESTOCK DEVELOPMENT BOARD EMPLOYEE	January 8, 2010
KERALA MUSLIM JAMA ATH COUNCIL Vs. STATE OF KERALA	January 13, 2010
KERALA PUBLIC SERVICE COMMISSION Vs. STATE INFORMATION COMMISSION KERALA	August 12, 2010
KERALA PUBLIC SERVICE COMMISSION AND THE DISTRICT OFFICER Vs. KRISHNAN P AND THE DISTRICT CO-OPERATIVE BANK	February 15, 2010
KERALA PVT TRANSPORT OPERATORS ASSN Vs. C K JOSEPH	December 15, 2010
KERALA PWD MECHANICAL STAFF UNION Vs. ADDITIONAL SECRETARY; STATE OF KERALA	January 6, 2010
KERALA SARVODAYA SANGAM KOZHIKODE Vs. SARA VARGHESE	May 17, 2010
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION Vs. DISTRICT LABOUR OFFICE	May 26, 2010
KERALA STATE CASHEW DEVLOPMENT ORPORATION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	January 25, 2010
KERALA STATE ELECTRICITY BOARD Vs. J SARADAMMA	October 5, 2010
KERALA STATE ELECTRICITY BOARD Vs. FR CYRIAC	December 22, 2010
KERALA STATE ELECTRICITY BOARD Vs. M A VASU	October 18, 2010
KERALA STATE ELECTRICITY BOARD Vs. DY COMMISSIONER OF INCOME TAX	November 12, 2010
KERALA STATE ELECTRICITY BOARD Vs. A MANI AND ORS	October 28, 2010
KERALA STATE ELECTRICITY BOARD, Vs. RAJENDRAN S.	May 22, 2010
KERALA STATE ELECTRICITY BOARD, Vs. C. SUNDARESWARAN NAIR	August 13, 2010
KERALA STATE PHARMACY COUNCIL Vs. STATE OF KERALA	November 18, 2010
KERALA STATE ROAD TRANSPORT Vs. TRAVANCORE PRETREADS PVT LIMITED	October 4, 2010
KERALA STATE ROAD TRANSPORT CORPN. Vs. V. RAVI, RETIRED DRIVER FROM,	January 18, 2010
KERALA STATE ROAD TRANSPORT CORPORATION Vs. M KESAVAN	June 28, 2010
KERALA STATE TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY	October 22, 2010
KERALA TRAVELS L M S BUILDING Vs. A V GOVINDANKUTTY	December 2, 2010
KERLA STATE ELECTRICITY BOARD Vs. CHANDRIKA, W/O DECEASED SHAJI AND ANR	November 22, 2010
KESAVAN VISWAMBHARAN Vs. NANDI GRANITES PVT LTD AND ORS	July 13, 2010
KHALEEL SIDHEEK Vs. HAMSA	December 1, 2010
KHALID MUNDAPPILLY Vs. EXECUTIVE ENGINEER	June 23, 2010
KIMS AGENCIES Vs. KELTRON	November 2, 2010
KIMS AGENCIES Vs. KERALA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD	November 2, 2010
KISHORE SEBASTIAN Vs. STATE OF KERALA	December 6, 2010
KMP TIMBERS & SAW MILLS Vs. COMMERCIAL TAX INSPECTOR AND ANOTHER	January 27, 2010
KOCHAGASTHY S/O. LONAPPAN Vs. STATE OF KERALA	July 7, 2010
KOCHI REFINERIES LTD. Vs. HINDUSTAN PETROLEUM CORPORATION AND STATE OF KERALA	August 16, 2010
KOCHU SURESH @ SHIJU S/O. MANIYAN Vs. STATE OF KERALA	March 10, 2010
KODAKARA FARMERS SERVICE CO OP BANK LTD Vs. NEENA	January 25, 2010
KODIYATH MEETHAL SAJEEVAN Vs. NARAYANI W/O. MANNAN GOVINDAN AND DAUGHTER, POOVELI SHEEJA	June 16, 2010
KODIYATHUR MANNIL UNNI MOYIN KUTTY AND ORS. Vs. KERALA WAKF BOARD AND ORS.	October 11, 2010
KOMALAKUMARAN Vs. FRANCIS	September 28, 2010
KOSHY THARAKAN Vs. STATE OF KERALA	December 23, 2010
KOTNIS Vs. STATE OF KERALA	September 29, 2010
KOTTAROM PREMAN Vs. STATE OF KERALA	April 9, 2010
KOTTAYAM AND IDUKKI DISTRICT PETROLEUM Vs. UNION OF INDIA	August 3, 2010
KOYA Vs. COMMISSIONER OF INCOME TAX	June 8, 2010
KRISHNA KUMAR Vs. KERALA STATE ELECTION COMMISSION	July 2, 2010
KRISHNA KUMAR Vs. KERALA STATE ELECTION COMMISSION	September 14, 2010
KRISHNA PODUVAL Vs. TRAVANCORE DEVASWAM BOARD AND ORS.	July 15, 2010
KRISHNA PRABHU Vs. ASSYRIAN CHARITIES KURI LTD	October 13, 2010
KRISHNA PREETHA M Vs. JAYAN MOORKKANATT	February 22, 2010
KRISHNADAS B. Vs. KERALA MINERALS AND METALS LTD. AND THE JOINT GENERAL MANAGER (P AND A)	November 10, 2010
KRISHNAKUMAR Vs. SAIVA	November 29, 2010
KRISHNAKUMARI Vs. THANKAMMA	November 9, 2010
KRISHNAMMAM Vs. K P PATHUMABI	October 4, 2010
KRISHNAN Vs. UMADEVI	December 1, 2010
KRISHNAN ASARI Vs. STATE OF KERALA	November 4, 2010
KRISHNAN N K Vs. MANAGER	October 8, 2010
KRISHNAN VYDIAR, S/O. KUNHAPPU NAMBIAR Vs. THE KANNUR MUNICIPALITY AND CHAMBANTAVIDA UMMER FAROOQUE	July 22, 2010
KRISHNAN, S/O PARAYAN Vs. SURESH BABU,	September 13, 2010
KRISHNANAND S BHAT AND ANR Vs. MAHATMA GANDHI UNIVERSITY AND THE PRINCIPAL, SIENA COLLEGE	November 22, 2010
KRISHNANKUTTY Vs. STATE OF KERALA	August 12, 2010
KRISHNANKUTTY M Vs. J SIMAN	December 10, 2010
KRISHNANKUTTY P.T., S/O. THANKAPPAN Vs. AUTO CREDITS AND INVESTMENTS AND	April 5, 2010
KRISHNANKUTTY S/O THEKKOOTT MADHAVAN Vs. MANAGING DIRECTOR, KSRTC AND	August 18, 2010
KRISHNAPRIYA, D/O. RAJAN Vs. STATE OF KERALA AND ORS.	February 11, 2010
KRISHNARAJ Vs. SOVEREIGN CHITS P LTD	November 8, 2010
KRISHNAVENI Vs. STATE OF KERALA	May 11, 2010
KUMARAN Vs. MURIYAD SERVICE CO OPERATIVE BANK	March 22, 2010
KUMARAN Vs. KUMARAN	November 30, 2010
KUMARAN, S/O. PARAMBANAKATH THAMU Vs. PRAMAN, S/O. THOTTUPADATH NEELAN	October 11, 2010
KUMARI KANMANI GREGORY D/O. OUSEPH Vs. J.C. KATARIA S/O. LATE SHIV LAL	September 14, 2010
KUNDATHIL JANARDHANAN Vs. STATE ELECTION COMMISSION	October 20, 2010
KUNHAMMED KOYA Vs. NALLALAM SAW MILLS	August 5, 2010
KUNHAMU Vs. ARUN KUMAR	July 23, 2010
KUNHI MOHAMMED Vs. KUNHEETHU	October 27, 2010
KUNHIBI P P Vs. SHERIN P V	February 10, 2010
KUNHIMON Vs. JAMEELA	March 4, 2010
KUNHIMON Vs. BHASKARAN	June 30, 2010
KUNHUMOHAMMED A K Vs. HANEEFA	October 18, 2010
KUNHUMUHAMMED Vs. AYISHAKUTTY	March 17, 2010
KUNJAMMA TITUS Vs. SHIBU SAMUEL	November 12, 2010
KUNJAN RAGHAVAN Vs. KERALA STATE ELECTRICITY BOARD	October 21, 2010
KUNJANNAMMA Vs. SANTHOSH	December 21, 2010
KUNJUMOHAMMED Vs. SUNDARAN	December 1, 2010
KUNJUMOL C IMMANUEL Vs. SHIBU	December 1, 2010
KUNJUMON Vs. STATE OF KERALA	November 11, 2010
KURIAN Vs. UNITED INDIA INSURANCE CO. LTD.	December 1, 2010
KURIAN ABRAHAM Vs. STATE OF KERALA	August 30, 2010
KURUVILA Vs. MICHAEL	July 15, 2010
KUTTAN S/O. KOCHUKUTTAN Vs. SURENDRAN,	January 20, 2010
KUTTAPPAN Vs. MEENAKSHI	September 16, 2010
KUTTAPPAN, Vs. THE CHIEF SECRETARY AND ORS.	April 5, 2010
KUTTICHI VISWAN (DIED) AND ORS. Vs. THE SPECIAL TAHSILDAR FOR LAND	July 28, 2010
L A XAVIER D CRUZ Vs. DIRECTOR GENERAL OF POLICE	December 20, 2010
L PREETHA Vs. DIRECTOR OF PUBLIC INSTRUCTIONS	September 24, 2010
L. WILSON Vs. STATE OF KERALA	February 24, 2010
LAIJU A R Vs. UNIVERSITY OF KERALA	November 9, 2010
LAIJU K Vs. STATE OF KERALA	September 28, 2010
LAILA BEEVI Vs. N SANTHOSH KUMAR	August 17, 2010
LAILA RANI VIJAYARAGHAVAN Vs. STATE OF KERALA	July 2, 2010
LAITHA VASUDEVAN Vs. GURUVAYOOR DEVASWOM	March 31, 2010
LAKSHMANAN Vs. HARIDAS	November 12, 2010
LAKSHMI Vs. RAHMATH	November 26, 2010
LAKSHMI MOHAN G Vs. REGISTRAR, M G UNIVERSITY AND ANR	December 28, 2010
LAKSHMI SUKUMAR Vs. MANAGER AND ORS	November 19, 2010
LAL Vs. STATE OF KERALA	December 6, 2010
LALAY THOMAS Vs. STATE OF KERALA	December 1, 2010
LALI Vs. MAHATMA GANDHI UNIVERSITY	June 1, 2010
LALITHA RAVI Vs. SAROJINI AMMA	November 1, 2010
LALITHAMBIKA Vs. STATE OF KERALA	December 8, 2010
LALITHAMMA Vs. SUB INSPECTOR OF POLICE	August 2, 2010
LALU @ E.L. YESUDAS Vs. P.R. JOSEPH S/O. RAPHAEL,	October 1, 2010
LALY THOMAS Vs. STATE OF KERALA	December 1, 2010
LATHA Vs. STATE OF KERALA	November 9, 2010
LATHA Vs. DIRECTOR GENERAL OF POLICE KERALA	September 27, 2010
LATHA MOHAN Vs. TAHSILDAR R R	September 16, 2010
LATHAKUMARI P.S. Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS.	January 5, 2010
LATHEEF K A Vs. FOOD INSPECTOR	June 15, 2010
LATHIKA C M Vs. STATE OF KERALA	October 29, 2010
LATHIKA VISWANATHAN Vs. STATE OF KERALA,	June 14, 2010
LATHIKAKUMARI C K Vs. GEETHA	September 27, 2010
LAVANYA BONNY Vs. STATE OF KERALA,	October 27, 2010
LAVANYA MENON Vs. VICE CHANCELLOR; CONTROLLER OF EXAMINATIONS AND THE PRINCIPAL, JYOTHI ENGINEERING COLLEGE	September 20, 2010
LEELAMMA MARKOSE Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	November 4, 2010
LEELDHER Vs. STATE OF KERALA	September 16, 2010
LEENA Vs. STATE	May 19, 2010
LEKHA MOL THOMAS Vs. THE DEPUTY DIRECTOR (EDUCATION),	October 26, 2010
LEKHA R Vs. REGISTRAR (SUBORDINATE JUDICIARY); SECRETARY, MUNSIFF-MAGISTRATES	January 8, 2010
LEKHAKUMARI D/O. SETHU AMMA Vs. STATE OF KERALA AND	March 5, 2010
LEKSHMANAN KOCHUMMINY Vs. STATE OF KERALA	September 2, 2010
LENIN BOSE Vs. DISTRICT SUPERINTENDENT OF POLICE	December 20, 2010
LEO J RAJ Vs. KERALA PUBLIC SERVICE COMMISSION	August 13, 2010
LEVY SATHYAN Vs. STATE OF KERALA	December 2, 2010
LIAKHATHU KUNJU Vs. KERALA STATE ROAD TRANSPORT CORPORATION	August 10, 2010
LIBIN Vs. JAYAPRAKASH	November 4, 2010
LIBIN JOHNY S/O JOHNY Vs. M.A. GIRIJA VALLABHAN,	August 2, 2010
LIGIMOL JAMES Vs. REGISTRAR KERALA AGRICULTURAL	November 8, 2010
LIJI ACHANKUNJU OMMEN Vs. PRABHU K RAJAN	August 13, 2010
LIJIMOL V D Vs. BIJU K B	October 18, 2010
LIJU MATHEW Vs. VADASSERIKKARA GRAMA PANCHAYATH	November 11, 2010
LIJU RAJANATHAN Vs. ANU, D/O SUKUMARAN AND SUB INSPECTOR OF POLICE	November 26, 2010
LINEESH M Vs. CONTROLLER OF EXAMINATIONS	October 4, 2010
LINI Vs. DISTRICT MAGISTRATE, KOLLAM	October 29, 2010
LION DATES IMPEX PVT LTD Vs. DEPUTY COMMISSIONER	June 14, 2010
LISSA TOM W/O. KISHORE JOSEPH Vs. THE DISTRICT EDUCATIONAL OFFICER AND THE MANAGER, AMAYANOOR HIGH SCHOOL	October 28, 2010
LISSAMMA T Vs. STATE OF KERALA	December 14, 2010
LISSY CLEATUS Vs. MAHATMA GANDHI UNIVERSITY	February 8, 2010
LISSY CLETUS Vs. MAHATMA GANDHI UNIVERSITY	February 11, 2010
LISSY MATHEW Vs. M P PARVATHY	December 21, 2010
LITTLE FLOWER CONGREGATION Vs. STATE OF KERALA AND THE EXECUTIVE ENGINEER	July 7, 2010
LIYAKATH ALI Vs. MANJERI MUNICIPALITY MANJERI	December 8, 2010
LOUIS GIJU, S/O. GEORGE Vs. THE REGISTRAR OF BIRTHS AND DEATHS	November 2, 2010
LOUIS ROBINSON Vs. MATHEW AND JOSEPH BOTH S/O. JACOB	October 12, 2010
LOW HEAT DRIERS P LTD Vs. BIJU GEORGE	May 17, 2010
LT COL MARY KUTTY CM Vs. UNION OF INDIA	November 8, 2010
LUCY T.I. Vs. THE STATE OF KERALA AND ORS.	January 5, 2010
LUCY VARGHESE Vs. KARUNAKARAN ACHARY	March 1, 2010
M A HARI KUMAR Vs. STATE ELECTION COMMISSION KERALA	October 22, 2010
M A JEEVA Vs. MATHEW SCARIA ALIAS RAJU	October 19, 2010
M A JEEVA Vs. JOSHWA MATHEW	August 2, 2010
M A NASEER, DETECTIVE INSPECTOR Vs. INSPECTOR GENERAL OF POLICE; E DIVAKARAN, SUPERINTENDENT OF; DEPUTY SUPERINTENDENT OF POLICE; REJI KUMAR, UPPER DIVISION CLERK	January 4, 2010
M ASOK KUMAR PANDARATHIL Vs. SUPERINTENDENT OF POLICE ALAPPUZHA	November 8, 2010
M ASOKAN Vs. STATE OF KERALA	December 22, 2010
M BALASUBRAHMANIAN Vs. SECRETARY PUBLIC SERVICE	August 3, 2010
M C PADMANABHAN Vs. KSEB	August 2, 2010
M C T TRAINING COLLEGE Vs. CALICUT UNIVERSITY	November 8, 2010
M CHANDRAN PILLAI Vs. N R DAS	November 4, 2010
M D JOY Vs. STATE OF KERALA AND ORS	July 13, 2010
M D P S U P SCHOOL Vs. PAULOSE	March 18, 2010
M D PAPPU Vs. GEOLOGIST	September 28, 2010
M E SHAMSUDDEEN Vs. THOMAS PAILO	December 17, 2010
M G ARAVINDAKSHAN Vs. SPECIAL TAHSILDAR	November 8, 2010
M G SAJI Vs. SHIJI S	December 7, 2010
M GANGADHARAN Vs. TRAVANCORE DEVASWOM BOARED	October 29, 2010
M H BADARUNNEESA Vs. REGIONAL TRANSPORT OFFICER	December 15, 2010
M I ITTY Vs. KERALA FINANCIAL CORPORATION	April 5, 2010
M J JOSEPH Vs. STATE OF KERALA	December 1, 2010
M J SABASTIAN Vs. SUB INSEPCTOR OF POLICE	August 11, 2010
M J THOMAS Vs. STATE OF KERALA	October 18, 2010
M K AHAMMEDKUTTY Vs. T R JAIN PROPRIETOR	October 4, 2010
M K AJAY Vs. E V PADMANABHAN NAIR	November 9, 2010
M K CHANDRAN Vs. BINU VARGHESE	December 10, 2010
M K GOPALAN Vs. DISTRICT EDUCATIONAL OFFICER IRINJA	September 24, 2010
M K ISSAC Vs. STATE OF KERALA	December 22, 2010
M K MANZOOR Vs. VINOY	December 2, 2010
M K NANU Vs. STATE DE LIMITATION COMMISSION	August 16, 2010
M K NARENDRANATH Vs. STATE OF KERALA	November 8, 2010
M K REMYA Vs. DISTRICT SUPERINTENDENT OF POLICE	October 12, 2010
M K VAHAB Vs. STATE OF KERALA	December 2, 2010
M K VELAYUDHAN Vs. C M PATROSE	December 22, 2010
M KRISHNADAS Vs. COMMERCIAL TAX OFFICER	November 10, 2010
M M LAKSHMIKUTTY AMMA Vs. VELIYANAD GRAMA PANCHAYATH	November 11, 2010
M M MATHEW Vs. STATE OF KERALA	November 8, 2010
M MUHAMMED BASHEER Vs. SECRETARY TO GOVERNMENT	August 2, 2010
M N THANKAMANY Vs. TRIPOONITHURA MUNICIPALITY	November 11, 2010
M O JOSEPH Vs. STATE OF KERALA	November 29, 2010
M P ABDUL ALI MASTER Vs. STATE DELIMITATION COMMISSION AND ANR	August 30, 2010
M P GOPINATHAN Vs. STATE OF KERALA	December 6, 2010
M P KUNHIMUHAMMED Vs. A P MUHAMMEDKUTTY	December 8, 2010
M PEER MOHAMMED Vs. STATE OF KERALA	September 15, 2010
M R MAJU Vs. STATE OF KERALA	November 10, 2010
M R RAMAKRISHNAN NAIR Vs. FEDERAL BANK LTD	October 28, 2010
M RAJALAZMY Vs. GOVERNMENT OF KERALA	October 4, 2010
M RAJEEV Vs. K C AJITH	December 21, 2010
M RAJENDRAN Vs. STATE OF KERALA	August 3, 2010
M RAVINDRAN Vs. MAHENDRAN	November 30, 2010
M S JAYAPRASAD Vs. SPECIAL GRADE SECRETARY AND ELECTROL	August 11, 2010
M S M COLLEGE Vs. UNIVERSITY OF KERALA	July 5, 2010
M S MANI Vs. COMMISSIONER OF POLICE	October 18, 2010
M S OMANAKUTTAN Vs. C T GIRIJAKUMARI	September 29, 2010
M SANTHOSH, ASWATHI, MUTTAPPALAM P O , BLLATHA AND ORS Vs. RATNAKARAN	November 25, 2010
M SASI Vs. STATE OF KERALA	December 23, 2010
M SUDHEESH Vs. STATE OF KERALA	October 13, 2010
M SUKUMARAN Vs. REGIONAL TRANSPORT OFFICER	December 22, 2010
M T ANNAMMA Vs. STATE OF KERALA	December 3, 2010
M T MUHAMMED KUNHI HAJI Vs. SALES TAX OFFICER	October 12, 2010
M THANKAM Vs. A DINESH BABU	December 23, 2010
M V ABRAHAM Vs. COMMERCIAL TAX OFFICER	October 4, 2010
M V BALAN ALIAS THOMAS Vs. ALEYAMMA CHACKO	December 21, 2010
M V JOHN Vs. DISTRICT COLLECTOR	December 13, 2010
M V RAMADASAN Vs. STATE OF KERALA	December 10, 2010
M V THOMAS Vs. PIOUS JOSEPH	December 21, 2010
M V UMESHAN Vs. ASSISTANT ENGINEER	October 18, 2010
M VENUGOPALAN Vs. STATE OF KERALA	October 5, 2010
M VIJAYALAKSHMI Vs. STATE OF KERALA	December 1, 2010
M. ABDUL KAREEM @ KUNHIPPA Vs. THE SECRETARY AND THE PRESIDENT	July 22, 2010
M. IRIN PEREIRA W/O. LATE IGNATIUS Vs. THE STATE OF KERALA,	August 31, 2010
M. KRISHNAMMAL Vs. ADDITIONAL MUNSIFF, RENT CONTROL COURT,	September 29, 2010
M. PADMAKSHY Vs. THE UNION OF INDIA (UOI) AND THE STATE OF KERALA	October 7, 2010
M. RADHAKRISHNAN, CONVENER, Vs. A.C. JAILAVUDEEN,	February 1, 2010
M. RAGHUNADANAN S/O. RAVEENDRANADH Vs. RATHEESH, KAILAS ASSOCIATES AND ORS.	September 28, 2010
M. RAJENDRAN Vs. THE STATE OF KERALA	August 3, 2010
M. SADIK Vs. GOVERNMENT OF KERALA,	July 14, 2010
M. SUDHEER Vs. THE EXECUTIVE COMMITTEE OF KERALA AND	September 2, 2010
M. VIJAYAN Vs. STATE OF KERALA,	October 26, 2010
M.A. MOHAN Vs. THE KOTTAYAM MUNICIPALITY,	October 19, 2010
M.A. SAJI ROSHAN, ADVOCATE Vs. BAR COUNCIL OF KERALA	September 6, 2010
M.A. SCARIA Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.	January 4, 2010
M.A.C.A. NO. 1268 OF 2009 Vs. E.A. JAMAL S/O. PATHUMMA,	November 1, 2010
M.B. RAVEENDRAN NAIR Vs. STATE OF KERALA AND DEPUTY DIRECTOR OF EDUCATION	September 8, 2010
M.C. MOHANAN AND ORS. Vs. ASSISTANT EXECUTIVE ENGINEER,	September 15, 2010
M.C. SAJU, Vs. STATE OF KERALA,	September 16, 2010
M.C. SANALKUMAR Vs. THE STATE OF KERALA,	June 21, 2010
M.D. BABY, S/O. DAVID Vs. K. SASIDHARAN AND ORS.	October 14, 2010
M.J. SHAJI Vs. THE SECRETARY, MUVATTUPUZHA MUNICIPALITY AND ORS.	September 17, 2010
M.K. JOHN, PROPRIETOR Vs. SRI. S.J. RAJESH, FIELD VIEW	March 3, 2010
M.K. KUMAR, KUZHAKKATTUKONATHU VEEDU Vs. KERALA STATE ROAD TRANSPORT CORPORATION	July 27, 2010
M.K. KUTTYKRISHNAN, EXCISE GUARD Vs. STATE OF KERALA,	September 27, 2010
M.K. MOHANAN S/O. KOCHUKUTTAN Vs. THE COMMISSIONER OF EXCISE,	August 31, 2010
M.M. BASHIR, S/O LATE MOHAMMED KASSIM Vs. SPECIAL SALE OFFICER AND ORS.	October 12, 2010
M.M. MARY W/O M.O. THOMAS Vs. THE STATE OF KERALA AND THE DIRECTOR OF HEALTH SERVICES	September 16, 2010
M.M. SALIM, S/O. M.M. HANEEFA Vs. PRADEEP NAIK	February 23, 2010
M.M. SHAMSUDEEN S/O. M. MOIDEENKOYA Vs. KOZHIKODE CORPORATION,	September 2, 2010
M.N. PARTHASARATHI Vs. THE SUB INSPECTOR OF POLICE,	September 22, 2010
M.P. AKASH RADHAKRISHNAN Vs. G. SIMITHA	May 18, 2010
M.R. PRADEEP Vs. STATE OF KERALA,	October 26, 2010
M.R.S. ROADWAYS Vs. FOOD CORPORATION OF INDIA,	September 9, 2010
M.S. JAYAPRASAD Vs. SPECIAL GRADE SECRETARY AND ELECTROL AND PANCHAYAT DEPUTY DIRECTOR	November 8, 2010
M.S. MANIKANDAN Vs. KOCHAMMU W/O KAMBURATH GOPINATHAN AND	August 19, 2010
M.S. PRAKASH Vs. KERALA STATE ELECTION COMMISSIONER AND	August 18, 2010
M.S. SADANANDAN Vs. THE MANAGING DIRECTOR	September 7, 2010
M.S. SHIHAB Vs. THE INTELLIGENCE INSPECTOR	June 14, 2010
M.U. SHANAVAS S/O. UNNEENKUTTY Vs. STATE OF KERALA,	February 17, 2010
M/S. PATEL SAW MILL AND ORS. Vs. JOHNSON KANADAN ORS.	November 26, 2010
MABLE. M, JUNIOR SUPERINTENDENT Vs. STATE OF KERALA REPRESENTED BY CHIEF,	November 10, 2010
MADANAN T V Vs. KERALA PUBLIC SERVICE COMMISSION	July 13, 2010
MADHAVAN NAMBIAR, TRUSTEE Vs. THE ASSISTANT COMMISSIONER AND ORS.	September 3, 2010
MADHAVAN, Vs. N.A. JOSE S/O. NEELANKAVIL ANTHONY,	October 8, 2010
MADHAVI K V Vs. STATE OF KERALA	August 13, 2010
MADHU Vs. STATE OF KERALA	October 12, 2010
MADHU K M Vs. SUB INSPECTOR OF POLICE KALAMASSERY	October 4, 2010
MADHU KUMAR R., DRIVER AND ORS. Vs. STATE OF KERALA,	September 16, 2010
MADHUSOODHANAN S. S/O SIVANKUTTY UNNITHAN, Vs. REKHA B. NAIR D/O BHASKARAN NAIR	September 7, 2010
MADHUSOODHANAN UNNITHAN Vs. SUB INSPECTOR OF POLICE AND	February 17, 2010
MADRAS CEMENTS LTD Vs. STATE OF KERALA	June 11, 2010
MADYA VIDESHAMADYA VYAVASAYA THOZHILALI AND ORS Vs. STATE OF KERALA AND KERALA STATE BEVERAGES	November 25, 2010
MAHENDRAN Vs. COCHIN DEVASWOM BOARD	November 11, 2010
MAHENDRAN ASARI Vs. R. ANIL KUMAR	May 24, 2010
MAHESH Vs. STATE OF KERALA	October 29, 2010
MAHESH KUMAR Vs. TAXI DRIVERS CO OPERATIVE SOCIETY LTD	September 15, 2010
MAHESH M C Vs. SATHEESH	July 6, 2010
MAHINKUTTY Vs. STATE OF KERALA	April 7, 2010
MAJEED Vs. AFIRA	April 7, 2010
MAKRISHNAN Vs. SANTHAN	November 11, 2010
MALABAR AND PIONEER HOSIETY PVT LTD Vs. COMMISSIONER OF WEALTH TAX	December 7, 2010
MALAPPURAM POURA SAMITHI Vs. PERINTHALMANNA MUNICIPALITY	December 22, 2010
MALLIKA T S Vs. ANIL KUMAR V S	August 4, 2010
MAMMED Vs. THE REVENUE DIVISIONAL OFFICER AND THE SUB INSPECTOR OF POLICE	September 8, 2010
MAMMINIKKANAKATH SHAJAHAJAN Vs. THE SECRETARY, TANUR SERVICE	November 9, 2010
MAMU N P Vs. DHANASHILPI CHITS PVT LTD	December 21, 2010
MANAGER Vs. STATE OF KERALA	October 4, 2010
MANAGER Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER,	January 7, 2010
MANAGER ITHITHANAM HIGHER Vs. DIRECTOR PUBLIC INSTRUCTIONS	September 24, 2010
MANAGER KOYYODE MADRASSA U P SCHOOL Vs. DIRECTOR OF PUBLIC INSTRUCTIONS	November 10, 2010
MANAGER M M U P SCHOOL Vs. DEPUTY DIRECTOR OF EDUCATION	December 22, 2010
MANAGER M N K M HIGHER SECONDARY Vs. STATE OF KERALA	June 8, 2010
MANAGER P H M K M H S Vs. STATE OF KERALA	January 25, 2010
MANAGER ST THOMAS HIGH SCHOOL Vs. DISTRICT EDUCATIONAL OFFICER	October 27, 2010
MANAGER VELUNNI GURUKKAL MEMORIAL Vs. STATE OF KERALA	October 13, 2010
MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. JAYALAKSHMI	June 30, 2010
MANAMADATHIL SANKARA NARAYANAN Vs. STATE OF KERALA	December 20, 2010
MANANAKKU MUSLIM JAMA ATH Vs. SHIHABUDEEN	November 8, 2010
MANEESH KUMAR V S Vs. STATE OF KERALA	September 16, 2010
MANESH KUMAR Vs. STATE OF KERALA	August 3, 2010
MANI K.K., PUMP OPERATOR Vs. KERALA STATE HOUSING BOARD AND REGIONAL ENGINEER	September 14, 2010
MANIKANTAN @ BIJU S/O. SASIDHARAN NAIR Vs. THE STATE OF KERALA,	April 7, 2010
