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Case Index
Title
Date
AAROHI CONSTRUCTIONS PRIVATE LIMITED Vs. MIRZA AFZAL BEG AND MRS ASHFAQ BEG
October 3, 2000
ABDUL HAK Vs. UNION OF INDIA
April 1, 2000
ABDUL KADAR SULEMAN ALLANA Vs. SAPTARSHI MEDICAL AND RESEARCH CENTRE PVT LTD
January 28, 2000
ABHILASHA GUPTA Vs. U P AVAS EVAM VIKAS PARISHAD
May 4, 2000
ACCOUNTS OFFICER OFFICE OF THE TELECOM DISTRICT ENGINEER Vs. G D PANDA
September 28, 2000
ADOLFO FIGUEIREDO Vs. TARCAR AUTOMOBILES PVT LTD
January 25, 2000
AGGARWAL UDYOG Vs. NATIONAL INSURANCE COMPANY LTD
July 5, 2000
AIRPORTS AUTHORITY OF INDIA Vs. GENERAL OPTICS ASIA LTD
December 27, 2000
AJAY KUMAR Vs. VICE CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
December 13, 2000
AJAY KUMAR CHOURASIA Vs. NEW INDIA ASSURANCE CO LTD
February 16, 2000
AJAY KUMAR SINGH Vs. UNITED INDIA INSURANCE CO LTD
March 31, 2000
AKASH DEEP SINGLA Vs. RAJIV KUMAR
December 8, 2000
ALLAHABAD BANK Vs. HINDUSTHAN YARN TWISTING CO
August 25, 2000
ALLIANZ CAPITAL AND MANAGEMENT SERVICES LTD Vs. B P GROVER
November 9, 2000
ALLWYN A UNIT OF VOLTAS LTD Vs. V P AGARWAL
May 22, 2000
ALLWYN ELECTROLUX Vs. NAVIN KUMAR
November 21, 2000
AMIR AHMED Vs. PROPRIETOR PRAGATI GAS FLAME AGENCY
December 20, 2000
AMRIT BALA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
February 18, 2000
ANAND PRAKASH Vs. A M JOHRI
August 22, 2000
ANIL KUMAR Vs. CHIEF ADMINISTRATOR/DIRECTOR TOWN PLANNING HARYANA URBAN DEVELOPMENT AUTHORITY
May 9, 2000
ANIRUDDHA CHATTERJEE Vs. C E S C LTD
August 17, 2000
ANIRUDH THAREJA Vs. K K VEDI
February 3, 2000
ANSAL HOUSING AND CONSTN LTD Vs. NEERAJ SAXENA
February 4, 2000
ANTHONY C VAZ Vs. HIMACHAL FUTURISTIC COMMUNICATION LTD
January 27, 2000
ANUKAMPA RESIDENTS WELFARE SOCIETY Vs. L M VAS VICE CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
February 10, 2000
ASHOK COLD STORAGE AND GENERAL MILLS Vs. DHARNIDHAR TEWARI
October 3, 2000
ASHOK KUMAR Vs. SURESH SHARMA
December 18, 2000
ASHOK KUMAR GOEL Vs. UNITED INDIA INSURANCE CO LTD
March 6, 2000
ASHOK KUMAR TOMAR Vs. NATIONAL SEEDS CORPORATION LTD
March 31, 2000
ASHWANI KUMAR Vs. S D O PUNJAB STATE ELECTRICITY BOARD
June 2, 2000
ASIA PACIFIC INVESTMENT TRUST LTD Vs. AMOD JUNEJA
January 13, 2000
ASSISTANT DIVISIONAL ENGINEER ELECTRICAL OPERATION Vs. G PURUSHOTHAM RAO
February 22, 2000
ASSISTANT EXECUTIVE ENGINEER KEB Vs. K SUBBEGOWDA
April 13, 2000
ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS U P Vs. JAI BAHADUR MISRA
March 29, 2000
ASSOCIATION Vs. GENERAL MANAGER NORTH-EASTERN RAILWAY
May 10, 2000
ASST DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. SOOSAMMA VARGHESE
August 21, 2000
ASST ENGINEER K S E BOARD Vs. K ABDURAHIMANKUTTY
December 5, 2000
ASTAL CHEMICALS P LTD Vs. W B S E B
April 26, 2000
B B SHARMA Vs. J K ARORA
May 24, 2000
B PUSHPAKANTHI Vs. GENERAL MANAGER SOUTHERN RAILWAY
June 24, 2000
B SUBRAMANYAM Vs. VIMAL MILLS
December 15, 2000
BABURAM SAXENA Vs. CHAIRMAN TOWN AREA
July 3, 2000
BADE KRISHNA VENI Vs. CANARA BANK
September 29, 2000
BAGAI GOLDEN TRANSPORT CO PVT LTD Vs. EXPLORERS
February 16, 2000
BAJAJ CAPITAL AND INVESTMENT CENTRE LTD Vs. VEENA SHARMA
October 12, 2000
BAJRANG ROLLER FLOUR MILLS P LTD Vs. NEW INDIA ASSURANCE COMPANY LIMITED
August 7, 2000
BALBIR SING MAKOL Vs. CHAIRMAN SIR GANGA RAM HOSPITAL
December 15, 2000
BALDEORAM SALIGRAM LTD Vs. C E S C LTD
August 30, 2000
BANK INDIA P LTD Vs. R S AGARWAL
June 9, 2000
BANK OF INDIA Vs. MAHILA DAIRY VIKAS PARIYOJANA
July 31, 2000
BANKA FINANCE AND INVESTMENT SERVICE Vs. SUCHA SINGH BHATI
October 9, 2000
BATRA ELECTRONIC STORE Vs. VIJAY PAL
September 21, 2000
BHAJAN LAL GUPTA Vs. MOOL CHAND KHARATI RAM HOSPITAL
November 10, 2000
BHANU IRON AND STEEL COMPANY LTD Vs. SURAJ KANTA ELECTRONICS
February 3, 2000
BHARAT MOTOR TRANSPORT CO P LTD Vs. NATIONAL INSURANCE CO LTD
February 4, 2000
BHUDEB CHANDRA MONDAL Vs. DY GENERAL MANAGER UNIT TRUST OF INDIA
September 5, 2000
BHUPENDRA SINGH Vs. UNITED INDIA INSURANCE COMPANY LIMITED
June 20, 2000
BHUPESH KHURANA Vs. VISHWA BUDDHA PARISHAD
September 29, 2000
BHUPINDER SINGH ALIAS TEK SINGH Vs. OMEGA AGRO PVT LTD
December 7, 2000
BIJNOR GAS AGENCIES Vs. NARENDRA SINGH
July 3, 2000
BINOD KUMAR BHAWSINKA Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD
November 30, 2000
BIOMEX INSTRUMENTS PVT LTD Vs. AJAY MADAN
October 12, 2000
BIOPOLYMER SYSTEMS Vs. HARYANA FINANCIAL CORPORATION
November 3, 2000
BIPIN KUMAR MOHAPATRA Vs. RAGHUNATH MISHRA
September 28, 2000
BIRENDRA NATH KHARA Vs. DISTRICT ENGINEER INTERNAL
December 29, 2000
BOLARIA FINANCIERS Vs. BABU SINGH
February 1, 2000
BOMBAY DYEING AND MANUFACTURING CO LTD Vs. UNION BANK OF INDIA
August 30, 2000
BRANCH MANAGER LIC Vs. SAVITRI DEVI
August 31, 2000
BRANCH MANAGER LIC OF INDIA Vs. MINIYAKA PARBATI
January 3, 2000
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. GEETA RANI NANDY
