Case Index

Title
Date
BABA RAISAILY Vs. KAUSHALAYA DEVI
May 15, 2000
BIRENDRA SHAHI Vs. STATE OF SIKKIM
July 25, 2000
DOP RAJ SUBBA Vs. STATE
May 29, 2000
GULSHAN RAI NAGPAL Vs. PRINCIPAL GOVERNMENT LAW COLLEGE
August 28, 2000
HIMAL ENTERPRISES P LIMITED Vs. UNION OF INDIA
August 18, 2000
I T C LTD Vs. SIKKIM INDUSTRIAL DEV and INVESTMENT CORPORATION LTD
May 29, 2000
IN RE Vs. BISHAL LAMA @ BHAILA LAMA
March 7, 2000
IN RE: BED KUMAR RAI Vs. STATE
September 1, 2000
JAGAT BAHADUR KHATTRI Vs. RANJLT SINGH BASNETT SECRETARY DEPT OF PERSONNEL ADMINISTRATIVE REFORMS and TRAINING
September 6, 2000
K S GURUNG Vs. RAMANANDA PRASAD
September 15, 2000
KALU BHUTIA Vs. STATE OF SIKKIM
August 11, 2000
NAKSUK LEPCHA Vs. KYALOO RAI
June 21, 2000
PRAYAG CHAND PERIWAL Vs. STATE OF SIKKIM
August 28, 2000
RAJESH RAI Vs. STATE OF SIKKIM
March 24, 2000
ROMA POUDYAL Vs. KAMALAPATI POUDYAL
August 25, 2000
SAGARMULL AGARWALA Vs. UNION OF INDIA
May 9, 2000
SARSWATI DEVI Vs. STATE OF SIKKIM
April 7, 2000
STATE BANK OF SIKKIM EMPLOYEES Vs. STATE OF SIKKIM
September 27, 2000
STATE OF SIKKIM Vs. SAMEER AHMED
November 20, 2000
STATE OF SIKKIM Vs. JAMMU AND KASHMIR BANK LTD
September 8, 2000
STATE OF SIKKIM Vs. PACHEY KHAMPA
February 29, 2000
STATE OF SIKKIM Vs. DEEPEN RAI
May 29, 2000
STATE OF SIKKIM Vs. TEK BAHADUR TAMANG
May 26, 2000
SURJIT PANIGRAHI Vs. PRINCIPAL SIKKIM GOVT LAW COLLEGE
September 7, 2000
TARAMAN CHETTRI Vs. UNION OF INDIA
September 27, 2000
TASHI WANGDI Vs. T D RINZING
September 7, 2000
Thinley Bhutia Vs. State of Sikkim
August 11, 2000
WRITER CONSTABLE 1626 DAMBER BAHADUR CHHETRI Vs. STATE
April 10, 2000