MANIKANTAN A.K. S/O KUMARAN Vs. STATE OF KERALA,	September 14, 2010
MANIKUTTAN Vs. STATE OF KERALA	September 17, 2010
MANIKUTTY S Vs. KERALA STATE INFORMATION TECHNOLOGY	October 4, 2010
MANILAL Vs. JOHNSON	December 13, 2010
MANIRAJAN PILLAI Vs. K K KARUNAKARAN NAIR	December 14, 2010
MANIYAMBATH BALAN, Vs. GOVT. OF KERALA AND	July 27, 2010
MANJUSHA VARGHESE EDAKKALATHOOR Vs. STATE OF KERALA	October 29, 2010
MANKUZHI VALAPPIL MOHAMMED RAFI Vs. KARINMBANAKKAL SUBAIDA	March 23, 2010
MANKUZHY NAGAR RESIDENTS ASSOCIATION Vs. DISTRICT COLLECTOR,	February 11, 2010
MANNAM MEMORAIAL NATIONAL CLUB Vs. STATE OF KERALA,; DISTRICT COLLECTOR,; TAHSILDAR AND VILLAGE OFFICER	November 9, 2010
MANNAN VANNAN SAMUDAYA SANGHAM Vs. STATE OF KERALA	November 11, 2010
MANOHARAN Vs. CIRCLE INSPECTOR OF POLICE	February 18, 2010
MANOHARAN Vs. INSPECTING ASSISTANT COMMISSIONER	October 6, 2010
MANOJ Vs. CIRCLE INSPECTOR OF POLICE	October 8, 2010
MANOJ ALIAS KEEPER MANOJ Vs. STATE OF KERALA	November 4, 2010
MANOJ KUMAR K P Vs. COMMERCIAL TAX INSPECTOR	September 27, 2010
MANOJ KUMAR T.T.K. Vs. THE ONVENOR OF THE SELECTION COMMITTEE AND THE CALICUT UNIVERSITY	October 7, 2010
MANOJ M K Vs. STATE OF KERALA	August 6, 2010
MANOJ MATHEW S/O. MATHAI Vs. STATE OF KERALA	July 7, 2010
MANOJ P JOHN Vs. JOINT REGIONAL TRANSPORT OFFICER	November 15, 2010
MANOJ S/O. NARAYANAN Vs. THE STATION HOUSE OFFICER	August 4, 2010
MANOJ T M Vs. CIRCLE INSPECTOR OF POLICE	August 17, 2010
MANOJ THOMAS Vs. P S BERNAD	December 17, 2010
MANOJ V S Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS	July 13, 2010
MANU K. MADHU S/O. MADHU Vs. THE DEPUTY SUPERINTENDENT OF POLICE AND MUKUNDAN PILLAI	January 6, 2010
MARGARET @ KUNJUMOL Vs. SHARON AND	August 20, 2010
MARGARET BERNADITS REDRIGUES Vs. MINITS DAPHNE NETTO	July 20, 2010
MARIA AGNUS LUKE, W/O. T.A. PETER Vs. SRI. MARA PANDIYAN	October 5, 2010
MARIA THOMAS Vs. ADDITIONAL SALES TAX OFFICER III	December 21, 2010
MARIAMM MATHEW @ JESSY Vs. THOMAS MATHEW @ SUNNY	May 31, 2010
MARIKKILAM ABOOBACKER Vs. K ALIKOYA	December 1, 2010
MARIYAM BEEVI Vs. UMMUKULSU	October 19, 2010
MARIYAMMA GEORGE Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	June 7, 2010
MARIYAPPAN Vs. STATE OF KERALA	November 15, 2010
MARVEL GRANITES Vs. INTELLIGENCE OFFICER	September 24, 2010
MARY Vs. BIJU P SEBASTIAN	June 14, 2010
MARY BENJAMIN Vs. FR MATHEW PULIMMOOTTIL	November 4, 2010
MARY CHEEKU Vs. CORPORATION OF KOCHI	September 29, 2010
MARY GEORGE Vs. BABY	October 27, 2010
MARY JAIN P.C. Vs. STATE OF KERALA,	October 26, 2010
MARY JAIN P.C. W/O. CHANDY Vs. THE STATE OF KERALA AND ORS.	May 17, 2010
MARY JOSEPH, Vs. AJIT PATIL,	November 25, 2010
MARY KURIAKOSE Vs. STATE OF KERALA	October 21, 2010
MARY SEBASTIAN Vs. V. THOMAS,	September 8, 2010
MARY VARGHESE Vs. BIJU A D	December 2, 2010
MARY VARGHESE Vs. STATE ELECTION COMMISSION KERALA	October 12, 2010
MARY W/O. JOSE, Vs. KSHEMAVILASAM KURI CO. PVT. LTD.	July 9, 2010
MARYKUTTY VARGHESE Vs. STATE OF KERALA	November 1, 2010
MATHAI Vs. LEELA RAJAN	September 17, 2010
MATHAI P , S/O P M MARKOSE Vs. STATE OF KERALA AND ORS	December 1, 2010
MATHEN MATHEW Vs. STATE OF KERALA AND ORS.	June 2, 2010
MATHEW ANTONY Vs. MATHEW IASSAC	September 22, 2010
MATHEW FRANCO Vs. STATE OF KERALA AND THE EXCISE INSPECTOR	May 25, 2010
MATHEW K M Vs. STATE OF KERALA	September 20, 2010
MATHEW RAJ Vs. EDAKKANDI JANAMMA M R JANAMMA	September 27, 2010
MATHEW T THOMAS Vs. PROF SAJI CHACKO	April 16, 2010
MATHEW THOMAS Vs. STATE ELECTION COMMISSION KERALA	October 12, 2010
MATHEW THOMAS PANICKER Vs. MAVELIKKARA MUNICIPALITY	February 17, 2010
MATHEW, S/O MATHEW Vs. COMMISSIONER OF POLICE,; CIRCLE INSPECTOR OF POLICE, RAJ P @ KUMAR RAJ	December 2, 2010
MATHEW, S/O VARKEY Vs. FRANCIS AND ORS	November 15, 2010
MATHOOR CHAMUNGHAL SHYLAJA Vs. CHERUPADIKKAL ABDUL KHADER AND V.C. PRAKASH BABU	August 4, 2010
MATHOOR. S. KUMAR MANDIRAM Vs. THE PRINCIPAL SECRETARY,	January 4, 2010
MAX NEW YORK LIFE INSURANCE CO LTD Vs. INSURANCE OMBUDSMAN	December 14, 2010
MAYA Vs. STATE OF KERALA	July 22, 2010
MAYA MATHEW Vs. SECRETARY	August 10, 2010
MAYA S Vs. STATE OF KERALA	February 15, 2010
MAYA SIVA SANKAR Vs. SATHI	December 20, 2010
MAYADEVI MITTAL AND VARSHA GUPTA Vs. ABRAHAM S/O. CHACKO AND ELEMMA W/O. ABRAHAM	October 19, 2010
MC DOWELL AND COMPANY LIMITED AND SUMITHRA BHAI Vs. STATE OF KERALA,; COMMISSIONER OF EXCISE AND CIRCLE INSPECTOR OF EXCISE	August 12, 2010
MC DOWELL AND COMPANY LIMITED AND SUMITHRA BHAI Vs. THE STATE OF KERALA,	December 8, 2010
MEDICAL OFFICER-IN-CHARGE, Vs. RAJAMMA K.P. W/O. AYYAPPAN AND T.K. NIRMALA	March 18, 2010
MEEMPAT SAVITHRI Vs. UNION OF INDIA	August 3, 2010
MEENAKSHI K. Vs. CHERTHALA MUNICIPALITY	August 20, 2010
MEERA N. KUMAR "GOPIKA" AND ORS. Vs. THE MAHATMA GANDHI UNIVERSITY,	August 31, 2010
MEKKARA VEETTIL PARU Vs. STATE OF KERALA	January 11, 2010
MELATTUR SERVICE CO OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	February 15, 2010
MELVIN VARGHESE KAVALAKKAT Vs. MAHATMA GANDHI UNIVERSITY	November 8, 2010
MERCY JOSEPH Vs. E P DEVASSYKUTTY	November 10, 2010
MIDAS POLYMER COMPOUNDS P LTD Vs. ASST COMMISSIONER OF INCOME TAX	December 21, 2010
MIDHULA V Vs. KANNUR UNIVERSITY	November 9, 2010
MIDLAND TRADERS Vs. MIRIAM ELIAS	July 22, 2010
MILTON Vs. STATE OF KERALA	August 4, 2010
MILTON P FERNADEZ Vs. SANKARACHARYA UNIVERSITY OF VICE CHANCELLOR	November 18, 2010
MINEESH M R VENKITTAN R AND PRASAD P K Vs. SECRETARY COCHIN DEVASWOM BOARD AND ORS	December 8, 2010
MINI A.K. Vs. JWALA SAJIKUMAR & ANOTHER	February 22, 2010
MINI D/O CHELLAKKUDAN DEVASSY Vs. SYNDICATE BANK HOUSING FINANCE BRANCH AND	July 26, 2010
MINI P K Vs. ABDUL NAZAR	November 4, 2010
MINI SHERIN MITRA (RETRENCHED UPSA) Vs. STATE OF KERALA,	September 9, 2010
MISS. LAVANYA MENON M. Vs. THE VICE CHANCELLOR,	September 20, 2010
MOHAMED Vs. CHANCELLOR UNIVERSITY OF CALICUT	November 19, 2010
MOHAMED YAHYA Vs. ABDUL KAREEM	November 4, 2010
MOHAMMED ASHRAF Vs. HIGH COURT OF KERALA	January 6, 2010
MOHAMMED ASHRAF A. U. Vs. OFFICIAL LIQUIDATOR	May 17, 2010
MOHAMMED BASHEER K P Vs. DEPUTY GENERAL MANAGER	February 11, 2010
MOHAMMED HAJEE P V Vs. MUNDOLI MUHAMMED HAJEE	December 6, 2010
MOHAMMED HAJI Vs. DISTRICT COLLECTOR PALAKKAD	September 15, 2010
MOHAMMED KUTTY HAJI Vs. STATE ELECTION COMMISSION	July 16, 2010
MOHAMMED MUSTAFA S/O MOIDEEN HAJI AND Vs. THE COMMISSIONER OF POLICE,	August 19, 2010
MOHAMMED NAINAR Vs. STATE OF KERALA	October 28, 2010
MOHAMMED NOOHU HUSSAIN Vs. THE JOINT COMMISSIONER AND	August 31, 2010
MOHAMMED RAFEEQ AND ANR Vs. SUPERINTENDENT OF POLICE AND ORS	September 8, 2010
MOHAMMED RASHEED M AND MOHAMMED RAFI Vs. H VELAYUDHAN AND STATE OF KERALA	November 23, 2010
MOHAMMED RIYAS P A Vs. RAGHAVAN M K	May 17, 2010
MOHAMMED SAIEDH Vs. MUTTENGADAN KADEEJA	September 7, 2010
MOHAMMED SAJU Vs. REGHUVARAN AND ORS	August 16, 2010
MOHAMMED SHIYAS Vs. JOHN KENNEDY	October 13, 2010
MOHAMMEDKUTTY Vs. SADANANDAN	January 8, 2010
MOHAN KUMAR Vs. GURUVAYUR DEWASWOM COMMISSIONER AND ORS	December 1, 2010
MOHAN SANKAR Vs. STATE OF KERALA	December 21, 2010
MOHANACHANDRAN Vs. BHAVANI AMMA	August 11, 2010
MOHANAKUMAR M Vs. K RAMACHANDRAN	December 21, 2010
MOHANAN Vs. STATE OF KERALA	December 23, 2010
MOHANAN Vs. MUHIYUDHEEN	January 7, 2010
MOHANAN Vs. STATE OF KERALA	March 24, 2010
MOHANAN Vs. R D O	June 16, 2010
MOHANAN Vs. STATE OF KERALA	July 22, 2010
MOHANAN Vs. USMAN	July 21, 2010
MOHANAN ALIAS MONAI Vs. STATE OF KERALA	November 29, 2010
MOHANAN NAIR AND JAYASREE Vs. SATHI JAYAKRISHNAN	October 21, 2010
MOHANAN PILLAI Vs. STATE OF KERALA	October 27, 2010
MOHANAN S/O PARANKUTTY Vs. THE STATE OF KERALA,	November 8, 2010
MOHANDAS M K Vs. STATE OF KERALA	August 16, 2010
MOHD FARIZ AND CO Vs. COMMISSIONER OF CUSTOMS	October 19, 2010
MOIDEEN Vs. S I OF POLICE	August 13, 2010
MOIDEEN Vs. ASSISTANT WILD LIFE WARDEN	September 2, 2010
MOIDEEN Vs. STATE OF KERALA	January 29, 2010
MOIDEEN Vs. SALIM	October 12, 2010
MOIDEEN BAVA Vs. DEPUTY SUPERINTENDENT OF POLICE	November 30, 2010
MOIDEEN HAJEE, MANAGER Vs. FOOD INSPECTOR,	May 26, 2010
MOIDEEN K.P. Vs. KADEEJATH KUBRA	September 13, 2010
MOIDEEN KUTTY Vs. NABEESA	April 7, 2010
MOIDEEN SABEER Vs. SUB INSPECTOR OF POLICE	December 2, 2010
MOIDEENKUTTY S/O. AHAMMEDKUTTY Vs. SAKKIR HUSSAIN S/O. ABDUL MMUTHALEEF	September 14, 2010
MOIDU K. Vs. STATE OGF KERALA	January 12, 2010
MOLLY JACOB W/O JACOB THOMAS Vs. STATE OF KERALA AND ORS	September 7, 2010
MONY C S Vs. STATE OF KERALA	November 8, 2010
MOOKKANDI RAHEEZ Vs. COMMERCIAL TAX OFFICER (A.A.)-I AND	July 27, 2010
MOOLIYIL SEETHA Vs. KARIANKANDI ALIAS MUNDACHALI P KOUSALLYA	December 1, 2010
MOON TIMBER SUPPLIERS Vs. COMMERCIAL TAX OFFICER	June 2, 2010
MOORTHY AMMAL Vs. PYARIJAN	September 15, 2010
MOOSA VALIKKADAN Vs. STATE OF KERALA	July 31, 2010
MOOSA VALLIKKADAN Vs. STATE OF KERALA	July 21, 2010
MOSQUE LANE RESIDENTS ASSOCIATION Vs. M. VIJAYANAND,	October 12, 2010
MOTOR AND GENERAL FINANCE LTD Vs. DY TRANSPORT COMMISSIONER	January 30, 2010
MOTOR AND GENERAL FINANCE LTD Vs. P M JOY	August 5, 2010
MOYAN KOLAKKADAN S/O. USSAN Vs. KERALA STATE ELECTION COMMISSION AND ORS.	October 19, 2010
MOYISH A.V., PREVENTIVE OFFICER, Vs. STATE OF KERALA REPRESENTED BY THE,	September 17, 2010
MOZART GLOBAL FURNITURE Vs. STATE OF KERALA AND ORS.	November 9, 2010
MR. K.A. GEORGE S/O. IYPE AND ORS. Vs. THE UDUMBANNOOR GRAMA PANCHAYAT	February 3, 2010
MR. KURIAN THOMAS S/O. LATE THOMAS ELLICKA, Vs. VYSHAK INTERNATIONAL HOTEL (P) LTD.,	October 14, 2010
MR. MANUAL P.J. @ MANI Vs. THE UDUMBANNOOR GRAMA PANCHAYAT	August 18, 2010
MR. S.R. VENUGOPALAN Vs. THE POST MASTER GENERAL,	September 13, 2010
MR. SYAM KIRAN, S/O. PRAJNJAN Vs. MR. LIJO JOSEPH AND THE MANAGER	November 9, 2010
MRS. MOLLY JOSEPH Vs. THRESSIA	June 21, 2010
MRS. SONIA RAJEEVAN W/O. RAJEEVAN Vs. BISHOP DR. ABRAHAM MAR JULIOS	July 6, 2010
MRUTHALA MATHEW Vs. LINISH P MATHEW	November 15, 2010
MUHAD P T Vs. EKIRIYAS	September 29, 2010
MUHAMMAD HANEEFA ALIAS KHANEEFA Vs. STATE OF KERALA	October 6, 2010
MUHAMMAD RAFEEQ Vs. BANK OF BARODA	February 23, 2010
MUHAMMAD SAJEEB S Vs. STATE OF KERALA	June 9, 2010
MUHAMMED Vs. CHANDRIKA	July 21, 2010
MUHAMMED Vs. CHANDRIKA	July 14, 2010
MUHAMMED Vs. STATE OF KERALA	January 27, 2010
MUHAMMED ABDULLAH Vs. STATE OF KERALA	December 22, 2010
MUHAMMED AJMAL Vs. SIVADASAN,	May 17, 2010
MUHAMMED ALFAS Vs. MOIDEENKUTTY S/O MOIDEEN AND THE ORIENTAL INSURANCE CO. LTD.	September 7, 2010
MUHAMMED ALI Vs. NAUSHAD ALI P.V. AND SISTER SUPERIOR	September 20, 2010
MUHAMMED ALI S/O. PAREED Vs. STATE OF KERALA, REP. BY THE SECRETARY,	September 13, 2010
MUHAMMED ASHRAF Vs. P SATHYAN	December 6, 2010
MUHAMMED ASHRAF Vs. MUMTAZ	February 17, 2010
MUHAMMED ASHRAF Vs. STATE	August 16, 2010
MUHAMMED BASHEER Vs. KANNUR DISTRICT CO OPERATIVE BANK LTD	February 11, 2010
MUHAMMED C K Vs. REVENUE DIVISIONAL OFFICER	September 24, 2010
MUHAMMED HANEEF K A Vs. MAHATMA GANDHI UNIVERSITY	September 27, 2010
MUHAMMED ISMAIL Vs. CIRCLE INSPECTOR OF POLICE AND ORS.	August 5, 2010
MUHAMMED KOYA S/O. MAMU HAJI Vs. M.M. NOUSHAD AND ORS.	August 10, 2010
MUHAMMED KUNHI B Vs. K ABDULLA	September 30, 2010
MUHAMMED KUTTY Vs. AVVA UMMA	August 4, 2010
MUHAMMED RAFI Vs. STATE OF KERALA	December 15, 2010
MUHAMMED RAFI Vs. THE DISTRICT COLLECTOR AND ORS.	June 18, 2010
MUHAMMED RAFI MELEPURATH Vs. FASEELA VATTAMKANDATHI	September 16, 2010
MUHAMMED RAFI MELEPURATH Vs. FASEELA VATTAMKANDATHI,	September 17, 2010
MUHAMMED SADIQUE Vs. SAJITH S/O MOHAMMED SYED ADIYAN AND ORS.	September 3, 2010
MUHAMMED SHABEER Vs. LAJNATHUL MUHAMMADIYA HIGHER SECONDARY SCHOOL	August 11, 2010
MUHAMMED SHRAF Vs. THANKACHAN,	May 20, 2010
MUHAMMEDKUTTY Vs. PATHUMMAKUTTY	November 8, 2010
MUHAZIN P Vs. GOVERNMENT OF KERALA	November 8, 2010
MUJEEB Vs. STATE OF KERALA	November 29, 2010
MUJEEB K.A. S/O ALI BAVA AND SABEER P.S. S/O SALAM Vs. STATE OF KERALA REP. BY THE SECRETARY,	August 12, 2010
MUJEEB RAHMAN Vs. REVENUE DIVISIONAL OFFICER	September 16, 2010
MUJEEB RAHMAN B K Vs. SHAHIDA R V	August 17, 2010
MUKUNDAN Vs. RADHAKRISHNAN	November 11, 2010
MULIYAN THOTTATHIL LAKSHMANAN Vs. THE STATE OF KERALA AND	July 26, 2010
MUMTHAS SUHRA BEEVI Vs. COMMISSIONER OF POLICE AND ORS.	August 19, 2010
MUNDATHODE MOHAMMED KUTTY Vs. SUBAIR	January 27, 2010
MUNDAVALAPPIL MURALEEDHARAN Vs. KIZHAKKUMBRATH IBRAHIM HAJI	May 18, 2010
MUNNAR WOODS Vs. STATE OF KERALA AND ORS	November 29, 2010
MURALEEDHARAN Vs. P V VALSAPPAN	August 6, 2010
MURALEEDHARAN Vs. SADANANDAN ASARI	October 18, 2010
MURALEEDHARAN Vs. STATE OF KERALA	December 13, 2010
MURALEEDHARAN NAIR Vs. K R USHASREE	December 15, 2010
MURALEEDHARAN NAIR Vs. K JAYAN	November 30, 2010
MURALEEDHARAN NAIR Vs. KERALA STATE WAREHOUSING CORPORATION	November 8, 2010
MURALIDHARAN Vs. STATE OF KERALA	June 14, 2010
MURUKA DAS K.G. S/O GOPALAN ACHARI Vs. VENUGOPALA PAI,	September 7, 2010
MURUKESHAN Vs. STATE OF KERALA	May 25, 2010
MURUKESHAN Vs. STATE OF KERALA	December 22, 2010
MUSALIYARAKATH ABDUL AZEEZ Vs. LIWA EDUCATIONAL AND CHARITABLE SOCIETY	June 18, 2010
MUSLIM EDUCATIONAL SOCIETY Vs. STATE OF KERALA	July 8, 2010
MUSTHAFA Vs. SULTHAN BATHERY BLOCK PANCHAYATH	November 8, 2010
MUSTHAFA HAJI M K Vs. DIRECTOR CENTRAL BUREAU OF INVESTIGATION	September 24, 2010
MUSTHAFA HUDAVI, S/O. KUNHAMMAD, MANAGER Vs. STATE OF KERALA,	February 17, 2010
MUTHOOT LEASING AND FINANCE LTD Vs. REGIONAL TRANSPORT OFFICER	December 1, 2010
MUTHU MARI Vs. MUNNAR GRAMA PANCHAYATH	September 16, 2010
MUTTIL CHANDRAN S/O. CHERIYAMBU AND T. RAJEESH S/O. DAMODHARAN Vs. STATE OF KERALA	August 13, 2010
MUTTIL SREE VISHNU KSHETHRA SAMITHI Vs. ASSISTANT COMMISSIONER HR&CE	October 22, 2010
MYRTLE MOTHIS Vs. DIRECTOR OF PUBLIC ISTRUCTION	October 5, 2010
N A GEORGE Vs. DAKSHINA BHARAT HINDI PRACHAR SABHA	October 21, 2010
N ALIKUTTY Vs. SOORAJ VENUGOPAL	December 1, 2010
N BALAKRISHNAN, ANJALI Vs. KERALA STATE ELECTRICITY BOARD AND ORS	December 9, 2010
N C VIJAYAKUMAR Vs. STATE OF KERALA	November 12, 2010
N D JOSEPH Vs. JOSEPH CHACKO AND STATE OF KERALA	September 3, 2010
N D PRASAD Vs. PATHANAMTHITTA DIST CO OPBANK LTD	December 23, 2010
N HARI Vs. STATE OF KERALA	August 4, 2010
N J GEORGE Vs. STATE OF KERALA	November 10, 2010
N K MOIDEEN Vs. K KHALID	December 6, 2010
N K PANKAJAM Vs. P K AJITHKUMAR	October 27, 2010
N K SATHYARAJAN ALIAS ROJER SHIVA Vs. ANIRUDHA SHARMA	October 6, 2010
N KRISHNAN Vs. SYNDICATE BANK	November 9, 2010
N KULANTHAVEL Vs. S SURESH KUMAR	September 27, 2010
N M ABOOBACKER Vs. ASST COLLECTOR AIR CUSTOMS	August 2, 2010
N M VIJAYAN AND K M KAMALAKSHI Vs. JAMEELA AND ANR	August 10, 2010
N NIZARUDDIN Vs. STATE OF KERALA	August 6, 2010
N P MADHUSOODANAN Vs. CHAIRMAN AND MANAGING DIRECTOR	October 6, 2010
N PRASANTHA KUMAR Vs. SANKARACHARYA UNIVERSITY OF SANSKRIT AND ANR	September 2, 2010
N R SUTHAN Vs. DEPUTY INSPECTOR GENERAL	October 29, 2010
N RAJAGOPAL Vs. SECRETARY TO GOVERNMENT	November 29, 2010
N RAJAGOPAL Vs. SECRETARY TO GOVERNMENT AND ORS	December 22, 2010
N SASIDHARAN ALIAS PATTOM SASI Vs. STATE OF KERALA	October 18, 2010
N SREEDHARAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION; KSRTC KAYAMKULAM DISTRICT EMPLOYEES; STATE BANK OF TRAVANCORE; KAPPIL SERVICE CO-OP BANK	January 4, 2010
N SUKUMARAN Vs. KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD	August 19, 2010
N T P C LTD Vs. CHADRAMATHY AND ORS	August 11, 2010
N V JOSE Vs. VISHRUTHA KURIES AND LOANS LTD	November 12, 2010
N VENU Vs. C RAVEENDRAN PILLAI	December 17, 2010
N VIJAYANANDAN Vs. D THANKAYYAN	December 23, 2010
N X JOSEPH Vs. ANCY MINI	September 29, 2010
N. ANILKUMAR Vs. THE SUB INSPECTOR OF POLICE AND	July 8, 2010
N. ANIRUDHAN, MLA Vs. STATE OF KERALA AND ORS.	October 6, 2010
N. BHASKARAN Vs. STATE OF KERALA	September 7, 2010
N. GOPALAKRISHNA PILLAI AND L.K. JYOTHISHKUMAR Vs. STATE OF KERALA AND THE DIRECTOR OF PUBLIC INSTRUCTIONS	October 27, 2010
N. JAMALUDEEN Vs. PALAMEL GRAMA PANCHAYATH,	October 4, 2010
N. MANOJ KUMAR Vs. STATE OF KERALA AND	July 28, 2010
N. RAVINDRAN S/O. NARAYANAN Vs. INDIAN OIL CORPORATION LTD.	May 28, 2010
N. SOMAN AND INDIRA SOMAN Vs. STATE OF KERALA AND S.I. OF POLICE	August 4, 2010
N. VENU, S/O. NATARAJAN Vs. STATE OF KERALA AND	October 14, 2010
N.C. MOHAMMED IQBAL S/O. N.C. ALI Vs. A.K. KAMAL S/O. K.P. POKKU HAJI AND ORS.	July 12, 2010
N.D. HAMILTON S/O. NELSON, PROPRIETOR AND Vs. THE CATHOLIC SYRIAN BANK LTD.	October 26, 2010
N.D. JOSEPH Vs. COMMISSIONER OF INCOME TAX	January 11, 2010
N.D. JOSEPH @ JOSSY S/O. DEVASSYKUTTY Vs. A.V. MARTIN @ KUTTAN AND A.V. ANTONY BOTH S/O VARGHESE	September 2, 2010
N.G. BALACHANDRAN NAIR Vs. STATE OF KERALA,	August 18, 2010
N.K. RAGHAVAN Vs. UNION OF INDIA (UOI)	September 20, 2010
N.M. VIJAYAN AND K.M. KAMALAKSHI Vs. JAMEELA,	October 8, 2010
N.P. BINU, S/O. PATHROSE Vs. M.S. MADHUKUMAR AND STATE OF KERALA	November 1, 2010
N.P. THOMAS Vs. STATE OF KERALA AND ANOTHER	May 4, 2010
N.P. VINODKUMAR AND ORS. Vs. THE MALABAR DEVASWOM BOARD, THE TEMPLE COMMITTEE,	June 1, 2010
N.R. BABUDAS, S/O.RAMAN NAIR Vs. THE KERALA STATE ROAD TRANSPORT	October 1, 2010
N.R. VIJAYAN Vs. E. PRAKASH	October 14, 2010
N.S. BABU Vs. COMMISSIONER OF INCOME TAX	December 2, 2010
N.T.P.C. LTD. Vs. SMT. CHADRAMATHY AND ORS.	November 8, 2010
N.V. SEBASTIAN, IST GRADE DRAFTSMAN AND ORS. Vs. STATE OF KERALA,	June 7, 2010
NABEESA W/O. LATE KUNJALI HASSAN Vs. THE FAST TRACK ADALATH TEAM NO. V,	June 9, 2010
NACHIMUTHU Vs. STATE OF KERALA	October 4, 2010
NACHIMUTHU M Vs. STATE OF KERALA	September 7, 2010
NADEERA BEEVI Vs. RAJENDRAN PILLAI	December 22, 2010
NAFEESA Vs. THE STATE OF KERALA,	May 17, 2010
NAFEESA W/O ORAVAKKOTTIL ABDU; ORAVAKKOTTIL ABDU S/O MOHAMMED; NASAR S/O ORAVAKKOTTIL ABDU Vs. STATE OF KERALA AND ORS	September 3, 2010
NAGAPPAN NAIR S/O CHELLAPPAN PILLAI Vs. SREEDEVI MADHAVAN UNNITHAN AND DHANYA	November 3, 2010
NAIZAM Vs. CHIEF ELECTORAL OFFICER AND PRINCIPAL SECRETARY TO GOVERNMENT	February 17, 2010
NAIZY NEEMA Vs. MARY TAURO	October 14, 2010
NAJMAL BABU AND NOUSHAD, SULTHANA GROUP Vs. STATE BANK OF INDIA	March 10, 2010
NALINAKSHAN NAMBBIAR Vs. STATE OF KERALA	December 13, 2010
NALINAKSHAN NAMBBIAR AND VENUGOPALAN V. Vs. THE SECRETARY TO GOVERNMENT AND THE DIRECTOR OF PRINTING DIRECTORATE	September 6, 2010
NALINAM T Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	September 29, 2010
NALINI BABY Vs. BABY T C	October 26, 2010
NALINI SHEELA Vs. SUBRAMANIYAN CHETTIAR SHANMUGHOM CHETTIAR	November 10, 2010
NAMBEERAN VEETTIL POCKER Vs. K RAJEEVAN	October 12, 2010
NANDAKUMAR Vs. THE REGIONAL TRANSPORT AUTHORITY,	June 3, 2010
NANDAKUMAR S. Vs. THE KERALA STATE ELECTRICITY BOARD AND THE CHIEF ENGINEER (HUMAN RESOURCES)	September 16, 2010
NANDANAN S/O PARAMESHWARAN Vs. LAKSHMI W/O POOZHIKKAL VELAYUDHAN AND ORS.	July 28, 2010
NARAYANAN Vs. STATE OF KERALA	February 22, 2010
NARAYANAN N M Vs. NADUVIL MADOM	December 7, 2010
NARMADA DESIGN CENTRE PVT. LTD. Vs. STATE OF KERALA AND ORS.	February 2, 2010
NASEEMA K S Vs. STATE OF KERALA	October 18, 2010
NASER Vs. JIJESH	October 26, 2010
NASIMOL P S Vs. STATE OF KERALA	October 13, 2010
NATARAJAN Vs. K N SUKUMARA KURUP	December 15, 2010
NATARAJAN S/O M.N. DIVAKARAN Vs. THE SECRETARY	April 5, 2010