September 11, 2000
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. NIRMALA DEVI
July 7, 2000
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. C V NARAYANAN KUTTY
September 25, 2000
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. E A VAVACHAN
January 11, 2000
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. SHIV NARAYAN PRASAD
August 26, 2000
BRANCH MANAGER STATE BANK OF INDIA Vs. MD HASIM UDDIN
August 31, 2000
BRANCH MANAGER STATE BANK OF INDIA Vs. K J JOSEPH
May 27, 2000
BRANCH MANAGER UNIT TRUST OF INDIA Vs. KAILASH NATH JOHRI
February 4, 2000
BRIJPAL SINGH Vs. GHAZIABAD DEVELOPMENT AUTHORITY
June 9, 2000
C B AGGARWAL Vs. CENTRAL BANK OF INDIA
August 1, 2000
C GENGARI Vs. CANARA BANK
May 24, 2000
CALCUTTA PIPE FITTINGS CO Vs. V RAMALINGAM
December 11, 2000
CANARA BANK Vs. PREM TEXTILES
June 20, 2000
CANBANK MUTUAL FUND Vs. R N MITTAL
April 9, 2000
CANTONMENT BOARD Vs. AMIR CHAND
February 25, 2000
CAREWAY TRANSPORT OF INDIA Vs. SAMPATH TEA INDUSTRIES P LTD
October 13, 2000
CENTRAL BANK OF INDIA Vs. KUSUM AGARWAL
September 12, 2000
CHAIRMAN CUTTACK GRAMYA BANK Vs. SRIKANTA RAY
October 30, 2000
CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA Vs. PRAMILA KALANI
May 29, 2000
CHANDMAL CHOFRA Vs. K VENKETRAMAN
November 30, 2000
CHANDRA SHUBH YATRA CO LTD Vs. PANKAJ GUPTA
May 31, 2000
CHARANJIT LAL Vs. CHIEF ADMINISTRATOR HUDA
February 16, 2000
CHIEF DEVELOPMENT OFFICER Vs. SARJU PRASAD NIRMAL
April 28, 2000
CHIEF DISTRICT MEDICAL OFFICER Vs. UDAY NARAYAN BHANJ DEO
July 26, 2000
COINPAR CENTRE OF INDIAN CONSUMER PROTECTION AND RESEARCH Vs. PROPRIETOR DESIGN HOUSE
May 6, 2000
COLONEL NOW BRIG H S NAHAL Vs. CHIEF ADMINISTRATOR PUDA
May 3, 2000
COMBINED FREIGHT FORWARDERS Vs. DBC SONS GUJARAT PRIVATE LTD
June 14, 2000
CONTROLLER OF EXAMINATION Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
May 25, 2000
COZY TRAVELS Vs. S S SURI
March 16, 2000
D C M LTD Vs. NEERAN SAWHNEY
February 15, 2000
D G BHATTACHARJEE Vs. CHIEF GENERAL MANAGER CALCUTTA TELEPHONES
December 4, 2000
D R S ARORA Vs. ANANT SHUKLA
July 10, 2000
D V B Vs. KISHAN GUPTA
August 1, 2000
DARSHAN RANI Vs. GHAZIABAD DEVELOPMENT AUTHORITY
November 3, 2000
DEEPAK SINHA Vs. PAL-PEUGEOT LIMITED
February 22, 2000
DELHI AUTOMOBILES LTD Vs. RAMESH HOODA
September 25, 2000
DELHI DEVELOPMENT AUTHORITY Vs. A V RAGHAVAN
August 28, 2000
DELHI VIDYUT BOARD Vs. GOPI RAM
September 12, 2000
DELHI VIDYUT BOARD Vs. KRISHAN LAL
September 12, 2000
DELHI VIDYUT BOARD Vs. KRISHAN LAL
October 31, 2000
DELHI VIDYUT BOARD Vs. KAMLA DEVI
February 15, 2000
DELHI VIDYUT BOARD Vs. RAM KISHAN SAINI
January 25, 2000
DEPUTY GENERAL MANAGER SERVICE SERVICE DEPTT BAJAJ AUTO LTD Vs. BHIMSEN SAHU
July 26, 2000
DEPUTY REGISTRAR U P COOPERA-TIVE SOCIETIES Vs. BANSH DEVI
May 4, 2000
DESK TO DESK COURIER AND CARGO LTD Vs. REESI KRISHNAVENI
February 21, 2000
DEVI PRASAD SRIVASTAVA Vs. HOUSING COMMISSIONER U P AVAS EVAM VIKAS PARISHAD
June 9, 2000
DEVRAJ Vs. SARVAJAN KALYAN SAMITI
April 19, 2000
DG IANDR NEW DELHI Vs. ELGI AUTO ENGINEERING
April 25, 2000
DHIRENDRA VIR RASTOGI Vs. MAXWORTH ORCHARDS INDIA LTD
October 16, 2000
DILIP KUMAR Vs. GULNAR BUILDERS
March 13, 2000
DILIP PRABHAKAR KULKARNI Vs. LONDHI PATIL AUTOMOBILES
June 5, 2000
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. MODI LUFT LIMITED
April 25, 2000
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. UNIVERSAL CYLINDER LTD
April 7, 2000
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. STERLITE INDUSTRIES INDIA LTD
February 3, 2000
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. ONIDA SAKA LIMITED
January 28, 2000
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. EICHER MOTORS LTD
July 6, 2000
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
July 5, 2000
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. KELVINATOR OF INDIA LIMITED
September 8, 2000
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. MULTILINK INVESTMENT AND TRADING CO PVT LTD
October 12, 2000
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. CENTRAL CIRCUIT CINE ASSOCIATION
October 10, 2000
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. VIDEOCON INTERNATIONAL LIMITED
November 2, 2000
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. TATA TEA LTD
December 22, 2000
DIRECTOR GENERAL INVESTIGATION, REGISTRATION Vs. MOTHER DAIRY
September 29, 2000
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. AGRA BEVERAGES CORPORATION LTD
September 20, 2000
DIRECTOR RESEARCH MRTP COMMISSION Vs. INDIAN AIRLINES LTD
January 11, 2000
DISTRICT MANAGER A P STATE HOUSING CORPORATION LTD Vs. BHOJA POCHETTY
March 9, 2000
DIVISIONAL ENGINEER CALCUTTA TELEPHONES Vs. PRIYA SANKAR BOSE
April 19, 2000
DIVISIONAL ENGINEER CONSUMER FORUM CAL TELEPHONES Vs. CARNATION INDUSTRIES LTD
February 16, 2000
DIVISIONAL MANAGER LIC OF INDIA Vs. Y RATNAMMA
