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Case Index
Title
Date
AIRPORTS AUTHORITY OF INDIA Vs. GENERAL OPTICS (ASIA) LTD.
December 27, 2000
C.GENGARI Vs. CANARA BANK
May 24, 2000
CALCUTTA PIPE FITTINGS CO. Vs. V.RAMALINGAM
December 11, 2000
CAREWAY TRANSPORT OF INDIA Vs. SAMPATH TEA INDUSTRIES (P) LTD.
October 13, 2000
CHINNAKULANDAI Vs. ST.THOMAS HOSPITAL AND LEPROCY CENTRE
May 9, 2000
CHITRA Vs. LIFE INSURANCE CORPORATION
August 8, 2000
COMBINED FREIGHT FORWARDERS Vs. DBC SONS GUJARAT PRIVATE LTD.
June 14, 2000
DURGA LODGE PVT.LTD. Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD.
April 18, 2000
ELIZABETH RANI Vs. A.N.HARILAL
May 11, 2000
GENERAL MANAGER, TELECOM Vs. K.NATARAJAN
October 10, 2000
GENERAL MANAGER, TELECOMMUNICATIONS Vs. N.MOHAN
September 12, 2000
GETANJALI LKEMEKTRONIX (P) LTD. Vs. INTIME FIRE APPLIANCES
May 3, 2000
J.JOTHI RAJA Vs. HCL INFOSYSTEM LIMITED
May 24, 2000
J.RADHAKRISHNAN Vs. A.BASHEERA
August 31, 2000
JAGANNATH CONSTRUCTIONS LTD. Vs. KOTAK MAHINDRA PRIMUS LIMITED
May 24, 2000
JAYAPRAKASH Vs. ALIM CONSTRUCTIONS PVT.LTD.
May 15, 2000
JUNIOR ENGINEER, T.N.E.B. Vs. S.KULANDHAIRAJAN
September 22, 2000
LIBRA CONSTRUCTIONS AND FINANCE LIMITED Vs. ACT INDIA
May 8, 2000
M.A.RAHEEM Vs. GENERAL MANAGER, ACCOUNTS SECTION, TELECOMMUNICATION DEPARTMENT
May 16, 2000
M.DRAVIDAMANI Vs. S.PARAMASIVAM
June 16, 2000
M.P.KALAVATHI Vs. CHURCH OF SOUTH INDIA TRUST ASSO.
June 21, 2000
MANIMEKALAI KANNAN Vs. BHARATH OVERSEAS BANK LIMITED
June 2, 2000
MANJUSHREE PLANTATION LIMITED Vs. BAPPUTTY
August 9, 2000
N.ALAGAMMAI Vs. INDUS IND BANK LTD.
May 3, 2000
N.DHANDAPANI Vs. KOREAN AIR
September 7, 2000
N.G.RAJAGOPALAN Vs. BRANCH MANAGER, M/S.I.T.C.LTD.
August 7, 2000
N.GOVINDAN Vs. B.M.SHARMA, ZONAL MANAGER, PUNJAB NATIONAL BANK
May 10, 2000
N.SENTHIL KUMAR Vs. SENIOR DIVISIONAL MANAGER, INDIAN OIL CORPORATION LIMITED
September 15, 2000
ORDINANCE FACTORIES AND ALLIED ESTABLISHMENT EMPLOYEES WELFARE SOCIETY Vs. TAMIL NADU HOUSING BOARD
December 18, 2000
P.MANI Vs. SRI RAMACHANDRA MEDICAL COLLEGE
May 24, 2000
PAGORA FARMS PVT.LIMITED Vs. UNITED INDIA INSURANCE CO.LTD.
September 15, 2000
PARRYS CONFECTIONERY LTD. Vs. BHANDARI INTERSTATE CARRIERS
October 9, 2000
R.MANGALA THANARAJ Vs. V.VENKATASAMY
June 20, 2000
R.RAJAGOPAL Vs. RBF NIDHI LIMITED
June 14, 2000
R.SHANMUGA CHANDRA VADIVU Vs. SIR IVAN STEDFORD HOSPITAL
June 13, 2000
REED RELAYS AND ELECTRONICS INDIA LTD. Vs. MALAYSIA AIRLINES
May 17, 2000
REGIONAL PASSPORT OFFICER Vs. V.RAMANI BAI
October 5, 2000
REVATHY Vs. CHANDRA
June 21, 2000
S.JEYAKUMAR Vs. GENERAL MANAGER, SINGAPORE AIRLINES LTD.
July 14, 2000
S.LALITHA Vs. FEENA PETRO PRODUCTS LIMITED
September 22, 2000
S.RAMALINGAM Vs. PHILIPS INDIA LTD.
June 27, 2000
S.RAMALINGAM Vs. CHIEF GENERAL MANAGER, CHENNAI TELEPHONES
June 27, 2000
S.RAMRAJ Vs. P.UDHAYAKUMARALINGAM
December 8, 2000
S.VENKATESH Vs. ELAL ISRAEL AIRLINES
April 18, 2000
S.VIVEK Vs. MANAGER, SPEED POST CENTRE
October 5, 2000
S.VIVEK STALIN Vs. BHARATHIDASAN UNIVERSITY
June 20, 2000
SMN CONSUMER PROTECTION COUNCIL Vs. E.R.SAINATH
December 26, 2000
SMN CONSUMER PROTECTION COUNCIL Vs. GODREJ PHOTO-ME LTD.
December 26, 2000
SUZANEE VENGLET Vs. SINGAPORE AIRLINES
June 29, 2000
T.P.RAJAKUMAR Vs. ICICI BANK
July 25, 2000
T.V.SUBBA RAO Vs. RELIANCE POLYPROPYLENE LTD.(RPPL)
October 13, 2000
TEKNARC ELECTRODES PVT.LTD. Vs. UNITED INDIA INSURANCE CO.LTD.
August 28, 2000
THIRUMAGAL MILLS LTD. Vs. A.T.O.(I) PVT.LTD.
May 17, 2000
THOMAS GEORGE Vs. MALAYSIAN AIRLINES
June 16, 2000
V.CHANDRASEKAR Vs. MALAR HOSPITALS LTD.
September 22, 2000
V.K.BALAN Vs. TRASIBA ELECTRONICS
December 8, 2000
V.NAGARAJAN Vs. S.M.GOVINDHASAMY
December 29, 2000
V.P.BALASUBRAMANIAM—DECREE-HOLDER Vs. SRI J AIANJANEY A ASSOCIATES
May 8, 2000
VIJAYA RAGHAVAN Vs. DHEG
June 13, 2000
WHITE HOUSE PROCESS PRIVATE LTD. Vs. MAHALAKSHMI ENGINEERING INDUSTRIES
June 8, 2000