NATESAN Vs. STATE OF KERALA	October 18, 2010
NATESAN T. G. Vs. DY. SUPDT OF POLICE, VIGILANCE AND ANTI CORRUPTION BUREAU	November 3, 2010
NATIONAL INSURANCE CO LTD Vs. MOHAMMED ISMAIL	November 12, 2010
NATIONAL INSURANCE CO LTD Vs. MURUGAN R	September 15, 2010
NATIONAL INSURANCE CO. LTD. Vs. MOHAMMED ALI AND ORS.	August 16, 2010
NATIONAL INSURANCE COMPANY LTD Vs. V S BIJUMON	December 6, 2010
NATIONAL INSURANCE COMPANY LTD Vs. RAJENDRAN S/O RAJAPPAN AND AYISHA MOHAMMED W/O MOHAMMED	September 8, 2010
NATIONAL INSURANCE COMPANY LTD. Vs. RANJITH, S/O. SUDARSANAN,	November 9, 2010
NATIONAL INSURANCE COMPANY LTD. Vs. ARUN M.L., S/O K. MOHANAN,	September 13, 2010
NAUSAD KHALID Vs. ORIENTAL INSURANCE CO LTD	July 6, 2010
NAUSHAD M V Vs. SUMAYYA BEEVI C	August 13, 2010
NAVAS ALIAS MULANAVAS Vs. STATE OF KERALA	February 9, 2010
NAVIN RAJ Vs. SMITHA MENON	August 18, 2010
NAZAR ALIAS KALIAPPAN Vs. STATE OF KERALA	August 13, 2010
NAZARUDDIN A. Vs. KERALA STATE ELECTRICITY BOARD AND ORS.	June 4, 2010
NAZARUDEEN Vs. KRISHNA TALKIES	December 1, 2010
NAZARUDEEN A Vs. STATE OF KERALA	December 9, 2010
NAZEEBATH BEEVI Vs. STATE OF KERALA	December 8, 2010
NAZEER A RAWTHER Vs. STATE OF KERALA	November 4, 2010
NAZER Vs. SAMEERA	December 21, 2010
NAZIMUDHEEN Vs. G SASIDHARAN NAIR	December 3, 2010
NEEBA Vs. UNNIKRISHNAN K K	September 15, 2010
NEELIYATH CHANDHINI AND C.P. RAJAGOPALAN Vs. NEELIYATH GOPALAKRISHNAN NAMBIAR,	August 16, 2010
NEENU BABY Vs. STATE OF KERALA	November 8, 2010
NEHRU COLLEGE OF ENGINEERING AND RESEARCH Vs. STATE OF KERALA	December 23, 2010
NELLERICHALIL GOVINDAN (DIED) AND ORS. Vs. THUNDIKKOTH NUCHUNTHODI	October 15, 2010
NELLIKOT SHAJI Vs. SUBITHA	August 13, 2010
NELLIYAMPATHI HILL CONSERVATION Vs. DIVISIONAL FOREST OFFICER AND STATE OF KERALA	September 8, 2010
NELSON M VARGHESE Vs. CHIEF ENGINEER	September 29, 2010
NEPTUNE READYMIX CONCRETE PVT LTD Vs. INTELLIGENCE OFFICER	September 15, 2010
NEPTUNE REDYMIX CONCRETE (P) LTD. Vs. STATE OF KERALA	July 28, 2010
NEW INDIA Vs. M K MOHAMMADKUNHI	December 8, 2010
NEW INDIA ASSURANCE CO LTD Vs. BIJU	October 19, 2010
NEW INDIA ASSURANCE COMPANY Vs. SAVICHAN K D	October 22, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. RADHAKRISHNAN S/O KAMALASANAN,; JALADHARAN AND; R BINU	August 30, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. STATE OF KERALA	June 21, 2010
NEW INDIA CHEMICAL ENTERPRISES Vs. APPROPRIATE AUTHORITY	January 12, 2010
NEW VIKAS RESIDENTS ASSOCIATION Vs. STATE OF KERALA AND ORS	August 30, 2010
NHATTIALPUTHIYAPURAYIL AHAMMEDKUTTY Vs. CHULLIYODAN PATTUVAMVALAPPIL U. NAFESA	April 6, 2010
NIBU MICHAEL Vs. STATE OF KERALA	November 10, 2010
NIKESH Vs. SUB INSPECTOR OF POLICE	November 9, 2010
NIKHILA P N Vs. STATE OF KERALA	December 10, 2010
NIKHIN S/O. BABU RAJ Vs. STATE OF KERALA AND THE STATION HOUSE OFFICER	August 3, 2010
NIKHITH CHANDRAN N M Vs. DHANYA K S	October 15, 2010
NIKITH ZACHARIA Vs. MAHATMA GANDHI UNVERSITY	October 29, 2010
NIRANAM MUSLIM Vs. ABDUL AZEEZ	June 9, 2010
NIRAPARA ROLLER FLOUR MILLS PVT. LTD. Vs. ROSAMMA XAVIER W/O XAVIER CHACKO	May 11, 2010
NIRAPARA ROLLER FLOUR MILLS PVT. LTD. REPRESENTED BY ITS MANAGING DIRECTOR, XAVIER CHACKO, Vs. AMMINI KARNAN, PROPRIETRIX, K.K.R. MILLS AND ORS.	May 11, 2010
NISHA BIJU, NITHIN VIEW AND STANLEY JACOB @ SABU Vs. STATE OF KERALA REPRESENTED AND SUB INSPECTOR OF POLICE	June 22, 2010
NISHA JAYAPRAKASH Vs. REGISTRAR KERALA AGRICULTURAL	December 21, 2010
NISHA M.T. W/O. SADANANDAN Vs. THE STATE OF KERALA AND ORS.	October 28, 2010
NISHA T. MOHAMMED Vs. STATE OF KERALA,	October 26, 2010
NISHAD KABEER KUTTY AND MONISHA MOHANAN Vs. STATE OF KERALA AND ORS	December 22, 2010
NITHIN K T Vs. CALICUT UNIVERSITY	September 15, 2010
NITHINRAJ, S/O. MOHANAN Vs. MATHAI CYRIAC, S/O. N.C. MATHEW,	November 9, 2010
NITIN JOSE AND ORS. Vs. THE MAHATMA GANDHI UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS	September 20, 2010
NIVI DEENA ABRAHAM Vs. CIPPY A GEORGE	October 27, 2010
NIYA JOY Vs. STATE OF KERALA	December 10, 2010
NIYAS Vs. THE S.I. OF POLICE,	May 20, 2010
NJAS NOORUDHEEN V P Vs. KANNUR UNIVERSITY	August 12, 2010
NOBBEY, S/O. KURIAKOSE, KOLATHU VEETTIL Vs. STATE OF KERALA, REP. BY SUB INSPECTOR	December 3, 2010
NOOR MOHAMMED Vs. MOIDEEN RAWTHER	October 27, 2010
NOORBINA BANU Vs. STATE OF KERALA	August 2, 2010
NOORUDEEN T Y Vs. MAHATMA GANDHI UNIVERSITY	November 8, 2010
NOORUDHEEN Vs. THE SUB INSPECTOR OF POLICE AND	July 8, 2010
NOORUL ISLAM TRUST Vs. THE CHAIRMAN,	October 6, 2010
NOUSHAD Vs. STATE OF KERALA	November 12, 2010
NOUSHAD BABU Vs. T MOHANAN	October 19, 2010
NOUSHAD S/O KUNHI MOHAMMED Vs. THE DISTRICT COLLECTOR AND SUB INSPECTOR OF POLICE	September 22, 2010
O K SURESH KUMAR Vs. KERALA STATE DEVELOPMENT	August 2, 2010
O P RADHAKIRSHNAN Vs. STATE OF KERALA; LAND REVENUE COMMISSIONER	January 6, 2010
O R SADHANANDHAN Vs. SUB INSPECTOR OF POLICE	October 20, 2010
O. NARAYANAN Vs. COCHIN DEVASWOM BOARD	December 15, 2010
O. UNNIKRISHNAN Vs. STATE OF KERALA AND	August 30, 2010
OFFICIAL LIQUIDATOR, TOSHIBA ANAND BATTERIES LTD. (IN LIQUIDATION) Vs. TOSHIBA CORPORATION	May 20, 2010
OLIVE CAPITAL AND SERVICES PVT LTD Vs. ODETTE FRANCES PLINTO ALIAS ODETTE	October 6, 2010
OMANA Vs. SIVANANDAN ACARI	October 7, 2010
OMANA Vs. STATE OF KERALA AND C. ABU S/O S. KOYAKKUTTY	September 14, 2010
OMANA SREERAM Vs. STATE OF KERALA	January 27, 2010
OMANAKUTTAN Vs. SREEJA	August 16, 2010
OMANAKUTTY AMMA Vs. SAJEEVKUMAR M R	October 27, 2010
OMMEN MATHEW Vs. EXCISE COMMISSIONER TVM	March 26, 2010
ORIENTAL INSURANCE CO LTD Vs. P C KURIAN ALIAS THAMPAN	January 28, 2010
ORIENTAL INSURANCE CO LTD Vs. BINOY JOSEPH	January 29, 2010
ORIENTAL INSURANCE CO LTD Vs. SHIJU	September 27, 2010
ORIENTAL INSURANCE CO LTD Vs. PONNAMMA	December 7, 2010
ORIENTAL INSURANCE CO LTD Vs. DEVASSIA	November 23, 2010
ORIENTAL INSURANCE CO LTD Vs. KANAKA KUMARAN AND ORS	August 30, 2010
ORIENTAL INSURANCE CO. LTD Vs. P.C. JOHN	November 9, 2010
ORIENTAL INSURANCE CO. LTD. Vs. ANU AND NAGESH S/O KANTHARAJU	September 13, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. ANUPAMA JASMINE GOPALAKRISHNAN NAIR	September 3, 2010
P A ABDULKHADER Vs. KERALA STATE ROAD TRANSPORT	September 17, 2010
P A CHERIAN Vs. INTELLIGENCE INSPECTOR	October 6, 2010
P A HASSAN HAJI KAMBAKUDIYIL Vs. VILLAGE OFFICER	October 20, 2010
P A JIHAS Vs. STATE OF KERALA	December 15, 2010
P A JOSEPH Vs. KERALA STATE ROAD TRANSPORT	November 1, 2010
P A SAINUDHEEN Vs. P LOKANATHAN	August 2, 2010
P A SHAMSUDHEEN Vs. M A YUSUF	September 23, 2010
P A SHIYALA Vs. D SREENIVASAN	August 2, 2010
P ANEESH Vs. STATE OF KERALA	December 15, 2010
P ANTONY ROBERT Vs. S SUNDARARAJAN	December 1, 2010
P B WILSON Vs. STATE OF KERALA	September 27, 2010
P BHASKARAN Vs. ST MARYS CATHEDRAL BASILICA	August 3, 2010
P C RAMAKRISHNAN Vs. STATE OF KERALA	October 11, 2010
P CHAMI Vs. STATE OF KERALA	November 30, 2010
P D ANTO Vs. P K RAJEEV	December 15, 2010
P D LEELAMMA Vs. MANAGING COMMITTEE OF THE PERUMANNA GRAMA PANCHAYATH	January 13, 2010
P D RAJU Vs. VILAS BHAGAWAN PAWAR	December 10, 2010
P G MURUGAN, (CHARGE MAN, KSRTC) Vs. KERALA STATE ROAD TRANSPORT CORPORATION,; STATE BANK OF TRAVANCORE, KERALA STATE TRANSPORT WORKERS CO-OPERAT	November 10, 2010
P G NARAYANA PILLAI Vs. J T FINANCE	November 12, 2010
P G RAMAKRISHNAN Vs. STATE OF KERALA	December 21, 2010
P GEETHA, D/O V S THANKAPPAN PILLAI Vs. STATE OF KERALA AND ORS	November 29, 2010
P GOPINATHAN Vs. KERALA STATE ELECTRICITY BOARD	September 15, 2010
P I ELIAS Vs. REGIONAL TRANSPORT OFFICER	November 9, 2010
P INDIRA DEVI Vs. DIST COLLECTOR	September 27, 2010
P J ALEXANDER Vs. S B PRESS P LTD	March 26, 2010
P J ANTONY ALIAS GLADSON Vs. JENCY	October 19, 2010
P J JACOB, S/O P V JOSEPH AND VIJIRAJ M R Vs. STATE OF KERALA AND ORS	November 29, 2010
P J SUMATHY Vs. KUNNAMKULAM MUNICIPALITY	September 16, 2010
P K CHANDRAN Vs. STATE OF KERALA	December 15, 2010
P K DINESAN Vs. HOTEL AROOR RESIDENCY	September 29, 2010
P K JOSE Vs. STATE OF KERALA	December 6, 2010
P K MANOHARAN Vs. P K KRISHNAKUMARI	October 6, 2010
P K MUHAMMED ALIAS INNIPPA Vs. PALEMBADIEPAN KONDAPPURATH CHEEKU	December 15, 2010
P K MURALEEDHARAN Vs. K P DAVIS S/O RAPAI AND ORS	December 22, 2010
P K PREMCHAND Vs. K RENUKA NITHYANANTHAN	October 26, 2010
P K RAJAN Vs. DHANASHILPI CHITS PVT LTD	December 1, 2010
P K RAJESH Vs. CATHOLIC SYRIAN BANK LTD	November 15, 2010
P K SADANANDAN Vs. M E KESAVAN NAMBOOTHIRI MANAGALATHU	December 6, 2010
P K SADANANDAN Vs. A V NARAYANAN NAMPOOTHIRI	December 6, 2010
P K SIVADAS Vs. A K VASUDEVAN	November 2, 2010
P K SUBRAMANIAN PROPRIETOR Vs. SREE GOKULAM CHIT AND FINANCE CO P LTD	December 17, 2010
P K THOMAS Vs. ICICI	October 22, 2010
P K UMMER Vs. KERALA STATE DELIMITATION COMMISSION	August 11, 2010
P KRISHNANKUTTY Vs. A JANARDHANAN	December 10, 2010
P KRISHNANKUTTY Vs. M NAGARAJU	December 10, 2010
P LEELAMMA Vs. R RAJENDRAN	December 23, 2010
P M A SHUKKOOR Vs. MUTHOOT VEHICLE AND ASSET FINANCE LTD	August 10, 2010
P M BABY Vs. MANAGING DIRECTOR	August 10, 2010
P M LALITHAMBIKA Vs. STATE OF KERALA	November 30, 2010
P M MUJEEB RAHMAN Vs. UNION OF INDIA	August 3, 2010
P M PAULOSE Vs. ANISH CHANDRAN	December 1, 2010
P M SUHAIL Vs. UNIVERSITY OF CALICUT	June 21, 2010
P MANOJ Vs. PRINCIPLE SECRETARY TO GOVERNMENT	October 18, 2010
P MARTIN Vs. K P FRANCIS	October 19, 2010
P MOHAMMED Vs. STATE OF KERALA	November 9, 2010
P MOHAMMED MUNEER Vs. STATE OF KERALA; PRINCIPAL AND CONTROLLING OFFICER; KERALA PUBLIC SERVICE COMMISSION	January 6, 2010
P MOHANAN Vs. SUB INSPECTOR OF POLICE	October 14, 2010
P MUHAZIN Vs. GOVERNMENT OF KERALA	November 8, 2010
P N PREMACHANDRAN Vs. STATE OF KERALA	August 17, 2010
P N SUNDAR RAJ Vs. UNION OF INDIA	November 8, 2010
P NARAYANA SWAMI Vs. K NARAYANAN NAIR	November 18, 2010
P NIRMALA Vs. EXECUTIVE ENGINEER	December 3, 2010
P NIRMALAKUMARI Vs. STATE OF KERALA	November 12, 2010
P OMANA AMMA W/O LATE V APPU KURUP Vs. CHIEF POST MASTER GENERAL AND ORS	December 13, 2010
P P ABRAHAM Vs. K C THOMAS	September 16, 2010
P P BAIJU Vs. REGIONAL TRANSPORT AUTHORITY	October 18, 2010
P P CHERIYAN Vs. V S MARIAM BEEVI	August 11, 2010
P P JOHN Vs. COMMERCIAL TAX OFFICER	October 8, 2010
P P MOHAMMED FAROOK Vs. UNION TERRITORY OF LAKSHDWEEP	October 26, 2010
P P PAPPU Vs. STATE OF KERALA	September 28, 2010
P P PRADEEPAN Vs. JAYA	November 16, 2010
P P SUGATHAN, S/O LATE PRABHAKARAN Vs. RAMANI AND ORS	December 13, 2010
P P THOMAS Vs. CIRCLE INSPECTOR OF POLICE AND ORS	November 29, 2010
P PARAMESWARAN PILLAI Vs. PUSHPAN	November 8, 2010
P POOKUNHI KOYA Vs. MUHAMMED HAMDULLAH SAYED	May 17, 2010
P R BHASKARAN THRIKKATHARA PARAMBU Vs. STATE OF KERALA	May 17, 2010
P R RAMAN Vs. STATE OF KERALA	November 29, 2010
P RAHIM Vs. M V JAYARAJAN	October 12, 2010
P RAMAKRISHNAN Vs. STATE OF KERALA	December 8, 2010
P RAVEENDRAN Vs. VAIRAMCODE BHAGAVATHY DEVASWOM	November 9, 2010
P S CHANDRANKUTTY S/O SUKUMARAN NAIR AND P K PRASAD Vs. TRAVANCORE DEVASWOM BOARD, COMMISSIONER AND EXECUTIVE OFFICER	November 16, 2010
P S ISMAIL Vs. DISTRICT COLLECTOR ERNAKULAM	November 9, 2010
P S JASMIN Vs. STATE OF KERALA	November 9, 2010
P SAIDU Vs. STATE OF KERALA	August 10, 2010
P SHAHUL HAMEED Vs. K KOMAN NAIR	September 28, 2010
P SIVAKUMAR Vs. COMMISSIONER OF POLICE	September 29, 2010
P SOORIANARAYANAN Vs. MALABAR CEMENTS LTD	October 22, 2010
P SUKUMARAN Vs. STATE OF KERALA	November 30, 2010
P SUNITHA Vs. K V JAYARAJ	November 2, 2010
P T C INFRASTRUCTURES AND DEVELOPERS Vs. KERALA WATER AUTHORITY	August 16, 2010
P T C INFRASTRUCTURES AND DEVELOPERS Vs. KERALA WATER AUTHORUTY	April 16, 2010
P T CHERIYAN Vs. STATE OF KERALA	December 15, 2010
P T LATHA Vs. STATE OF KERALA	September 27, 2010
P T MANOJ Vs. STATE OF KERALA	October 8, 2010
P T SINDHU Vs. STATE OF KERALA	December 1, 2010
P UNNI Vs. K K BABU	December 8, 2010
P USHA Vs. STATE OF KERALA	December 3, 2010
P V KURIAN Vs. K J JOSEPH	November 30, 2010
P V MUKUKNDAN Vs. RADHAKRISHNAN	November 29, 2010
P V S TIMBERS Vs. DIVISIONAL FOREST OFFICER	January 27, 2010
P VASUDEVAN NAMBOODIRI, PRABHAKARAN V Vs. WIRELESS-TT INFO SERVICE LTD ; SREEDHARAN NAIR; SECRETARY AND S I OF POLICE	July 20, 2010
P VIDYA Vs. STATE OF KERALA	October 5, 2010
P VIJAYAKUMAR Vs. PADMANABHAN K	December 20, 2010
P. C. RINZO Vs. INTELLIGENCE OFFICER	October 12, 2010
P. CHANDRAN, S/O ARUMUGHAN Vs. THE KADALUNDI SERVICE CO-OPERATIVE AND THE JOINT REGISTRAR OF CO-OPERATIVE	September 28, 2010
P. DEVARAJ, FOREST CONTRACTOR Vs. CHATHU, TIMBER MERCHAN AND ORS.	April 8, 2010
P. GANGADHARAN S/O PUNNUCHAMI Vs. THE REGIONAL TRANSPORT AUTHORITY,	August 13, 2010
P. JAYA D/O. PADMINI AND P. MAHESWARI Vs. C. RETHINAM W/O. RAJAGOPALAN,	September 15, 2010
P. KRISHNANKUTTY Vs. STATE OF KERALA	April 9, 2010
P. KUMARAN, S/O KRISHNAN AND P.K. SUDHEER, S/O P. KUMARAN Vs. DIVISIONAL FOREST OFFICER,	September 6, 2010
P. MOHAMMED @ MANU Vs. STATE DELIMITATION COMMISSION,	July 7, 2010
P. MUJEEB RAHMAN S/O AVARANKUTTY HAJEE Vs. THE TRIBUNAL FOR LOCAL SELF GOVERNMENT,	September 22, 2010
P. PAZHANAL, D/O. PAZHANI Vs. THE SECRETARY TO GOVERNMENT,	July 19, 2010
P. PRABHA Vs. UNION OF INDIA (UOI)	October 27, 2010
P. RADHAKRISHNAN AND R. SAJEEV KUMAR, LOWER DIVISION CLERK Vs. THE CHAIRMAN AND THE DIRECTOR	September 14, 2010
P. RADHAKRISHNAN, S/O. SANKARA KURUP Vs. DEPUTY DIRECTOR OF EDUCATION AND ORS.	October 26, 2010
P. RAGHAVAN S/O. K.K.K. PONNAN, CHARGEMAN Vs. KSRTC REP. BY ITS MANAGING DIRECTOR	February 10, 2010
P. RAJESHKUMAR Vs. THE KERALA PUBLIC SERVICE COMMISSION AND THE DISTRICT OFFICER	October 7, 2010
P. RAVEENDRAN, ASSISTANT REGISTRAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ACCOUNT GENERAL (A AND E)	October 14, 2010
P. RAVI S/O PACHAMUTHU Vs. STATE OF KERALA	July 29, 2010
P. SAINUDHEEN S/O. ISMAYIL Vs. THE ELECTORAL OFFICER TO WAYANAD,	October 15, 2010
P. SAMRAJ S/O. M. PARAMU Vs. THE STATE OF KERALA AND ORS.	June 21, 2010
P. SASIDHARAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION,	October 19, 2010
P. SAVITHRI, H.S.A. Vs. STATE OF KERALA,	August 19, 2010
P.C. ABOOBACKER HAJI & ANR Vs. CHOVVAKKARAN KELOTH PUTHIYA MALIYEMMAL & ANR.	December 2, 2010
P.D. LEELAMMA, SECRETARY (SPECIAL GRADE) Vs. THE MANAGING COMMITTEE OF THE PERUMANNA,	October 4, 2010
P.D. THANKAMANI, UPPER DIVISION CLERK Vs. STATE OF KERALA AND ORS.	January 6, 2010
P.D. VINCENT S/O. DEVASSYKUTTY Vs. SUB INSPECTOR OF POLICE,	August 12, 2010
P.E. JAMES S/O. P.M EANOS Vs. STATE OF KERALA,	June 7, 2010
P.G. KURUP Vs. DIRECTOR GENERAL AND ADDITIONAL D.I.G. CUM COMMANDANT	September 16, 2010
P.G. SASIDHARAN S/O. V. GOPALAKRISHNAN AND ORS. Vs. THE K.S.R.T.C. AND ORS.	January 8, 2010
P.H. ABDULKHARIM, GOVT. CONTRACTOR Vs. THE STATE OF KERALA,	July 6, 2010
P.J. PAULOSE Vs. THE KOTTAYAM DISTRICT CO-OPERATIVE,	June 3, 2010
P.J. SEBASTIAN Vs. THE ADDL. TAHSILDAR AND THE REVENUE DIVISIONAL OFFICER	September 9, 2010
P.K. ANANTHA NARAYANAN Vs. STATE OF KERALA AND THE SECRETARY	August 16, 2010
P.K. APPUKUTTAN Vs. THE GURUVAYOOR MUNICIPALITY	February 10, 2010
P.K. JAYANANDAN AND SHAILA P.V. Vs. THE SECRETARY TO GOVERNMENT,	October 27, 2010
P.K. MOHAMMED ALI Vs. THE STATE OF KERALA,	July 20, 2010
P.K. MOHAMMED S/O. KUNHI BAVA Vs. THE STATE OF KERALA,	January 5, 2010
P.K. PAVITHRAN S/O. CHATHU Vs. SHOUKKATH M.M. S/O. MAMMU	June 14, 2010
P.K. RAJAN Vs. CICILYKUTTY AND RISHIN RAJ	May 19, 2010
P.K. THANKAN Vs. THE STATE OF KERALA,	January 12, 2010
P.K. VIJAYA, AKHIL FURNITURE WORKS Vs. INTELLIGENCE OFFICER-1 AND	March 5, 2010
P.M. BABY S/O MATHAI AND C.O. GEORGE S/O OUSEPH Vs. THE MANAGING DIRECTOR AND THE DISTRICT TRANSPORT OFFICER	October 8, 2010
P.M. BASHEER Vs. INTELLIGENCE INSPECTOR AND ORS.	June 2, 2010
P.M. DEEPA Vs. THE SUB INSPECTOR OF POLICE AND SHRIRAM TRANSPORT FINANCE COMPANY	September 13, 2010
P.M. KUMAR Vs. THE EXECUTIVE ENGINEER	September 14, 2010
P.P. ABDUL NAZAR S/O. AHAMMED KOYA Vs. KERALA STATE ELECTRICITY BOARD,	June 1, 2010
P.P. ARAVINDAKSHAN Vs. STATE OF KERALA AND ORS.	March 26, 2010
P.P. CHERIYAN Vs. V.S. MARIAM BEEVI	November 8, 2010
P.P. KARTHIYANI AND ORS. Vs. M.I. IBRAHIM BASHEER,	January 19, 2010
P.R. CHELLAPPAN Vs. THE EXCISE COMMISSIONER,	September 2, 2010
P.R. RAJESH S/O. RAJAPPAN AND Vs. CHIEF MANAGER, STATE BANK OF INDIA	June 3, 2010
P.R. VELAYUDHAN Vs. STATE OF KERLA,	September 9, 2010
P.S. LAKSHMI (UNMARRIED), Vs. SIVAPRASAD S/O. KUNJUKUTTAN	May 20, 2010
P.T. BABU S/O. DASAN Vs. K.V. PADMANABHAN	May 21, 2010
P.T. SREEDHARAN S/O KARIYATHAN Vs. SHAJI S/O CHANDRAN AND NEW INDIA ASSURANCE CO. LTD.	September 3, 2010
P.T.P. KHADEEJA W/O. KUNHI MOIDEEN AND ORS. Vs. VELIKKAKATH ABDUL NAZAR	March 2, 2010
P.V. KUNCHUNNI NAIR, PARATHIKKATTE VEETHO Vs. GOVERNMENT OF KERALA,	August 20, 2010
P.V. SASIDHARAN, HEAD CONSTABLE AND ORS. Vs. STATE OF KERALA,	September 8, 2010
P.V. VARGHESE Vs. K.P. PADMANABHAN NAIR AND ANOTHER	June 2, 2010
P.V. VELAYUDHAN, Vs. STATE OF KERALA AND ORS.	August 30, 2010
PADMAKUMARY Vs. LEKSHMIKUTTY AMMA	January 18, 2010
PADMANABHAN S Vs. VASUDEVAN NAMBOODIRI M G	June 18, 2010
PADMANABHAN, S/O SHANKU Vs. T.P. SRIDHARAN S/O RAGHAVAN NAMBIAR,	September 13, 2010
PADMARAJAN A Vs. DISTRICT SUPERINTENDENT OF POLICE	November 8, 2010
PADMAVATHI AMMA Vs. SPECIAL TAHSILDAR	September 16, 2010
PADMINI S R Vs. DIRECTOR GENERAL OF POLICE	October 18, 2010
PADOLI KUNHIKRISHNAN Vs. SOOPIYADATH THEKKE PURAYIL MUHAMMED	October 29, 2010
PALAKKAD DISTRICT PRIVATE BUS OPERATORS Vs. REGIONAL TRANSPORT AUTHORITY	December 1, 2010
PALAKKAD MUNICIPALITY Vs. ABDUL MUTHALIF	July 20, 2010
PALAPRA MUHAMMED ALIAS BAPUTTY Vs. STATE OF KERALA	December 3, 2010
PALATTU MOOSAKOYA Vs. A P AYISHABI	September 15, 2010
PALAYYAN A PRASAD Vs. STATE ELECTION COMMISSION	October 8, 2010
PALLICKAL ROLLER FLOUR MILLS Vs. ASST COMMISSIONER OF CUSTOMS	December 3, 2010
PALLIKUNNU GRAMA PANCHAYAT Vs. DISTRICT SUPERINTENDENT OF POLICE	December 6, 2010
PALLIKUNNU GRAMA PANCHAYAT Vs. DISTRICT SUPERINTENDENT OF POLICE	November 9, 2010
PALLIVALAPPIL HAFSATHBI Vs. NYJIL F.S., S/O JOHN SIMON AND	November 3, 2010
PANALI HABEEB Vs. USMAN	November 10, 2010
PANKAJAKSHY Vs. DEVAKI RAMAKRISHNAN	September 9, 2010
PANNIVIZHA SERVICE CO-OPERATIVE BANK Vs. M.K. RADHAMANI	April 6, 2010
PANOPHARAM Vs. UNION OF INDIA	January 21, 2010
PANOPHARAM AND NARAYANEEYAM Vs. UNION OF INDIA (UOI)	January 22, 2010
PAPPINISSERI ECO TOURISM SOCIETY Vs. UNION OF INDIA MINISTRY OF ENVIRONMENT AND FORESTS	August 19, 2010
PARAKKAD SREE BHAGVATHI DEVASWOM Vs. MALABAR DEVASWOM BOARD	October 20, 2010
PARAKKATTIL ABU Vs. PACHIYATH BEEKKUTTY	September 27, 2010
PARAMBATH KOKKODAN CHATHU Vs. CHERIAYA KUZHIMBIL ROHINI	September 15, 2010
PARAMESWARAN K M Vs. STATE OF KERALA	November 2, 2010
PARAMESWARAN PILLAI Vs. K. SURESH,	September 20, 2010
PARAPARAMBATH REMADEVI Vs. K.P. MADHAVAN S/O KUNHIRAMAN AND T.P. SACHEENDRA BABU S/O T.P. KRISHNAN	September 3, 2010
PAREEKKUTTY Vs. SUB-REGISTRAR, PERUMBAVOOR	August 10, 2010
PAREETH ALIAS ISMAIL Vs. STATE OF KERALA	January 27, 2010
PARENT TEACHERS ASSOCIATION Vs. STATE OF KERALA	November 8, 2010
PARTHAN Vs. MADHAVAN	August 30, 2010
PARTHASARADHY PROPERTIES PVT LTD Vs. TATA CAPITAL LTD	November 29, 2010
PATEL NITESHKUMAR MAHENDRABHAI Vs. UNION OF INDIA	August 17, 2010