February 21, 2000
DIVISIONAL MANAGER LIC OF INDIA Vs. SUDHATAI S AVACHITE
February 17, 2000
DIVISIONAL RAILWAY MANAGER SOUTHERN RLY Vs. P MURALIDHARAN
November 7, 2000
DURGA LODGE PVT LTD Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
April 18, 2000
DY CHIEF COMMERCIAL MANAGER EASTERN RAILWAY Vs. K K SHARMA
May 25, 2000
EICHER MOTORS LTD. Vs. MAHENDRA NIRMAL KUMAR NIRMAL
February 7, 2000
ELIZABETH RANI Vs. A N HARILAL
May 11, 2000
ENGINEER VIGILANCE Vs. VILAYATI RAM
May 11, 2000
ENGINEERS INDIA LTD Vs. GHAZIABAD DEVELOPMENT AUTHORITY
November 15, 2000
ESTATE OFFICER HARYANA URBAN DEVELOPMENT AUTHORITY Vs. H G BHATIA
February 16, 2000
FIDA COLD STORAGE AND ICE FACTORY PRIVATE LIMITED Vs. RAM LAL
May 4, 2000
FIELD MARSHAL K M CARIAPPA FOUNDATION Vs. SUB MAJ S R PRASANNA KUMAR
March 16, 2000
G D A Vs. SATYA PRAKASH
March 19, 2000
G D A Vs. KUSUM LATA
March 8, 2000
G D A Vs. HARNAM SINGH
February 29, 2000
G D A Vs. POONAM BAJAJ
March 29, 2000
G D A Vs. RACHNA CHAUHAN
April 19, 2000
G D A Vs. RAKESH KUMAR
April 10, 2000
G D A Vs. SARVADAMAN SINGH TOMAR
June 9, 2000
G S BAL Vs. KALISWARI FIRE WORKS
September 8, 2000
GABRIEL FERNANDES Vs. JOSE JOAO DOMINGOS GODINHO
December 11, 2000
GANESH MECHANICAL WORKS Vs. EXECUTIVE ENGINEER ELECTRIC SUPPLY DIVISION
April 24, 2000
GANPAT NARAIN SACHAN Vs. CHIEF POST MASTER G P O
June 20, 2000
GATGE PATIL TRANSPORT LIMITED Vs. KARNATAKA STATE CONSUMERS DISPUTES REDRESSAL COMMISSION
December 14, 2000
GENERAL MANAGER HYDERABAD TELECOM Vs. A G CHANDRASEKHAR
January 24, 2000
GENERAL MANAGER MTNL Vs. DEVERSONS STYLISH PRINTING PRESS
November 1, 2000
GENERAL MANAGER PHONES Vs. SUCHA SINGH
February 8, 2000
GENERAL MANAGER TELE- COMMUNICATIONS Vs. G PADMAJA RANI
February 9, 2000
GENERAL MANAGER TELECOM DISTRICT TELEPHONES DEPT Vs. K RAMACHANDRA RAJU
December 6, 2000
GENERAL MANAGER TELECOMMUNICATIONS Vs. N MOHAN
September 12, 2000
GERMAN DIAS Vs. VICTORIA BRAGANZA
January 24, 2000
GETANJALI LKEMEKTRONIX P LTD Vs. INTIME FIRE APPLIANCES
May 3, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. RAVINDRA KUMAR CHOPRA
May 10, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SUJIT KUMAR SIRCAR
June 9, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. PRAMOD KUMAR
June 9, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MANOJ KUMAR SWAMI
June 9, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. PRADEEP KUMAR GARG
June 9, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. BANSHI LAL KALRA
June 9, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SUDHIR KUMAR
May 22, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. GAJENDRA KUMAR SHARMA
May 30, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SUBHASH CHANDRA SONI
February 17, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. KANWAR SINGH YADAV
February 14, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. S P GUPTA
February 22, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. TARAWATI
February 4, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. VIPIN KUMAR GUPTA
June 20, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MUNESH KUMARI
June 9, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. REKHA AGRAWAL
June 9, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. KAMALA ARORA
June 9, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MANJU LATA JAIN
July 3, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. R P MITTAL
July 3, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. K C JINDAL
July 10, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. JOGINDER SINGH
July 10, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. INDRISH CHANDRA
December 12, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. ANIL KUMAR GOYAL
December 13, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MOHAN LAL AGARWAL
December 13, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. K MAHADEVAN
December 15, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. HEMANT KUMAR
October 12, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. RAMESH CHANDRA SAXENA
October 18, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SUDHIR CHANDRA
October 11, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SHASHI KANTA
October 12, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. YASH PAL SINGH CHHABRA
September 14, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. CM PATHAK
September 27, 2000
GHEWARCHAND H BOKARIA Vs. MAHESH TOLARAM
February 24, 2000
GLOBAL TELE SYSTEM LTD Vs. UNIQUE SALES AGENCY
November 20, 2000
GMT TELEPHONE Vs. RAJ KUMAR
January 25, 2000
GODREJ GE APPLIANCES LTD Vs. MR SATINDER SINGH SOBTI
March 2, 2000
GOLDEN TOURIST RESORTS AND DEVELOPER LIMITED Vs. SELVEL MEDIA SERVICES PVT LTD
January 11, 2000
GOODLUCK COMMERCIAL SERVICE Vs. BASANT KUMAR MOHANTY
August 28, 2000
GULAB H BHAGCHANDANEY Vs. MAHAVIR BUILDERS
June 6, 2000
