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Case Index
Title
Date
BHOLANATH BEHERA Vs. AMULYA KUMAR MISHRA & ORS
October 28, 2010
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA AND ORS Vs. NALEENI PRADHAN W/O LATE GIRISH CH PRADHAN
September 16, 2010
DHENKANAL HEAD POST OFFICE Vs. JUBILEE TOWN U P SCHOOL
September 16, 2010
DRAUPADI ROUT Vs. SHREE MAA NURSING HOME
September 16, 2010
LIFE INSURANCE CORPORATION OF INDIA Vs. PRABASH RANJAN NAYAK
October 27, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. RATI KANTA SAHU AND ORS
October 27, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. JATI PRAKASH JENAMANI
August 12, 2010
ORIENTAL INSURANCE CO LTD Vs. HASINA KHATUN
November 25, 2010
POST MASTER, BOLANGIR H O , BOLANGIR Vs. PURNA CHANDRA PRADHAN
September 16, 2010
POSTAL LIFE INSURANCE & ANR Vs. ABULI KHAN
August 30, 2010
SEVEN HILLS ESTATES LTD Vs. PURNIMA PATTNAIK
November 23, 2010
SUB-DIVISIONAL ENGINEER, (TELEGRAPH) Vs. BRAJA BIHARI PATTNAIK AND ANR
October 28, 2010
SURENDRANATH KHUNTIA Vs. CHIEF SECRETARY-CUM-SECRETARY TO GOVERNMENT OF ORISSA
August 12, 2010
TATA MOTORS LIMITED Vs. BHIMSEN BEHERA
October 28, 2010