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Case Index
Title
Date
A C T O JODHPUR Vs. ASHOK TRADING COMPANY
November 7, 2000
A C T O UDAIPUR Vs. R K CONSTRUCTIONS AND SUPPLIERS
October 12, 2000
A C T O WARD-I CIRCLE-B BIKANER Vs. DIVISIONAL SUPERINTEDENT ENGINEER NORTHEN RAILWAY BIKANER
December 4, 2000
AADAM KHAN Vs. STATE OF RAJASTHAN
November 8, 2000
AADARSH SYNTHENTICS PVT LTD Vs. UNION OF INDIA
March 3, 2000
ABDUL MAJID AND OTHERS Vs. STATE OF RAJASTHAN
March 16, 2000
ABDUL RASHEED Vs. STATE OF RAJASTHAN
September 20, 2000
ABDUL SHAKUR Vs. UNION OF INDIA AND OTHERS
January 28, 2000
ABU SYNTHETICS PVT LTD Vs. STATE OF RAJASTHAN
July 10, 2000
ADDITIONAL COMMISSIONER COMMERCIAL TAXES Vs. LIFE GUARD DISTRIBUTORS GANGANAGAR
January 17, 2000
AJAY BARHAT Vs. SUPERINTENDENT OF POLICE SOUTH JAIPUR
February 10, 2000
AJAY KUMAR SHARMA AND ANR. Vs. STATE OF RAJASTHAN
August 16, 2000
AJAY MITTAL Vs. STATE OF RAJASTHAN
May 29, 2000
AJEET SINGH Vs. MUSMAT ULFUTNISSA BEGAM
December 5, 2000
AKHIL BHARAT KRISHI GOSEVA SANGH Vs. STATE OF RAJASTHAN
January 27, 2000
AKHTAR KHAN Vs. STATE OF RAJASTHAN
July 26, 2000
AKHTAR KHAN Vs. STATE OF RAJASTHAN
June 26, 2000
ALAM Vs. STATE
February 2, 2000
ALAM ALI Vs. STATE OF RAJASTHAN
February 1, 2000
ALCOBEX METALS PVT LTD Vs. COMMERCIAL TAXES OFFICER
April 7, 2000
ALKA KHANDELWAL Vs. GULAB KHAN
December 18, 2000
AMANA (SMT.) W/O MOHD. AYUB Vs. STATE OF RAJASTHAN
April 17, 2000
AMAR SINGH Vs. BHAGWATI
May 29, 2000
AMAR SINGH RANAWAT Vs. STATE OF RAJASTHAN
July 28, 2000
AMBA LAL Vs. STATE OF RAJASTHAN
December 21, 2000
AMOLAK RAM Vs. THE STATE OF RAJASTHAN
February 8, 2000
AMRIT GRANITE INDUSTRIES Vs. ARVIND SHARMA
September 26, 2000
ANANDI LAL Vs. SARJU DEVI
August 17, 2000
ANIL KOTHARI Vs. MEWAR ANCHALIK GRAMIN BANK
March 16, 2000
ANIL KUMAR BERWAL Vs. STATE OF RAJASTHAN
December 22, 2000
ANIL KUMAR SHARMA Vs. DISTRICT WOMEN DEVELOPMENT AGENCY BANSWARA
December 4, 2000
ANIL SHARMA Vs. STATE OF RAJASTHAN & ORS.
February 21, 2000
ANIL THAKUR Vs. STATE OF RAJASTHAN
November 9, 2000
ANITA CHOPRA Vs. STATE OF RAJASTHAN
December 19, 2000
ANNI DEVI Vs. STATE OF RAJASTHAN
May 9, 2000
ANOP SINGH Vs. STATE OF RAJASTHAN
October 12, 2000
ANU PRODUCTS LIMITED Vs. STATE
February 22, 2000
APURVA SHARMA Vs. HANUMAN PRASAD SHARMA
November 16, 2000
ARJUN SINGH Vs. BOARD OF REVENUE
September 29, 2000
ARJUN SINGH Vs. LABOUR COURT JODHPUR
October 18, 2000
ARVIND KUMAR GUPTA Vs. STATE OF RAJASTHAN
June 27, 2000
ARYAN ZINC PRODUCTS Vs. COMMERCIAL TAXES OFFICER SPECIAL II JODHPUR
February 1, 2000
ASHA RAM Vs. R P S C
November 27, 2000
ASHAPURA OIL CENTRE Vs. STATE OF RAJASTHAN
February 10, 2000
ASHOK DHARIWAL Vs. JAI NARAIN VYAS UNIVERSITY
July 31, 2000
ASHOK KUMAR Vs. STATE OF RAJASTHAN
May 10, 2000
ASHOK KUMAR Vs. OM PRAKASH
May 26, 2000
ASHOK KUMAR Vs. SOHAN BAI
September 22, 2000
ASSISTANT COMMERCIAL TAXES Vs. JALANI KARYALAYA
January 21, 2000
ASSISTANT COMMERCIAL TAXES Vs. ROYAL GARMENT EMPORIUM
April 24, 2000
ASSISTANT COMMERCIAL TAXES OFFICER Vs. MEWAR WELDING WORKS
January 11, 2000
ASSISTANT COMMERCIAL TAXES OFFICER ANTI-EVASION II JODHPUR Vs. RAJENDRA KUMAR ASHOK KUMAR
January 25, 2000
ASSISTANT COMMERCIAL TAXES OFFICER CIRCLE I Vs. RAJASTHAN INDUSTRIES
February 1, 2000
ASSISTANT COMMERCIAL TAXES OFFICER FLYING SQUAD BHADRA Vs. HAFIZ IRON WORKS
January 28, 2000
ASSISTANT COMMERCIAL TAXES OFFICER FLYING SQUAD RANIWADA DISTT JALORE RAJASTHAN Vs. VOLTAS LIMITED
January 21, 2000
ASSISTANT COMMERCIAL TAXES OFFICER JODHPUR Vs. MAHAVEER CHAND JAIN AND COMPANY
March 2, 2000
ASSISTANT COMMERCIAL TAXES OFFICER SIROHI Vs. HINDUSTAN GRANITES ARBUDA INDUSTRIAL AREA GANDHINAGAR ABU ROAD
January 4, 2000
ASSISTANT COMMERCIAL TAXES OFFICER SUMERPUR PALI Vs. AMBIKA CEMENT PIPE FACTORY MUNDARA DISTT PALI
January 5, 2000
ASSISTANT COMMERCIAL TAXES OFFICER UDAIPUR Vs. SHRINATH EMPORIUM CITY PALACE ROAD UDAIPUR
January 27, 2000
ASSISTANT COMMERCIAL TAXES OFFICER WARD-III CIRCLE-A BIKANER Vs. CHANDAK AND COMPANY RANI BAZAR BIKANER
January 27, 2000
ASSISTANT COMMERCIAL TAXES OFFICERS WARD-II CIRELE-B BIKANER Vs. RAJASTHAN TAXATION TRIBUNAL
March 14, 2000
ASSISTANT COMMISSIONER Vs. KARYA PALAK ENGINEER
January 10, 2000
ASSISTANT COMMISSIONER Vs. HINDUSTAN ZINC LTD
February 4, 2000
ASSISTANT COMMISSIONER COMMERCIAL TAXES Vs. NAGAURI INDUSTRIES
January 11, 2000
ASSTT COMMERCIAL TAXES OFFICER Vs. AUTO AND BEARING JODHPUR
April 4, 2000
ASURAM Vs. TEHSILDAR SANCHORE
March 30, 2000
AVAS VIKAS SANSTHAN ENGINEERING ASSOCIATION Vs. AVAS VIKAS SANSTHAN
April 25, 2000
AVINASH BHARGAVA Vs. STATE OF RAJASTHAN
February 1, 2000
AVINASH BISHNOI Vs. STATE OF RAJASTHAN
September 22, 2000
AVINASH KANT Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
December 21, 2000
AVINASH MATHUR Vs. STATE
November 21, 2000
AZAD SINGH Vs. STATE OF RAJASTHAN
April 18, 2000
B J JOSHI Vs. G S SIDHU SECRETARY ANIMAL
May 2, 2000
B L MAHESHWARI Vs. STATE OF RAJASTHAN
July 6, 2000
B S L LTD Vs. STATE OF RAJASTHAN
August 25, 2000
BABU LAL Vs. STATE OF RAJASTHAN
September 1, 2000
BABULAL Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
July 12, 2000
BABULAL Vs. RAJENDRA SINGH
September 25, 2000
BABULAL SAINI Vs. STATE OF RAJASTHAN
February 4, 2000
BABULAL* Vs. STATE OF RAJASTHAN
August 7, 2000
BADRI PRASAD Vs. STATE OF RAJASTHAN
April 26, 2000
BADRI PRASAD MATHUR Vs. STATE OF RAJASTHAN
October 20, 2000
BAGH SINGH RAO Vs. STATE OF RAJASTHAN
October 20, 2000
BAJRANG LAL and CO Vs. RAJ FINANCIAL CORPORATION
May 4, 2000
BAJRANG LAL LAXMI NARAIN DADLI Vs. JEETMAL
April 27, 2000
BALDEV SINGH Vs. UNION OF INDIA
May 26, 2000
BALKISHAN BANSAL Vs. CHANDRA PRAKASH
June 11, 2000
BALRAM @ BAILA Vs. STATE OF RAJASTHAN
August 3, 2000
BALWANT SINGH Vs. STATE OF RAJASTHAN
April 24, 2000
BANK OF BARODA Vs. SATYENDRAPAL
September 19, 2000
BANK OF INDIA Vs. BHANWAR LAL
September 11, 2000
BANK OF RAJASTHAN LIMITED Vs. RAJASTHAN BREWERIES LIMITED
December 21, 2000
BANSHI LAL Vs. STATE OF RAJASTHAN
March 10, 2000
BANSHIDHAR Vs. PHED
February 8, 2000