GULSHAN LAL BHATIA Vs. CHANDIGARH ADMINISTRATION
September 8, 2000
GURMEET DHILLON Vs. BRANCH MANAGER NEW INDIA ASSURANCE CO LTD
February 2, 2000
H S MALHOTRA Vs. PERTECH COMPUTERS LTD
September 12, 2000
HAJARIMAL MUNAT SANRAKSHAN TAPKA VASTE Vs. NAGAR PALIKA NIGAM JALKAR VIBHAG
May 2, 2000
HARI SHANKAR Vs. CHAMBA DISTT FRUIT GROWERS CO-OP INDUSTRIAL SOCIETY LTD
August 28, 2000
HARIDASS GENERATORS Vs. SAYA AUTOMOBILES
November 3, 2000
HARINDER P S CHEEMA Vs. STATE OF PUNJAB PRINCIPAL SECRETARY TO GOVT OF PUNJAB
June 26, 2000
HARISH CHAND KUKREJA Vs. STATE BANK OF INDIA MUTUAL FUND
October 6, 2000
HARMINDER SINGH Vs. PUNJAB AGRO INDUSTRIES CORPORATION LIMITED
June 12, 2000
HARVINDER KAUR Vs. SUSHMA CHAWLA
July 28, 2000
HARYANA STORES P LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
October 3, 2000
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SWARAN KANTA
May 12, 2000
HAZARI LAL Vs. STATE BANK OF INDIA
February 4, 2000
HIMACHAL MOTOR TRANSPORT CO Vs. WESTEK INDUSTRIES
September 20, 2000
HOUSING AND DEVELOPMENT BOARD U P Vs. HARI RAJ SWAROOP BHATNAGAR
June 9, 2000
HOUSING COMMISSIONER U P HOUSING AND DEVELOPMENT BOARD Vs. PRAKASH CHANDRA TRIVEDI
April 26, 2000
HOUSING COMMISSIONER U P HOUSING AND DEVELOPMENT BOARD Vs. HIRDAYA NARAIN SINGH
June 9, 2000
HOUSING COMMISSIONER/SECRETARY U P AVAS AVUM VIKAS PARISHAD Vs. DR DIGVIJAY LAL REWAL
February 4, 2000
HUMERA Vs. ADHIYAKSHA BHARTIYA JEEVAN BIMA NIGAM
February 23, 2000
I S CHADDHA Vs. R C SOOD AND COMPANY PRIVATE LIMITED
May 11, 2000
IND AUTO LTD Vs. KRAIPAK ABDUL WAHID
August 22, 2000
IND-SWIFT LABORATORIES LIMITED Vs. SPEEDAGE CARGO
May 19, 2000
INDEPENDENT BUSINESS MACHINES P LTD Vs. BANSAL COMPUTER SERVICES
November 17, 2000
INDER SINGH CHAUHAN Vs. UNITED INDIA INSURANCE CO LTD
November 27, 2000
INDIA LTD Vs. MALAYSIA AIRLINES
May 17, 2000
INDIAN AIRLINES LIMITED Vs. PRAKRITHI SHETTY
February 29, 2000
INDU SINHA Vs. LIFE INSURANCE CORPORATION OF INDIA
April 10, 2000
INDUS VALLEY ESTATES AND FARMS LTD Vs. JASJIT KAUR SAWHNEY
March 6, 2000
INSTITUTE OF RESEARCH AND MANAGEMENT Vs. SANJAY KUMAR
January 18, 2000
INSURANCE CORPORATION Vs. RAJENDRA MAHESHWARI
March 7, 2000
INTERARCH BUILDING PRODUCTS PVT LTD Vs. CENTRAL BANK OF INDIA
November 14, 2000
ISABELLA THOBURN COLLEGE Vs. FATIMA EFFENDI
July 3, 2000
ITS OFFICER INCHARGE Vs. N K SINGH
June 9, 2000
J I INDUSTRIES Vs. NATIONAL INSURANCE COMPANY
June 9, 2000
J JOTHI RAJA Vs. HCL INFOSYSTEM LIMITED
May 24, 2000
J P SIRPAUL Vs. CITY GAS SERVICE
October 12, 2000
J V GOKAL AND COMPANY Vs. FREIGHT AFRICA-BVBA
June 14, 2000
JAGMOHAN SINGH CHOUDHARY Vs. ESTATE OFFICER U T CHANDIGARH
June 1, 2000
JAIN BUILDERS Vs. KASHIBEN B THAKKAR
April 26, 2000
JAINA PROPERTIES AND FINANCE LTD Vs. KANPUR ELECTRICITY SUPPLY ADMINISTRATION U P S E B
January 13, 2000
JASWANT SINGH Vs. MEERUT DEVELOPMENT AUTHORITY
April 27, 2000
JUNIOR ENGINEER T N E B Vs. S KULANDHAIRAJAN
September 22, 2000
K K JETLY Vs. KAMAL SHARMA
November 28, 2000
K L SINGHAL Vs. MAHANAGAR TELEPHONE NIGAM LTD
August 1, 2000
K PARTHASARATHY Vs. UNITECH LTD
July 19, 2000
K S DHANRAJ Vs. MEERUT DEVELOPMENT AUTHORITY
October 23, 2000
K S SIDHU Vs. SENIOR EXECUTIVE ENGINEER
August 18, 2000
K V NARAYANI Vs. P GOPINATHAN
November 21, 2000
KALA WANTI Vs. STATE OF HARYANA
October 31, 2000
KALLANANDY PANCHU ALIAS KAUSU Vs. V C ABDUL RAZAK
August 28, 2000
KAMLESH KUMARI Vs. UNION OF INDIA
December 13, 2000
KAMTA PRASAD SINGH Vs. NAGINA PRASAD
January 3, 2000
KATEEL SRI DURGA HOTELS PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
June 22, 2000
KAUR SINGH BRAR Vs. KHURMI GUN WORKS
January 21, 2000
KAVITA SHARMA Vs. RAJINDRA PROPERTIES
September 8, 2000
KAWALJIT SINGH KHER Vs. OKARA AGRO INDUSTRIES LTD
March 23, 2000
KEDAR DAS Vs. JALAJ MOTOR TRANSPORT CO
August 2, 2000
KESARBEN Vs. UNITED INDIA INSURANCE CO LTD
September 29, 2000
KHANDELWAL PHOTOSTAT AND TYPE CENTRE Vs. KORES INDIA LIMITED
February 14, 2000
KIDNEY STONE CENTRE Vs. KHEM SINGH ALIAS KHEM CHAND
September 22, 2000
KINETIC ENGINEERING LIMITED Vs. BALDEV SINGH AHLUWALIA
March 6, 2000
KIRAN BEDI Vs. NATIONAL INSURANCE COMPANY
October 31, 2000
KOPRAN LIMITED Vs. FREIGHT CARRIERS OF INDIA
January 28, 2000
KRIPA SHANKAR SHUKLA Vs. PARSHURAM CHUAHAN
September 12, 2000
KUSUM SHARMA Vs. BATRA HOSPITAL AND MEDICAL RESEARCH CENTRE
August 30, 2000
LALLURAM MEENA Vs. S MATHUR
November 16, 2000
LAXMAN KINI A Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN OVERSEAS BANK
September 25, 2000
LIBRA CONSTRUCTIONS AND FINANCE LIMITED Vs. ACT INDIA
May 8, 2000
LIC Vs. REKHA
February 29, 2000
LIFE INSURANCE CORPN OF INDIA Vs. KAUSHALYA DEVI
April 4, 2000
LIFE INSURANCE CORPORATION Vs. AVADH BIHARI KAUSHIK
May 9, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. ASHA RANI KHANNA
May 9, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. S D O ELECTRICITY