PATHALA PUTHIYAPURAYIL MUSTAFA AND ORS Vs. STATION HOUSE OFFICER AND ORS	November 25, 2010
PATHEYI W/O. LATE ABDULLA Vs. THE STATE OF KERALA AND ORS.	July 8, 2010
PATTATHARI KUTTIRAMAN Vs. PUTHUKKUDI NARYANAN	May 20, 2010
PATTERI JANARDHANAN Vs. POTHIRAKATH JALEELA AND POTHIRAKATH KUNHALEEMA	September 8, 2010
PAUL J KOCHERIL S/O JOSEPH Vs. STATE OF KERALA AND CHIEF MANAGER, POWER GRID	December 13, 2010
PAUL MATHEW Vs. THE MAHATHMA GANDHI UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS	September 20, 2010
PAUL VARGHESE S/O VARGHESE Vs. K.V. JAMES S/O VARKEY,	September 7, 2010
PAUL YESUDAS Vs. SUPERINTENDENT OF POLICE	November 12, 2010
PAULOSE Vs. P P JOY	September 24, 2010
PAULSON PETER Vs. P.A. PIUS	July 23, 2010
PAULY Vs. GEORGE	September 29, 2010
PAVAKKAL NOBLE JOHN Vs. STATE OF KERALA	September 3, 2010
PAVITHRAN K Vs. STATE OF KERALA	October 4, 2010
PAVITHRI Vs. PRASAD KARTHIKEYAN	October 18, 2010
PAYYERI BHASKARAN Vs. PRABHAKARAN	November 2, 2010
PEETHAMBARAN Vs. DILEEPKUMAR PANICKER	November 26, 2010
PENTAGON HEALTH CARE PVT LTD Vs. COMMERCIAL TAX INSPECTOR	September 30, 2010
PENTAMVELIPPURA SHAIK KOYA Vs. SEKKUMMADA SYEDKOYA	November 9, 2010
PERERA A J Vs. NALINI NETHIYAR	October 21, 2010
PERINGATHUR KANJIRAKADAVU ROAD Vs. STATE OF KERALA	August 5, 2010
PERUMAL A M Vs. STAR TOURS AND TRAVELS I LTD	March 15, 2010
PERUMPALLIPAD PAYYURIL HYDRU HAJI Vs. STATE OF KERALA	November 24, 2010
PETER JOSEPH Vs. GEORGE THOMAS	November 8, 2010
PHILIP BENJAMIN Vs. SHERIN THOMAS	November 10, 2010
PHILIP JOSE Vs. KOTTAYAM MUNICIPALITY	October 11, 2010
PHILIP KOSHY M Vs. PROF SAJI CHACKO	June 15, 2010
PHILIP S/O. THOMAS Vs. STATE OF KERALA AND	March 9, 2010
PHILOMENA Vs. VINCENT	September 16, 2010
PINTU SPICES Vs. STATE OF KERALA	January 7, 2010
PIONEER TOWERS OWNERS WELFARE Vs. SPAGS FAMILY TRUST	October 18, 2010
PIUSA HAREESH Vs. SUPERINTENDENT OF POLICE	August 3, 2010
PLANT MANAGER INDIAN OIL CORPORATION LTD Vs. SECRETARY THENHIPALAM GRAMA PANCHAYATH	June 22, 2010
PLATINUM ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	March 22, 2010
POCKER Vs. RAVEENDRAN	August 13, 2010
PONNAMMA P K Vs. UNION OF INDIA	July 26, 2010
POOMANICHINTAKATH CHATHADI ZUHARA Vs. POONKANKANDY SURESH BABU	November 1, 2010
POTHUNJANA AGRICULTURAL EXPORT ZONE Vs. THE DIVISIONAL GENERAL MANAGER,	October 28, 2010
POULOSE Vs. THRIKKUR GRAMA PANCHAYAT	November 8, 2010
POULOSE A V Vs. INDIRA M R	June 14, 2010
POULOSE S/O. VARKEY Vs. UNITED INDIA INSURANCE CO. LTD.	June 9, 2010
POWER GRID CORPORATION OF INDIA LTD Vs. SUDHAMANI	September 27, 2010
POWER GRID CORPORATION OF INDIA LTD. Vs. NARAYANA PILLAI	March 10, 2010
POYYIL SUKUMARAN Vs. PARAMBATHKANDY KELOTH KADEEJA	September 16, 2010
PRABATHU KUMAR Vs. STATE OF KERALA	September 9, 2010
PRABHAKARA PANICKER Vs. STATE OF KERALA	July 1, 2010
PRABHAKARAN N T Vs. ADDITIONAL SECRETARY TO GOVERNMENT	May 25, 2010
PRABHAKARAN NAIR Vs. STATE OF KERALA	June 17, 2010
PRADEEP Vs. JIJI	September 29, 2010
PRADEEP Vs. DIRECTOR GENERAL OF POLICE AND ORS	November 29, 2010
PRADEEP KUMAR Vs. CHENGANNUR MUNICIPALITY	April 16, 2010
PRADEEP KUMAR K Vs. STATE OF KERALA	November 8, 2010
PRAJEESH K. Vs. KERALA PUBLIC SERVICE COMMISSION AND THE DISTRICT OFFICER	November 12, 2010
PRAJEESH LATE PRADEEPAN Vs. LALU VINCENT AND ORS	August 30, 2010
PRAJEESH S/O CHANDRAN Vs. SUPERINTENDENT OF POLICE, SUB INSPECTOR OF POLICE AND PRITHVIRAJ S/O JAYADEVAN	September 6, 2010
PRAKASAN Vs. SHAJU ANONY	December 14, 2010
PRAKASAN Vs. STATE OF KERALA	August 6, 2010
PRAKASH Vs. STATE OF KERALA	January 19, 2010
PRAKASH Vs. VENU MULLAPPILLY	December 20, 2010
PRAKASH DAS MANDIRAM Vs. STATE OF KERALA,	November 26, 2010
PRAKASHAN Vs. VASUDEVAN	June 29, 2010
PRAMEELA Vs. K P XAVIER	November 12, 2010
PRAMOD E N Vs. REVENUE DIVISIONAL OFFICER	November 4, 2010
PRAMOD KUMAR C V Vs. M KRISHNASWAMY	November 10, 2010
PRAMOD P.G., Vs. STATE OF KERALA,	August 4, 2010
PRAMODKUMAR N Vs. REGIONAL TRANSPORT AUTHORITY	November 8, 2010
PRASAD Vs. ARUN SOMAN	November 29, 2010
PRASAD JACOB Vs. STATE OF KERALA	April 6, 2010
PRASANNA Vs. STATE OF KERALA	December 23, 2010
PRASANNA KUMAR K.G. Vs. STATE OF KERALA, REPRESENTED BY THE COMMISSIONER	September 6, 2010
PRASANNAKUMAR K.K. Vs. THE SUB INSPECTOR OF POLICE AND ORS.	September 22, 2010
PRASANNAKUMAR M A Vs. STATE OF KERALA	December 1, 2010
PRASANNAN Vs. NIRMALAN	December 23, 2010
PRASANTH BABU Vs. KANNUR KALLUCHETHU VYAVASAYA THOZHILALI SAHAKARANA SANGOM	September 13, 2010
PRASANTH PRASANNAN Vs. M G UNIVERSITY	September 20, 2010
PRASANTH PRASANNAN Vs. JAIN MANI	August 30, 2010
PRASANTH. K.V. Vs. THE DISTRICT COLLECTOR,	July 16, 2010
PRATHEESH THOMAS Vs. STATE BANK OF INDIA, IRINJALAKUDA BRANCH	June 4, 2010
PRATIKSH A ASHER Vs. STATE OF KERALA	October 1, 2010
PRAVEEN Vs. LAND REVENUE COMMISSIONER	April 7, 2010
PRAVEEN Vs. POOJA	November 15, 2010
PRAVEEN G S Vs. ARUN V S	September 3, 2010
PRAVEEN S U Vs. USHA TITUS	September 30, 2010
PRECELINE GEORGE ALIAS ANTONY PRECELINE Vs. STATE OF KERALA	January 7, 2010
PREETHA Vs. BHASKARAN	September 17, 2010
PREETHA V S Vs. SECRETARY	September 27, 2010
PREETHI K Vs. UNIVERSITY OF KERALA	November 10, 2010
PREM SHAMEER Vs. STATE OF KERALA	November 8, 2010
PREMAKUMARI A Vs. STATE OF KERALA	July 26, 2010
PREMAN C.G. Vs. THE SUB INSPECTOR OF POLICE AND ORS.	May 21, 2010
PREMARAJAN M Vs. GOKULAM CHIT AND FINANCE CO	November 29, 2010
PRESIDENT CHOVVA EDUCATIONAL SOCIETY Vs. CANNANORE ARAKKAL ADIRAJA SAJIDA BEEBI	July 14, 2010
PRIJI GOPINATH, UPSA, ANANDASRAMAM UPS Vs. STATE OF KERALA,	September 28, 2010
PRIJITH PRATHAPAN Vs. HARI	December 22, 2010
PRINCE Vs. STATE OF KERALA	November 9, 2010
PRINCE L Vs. STATE OF KERALA	August 12, 2010
PRINCIPAL SECRETARY Vs. JOLLY VARGHESE	May 17, 2010
PRINCIPAL SECRETARY FINANCE Vs. JOSE	July 22, 2010
PRINCIPAL, BISHOP MOORE COLLEGE Vs. STATE OF KERALA AND ORS	November 26, 2010
PRIYA Vs. SURESH	November 8, 2010
PRIYA CHACKO Vs. REGISTRAR	September 15, 2010
PRIYA DINESH Vs. K.E. RAJAGOPALAN NAIR	July 7, 2010
PRIYA NIKETHAN Vs. STATE OF KERALA	December 1, 2010
PRIYESH C Vs. STATE OF KERALA	October 5, 2010
PROF V K ABUL JALEEL Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT	December 23, 2010
PROJECT OFFICER DISTRICT DEVELOPMENT AGENCY Vs. M K ASHARAF	August 16, 2010
PUNJAB NATIONAL BANK Vs. K PRABHAKARAN	January 15, 2010
PUNJAB NATIONAL BANK Vs. PRABHAKARAN	January 25, 2010
PUNNAKKOTTU PATHUKUTTY Vs. LATHEEF,	October 22, 2010
PUNNALA SREEKUMAR Vs. KERALA PULAYAR MAHA SABHA	December 22, 2010
PURUSHOTHAMAN S/O. KANDAN Vs. BALAKRISHNAN AND ORS.	May 20, 2010
PUSHKARAN Vs. C K SARADHA	September 17, 2010
PUSHKARAN K. AND INDIRA K. W/O PUSHKARAN K. Vs. THE COMMISSIONER OF LAND REVENUE AND ORS.	September 13, 2010
PUSHPADAS Vs. SUKUMARA PILLAI	March 9, 2010
PUTHANPURAYIL RAJAN Vs. KOTHERI DILEEP KUMAR	April 27, 2010
PUTHENPURAYIL NATHANKANDY SATHYAN AND ORS. Vs. STATE OF KERALA	January 13, 2010
PUTHUKKUDI CHANDROTH ABOOBACKER HAJI Vs. CHOVVAKKARAN KELOTH PUTHIYA MALIYEMMAL THAHIRA	December 2, 2010
PUTHUMANA MEENAKSHI AMMA Vs. PUTHUMANA KALLIANI AMMA	September 20, 2010
QUALIFIED PRIVATE MEDICAL PRACTITIONERS Vs. STATE OF KERALA	March 25, 2010
QUALIFIED PRIVATE MEDICAL PRACTITIONERS AND ORS. Vs. STATE OF KERALA AND ORS.	October 22, 2010
QUILON AUTOMOBILE EMPLOYEES CO OP SOCIETY LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	June 9, 2010
QUILON HOTELS AND RESORTS PVT. LTD. Vs. THE MUNICIPAL CORPORATION AND THE TRIBUNAL FOR LOCAL SELF GOVERNMENT	March 17, 2010
R ANILKUMAR DAS,; LAKSHMI DAS, W/O K R DAS AND N RAVEENDRA DAS, S/O N R DAS Vs. STATE OF KERALA AND SABARI @ MAYA	November 23, 2010
R BHAGYALAKSHMI Vs. PRINCIPAL SECRETARY AND ORS	July 14, 2010
R DHANALAKSHMI Vs. MURALI PRAKASH	December 23, 2010
R GEORGE PEREIRA Vs. ST JOSEPHS INTERNATIONAL ACADEMY	November 30, 2010
R JAYAN Vs. P JAYASREE	October 27, 2010
R MADHUSOODHANAN Vs. KERALA STATE ROAD TRANSPORT	November 16, 2010
R MOHAN KUMAR Vs. DISTRICT COLLECTOR,; STATE OF KERALA,; CIRCLE INSPECTOR OF POLICE AND; SUB INSPECTOR OF POLICE	August 30, 2010
R RAVEENDRAN Vs. P R SIVADAS	December 22, 2010
R S JIMMISHAN Vs. STATE OF KERALA	August 5, 2010
R SATHEESHKUMAR Vs. R THOMAS	September 27, 2010
R SREELEKHA Vs. MANOHARAN PILLAI E R	December 9, 2010
R SUDARSANAN Vs. STATE OF KERALA	November 30, 2010
R SURESH Vs. CHAIRMAN	September 16, 2010
R SURESH SHENOY Vs. P K VARKEY	September 30, 2010
R. ANIL KUMAR Vs. STATE OF KERALA AND ORS.	February 17, 2010
R. CHITHRAJAKUMAR, SUB EDITOR Vs. THE UNIVERSITY OF KERALA,	October 12, 2010
R. PRASEETHA Vs. STATE OF KERALA,	November 12, 2010
R. RAJEEVKUMAR AND ORS. Vs. THE STATE OF KERALA,	September 9, 2010
RACHEL ABRAHAM Vs. STATE OF KERALA	October 19, 2010
RADHA Vs. PURUSHOTHAMAN	December 22, 2010
RADHA D/O LAKSHMI Vs. STATE OF KERALA REP. BY ADDL. CHIEF,	September 13, 2010
RADHA KRISHNA TRADING CO Vs. COMMISSIONER OF CUSTOMS	November 22, 2010
RADHAKRISHNAN Vs. STATE OF KERALA	November 30, 2010
RADHAKRISHNAN Vs. IBRAHIM	August 10, 2010
RADHAKRISHNAN K S (DR ) Vs. DIRECTOR OF COLLEGIATE EDUCATION	October 21, 2010
RADHAKRISHNAN NAIR S/O. SOMASEKHARAN Vs. MADHUSOODHANAN NAIR S/O. BHASKARAN NAIR AND	July 5, 2010
RADHAMANI PROPRIETRIX Vs. ENFORCEMENT OFFICER	June 18, 2010
RADHAMANIYAMMA Vs. SAJI ABRAHAM	December 17, 2010
RADHIKA K P Vs. STATE OF KERALA	November 8, 2010
RAFEEK S/O BEERU Vs. DISTRICT COLLECTOR,; C I OF POLICE AND S I OF POLICE	November 30, 2010
RAFI Vs. ADDITIONAL DISTRICT MAGISTRATE	September 9, 2010
RAGESH P K Vs. STATE OF KERALA	March 10, 2010
RAGHAVAN K. Vs. STATE OF KERALA	September 27, 2010
RAGHAVAN, S/O. ALINCHERIYIL Vs. THE SECRETARY	September 20, 2010
RAGHAVENDRAN Vs. MURALI RAMACHANDRAN	November 3, 2010
RAGHUNATH Vs. REVENUE DIVISIONAL OFFICER	November 12, 2010
RAHIM S A Vs. DISTRICT COLLECTOR	May 13, 2010
RAJA & COMPANY Vs. COMMISSIONER OF INCOME TAX	October 15, 2010
RAJAGOPAL B Vs. JOLLY XAVIER	March 3, 2010
RAJAGOPAL S/O. ARJUNAN NAIR AND SURESHKUMAR S/O. SUDHAKARAN Vs. STATE OF KERALA	April 7, 2010
RAJALAKSHMI Vs. STATE OF KERALA	November 4, 2010
RAJALAKSHMI R Vs. MAHATMA GANDHI UNIVERSITY	October 22, 2010
RAJAMMA Vs. STATE OF KERALA	October 26, 2010
RAJAMMA Vs. STATE OF KERALA	December 2, 2010
RAJAMMA, Vs. RAJAMMAL AND ORS.	August 19, 2010
RAJAN Vs. DILEEP KUMAR	April 24, 2010
RAJAN Vs. STATE OF KERALA	July 12, 2010
RAJAN Vs. STATE OF KERALA	July 9, 2010
RAJAN Vs. STATE OF KERALA	August 17, 2010
RAJAN Vs. NADARAJAN	September 17, 2010
RAJAN Vs. STATE OF KERALA	October 8, 2010
RAJAN A Vs. T K KUMARI KAMALAM	March 23, 2010
RAJAN AND OTHERS Vs. SOMAN AND OTHERS	September 24, 2010
RAJAN K. VARGHESE S/O KUNJU AND Vs. K.A. GEORGE S/O ITTAN AND ORS.	September 8, 2010
RAJAN KANNATH Vs. PRADEEP KUMAR	July 2, 2010
RAJAN NAIR Vs. P V PRADHEESH	September 29, 2010
RAJAN PAUL Vs. GEEJI RAJAN	November 9, 2010
RAJAN VARGHESE Vs. R SREELATHA	December 21, 2010
RAJAN, CHAKKALAYIL VEEDU Vs. STATE OF KERALA,	July 14, 2010
RAJAN, RAJAS VADASSERIKONAM P O Vs. J SIVASANKARA PILLAI, MANJAVIL VEEDU AND ORS	November 29, 2010
RAJANI Vs. STATE OF KERALA	January 13, 2010
RAJAPPAN. C., UPPER DIVISION CLERK Vs. STATE OF KERALA,	November 9, 2010
RAJARAMAN E Vs. UNION OF INDIA AND ORS	August 20, 2010
RAJASEKHARAN NAIR N Vs. ARASI VIJAYKUMAR	September 7, 2010
RAJASREE PRATHAP NAIR Vs. DY COMMISSIONER OF INCOME TAX	January 12, 2010
RAJEENA BEEVI Vs. CHEIF ENGINEER VYDHUTHY BHAVAN	September 27, 2010
RAJEENA GEORGE Vs. LISSY YACOB	April 6, 2010
RAJEENA JOHNSON Vs. REVENUE SECRETARY SECRETARIAT	October 4, 2010
RAJEESH Vs. DISTRICT COLLECTOR	September 27, 2010
RAJEEV Vs. DISTRICT LABOUR OFFICER	October 26, 2010
RAJEEV ALEXANDER Vs. SEYNULLABDEEN	December 14, 2010
RAJEEV K Vs. KERALA STATE	December 21, 2010
RAJEEV K Vs. KERALA STATE ELECTION COMMISSION	September 25, 2010
RAJEEV M.S., Vs. STATE OF KERALA,	September 6, 2010
RAJENDRA PRASAD Vs. RADHA T K	November 18, 2010
RAJENDRAN Vs. STATE OF KERALA	December 10, 2010
RAJENDRAN Vs. DEVENDRA KUMAR DHODAVATH I A S	October 22, 2010
RAJENDRAN Vs. ROJI GOPAL	October 18, 2010
RAJENDRAN, S/O. GOVINDANASAN Vs. STATE OF KERALA,	November 3, 2010
RAJESEKHARAN NAIR Vs. THE SUPERINTENDENT OF POLICE AND ORS.	October 19, 2010
RAJESH Vs. KERALA STATE ELECTION COMMISSION	September 16, 2010
RAJESH Vs. SHEELA	June 22, 2010
RAJESH Vs. STATE OF KERALA	July 14, 2010
RAJESH Vs. DEPUTY SUPERINTENDENT OF POLICE	November 15, 2010
RAJESH Vs. TRAVANCORE DEVASWAM BOARD	December 1, 2010
RAJESH @ UNNI S/O RAJAGOPALAN NAIR Vs. STATE OF KERALA,	July 6, 2010
RAJESH @ VINODH S/O. RAGHUNATHAN AND SUJITH S/O. SUDHAKARAN Vs. STATE OF KERALA	August 4, 2010
RAJESH A.K. Vs. UNION OF INDIA (UOI),	September 16, 2010
RAJESH KUMAR Vs. SURABHI	November 10, 2010
RAJESH KUMAR K Vs. M G UNIVERSITY	September 16, 2010
RAJESH O Vs. STATE OF KERALA	September 16, 2010
RAJESH P.C. Vs. THE MANAGER, BCM COLLEGE AND ORS.	November 1, 2010
RAJESH RAJAGOPAL Vs. BINDU V , D/O VISHWANATHAN	August 13, 2010
RAJESH V R Vs. STATE OF KERALA AND RANJITHA C S	November 26, 2010
RAJESH VARKEY Vs. STATE OF KERALA	November 9, 2010
RAJESHKUMAR M. VILLAGEMAN, Vs. THE STATE OF KERALA,	September 13, 2010
RAJESWARY Vs. STATE	December 10, 2010
RAJILAL Vs. STATE OF KERALA	April 9, 2010
RAJU Vs. STANLY	November 11, 2010
RAJU @ KALAN RAJU AND SURESH @ KOTTALI SURESH Vs. STATE OF KERALA	March 12, 2010
RAJU P S Vs. KAMALA BHAI	December 17, 2010
RAJU P T Vs. KERALA STATE ELECTRICITY BOARD	September 16, 2010
RAM CHARITABLE TRUST Vs. SPECIAL TAHASILDAR NHDP	November 15, 2010
RAMACHANDRAN Vs. PARUKUTTY D/O. AYYAPPAN AND ORS.	August 30, 2010
RAMACHANDRAN NAIR Vs. MADHAVIKUTTY AMMA	July 9, 2010
RAMACHANDRAN NAIR Vs. VANAJA	October 12, 2010
RAMACHANDRAN NAIR C S Vs. G BALACHANDRAN	November 26, 2010
RAMAKRISHNA MENON Vs. STATE OF KERALA	December 3, 2010
RAMAKRISHNA PILLAI Vs. VIJAYA KUMARI	September 29, 2010
RAMANI Vs. THANKAPPAN	December 23, 2010
RAMANI BAI Vs. STATE OF KERALA	July 9, 2010
RAMANI BAI, N (DR ) AND ORS Vs. STATE OF KERALA AND ORS	July 19, 2010
RAMANKUTTY NAIR K Vs. RADHIKA G NAIR	October 22, 2010
RAMANUNNI Vs. GOPALAN	November 30, 2010
RAMARAJ K S/O NARAYANAN NAIR Vs. K V MOHAN KUMAR AND M C MOHANDAS	November 22, 2010
RAMESAN Vs. STATE OF KERALA	December 2, 2010
RAMESAN Vs. STATE OF KERALA	July 20, 2010
RAMESAN C Vs. P P GOPINATHAN ACHARI	March 12, 2010
RAMESH Vs. STATE OF KERALA	February 16, 2010
RAMESH @ KANNAN S/O KARTHIKEYAN Vs. STATE OF KERALA	September 7, 2010
RAMESH K N Vs. STATE OF KERALA	November 4, 2010
RAMESH KUMAR Vs. RAJASEKHARAN UNNITHAN	September 27, 2010
RAMESH KUMAR S/O. RAVEENDRAN NAIR Vs. THE STATE OF KERALA AND ORS.	May 25, 2010
RAMESH KUMAR V R Vs. CANARA BANK BIG BAZAR BRANCH	August 4, 2010
RAMESH LAL P R Vs. ASSISTANT EDUCATIONAL OFFICER	September 29, 2010
RAMLA BEEVI, D/O. MYTHEEN KUNJU Vs. SREE GOKULAM CHITS AD FINANCE COMPANY,	September 20, 2010
RAMLA SHAJAHAN Vs. STATE OF KERALA	November 29, 2010
RAMSHAD A.K. S/O P.P. MOITHU Vs. COCHIN UNIVERSITY OF SCIENCE AND THE CONTROLLER OF EXAMINATIONS	September 20, 2010
RANGASWAMY Vs. EXCISE INSPECTOR	September 9, 2010
RANI S. Vs. STATE OF KERALA,	October 4, 2010
RANJINI Vs. RAJAN	July 14, 2010
RANJINI EYE CARE Vs. INTELLIGENCE OFFICER (IB)	March 29, 2010
RAPPAI Vs. PUSHPAM	March 26, 2010
RASEENA MANSOOR Vs. STATE OF KERALA	December 8, 2010
RASHEED UDHINOOR MATTUMEL Vs. COMMISSIONER OF CUSTOMS	January 20, 2010
RASI @ RAJASWARI W/O SURESH AND ORS Vs. STATE OF KERALA	July 15, 2010
RATEESH CHANDRAN A R Vs. SAROJINI AMMA	December 2, 2010
RATHEESH T N Vs. THANKACHAN KURIAKOSE KUDIYIRIKKAL HOUSE	October 26, 2010
RAVEENDRAN Vs. STATE OF KERALA	November 2, 2010
RAVEENDRAN Vs. MUHAMMEDALI	January 12, 2010
RAVEENDRAN K N Vs. UNION OF INDIA AND ORS	November 30, 2010
RAVEENDRAN K V Vs. SUPERINTENDENT OF POLICE KANNUR	August 4, 2010
RAVEENDRAN NAIR Vs. SADASIVAN	September 16, 2010
RAVEENDRAN NAIR Vs. STATE OF KERALA	December 6, 2010
RAVEENDRAN PILLAI Vs. COMMISSIONER OF INCOME TAX	September 23, 2010
RAVEENDRAN, S/O. T.V. GOPALAKRISHNAN NAIR Vs. SHARISH, S/O. RAMAN NAIR,	November 9, 2010
RAVI Vs. STATE OF KERALA	August 3, 2010
RAVI C Vs. STATE OF KERALA	November 10, 2010
RAVI N C Vs. KERALA AGRL UNIVERSITY	December 1, 2010
RAVINDRAN Vs. STATE OF KERALA	November 11, 2010
RAVINDRAN Vs. KINASSERI YATHEEMKANA	September 16, 2010
RAVINDRAN D Vs. KINASSERY YATHEEMKHANA	August 17, 2010
RAVINDRAN PULIKKAPARAMBIL Vs. STATE OF KERALA,	April 6, 2010
RAVINDRANATHAN, S/O MADHAVAN NAIR Vs. MALABAR DEVASWOM BOARD AND ORS	November 16, 2010
RAVUNNI NAIR Vs. SUPERINTENDENT OF POLICE	August 4, 2010
RAYMOND S/O CHAKRAMMAKKIL Vs. MEERABAI W/O KARAYIL BALAN,	August 12, 2010
RAZAK Vs. STATE OF KERALA	October 20, 2010
RE SURVEY DEPUTY DIRECTOR Vs. OUSEPH PAULO	November 4, 2010
REEJA R Vs. KERALA PUBLIC SERVICE COMMISSION; STATE OF KERALA	January 8, 2010
REEJA V.P., HSA Vs. THE STATE OF KERALA,	May 17, 2010
REENA C. THARAKAN Vs. THE STATE OF KERALA,	September 23, 2010
REENA PRADEEP Vs. GEORGE	November 15, 2010
REENA R P Vs. GEENA R S	March 4, 2010
REETHA ALIAS VEENA Vs. MATHEW ALIAS SHAJI	November 8, 2010
REGHUNATHAN NAIR Vs. A JAYAKUMAR	September 24, 2010
REGHUNATHAN NAIR Vs. DIRECTOR GENERAL OF POLICE	December 22, 2010
REGI Vs. STATE OF KERALA	March 12, 2010
REGIONAL DIRECTOR Vs. JEEVAN TELECASTING CORPORATION	January 6, 2010
REGIONAL DIRECTOR ESI CORPN Vs. GENERAL MANAGER MARIKKAR ENGINEERS LTD	August 2, 2010
REGIONAL PROVIDENT FUND Vs. KERALA STATE CASHEW DEVELOPMENT AND THE EMPLOYEES PROVIDENT FUND	November 26, 2010
REJI Vs. STATE OF KERALA	July 14, 2010
REJI GEORGE Vs. RUBY REJI	August 3, 2010
REJI SEBASTIAN S/O E J SEBASTIAN Vs. DISTRICT COLLECTOR; REVENUE DIVISIONAL OFFICER; VILLAGE OFFICER AND PRINCIPAL AGRICULTURAL OFFICER	November 18, 2010
REKHA G Vs. TRACO CABLE CO LTD	October 26, 2010
RELIANCE TELECOMMUNICATIONS LTD Vs. S I OF POLICE	April 8, 2010
REMA MENON Vs. K P VINOD	October 22, 2010
REMA NAIR Vs. KERALA PUBLIC SERVICE COMMISSION	September 24, 2010
REMA P T Vs. TAHSILDAR THALASSERY TALUK	October 28, 2010
REMA RAJEEV, PROPRIETRIX, ARUN PRODUCTS Vs. THE DEPUTY COMMISSIONER (LAW) AND THE INTELLIGENCE INSPECTOR, SQUAD NO. III	October 7, 2010
REMABAI PILLAI, W/O SIVASANKARA PILLAI AND SIVASANKARA PILLAI Vs. SHOBHANAMANI S B AND ORS	November 26, 2010
REMADEVI P V Vs. C S SOMANATHAN PILLAI	December 17, 2010
REMLA BEEVI D/O YUSUF KUNJU Vs. SHAJAHAN S/O ABDUL SAMAD	September 7, 2010
REMYA GEORGE Vs. ORGANISING COMMITTEE	December 13, 2010
REMYA M K Vs. VEETTU E	December 15, 2010
RENADEVAN Vs. EZHUPUNNA GRAMA PANCHAYAT	January 15, 2010
RENGA SWAMY CHETTIAR Vs. MARI CHETTIYAR	September 30, 2010
RENJAN PARTNER AND GENERAL MANAGER Vs. SUPERINTENDENT OF POLICE	October 20, 2010
RENJI GANESH T Vs. VARGHESE EAPEN	October 14, 2010
RENJI Y PHILIP Vs. DAISY P DAVID PLAKKATTU RINCY VILLA	February 22, 2010
RENJITH P S Vs. KAVERY S THAMPI	November 9, 2010
RENJITH R., S/O. RAJAKURUPPU AND Vs. STATE OF KERALA AND ORS.	April 8, 2010
RENJU GEORGE, S/O. T.P. GEORGE Vs. REGISTRAR, DEATHS AND BIRTHS AND CHIEF REGISTRAR	November 3, 2010
RENUKA O V Vs. STATE OF KERALA	August 6, 2010
RENY JERRO W/O JERRO Vs. SUB INSPECTOR OF POLICE AND JERRO DEVID	December 17, 2010