BANSIWALA IRON AND STEEL ROLLING MILLS Vs. UNION OF INDIA
September 13, 2000
BANWARI LAL Vs. STATE OF RAJASTHAN
February 29, 2000
BARKAT ALI Vs. BADRINARAIN
July 26, 2000
BASANT NAHATA Vs. STATE OF RAJASTHAN
November 28, 2000
BASHIR Vs. STATE OF RAJASTHAN
December 7, 2000
BASHIR KHAN Vs. STATE OF RAJASTHAN
December 20, 2000
BEG RAJ Vs. SUPERINTENDING ENGINEER
April 25, 2000
BHAGCHAND Vs. STATE OF RAJASTHAN
December 8, 2000
BHAGIRATH Vs. STATE OF RAJASTHAN
March 6, 2000
BHAGIRATH Vs. BOARD OF REVENUE
April 26, 2000
Bhagirath Singh Vs. State of Rajasthan
March 10, 2000
BHAGWAN LAL Vs. STATE OF RAJASTHAN
September 4, 2000
BHAGWAN SAHAI Vs. RAMA DEVI
November 6, 2000
BHAGWAN SAHAI Vs. RAMADEVI
May 29, 2000
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
July 6, 2000
BHAGWAN SINGH Vs. R S R T C
November 28, 2000
BHAGWATI PRASAD Vs. SHAKUR
September 14, 2000
BHAIYA RAM Vs. STATE OF RAJASTHAN
April 24, 2000
BHANWAR LAL Vs. GORKHA RAM
April 13, 2000
BHANWAR LAL Vs. SHANKAR LAL
March 23, 2000
BHANWAR LAL Vs. JUDGE INDUSTRIAL TRIBUNAL JAIPUR
February 23, 2000
BHANWAR LAL Vs. BHERU
May 29, 2000
BHANWAR LAL Vs. TIKAM CHAND
July 18, 2000
BHANWAR LAL PALIWAL Vs. STATE
November 13, 2000
BHANWARA RAM Vs. STATE OF RAJASTHAN
October 20, 2000
BHANWARLAL Vs. STATE OF RAJASTHAN
August 24, 2000
BHANWARLAL Vs. STATE OF RAJASTHAN
March 6, 2000
BHANWARLAL Vs. RAMDAS
August 29, 2000
BHANWARLAL PALIWAL Vs. STATE
September 13, 2000
BHARAT LAL Vs. SRIOM
November 24, 2000
BHARAT SINGH Vs. STATE OF RAJASTHAN
August 3, 2000
BHEEM RAJ Vs. RAJ PATRIKA
August 11, 2000
BHERA RAM Vs. STATE OF RAJASTHAN
August 25, 2000
BHERU LAL Vs. STATE OF RAJASTHAN
February 15, 2000
BHERU SINGH Vs. STATE OF RAJASTHAN
March 2, 2000
BHIKA RAM Vs. STATE OF RAJASTHAN
September 13, 2000
BHIVA RAM Vs. STATE OF RAJASTHAN
April 24, 2000
BHOJA SINGH ALIAS BHOJ SINGH Vs. STATE OF RAJASTHAN
October 25, 2000
BHOLA RAM KUMAWAT Vs. R S E B
December 12, 2000
BHOOR CHAND Vs. STATE OF RAJASTHAN
July 19, 2000
BHOPAL SINGH Vs. STATE OF RAJASTHAN
August 2, 2000
BHUPENDRA KUMAR GUPTA Vs. DIRECTOR SECONDARY EDUCATION GOVT OF RAJASTHAN BIKANER
December 11, 2000
BHURA RAM Vs. S D O TELEPHONE AND TELEGRAPHS
October 23, 2000
BHURI SINGH Vs. STATE
May 30, 2000
BIRBAL Vs. STATE OF RAJASTHAN
July 28, 2000
BIRBAL MAHARIA Vs. DIRECTOR GENERAL OF PRISONS
May 30, 2000
BIRBAL SINGH Vs. STATE OF RAJASTHAN
April 27, 2000
BIRLA CEMENT WORKS Vs. STATE OF RAJASTHAN
February 24, 2000
BIRLA CEMENT WORKS, CHITTORGARH & ANR. Vs. STATE OF RAJASTHAN & ANR.
April 28, 2000
BOARD OF SECONDARY EDUCTION RAJASTHAN EMPLOYEES UNION AJMER Vs. STATE OF RAJASTHAN
April 25, 2000
BRIJLAL SRINGAR SINGH AND PARTY Vs. STATE OF RAJASTHAN
August 11, 2000
BROTHERS PHARMA PRIVATE LIMITED Vs. RAJASTHAN FINANCIAL CORPORATION JAIPUR
November 21, 2000
BUNDU KHAN AND ORS. Vs. STATE OF RAJASTHAN
October 24, 2000
C T O Vs. R K UDYOG JODHPUR
December 1, 2000
CAREER SAVINGS AND INVESTMENT INDIA LTD Vs. UNION OF INDIA
May 10, 2000
CENTRAL ARID ZONE RESEARCH Vs. ARID ZONE EMPLOYEES UNION CAZRI
April 17, 2000
CENTRAL ARID ZONE RESEARCH INSTITUTE CAZRI JODHPUR Vs. JUDGE LABOUR COURT JODHPUR
November 9, 2000
CHALAK SINGH UJJAWAL Vs. AIR FORCE SCHOOL JODHPUR
April 27, 2000
CHAMPALAL Vs. STATE OF RAJASTHAN
February 29, 2000
CHANAN RAM Vs. INSPECTOR GENERAL OF POLICE RAJ JAIPUR
August 10, 2000
CHAND MAL Vs. SUMER MAL
May 31, 2000
CHANDAN MAL JAIN Vs. STATE OF MAHARASHTRA AND STATE OF RAJASTHAN
December 21, 2000
Chandaram Vs. State of Rajasthan
February 15, 2000
CHANDER KAUR Vs. BOARD OF REVENUE
July 11, 2000
CHANDRA BOSE Vs. STATE OF RAJASTHAN
July 20, 2000
CHANDRA KANTA Vs. SUPERINTENDENT OF POLICE
May 10, 2000
CHANDRA SHEKAR DAVE Vs. ADMINISTRATOR GENERAL OF THE STATE OF RAJASTHAN
December 19, 2000
CHANDRA SHEKHAR AND ANOTHER Vs. STATE OF RAJASTHAN
December 4, 2000
CHARBHUJA SUGAR WORKS Vs. STATE OF RAJASTHAN AND ORS.
February 6, 2000
CHET RAM Vs. STATE OF RAJASTHAN
April 27, 2000
CHETAK CINEMA Vs. STATE OF RAJASTHAN AND OTHERS
August 21, 2000
CHETAN PRAKASH & ORS. Vs. THE STATE OF RAJASTHAN
June 2, 2000
CHHAGAN KANWAR RATHORE Vs. STATE OF RAJASTHAN
January 4, 2000
CHHAGAN SINGH Vs. THE STATE OF RAJASTHAN
December 11, 2000
CHHAJU Vs. UNITED INDIA INSURANCE CO LTD
December 21, 2000
CHHOGA RAM Vs. STATE OF RAJASTHAN
February 4, 2000
CHHOTU LAL Vs. STATE OF RAJASTHAN
September 20, 2000
CHIMAN LAL Vs. STATE OF RAJASTHAN
February 18, 2000
CHIMNA RAM Vs. STATE OF RAJASTHAN
April 24, 2000
CHOWKSI AND COMPANY Vs. BANSIRAM KARTAR CHAND
March 29, 2000
CHUNNI LAL Vs. STATE OF RAJASTHAN
February 29, 2000
CHUNNILAL Vs. SHANTA DEVI
September 25, 2000
CIMCO PIPES Vs. STATE OF RAJASTHAN
February 2, 2000
COMMERCIAL TAX OFFICER ANTI EVASION BIKANER Vs. JAIN PLASTER INDUSTRIES
February 1, 2000
COMMERCIAL TAXES OFFICER Vs. PRAKASH UDHYOG
January 14, 2000
COMMERCIAL TAXES OFFICER Vs. NAHATA TEXTILES INDUSTRIES
February 10, 2000
COMMERCIAL TAXES OFFICER Vs. VISHVAKARMA SHILP KARYALAYA
February 1, 2000
COMMERCIAL TAXES OFFICER ANTI EVASION SRIGANGANAGAR Vs. RAJASTHAN TAXATION TRIBUNAL JODHPUR
October 24, 2000
COMMERCIAL TAXES OFFICER ANTI-EVASION JODHPUR Vs. COMMERCIAL TAXES OFFICER ANTI-EVASION JODHPUR
January 20, 2000
COMMERCIAL TAXES OFFICER ANTI-EVASION SRIGANGANAGAR Vs. CHANDRA BHAN JUGAL KISHORE GOLUWALA RAJ
November 6, 2000
COMMERCIAL TAXES OFFICER CHITTORGARH Vs. MEERA STONES P LTD
April 4, 2000
COMMERCIAL TAXES OFFICER CHITTORGARH Vs. ADITYA CEMENT
May 24, 2000
COMMERCIAL TAXES OFFICER JODHPUR Vs. VISHNU METALS BASNI JODHPUR
January 18, 2000
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE JODHPUR Vs. DERBY TEXTILES LIMITED
January 27, 2000
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE PALI Vs. P G FIILES LIMITED
February 1, 2000
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD BUX SHOKAT ALI
February 22, 2000
COMMISSIONER OF INCOME TAX Vs. DHANRAJ MUNDRA
February 23, 2000
COMMISSIONER OF INCOME TAX Vs. JAIN CONSTRUCTION COMPANY
March 15, 2000
COMMISSIONER OF INCOME TAX Vs. LAXMI CHAND
March 14, 2000