March 30, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. KAVITA VINAYAK
October 10, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJINDER SINGH
February 16, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. CHANDAN SINGH
February 16, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. ANJU HUNJAN
February 25, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. SHIV KUMARI RAGHAV
February 18, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. MEENA KUMARI
November 9, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. MUKHTIAR SINGH
July 27, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. SUSHEELA DEVI
July 13, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. DHARAM PAL
June 20, 2000
LIMITED Vs. SUNDER DEVI
November 27, 2000
LOGICSTAT INTERNATIONAL P LTD Vs. NEW BHANDARI HOSPITAL
February 8, 2000
LOHIA BRASS PRIVATE LIMITED Vs. UTTAR PRADESH SMALL INDUSTRIES CORPORATION LIMITED
July 3, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. A K AGARWAL
July 3, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. NIRMAL KUMAR PATUDI
July 7, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. SHARAD VERMA
June 20, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. PRABHAT RASTOGI
June 20, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. KAMAL KANT DUBEY
June 9, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. SANJEEV AGARWAL
October 18, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. K C SRIVASTAVA
February 17, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. SANJEEV SINGH
April 14, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. ASHWANI KUMAR SEHGAL
April 26, 2000
M DRAVIDAMANI Vs. S PARAMASIVAM
June 16, 2000
M P BALAMANI Vs. MEDICAL ADMINISTRATOR RAVI KIRLOSKAR MEMORIAL HOSPITAL AND RESEARCH CENTRE
November 21, 2000
M P FOREST PRODUCE TRADING AND DEVELOPMENT CO-OPERATIVE FEDERATION Vs. NATIONAL INSURANCE CO LTD
August 30, 2000
M P KALAVATHI Vs. CHURCH OF SOUTH INDIA TRUST ASSO
June 21, 2000
M P ROADLINES Vs. MANGAT RAM
June 2, 2000
M R ANANTHAPADMANABHARAO Vs. SOUTH EASTERN ROADWAYS
July 13, 2000
M T N L Vs. KAY AAR APARTMENTS
January 28, 2000
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. SAGOON BUILDERS PVT LTD
January 6, 2000
MAHANAGAR TELEPHONE NIGAM LTD Vs. GHANSHYAM BANSAL
August 25, 2000
MAHANAGAR TELEPHONE NIGAM LTD Vs. JAGDISH RAM KATARIA
November 9, 2000
MAHAVEER HAT MANUFACTURING CO Vs. DEPUTY D O R WATER
December 13, 2000
MAHESH ENTERPRISES Vs. ARUN KUMAR GUMBER
November 15, 2000
MAJOR BALWANT SINGH Vs. KOTHARI PIONEER MUTUAL FUNDS
May 29, 2000
MALKHAN SINGH Vs. MODERN X-RAY SONOGRAPHY AND PATHO CENTRE
April 13, 2000
MANAGER TREHAN SONS Vs. D B KAILA
May 3, 2000
MANIMEKALAI KANNAN Vs. BHARATH OVERSEAS BANK LIMITED
June 2, 2000
MANISH AGARWAL Vs. ADMINISTRATOR KAMLA NEHRU MEMORIAL HOSPITAL
November 1, 2000
MANJU NAG Vs. C E S C LTD
July 28, 2000
MANJUSHREE PLANTATION LIMITED Vs. BAPPUTTY
August 9, 2000
MANOJ KUMAR Vs. DIAMOND CEMENTS
October 3, 2000
MANOJ KUMAR SINGH Vs. SINGAPORE AIRLINES PVT LTD
March 23, 2000
MARUTI UDYOG LIMITED Vs. DINESH CHAND THAPAK
April 24, 2000
MARUTI UDYOG LIMITED Vs. NARINDER KUMAR VERMA
October 19, 2000
MAYUR EXPORT PVT LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
March 29, 2000
MD SALEEM Vs. ASHOK LEYLAND FINANCE LTD
April 24, 2000
MEENA VYAS Vs. CITY NURSING HOME AND HOSPITAL
November 6, 2000
MEERUT DEVELOPMENT AUTHORITY Vs. SANTOSH KUMAR GARG
July 3, 2000
MEERUT DEVELOPMENT AUTHORITY Vs. RAJEEV JAIN
March 29, 2000
MEERUT DEVELOPMENT AUTHORITY Vs. K K CHAUDHARY
June 9, 2000
MEERUT DEVELOPMENT AUTHORITY Vs. D K JAIN
May 1, 2000
MEERUT DEVELOPMENT AUTHORITY Vs. OMVERRI DEVI
February 10, 2000
MITTAL BUS SERVICE Vs. CONSUMER AND HUMAN RIGHTS FORUM
February 10, 2000
MODERN THREADS INDIA LTD Vs. B K SHARMA
January 28, 2000
MOHAN BABU UCHARIYA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
November 7, 2000
MOHAN GIRI Vs. ANNAPOORNA KRISHI SEVA KENDRA
February 3, 2000
MOHD IBRAHIM Vs. CANARA BANK ITS CMD
September 6, 2000
MOHD JAFAR Vs. SAHARA INDIA HOUSING LTD
August 11, 2000
MUKUL JAIN Vs. GHAZIABAD DEVELOPMENT AUTHORITY
December 20, 2000
N G RAJAGOPALAN Vs. BRANCH MANAGER M/S I T C LTD
August 7, 2000
N GOVINDAN Vs. B M SHARMA ZONAL MANAGER PUNJAB NATIONAL BANK
May 10, 2000
N SENTHIL KUMAR Vs. SENIOR DIVISIONAL MANAGER INDIAN OIL CORPORATION LIMITED
September 15, 2000
NAND LAL KHOSLA Vs. DELHI DEVELOPMENT AUTHORITY
January 7, 2000
NARESH CHANDRA Vs. DELHI DEVELOPMENT AUTHORITY
July 5, 2000
NARESH JASWAL Vs. DELHI VIDYUT BOARD
September 4, 2000
NASEEM BANO Vs. M P ELECTRICITY BOARD
April 10, 2000
NATIONAL INSURANCE CO LIMITED Vs. NARAIN SINGH
June 9, 2000
NATIONAL INSURANCE CO LTD Vs. SWARNA SONI
November 14, 2000
NATIONAL INSURANCE CO LTD Vs. MARTHI CRYSTAL SALT CO LTD
April 3, 2000
NATIONAL INSURANCE CO. LTD. Vs. SHREE LAXMI TEXTILE INDUSTRIES & ORS.