RESHMI CONSTRUCTIONS BUILDERS AND CONTRACTOR Vs. N T P C LTD	December 3, 2010
RESMI P Vs. ANOOP R C	August 5, 2010
RETHEESH Vs. STATE OF KERALA	August 13, 2010
REVATHY Vs. BIJU D NAIR	October 29, 2010
REVENUE DIVISIONAL OFFICER, Vs. BIBU BABY PUNNOORAN, S/O. BABU PUNNOORAN,	October 19, 2010
RIAZ K M Vs. STATE OF KERALA	September 27, 2010
RIJITH KRISHNAN Vs. KRISHNANUNNI M A	November 4, 2010
RIYAS A P Vs. STATE OF KERALA	October 29, 2010
RIYAS K.P. S/O. LATE ALAVIKUTTY Vs. STATE OF KERALA REPRESENTED BY ITS DIRECTOR GENERAL OF POLICE OF KERALA AND SUPERINTENDENT OF POLICE	June 2, 2010
RIYAS NETTUR VEETTIL PUTHIYAPURAYIL AND N. UMMERKUTTY Vs. NAJEEB S/O UMMER AND ORS.	May 26, 2010
RIYAS SALIM Vs. C. I. OF POLICE	September 8, 2010
RIYAZ T L Vs. VICE CHANCELLOR	November 8, 2010
ROHINI A R , VAYALIL VEEDU Vs. STATE OF KERALA AND ORS	December 2, 2010
ROJO M J Vs. KALPETTA JANAKSHEMA MARUTHI CHITS	December 8, 2010
ROOBINA NHARAKKAD Vs. ASSISTANT EDUCATIONAL OFFICER	October 29, 2010
ROSAMMA SIMPSON Vs. MARGRET BINDHU	September 30, 2010
ROSE MARY XAVIER Vs. TALUK LAND BOARD	August 11, 2010
ROSILY Vs. ANTONY POOCHATHARA	September 3, 2010
ROSILY ANTONY Vs. GENERAL MANAGER AND STATE OF KERALA	December 9, 2010
ROSILY VARGHESE Vs. STATE COMMISSIONER AND ORS	November 19, 2010
ROSY DEVASSY Vs. STATE BANK OF TRAVANCORE	October 13, 2010
ROTANA INNS P LTD Vs. STATE OF KERALA	September 22, 2010
ROY C J S/O JOSEPH Vs. STATE OF KERALA AND ANR	August 3, 2010
RUBY PETER K Vs. STATE OF KERALA	October 5, 2010
RUKKIYA BEEVI Vs. STATE OF KERALA	October 13, 2010
RUKMINI RAMACHANDRAN Vs. STATE OF KERALA	August 5, 2010
S A MAMMAN Vs. C P GOPALAN ACHARI	June 29, 2010
S ABDUL AZEEZ, PROPRIETOR Vs. SHAHUL HAMEED AND ORS	July 12, 2010
S ANILKUMAR, INSPECTOR OF POLICE Vs. DIRECTOR GENERAL OF POLICE AND ORS	November 19, 2010
S DASAN Vs. DISTRICT MANAGER KERALA STATE BACKWARD CLASSES DEVELOPMENT CORPORATION LTD	March 12, 2010
S DEVAN CINE ARTIST Vs. C KRISHNA MENON SOWPARNIKA	April 9, 2010
S HAKIM METER READER, ELECTRICAL Vs. SUPERINTENDENT, CENTRAL PRISON AND ORS	December 2, 2010
S HARIHARAN, S/O SARANGADHARAN Vs. O J SHIBU	December 6, 2010
S JAYAKUMAR Vs. SAJAVUDEEN	October 12, 2010
S K VIJAYALAKSHMI Vs. DISTRICT COLLECTOR	August 17, 2010
S KOMALAM Vs. K NATESAN AHCARY	December 1, 2010
S KRISHNAKUMAR Vs. T S SHAJAN	December 1, 2010
S LEELA KUMARI Vs. MOHANAN NAIR	December 17, 2010
S M SALIM Vs. KAMALUDEEN	November 8, 2010
S MOHANDAS Vs. STATE OF KERALA	November 9, 2010
S MOHANLAL Vs. DIRECTOR OF PUBLIC INSTRUCTIONS	June 15, 2010
S MOIDEEN Vs. STATE OF KERALA AND ORS	November 25, 2010
S N SHAMNAD Vs. STATE OF KERALA	September 15, 2010
S NARAYANAN MOOSATH Vs. STATE OF KERALA	November 8, 2010
S P REVIKUMAR Vs. STATE OF KERALA	November 10, 2010
S PADMAKUMAR Vs. KERALA STATE FILM DEVELOPMENT	November 9, 2010
S PURUSHOTHAMAN NAIR Vs. P J THOMAS	September 7, 2010
S R EDUCATIONAL AND CHARITABLE TRUST Vs. UNION OF INDIA	September 17, 2010
S RAJAN Vs. A M SAMUEL	August 30, 2010
S RAJAN Vs. STATE OF KERALA	October 21, 2010
S S PRASAD Vs. ALEX DANIEL	December 23, 2010
S S RAJESH Vs. NEETA	October 28, 2010
S SADASIVAN Vs. INSPECTOR GENERAL OF POLICE	October 12, 2010
S SAHADEVAN Vs. TOMY MATHEW	December 3, 2010
S SASI Vs. RUBBER BOARD	September 15, 2010
S SIYAD KHAN Vs. P S MEERA SAHIB	September 17, 2010
S SUDHAKARAN PILLAI Vs. RADHAKRISHNAN	November 30, 2010
S SUSEELAMMA Vs. STATE OF KERALA	November 30, 2010
S VASUDEVAN NAIR Vs. STATE OF KERALA	September 27, 2010
S VIJAYAMMA Vs. STATE OF KERALA	October 19, 2010
S. AJITHA KUMARY D/O. SAVITHRI Vs. THE KOLLAM CORPORATION AND THE CHARGE OFFICER	November 2, 2010
S. ASHOK KUMAR, ASSISTANT DEVELOPMENT Vs. STATE OF KERALA, SECRETARY TO GOVERNMENT AND COMMISSIONER FOR RURAL DEVELOPMENT	June 21, 2010
S. CHANDRASEKHARAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION	August 19, 2010
S. DEVARAJ Vs. N. RAJALEKSHMI AMMAL	August 19, 2010
S. MAHESH S/O. SANKARANARAYANAN Vs. STATE OF KERALA AND FOOD INSPECTOR	August 4, 2010
S. MOHAMMED NOUFAL Vs. THE EMPLOYEES PROVIDENT FUNDS APPELLATE TRIBUNAL	January 5, 2010
S. PADMAKUMAR Vs. THE KERALA STATE FILM DEVELOPMENT,	September 9, 2010
S. RADHA Vs. THE DEPUTY DIRECTOR OF EDUCATION	September 23, 2010
S. RAJU S/O. LATE P.K. SREEDHARAN Vs. C.S. CHITHRAN AND ORS.	October 11, 2010
S. SAGARAN Vs. THE DISTRICT COLLECTOR,	October 19, 2010
S. SAJI Vs. THE REGIONAL EXECUTIVE,	October 4, 2010
S.B. LALITHA, D/O BHAI, Vs. SATHEESH, S/O DIVAKARAN	November 8, 2010
S.M. GULSAR ALAM Vs. M.V. ABDUL RASAQU AND S.M. HASSAN JOHAR	October 19, 2010
S.M.C. PROJECTS (INDIA) LTD. Vs. STATE OF KERALA	October 19, 2010
S.V. MOHANASUNDARARAJ Vs. THE PRINCIPAL SECRETARY AND ORS.	January 6, 2010
SABIR AHAMED H Vs. REGIONAL PASSPORT OFFICER KOCHI	October 5, 2010
SABU Vs. STATE OF KERALA	September 9, 2010
SABU M S Vs. STATE OF KERALA	November 30, 2010
SABU T K Vs. STATE OF KERALA	September 23, 2010
SACHITHAN P.C. Vs. THE SECRETARY AND ORS.	October 26, 2010
SADANANDAN Vs. BHASKARAN	September 9, 2010
SADANANDAN Vs. AISHWARYA TRUST	July 9, 2010
SADASIVAN K Vs. B UNNIKRISHNAN NAIR	November 12, 2010
SADASIVAN PILLAI P R Vs. STATE OF KERALA	August 1, 2010
SADASIVAN PILLAI P.R. AND ANR. Vs. STATE OF KERALA AND ANR.	August 31, 2010
SADASIVAN S/O. BHASKARAN NAIR Vs. P.K. VENUGOPALAN S/O. KUNHIKRISHNAN AND THE ORIENTAL INSURANCE CO. LTD.	August 10, 2010
SADIDHARAN S. Vs. THE SUB INSPECTOR OF POLICE,	September 9, 2010
SADIQALI MADATHIL KUNNETH Vs. STATE OF KERALA	October 4, 2010
SAFEER M P Vs. JOHNY	August 3, 2010
SAHADEVAN Vs. STATE OF KERALA	March 16, 2010
SAHEERUDEEN ALIAS SAHEER Vs. CIRCLE INSPECTOR OF POLICE	January 28, 2010
SAHRUDAYA Vs. CHAIRMAN CUM MANAGING DIRECTOR	September 15, 2010
SAIDU Vs. MOIDUTTY	October 12, 2010
SAIDU Vs. SHAKKEELA	November 4, 2010
SAIFUDDIN K.MAKKOD, PRESIDENT Vs. STATE OF KERALA AND ORS.	July 28, 2010
SAIFUDEEN S/O ALIKANNU Vs. UNION OF INDIA AND ORS	November 26, 2010
SAILAJA Vs. STATE OF KERALA	January 4, 2010
SAINUDEEN Vs. GOPALKRISHNAN NAIR	October 28, 2010
SAINULABDEEN Vs. UDAYABHANU, S/O. JANARDHANAN	October 12, 2010
SAJAH ALIAS SAJAD Vs. SUNILA KUMARI C K	September 16, 2010
SAJAIKUMAR Vs. T V VIJAYAN	December 21, 2010
SAJAN VARGHESE Vs. KSEDC LTD	January 12, 2010
SAJEENA BEEVI, MOHAMMED KUTTY A., ABDUL SATHAR, S/O MOHAMMED MUSTHAFFA AND NIZAR, S/O MOHAMMED BASHEER Vs. THE STATE OF KERALA AND ORS.	November 8, 2010
SAJEEV Vs. M RAVINDRAN NAIR	December 10, 2010
SAJEEV ALIAS BEEDI Vs. STATE OF KERALA	August 13, 2010
SAJEEV RAVI Vs. R RAVINDRAN	December 23, 2010
SAJI Vs. REVENUE DIVISIONAL OFFICER	September 28, 2010
SAJI Vs. STATE OF KERALA	January 29, 2010
SAJI ALIAS KOCHUMON Vs. STATE OF KERALA	May 25, 2010
SAJI CHANDRAN B. Vs. STATE OF KERALA,	October 12, 2010
SAJI JOSEPH ALIAS SEBASTIAN M J Vs. STATE OF KERALA	August 4, 2010
SAJI T VARGHESE Vs. STATE OF KERALA	February 22, 2010
SAJI V S Vs. SUPERINTENDENT OF POLICE	September 22, 2010
SAJI VARGHESE Vs. SECRETARY TO GENERAL EDUCATION	January 28, 2010
SAJID Vs. REVENUE DIVISIONAL OFFICER	October 22, 2010
SAJITH S/O RAJAN Vs. M G JINI AND STATE OF KERALA	November 25, 2010
SAJITH S/O. YOUSEF Vs. THE DEPUTY DIRECTOR OF EDUCATION,	August 30, 2010
SAJITHA Vs. STATE OF KERALA	May 6, 2010
SAJITHA Vs. OSILA BEEVI	September 24, 2010
SAJITHA Vs. STATE OF KERALA	June 6, 2010
SAJITHA P P Vs. KERALA STATE ELECTION COMMISSION	October 21, 2010
SAJITHA V., W/O. SUDEVAN Vs. KERALA PUBLIC SERVICE COMMISSION AND REGIONAL OFFICER, PUBLIC SERVICE	November 11, 2010
SAJITHA VISWANATHAN Vs. SUB INSPECTOR OF POLICE AND ORS	August 18, 2010
SAJU Vs. RAJAN	August 3, 2010
SAJU K. SCARIA AND MOHANAN K. SCARIA BOTH SONS SCARIA Vs. STATE OF KERALA,	February 11, 2010
SAJU V. SANIR Vs. THE KERALA STATE DELIMITATION COMMISSION,	September 3, 2010
SALAHUDEE Vs. CIRCLE INSPECTOR OF POLICE	September 29, 2010
SALAHUDHEEN Vs. STATE OF KERALA	December 2, 2010
SALEENAMMA OOMMAN Vs. K.I. JOSE @ DAVIDSON S/O ISSAC	September 3, 2010
SALI Vs. SANTHOSH	September 23, 2010
SALIM P.K. Vs. STATE OF KERALA	August 30, 2010
SALIM RAJ P R Vs. SUPERINTENDENT OF POLICE	September 15, 2010
SALIM, S/O MEERA SAHIB Vs. RAJU PAUL, S/O PAUL AND ORS	November 26, 2010
SALINI RAVINDRAN Vs. DEPUTY TAHSILDAR R R KERALA FINANCIAL CORPORATION	February 25, 2010
SALINI, W/O. UDAYAKUMAR Vs. THE SUB INSPECTOR OF POLICE AND HEAD LOAD WORKERS (COMMISSIONER OF INCOME TAX U.)	September 22, 2010
SALOMY ITHAPIRI Vs. STATE OF KERALA	October 26, 2010
SAM JOSE Vs. DIRECTOR GENERAL OF POLICE,	September 22, 2010
SAMDEEP MOHAN VARGHESE Vs. ANJANA	September 15, 2010
SAMDEEP VARGHESE Vs. STATE OF KERALA	June 11, 2010
SAMEEM Vs. REVENUE DIVISIONAL OFFICER	September 29, 2010
SAMSUNG INDIA ELECTRONIC PRIVATE LTD Vs. INTELLIGENCE INSPECTOR	October 27, 2010
SAMSUNG INDIA ELECTRONICS P LTD Vs. INTELLIGENCE INSPECTOR	September 24, 2010
SANALKUMAR B.S. Vs. THE CHIEF ENGINEER (HRM),	November 2, 2010
SANDHYA Vs. P RAJ MOHAN NAIR	September 27, 2010
SANDHYA KURUMTHOTTICKAL Vs. STATE OF KERALA	November 3, 2010
SANEESH Vs. STATE OF KERALA	December 2, 2010
SANI XAVIER Vs. REGIONAL TRANSPORT AUTHORITY	November 12, 2010
SANJAY JACOB Vs. SAKTHAN KURIES AND LOANS P LTD	November 2, 2010
SANJAY VARGHESE Vs. KERALA STATE ELECTRONIC DEVELOPMENT CORPORATION LTD	January 12, 2010
SANKAR DAS G. Vs. ISMAIL N.A. AND ORS.	August 3, 2010
SANKAR R. Vs. STATE BANK OF TRAVANCORE,	September 16, 2010
SANKARANARAYANAN Vs. MAMMUTTY	August 11, 2010
SANNIDHAN BAR AND RESTAURANT Vs. STATE OF KERALA	March 22, 2010
SANOOB Vs. SUB INSPECTOR OF POLICE	October 4, 2010
SANTHA, D/O SANKARAN AND SHEEBA, T.M. D/O OF LATE T.V. MANI Vs. STATE OF KERALA REPRESENTED BY,	September 6, 2010
SANTHAKUMARI PONNAYYAN W/O. PONNAYYAN Vs. STATE OF KERALA	May 21, 2010
SANTHAMMA Vs. STATE BANK OF INDIA	October 28, 2010
SANTHOSH KUMAR Vs. ASHOKAN	October 20, 2010
SANTHOSH KUMAR Vs. STATE OF KERALA	November 10, 2010
SANTHOSH KUMAR PILLAI Vs. STATE LEVEL AUTHORISATION COMMITTEE	August 13, 2010
SANTHOSH KUMAR S/O. M.K. KUMAR Vs. THE OFFICIAL LIQUIDATOR AND SRI. G. NAGENDRAN	June 24, 2010
SANTHOSH MENON S/O SIVADAS MENON Vs. M.P. PRABHAKARA MENON AND	September 6, 2010
SANTHOSH PUTHEN VEEDU Vs. AUTHORISED OFFICER CHIEF MANAGER	September 6, 2010
SANTHOSH T.G. Vs. STATE OF KERALA,	September 13, 2010
SANTHOSH THOMAS Vs. STATE OF KERALA	December 15, 2010
SANTHOSHKUMAR Vs. STATE OF KERALA	June 22, 2010
SANTOSH ALIAS RAJEEVAN Vs. STATE OF KERALA	March 23, 2010
SARA W/O. LATE ALI AND ORS. Vs. C.K. SOOPPY S/O. ABDULLA HAJI,	January 11, 2010
SARADA Vs. KERALA STATE ELECTRICITY BOARD	September 16, 2010
SARALA BABY Vs. STATE OF KERALA	March 16, 2010
SARALA MELATHIL VEEDU Vs. SATHY SATHYABHAMA	October 18, 2010
SARALA W/O KARUNAKARAN Vs. THADEVUES JOSEPH S/O JOSEPH AND	August 18, 2010
SARALA, W/O. LATE KUNJAPPAN AND SAJTIH Vs. STATE OF KERALA,	September 23, 2010
SARASU P.K. W/O LATE SANKARANKUTTY Vs. STATE OF KERALA AND ORS.	August 16, 2010
SARASWATHI Vs. P S PADMAVATHI AMMA	December 9, 2010
SARASWATHY AMMA Vs. SREEDHARAN NAIR	April 6, 2010
SARASWATHY AMMA Vs. GOPAKUMAR C	August 13, 2010
SARASWATHYAMMA Vs. GOPALAKRISHNA PILLAI	November 9, 2010
SARIJINI N C Vs. SUPERINTENDENT	November 15, 2010
SARITHA P M Vs. STATE OF KERALA	December 3, 2010
SAROJINI @ ALEYAMMA W/O. YESUDAS Vs. S. AJAYAN S/O. SUNDARANA MARAMMELIL,	July 13, 2010
SASANKAN C Vs. S SANTHOSH KUMAR	August 4, 2010
SASEENDRAKUMARI Vs. STATE BANK OF TRAVANCORE	December 13, 2010
SASI Vs. STATE OF KERALA	May 24, 2010
SASI Vs. HDFC	August 17, 2010
SASI Vs. COMMERCIAL TAX OFFICER	February 5, 2010
SASI KUMAR Vs. VIJAYA BANK WITH HEAD OFFICE	October 18, 2010
SASI S/O SURENDRAN Vs. THE SUB INSPECTOR OF POLICE AND ORS.	September 20, 2010
SASI S/O. KRISHNAN Vs. STATE OF KERALA	May 17, 2010
SASI T R Vs. STATE OF KERALA	November 1, 2010
SASI, S/O KUTTAPPAN AND VILASINI, W/O KUTTAPPAN Vs. STATE OF KERALA AND ORS	November 25, 2010
SASIDHARAN Vs. VANDAMEDU DEVELOPMENT SOCIETY	December 17, 2010
SASIDHARAN Vs. KADEESUMMA	June 10, 2010
SASIDHARAN Vs. STATE OF KERALA	May 25, 2010
SASIDHARAN Vs. REGIONAL TRANSPORT OFFICER	October 5, 2010
SASIDHARAN @ SASIKUMAR Vs. ABRAHAM K. ISSAC @ RAJAN	November 1, 2010
SASIDHARAN PILLAI K V Vs. IOB	October 4, 2010
SASIDHARAN, S/O. APPU AND K.P. AMBIKA, W/O. SASIDHARAN Vs. BEYPUR GRAMA PANCHAYAT,	October 28, 2010
SASINDRAN S/O CHATHU Vs. STATE OF KERALA, DEPUTY SUPERINTENDENT OF POLICE AND SUB INSPECTOR OF POLICE	September 9, 2010
SATHAR E.M. Vs. THE INCOME TAX OFFICER AND SHARAFUDDEEN P.P., S/O. ABDUL RAHIMAN	November 10, 2010
SATHEESAN Vs. SUB INSPECTOR OF POLICE	August 6, 2010
SATHEESAN Vs. STATE ELECTION COMMISSION	October 21, 2010
SATHEESH KUMAR Vs. SURENDRAN NAIR AND STATE	December 20, 2010
SATHEESH KUMAR @ SASI KUMAR Vs. STATE BANK OF TRAVANCORE	August 16, 2010
SATHEESH P CHANDRAN Vs. JOHNY THOMAS	November 12, 2010
SATHIAPALAN Vs. JOINT REGIONAL TRANSPORT OFFICER	December 21, 2010
SATHY M PILLAI Vs. SARMA	October 29, 2010
SATHY. V.G., D/O GANDADHARAN/VADAKKUMURI Vs. STATE OF KERALA,	September 16, 2010
SATHYADEVAN Vs. STATE OF KERALA	December 23, 2010
SATHYAKAMAN A R Vs. CALICUT UNIVERSITY AND CONTROLLER OF EXAMINATIONS	December 13, 2010
SATHYAKKAL AMINAKUTTY Vs. THRIKKANASSERI KRISHNAN	August 3, 2010
SATHYANARAYANAN Vs. NARAYANAN NAMBOOTHIRI	November 8, 2010
SATHYANESAN Vs. SUB INSPECTOR OF POLICE,	August 19, 2010
SATHYAVRATHAN N N Vs. STATE OF KERALA	January 28, 2010
SATISH MURTHI Vs. THE STATE OF KERALA AND ORS.	June 24, 2010
SAUMYA ANN THOMAS Vs. UNION OF INDIA	February 25, 2010
SAURABH JAIN Vs. STATE OF KERALA	December 8, 2010
SAYANA VIJAYAKUMAR Vs. DISTRICT SUPERINTENDENT OF POLICE	October 20, 2010
SAYED MOHAMMED POOKOYA THANGAL Vs. THE TALUK LAND BOARD AND ORS.	September 13, 2010
SAYID Vs. UNNIKRISHNAN	December 10, 2010
SAYYED ULAMAM SHA Vs. DIRECTOR OF URBAN AFFAIRS	December 10, 2010
SAYYID MUHAMMAD HANEEF THANGAL Vs. STATE OF KERALA	August 17, 2010
SCARIA PAUL Vs. PARACKA INDUSTRIES	November 26, 2010
SEBASTIAN AND LEENA V A , HIGH SCHOOL ASSISTANT (HINDI) Vs. STATE OF KERALA AND ANR	September 15, 2010
SEBASTIAN M Vs. STATE OF KERALA	June 18, 2010
SEBIN MATHEW, S/O. SAJU MATHEW Vs. N.I. GEORGE, S/O. IYPPU,	October 28, 2010
SEBY JOSEPH Vs. THRISSUR CORPORATION; SECRETARY, THRISSUR CORPORATION	August 19, 2010
SECRETARY KANICHAR GRAMA PANCHAYAT Vs. KOCHUTHAZHATHU JOSEPH	September 15, 2010
SECRETARY, COIR BOARD AND ORS Vs. BABY K A AND ORS	December 6, 2010
SEEMA Vs. JAYAGOPAL	August 4, 2010
SEEMA V OPHTHALMIC ASSISTANT SENIOR Vs. STATE OF KERALA	December 17, 2010
SEEMANTHINI D/O DAMODARAN Vs. G. SURESH KUMAR S/O GOPALAN	September 6, 2010
SEENA Vs. STATE OF KERALA	September 28, 2010
SEETHA Vs. USHA KUMARI	October 27, 2010
SEETHA LAKSHMI Vs. SAJU MOHAN	October 18, 2010
SEETHI S/O. MUHAMMED Vs. STATE OF KERALA AND THE EXECUTIVE ENGINEER	June 25, 2010
SEKHARAN G S/O GANGADHARAN; AMBIKA W/O MURALI; AJITHA W/O ANI AND AMBUJAKSHI Vs. STATE OF KERALA AND ORS	November 3, 2010
SELVAM Vs. DEPUTY EXCISE COMMISSIONER	November 8, 2010
SELVAN Vs. STATE OF KERALA	January 21, 2010
SELVAN ALIAS THOMSON Vs. STATE OF KERALA	September 29, 2010
SELVARAJ Vs. FEDERAL BANK LTD	October 28, 2010
SELVARAJ M V Vs. SARAKUNJU WILSON KOCHUTHUNDIL	June 22, 2010
SENIOR DIVISIONAL PERSONNEL OFFICER Vs. ANJU R	October 28, 2010
SETHUNATH Vs. JOHN VARGHESE	November 19, 2010
SHAFEEKKA Vs. STATE OF KERALA	October 7, 2010
SHAHIDA BEEVI, Vs. SALEEM AND SHOBITHA, D/O. AHAMMEDKUNJU	September 23, 2010
SHAHUL HAMEED Vs. STATE OF KERALA AND ORS.	October 8, 2010
SHAHUL HAMEED Vs. NABEESA BEEVI	July 5, 2010
SHAHUL HAMEED Vs. STATE OF KERALA AND ORS	August 10, 2010
SHAHUL HAMEED M Vs. STATE OF KERALA	November 4, 2010
SHAIBU Vs. MANJU	November 8, 2010
SHAIJI CHERUKKATTIL Vs. K P S C	July 12, 2010
SHAIJU M Vs. MALLIKA	December 23, 2010
SHAJAHAN Vs. STATE OF KERALA	July 29, 2010
SHAJAHAN Vs. SUPERINTENDENT OF POLICE KANNUR	October 16, 2010
SHAJAHAN Vs. GULF GATE HAIR FIXING PVT LTD	May 27, 2010
SHAJAHAN S/O. SALIM AND ORS. Vs. THE EXECUTIVE COMMITTEE OF KERALA,	August 30, 2010
SHAJAHAN T. M. Vs. P. J. ABRAHAM PUTHENPU-I AYIL HOUSE	May 17, 2010
SHAJEER KHAN Vs. DEPUTY SUPERINTENDENT OF POLICE	October 27, 2010
SHAJI Vs. KERALA PUBLIC SERVICE COMMISSION	June 12, 2010
SHAJI @ ILLICKAL SHAJI Vs. STATE OF KERALA	March 15, 2010
SHAJI @ SHAJAHAN Vs. JOY GEORGE, S/O LATE GEORGE,	November 26, 2010
SHAJI E Vs. AVINASH	September 29, 2010
SHAJI JOSEPH, S/O JOSEPH Vs. DISTRICT COLLECTOR AND ORS	December 9, 2010
SHAJI K. ABOOBACKER Vs. SHEHEENA M.P.	August 6, 2010
SHAJI K.K., PEON AND ORS. Vs. STATE OF KERALA,	September 6, 2010
SHAJI K.N. Vs. STATE OF KERALA AND ORS.	August 30, 2010
SHAJI MATHEW Vs. THOMAS CHACKO	March 10, 2010
SHAJI P KURUVILA Vs. STATE OF KERALA	October 11, 2010
SHAJI S/O DEVASYA, Vs. STATE OF KERALA	September 6, 2010
SHAJI THOMAS Vs. SUB INSPECTOR OF POLICE	December 9, 2010
SHAJUDEEN Vs. SUB INSPECTOR OF POLICE	November 10, 2010
SHALAZ Vs. MAHATMA GANDHI UNIVERSITY	November 3, 2010
SHALINI M. Vs. STATE ELECTION COMMISSION AND ORS.	October 19, 2010
SHAMEEMA Vs. MOHAMED ASKAR	September 3, 2010
SHAMEER S/O KASSIMKANNU Vs. STATE OF KERALA; NASAR S/O ABOOBACKER AND NAZIMUDEEN S/O MUHAMMED YUSAFF	December 2, 2010
SHAMIN SAINUDHEEN Vs. MEDICAL COUNCIL OF INDIA	September 16, 2010
SHAMMI FIROZ Vs. NATIONAL INVESTIGATION AGENCY	October 14, 2010
SHAMNAD S Vs. KERALA STATE ELECTION	September 25, 2010
SHAMSEER T. Vs. SUB INSPECTOR OF POLICE AND ORS.	July 8, 2010
SHAMSUDEEN KUNJU Vs. DIRECTOR OF INSURANCE MEDICAL	September 23, 2010
SHAMSUDHEEN Vs. SUPERINTENDENT OF POLICE	November 11, 2010
SHAN C T Vs. STATE OF KERALA	July 21, 2010
SHAN P D Vs. PRINCIPAL AWH ENGINEERING COLLEGE	October 27, 2010
SHANALALU Vs. STATION HOUSE OFFICER	May 19, 2010
SHANAVAS Vs. SUB INSPECTOR OF POLICE AND ORS	December 23, 2010
SHANAVAS Vs. RASEENA	December 10, 2010
SHANAVAS P K Vs. STATE OF KERALA	August 18, 2010
SHANAWAS Vs. SABITHA K M	November 8, 2010
SHANIL S Vs. SOMAKUMARI	December 9, 2010
SHANKARAN Vs. ADDL EXCISE COMMISSIONER	February 15, 2010
SHANTHILAL BABULAL JAIN Vs. NARON ABUBACKER KASAM	June 17, 2010
SHANU T. HAMEED Vs. STATE OF KERALA	October 8, 2010
SHARAF ALI U Vs. UNION OF INDIA	November 9, 2010
SHARAFUDEEN Vs. NAJIM,	October 1, 2010
SHEEBA Vs. SABU P DEVASSIA PARAKKAT HOUSE	October 8, 2010
SHEEJA BEEVI Vs. SHARAFFUDEEN	October 18, 2010
SHEEJA R. SUNU Vs. RAJEEV I. SUNU	August 19, 2010
SHEELA Vs. KAMCO EMPLOYEE UNION	April 9, 2010
SHEELA PAUL Vs. SECRETARY TO GOVT REVENUE	September 22, 2010
SHEELA PURUSHOTHAMAN Vs. ASSISTANT DRUGS CONTROLLER	October 22, 2010
SHEENA Vs. S I OF POLICE	November 8, 2010
SHEENA IDA KAMBIL Vs. THE DISTRICT EDUCATIONAL OFFICER AND ORS.	August 30, 2010
SHEENA PAUL Vs. SALIL DAVID CHEERAN	September 17, 2010
SHEJEER Vs. REVENUE DIVISIONAL OFFICER	September 16, 2010
SHEJI DAS S.S. Vs. STATE OF KERALA AND ORS.	September 13, 2010
SHERI JOHNSON Vs. SAJI	November 30, 2010
SHERIF Vs. SUB INSPECTOR OF POLICE KONNI	January 6, 2010
SHERIN Vs. THE STATE OF KERALA, THE STATION HOUSE OFFICER, THE STATION HOUSE OFFICER AND MATHEW	January 4, 2010
SHERIN THOMAS Vs. SHABEER HAMEED	December 1, 2010
SHERLY VARGHESE Vs. BABYKUTTY	October 20, 2010
SHIBI M V Vs. STATE OF KERALA	June 28, 2010