COMMISSIONER OF INCOME TAX Vs. JEEVAN AND SONS
May 12, 2000
COMMISSIONER OF INCOME TAX Vs. UTTAM CHUNA PATHAR UDYOG
July 3, 2000
COMMISSIONER OF INCOME TAX Vs. RAMESH CHAND MODI
July 4, 2000
COMMISSIONER OF INCOME TAX Vs. ASHUTOSH PITTY
October 20, 2000
COMMISSIONER OF INCOME TAX Vs. RAJENDRA PRASAD GUPTA
November 9, 2000
COMMISSIONER OF INCOME TAX Vs. VAISHALI ENTERPRISES
September 21, 2000
COMMISSIONER OF INCOME TAX Vs. GOVIND KUMAR
September 19, 2000
COMMISSIONER OF INCOME TAX Vs. SILVER AND ARTS PALACE
December 5, 2000
CTO Vs. BHARTIYA ISPAT UDHYOG
April 3, 2000
CYANAMID AGRO INDIA LTD Vs. STATE OF RAJASTHAN
May 3, 2000
D B SOGANI Vs. AKHIL BHARATIYA BANK OF RAJASTHAN KARMCHARI SANGH
May 16, 2000
D P METALS Vs. STATE OF RAJASTHAN
August 16, 2000
DAGA GAS AGENCY Vs. RAJ STATE INDUSTRIAL
July 6, 2000
DAINIK NAVJYOTI Vs. STATE OF RAJASTHAN
March 27, 2000
DALAMCHAND AND OTHERS Vs. THE STATE OF RAJASTHAN
March 14, 2000
DALPAT RAJ BHANDARI Vs. PRESIDENT OF INDIA
September 7, 2000
DALU ALIAS DALULAL Vs. STATE
July 4, 2000
DAYA RAM Vs. GANESH RAM
February 9, 2000
DAYAL LAL Vs. STATE OF RAJASTHAN
July 20, 2000
DEENA RAM Vs. STATE OF RAJASTHAN
February 14, 2000
DEENDAR KHAN & ORS. Vs. STATE OF RAJASTHAN
January 11, 2000
DEEP CHAND Vs. KHATUN
October 19, 2000
DEEPA Vs. KALURAM
September 4, 2000
DEEPAK SONI Vs. RAJASTHAN FINANCE CO CORPORATION
December 19, 2000
DEV KISHAN JOSHI Vs. STATE OF RAJASTHAN
November 21, 2000
DEVENDRA KUMAR Vs. STATE OF RAJASTHAN
March 8, 2000
DEVENDRA KUMAR Vs. UCO BANK AND ANR
March 2, 2000
DEVENDRA SINGH Vs. STATE OF RAJASTHAN
November 10, 2000
DEVI KISHAN Vs. MADAN LAL VERMA
May 29, 2000
DEVKINANDAN Vs. STATE OF RAJASTHAN AND ANOTHER
January 5, 2000
DHANNA RAM Vs. STATE OF RAJASTHAN
February 1, 2000
DHANROOP CHAND Vs. STATE OF RAJASTHAN
July 21, 2000
DHARAM CHAND MALOO Vs. BOARD OF REVENUE
September 5, 2000
DHARAM PAL SINGH Vs. STATE OF RAJASTHAN
March 10, 2000
DHARAM PRAKASH Vs. STATE OF RAJASTHAN
January 24, 2000
DHARAMVEER SINGH Vs. STATE OF RAJASTHAN
October 11, 2000
DHARAMVEER THOLIA Vs. STATE OF RAJASTHAN
August 10, 2000
DHARMA RAM Vs. BOARD OF REVENUE
December 7, 2000
DHARMENDER Vs. STATE OF RAJASTHAN
December 8, 2000
DHIR SINGH Vs. STATE OF RAJASTHAN
January 4, 2000
DHIRENDRA SINGH BHATI Vs. STATE OF RAJASTHAN
September 12, 2000
DHOOL CHAND Vs. STATE OF RAJASTHAN
January 27, 2000
DIPENDRA SINGH Vs. STATE OF RAJASTHAN
September 5, 2000
DISTRICT AND SESSIONS JUDGE BALOTRA Vs. KISHAN LAL
February 10, 2000
DISTRICT AND SESSIONS JUDGE BHARATPUR Vs. RAM LAL
June 2, 2000
DISTRICT EXCISE OFFICER Vs. KALAWATI HARI SINGH
July 21, 2000
DIVISIONAL MECHANICAL R S R T C Vs. MOHANLAL MALI
September 7, 2000
DIWAN ROOP CHAND Vs. I G OF POLICE
July 4, 2000
DR. ANIL KUMAR DHUSSA Vs. UNION OF INDIA
January 28, 2000
DR. TIKAM CHAND Vs. STATE OF RAJASTHAN
December 12, 2000
DR. VANDANA PATHAK Vs. STATE OF RAJASTHAN
January 31, 2000
Draupadi Devi Maya Sippi and Anr Vs. State of Rajasthan
February 4, 2000
DULLAR ENTERPRISES PRIVATE LIMITED Vs. BHAGWAN
September 13, 2000
DUNGAR SINGH Vs. MUKESH KUMAR
October 19, 2000
DURGA DUTT SHARMA Vs. CIVIL JUDGE JN DIV AND ADDL CHIEF JUDICIAL MAGISTRATE SAMBLER LAKE DISTT JAIPUR
November 7, 2000
DURGA EENTERPRISES Vs. A C T O WARD III JODHPUR
August 7, 2000
EMMANUEL PUBLIC SCHOOL SOCIETY KISHANGARH AJMER Vs. REGIONAL PROVIDENT FUND COMMISSIONER RAJASTHAN
July 3, 2000
EMPLOYEES STATE INSURANCE CORPORATION Vs. BHARAT MOTORS
July 21, 2000
EXECUTIVE ENGINEER P W D DIVISION JALORE Vs. SURENDRA SINGH
May 19, 2000
EXECUTIVE ENGINEER PHED Vs. MANOJ KUMAR
February 1, 2000
FAL SABJI KRETA VIKRETA VYAPAR SANGH Vs. STATE OF RAJASTHAN
July 17, 2000
FIRDOSH KHAN Vs. STATE OF RAJASTHAN
July 26, 2000
FIRM SUWA LAL KAILASH CHAND ROSHIWALE Vs. RAMESH CHAND
July 19, 2000
G S BALI Vs. BABULAL JAIN
February 7, 2000
GABENDRA SINGH CHAUHAN Vs. STATE OF RAJASTHAN
May 2, 2000
GABENDRA SINGH CHAUHAN Vs. STATE OF RAJASTHAN
June 2, 2000
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
May 17, 2000
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
November 10, 2000
GAJSINGHPUR KRAYA VIKRAY SAHKARI SAMITI LTD Vs. JUDGE LABOUR COURT
November 23, 2000
GANESH DAS MAJUMDAR Vs. STATE
December 11, 2000
GANESH LAL Vs. SUNIL KUMAR
November 28, 2000
GANESH SHANKAR Vs. RAJASTHAN HIGH COURT
October 9, 2000
GANESHA RAM Vs. STATE OF RAJASTHAN
March 8, 2000
GANGA RAM Vs. STATE OF RAJASTHAN
August 18, 2000
GANGANAGAR SUGAR MILLS LTD Vs. MADANLAL RAMSWAROOP
February 9, 2000
GANPAT DASS & ORS. Vs. STATE OF RAJASTHAN
April 26, 2000
GANPAT MAL MATHUR S/O BHERU MAL MATHUR Vs. STATE OF RAJASTHAN
February 4, 2000
GANPATI Vs. STATE OF RAJASTHAN
January 6, 2000
GAURAV GUPTA Vs. STATE
December 12, 2000
GAURI SHANKAR Vs. STATE OF RAJASTHAN
February 23, 2000
GAUSHALA SRI KARANPUR Vs. STATE
November 27, 2000
GAUTAM Vs. STATE OF RAJASTHAN
May 2, 2000
GHANSHYAM & ORS. Vs. STATE OF RAJASTHAN
March 2, 2000
GHANSHYAM SHARMA Vs. REGIONAL MANAGER RAJASTHAN STATE ROAD TRANS CORPN
August 1, 2000
GHASIRAM & ORS. Vs. BRIJENDRA PRASAD
February 17, 2000
GIRDHARI LAL Vs. STATE OF RAJASTHAN
August 1, 2000
GIRDHARI LAL AND ANOTHER Vs. STATE OF RAJASTHAN
March 16, 2000
GIRRAJ PRASAD SAINI Vs. STATE OF RAJASTHAN
April 19, 2000
GIRWAR SINGH Vs. STATE
May 11, 2000
GODFREY PHILIPS INDIA LTD Vs. STATE OF RAJASTHAN
May 31, 2000
GOPAL SINGH Vs. STATE OF RAJASTHAN
January 25, 2000
GOPAL SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
July 18, 2000
GOPI Vs. DURGA
September 22, 2000
GOPI KISHAN Vs. STATE OF RAJASTHAN AND ANOTHER
September 22, 2000
GOPICHAND BHARGAVA Vs. HINDUSTAN COPPER LTD
July 13, 2000
GOPIRAM TAILOR Vs. OM SHANKER
March 16, 2000
GORDHAN SINGH Vs. STATE OF RAJASTHAN
February 29, 2000
GORDHAN SINGH Vs. STATE OF RAJASTHAN
August 29, 2000
GOVIND Vs. STATE OF RAJASTHAN
October 20, 2000
GOVIND KANWAR Vs. STATE OF RAJASTHAN
October 12, 2000
GRAM PANCHAYAT Vs. STATE OF RAJASTHAN
April 18, 2000
GRAM PANCHAYAT BARMER Vs. FIRM MARUDHAR STONE INDUSTRIES BARMER
March 10, 2000
GULAB DEVI SHARMA Vs. STATE OF RAJASTHAN & ORS.