September 29, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. MUNNI LAL YADAV
September 18, 2000
NATIONAL INSURANCE COMPANY LTD Vs. HARISH CHAWLA
July 3, 2000
NEENA GUPTA Vs. ASIA TELEVISION NETWORK LTD
December 11, 2000
NEENA SHARMA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
August 28, 2000
NEERU MISRA Vs. MARUDHAR SERVICES LTD
April 28, 2000
NEW INDIA ASSURANCE CO LIMITED Vs. SANJAY BAHUGUNA
December 15, 2000
NEW INDIA ASSURANCE CO LTD Vs. AJAY KUMAR
July 5, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. AVAISH AHMAD
December 19, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAMESH CHANDRA SEMWAL
December 13, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LAXMAN SINGH
December 11, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MITHILESH
April 10, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DIPAKSINH BALDEVSINH VIHOL
November 16, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. POONAM RASTOGI
February 4, 2000
NEW INDIA ASSURANCE COMPANY LTD Vs. INDO ARYA CENTRAL TRANSPORT LIMITED
May 2, 2000
NEW LITE DYERS AND DRY CLEANERS Vs. BHARAT BHUSHAN
August 25, 2000
NIRMAL KUMAR JAIN Vs. MAXWORTH ORCHARDS INDIA LTD
June 20, 2000
NIRMALA B KANKONKAR Vs. VIRANI SALES CORPORATION
January 28, 2000
NIRMALENDU GHOSH Vs. STATE ELECTRICITY BOARD W B
March 22, 2000
NIRMALENDU PAUL Vs. P K BAKSHI
July 26, 2000
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September 20, 2000
O I C TELEPHONE Vs. MANIRAM
March 28, 2000
OM PRAKASH Vs. ORIENTAL INSURANCE COMPANY LIMITED
June 9, 2000
ONIDA SAKA LIMITED Vs. S C JAIN
June 9, 2000
OP BANK LTD Vs. STATE CONSUMER DISPUTES REDRESSAL COMM
September 20, 2000
ORIENTAL INSURANCE CO LTD Vs. ANAND BEARING COMPANY
September 30, 2000
ORIENTAL INSURANCE CO LTD Vs. FORBES GOKAK LTD
June 6, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. JAI LAL
August 2, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. HEM NARAIN MISRA
August 25, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. VED PRAKASH KAMRA
August 30, 2000
ORIENTAL INSURANCE COMPANY LTD Vs. JOGINDER SINGH
February 8, 2000
P D MUNGEE Vs. NEW INDIA INSURANCE COMPANY LIMITED
January 5, 2000
P D VYAS MARKETING P LTD Vs. SUSHMA KAPOOR
October 20, 2000
P G I CHANDIGARH Vs. JASPAL SINGH
September 29, 2000
P MANI Vs. RAMACHANDRA MEDICAL COLLEGE
May 24, 2000
P S E B Vs. SUKHDEV SINGH
January 20, 2000
P S E B Vs. V K DHINGRA
February 17, 2000
P S E B ADDL SUPERINTENDING ENGINEER Vs. S GAGAN DEEP SINGH
November 16, 2000
P S MUCHANDI Vs. UNITED INDIA INSURANCE CO LTD
January 6, 2000
P S SAWHNEY Vs. GENERAL MANAGER TELECOM
November 1, 2000
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November 9, 2000
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December 6, 2000
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April 25, 2000
PARAM HANSA Vs. DURJAN
February 29, 2000
PARKASH INDUSTRIES LIMITED Vs. BRIJ BHUSHAN MITTAL
September 7, 2000
PARMINDER SINGH Vs. MAHAJAN SHOES STORE
April 26, 2000
PARRYS CONFECTIONERY LTD Vs. BHANDARI INTERSTATE CARRIERS
October 9, 2000
PARSHOTTAM DASS Vs. MAHANAGAR TELEPHONE NIGAM LTD
September 4, 2000
PATWA ABHIKARAN Vs. NARAYAN
November 3, 2000
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November 16, 2000
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January 7, 2000
PEERLESS GENERAL FINANCE AND INVESTMENT CO Vs. MARIAMMA
April 26, 2000
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June 29, 2000
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September 6, 2000
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June 8, 2000
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December 11, 2000
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January 28, 2000
PRESIDENT BANGALORE TRADES ASSOCIATION Vs. AMIT CHATTERJEE
December 15, 2000
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October 20, 2000
PUNJAB HEALTH DEPARTMENT Vs. PROF GIRDHARI LAL GUPTA
June 14, 2000
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION Vs. WORLD TRADE FAIR NET WORK CONSULTANCY
May 31, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. RAM PROCESSOR MERRAKOT ROAD
August 11, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. HARCHARAN SINGH
November 22, 2000
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. MAJOR SITA RAM SHARMA
December 8, 2000
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. HARINDER KAUR
July 12, 2000
PUNJAB WIRELESS SYSTEMS LTD Vs. BEENA BHASIN
April 27, 2000
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June 29, 2000
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April 28, 2000
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March 15, 2000
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October 16, 2000
R K FLORICULTURE P LIMITED Vs. PUNJAB AND SIND BANK
July 18, 2000
R K KAUL Vs. UNITED INDIA INSURANCE COMPANY LTD
May 11, 2000
R K MISHRA Vs. COMMERCIAL EXECUTIVE CESC LTD
April 26, 2000
R P BEDI Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
May 10, 2000
R P DAHIYA Vs. DR PARDEEP AGGARWAL
March 28, 2000
R S YADAV Vs. DELHI DEVELOPMENT AUTHORITY
February 3, 2000
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June 13, 2000
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December 8, 2000