SHIBU Vs. STATE OF KERALA	September 14, 2010
SHIBU C.S. Vs. THE BRANCH MANAGER, FEDERAL BANK LIMITED	July 14, 2010
SHIBU GEORGE Vs. DEPUTY DIRECTOR OF EDUCATION	November 15, 2010
SHIBU N. N Vs. STATE OF KERALA	September 17, 2010
SHIBU VARGHESE Vs. SHEEBA JIJO	September 23, 2010
SHIFANATH, D/O ABDUL AZEES AND ORS Vs. SUPERINTENDENT OF POLICE AND ORS	August 17, 2010
SHIHAB O S OLICKA PARAYIL HOUSE Vs. STATE OF KERALA	October 26, 2010
SHIHABUDEEN Vs. NARAYANAN GANGADAS	December 2, 2010
SHIHABUDEEN A Vs. PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS PENSIONS	December 20, 2010
SHIJI @ PAPPU, AGED 28 YEARS, Vs. RADHIKA, D/O. AMBIKA DEVI AND THE STATE OF KERALA	September 28, 2010
SHIJO Vs. SUB INSPECTOR OF POLICE ANGAMALY	October 4, 2010
SHIJU Vs. STATE OF KERALA	January 28, 2010
SHIJU Vs. REGIONAL TRANSPORT OFFICER	October 28, 2010
SHIMA KUTTAPPAN Vs. JAMES VARGHESE,	August 18, 2010
SHIMNA. V.S AND ORS. Vs. AJITHA KUMARI K.S.,	October 13, 2010
SHINE S S Vs. STATE OF KERALA	October 26, 2010
SHINE SUDHAKAR Vs. STATE OF KERALA	May 17, 2010
SHINEY AUGUSTINE ARUNCHERIYIL Vs. KERALA STATE ELECTION COMMISSION	October 4, 2010
SHINO PAUL Vs. STATE OF KERALA	January 11, 2010
SHINTO Vs. SUPERINTENDENT OF POLICE	October 18, 2010
SHINTO P KURIAN Vs. SHANTHA HARIDAS	September 17, 2010
SHINU PAUL Vs. CIRCLE INSPECTOR OF POLICE,	July 13, 2010
SHINY GEORGE Vs. PROJECT DIRECTOR	October 19, 2010
SHIPNA JOSE Vs. REGISTRAR	June 1, 2010
SHIRISH D LILLADHAR Vs. COMMERCIAL TAX INSPECTOR	August 2, 2010
SHOUKATH Vs. ISMAIL	September 15, 2010
SHOUKATH Vs. DISTRICT COLLECTOR	August 3, 2010
SHOWKATH ALIKHAN, S/O KASIM RAWTHER Vs. THE SUB INSPECTOR OF POLICE	July 13, 2010
SHREE NARAYANA COLLEGE Vs. STATE OF KERALA	January 22, 2010
SHRON PETER S/O. LONAN PETER Vs. THE COMMISSIONER OF POLICE,	May 26, 2010
SHYAMALA K Vs. LIC OF INDIA	October 13, 2010
SHYAMAPRASAD M. S/O. MADHAVAN Vs. STATE OF KERALA, THE DIRECTOR GENERAL OF POLICE AND THE SUPERINTENDENT OF POLICE	June 1, 2010
SHYBIMON Vs. HARIDAS	March 22, 2010
SHYJU CHERIAN S/O. CHERIAN CHACKO Vs. STATE OF KERALA,	July 29, 2010
SHYLA Vs. SECRETARY TO GOVERNMENT	February 19, 2010
SHYLA Vs. STATE OF KERALA	October 27, 2010
SHYLA BEEGUM Vs. STATE OF KERALA	August 17, 2010
SHYLAJA Vs. DISTRICT SUPERINTENDENT OF POLICE	October 18, 2010
SHYLAJA Vs. SUJITH AND ORS.	May 19, 2010
SHYLESH, S/O. RAMADASAN, Vs. STATE OF KERALA	September 23, 2010
SIBI JOSEPH Vs. V P VIJAYAKUMAR	October 19, 2010
SIBI P V Vs. DISTRICT COLLECTOR	October 18, 2010
SIBIN PAUL Vs. STATE OF KERALA REPRESENTED BY THE DIRECTOR OF SURVEY AND LAND,	June 3, 2010
SIBY JOSEPH Vs. P I GEORGE	November 4, 2010
SIDDHARTH SURESH Vs. CENTRAL BOARD OF SECONDARY EDUCATION	October 20, 2010
SIGNAL COMMUNICATIONS AND MARKETING P LTD Vs. REGISTRAR OF COMPANIES	March 23, 2010
SIJO MATHEW Vs. KIZHAKKAMBALAM GRAMA PANCHAYATH AND	September 2, 2010
SIJU AUGUSTINE Vs. SUB INSPECTOR OF POLICE	October 18, 2010
SIJU S. RAJU Vs. STATE OF KERALA	August 4, 2010
SIMITHA SHAJI Vs. RATEESH	October 12, 2010
SIMON C S Vs. KERALA LIVE STOCK DEVELOPMENT BOARD	September 30, 2010
SIMON THOMAS Vs. STATE OF KERALA	November 30, 2010
SINDHU Vs. LEELAKUMARI AMMA	December 20, 2010
SINDHU GOPALAKRISHNAN Vs. SEBASTIAN ATTOKKARAM	December 6, 2010
SINDHU KOZHY THANKACHAN Vs. SUNIL THNKACHAN	October 7, 2010
SINDHU R.P. W/O. K.B. SAJEESH Vs. THE SUB INSPECTOR OF POLICE,	September 22, 2010
SINDHU SIDHARTHAN Vs. K K SIDHARTHAN	June 3, 2010
SINY Vs. COMMISSIONER OF CIVIL SUPPLIES AND ORS	December 22, 2010
SIRAJ R Vs. STATE OF KERALA	August 6, 2010
SIRAJUDHEEN Vs. MOHANAN PUTHENVEETTIL KIZHAKKETHIL	October 18, 2010
SIVA TEMPLE OF POOVATHOOR PANNIPRAYAR DEVASWOM BOARD Vs. PARAMESWARA PILLAI	February 1, 2010
SIVADASAN Vs. LEELA	December 22, 2010
SIVADASAN Vs. PRABHA, D/O. KANNAMKOTT SREEDHARAN AND	October 7, 2010
SIVAKUMAR Vs. STATE OF KERALA	September 16, 2010
SIVAN PILLAI Vs. PADMANABHA PILLAI AYYAPPAN PILLAI	March 26, 2010
SIVAN S/O. PONNAYYAN Vs. STATE OF KERALA REP. BY PUBLIC	March 31, 2010
SIVAPRASAD Vs. P.S. LAKSHMY D/O. SIVAPRASAD,	May 20, 2010
SIVAPRASAD S SHENOY Vs. STATE OF KERALA	March 2, 2010
SIVASAKTHI ENGINEERING AND FABRICATORS Vs. STATE OF KERALA	May 28, 2010
SIVASAKTHI ENGINEERING AND FABRICATORS Vs. KERALA STATE ELECTRICITY BOARD	October 20, 2010
SIVASANKARA MENON Vs. SAITHUMUHAMMED	December 15, 2010
SIVASANKARAN NAIR Vs. SANTHAKUMARI	January 8, 2010
SIYAD KHAN, S/O SALIM KHAN Vs. STATE OF KERALA AND A BASHEERKUTTY, S/O AHAMMED ALI	November 25, 2010
SMITHA Vs. SURENDRAN	October 29, 2010
SMITHA MATHEW Vs. PRASOON KURUVILA	June 8, 2010
SMITHA MOHANDAS Vs. K.B. JOSHIBA	September 20, 2010
SMITHA, D/O DAMODARAN Vs. KRISHNA KUMAR M.	September 14, 2010
SMT. ASEENA ABUBAKER W/O ANAS Vs. THE VICE CHANCELLOR,	January 8, 2010
SMT. GRACE GEORGE THANDIAKKAL Vs. STATE OF KERALA,	September 23, 2010
SMT. GUNASUNDARI Vs. THE SPECIAL TAHSILDAR,	February 11, 2010
SMT. SHERLY WILSON AND WILSON P.I. S/O. ITTOOP Vs. THE CHALAKKUDY MUNICIPALITY AND THE KERALA STATE HOUSING BOARD	January 4, 2010
SMT. SHERVIN Vs. SUB INSPECTOR OF POLICE AND ORS.	March 31, 2010
SMT. SUMAN PAUL AND THE MANAGER Vs. THE DISTRICT EDUCATIONAL OFFICER,	September 23, 2010
SMT. T.N. DEEPA Vs. THE DIRECTOR, L.B.S. CENTRE FOR SCIENCE	September 8, 2010
SNEHA C. MENON Vs. HARI. C.C.,	October 1, 2010
SNEHALATHA D Vs. STATE OF KERALA	November 30, 2010
SNEHASAGAR CHARITABLE TRUST Vs. STATE	May 18, 2010
SOBHANA T G , W/O SASIDHARAN NAIR Vs. DISTRICT SUPPLY OFFICER, TALUK SUPPLY OFFICER	December 3, 2010
SOBHANAN C B Vs. STATE OF KERALA	December 23, 2010
SOBY GEORGE Vs. KALABHAVAN , A SOCIETY REGD	November 3, 2010
SOFTLUTION WEB TECHNOLOGIS PVT. LTD. Vs. MANGATH DEVADASAN AND ADA SOFTWARE AND SERVICES PVT. LTD.	March 1, 2010
SOJ Vs. STATE	December 7, 2010
SOMAN Vs. ANITHA	December 6, 2010
SOMAN Vs. PAUL	September 28, 2010
SOMAN P K Vs. M K VIJAYAN	September 27, 2010
SOMARAJAN Vs. STATE OF KERALA	January 8, 2010
SOMARAJAN AND ANR. Vs. PARAMESWARAN PILLAI	October 20, 2010
SOMASEKHARAN NAIR Vs. C K DIVAKARAN PILLAI	March 8, 2010
SOMINI W/O P K RAGHAVAN, SOMINI MANDIRAM Vs. KOTTARAKKARA GRAMA PANCHAYATH AND ORS	July 20, 2010
SOMSUNDARAM K N Vs. INDIAN OVERSEAS BANK	June 16, 2010
SONIA K FRANCIS Vs. MAHATMA GANDHI UNIVERSITY	November 11, 2010
SONIA RAJEEVAN W/O RAJEEVAN Vs. BISHOP DR ABRAHAM MAR JULIOS	July 6, 2010
SONU KUNJAMMA VARGHESE Vs. BINCEN VARGHESE	November 12, 2010
SOOPI Vs. K. HAMED	June 23, 2010
SOOPPY BIN ABDULLAH Vs. FEROK GRAMA PANCHAYAT	November 4, 2010
SOORAJ GEMIN AND ORS Vs. INSPECTOR GENERAL OF POLICE AND ORS	December 28, 2010
SOPHIA SAJI D/O LATE JOHN PAUL Vs. SAJI JOSEPH S/O JOSEPH	October 8, 2010
SOPHIA SAJI D/O LATE JOHN PAUL Vs. SAJI JOSEPH S/O JOSEPH	August 10, 2010
SOPHIAMMA JACOB D/O. JACOB Vs. GEORGE JOSEPH S/O. JOSEPH	May 31, 2010
SOPHY JOHN (FORMERLY HSA GRADE I) Vs. THE FERTILISERS AND THE CHIEF MANAGER (PERSONNEL)	January 6, 2010
SOPHY V K Vs. DIRECTOR OF HEALTH SERVICES	October 13, 2010
SOUDHA PRABHA Vs. THE SPECIAL TAHSILDAR, (LA)	June 30, 2010
SOUTH INDIAN BANK LTD Vs. UNION OF INDIA	June 25, 2010
SOUTH INDIAN BANK LTD Vs. LABOUR COURT ERNAKULM	March 22, 2010
SPANISO STUDIO Vs. INTELLIGENCE OFFICER	August 3, 2010
SPECIAL DEPUTY COLLECTOR (L.A.) AND THE EXECUTIVE ENGINEER Vs. SATHISH CHANDRA DAS	August 13, 2010
SPECIAL TAHSILDAR LA Vs. MOHAMMED	December 9, 2010
SPEED A WAY LIMITED Vs. STATE OF KERALA	October 5, 2010
SR. TREASA CHACKO, SECRETARY, Vs. SUPERINTENDENT OF POLICE AND ORS.	August 4, 2010
SREE KODIKAT BHAGAVATHY DEVASWOM Vs. STATE OF KERALA AND ORS	November 22, 2010
SREE NARAYANA GURU TRUST Vs. STATE OF KERALA	December 15, 2010
SREE RAMACHANDRAN ENTERPRISES Vs. STATE OF KERALA	October 18, 2010
SREE SUBRAMANYA SWAMI TEMPLE Vs. FELIX MARY DAS	August 16, 2010
SREE SUBRAMANYA SWAMI TEMPLE Vs. SULOCHANA AMMA	July 12, 2010
SREE VIGNESWARA PACKS Vs. TRAVANCORE DEVASWOM BOARD	September 15, 2010
SREEDEVI Vs. STATE OF KERALA AND ORS.	July 13, 2010
SREEDEVI AMMA Vs. R S SHAJITHA	September 27, 2010
SREEDEVI, W/O. SUSEELAN PILLAI Vs. STATE OF KERALA AND ORS.	January 13, 2010
SREEDHARAN Vs. ALEX JOSEPH, S/O. JOSEPH	February 25, 2010
SREEDHARAN Vs. STATE OF KERALA	September 23, 2010
SREEDHARAN N. P. Vs. N. K. JAYAN	August 11, 2010
SREEDHARAN NAIR Vs. KANNAN A G	July 28, 2010
SREEDHARAN NAIR Vs. THARYAN MATHEW	August 10, 2010
SREEJA A MENON RANJINI MENON Vs. STATE OF KERALA	September 8, 2010
SREEJA K V Vs. STATE OF KERALA	December 9, 2010
SREEJAN Vs. REGIONAL PASSPORT OFFICER	October 20, 2010
SREEJESH P T Vs. STATE OF KERALA	September 30, 2010
SREEJI SOMAN Vs. STATE OF KERALA	September 15, 2010
SREEJITH S/O. RAMU PARIYARATHODI Vs. VINODKUMAR S/O. RAMU PARIYARATHODI AND STATE OF KERALA	May 20, 2010
SREEKALA Vs. STATE OF KERALA	August 2, 2010
SREEKALA Vs. STATE OF KERALA	July 22, 2010
SREEKALA P.D. SANSKRIT TEACHER Vs. THE STATE OF KERALA,	September 3, 2010
SREEKANTH Vs. KERALA PUBLIC SERVICE COMMISSION	July 6, 2010
SREEKANTH R Vs. PUBLIC SERVICE COMMISSION	July 2, 2010
SREEKUMAR Vs. GEOLOGIST	June 25, 2010
SREEKUMAR Vs. STATE OF KERALA	November 23, 2010
SREEKUMAR AND BINU S/O SADASIVAN Vs. THE SUPERINTENDENT OF POLICE (RURAL),	November 8, 2010
SREEKUMAR AND BINU S/O SADASIVAN Vs. SUPERINTENDENT OF POLICE (RURAL),; CIRCLE INSPECTOR OF POLICE,; SUB INSEPCTOR OF POLICE AND SAHADEVAN	August 11, 2010
SREEKUMAR S. Vs. STATE OF KERALA, (SPECIAL TAHSILDAR) AND THE MANAGING DIRECTOR	June 17, 2010
SREEKUMARAN NAIR Vs. PONNUSWAMI CHETTIYAR	July 15, 2010
SREEKUMARAN NAIR S/O SOMASEKHARAN NAIR Vs. ZEETA V. D/O VIJAYALAKSHMI AND NIVADITA (MINOR) D/O ZEETA	August 4, 2010
SREEMON ALIAS SREEJITH Vs. STATE OF KERALA	November 10, 2010
SREENATH Vs. ROSHNA MOHANAN	October 26, 2010
SREENIVASAN VENUGOPAL Vs. KHALID MUNDAPPILLY AND ORS.	August 13, 2010
SREERAMANI AMMA, D/O. ELLATH KALLYANIKUTTY Vs. JAYALAKSHMI AMMA, D/O. ELLATH AND ORS.	September 22, 2010
SREEROSH PROPERTIES P LTD Vs. STATE OF KERALA	June 17, 2010
SREYAMS KUMAR M V Vs. STATE OF KERALA	May 18, 2010
SRI GANESH BABU Vs. STATE OF KERALA,	July 1, 2010
SRI. RAJAPPAN Vs. STATE OF KERALA AND	July 7, 2010
SRI. V.A. XAVIER AND SMT. ROSY XAVIER REP. BY SECRETARY Vs. STATE OF KERALA AND CORPORATION OF KOCHI	July 22, 2010
SRUTHY K VINCENT Vs. M G UNIVERSITY KOTTAYAM	August 4, 2010
SRUTHY SAMEEL Vs. STATE OF KERALA	November 10, 2010
SSD OIL MILLS COMPANY LTD Vs. STATE OF KERALA	June 8, 2010
SSD OILS MILLS COMPANY LTD Vs. ASSISTANT COMMISSIONER AND ORS	June 2, 2010
SSD OILS MILLS COMPANY LTD. Vs. ASSISTANT COMMISSIONER,	June 2, 2010
ST JOSEPHS COLLEGE OF COMMUNICATION Vs. CONSUMER DISPUTES REDRESSAL FORUM	May 24, 2010
ST MARYS CHURCH Vs. STATE OF KERALA	August 11, 2010
ST PETER AND PAULS SYRIAN ORTHODOX CHURCH Vs. VARGHESE	July 15, 2010
ST. MARY'S HOTELS (P) LTD. Vs. INTELLIGENCE OFFICER	February 3, 2010
STANIE SAM Vs. RAJEEV M	December 1, 2010
STATE Vs. SHANU T HAMEED	October 8, 2010
STATE BANK OF INDIA Vs. STATE OF KERALA	November 9, 2010
STATE BANK OF TRAVANCORE Vs. K. GOPALAKRISHNAN	June 18, 2010
STATE BANK OF TRAVANCORE AND ORS Vs. MODEL PLASTIC PRODUCTS PVT LTD	November 25, 2010
STATE OF KERALA Vs. KUNJUMON	January 13, 2010
STATE OF KERALA Vs. SEVEN SEAS DISTILLERY LIMITED	November 8, 2010
STATE OF KERALA Vs. MADHAVAN VAMADEVAN AND EXECUTIVE ENGINEER, FISHING HARBOUR	November 15, 2010
STATE OF KERALA Vs. SHIJIL	September 16, 2010
STATE OF KERALA Vs. P.P. RAVI	April 9, 2010
STATE OF KERALA Vs. MUJEEB AND ORS.	April 7, 2010
STATE OF KERALA Vs. N.E. ABRAHAM	September 20, 2010
STATE OF KERALA Vs. M. RAHIM AND THE EXECUTIVE ENGINEER	December 8, 2010
STATE OF KERALA Vs. SIMON K FRANCIS	November 9, 2010
STATE OF KERALA Vs. AJAYAN	November 8, 2010
STATE OF KERALA Vs. P D THOMAS	November 15, 2010
STATE OF KERALA Vs. C P JOSE AND SONS	October 22, 2010
STATE OF KERALA Vs. KALPETTA ESTATE LIMITED	October 18, 2010
STATE OF KERALA Vs. POABS GRANITES	November 25, 2010
STATE OF KERALA Vs. P G KUMARI AMMA	December 13, 2010
STATE OF KERALA Vs. DOMY S/O. KURIAKOSE AND KURIAKOSE S/O. OUSEPH	March 17, 2010
STATE OF KERALA Vs. PATHROSE GEORGE KARAMEN	September 14, 2010
STATE OF KERALA Vs. K. RAGHAVAN,	May 20, 2010
STATE OF KERALA Vs. T.K. SURENDRANATH,	May 21, 2010
STATE OF KERALA Vs. M RAHIM AND THE EXECUTIVE ENGINEER	August 12, 2010
STATE OF KERALA Vs. K M MEENA, EXECUTIVE ENGINEER	August 10, 2010
STATE OF KERALA Vs. A R RAJEEV	October 5, 2010
STATE OF KERALA Vs. THAYYULLATHIL AHAMMED	October 13, 2010
STATE OF KERALA Vs. K ABDUL KHADER	July 6, 2010
STATE OF KERALA Vs. SURENDRANATHAN ASARI	July 12, 2010
STATE OF KERALA Vs. GEORGE JACOB	July 9, 2010
STATE OF KERALA Vs. SASIKALA DEVI	June 23, 2010
STATE OF KERALA Vs. LILLY GEORGE	July 19, 2010
STATE OF KERALA Vs. KITCHEN APPLIANCES INDIA LTD	May 25, 2010
STATE OF KERALA Vs. RAJAMONY	May 26, 2010
STATE OF KERALA Vs. SUSHAMA KUAMRI	May 27, 2010
STATE OF KERALA Vs. VEENUS TRADERS	March 29, 2010
STATE OF KERALA Vs. K S DISTILLERY	March 30, 2010
STATE OF KERALA Vs. ARAVINDAKSHAN NAIR	March 31, 2010
STATE OF KERALA Vs. JOSE	March 31, 2010
STATE OF KERALA Vs. RITHA TOMAS	March 31, 2010
STATE OF KERALA Vs. KOMALAN	March 19, 2010
STATE OF KERALA Vs. RADHAKRISHNAN	March 10, 2010
STATE OF KERALA Vs. SALINI	March 18, 2010
STATE OF KERALA Vs. T C VALSAMMA	March 9, 2010
STATE OF KERALA Vs. RAVEENDRAN PILLAI	March 3, 2010
STATE OF KERALA Vs. AMALRAJ	February 23, 2010
STATE OF KERALA Vs. NAVAS	February 9, 2010
STATE OF KERALA Vs. K BABURAJ	February 5, 2010
STATE OF KERALA Vs. KRISHNANKUTTY	January 28, 2010
STATE OF KERALA Vs. ILLATH NARAYANAN	January 27, 2010
STATE OF KERALA Vs. NILKAMAL PLASTICS LIMITED	January 13, 2010
STATE OF KERALA Vs. SUD CHEMIE INDIA P LTD	August 16, 2010
STATE OF KERALA Vs. ADITHIKUTTY AMMA D	August 16, 2010
STATE OF KERALA Vs. MOHANABALAN	August 16, 2010
STATE OF KERALA Vs. K B RAJESWARI	August 13, 2010
STATE OF KERALA Vs. SHIJIL	September 15, 2010
STATE OF KERALA Vs. VARKEY	September 16, 2010
STATE OF KERALA Vs. SIGMA INC	September 6, 2010
STATE OF KERALA Vs. UNIVRSAL GLOVES P LTD	August 30, 2010
STATE OF KERALA Vs. UPA LOK AYUKTA	October 4, 2010
STATE OF KERALA Vs. O M VISWAMBARAN	September 24, 2010
STATE OF KERALA Vs. SHALET D/O JESSY AND THE SECRETARY	July 2, 2010
STATE OF KERALA Vs. K.V. STEPHEN S/O VARKEY	July 7, 2010
STATE OF KERALA Vs. N. SUNDARESWARAN NAIR AND THE SECRETARY, TRIDA	August 13, 2010
STATE OF KERALA Vs. RANI BIJU	August 13, 2010
STATE OF KERALA Vs. SOBHANA D/O KUNJULEKSHMI AND THE MANAGING DIRECTOR	August 16, 2010
STATE OF KERALA Vs. RATNABHAI D/O DAMODARAN NAIK	August 16, 2010
STATE OF KERALA Vs. M. MOHANAN,	August 16, 2010
STATE OF KERALA Vs. S. MOHANAKUMAR AND THE SECRETARY, TRIDA	August 16, 2010
STATE OF KERALA AND DIRECTOR OF INSURANCE MEDICAL SERVICES Vs. DR. TOM EPHREM D., ORTHO-SURGEON AND ORS.	January 7, 2010
STATE OF KERALA AND ORS Vs. BHAGYAM AND VEERAMMA, W/O ARULAPPAN	August 20, 2010
STATE OF KERALA AND THE CHIEF ENGINEER Vs. M. HAMZAKOYA, FIRST GRADE DRAFTSMAN	April 5, 2010
STATE OF KERALA AND THE EXECUTIVE ENGINEER Vs. SHYLA BEEGUM AND AMEER HAMZA	August 13, 2010
STATE OF KERALA AND THE EXECUTIVE ENGINEER, K.S.T.P. DIVISION Vs. M. ARULDAS S/O. MUTHU AND THE MANAGER, FEDERAL BANK LTD.	May 18, 2010
STATE OF KERALA REP. BY THE DISTRICT Vs. MRIDULA KUMARI AND THE CHIEF EXECUTIVE OFFICER	August 18, 2010
STATE OF KERALA REP. BY THE DISTRICT Vs. GIREESHA CHANDRAN S/O VISWAMBHARAN AND THE SECRETARY, TRIDA	August 13, 2010
STATE OF KERALA REP. BY THE EXECUTIVE ENGINEER Vs. MUHAMMED ASHARAF	July 7, 2010
STATE OF KERALA REP. BY THE PRINCIPAL AND THE CHIEF ENGINEER Vs. K.M. MEENA, EXECUTIVE ENGINEER	October 8, 2010
STATE OF KERALA REP. BY THE SECRETARY, Vs. P.K. SUJASTHA W/O. C.K. KUNHIKRISHNAN AND LEELA A.V. W/O. BALAKRISHNAN	April 5, 2010
STATE OF KERALA REPRESENTED BY SECRETARY AND JOINT COMMISSIONER FOR GOVERNMENT Vs. P.E. KRISHNA KUMARI	January 8, 2010
STATE OF KERALA REPRESENTED BY, Vs. K.V. INDIRA, LOWER PRIMARY SCHOOL AND THE MANASGSER, R.M.L.P. SCHOOL	April 5, 2010
STATE OF KERALA, Vs. K.K. SASIDHARAN,	November 8, 2010
STATE OF KERALA, Vs. JAMES N.J.	July 30, 2010
STATE OF KERALA, Vs. K. VASU, PART TIME CASUAL SWEEPER AND	August 18, 2010
STATE OF KERALA, REP. BY THE SECRETARY, Vs. BASIL YELDHOSE,	November 8, 2010
STATE OF KERALA; DEPARTMENTAL PROMOTION COMMITTEE(HR) Vs. P LEELA BAI	January 5, 2010
STEPHEN Vs. E L GEORGE	October 29, 2010
STEPHEN GEEVARGHESE Vs. S I OF POLICE THRIKODITHANAM POLICE	October 13, 2010
SUB INSPECTOR OF POLICE Vs. S GIRIJA	January 8, 2010
SUB INSPECTOR OF POLICE Vs. S GIRIJA	January 5, 2010
SUB TREASURY OFFICER Vs. GEORGE	October 25, 2010
SUB TREASURY OFFICER, THODUPUZHA Vs. M.L. GEORGE	February 25, 2010
SUBAIDA T M Vs. KATTUKELOTHU KUNHAMMAD	October 20, 2010
SUBAIR ALIAS SUBEER Vs. DETECTIVE INSPECTOR CBCID	March 6, 2010
SUBAIR ALIAS SUBEER Vs. DETECTIVE INSPECTOR CBCID HW III KOZHIKODE	March 5, 2010
SUBAIR C H Vs. STATION HOUSE OFFICER VALLARIKUNDU	November 1, 2010
SUBAIR S S Vs. DLF HOME DEVELOPERS LTD	December 13, 2010
SUBASH Vs. STATE OF KERALA	August 5, 2010
SUBASH BABU Vs. PUSHPA G	November 30, 2010
SUBBANNA RAI Vs. DERANNA RAI	December 3, 2010
SUBHADRA Vs. STATE OF KERALA	September 22, 2010
SUBHADRA ANTHARJANAM Vs. UNION OF INDIA	July 9, 2010
SUBHADRA SOMAN Vs. STATE OF KERALA	November 8, 2010
SUBHASH B RAVU Vs. VARGHESE	September 9, 2010
SUBI K. SUDHAN Vs. STATE OF KERALA	August 13, 2010
SUBINSHA Vs. DISTRICT SUPERINTENDENT OF POLICE	October 27, 2010
SUBRAHMANIYAN Vs. STATE OF KERALA	February 24, 2010
SUBRAHMANYA BHAT Vs. SANTHOSH KUMAR	March 3, 2010
SUBRAMANIAN Vs. CIRCLE INSPECTOR OF POLICE	October 15, 2010
SUBRAMANIYA PILLAI Vs. AJITHAKUMARY	September 28, 2010
SUCY JOY Vs. SUPERINTENDENT OF POLICE	September 28, 2010
SUDARSANAN Vs. S. RAJENDRAN @ FRANCIS	April 6, 2010
SUDARSANS PARTNERSHIP FIRM Vs. KUNJUNNI NAIR ALIAS K.K. UNNI	October 11, 2010
SUDEER BABU Vs. STATE OF KERALA	December 2, 2010
SUDEVAN Vs. SELVARAJAN	November 15, 2010
SUDEVAN Vs. SUNDARAN	October 12, 2010
SUDHADEVI W/O K.P. SASIDHARA KURUP Vs. MOHAMMED RAJA, K.V.K. MANZIL AND THE ACCOMMODATION CONTROLLER	September 6, 2010
SUDHAKARAN Vs. SANTHAKUMARI AND ORS.	September 8, 2010
SUDHAKARAN PILLAI Vs. P.C. BIJUKUMAR	September 6, 2010
SUDHAMANI M.N. Vs. UNION OF INDIA (UOI), REP. BY DIRECTOR GENERAL AND THE CHIEF GENERAL MANAGER	September 27, 2010
SUDHEER V U Vs. STATE OF KERALA	September 27, 2010
SUDHEESH A K Vs. T K SHAJI ALIAS SAJI	December 22, 2010
SUDHEESH KUMAR Vs. COMMISSIONER OF EXCISE	October 7, 2010
SUDHEESH SOMAN Vs. THE KERALA STATE ELECTION COMMISSION AND KERALA STATE POLLUTION CONTROL BOARD	October 11, 2010
SUDHIR KUMAR S Vs. THATHAMANGALAM SERVICE CO OPERATIVE	December 22, 2010
SUGESH S/O CHANDRAN Vs. VASUDEVAN S/O DAMU,	August 20, 2010
SUGUNAN Vs. KUNNAMKULAM MUNICIPALITY	January 15, 2010
SUHARA ASHARAFF Vs. BALAN	November 2, 2010
SUJA ANI G Vs. STATE OF KERALA,	November 3, 2010
SUJATHA A. Vs. KERALA PUBLIC SERVICE COMMISSION AND THE DISTRICT OFFICER	January 11, 2010
SUJATHAN AND UNNIKRISHNAN BOTH S/O EZHAPILLY APPU Vs. SOOSI W/O KUNDUPARAMBIL XAVIER	November 3, 2010
SUJISH S S/O SUBRAMANIAN Vs. DISTRICT COLLECTOR AND ADDITION SUB-INSPECTOR OF POLICE	December 13, 2010
SUJITH Vs. SUB INSPECTOR OF POLICE	November 10, 2010
