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Case Index
Title
Date
ABDUL HAMID CHOWDHURY Vs. COMMISSIONER OF TAXES
May 29, 2000
ABDUL SAMAD GAZI Vs. ABDUL KHALIL GAZI
December 29, 2000
ABDUR RAHIM CHOWDHURY Vs. BANGLADESH BANK
February 8, 2000
ABDUR RAHMAN Vs. MD SHAMSUL HUQ
July 20, 2000
ABUL BASHAR Vs. INVESTMENT CORPORATION OF BANGLADESH
August 16, 2000
ABUL HOSSAIN Vs. GOVERNMENT OF BANGLADESH
June 12, 2000
ABUL KASHEM Vs. EXECUTIVE ENGINEER
January 26, 2000
ALEYA BEGUM Vs. GOVERNMENT OF BANGLADESH
October 30, 2000
ALI AKBAR Vs. FARIJUDDIN
November 16, 2000
BANGABIR KADER SIDDIQUI Vs. GOVERNMENT OF BANGLADESH
December 4, 2000
BANGLADESH WATER DEVELOPMENT BOARD Vs. CONTRACTOR, MANU BARRAGE
October 30, 2000
BIBHU RANJAN DAS Vs. HAKIM ALI
June 13, 2000
CAPTAIN (MD) LUTFAR RAHMAN Vs. MD. ABU TAHER
October 31, 2000
CHALNA MARINE PRODUCTS Vs. BANGLADESH GENERAL INSURANCE CO. LTD.
December 14, 2000
COLLECTOR OF CUSTOMS Vs. AKM SALAUDDIN
March 24, 2000
DEPUTY COMMISSIONER AND CHAIRMAN, DISTRICT FISHERIES TENDER COMMITTEES Vs. MD. ASWAB ALI
August 1, 2000
DG, PRISONS Vs. MD. NASIM UDDIN
August 24, 2000
DR WAKIL AHMED Vs. SUFIA KHATUN
July 27, 2000
GENERAL MANAGER, JAMUNA OIL COMPANY LTD. Vs. CHAIRMAN, LABOUR COURT
May 9, 2000
GOLD TOPPS CO. HONG KONG Vs. TRADING CORPORATION OF BANGLADESH
October 30, 2000
GOVERNMENT OF BANGLADESH Vs. AAM SALEKUZZAMAN
May 8, 2000
GOVERNMENT OF BANGLADESH Vs. MD. SHARFUDDIN MOLLAH
June 8, 2000
GOVERNMENT OF BANGLADESH Vs. RAMANANDA SARKER
May 15, 2000
HABIBUR RAHMAN HOWLADER Vs. STATE
November 7, 2000
HOSNE ARA BEGUM Vs. ISLAMI BANK BANGLADESH LIMITED
July 17, 2000
HUSSAIN MOHAMMAD ERSHAD Vs. STATE
August 24, 2000
ISLAMI BANK BANGLADESH LIMITED Vs. AL-HAJ MD SHAFIUDDIN HOWLADER
February 29, 2000
ISMAIL (MD) Vs. MOTASIM ALI CHOWDHURY
April 20, 2000
JAMSHED ALI Vs. AKM ABDULLAH
January 17, 2000
JARINA KHATUN Vs. GANI HOWLADER
December 3, 2000
JATIYA PARTY Vs. ELECTION COMMISSION FOR BANGLADESH
November 30, 2000
KAZI SHAHJAHAN (MD) Vs. MD. KHALILUR RAHMAN MADBAR
March 6, 2000
KHALILUR RAHMAN (MD) Vs. GOVERNMENT OF BANGLADESH
January 16, 2000
KHAN AND COMPANY LTD Vs. PRESIDING JUDGE OF THE DISTRICT COURT
August 21, 2000
KHANDAKAR (MD.) SHAHJAHAN Vs. MD. ATIAR RAHMAN MONSHI
October 22, 2000
KORBAN ALI KHAN (MD) Vs. ASALAT KHAN
July 27, 2000
MD. SHAHJAHAN MIA Vs. MD. ABDUL HYE
October 24, 2000
MERIDIAN INTERNATIONAL (PVT) LTD Vs. RAJDHANI UNNAYAN KARTIPAKHA (RAJUK)
July 12, 2000
MOJIBUL HAQUE (MD) Vs. ATAUR RAHMAN
November 7, 2000
MUSTAFA ZAMIL AHMED Vs. GOVERNOR OF BANGLADESH BANK
February 14, 2000
NAFISA CHOUDHURY Vs. UNITED FOOD COMPLEX LTD.
December 13, 2000
NAZEM UDDIN Vs. ELECTION TRIBUNAL
July 9, 2000
NOORJAHAN AKHTER Vs. A MOTALEB
July 6, 2000
NOVARTIS FOUNDATION FOR SUSTAINABLE DEVELOPMENT Vs. BIKASH
April 4, 2000
ORAM LIMITED Vs. COMMISSIONER OF CUSTOMS
December 4, 2000
PUBALI BANK LTD. Vs. ABDUL JALIL BHUIYAN
November 15, 2000
SAFIQUEUDDIN AHMED (MD) Vs. HOUSE BUILDING FINANCE CORPORATION
June 29, 2000
SHAFIQUR RAHMAN Vs. BANGLADESH JATIYA SAMABAYA BANK
December 6, 2000
SHAHE ALAM (MD) Vs. MD. GOLAM SARWAR
January 19, 2000
SONALI BANK Vs. MD. JALALUDDIN
October 19, 2000
SYED JAHANGIR HOSSAIN Vs. MD. MOYENUDDIN
April 26, 2000
TITAS GAS CO. LTD. Vs. COMMISSIONER OF TAXES
June 1, 2000
ZENITH PACKAGES LIMITED Vs. MEMBER, LABOUR APPELLATE TRIBUNAL DHAKA
May 28, 2000