RADHIKA ANAND Vs. TECHNOLOGY PARKS LTD
April 25, 2000
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September 18, 2000
RAJ KUMAR DALMIYA Vs. KRIPA SHANKAR
July 3, 2000
RAJ KUMARI Vs. GHAZIABAD DEVELOPMENT AUTHORITY
December 22, 2000
RAJ RANI COLD STORAGE AND ICE FACTORY Vs. MAHENDRA SINGH
December 19, 2000
RAJAN MITTAL Vs. D C M FINANCIAL SERVICES LTD
July 10, 2000
RAJASTHAN HOUSING BOARD Vs. SH KAILASH BABU SHARMA
March 3, 2000
RAJASTHAN PHARMACY COUNCIL Vs. DHANPAT SINGH JANGID
November 1, 2000
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February 17, 2000
RAJINDER SINGH Vs. NEW INDIA ASSURANCE CO LTD
January 11, 2000
RAKESH KUMAR Vs. IMPROVEMENT TRUST
August 11, 2000
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June 20, 2000
RAM BHAROSE LAL Vs. TRILOK SINGH
May 2, 2000
RAM DEV Vs. D N PANDEY
February 4, 2000
RAM PRATAP Vs. DISTRICT CANE OFFICER
August 3, 2000
RAMA KANT GUPTA Vs. U P AVAS EVAM VIKAS PARISHAD
June 9, 2000
RAMCO INDUSTRIES LTD Vs. T M GEORGE
November 6, 2000
RAMESH CHANDRA BHATNAGAR Vs. UNION OF INDIA
April 24, 2000
RAMESH FLOWERS LTD Vs. NATIONAL INSURANCE CO LTD
November 15, 2000
RAMGARH SUGAR MILLS Vs. RAM NARESH PRASAD CHAURASIA
September 12, 2000
RAMWATI ALIAS URMILA Vs. LIFE INSURANCE CORPORATION OF INDIA
December 20, 2000
RANJIT SINGH Vs. NATIONAL INSURANCE COMPANY LTD
September 11, 2000
RATTANJIT SINGH Vs. AMRITSAR IMPROVEMENT TRUST
October 18, 2000
RAWEL SINGH Vs. POSTMASTER GENERAL POST OFFICE
February 8, 2000
REGIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. JAI DUTT
July 13, 2000
REGIONAL PASSPORT OFFICER Vs. V RAMANI BAI
October 5, 2000
REGIONAL PROVIDENT FUND COMMISSIONER Vs. ARVIND MISHRA
February 4, 2000
REGISTRATION Vs. BHARAT ELECTRONICS LIMITED
October 17, 2000
REINA BANERJEE Vs. ALOKE GANGULY
August 10, 2000
REVATHY Vs. CHANDRA
June 21, 2000
RIPTINDER SINGH Vs. DIRECTOR HOUSING AND URBAN DEVELOPMENT
January 25, 2000
S B TRIPATHI Vs. J N COOPERATIVE GROUP HOUSING SOCIETY LIMITED
August 24, 2000
S BAFNA Vs. SHALIMAR ELECTRICALS
May 1, 2000
S K GOYAL Vs. WIPRO INFOTECH LIMITED
July 24, 2000
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July 21, 2000
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September 22, 2000
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November 24, 2000
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December 8, 2000
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April 18, 2000
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October 5, 2000
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June 20, 2000
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December 20, 2000
SADHNA PANDEY Vs. SIPANI AUTOMOBILES LTD
February 4, 2000
SAGAR SURI ESTATE AND FINANCE LTD Vs. ANJU JAIN
June 6, 2000
SAJU Vs. YEN INVESTMENT
October 10, 2000
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July 10, 2000
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August 8, 2000
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August 11, 2000
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August 30, 2000
SAMSUDDIN Vs. NESAR AHMEAD
May 19, 2000
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April 28, 2000
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March 31, 2000
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August 8, 2000
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February 10, 2000
SARAB PRAKASH Vs. DELHI VIDYUT BOARD
January 10, 2000
SARABJIT KAUR Vs. NATIONAL INSURANCE COMPANY LIMITED
January 11, 2000
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October 31, 2000
SASI Vs. P K RAMACHANDRAN PILLAI
July 4, 2000
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July 3, 2000
SATISH CHANDRA MISHRA Vs. UNIT TRUST OF INDIA
May 17, 2000
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October 31, 2000
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July 3, 2000
SENIOR BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. LEELAWATI GUPTA
February 29, 2000
SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. SHEELA
September 20, 2000
SENIOR DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. BRIJMOHAN RATHI
August 18, 2000
SHAKUNTLA Vs. NEW INDIA ASSURANCE COMPANY LTD
June 1, 2000
SHEO MANGAL GIRI Vs. GHANSHYAM VERMA
February 4, 2000
SHIV BALAK SINGH Vs. MANAGER ESCORTS TRACTOR LIMITED
February 4, 2000
SHIV KUMAR Vs. KEWAL SINGH
January 10, 2000
SHIVA GAS SERVICES Vs. SOHAN LAL
September 28, 2000
SHREE MALAPRABHA COOP SUGAR FACTORY LTD Vs. NEW INDIA ASSURANCE CO LTD
May 22, 2000
SHRI SANT ELECTRONICS Vs. SHASHI BHUSHAN
June 9, 2000
SIPANI AUTOMOBILES LTD Vs. KAMNA LALL
February 3, 2000
SIPANI AUTOMOBILES LTD Vs. VIPIN BEHARI SHARMA
February 28, 2000
SMITA ASHOK BANGAL Vs. NOORJEHAN ISRAR AHMED ANSARI
January 28, 2000
SMN CONSUMER PROTECTION COUNCIL Vs. E R SAINATH
December 26, 2000
SMN CONSUMER PROTECTION COUNCIL Vs. GODREJ PHOTO-ME LTD
December 26, 2000
SMT KANTI GARG Vs. MAHA LAXMI FINANCE CORPN
November 29, 2000
SOBHANA NATARAJAN Vs. COSMOPOLITAN HOSPITALS P LTD
June 12, 2000
SOBRAN SINGH Vs. DISTRICT CONSUMER FORUM
December 14, 2000
SOUTH CITY RESIDENTS WELFARE ASSO Vs. UNITECH LTD
September 13, 2000
STATE Vs. AIMIL PHARMACEUTICALS INDIA PVT LTD
September 15, 2000
STATE BANK OF INDIA Vs. INTEGRATED DEVICES