SUJITH K.T. AND SAJU K. Vs. MAHATMA GANDHI UNIVERSITY,	September 17, 2010
SUKANYA N Vs. STATE OF KERALA	November 29, 2010
SUKU S/O DAMODARAN, Vs. THE STATE OF KERALA AND ORS.	July 2, 2010
SUKUMARA PANICKER Vs. SREEDHARAN NAIR	October 19, 2010
SUKUMARAN Vs. STATE OF KERALA	January 21, 2010
SUKUMARAN Vs. STATE OF KERALA	September 22, 2010
SUKUMARAN P G Vs. POWER GRID CORPORATION	February 22, 2010
SULAIKHA W/O. (LATE) MOOSA, M., Vs. SAHINA, (NOW MAJOR) D/O (LATE) MOOSA AND ORS.	January 4, 2010
SULAIMAN Vs. STATE OF KERALA	March 15, 2010
SULAIMAN Vs. STATE OF KERALA	July 22, 2010
SULAIMAN Vs. THOTTIPARAMBIL ALIPA	November 9, 2010
SULAIMAN RAWTHER Vs. AMEENA	November 9, 2010
SULOCHANA PETER Vs. CHELLAMMA SWARNAMMA	November 26, 2010
SULOCHANA W/O LATE SUKUMARAN Vs. THILAKAVATHY D/O MALLU AND ORS.	September 3, 2010
SULTHAN BATHERY MAHAGANPATHY KSHETHRAM Vs. SECRETARY MALABAR DEVASWOM BOARD	December 2, 2010
SUMAM DOMINIC Vs. BABY MATHEW	September 27, 2010
SUMAM T.G. W/O. R. RAVIKUMAR Vs. STATE OF KERALA,	January 5, 2010
SUMANGALA Vs. STATE OF KERALA	November 4, 2010
SUMANGALA K. Vs. BALAKRISHNAN	October 14, 2010
SUMANGALA, K Vs. STATE OF KERALA AND ORS	June 10, 2010
SUMATHY S MENON Vs. RAJENDRAN T K	March 26, 2010
SUMESH Vs. TRAVANCORE DEVASWOM BOARD	October 12, 2010
SUMITHRA K., Vs. THE UNITED INDIA INSURANCE CO. LTD.	January 5, 2010
SUNDAR RAJ Vs. S. SARASAMMA	September 17, 2010
SUNDARA RAJAN T P Vs. STATE OF KERALA	January 31, 2010
SUNDARAN Vs. DIRECTOR GENERAL OF POLICE	November 10, 2010
SUNDARAN Vs. STATE OF KERALA	November 29, 2010
SUNDICATE BANK Vs. MOHAMMED	April 6, 2010
SUNEER, S/O KASIM Vs. STATE OF KERALA	November 26, 2010
SUNESH G Vs. STATE OF KERALA	October 8, 2010
SUNIL Vs. ASOKAN	November 11, 2010
SUNIL ALIAS SUNI Vs. DEPUTY SUPERINTENDENT OF POLICE	January 11, 2010
SUNIL ALPHONES Vs. JANOVA	September 27, 2010
SUNIL CHANDRAN Vs. SKY LINE BULDERS	December 21, 2010
SUNIL JACOB, Vs. INFANT JESUS METAL CRUSHER,	March 26, 2010
SUNIL KUMAR Vs. SECRETARY TO GOVERNMENT	December 6, 2010
SUNIL KUMAR Vs. JOINT RTO	October 5, 2010
SUNIL KUMAR ALIAS REJI Vs. DEPUTY SUPERINTENDENT OF POLICE	October 18, 2010
SUNIL KUMAR ALIAS SUNI Vs. STATE OF KERALA	December 1, 2010
SUNIL KUMAR AND RAJENDRAN Vs. STATE OF KERALA	July 14, 2010
SUNIL KUMAR S Vs. DEPUTY SUPERINTENDENT OF POLICE AND ORS	July 13, 2010
SUNIL KUMAR S Vs. STATE OF KERALA	October 26, 2010
SUNIL KUMAR S Vs. STATE OF KERALA	November 9, 2010
SUNIL KUMAR S/O JOHNSON Vs. DISTRICT COLLECTOR, SUB INSPECTOR OF POLICE	November 19, 2010
SUNIL S/O. NAGAPPAN Vs. K. SHAMSUDHEEN AND ORS.	February 25, 2010
SUNILKUMAR P K Vs. A U JOHNY	December 21, 2010
SUNILKUMAR P. S/O SHANMUGHAN AND ORS. Vs. THE COMMISSIONER AND ORS.	August 12, 2010
SUNITHA Vs. STATE OF KERALA	December 10, 2010
SUNITHA Vs. RAMESH	July 23, 2010
SUNITHA MUJEEB REHMAN Vs. STATE OF KERALA	October 1, 2010
SUNNY Vs. RAJU KURUVILA	December 6, 2010
SUNNY GEORGE Vs. KERALA STATE ELECTRICITY BOARD	October 28, 2010
SUNNY JOHN JOHN ANTHRAPER Vs. SHAJI K MTHEW S/O K C MATHEW	August 10, 2010
SUNNY JOHN JOHN ANTHRAPER Vs. SHAJI K. MTHEW S/O. K.C. MATHEW	October 8, 2010
SUNNY JOSEPH Vs. STATE OF KERALA	December 20, 2010
SUNNY MARKS Vs. JOHN JOY P. AND ANOTHER	June 4, 2010
SUNNY THOMAS Vs. K.V. GEORGE	May 21, 2010
SUNNY, S/O JOSEPH,; UNNI, S/O MANIYACHARI,; ANNAKUTTI, W/O JOSEPH AND DIJO JOSEPH Vs. ANEESH, S/O JOSEPH AND STATE OF KERALA	November 23, 2010
SUO MOTU Vs. STATE OF KERALA	November 1, 2010
SUPERINTENDING ARCHAEOLOGIST Vs. SREE RAMA SWAMY KSHETRA KSHEMA SAMITHY	July 27, 2010
SURENDRA BABU M S Vs. STATE OF KERALA	September 15, 2010
SURENDRA BHASKARAN Vs. MURALEEDHAR	August 4, 2010
SURENDRAN Vs. GOPAKUMAR	August 2, 2010
SURENDRAN Vs. STATE OF KERALA	November 11, 2010
SURENDRAN UNNITHAN Vs. BALAKRISHNA PILLAI ALIAS PODIYAN PILLAI	August 6, 2010
SURESH Vs. UNION OF INDIA	July 2, 2010
SURESH BABU P Vs. STATE OF KERALA	October 29, 2010
SURESH BABU S/O. KUTTAN Vs. THE STATE OF KERALA AND ORS.	March 17, 2010
SURESH BABU S/O. SUGATHAN Vs. BLOCK DEVELOPMENT OFFICER,	October 12, 2010
SURESH KUMAR Vs. THE REGIONAL TRANSPORT OFFICER	July 23, 2010
SURESH LAL Vs. JOHNY	September 27, 2010
SURESH P Vs. STATE OF KERALA	October 5, 2010
SURESH S/O KANNAN Vs. STATE OF KERALA	July 15, 2010
SURESHKUMAR Vs. DISTRICT SUPERINTENDENT OF POLICE	October 22, 2010
SURESHKUMAR Vs. A K VIJAYAN	December 1, 2010
SURMI N Vs. DISTRICT COLLECTOR KOLLAM	November 4, 2010
SUSAMMA CHANDY D/O MATHAI CHANDI Vs. UNION OF INDIA (UOI) AND ORS.	August 30, 2010
SUSAN CHERIYAN Vs. SIVAN P D	December 23, 2010
SUSAN KURUVILA Vs. DIRECTOR OF PUBLIC INSTRUCTION	October 19, 2010
SUSHEELA Vs. KERALA PUBLIC SERVICE COMMISSION	October 27, 2010
SUSHEELA Vs. P RAMANI	November 15, 2010
SUSHIL Vs. UNIVERSITY	June 21, 2010
SUSHMA Vs. DISTRICT COLLECTOR	July 19, 2010
SUZION INFRASTRUCTURE SERVICE LTD Vs. COMMERCIAL TAX OFFICER W C	June 2, 2010
SWAMINATHAN Vs. K PREMKUMARAN	August 12, 2010
SWAMINATHAN Vs. RADHAKRISHNA PRASAD	December 15, 2010
SWARAN P SOMAN Vs. STATE OF KERALA	October 18, 2010
SWEDHA N K Vs. SREEJITH K	November 8, 2010
SYAM KIRAN S/O PRAJNJAN Vs. LIJO JOSEPH AND MANAGER	November 9, 2010
SYAM MOHAN Vs. PRINCIPAL SREE NARAYAN CENTRAL	October 4, 2010
SYAMALAKUMARI Vs. VIJAYALAKSHMI AMMA	December 7, 2010
SYAMKUMAR Vs. STATE OF KERALA	September 28, 2010
SYAMLAL, S/O SREENIVASAN Vs. REVENUE DIVISIONAL OFFICER AND SUB INSPECTOR OF POLICE	December 15, 2010
T A GOPI Vs. KERALA AGRICULTURAL UNIVERSITY	October 4, 2010
T A JOSE AND COMPANY Vs. DISTRICT COLLECTOR TRICHUR	October 20, 2010
T A MOHAMMED Vs. STATE OF KERALA	March 5, 2010
T A SHAHUL HAMEED Vs. ANTONY JOSEPH	November 2, 2010
T A SHAMEER ALI Vs. STATE OF KERALA	September 29, 2010
T A VIJAYARAGHAVAN Vs. ZONAL MANAGER FOOD CORPORATION	September 15, 2010
T ASHRAF Vs. MODUNNI ALIAS KUNHUPPA	October 13, 2010
T B PRADEEP Vs. STATE OF KERALA	March 23, 2010
T B RAJU AND ORS Vs. SENIOR ADMINISTRATIVE OFFICER AND ORS	December 2, 2010
T CHELLADURA Vs. STATE BANK OF INDIA	October 29, 2010
T DASKUTTY Vs. STATE OF KERALA	December 1, 2010
T G SURESH Vs. STATE OF KERALA	January 29, 2010
T J CHACKO Vs. SECRETARY KURAVILANGADU GRAMA PANCH	November 4, 2010
T JAYAKUMAR Vs. SWAMINATHAN	December 22, 2010
T JAYAN Vs. CHIEF COMMISSIONER TRAVANCORE DEVASWOM BOARD	November 10, 2010
T K GEORGE Vs. GEORGE THOMAS	January 28, 2010
T K JOSEPH Vs. SUPERINTENDENT OF POLICE ALAPPUZHA	December 17, 2010
T K KARUNADAS Vs. K R SONA	February 10, 2010
T K MADHUSOODANA KURUP Vs. ATTAKUNJU	December 20, 2010
T K RAMACHANDRAN Vs. STATE OF KERALA	October 18, 2010
T K SADANANDAN Vs. RAMAKRISHNAN T K	December 3, 2010
T K THANKARAJ Vs. KERALA STATE ELECTRICITY BOARD	September 16, 2010
T K VALSALA W/O M S JAYARAJ Vs. DISTRICT COLLECTOR, COLLECTORATE,; REVENUE DIVISIONAL OFFICER,; CHIEF TOWN PLANNER AND SECRETARY	December 13, 2010
T KARTHIKEYAN S/O APPU Vs. STATE ELECTION COMMISSION AND ORS	August 30, 2010
T KOMALAVALLY Vs. STATE OF KERALA	October 22, 2010
T M IJAS Vs. SUPERINTENDENT OF POLICE	December 22, 2010
T M KURIAN Vs. STATE OF KERALA	November 9, 2010
T MOIDEEN KUNHI Vs. KANHANGAD MUNCIPAL COUNCIL	November 9, 2010
T MUTHUKRISHNAN Vs. SANKARAN	November 30, 2010
T N S MOHAN Vs. S I OF POLICE	October 5, 2010
T O ABRAHAM AND CO ENGINEERS Vs. KERALA STATE ELECTRICITY BOARD	November 8, 2010
T P BALASUNDARAN Vs. P SANDEEP	October 19, 2010
T P GOPALAKRISHNAN Vs. CHALAVARA GRAMA PANCHAYAT	September 28, 2010
T P JANAKI Vs. TAHSILDAR	September 29, 2010
T P JOSHY S/O PADMANABHAN Vs. STATE OF KERALA AND ORS	October 12, 2010
T P NARAYANAN NAMBOOTHIRI Vs. COMMISSIONR MALABAR DEVASWOM BAORD	September 29, 2010
T P RAJAN NAIR Vs. NELLIKUZHY GRAMA PANCHAYATH	September 15, 2010
T P RAMLA Vs. CORPORATION OF KOCHI	January 27, 2010
T P SAJEEV KUMAR AND ANR Vs. JAYA KUMAR S AND ORS	August 20, 2010
T PRASANNAKUMAR Vs. COMMISSIONER OF CIVIL SUPPLIES	September 16, 2010
T R ANIL KUMAR Vs. PRIMARY CO OPERATIVE AGRICULTURAL	December 20, 2010
T R SHEELA, JUNIOR PUBLIC HEALTH Vs. SECRETARY, HEALTH AND FAMILY	November 29, 2010
T ROY XAVIER Vs. KERALA STATE ELECTRICITY BOARD	December 6, 2010
T S RADHAKRISHNAN PILLAI Vs. K S E BOARD	September 29, 2010
T SASIDHARAN Vs. P SUSMITHA	October 13, 2010
T SATHYADAS Vs. STATE OF KERALA	August 6, 2010
T T THOMAS Vs. SENIOR MANAGER (HRM); GENERAL MANAGER (HRM) UNION BANK OF INDIA	January 8, 2010
T U SATHYAVATHY Vs. JAYACHANDRAN	August 2, 2010
T V ABDUSALAM Vs. K RAUFIYA	November 16, 2010
T V ATHIRA Vs. AMITHA T A AND ORS	October 8, 2010
T V CHANDRAN Vs. STATE OF KERALA	July 19, 2010
T V KURIAN Vs. UNITED INDIA INSURANCE CO LTD	December 1, 2010
T V MADHAVAN VAIDYER Vs. SUPERINTENDENT OF POLICE	October 28, 2010
T Y ANNAMMA Vs. STATE OF KERALA	December 2, 2010
T. ABDUL AZEEZ, S/O T. KUNHEEDU Vs. THE GENERAL MANAGER,	September 8, 2010
T. APPUNNI, U.D. CLERK (HIGHER GRADE) Vs. COMMISSIONER FOR RURAL DEVELOPMENT,	September 7, 2010
T. ASHOK KUMAR Vs. STATE OF KERALA,	June 8, 2010
T. KAISUDEEN S/O. MUHAMMED YUSUFF Vs. THE STATE OF KERALA,	April 8, 2010
T. STEPHENSON Vs. STATE OF KERALA AND ORS.	August 30, 2010
T. SURESH KUMAR Vs. THE KERALA STATE ROAD TRANSPORT,	July 27, 2010
T.A. SUKUMARAN, S/O. ARAMUGHAN Vs. THE STATE OF KERALA AND ORS.	November 1, 2010
T.A. SULOCHANA AND K.K. BHAVANI Vs. KERALA STATE CO-OPERATIVE EMPLOYEES,	October 27, 2010
T.A. VASUDEVAN Vs. THE CHAIRMAN AND	October 14, 2010
T.C. ROY Vs. UNITED INDIA INSURANCE CO. LTD.,	July 30, 2010
T.D. JOSE S/O. LATE DEVASSY Vs. V.S. SOMASUNDARAN S/O. VALATH SREEDHARAN	April 6, 2010
T.D. SAJI S/O. URMIS DEVASSY Vs. BIJU. K.D S/O. DEVASSY,	November 1, 2010
T.G. MATHEW Vs. CHERIYANADU PANCHAYATH	July 9, 2010
T.K. ALIKUTTY S/O MOHAMMED HAJI Vs. SHAJI	September 9, 2010
T.K. BHASKARAN Vs. PARAKKANDY THAHA	April 6, 2010
T.K. BIJU, S/O. T.G. KUNJUMON Vs. STATE OF KERALA, REPRESENTED BY THE	September 9, 2010
T.K. RAJMOHAN Vs. STATE OF KERALA	July 28, 2010
T.K. SHINY D/O KUNJAPPU Vs. STATE OF KERALA AND K.S. SUMATHY	September 14, 2010
T.L. OUSEPH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 31, 2010
T.N. PRATHAPAN Vs. SRI KHALID MUNDAPPILLY	August 13, 2010
T.P. ABDUL MUTHALIB Vs. THE SECRETARY, PADNE GRAMA PANCHAYATH AND ORS.	August 18, 2010
T.P. JOSHY S/O. PADMANABHAN Vs. STATE OF KERALA,	October 12, 2010
T.P. UNNENKUTTY, S/O. KUNCHIPOKKU Vs. THE UNION OF INDIA (UOI) REP. BY SECRETARY,	November 10, 2010
T.R. RAJAN S/O. RANGANATHAN Vs. STATE OF KERALA,	March 19, 2010
T.R. SUNIL S/O RAGHAVAN Vs. MONSON SAMUEL AND THE STATE OF KERALA	August 4, 2010
T.R. VEERAKUMAR Vs. REMANI THANKACHI AND RENUKA DEVI	July 2, 2010
T.R. VIJAYAN AND ORS. Vs. THE STATE BANK OF INDIA,	September 14, 2010
T.S. PUSHPAMMA W/O. (LATE) PONNAPPAN, Vs. A. SAIFUDEEN, MANAGING PARTNER AND THE ORIENTAL INSURANCE COMPANY LIMITED	January 21, 2010
T.S. SAJI MON, MANAGING PARTNER Vs. THIRUVANVANDOOR GRAMA PANCHAYAT,	January 4, 2010
T.T. DEVAYANI Vs. KERALA MOTOR WORKERS WELFARE FUND BOARD AND	August 31, 2010
T.V. ATHIRA Vs. AMITHA T.A. AND ORS.	October 8, 2010
T.V. MOHANDAS, CONDUCTOR, KSRTC Vs. KERALA STATE ROAD TRANSPORT CORPORATION	August 19, 2010
TAJ MALABAR Vs. DEPUTY DIRECTOR; RECOVERY OFFICER	August 30, 2010
TATA TEA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 21, 2010
TCM LTD Vs. COMMISSIONER OF INCOME TAX	November 2, 2010
TELMA ANTONY Vs. THE SUPERINTENDENT OF POLICE,	May 21, 2010
TEMPLE ADVISORY COMMITTEE Vs. TRAVANCORE DEVASWOM BOARD	October 5, 2010
TERUMO PENPOL LIMITED Vs. STATE OF KERALA	October 11, 2010
THAJUDEEN A Vs. INTELLIGENCE INSPECTOR	August 10, 2010
THALIPARAMBA MUNICIPAL VANITHA SERVICE SAHAKARANA SANGHAM LTD Vs. INCOME TAX OFFICER TDS	February 25, 2010
THAMPI SEBASTIAN Vs. THE FEDERAL BANK LIMITED	August 12, 2010
THAMPY ABRAHAM Vs. P G RAJENDRAN NAIR	December 10, 2010
THANGAL KUNJU MUSALIAR COLLEGE Vs. UNIVERSITY OF KERALA AND THE VICE CHANCELLOR	December 8, 2010
THANISSERYKANDY ESSA Vs. K KARUNAKARAN	November 30, 2010
THANKACHAN Vs. JOSE JOSEPH	December 21, 2010
THANKACHAN S/O. NARAYANAN Vs. STATE OF KERALA	March 19, 2010
THANKAM Vs. SUPERINTENDENT OF POLICE THRISSUR	October 19, 2010
THANKAM PAUL Vs. CITY HOSPITAL PVT LTD	October 8, 2010
THANKAMMA Vs. PUSHPAMMA ALIAS PUSHPA	August 16, 2010
THANKAMMA JOSE ALIAS ROSSA Vs. STATE OF KERALA	November 1, 2010
THANKAPPAN Vs. SUB INSPECTOR OF POLICE	October 28, 2010
THANKAPPAN Vs. CHANDRAMATHY PUKKUMPURATH HOUSE	December 3, 2010
THANKAPPAN Vs. VELAYUDHAN NADAR NARAYAN NADAR	September 14, 2010
THANSEER K S S/O E KAMARUDHEEN AND E KAMARUDHEEN S/O ESMAIL PILLAI Vs. STATE OF KERALA; KERALA PRIVATE MEDICAL COLLEGE AND CHAIRMAN, TRAVANCORE MEDICAL COLLEGE	November 16, 2010
THARIYAN Vs. DISTRICT COLLECTOR	October 19, 2010
THARUPEEDIKAYIL SAYED MOHAMMED Vs. REGIONAL PASSPORT OFFICER AND THE SENIOR IMMIGRATION OFFICER	September 28, 2010
THATCHARAKKAL SUDHEER KUMAR AND PATHUMMAYI Vs. PARAMBIL MOOSAKOYA,	October 19, 2010
THATHRADAN VEEDU RAJESH Vs. PASSPORT OFFICER	November 11, 2010
THATTIL KOCHUVAREED EDUCATIONAL AND ORS. Vs. YAMUNA RAGHAVAN W/O. LATE T.R. RAGHAVAN AND ORS.	April 9, 2010
THAYYIL KUMARAN Vs. STATE OF KERALA AND ORS.	August 30, 2010
THAYYIL VISALAKSHI Vs. SWARGA LODGE	November 4, 2010
THAZHEPURAM NABEESU Vs. STATE OF KERALA,	July 13, 2010
THE CANNANORE CO-OPERATIVE SPINNING Vs. THE COMMISSIONER OF CENTRAL EXCISE,	October 8, 2010
THE CHAIRMAN VEMBANATTUKAYAL SAMRAKSHANA Vs. THE DISTRICT COLLECTOR AND ORS.	July 19, 2010
THE CHAIRMAN, GOVERNING BODY AND Vs. THE STATE OF KERALA,	September 2, 2010
THE COMMONWEALTH TRUST (INDIA) LTD. Vs. COMTRUST WAVING FACTORY,	August 19, 2010
THE DIRECTOR GENERAL OF INCOME TAX, Vs. M.K. SURENDRAN S/O. KUNHAMBU	January 8, 2010
THE DIVISIONAL MANAGER Vs. THE LABOUR COURT OF QUILON AND	April 8, 2010
THE EXECUTIVE ENGINEER Vs. THE GENERAL SECRETARY AND THE INDUSTRIAL TRIBUNAL	April 6, 2010
THE FEDERAL BANK LTD. Vs. SRI C.P. AUGUSTINE	May 20, 2010
THE FERTILIZERS AND CHEMICALS Vs. P.G. RADHAKRISHNAN NAIR AND ORS.	October 8, 2010
THE HEADMASTER AND THE MANAGER Vs. P.A. SMITHA W/O. RAJEEV C. MENON,	October 4, 2010
THE K.M.M. TITANIUM EMPLOYEES UNION Vs. THE STATE OF KERALA AND ORS.	January 6, 2010
THE KERALA CHAMBER OF COMMERCE Vs. GOVERNMENT OF KERALA AND ORS.	August 4, 2010
THE KERALA PUBLIC SERVICE COMMISSION AND THE DISTRICT OFFICER Vs. KRISHNAN P. AND THE DISTRICT CO-OPERATIVE BANK	February 15, 2010
THE MANAGER, ST. MICHAEL, S. COLLEGE, Vs. THE UNIVERSITY OF KERALA,	April 6, 2010
THE MAVELIKKARA MUNICIPALITY Vs. NIRMALA W/O. STEPHEN, SUBSTITUTE AND THE DIRECTOR OF URBAN AFFAIRS	January 6, 2010
THE NATIONAL INSURANCE CO. LTD. Vs. VELAPPAN NAIR S/O. RAMAN PILLAI,	January 7, 2010
THE NATIONAL INSURANCE CO. LTD. Vs. WILSON P.G.,	November 3, 2010
THE NEELOOR SERVICE CO-OP. BANK LTD. Vs. THE STATE OF KERALA,	February 15, 2010
THE ORIENTAL INSURANCE CO. LTD. Vs. RADHAKRISHNAN, S/O. BALAN AND A.S. SANTHOSHKUMAR, S/O. SUBRAMANIAM	September 20, 2010
THE ORIENTAL INSURANCE CO. LTD. Vs. M.P.T. ABDUL JABBAR, S/O. K.K.	October 11, 2010
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. ANUPAMA JASMINE D/O GOPALAKRISHNAN NAIR	September 3, 2010
THE RUBBER BOARD Vs. THE STATE OF KERALA AND ORS.	October 28, 2010
THE SECRETARY TO GOVERNMENT OF KERALA AND THE ASSISTANT COMMISSIONER Vs. PREMIER BREWERIES LTD.	October 6, 2010
THE SECRETARY, UZHAVOOR GRAMA PANCHAYATH AND THE UZHAVOOR GRAMA PANCHAYATH Vs. C.D. SUKUMARAN NAIR AND THE ASSISTANT EXECUTIVE ENGINEER	September 22, 2010
THE SPECIAL TAHSILDAR (LA) Vs. K.V. ARUMUGHAN AND ORS.	July 16, 2010
THE STATE OF KERALA, Vs. RAMACHANDRAN V.K	May 31, 2010
THE SUB DIVISIONAL INSPECTOR OF POST, Vs. SOBHANA SIVADASAN W/O. SIVADASAN	February 15, 2010
THE TATA IRON AND STEEL CO. LTD. Vs. PATTASSERIL PVT. LTD., BOYS HIGH,	May 20, 2010
THE THRIKKAKARA GRAMA PANCHAYATH Vs. RELIANCE HYPER MART LTD. AND THE TRIBUNAL FOR LOCL SELF	April 7, 2010
THE TRAVANCORE RUBBER MARKETING AND Vs. SUNNY CHERIAN,	October 11, 2010
THEYYAMPATTIL JEWELLERY Vs. INTELLIGENCE OFFICER	October 4, 2010
THEYYOTTUCHIRA NISHATH Vs. THE RETURNING OFFICER AND ORS.	October 21, 2010
THILAKAN Vs. N K RAMAN	December 21, 2010
THIRUMALI KUMAR Vs. STATE	February 3, 2010
THIRUMUTHY Vs. THOMAS PAUL	October 4, 2010
THIRUVANANTHAPURAM CORPORATION Vs. IRUMKULANGARA DURGA BHAGAVATHY	December 21, 2010
THITHEEBI Vs. M S IMBICHIPATHUMABI ALIAS BEEVI	September 30, 2010
THODUPUZHA TALUK GENERAL MARKETING CO OP SOCIETY Vs. MOCHAEL SEBASTIAN	February 9, 2010
THOMAS Vs. SECRETARY	May 28, 2010
THOMAS Vs. KARUNAKARAN NAIR	May 19, 2010
THOMAS Vs. STATE OF KERALA	August 4, 2010
THOMAS Vs. SUDHA	October 12, 2010
THOMAS Vs. GOKULAM CHIT AND FINANCE CO PVT LTD	December 3, 2010
THOMAS AND ORS Vs. STATE OF KERALA AND P RAJKUMAR, S/O LATE PURUSHO THAMAN	November 23, 2010
THOMAS ANTONY S/O. LATE ANTONY MATHEW Vs. THE RECOVERY OFFICER AND	June 9, 2010
THOMAS CHACKO Vs. K U MATHEW	December 21, 2010
THOMAS E J Vs. STATE OF KERALA	December 1, 2010
THOMAS GEORGE Vs. VINOD KUMAR	October 19, 2010
THOMAS JOHN Vs. STATE BANK OF INDIA	August 6, 2010
THOMAS JOHN Vs. STATE OF KERALA	January 2, 2010
THOMAS JOHN Vs. K.C. JOHN, S/O. CHACKO AND ORS.	September 23, 2010
THOMAS JOHN MUTHOOT Vs. STATE OF KERALA	February 2, 2010
THOMAS KOSHY Vs. STATE OF KERALA	June 25, 2010
THOMAS MATHEW Vs. T M THILAKARAJAN	December 6, 2010
THOMAS P L Vs. STATE OF KERALA	December 2, 2010
THOMAS T V Vs. SUB INSPECTOR OF POLICE	October 4, 2010
THOMAS V T Vs. DISTRICT COLLECTOR ALAPPUZHA	August 3, 2010
THOMAS VARGHESE Vs. T P PHILIP	December 10, 2010
THOMAS. K.D, DIRECTOR AND SKARIA. K.A, PRESIDENT Vs. ASSISTANT REGISTRAR (PLANNING) AND ORS.	October 15, 2010
THOMSON C VARGHESE Vs. STATE OF KERALA	October 26, 2010
THRESIAMMA A V Vs. UNIVERSITY OF CALICUT	October 29, 2010
THRESIAMMA BABY Vs. RAJESH KUMAR SINGH IAS	October 27, 2010
THRESIAMMA MANSHOVEN Vs. MANSHOVEN JACQUES JOSEPH	October 22, 2010
THRESSIA @ KOCHU THRESSIA Vs. VAREETHA D/O THRESSAMMA	September 3, 2010
THRESSIAMMA Vs. STATE OF KERALA	September 28, 2010
THRISSUR MUNICIPALITY Vs. THRESSIAMMA GEORGE AND ORS.	July 6, 2010
THULASEEDHARA KURUP Vs. KERALA STATE ELECTRICITY BOARD AND ORS.	September 3, 2010
THULASEEDHARAN Vs. VINOD	December 10, 2010
THULASI KUMARI Vs. VIDYA R , D/O V J RAVINDANATHA AND ORS	November 30, 2010
THULASIBHAI Vs. STATE OF KERALA	September 23, 2010
THUSHARA L. UNNI Vs. THE MANAGER, PERUMAL KOVIL DEVASWOM,	September 22, 2010
THYSSENKRUPP ELEVATOR I PVT LTD Vs. STATE OF KERALA	September 27, 2010
TOM JOSEPH Vs. KURIAN JOSEPH	December 22, 2010
TOM THOMAS Vs. COMMISSIONER OF INCOME TAX	February 8, 2010
TOMY A.J. Vs. STATE BANK OF TRAVNCORE,	June 4, 2010
TOMY ANTONY Vs. STATE OF KERALA	October 20, 2010
TOMY JSOEPH S/O JOSEPH Vs. INASU S/O GEORGE,	August 19, 2010
TONY KUNJUVAREETHU Vs. LINY TONY	May 17, 2010
TRAVANCORE DEVASWOM BOARD Vs. V N RAMAKRISHNA PILLAI	December 21, 2010
TRAVANCORE DEVASWOM BOARD Vs. DEPUTY EXAMINER	October 5, 2010
TRAVANCORE DEVASWOM BOARD Vs. DEPUTY DIRECTOR OF LOCAL FUND	November 16, 2010
TREASA Vs. EXECUTIVE ENGINEER K S E B	December 2, 2010
TREASA CHACKO, SECRETRAY; JANET AUGUSTINE; STELLA SEMENTHI, PRINCIPAL Vs. SUPERINTENDENT OF POLICE AND ORS	August 4, 2010
TREESA INCHODY Vs. MATHEW THOMAS	September 23, 2010