July 3, 2000
GULABI Vs. STATE OF RAJASTHAN
November 29, 2000
GUPTA AGENCIES Vs. RAM KRISHAN AKAR
July 31, 2000
GURCHARAN SINGH Vs. DIVISIONAL COMMISSIONER BIKANER
March 1, 2000
Gurdas Singh Vs. State of Rajasthan
September 20, 2000
GURDEEP SINGH AND ANR. Vs. STATE OF RAJASTHAN
October 12, 2000
GURJANT SINGH Vs. KRISHAN CHANDER
March 27, 2000
GURMUK SINGH S/O SURAIN SINGH Vs. THE STATE OF RAJASTHAN
January 25, 2000
GYAN PRAKASH Vs. STATE OF RAJASTHAN
February 29, 2000
HADOTI KSHETRIYA GRAMIN BANK Vs. GOVINDLAL
March 24, 2000
HANSA RAM Vs. STATE OF RAJASTHAN
June 2, 2000
HANUMAN Vs. STATE OF RAJASTHAN
February 9, 2000
HANUMAN DAS CHHAGAN LAL Vs. UNION OF INDIA
December 18, 2000
HANUMAN RAM Vs. STATE
July 11, 2000
HANUMAN RAM Vs. STATE OF RAJASTHAN AND OTHERS
October 18, 2000
HANUMAN TEA COMPANY Vs. BAJRANG LAL
May 3, 2000
HAR NARAYAN TANDON Vs. JAIPUR SMELTING PVT LTD
July 21, 2000
HARDEEP SINGH Vs. STATE OF RAJASTHAN
July 4, 2000
HARDEEP SINGH Vs. STATE OF RAJASTHAN
November 14, 2000
HARI NARAYAN Vs. STATE OF RAJASTHAN
December 8, 2000
HARI RAM Vs. STATE OF RAJASTHAN
November 27, 2000
HARI SINGH Vs. STATE OF RAJASTHAN
January 24, 2000
HARIHAR PRASAD DIVEDI Vs. STATE OF RAJASTHAN
May 30, 2000
HARIMAN Vs. STATE OF RAJASTHAN
August 11, 2000
HARINARAIN Vs. STATE OF RAJASTHAN
October 24, 2000
HARISH CHANDRA MATHUR Vs. UNION OF INDIA THROUGH S.P., CENTRAL BUREAU OF INVESTIGATION (S.P.E.), TILAK MARG, JAIPUR
March 16, 2000
HARISH SANCHETI Vs. U.I.T., JODHPUR
August 8, 2000
HARJEET Vs. MEGHA
February 29, 2000
HARJEET SINGH Vs. STATE OF RAJASTHAN
April 3, 2000
HARNEK SINGH Vs. SURJEET KAUR
March 14, 2000
HAZARI Vs. STATE OF RAJASTHAN
July 24, 2000
HAZARI SINGH Vs. STATE OF RAJASTHAN
April 27, 2000
HCM INSTITUTE RIPA Vs. JAI SINGH
May 29, 2000
HEERA Vs. STATE OF RAJASTHAN
January 24, 2000
HEERA RAM Vs. STATE & ORS.
May 16, 2000
HEERJI AND PRABHU Vs. STATE OF RAJASTHAN
July 6, 2000
HIMMAT DAN Vs. STATE OF RAJASTHAN
June 2, 2000
HINDUSTAN COPPER Vs. STATE OF RAJASTHAN
July 25, 2000
HINDUSTAN PETROLEUM CORPORATION Vs. DURGA PRASAD SHARMA
September 20, 2000
HIRALAL LOONKARANSAR BIKANER Vs. BOARD OF REVENUE AJMER
August 1, 2000
HOTEL ASSOCIATION OF JAIPUR Vs. MUNICIPAL CORPORATION JAIPUR
September 8, 2000
HOTEL MANSINGH Vs. JUDGE INDUSTRIAL TRIBUNAL
February 23, 2000
HUKMA RAM Vs. STATE OF RAJASTHAN
May 17, 2000
IDAN Vs. STATE OF RAJASTHAN
July 11, 2000
IDAN SINGH Vs. STATE OF RAJASTHAN
September 11, 2000
IMICHAND Vs. STATE OF RAJASTHAN
May 10, 2000
INAYAT ALI USTA Vs. STATE OF RAJASTHAN
October 9, 2000
INCOME TAX OFFICER Vs. PRITHVI RAJ SINGH
July 3, 2000
INDAL SINGH Vs. STATE OF RAJASTHAN
November 7, 2000
INDER SINGH Vs. STATE OF RAJASTHAN
January 11, 2000
INDER SINGH SAINI Vs. BOARD OF REVENUE RAJASTHAN AJMER
July 17, 2000
INDIAN MAPS SERVICE Vs. STATE OF RAJASTHAN
February 17, 2000
INDIAN PETRO CHEMICALS Vs. STATE OF RAJASTHAN
June 1, 2000
ISHWARLAL Vs. STATE OF RAJASTHAN
April 27, 2000
ISMILE KHAN Vs. STATE OF RAJASTHAN
August 2, 2000
JABBAR KHAN Vs. STATE OF RAJASTHAN
January 24, 2000
JAGATJIT COTTON AND TEXTILES MILLS LTD Vs. LABOUR COURT
September 11, 2000
JAGDEEP MISHRA Vs. MAHARSHI DAYANAND UNIVERSITY
March 9, 2000
JAGDEV KUMAR Vs. STATE OF RAJASTHAN
March 13, 2000
JAGDISH Vs. MODULAL
August 2, 2000
JAGDISH Vs. STATE OF RAJASTHAN
August 22, 2000
JAGDISH Vs. CENTRAL BUREAU OF NARCOTICS
February 29, 2000
JAGDISH JUGTAWAT Vs. MANJULATA
October 25, 2000
JAGDISH KUMAR Vs. STATE OF RAJASTHAN
January 20, 2000
JAGDISH PRASAD Vs. UNION OF INDIA
July 3, 2000
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
March 7, 2000
JAGDISH SINGH Vs. STATE
October 17, 2000
JAGTAR SINGH Vs. STATE OF RAJASTHAN
October 9, 2000
JAI RAM Vs. STATE OF RAJASTHAN
July 11, 2000
JAI RAM Vs. STATE OF RAJASTHAN
May 31, 2000
JAI SINGH Vs. STATE OF RAJASTHAN
May 12, 2000
JAIN CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
December 18, 2000
JAIPUR DRT BAR ASSOCIATION Vs. UNION OF INDIA
September 8, 2000
JAIPUR HARDWARE AND MACHINERY STORES Vs. KESARLAL CHANDALAL
May 29, 2000
JAIPUR NAGAUR ANCHALIK GRAMIN BANK Vs. JUDGE LABOUR COURT CENTRAL
February 15, 2000
JAIPUR PADA MEAT MERCHANTS ASSOCIATION HAVING ITS REGISTRATION OFFICE AT JAIPUR Vs. MUNICIPAL COUNCIL JAIPUR
February 4, 2000
JAIPUR VYAPAR MAHASANGH Vs. STATE OF RAJASTHAN
March 11, 2000
JAMNA DEVI Vs. DISTRICT ELECTION OFFICER DISTRICT COLLECTOR SIKAR
December 19, 2000
JANAKI VALLAB JOSHI Vs. STATE OF RAJASTHAN
August 1, 2000
JANKI DEVI Vs. MANIRAM
February 11, 2000
JASSORAM ALIAS JASSOMAL Vs. STATE OF RAJ AND ORS
March 8, 2000
JASWANT C GANDHI Vs. STATE OF RAJASTHAN
September 25, 2000
JASWANT LAL Vs. NAND LAL MEHRA
July 21, 2000
JASWANT SINGH Vs. STATE OF RAJASTHAN
August 10, 2000
JATA SHANKAR JHA Vs. STATE OF RAJASTHAN
February 9, 2000
JATANLAL Vs. MUNICIPAL COUNCIL
July 27, 2000
JAYA BEN Vs. GAFFAR KHAN
July 5, 2000
JAYA BHADURI Vs. STATE OF RAJASTHAN
October 16, 2000
JEEWAN RAM Vs. STATE OF RAJASTHAN
December 7, 2000
JHUNTHA RAM YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
December 21, 2000
JITENDRA PAL KAUR Vs. STATE OF RAJASTHAN
November 27, 2000
JITENDRA SINGH Vs. STATE OF RAJASTHAN & ORS.
May 7, 2000
JIYA RAM Vs. STATE OF RAJASTHAN
February 29, 2000
JUGAL KISHORE Vs. BOARD OF REVENUE
March 16, 2000
JUGAL KISHORE & ANR. Vs. STATE OF RAJASTHAN
March 9, 2000
K SUNITHA Vs. STATE OF RAJASTHAN
July 27, 2000
KACHROO Vs. STATE OF RAJASTHAN
February 21, 2000
KAILASH BHANSALI Vs. SURENDRA KUMAR
May 30, 2000
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
August 4, 2000
KAILASH KANWAR Vs. STATE OF RAJASTHAN
April 24, 2000
KALU RAM Vs. STATE OF RAJASTHAN
August 3, 2000
KALU RAM @ MADAN LAL S/O KALYAN Vs. THE STATE OF RAJASTHAN
April 7, 2000
KALU RAM GUPTA Vs. LAXMI DEVI & 3 ORS.
May 4, 2000
KALU S/O PRABHUJI Vs. ROOP RAM & ORS.
