Home
Case Index
Title
Date
ASSISTANT EXECUTIVE ENGINEER, KEB Vs. K.SUBBEGOWDA
April 13, 2000
BASAPPA @ MUDAKAPPA Vs. MRUTUNJAY SEEDS
March 31, 2000
C.P.BELLIAPPA Vs. INDO AMERICAN HYBRID SEEDS
October 4, 2000
FIELD MARSHAL K.M.CARIAPPA FOUNDATION Vs. SUB.MAJ.S.R.PRASANNA KUMAR
March 16, 2000
GATGE PATIL TRANSPORT LIMITED Vs. KARNATAKA STATE CONSUMERS DISPUTES REDRESSAL COMMISSION
December 14, 2000
INDIAN AIRLINES LIMITED Vs. PRAKRITHI SHETTY
February 19, 2000
INDIAN AIRLINES LIMITED Vs. PRAKRITHI SHETTY
February 29, 2000
K.PARTHASARATHY Vs. UNITECH LTD.
July 19, 2000
KARNATAKA CONSUMER FORUM Vs. EXECUTIVE ENGINEER, KARNATAKA HOUSING BOARD
April 27, 2000
KARNATAKA ELECTRICITY BOARD Vs. H.S.SITARAM
February 21, 2000
KATEEL SRI DURGA HOTELS PVT.LTD. Vs. UNITED INDIA INSURANCE CO.LTD.
June 22, 2000
M.P.BALAMANI Vs. MEDICAL ADMINISTRATOR, RAVI KIRLOSKAR MEMORIAL HOSPITAL & RESEARCH CENTRE
November 21, 2000
M.R.ANANTHAPADMANABHARAO Vs. SOUTH EASTERN ROADWAYS
July 13, 2000
MIKROTEK DIES PRIVATE LIMITED Vs. POST MASTER GENERAL, SPEED POST
August 18, 2000
ORIENTAL INSURANCE CO. LTD. Vs. ANNAPPA ALLAPPA HUDDAR
March 31, 2000
ORIENTAL INSURANCE CO.LTD. Vs. S.SIDDAPPA
March 8, 2000
P.SHIVAJI SHETTY, ADVOCATE Vs. SENIOR DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO.LTD.
September 11, 2000
P.SHIVAJI SHETTY, ADVOCATE Vs. SENIOR DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD.
November 9, 2000
PRESIDENT, THE BANGALORE TRADES ASSOCIATION Vs. DR.AMIT CHATTERJEE
December 15, 2000
RATHI RAMESH SARMA Vs. CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA
February 14, 2000
REITZEL INDIA LTD. Vs. P.M.MUNIRAJU
December 4, 2000
SADHU M.SHETTY Vs. TUSHAR G.UPPIN
December 8, 2000
UNITED INDIA INSURANCE CO.LTD. Vs. R.RAMAKRISHNA
June 6, 2000