TREESA IRISH Vs. CENTRAL PUBLIC INFORMATION OFFICER	August 30, 2010
TRESA RADHAKRISHNAN Vs. K A HASHIM	October 21, 2010
TRIBAL MISSION Vs. STATE OF KERALA	August 18, 2010
TRICHUR WHOLESALE CO OPERATIVE Vs. ASSISTANT PROVIDENT FUND	December 15, 2010
TRIVANDRAM GOLF CLUB Vs. STATE OF KERALA	January 13, 2010
TRIVANDRUM GOLF CLUB Vs. STATE OF KERALA	May 17, 2010
TRIVANDRUM GOLF CLUB Vs. STATE OF KERALA AND ORS.	July 8, 2010
U K ABDUL RAZAK Vs. STATE OF KERLALA	December 21, 2010
U K BHASI Vs. KERALA STATE ELECTRICITY BOARD	October 19, 2010
U MARIAKUTTY Vs. STATE OF KERALA	December 3, 2010
U. DAYABHANU Vs. SAVITHRI W/O RAMAKRISHNAN	September 3, 2010
U. SHAJAHAN, S/O. USEF Vs. THE SUB INSPECTOR OF POLICE AND ANISH, S/O. SASI	October 28, 2010
UCHAMBALLY THATTARI DAMU S/O. CHATHU Vs. THE SPECIAL TAHSILDAR (LA)	September 13, 2010
UCHAMBALLY THATTARI YESODA Vs. SPECIAL TAHSILDAR LA THALASSERY	October 14, 2010
UDAYABHANU Vs. T M PHILIP	November 30, 2010
UDAYABHANU Vs. SATHYADEVAN	November 30, 2010
UDAYABHANU Vs. JANKI	November 11, 2010
UDAYAKUMAR Vs. RAJALEKSHMI	October 7, 2010
UDAYAVARMA RAJA Vs. STATE OF KERALA	October 26, 2010
ULAHANNAN Vs. MATHAI	October 3, 2010
UMA Vs. STATE OF KERALA	August 20, 2010
UMESH K.P. S/O. SHRI DAMODARAN K.P. Vs. STATE OF KERALA, REPRESENTED BY SECRETARY AND ORS.	September 23, 2010
UMMAR K Vs. DISTRICT COLLECTOR COLLECTORATE	October 27, 2010
UMMER Vs. A S UPAREESWARAN	November 29, 2010
UMMER Vs. STATE OF KERALA	February 23, 2010
UMMER K. Vs. THE DISTRICT COLLECTOR	August 13, 2010
UMMER K. S/O. ALI AND FATHIMA SAMAD W/O. ABDUL SAMAD Vs. STATE THROUGH S.H.O.	April 5, 2010
UNIL D Vs. BHASKARA PILLAI	December 1, 2010
UNION OF INDIA Vs. P J MARY	December 10, 2010
UNION OF INDIA Vs. SHIVAM INTERNATIONAL	December 22, 2010
UNION OF INDIA Vs. ALL KERALA ASSN FOR THE MENTALLY RETARD	December 15, 2010
UNION OF INDIA Vs. M ACHUTHAN	December 14, 2010
UNION OF INDIA Vs. JOSE DOMINIC MANAGING DIRECTOR	October 22, 2010
UNION OF INDIA Vs. JANAKIDAS	January 11, 2010
UNION OF INDIA Vs. CHANDRAN	June 7, 2010
UNION OF INDIA Vs. S GOPINATHA PANICKER	October 5, 2010
UNION OF INDIA Vs. D P SREELATHA	October 5, 2010
UNION OF INDIA (UOI) AND ORS. Vs. CHANDRASEKHARAN. T	August 19, 2010
UNION OF INDIA (UOI) REPRESENTED BY SECRETARY AND ORS. Vs. M.K. VINCENT, SEPOY, CENTRAL EXCISE	May 26, 2010
UNION OF INDIA (UOI), Vs. P. BALARAJAN, RETIRED TECHNICIAN	May 17, 2010
UNION OF INDIA (UOI), Vs. JAYASREE	August 11, 2010
UNION OF INDIA AND ORS Vs. N VAMANAM NAMBOOTHIRI	July 12, 2010
UNION OF INDIA, Vs. SAMUEL THOMAS S/O. LATE SHRI. A.T. SAMUEL,	October 12, 2010
UNION PUBLIC SERVICE COMMISSION Vs. A MOHANAN	March 16, 2010
UNITED INDIA INSURANCE CO LTD Vs. BABY	March 22, 2010
UNITED INDIA INSURANCE CO LTD Vs. MARIAMMA GEORGE	February 18, 2010
UNITED INDIA INSURANCE CO LTD Vs. VANIMEL PANCHAYAT	May 17, 2010
UNITED INDIA INSURANCE CO LTD Vs. VELAYUDHAN	September 20, 2010
UNITED INDIA INSURANCE CO LTD Vs. S MANIKANDAN	November 9, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. SHIBU	November 15, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. RAJAN H S/O HARIDASAN AND ANR	August 30, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. LEKSHMI NARAYANAN	September 27, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. MANOJ	June 14, 2010
UNITED INDIA INSURANCE COMPANY LTD. Vs. ABDULLA, S/O. KHADER,	November 9, 2010
UNITED SPIRITS LTD Vs. STATE OF KERALA AND ANR	August 10, 2010
UNITED SPIRITS LTD. Vs. STATE OF KERALA,	October 8, 2010
UNITY HOSPITAL P LTD Vs. STATE OF KERALA	December 21, 2010
UNIVERSITY OF CALICUT Vs. THARANALLUR EDUCATIONAL AND CULTURAL	July 28, 2010
UNNI Vs. STATE OF KERALA	December 14, 2010
UNNI S. KUMAR, S/O. V. SASIKUMAR Vs. MAHATMA GANDHI UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS	November 10, 2010
UNNI S/O. DEVARAJAN AND SHAILENDRAN @ MONKUTTAN Vs. STATE OF KERALA AND SRI AJITH S/O. BAHULEYAN	January 1, 2010
UNNIKRISHNAN Vs. SREEJA UNNIKRISHNAN	December 23, 2010
UNNIKRISHNAN Vs. STATE OF KERALA	November 10, 2010
UNNIKRISHNAN P Vs. STATE OF KERALA	October 28, 2010
UNNIKRISHNAN VAYALAKKARA Vs. K NIRMALA	November 8, 2010
UNNIMON Vs. STATE OF KERALA	October 22, 2010
UPASANA COLLEGE OF NURSING Vs. KERALA UNIVERSITY FOR HEALTH AND ALLIED SCIENCES	October 1, 2010
USEPH ALIAS KODUVALLY RAFEEQUE Vs. STATE OF KERALA	October 8, 2010
USHA Vs. K S MONI	October 12, 2010
USHA DEVI Vs. STATE OF KERALA	October 5, 2010
USHA KUMARI Vs. STATE OF KERALA	July 6, 2010
USHA LOUIS Vs. STATE OF KERALA	November 25, 2010
USHAKUMARI Vs. STATE OF KERALA	December 1, 2010
USHAKUMARI K T Vs. UNION OF INDIA	October 5, 2010
USMAN HALIYADAN Vs. STATE OF KERALA	August 2, 2010
UTHAMAN Vs. STATE OF KERALA	August 17, 2010
V A BABU Vs. STATE OF KERALA	December 21, 2010
V A JAMES Vs. STATE OF KERALA	August 13, 2010
V A PAKKAI Vs. P T SYAM	December 10, 2010
V ABOOBACKER SIDHEEK Vs. STATE OF KERALA	March 26, 2010
V C NAIR Vs. AIR INDIA	November 9, 2010
V C VASUMATHY Vs. UNION OF INDIA	November 8, 2010
V DIVAKARAN Vs. THANKA	November 9, 2010
V G RAMACHANDRAN NAIR Vs. CHAIRMAN	September 15, 2010
V GANGADEVI Vs. SPECIAL TAHSILDAR	September 27, 2010
V J JACOB Vs. DISTRICT COLLECTOR ALAPPUZHA	December 10, 2010
V J PHILIP Vs. UNIVERSITY OF CALICUT	October 20, 2010
V K ABDUL ASELIS Vs. STATE OF KERALA	August 31, 2010
V K ABUL JALEEL Vs. SANKARACHARYA UNIVERSITY OF SANSKRIT AND OTHERS	December 23, 2010
V K GEORGE Vs. STATE OF KERALA	November 11, 2010
V K GOPI Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA	May 26, 2010
V K GOPINATHAN NAIR Vs. T R BALAKRISHNAN	November 12, 2010
V K LAKSHMANAN Vs. K B SUKUMARAN	December 8, 2010
V K MOHAMMED Vs. T K HUMYOON	August 18, 2010
V K RAJU Vs. REGISTRAR KERALA AGRICULTURAL	November 8, 2010
V K RAMAKRISHNAN Vs. STATE OF KERALA	October 14, 2010
V K SHANTHI Vs. K G PARASANNAN	February 1, 2010
V L PRASANTH Vs. VIJAYALEKSHMI	December 21, 2010
V L RADHAKRISHNAN NAIR Vs. HARIDAS M P	December 3, 2010
V M MOHANAN NAMBOOTHIRI Vs. SECRETARY	October 20, 2010
V MOHANAN S/O GOPI Vs. STATE OF KERALA AND ORS	August 30, 2010
V N PARAMESWARAN POTTY Vs. STATE OF KERALA	July 19, 2010
V O VAKKAN AND SONS Vs. STATE OF KERALA	July 30, 2010
V P SAMEERA USMAN Vs. E C MAMMED ALIAS CHERIYA MAMMED	September 20, 2010
V P SHAJI Vs. LABOUR COURT KOLLAM	January 28, 2010
V P SURESH BABU Vs. CHIEF ENGINEER HRM	September 23, 2010
V P VASU Vs. K SAROJINI	October 4, 2010
V P VIJAYAN Vs. DIRECTOR OF CIVIL SUPPLIES	November 10, 2010
V PADMINI AND ORS Vs. NOREEN NAQVI	December 6, 2010
V PRAFULLCHANDRAN NAIR Vs. STATE OF KERALA	October 21, 2010
V R CHANDRASEKHARAN ELAYIDOM Vs. V K GOPINATHAN ELAYIDOM	November 8, 2010
V R PREMALATHA Vs. RAJESH KUMAR SINGH IAS	October 28, 2010
V R RAVEENDRAN Vs. M SAROJINI	January 20, 2010
V R VENUGOPALAN Vs. SECRETARY TRIPUNITHURA MUNICIPALITY	September 14, 2010
V RAMACHANDRAN Vs. N HARIKRISHNAN	November 9, 2010
V RAMAKRISHNAN Vs. STATE OF KERALA	September 30, 2010
V S GOPALAN Vs. STATE OF KERALA	June 4, 2010
V S LEE Vs. STATE OF KERALA	January 22, 2010
V S LEE Vs. STATE OF KERALA	January 20, 2010
V S MURALEEDHARAN Vs. M M PRABHAKARAN; MANAGING DIRECTOR	January 6, 2010
V S RADHAKRISHNAN, SENIOR PROCESS AND ORS Vs. FERTILIZERS AND CHEMICALS TRAVANCORE, GENERAL MANAGER (HUMAN RESOURCE) AND ASSISTANT MANAGER (PRODUCTION)	November 23, 2010
V S REDDY Vs. EXCEL GLASSES LTD	March 4, 2010
V S SAJI Vs. STATE OF KERALA	October 5, 2010
V SANALKUMAR Vs. TAHSILDAR CHIRAYINKEEZHU TALUK	August 17, 2010
V SUNIL Vs. TRACO CABLE COMPANY LTD	August 4, 2010
V T JAYALAKSHMI Vs. JAYATHILAKAN	December 22, 2010
V T MATHEW Vs. FR T H HOZAKIVIL	November 11, 2010
V T MUJEEB RAHMAN Vs. PILIKAL NAFEESA	August 4, 2010
V V WILSON Vs. SUB REGISTRAR RAJAKUMARY SUB REGISTRY	October 8, 2010
V VELAYUDHAN Vs. PURUSHOTHAMAN	November 9, 2010
V. ACHUTHAN Vs. V.A. NISHADMON	April 8, 2010
V. GOPINATHAN NAIR S/O. VASU PILLAI Vs. SUB-INSPECTOR OF POLICE,	May 25, 2010
V. SANTHAKUMARI AMMA, MANAGER Vs. UNIVERSITY OF KERALA AND THE VICE CHANCELLOR	October 7, 2010
V. SIVASANKARAN NAIR Vs. P.N. SULOCHANA, W/O V. SIVASANKARAN NAIR	September 27, 2010
V.C. BHASKARAN, S/O. CHATHAN Vs. SMT. R.S. ANU	October 8, 2010
V.D. PONNAPPAN S/O DAMODARAN Vs. REVAMMA D/O PENNAMMA AND ORS.	September 3, 2010
V.F. GEORGE S/O. FRANCIS Vs. THE KERALA STATE ROAD TRANSPORT,	September 3, 2010
V.G. RAJILAL AND ANOTHER Vs. STATE OF KERALA	April 9, 2010
V.K. ANIL KUMAR Vs. S. RAJESH KUMAR AND ORS.	July 23, 2010
V.K. SHEEJA, SPECIAL VILLAGE OFFICER Vs. THE COMMISSIONER OF LAND REVENUE AND THE ADDITIONAL COMMISSIONER OF LAND	June 2, 2010
V.M. LAKSHMANAN AND Vs. SUPERINTENDENT, GOVERNMENT HOSPITAL AND	July 8, 2010
V.M. THANKACHAN Vs. BHARANICAVU GRAMA PANCHAYAT AND ORS.	July 7, 2010
V.N. SAJI Vs. CHIEF ENGINEER, PWD (ROADS AND BRIDGES),	September 30, 2010
V.O. JOSE AND THE SECRETARY Vs. STATE OF KERALA, REP. BY ITS SECRETARY	September 15, 2010
V.O. OUSEPH Vs. ABY PETER AND ANR	January 12, 2010
V.P. ABDUL KHADER S/O HASSANKUTTY AND Vs. STATE OF KERALA,	August 19, 2010
V.P. ANTONY Vs. STATE OF KERALA AND SPECIAL TAHASILDAR (LA)	April 5, 2010
V.S. JUNAITHA Vs. KERALA STATE WAKF BOARD AND CHIEF EXECUTIVE OFFICER, KERALA STATE	January 12, 2010
V.S. RAJESH S/O. SREEDHARAN NAIR Vs. DIVISIONAL FOREST OFFICER AND THE RANGE OFFICER	February 19, 2010
V.T. REGHUNATH, SPECIAL JUDGE Vs. STATE OF KERALA, HIGH COURT OF KERALA AND THE REGISTRAR GENERAL	October 12, 2010
VAISAKH K S Vs. UNIVERSITY OF KERALA TRIVANDRUM	October 12, 2010
VALANCHERY GRAMA PANCHAYAT Vs. STATE OF KERALA	February 16, 2010
VALAPPIL AZEEZ Vs. MOIDU AMMAD	February 9, 2010
VALAVIL DEVI Vs. THE SPECIAL TAHSILDAR, L.A.	July 5, 2010
VALIYAVANGALASSERI BABU Vs. KALACHERIKADAVATH CHEKKAN ALIAS KUTTIALI	October 27, 2010
VALLI AMMAL, W/O CHANDRAN Vs. ANNAMMA, W/O VELAYUDHAN AND ORS	December 3, 2010
VALSALA Vs. SEETHA	December 14, 2010
VALSALA ALIAS KOMALAM Vs. RAJAMMA	December 17, 2010
VALSALA VIJAYAN Vs. ASEEFA	December 20, 2010
VALSAMMA Vs. K C OOMMEN	December 6, 2010
VALSAN JEROME S/O ROCKEY Vs. ROCKEY S/O ANTHAPPAN AND ORS.	September 13, 2010
VALSAN MATATHAIL Vs. ASSISTANT EDUCATIONAL OFFICER	November 10, 2010
VAMALOCHANA Vs. AJAYAKUMAR AND V. SALIMKUMAR	May 26, 2010
VANNATHAMVEETTIL YOONUS S/O KADEESA Vs. VANNATHAMVEETTIL MOIDU S/O YUSAF	September 7, 2010
VARAMBAMURIYANTAKATH KATHEESUMMA Vs. KALARIKKAL PULLAIKUDI ANANDAN NAMBIAR	March 24, 2010
VAREED C R Vs. STATE BANK OF TRAVANCORE	October 13, 2010
VAREED JACOB Vs. JAYAKUMAR	June 7, 2010
VARGHESE Vs. STATE OF KERALA	July 20, 2010
VARGHESE Vs. MATHEW SIMON	January 25, 2010
VARGHESE Vs. SUPERINTENDENT OF POLICE	August 11, 2010
VARGHESE ANTONY Vs. TAHSILDAR RANNI TALUK	August 4, 2010
VARGHESE P R Vs. VARGHESE A J	December 14, 2010
VARGHESE POOPPALLY (CHERIYAN P. VARGHESE) AND P.C. SIBIMON Vs. THE STATE OF KERALA,	July 23, 2010
VARGHESE UKKEN Vs. STATE BANK OF INDIA	September 28, 2010
VARKEY Vs. UNION OF INDIA	December 8, 2010
VARKEY DEVASSIA,; P R ASHOKAN,; JOSE LUKOSE AND DIVAKARAN Vs. STATE OF KERALA	November 24, 2010
VARKY Vs. SUBASH	December 9, 2010
VASANTH, S/O DIVAKARAN Vs. THE DEPUTY DIRECTOR OF EDUCATION	September 13, 2010
VASANTH. C. KURUP Vs. CONTROLLER OF EXAMINATIONS, MAHATHMA AND PRINCIPAL, ATURASRAMAM N.S.S. HOMEO	July 21, 2010
VASANTHA Vs. STATE OF KERALA, SUPERINTENDENT OF POLICE AND SUB INSPECTOR OF POLICE	September 7, 2010
VASANTHA KUMARI Vs. L SRUTHI PADMAN	November 9, 2010
VASANTHKUMAR Vs. JAYANTHI KANAKADEVI	November 11, 2010
VASUDEVAN NAIR Vs. KANAKAMMA	November 15, 2010
VASUDEVAN NAMBOOTHIRI Vs. HAREESWARAN NAMBOOTHIRI	December 1, 2010
VASUDEVAN NAMBOOTHIRI Vs. STATE OF KERALA	September 9, 2010
VASUMATHY Vs. DEPUTY SUPERINTENDENT OF POLICE	November 11, 2010
VASUNDHARA Vs. SALLAS BENJAMIN	January 18, 2010
VAZHAYIL KARAYI VISHALAKSHI W/O. VIJAYAN Vs. THE SPECIAL TAHSILDAR, LAND ACQUISITION	June 14, 2010
VEDAVYASAN V B Vs. STATE OF KERALA; GURUVAYUR DEVASWOM MANAGING; ADMINISTRATOR, GURUVAYUR DEVASWOM; DEPUTY ADMINISTRATOR; K V PRAKASAN; T K SURESH, PASHUPALAKAN; ASOKAN, PASHUPALAKAN, KAVEEDU GOKULAM; UNNI NARAYANAN, PASHUPALAKAN	January 6, 2010
VEENA C V Vs. UNIVERSITY OF KERALA	November 9, 2010
VEERANKUTTY M Vs. SECRETARY	October 20, 2010
VELAYUDHAN MEMORIAL TRUST Vs. STATE OF KERALA	June 8, 2010
VELAYUDHAN NAIR, HEREDITARY TRUSTEE Vs. STATE OF KERALA AND ORS.	September 3, 2010
VELAYUDHAN P Vs. KERALA STATE COOPERATIVE EMPLOYEES PENSION BOARD	December 14, 2010
VELAYUDHAN PILLAI Vs. STATE OF KERALA	November 10, 2010
VENNILA Vs. ALEXANDER	September 24, 2010
VENU Vs. COMMISSIONER OF EXCISE	February 10, 2010
VENUGOPAL Vs. STATE OF KERALA	February 23, 2010
VENUGOPAL COMPANY Vs. M P SREEVALLY	December 3, 2010
VENUGOPALA KURUP Vs. DISTRICT COLLECTOR ALAPPUZHA	October 7, 2010
VENUGOPALAN NAIR Vs. MOHAMEDKUNHI	February 10, 2010
VENUGOPALAN V.R Vs. THE SECRETARY, STATE ELECTION COMMISSION AND ORS.	August 31, 2010
VENUMOHAN T Vs. STATE OF KERALA	March 18, 2010
VENUNATHAN Vs. STATE OF KERALA	November 8, 2010
VENUS PUBLISHING, TRAVELLERS SHOP Vs. COMMERCIAL MANAGER	December 10, 2010
VICAR JERUSALEM MARTHOMA CHURCH Vs. MAMMAN THOMAS	November 4, 2010
VICE CHANCELLOR Vs. JAISY K JOSEPH	July 28, 2010
VICTOR T THOMAS Vs. SUPERINTENDENT OF POLICE AND ORS	August 19, 2010
VIDEOCON INDUSTRIES LTD Vs. STATE OF KERALA	October 18, 2010
VIGNESH S.B. Vs. PADMANABHA PILLAI AND ORS.	November 12, 2010
VIGNESH SHARMA U Vs. STATE OF KERALA	January 27, 2010
VIJAI ANTONY MANNANAL AND ORS Vs. M G UNIVERSITY AND ORS	December 23, 2010
VIJAY LATEX PRODUCTS PVT. LTD. Vs. STATE OF KERALA REPRESENTED BY SECRETARY,	September 13, 2010
VIJAYA CHANDRAN Vs. SUB INSPECTOR OF POLICE	August 13, 2010
VIJAYA CHANDRAN W/O. CHANDRAN AND RAJEEV P.C. S/O. CHANDRAN Vs. SRI. V.C. SOORAJ,	September 13, 2010
VIJAYA RAGHAVAN Vs. SUB INSPECTOR OF POLICE	October 5, 2010
VIJAYAKUMAR Vs. VIJAYAN	September 27, 2010
VIJAYAKUMAR Vs. S I OF POLICE KAZHAKOOTTAM POLICE STATION	June 4, 2010
VIJAYAKUMAR Vs. C H BELRAJ	December 10, 2010
VIJAYAKUMARI Vs. SHYLAJA D/O SATHYABHAMA AND ORS.	May 26, 2010
VIJAYAKUMARI Vs. RAMA KRISHNA PILLAI KATTOOR	November 4, 2010
VIJAYAN Vs. STATE OF KERALA	March 12, 2010
VIJAYAN Vs. GOPINATHAN NAIR	March 19, 2010
VIJAYAN Vs. SUB INSPECTOR OF POLICE, ADOOR	January 18, 2010
VIJAYAN A. S/O. APPU Vs. STATE OF KERALA AND V. BINDU, VILLAGE OFFICER	May 20, 2010
VIJAYAN AND MALLIKA W/O VIJAYAN Vs. DHANALAKSHMI BANK LTD AND TAHSILDAR (RR)	December 14, 2010
VIJAYAN MENON Vs. ANSAL BUILDERS LTD	January 11, 2010
VIJAYAN PILLAI Vs. STATE OF KERALA	September 27, 2010
VIJAYARAGHAVAN E R Vs. STATE OF KERALA	March 30, 2010
VIJAYI VALSALA Vs. SUPERINTENDENT OF POLICE	September 29, 2010
VIJU E B Vs. DIRECTOR OF PUBLIC INSTRUCTIONS	December 2, 2010
VIJU P.V. Vs. DEPUTY INSPECTOR GENERAL OF POLICE AND ORS.	May 20, 2010
VIKRAMAN Vs. STATE OF KERALA	February 15, 2010
VILASINIAMMA K.C., HIGH SCHOOL Vs. DIRECTOR OF PUBLIC INSTRUCTION AND DEPARTMENTAL PROMOTION COMMITTEE	September 28, 2010
VIMAL Vs. STATE	November 10, 2010
VIMAL ABDUL SALAM Vs. STATE	November 29, 2010
VIMALA NETTO Vs. MELLISON ANNIE RUDOLF NETTO	December 20, 2010
VIMALA SUNDRAM AND RAJAPPAN S/O APPU Vs. ELEMKUNNAPPUZHA GRAMA PANCHAYAT AND ORS	December 7, 2010
VINCENT CHRISTOPHER Vs. STATE OF KERALA AND ORS.	July 13, 2010
VINCENT, S/O ANDREW Vs. STATE OF KERALA AND ORS	December 14, 2010
VINEETH K G Vs. SUB INSPECTOR OF POLICE	November 8, 2010
VINJU RAJ Vs. MUHAMMED SALIM S/O. IBRAHIM,	November 1, 2010
VINOD Vs. KADEEJA UMMA	October 26, 2010
VINOD Vs. DEPUTY SUPERINTENDANT OF POLICE	September 28, 2010
VINOD Vs. STATE OF KERALA	September 17, 2010
VINOD K Vs. RAJI C T	November 1, 2010
VINOD K Vs. STATE OF KERALA	December 3, 2010
VINOD KUMAR Vs. DISTRICT COLLECTOR	December 23, 2010
VINOD MADHAVAN AND BIJU MADHAVAN Vs. STATE OF KERALA	January 6, 2010
VINOD R. Vs. SASIDHARAN	October 5, 2010
VINOD S/O MOHANAN Vs. SASIDHARAN S/O KRISHNAN	August 19, 2010
VINU Vs. REBIN SUNNY	October 18, 2010
VINU MERIN THOMAS W/O RAJEEV KURUVILA Vs. THE DIRECTOR OF PUBLIC INSTRUCTION,	September 3, 2010
VINU VARGHSESE Vs. SUPERINTENDENT OF POLICE	September 22, 2010
VIPIN Vs. STATE OF KERALA	September 23, 2010
VIPIN BABU Vs. DIRECTOR GENERAL OF POLICE	August 13, 2010
VIPIN E.N. S/O K.V. SEKHARAN Vs. KANNUR UNIVERSITY,	September 20, 2010
VIPIN V., S/O. VIDYADHARAN Vs. THE SUB-INSPECTOR OF POLICE AND ORS.	November 4, 2010
VISHNU A. Vs. THE CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.	August 31, 2010
VISVAMBARAN P. A Vs. STATE OF KERALA	August 2, 2010
VISWAMBARAN K , PEON Vs. STATE OF KERALA,; DIRECTOR OF HEALTH SERVICE AND DISTRICT MEDICAL OFFICER (HEALTH)	November 30, 2010
VISWAMBARAN. T.S. Vs. STATE OF KERALA AND ORS.	January 4, 2010
VISWAMBHARAN Vs. STATE OF KERALA	November 10, 2010
VISWAMBHARAN NAIR K R Vs. STATE OF KERALA	January 29, 2010
VISWANATHAN Vs. LESLIE PHILIP	May 31, 2010
VISWANATHAN Vs. REJI PAUL	July 8, 2010
VIVISH THOMAS Vs. INTELLIGENCE INSPECTOR	December 15, 2010
VODAFONE ESSAR CELLULAR LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 17, 2010
VRINDAVAN APARTMENTS PVT LTD Vs. APPELLATE AUTHORITY	January 6, 2010
VYSAKH INTERNATIONAL HOTEL PVT LTD Vs. COMMISSIONER OF EXCISE	December 3, 2010
W RICHARD PRADEEPAM; RADHAKRISHNAN NAIR; ASHARAM BAGHOTIA; R S N NAIR S/O RAMAN PILLAI; K M KUNHIRAMAN; P NANU S/O KANNAN; C J JOSEPH Vs. UNION OF INDIA	January 4, 2010
WAYANAD DISTRICT WHOLESALE CONSUMERS CO OPERATIVE STORE LTD Vs. THOMAS	December 8, 2010
WELCARE MEDICAL AND EDUCATIONAL TRUST Vs. STATE OF KERALA	October 27, 2010
WEST BAKES OVENS PVT. LTD. Vs. N.J. BASURAN	September 3, 2010
WHIRLPOOL OF INDIA LTD Vs. STATE OF KERALA	October 12, 2010
WHIRLPOOL OF INDIA LTD. Vs. THE STATE OF KERALA,	June 8, 2010
WHIRPOOL OF INDIA LTD Vs. STATE OF KERALA	November 9, 2010
WILLIAM DAVID Vs. LINU MARY GEORGE	October 29, 2010
WILSON GEORGE Vs. STATE OF KERALA	October 4, 2010
WILSON JACOB, JUNIOR FIELD OFFICER AND ORS. Vs. THE STATE OF KERALA AND ORS.	January 4, 2010
WILSON L Vs. STATE OF KERALA	February 24, 2010
WILSON MATHEW Vs. COMMISSIONER	October 5, 2010
WILSON S/O. C.O. VARGHESE Vs. DEEPA W/O. WILSON AND THE FAMILY COURT, M. ERNAKULAM	May 18, 2010
WIPRO GE HEALTHCARE PVT LTD Vs. DY COMMISSIONER OF APPEALS	September 24, 2010
WIPRO LTD Vs. SASI	March 16, 2010
WIRELESS TT INFO SERVICES LTD Vs. S I OF POLICE	July 27, 2010
XAVIER Vs. JOHN	December 7, 2010
XAVIER JOSEPH S/O. XAVIER M.J., Vs. D. DAS S/O. M. DAVID AND ORS.	January 4, 2010
XAVIER M O Vs. P C BINOY	October 22, 2010
XAVIER MICHAEL Vs. MATHAI VARGHESE	December 21, 2010
Y. SHAJAHAN Vs. STATE OF KERALA AND THE DIRECTOR OF SURVEY AND LAND RECORDS	September 7, 2010
YAMUNA GEORGE Vs. REGISTRAR	August 10, 2010
YAMUNA SANKAR Vs. THE STATE OF KERALA,	September 7, 2010
YASAR Vs. RANJITH K T	August 2, 2010
YESUDAS S/O. KUTTAN NADAR Vs. THE DIRECTOR GENERAL OF POLICE AND ORS.	September 13, 2010
YOONUS ALI VELLILAVUNKAL Vs. DEPUTY SUPERINTENDENT OF POLICE	December 23, 2010
YOUSAF Vs. SUB INSPECTOR OF POLICE	October 4, 2010
YOUSAF Vs. RUBEENA	September 8, 2010
YOUSAF HAJI Vs. REVENUE DIVISIONAL OFFICER	October 11, 2010
ZAMORIN RAJA OF CALICUT Vs. DIRECTOR OF LOCAL FUND AUDIT	June 15, 2010

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