February 16, 2000
KALU SINGH Vs. STATE OF RAJASTHAN
August 11, 2000
KALURAM MADANGOPAL Vs. STATE OF RAJASTHAN
September 4, 2000
KAMAL DHAWLA Vs. KRISHNA KATTA
November 16, 2000
KAMLESH KUMARI Vs. STATE OF RAJASTHAN
July 12, 2000
KANARAM YADAV Vs. R P S C
July 26, 2000
KANHAIYA MARBLES PVT LTD Vs. STATE OF RAJASTHAN
April 10, 2000
KANHAIYALAL Vs. STATE OF RAJASTHAN
May 17, 2000
Kanshi Ram Vs. State of Rajasthan
July 21, 2000
KANTA DEVI Vs. SAMPATI DEVI
September 22, 2000
KANTI KUMAR Vs. BIRDH MAL
April 27, 2000
KAPOOR CHAND Vs. BHANWARLAL
May 9, 2000
KAPOORA RAM Vs. STATE OF RAJASTHAN
November 20, 2000
KARAM CHAND Vs. ASHOK KUMAR
February 10, 2000
KARAN SHANKER Vs. RAJASTHAN AGRICULTURE UNIVERSITY & ANOTHER
July 19, 2000
KARAN SINGH Vs. ANIRUDH SEN
April 5, 2000
KARAN SINGH Vs. STATE OF RAJASTHAN
November 13, 2000
Karnail Singh Vs. State
August 11, 2000
KARTAR SINGH Vs. STATE OF RAJASTHAN
May 5, 2000
KASHI RAM Vs. RAJ KUMAR
July 7, 2000
KASHI RAM Vs. THE STATE OF RAJASTHAN
January 18, 2000
KEDAR SINGH CHAUHAN Vs. BHAGWAN SINGH
July 13, 2000
KEJRIWAL AND SONS PVT LTD Vs. JAIPUR MINERAL WATER PVT LTD
June 1, 2000
KERA RAM Vs. STATE OF RAJASTHAN
April 10, 2000
KESAR DEVI Vs. CHANDRA KANTA
May 29, 2000
KESHAR SINGH Vs. STATE OF RAJASTHAN
January 19, 2000
KEWAL KUMAR GUPTA Vs. STATE OF RAJASTHAN
February 2, 2000
KHADI GRAMODYOG PRATISTHAN Vs. STATE OF RAJASTHAN
January 20, 2000
KHAMA RAM VISHNOI Vs. STATE OF RAJASTHAN
February 8, 2000
KHASA RAM @ LUTIA Vs. THE STATE OF RAJASTHAN
July 26, 2000
KHURSHEED BEGUM Vs. M/S. FIRM B.N. OIL INDUSTRIES, JAIPUR
February 14, 2000
KHUSHI RAM Vs. HAFIJI
September 13, 2000
KILPEST INDIA LTD Vs. STATE OF RAJASTHAN
December 20, 2000
KISAN CHAND Vs. BANWARILAL
May 16, 2000
KISHAN Vs. STATE OF RAJASTHAN
March 1, 2000
KISHAN LAL Vs. STATE OF RAJASTHAN
May 25, 2000
KISHAN LAL Vs. STATE OF RAJASTHAN
November 22, 2000
KISHAN LAL Vs. BHAROSI LAL
September 12, 2000
KISHAN LAL Vs. BHAGWATI DEVI
October 16, 2000
KISHANA Vs. STATE OF RAJASTHAN
January 18, 2000
KISHNA RAM Vs. STATE
December 5, 2000
KISHORE KUMAR Vs. SMT. NEENA
January 24, 2000
KRISHI UPAJ MANDI SAMITI Vs. BABULAL
April 26, 2000
KRISHNA KHANDELWAL Vs. STATE OF RAJASTHAN
March 24, 2000
KRISHNA KUMAR Vs. GULAB KHAN
December 18, 2000
KUDRAT ALI Vs. MUNICIPAL COUNCIL BHILWARA
July 13, 2000
KULDEEP SARIN Vs. STATE OF RAJASTHAN
February 18, 2000
KULSHREE Vs. RAJ SMALL INDUSTRIES CORPORATION LTD
July 3, 2000
KUMARI NIKITA Vs. CENTRALISED ADMISSION COORDINATION COMMITTEE
September 20, 2000
KUNARAM Vs. STATE OF RAJASTHAN
March 6, 2000
KUNDAN SINGH Vs. STATE OF RAJASTHAN
September 19, 2000
Kutabdeen Vs. State of Rajasthan
February 16, 2000
L RS OF KARAN SINGH Vs. ANIRUDH SEN
April 5, 2000
L.RS. OF PRATAP MAL Vs. SMT. PREM BAI & ORS.
July 19, 2000
LABHCHAND Vs. RAJKUMAR
July 14, 2000
LABHU RAM AND ORS. Vs. STATE OF RAJASTHAN
February 7, 2000
LADHU SINGH Vs. STATE OF RAJASTHAN
January 17, 2000
LADHU SINGH CHAUDHARY Vs. STATE OF RAJASTHAN
May 3, 2000
LADU RAM Vs. BOARD OF REVENUE
August 22, 2000
LAL CHAND S/O PUNAM CHAND Vs. STATE OF RAJASTHAN
March 10, 2000
LAL SHANKER Vs. CHATURBHUJ
April 3, 2000
LALA RAM Vs. BASTI MAL
July 24, 2000
LALA RAM Vs. STATE OF RAJASTHAN
December 11, 2000
LALITA AND 7 OTHERS Vs. STATE OF RAJASTHAN
July 28, 2000
LALU Vs. STATE OF RAJASTHAN
August 21, 2000
LALU Vs. BOARD OF REVENUE
May 3, 2000
LATE MAHANT GANESH PURI SIMIRITI TRUST Vs. STATE OF RAJASTHAN & 4 ORS.
February 21, 2000
LAXMAN Vs. STATE OF RAJASTHAN
February 18, 2000
LAXMAN Vs. STATE OF RAJASTHAN
February 4, 2000
LAXMI NARAIN Vs. UNION OF INDIA
November 27, 2000
LAXMINARAIN Vs. STATE AND RAMESH
November 28, 2000
LIFE INSURANCE CORPORATION Vs. VEERWATI DEVI
March 1, 2000
LIFE INSURANCE CORPORATION OF INDIA JODHPUR Vs. UNION OF INDIA
April 17, 2000
LIYAKAT ALI Vs. UNIVERSITY OF RAJASTHAN
November 9, 2000
LOHARIYA RAM BAROLI Vs. STATE OF RAJASTHAN
February 4, 2000
LOK HOTELS AND RESORTS LIMITED Vs. JAIPUR MUNICIPAL CORPORATION
April 24, 2000
M/S. BHATA ASSOCIATE STONE CO. Vs. RAJU & ANOTHER
December 5, 2000
MADAN LAL Vs. SANTOSH DEVI
December 1, 2000
MADAN LAL & ORS. Vs. MUNICIPAL COUNSIL BARMER AND OTHERS
March 7, 2000
MADAN SINGH Vs. BOARD OF REVENUE AJMER
December 14, 2000
MADAN SINGH* Vs. RAJASTHAN HIGH COURT
August 18, 2000
MADANLAL Vs. STATE OF RAJASTHAN
May 3, 2000
MADANLAL Vs. RAMRAKHI
April 18, 2000
MADANLAL Vs. STATE OF RAJASTHAN
March 10, 2000
MADHU KUMAWAT Vs. STATE OF RAJASTHAN
February 7, 2000
MADINA Vs. STATE OF RAJASTHAN
May 15, 2000
MAGHA RAM & ORS. Vs. STATE OF RAJASTHAN
May 22, 2000
MAHAVEER RAJ BHANSALI Vs. UNION OF INDIA
July 12, 2000
MAHAVIR PRASAD SAINI Vs. STATE OF RAJASTHAN
July 18, 2000
MAHENDRA KR YADOV Vs. STATE OF RAJASTHAN
October 9, 2000
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
September 17, 2000
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
September 11, 2000
MAHENDRA KUMAR Vs. SMT. MANNI DEVI & ORS.
December 18, 2000
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
May 30, 2000
MAHENDRA LODHA Vs. STATE OF RAJASTHAN
November 21, 2000
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
January 20, 2000
MAHENDRA SINGH MEENA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
October 12, 2000
MAHESH CHANDRA SHARMA Vs. STATE
March 6, 2000
MAHESI P N Vs. COTTON CORPN OF INDIA LTD
August 9, 2000
MAJOR KHAN Vs. STATE OF RAJASTHAN
January 13, 2000
MAKHAN SINGH Vs. STATE OF RAJASTHAN
September 13, 2000
MAN SINGH Vs. GAMER REBARI
December 15, 2000
MANA RAM Vs. STATE OF RAJASTHAN
January 24, 2000
MANAV HITKARI SANGH Vs. RAJKUMAR SINGH
July 14, 2000
MANCHHA RAM Vs. STATE OF RAJASTHAN
April 19, 2000
MANDAL VAN ADHIKARI Vs. ASHOK KUMAR
February 21, 2000
MANDHIR SINGH S/O SHRI MALKIAT SINGH Vs. STATE OF RAJASTHAN
March 3, 2000
MANGAL SINGH Vs. TEJARAM
July 20, 2000
MANGAL SINGH MOTI SINGH AND PARTY Vs. STATE OF RAJASTHAN
July 3, 2000
MANGIA Vs. STATE
March 10, 2000
MANGILAL Vs. STATE
May 3, 2000
MANGILAL Vs. MAHESH CHAND PUROHIT
February 8, 2000
MANGIYA Vs. STATE OF RAJASTHAN
August 1, 2000
MANGLARAM Vs. STATE OF RAJASTHAN
March 2, 2000
MANGU NATH AND ORS. Vs. STATE OF RAJASTHAN
December 13, 2000
MANHISH SINGHVI Vs. J N V UNIVERSITY JODHPUR
February 23, 2000
MANI KUMAR Vs. STATE OF RAJASTHAN
September 1, 2000
MANINGA Vs. STATE OF RAJASTHAN
July 26, 2000
MANJU Vs. STATE OF RAJASTHAN
May 17, 2000
MANJULA Vs. UNION OF INDIA
December 20, 2000
MANJULATA JUGTAWAT Vs. STATE
January 11, 2000
MANOHAR LAL GUPTA Vs. KALAWATI
August 24, 2000
MANOHAR SINGH Vs. SUB REGISTRAR MANDAL GARH DISTT BHILWARA
July 3, 2000
MANOJ KUMAR SHARMA Vs. JAGDISH THANWARDAS
July 21, 2000
MANSHAPURAN HANUMANJI KA VIKAS SAMITI Vs. JAIPUR DEVELOPMENT AUTHORITY
July 13, 2000
MANSOORI BROS Vs. CHHOTU KHAN
April 3, 2000
MARUTI MILLS PRIVATE LIMITED Vs. UNION OF INDIA
February 25, 2000
MATHURA DAS Vs. UNION OF INDIA
November 27, 2000
MEDHAWATI & ORS. Vs. GULAB KHAN & ORS.