July 21, 2000
STATE BANK OF INDIA Vs. JAI NARAIN SHARMA
August 23, 2000
STATE BANK OF PATIALA Vs. VANEESH KUMAR AGGARWAL
October 10, 2000
STATE OF HARYANA Vs. J S MAND
May 2, 2000
STERLING HOLIDAY RESORTS I LTD Vs. SHAILENDRA GOEL
December 5, 2000
STERLING HOLIDAYS RESORTS INTERNATIONAL LTD Vs. B R BHATIA
January 20, 2000
SUB DIVISIONAL OFFICER HVPN Vs. RAJ KUMAR
February 2, 2000
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July 24, 2000
SUBRATA ROY Vs. TAPAN KUMAR BHATTACHARJEE
July 20, 2000
SUKHDEEP SINGH Vs. NEW INDIA ASSURANCE CO LTD
December 26, 2000
SUKHWINDER INVESTMENT PRIVATE LIMITED Vs. UNION OF INDIA
January 19, 2000
SUKHWINDER SINGH Vs. LAND ACQUISITION COLLECTOR
June 2, 2000
SURAJ SINGH Vs. MANOJ KANKANEY
March 6, 2000
SURENDRA NATH PATHAK Vs. JAI PRAKASH SINGH
February 8, 2000
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October 18, 2000
SUSHMA UMESH Vs. SYED MOHD QADIR ALI
December 18, 2000
SWAPAN BISWAS Vs. M K BANK OF INDIA
May 5, 2000
T A ABRAHAM Vs. MANAGER RESERVE BANK OF INDIA
November 7, 2000
T KAVITA REDDY Vs. URBAN DEVELOPMENT AUTHORITY
January 25, 2000
T N GHOSH Vs. V PAHWAL
September 28, 2000
T P RAJAKUMAR Vs. ICICI BANK
July 25, 2000
T V SUBBA RAO Vs. RELIANCE POLYPROPYLENE LTD
October 13, 2000
TAJ SUGAR WORKS Vs. PUNJAB NATIONAL BANK
February 4, 2000
TARA CHAND YADAV Vs. DELHI VIDYUT BOARD
September 21, 2000
TARLOCHAN SINGH Vs. JOTI GAS AGENCY
November 16, 2000
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. T NAGARAJU
April 27, 2000
TECHNO ENTERPRISE Vs. S K GHOSH
March 24, 2000
TEKNARC ELECTRODES PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
August 28, 2000
TELECOM DISTRICT MANAGER Vs. N SIVARAJAN
July 16, 2000
TELECOM DISTRICT MANAGER Vs. BHAKTABANDHU DAS
March 29, 2000
THIRUMAGAL MILLS LTD Vs. A T O I PVT LTD
May 17, 2000
THOMAS GEORGE Vs. MALAYSIAN AIRLINES
June 16, 2000
TOP OF FOOD PRODUCTS Vs. MANJU DEVI
February 17, 2000
TRILOCHAN SINGH Vs. PUSHPA BUILDERS LTD
August 30, 2000
TUSHER KANTI GHOSH Vs. W B S E B
March 29, 2000
U P AVAS EVAM VIKAS PARISHAD Vs. PARMA NAND JAIN
May 1, 2000
U P GOVERNMENT EMPLOYEES WELFARE CORPORATION Vs. JAYANTI PRASAD JAIN
August 7, 2000
U P STATE ELECTRICITY BOARD Vs. KALIKA PRASAD PANDEY
June 20, 2000
U P STATE ELECTRICITY BOARD Vs. SHEO BHAROSHE
February 4, 2000
UNION OF INDIA Vs. JUGAL KISHORE
May 9, 2000
UNION OF INDIA Vs. RAJESH KUMAR YADAV
June 2, 2000
UNION OF INDIA Vs. VYAPAK KRISHNA PURI
March 6, 2000
UNION OF INDIA Vs. BHATIA AND COMPANY
December 14, 2000
UNION TOOLS AND ENGG STORES Vs. BANK OF AMERICA NT AND SA
February 11, 2000
UNIT TRUST OF INDIA Vs. SEEMA SINGH
February 4, 2000
UNIT TRUST OF INDIA Vs. MAHENDRA PAL SINGH
February 4, 2000
UNIT TRUST OF INDIA Vs. SABITRI DEVI AGARWAL
May 9, 2000
UNIT TRUST OF INDIA Vs. JOSEPH KUNJU
January 11, 2000
UNIT TRUST OF INDIA Vs. MANJULATA DAS
May 5, 2000
UNIT TRUST OF INDIA Vs. RAMESH CHANDRA SAXENA
October 12, 2000
UNITED INDIA INSURANCE CO LTD Vs. R RAMAKRISHNA
June 6, 2000
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DARSHAN LAL GUPTA
May 25, 2000
UP DAKPAL L S G DAKGHAR Vs. LEELAWATI
April 24, 2000
UPSEB Vs. SHANKAR MAURYA
May 24, 2000
URMILA SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
June 13, 2000
USHA INDIA LTD Vs. STATE ESTATE MANAGEMENT PVT LTD
November 15, 2000
USHA RANI BHUNIA Vs. BEE ELECTRONICS MACHINE LTD
November 20, 2000
UTTAM BANERJEE Vs. BRANCH MANAGER VAISYA BANK
August 18, 2000
UTTAR PRADESH SAHKARI AVAS SANGH LTD Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
December 15, 2000
V CHANDRASEKAR Vs. MALAR HOSPITALS LTD
September 22, 2000
V K BALAN Vs. TRASIBA ELECTRONICS
December 8, 2000
V NAGARAJAN Vs. S M GOVINDHASAMY
December 29, 2000
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May 8, 2000
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May 24, 2000
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June 13, 2000
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April 28, 2000
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October 3, 2000
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August 2, 2000
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July 18, 2000
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January 19, 2000
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August 30, 2000
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August 29, 2000
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August 29, 2000
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October 30, 2000
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November 21, 2000
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November 16, 2000
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August 30, 2000
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June 8, 2000
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January 25, 2000
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March 24, 2000
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January 21, 2000
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August 1, 2000
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April 19, 2000
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July 3, 2000
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