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Case Index
Title
Date
BANSAL BROTHERS Vs. KANAHYA LAL SATISH KUMAR
June 18, 2010
BASF AKTIENGESELLSCHAFT Vs. MICRO LAB LIMITED AND DEPUTY REGISTRAR OF TRADE MARKS
March 19, 2010
JAWAHAR LAL AGGARWAL Vs. REGISTRAR OF TRADE MARKS
January 28, 2010
RAJ KUMAR SARAF Vs. BINDAL FOOD PRODUCTS
March 19, 2010