September 13, 2000
MEGHRAJ Vs. STATE OF RAJASTHAN
May 3, 2000
MEHRUNNISA Vs. STATE OF RAJASTHAN
September 25, 2000
MINOR SHATRUGHAN PAREEK Vs. STATE OF RAJASTHAN
November 27, 2000
MISHRU Vs. BOARD OF REVENUE
November 23, 2000
MOHAMMAD RAFIQUE Vs. STATE OF RAJASTHAN
September 26, 2000
MOHAMMAD YUSUF RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. LABOUR COURT MOHD YUSUF
September 13, 2000
MOHAN Vs. STATE OF RAJASTHAN
November 15, 2000
MOHAN LAL Vs. STATE OF RAJASTHAN
July 26, 2000
MOHAN LAL Vs. STATE OF RAJASTHAN
July 24, 2000
MOHAN LAL Vs. STATE OF RAJASTHAN
May 16, 2000
MOHAN LAL Vs. STATE OF RAJASTHAN
July 4, 2000
MOHAN LAL Vs. LAL CHAND
August 2, 2000
MOHAN LAL KALYAN MAL Vs. A C T O
April 7, 2000
MOHAN LAL S/O BHANWAR LAL Vs. STATE OF RAJASTHAN
May 24, 2000
MOHAN SINGH Vs. UNION OF INDIA
May 29, 2000
MOHANLAL Vs. STATE OF RAJASTHAN
July 10, 2000
MOHD HUSSAIN Vs. STATE OF RAJASTHAN
August 25, 2000
MOHD NISAR Vs. STATE OF RAJASTHAN
July 5, 2000
MOHD NISAR Vs. STATE OF RAJASTHAN
May 8, 2000
MOHD YUSUF Vs. LABOUR COURT
September 13, 2000
MOHD. RAFIQ RIZAWI Vs. STATE OF RAJASTHAN
October 17, 2000
MOHD.ISMILE Vs. GULAM MARID
January 14, 2000
MOKA RAM Vs. STATE OF RAJASTHAN
June 2, 2000
MOOL CHAND Vs. STATE OF RAJASTHAN
September 5, 2000
MOOL CHAND MEHRA Vs. STATE OF RAJASTHAN
March 29, 2000
MOOLA RAM Vs. STATE OF RAJASTHAN
October 10, 2000
MOTI CHAND Vs. STATE OF RAJASTHAN
November 14, 2000
MOTI RAM Vs. STATE OF RAJASTHAN
October 25, 2000
MOTILAL Vs. LAXMAN
May 29, 2000
MOVNA Vs. STATE OF RAJASTHAN
July 4, 2000
MST. AZMAT Vs. STATE OF RAJASTHAN
February 22, 2000
MUNICIPAL BOARD Vs. SALIM KHAN
January 4, 2000
MUNICIPAL BOARD SOJEET Vs. LABOUR COURT
August 11, 2000
MUNICIPAL CORPORATION Vs. RAM CHANDRA SHRINGI
October 10, 2000
MUNICIPAL CORPORATION JODHPUR Vs. RAJENDRA BHANDARI
May 22, 2000
MUNICIPAL CORPORATION JODHPUR Vs. BANSHI LAL
May 22, 2000
MUNICIPAL CORPORATION JODHPUR Vs. RAJ KUMAR
May 22, 2000
MUNNA KHAN Vs. STATE OF RAJASTHAN
March 9, 2000
MUNSHI KHAN Vs. STATE OF RAJASTHAN
August 9, 2000
MUSHTAQ SHAH Vs. STATE OF RAJASTHAN
September 5, 2000
N S BOHRA Vs. SURESH KUMAR HAWA
August 24, 2000
N.M. KHANDELWAL Vs. MAHARSHI DAYANANAD SARASWATI UNIVERSITY AJMER AND ANR.
July 17, 2000
NAGA RAM Vs. STATE OF RAJASTHAN
November 16, 2000
NAGAR PALIKA MANDAL RAJSAMAND Vs. J K INDUSTRIES LIMITED
February 22, 2000
NAINMAL Vs. MAGANMAL
July 6, 2000
NANA Vs. STATE OF RAJASTHAN
February 10, 2000
NAND LAL Vs. STATE OF RAJASTHAN
May 1, 2000
NANDA AND OTHERS Vs. STATE OF RAJASTHAN
July 28, 2000
NANDA RAM Vs. PUNJAB NATIONAL BANK BHILWARA
August 9, 2000
NAR NARAYAN BOHRA Vs. STATE OF RAJASTHAN
April 25, 2000
NAR SINGH AND OTHERS Vs. STATE OF RAJASTHAN
September 18, 2000
NARAIN Vs. BOARD OF REVENUE
March 8, 2000
NARAIN PRASAD Vs. STATE OF RAJASTHAN
January 7, 2000
NARAIN SINGH Vs. RAMCHARAN
November 14, 2000
NARAYAN LAL Vs. STATE OF RAJ
March 20, 2000
NARAYANI DEVI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
April 5, 2000
NARENDRA KUMAR Vs. BRAHMA DEVI
September 18, 2000
NARENDRA SINGH & ORS. Vs. THE STATE OF RAJASTHAN
January 19, 2000
NARENDRA SINGH JHALA Vs. STATE OF RAJASTHAN
August 24, 2000
NARESH & 2 ORS. Vs. STATE OF RAJASTHAN
July 21, 2000
NARESH BHANSALI Vs. STATE OF RAJASTHAN
August 21, 2000
NAROTTAM KELA Vs. STATE OF RAJASTHAN
October 16, 2000
NARPAT SINGH Vs. STATE OF RAJASTHAN
May 24, 2000
NARPAT SINGH Vs. STATE OF RAJASTHAN
December 11, 2000
NATHU LAL JANGID Vs. STATE OF RAJASTHAN
July 31, 2000
NATIONAL INSURANCE CO Vs. M A C T NEEM KA THANA
August 11, 2000
NATIONAL INSURANCE CO LTD Vs. BHOJ RAJ
October 25, 2000
NATIONAL INSURANCE COMPANY LTD Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL NEEMA-KA-THANA DISTT SIKAR
August 11, 2000
Natwar Singh Vs. State of Rajasthan
October 23, 2000
NAV BHARAT RICE AND GENERAL MILLS HANUMANGARH-JUNCTION Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE HANUMANGARH
March 6, 2000
NAVAL KISHORE Vs. BHOURILAL
October 11, 2000
NAVAL KISHORE SHARMA, ETC. ETC. Vs. DIRECTOR RD & PRD, JAIPUR & ORS.
September 13, 2000
NAWAL KISHORE TULARA Vs. DINESH CHAND GUPTA
November 15, 2000
NEELAM PASWAN Vs. STATE OF RAJASTHAN
November 24, 2000
NEMA RAM JAKHAR Vs. STATE OF RAJASTHAN
December 7, 2000
NEW AGE RICE MILLS Vs. MAHAVEER RICE DAL AND OIL MILLS
April 27, 2000
NEW INDIA ASSURANCE CO LTD Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
March 24, 2000
NEW INDIA ASSURANCE CO LTD Vs. MOVANI
February 15, 2000
NEW INDIA ASSURANCE CO LTD Vs. ABDULA ALIAS PATLA ABDULA
December 5, 2000
NEW INDIA ASSURANCE CO LTD Vs. BADAM
December 18, 2000
NEW INDIA ASSURANCE CO LTD Vs. AJIT SINGH
September 20, 2000
NEW INDIA ASSURANCE CO. LTD. Vs. PALA RAM
May 16, 2000
NEW INDIA ASSURANCE COMPANY LTD Vs. BHANWARI DEVI
December 18, 2000
NEW INDIA ASSURANCE COMPANY LTD Vs. SHANKER LAL
March 23, 2000
NIJAMUDDIN Vs. STATE OF RAJASTHAN
February 8, 2000
NIRANJAN DAS Vs. BOARD OF REVENUE AJMER
August 9, 2000
NIRANJANLAL Vs. MADAN MOHAN
May 22, 2000
NOOR BANU Vs. LATOOR
January 15, 2000
NOOR MOHD Vs. UNION OF INDIA
April 20, 2000
NORAT MAL Vs. LATUR LAL
October 12, 2000
O K GAUR AND COMPANY Vs. RAJASTHAN FINANCE CORPORATION
July 11, 2000
O P GUPTA Vs. UNION OF INDIA
September 14, 2000
O.P. SAREEN & ORS. Vs. STATE OF RAJASTHAN
March 29, 2000
OM BENIWAL AND OTHERS Vs. STATE OF RAJASTHAN
September 19, 2000
OM PRAKASH Vs. STATE OF RAJASTHAN
December 19, 2000
OM PRAKASH Vs. STATE OF RAJASTHAN
August 25, 2000
OM PRAKASH Vs. UNION OF INDIA
April 4, 2000
OM PRAKASH Vs. STATE OF RAJASTHAN
April 5, 2000
OM PRAKASH Vs. STATE OF RAJASTHAN
February 18, 2000
OM PRAKASH BISHNOI Vs. STATE OF RAJASTHAN
August 4, 2000
OM PRAKASH PUROHIT Vs. UNION OF INDIA
September 6, 2000
OM PRAKASH SOLANKI Vs. STATE OF RAJASTHAN
November 27, 2000
ORIENTAL INSURANCE CO LTD Vs. DHANNI DEVI
August 18, 2000
ORIENTAL INSURANCE CO LTD Vs. MOMINA BEGUM
May 22, 2000
ORIENTAL INSURANCE CO. LTD. Vs. DESHRAJ AND OTHERS
July 27, 2000
ORIENTAL INSURANCE COMPANY LTD Vs. SURGYAN
May 10, 2000
ORIENTAL INSURANCE COMPANY LTD Vs. MAHENDRA KAUR
April 26, 2000
P D KHANDELWAL Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
March 13, 2000
P G O PROCESSORS PRIVATE Vs. COMMISSIONER CENTRAL EXCISE
January 24, 2000
PALI CENTRAL CO-OPERATIVE BANK LTD Vs. JUDGE INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND
February 8, 2000
Pali Richpal Singh Vs. State of Rajasthan
November 24, 2000
PANA CHAND Vs. STATE OF RAJASTHAN
May 10, 2000
PANJUMAL SINDHI Vs. RAM NARAIN
February 21, 2000
PANNA LAL Vs. MANOJ AND ANOTHER
November 30, 2000
PAPPU RAM Vs. STATE OF RAJASTHAN
November 9, 2000
PARAMJEET SINGH Vs. STATE OF RAJASTHAN
August 22, 2000
PARAS DRUGS AND CHEMICAL INDUSTRIES Vs. UCO BANK
June 1, 2000
PARAS ENTERPRISES Vs. DIRECTOR DEPARTMENT OF AGRICULTURAL MARKETING
July 14, 2000
PARAS RAM Vs. STATE OF RAJASTHAN
November 24, 2000
PARENTS TEACHERS ASSOCIATION Vs. CHAIRMAN KENDRIYA VIDYALAYA SANGATHAN
November 6, 2000
PARIKSHIT BHARTI ALIAS BABLU Vs. STATE OF RAJASTHAN
February 16, 2000
PARIVAHAN MARG JAIPUR Vs. DHAN SINGH
October 19, 2000
PARMANAND Vs. STATE OF RAJASTHAN
April 24, 2000
PARVATI DEVI Vs. STATE OF RAJASTHAN
May 4, 2000
PARVATI DEVI Vs. CHURU KRAYA VIKRAYA SAHAKARI SAMITI LTD
December 19, 2000
PAWAN KUMAR Vs. MUKESH KUMARI
July 31, 2000
PAWAN KUMAR Vs. STATE OF RAJASTHAN
February 16, 2000
PEACOCK INDUSTRIES LTD. AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
July 4, 2000
PHOONDIA Vs. STATE OF RAJASTHAN
September 19, 2000
PITAMBAR DAS Vs. STATE OF RAJASTHAN
January 31, 2000
POKAR RAM Vs. STATE OF RAJASTHAN
May 24, 2000
POONAM SINGH Vs. UNION OF INDIA
September 13, 2000
POORAN RAM Vs. STATE OF RAJASTHAN
August 17, 2000
PRABHU Vs. STATE OF RAJASTHAN
March 8, 2000
PRABHU DAYAL GUPTA Vs. FOOD CORPORATION OF INDIA & ORS.
July 3, 2000
PRABHU LAL Vs. LAL SINGH
May 16, 2000
PRABHU RAM Vs. STATE
July 27, 2000
PRADEEP KUMAR BHATNAGAR Vs. STATE OF RAJASTHAN
April 13, 2000
PRAHLAD Vs. STATE OF RAJASTHAN
October 20, 2000
PRAHLAD SINGH Vs. STATE OF RAJASTHAN
September 6, 2000
PRAKASH SINGH AND OTHERS Vs. STATE OF RAJASTHAN
November 29, 2000
PRAMILA BHATIA Vs. VIJAY KUMAR BHATIA
May 19, 2000
PRASAN SINGH Vs. STATE OF RAJASTHAN
April 24, 2000
PRAVEEN KHANDELWAL Vs. STATE OF RAJASTHAN
May 8, 2000
PRAVIN CHAND Vs. STATE OF RAJASTHAN
December 11, 2000
PREM KUMAR Vs. RAJASTHAN STATE MINERAL DEVELOPMENT CORPORATION
March 8, 2000
PREM KUMARI Vs. SUSHIL KUMARI
June 2, 2000
PREM NARAIN & 3 ANR. Vs. THE STATE OF RAJASTHAN & ORS.
February 23, 2000
PREM RAJ Vs. STATE OF RAJASTHAN
August 17, 2000
PREM ROOP KALLA Vs. STATE OF RAJASTHAN
October 10, 2000
PREMLATA GAUR Vs. STATE OF RAJASTHAN
October 16, 2000
PRINCIPAL DOONGAR COLLEGE BIKANER Vs. MOHAMMED ALI
December 19, 2000
PRITHVI RAJ SINGH Vs. KULDEEP SINGH
May 1, 2000
PUKH RAJ SINGHVI Vs. STATE OF RAJASTHAN
October 13, 2000
PUNJAB NATIONAL BANK NEW DELHI Vs. SURENDRA NATH
September 7, 2000
PUNJAB TRAVEL COMPANY AHMEDABAD Vs. UNION OF INDIA
January 28, 2000
PUNJAB TRAVELS CO Vs. UNION OF INDIA
August 29, 2000
PURAN PRAKAS INDUSTRIES PALI Vs. UNION OF INDIA
July 12, 2000
PURSOTTAM BHOJWANI Vs. STATE OF RAJASTHAN
May 12, 2000
PUSHKAR SINGH BHATI Vs. STATE OF RAJASTHAN
November 20, 2000
PYAR CHAND KESARI MAL PVT LTD Vs. PRESCRIBED AUTHORITY UNDER
July 6, 2000
R C SHRIMALL Vs. STATE OF RAJASTHAN
May 22, 2000
R K DAS GUPTA Vs. STATE OF RAJASTHAN
October 11, 2000
R S GEHLOT Vs. STATE OF RAJASTHAN
January 17, 2000
R S R T C Vs. BHAGWANA RAM
July 25, 2000
R S R T C Vs. SANWAL CHAND
July 26, 2000
R S R T C BARMER Vs. CHANDRA ALIAS CHANDRAWATI
December 7, 2000
R S R T C PARIVAHAN MARG JAIPUR Vs. MADANLAL
July 20, 2000
R.S. SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR
July 3, 2000
R.S. TANWAR Vs. MARWAR GRAMIN BANK, HEAD OFFICE, PALI AND OTHERS
September 1, 2000
R.S.R.T.C. THROUGH G.H., CHOMU HOUSE, JAIPUR Vs. MOOLCHAND AND OTHERS
May 3, 2000
RADHEY SHYAM Vs. STATE OF RAJASTHAN
February 14, 2000
RADHEY SHYAM Vs. STATE OF RAJASTHAN
March 6, 2000
RAGHU NATH Vs. STATE OF RAJASTHAN AND OTHERS
December 20, 2000
RAGHUNATH SINGH Vs. BOARD OF REVENUE
February 4, 2000
RAHUL MADAN Vs. VICE CHANCELLOR J N V
May 15, 2000
RAILWAY EMPLOYEES CO-OPERATIVE BANKING SOCIETY Vs. AUTHORITY UNDER SHOPS AND COMMERCIAL
May 19, 2000
RAILWAY SHRAMIK SAHAKARI BANK Vs. BHAGWAN DAS SWAMI
May 3, 2000
RAJ GAJENDRA SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
February 23, 2000
RAJA RAM Vs. STATE OF RAJASTHAN
December 15, 2000
RAJAN GANDHI Vs. ARAVALI KSHETRIYA GRAMIN BANK
May 9, 2000
RAJAN PRODUCTS Vs. UNION OF INDIA
July 7, 2000
RAJANTI Vs. NIHAL SINGH
December 11, 2000
RAJASTHAN EXCISE PREVENTIVE FORCE EMPLOYEES COORDINATION COMMITTEE JAIPUR Vs. STATE OF RAJASTHAN
November 14, 2000
RAJASTHAN FINANCIAL CORPORATION Vs. PUKHRAJ JAIN
October 24, 2000
RAJASTHAN HOUSING BOARD Vs. ENGINEERING PROJECTS INDIA LIMITED
April 29, 2000
RAJASTHAN HOUSING BOARD Vs. KAILASH CHAND GUPTA & ANR.
July 14, 2000
RAJASTHAN MEDICAL AND SALES REPRESENTATIVES UNION Vs. INDUSTRIALS RESEARCH INSTITUTE P LTD
March 28, 2000
RAJASTHAN PHARMACY COUNCIL JAIPUR Vs. STATE OF RAJASTHAN
December 8, 2000
RAJASTHAN SPINNING AND WEAVING MILLS LIMITED BHILWARA Vs. JUDGE LABOUR COURT BHILWARA
December 18, 2000
RAJASTHAN STATE ELECTRICITY BOARD Vs. DALIP SINGH
February 11, 2000
RAJASTHAN STATE ELECTRICITY BOARD Vs. JATNA
July 12, 2000
RAJASTHAN STATE ELECTRICITY BOARD Vs. SUKIYA
July 12, 2000
RAJASTHAN STATE ELECTRICITY BOARD Vs. PANI BAI
July 13, 2000
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. SATNARAIN
April 28, 2000
RAJASTHAN STATE ROAD TRANS CORPN Vs. RAM NIWASI
February 2, 2000
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JAGDISH RAM
January 21, 2000
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MADAN LAL
July 20, 2000
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SHIV NARAIN
July 24, 2000
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MAGHA RAM
November 27, 2000
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. ASHOK MISHRA
September 19, 2000
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. GHANSHYAM SINGH
July 3, 2000
RAJASTHAN VIDHYAPEETH UDAIPUR Vs. MOTIBAI
April 18, 2000
RAJASTHAN VIKAS SANSTHAN JODHPUR Vs. STATE OF RAJASTHAN
September 1, 2000
RAJENDER KUMAR Vs. UNION OF INDIA
September 25, 2000
RAJENDRA BHARDWAJ Vs. STATE OF RAJASTHAN
September 26, 2000
RAJENDRA KUMAR RASTOGI Vs. THE BANK OF RAJASTHAN LTD. AND OTHERS
July 3, 2000
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
July 14, 2000
RAJENDRA MOONDRA Vs. STATE OF RAJASTHAN THROUGH P.P. & ANR.
December 7, 2000
RAJENDRA PRASAD Vs. BABULAL
June 2, 2000
RAJESH KOLI Vs. STATE OF RAJASTHAN AND FOUR OTHERS
January 7, 2000
RAJESHWAR DAYAL Vs. SOBHANA MATHUR
January 6, 2000
RAJU LAL MEENA Vs. STATE OF RAJASTHAN AND ANOTHER
January 7, 2000
RAJU MANBANI Vs. SUSHILA DEVI
May 5, 2000
RAJVEER SINGH Vs. CONVENER
December 13, 2000
RAJYASHREE Vs. RAJMATA SUSHILA KUMARI AND ORS.
October 16, 2000
RAKESH Vs. STATE OF RAJASHTAN
May 3, 2000
RAKESH GHATIWAL Vs. STATE OF RAJASTHAN
December 18, 2000
RAKESH GHATIWAL Vs. STATE OF RAJASTHAN
May 26, 2000
RAM BILAS Vs. BOARD OF REVENUE
February 29, 2000
RAM CHAND KUMAWAT Vs. STATE OF RAJ
December 8, 2000
RAM CHANDRA Vs. JAI NARAIN VYAS UNIVERSITY JODHPUR
December 20, 2000
RAM CHARAN & OTHERS Vs. STATE OF RAJASTHAN
May 19, 2000
RAM DAYAL Vs. STATE OF RAJASTHAN
April 27, 2000
RAM DAYAL Vs. HARI KRISHNA
August 24, 2000
RAM DEVI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
July 5, 2000
RAM NIWAS Vs. STATE OF RAJASTHAN
July 26, 2000
RAM NIWAS Vs. STATE OF RAJASTHAN
February 18, 2000
RAM NIWAS Vs. SHIKSHA PRASAR SAMITI RATANGARH
November 7, 2000
RAM NIWAS SAINI Vs. STATE OF RAJASTHAN
March 2, 2000
RAM PAL Vs. CHANDU RAM
May 16, 2000
RAM PRASAD Vs. STATE OF RAJASTHAN
December 12, 2000
RAM PRASAD Vs. BAPULAL
September 13, 2000
RAM PRASAD VIJAYVARGIYA Vs. STATE OF RAJASTHAN
November 22, 2000
RAM RAI Vs. SULOCHNA DEVI
January 28, 2000
RAMA Vs. STATE OF RAJASTHAN
November 23, 2000
RAMAN LAL Vs. STATE OF RAJASTHAN
April 5, 2000
RAMAVTAR SHARMA Vs. LAXMAN AVTAR SHARMA
November 30, 2000
RAMBAGH PALACE HOTEL LTD Vs. STATE OF RAJASTHAN
January 7, 2000
RAMCHARAN SHARMA Vs. STATE OF RAJASTHAN
February 21, 2000
RAMDAYAL Vs. NATHULAL
October 11, 2000
RAMESH CHANDRA Vs. KOTA OPEN UNIVERSITY
November 13, 2000
RAMESH CHANDRA MUNDRA Vs. STATE OF RAJASTHAN
November 29, 2000
RAMESHWAR Vs. MANJULA CHAUHAN
July 21, 2000
RAMESHWAR LAL Vs. RUKMANI DEVI
April 5, 2000
RAMJILAL YADAV Vs. STATE OF RAJASTHAN
February 29, 2000
RAMPHAL Vs. STATE OF RAJASTHAN
November 14, 2000
RAMRATAN Vs. BULAKIDAS
May 2, 2000
RAMZAN AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
February 17, 2000
RAMZAN KHAN Vs. STATE OF RAJASTHAN
April 24, 2000
RANDHEER SINGH & ORS. Vs. STATE OF RAJASTHAN
May 29, 2000
RANDHIR Vs. STATE
December 7, 2000
RAO NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
July 3, 2000
RASHEED AHMAD Vs. MANOJ KUMAR AND OTHERS
December 13, 2000
RASHTRA UNNATI VIDYALAYA Vs. SH NATHMAL CHANDOK
August 1, 2000
RASHTRIYA YUVA UDHYOG Vs. DHEERAJ KANWAR
May 22, 2000
RATAN LAL Vs. STATE OF RAJASTHAN
October 23, 2000
RATAN SINGH Vs. CHAIN SINGH
March 2, 2000
RATHINDRA GOSWAMI Vs. UNION OF INDIA
October 10, 2000
RATI RAM Vs. NEW INDIA ASSURANCE CO LTD
November 9, 2000
RAWAL JAYTI KALYAN KARI SANSTHA SIROHI Vs. STATE OF RAJASTHAN
May 16, 2000
RAZAK AND OTHERS Vs. STATE OF RAJASTHAN
October 19, 2000
REGIONAL DIRECTOR ESIC Vs. CHEMICAL AND MINERAL INDUSTRIES
April 24, 2000
REGIONAL DIRECTOR ESIC Vs. BHARAT MOTORS
April 27, 2000
REGIONAL PROVIDENT FUND COMMISSIONER Vs. GOPAL GOSALA
March 8, 2000
REN PRAKASH Vs. SNEH LATA
August 8, 2000
RENU & ANR. Vs. MOMAM CHAND
July 7, 2000
RESHMA RAM Vs. DEVI BAI
December 1, 2000
ROOP LAL Vs. STATE OF RAJASTHAN
October 10, 2000
ROOP RAJ LAXMI Vs. SUB DIVISIONAL OFFICER JAIPUR
September 13, 2000
ROOP SINGH Vs. STATE OF RAJASTHAN
February 2, 2000
Roop Singh Jagroop Singh Vs. State of Rajasthan
April 10, 2000
ROOPA Vs. STATE OF RAJASTHAN
February 1, 2000
ROSHAN AARA Vs. STATE OF RAJASTHAN
September 20, 2000
RUDHMAL Vs. STATE OF RAJASTHAN
January 4, 2000
RUKMA Vs. STATE OF RAJASTHAN
August 11, 2000
RUKMA Vs. STATE OF RAJASTHAN
July 27, 2000
RUKMA Vs. THE STATE OF RAJASTHAN
March 13, 2000
RUKMI DEVI Vs. HARI SHANKER
July 14, 2000
S A QADIR Vs. UNION OF INDIA
April 26, 2000
SABINA BANO Vs. T SRINIWASAN
December 15, 2000
SADUL SINGH & ORS. Vs. THE STATE OF RAJASTHAN
August 24, 2000
SAHABRAM Vs. KAHIRAM
August 9, 2000
SAJJAN RAJ Vs. UNION OF INDIA
February 9, 2000
SAND PLAST INDIA LTD Vs. I T C BHADRACHALAM FINANCE
December 14, 2000
SANGMARMAR INDIA PVT LTD Vs. MUNICIPAL BOARD MAKARANA
August 16, 2000
Sanjay Batla Vs. State of Rajasthan
June 16, 2000
SANJAY INDUSTRIES SUWANA DISTT BHILWARA Vs. COMMERCIAL TAXES OFFICER BHILWARA
January 17, 2000
SANJAY PRAKASH Vs. STATE OF RAJASTHAN
September 13, 2000
SANJEEV CHHAJER Vs. JAI NARAYAN VYAS UNIVERSITY JODHPUR
January 4, 2000
SANTOKBA DURLABHJI MEMORIAL HOSPITAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
July 21, 2000
SANTOSH KUMAR GUPTA Vs. INDIAN LIFE INSURANCE CORPORATION
April 11, 2000
SANTOSH KUMAR JAIN Vs. FIRM SUGANCHAND RADHEY SHYAM
January 7, 2000
SANTOSH NEHRA Vs. STATE OF RAJASTHAN AND OTHERS
July 27, 2000
SAPNA SAREE CENTRE Vs. BANK OF RAJASTHAN LIMITED
March 29, 2000
SAPPU BEGUM Vs. STATE
July 18, 2000
SAREMAL Vs. BOARD OF REVENUE
July 4, 2000
SARVADA NAND SHARMA Vs. STATE OF RAJASTHAN
September 6, 2000
SARVARI PAV Vs. AAS CHANDRAMA PAV
April 28, 2000
SAT BHARAI SRIGANGANAGAR Vs. STATE OF RAJASTHAN
August 10, 2000
SATISH KUMAR Vs. STATE OF RAJASTHAN
September 6, 2000
SATPAL ALIAS SATNAM SINGH Vs. STATE OF RAJASTHAN
August 2, 2000
SATYA BHAMA DEVI Vs. SATWINDER SINGH
July 11, 2000
SATYA NARAIN Vs. RAJASTHAN HOUSING BOARD
September 25, 2000
SATYA NARAIN ALIAS SATPAL Vs. STATE OF RAJASTHAN
July 3, 2000
SATYA NARAYAN Vs. STATE OF RAJASTHAN
February 18, 2000
SATYA NARAYAN SHARMA Vs. SARPANCH GRAM PANCHAYAT KERAP
April 27, 2000
SATYA PRAKASH Vs. GYARSI ALIAS GYARSIRAM
July 14, 2000
SAVA Vs. STATE OF RAJASTHAN
August 3, 2000
SAWAI LAL Vs. STATE OF RAJASTHAN
December 5, 2000
SAYED FAIZUL MUSTFA Vs. JUDGE LABOUR COURT
January 4, 2000
SECRETARY DEPARTMENT OF CANTEEN MANAGEMENT Vs. KRISHNA KUMAR SAXENA
October 12, 2000
SECRETARY TO GOVERNMENT, HIGHER & TECHNICAL EDUCATION AND ORS. Vs. DR. (MRS.) NIKHAT TASNEEM
August 11, 2000
SECY DEPTT OF CANTEEN MGMT Vs. K K SAXENA
October 12, 2000
SHAH GOVERDHAN LAL KABRA TEACHERS COLLEGE Vs. UNION OF INDIA
August 9, 2000
SHAHJAD BANO Vs. STATE OF RAJASTHAN
January 4, 2000
SHAKILA Vs. VEER SINGH
December 7, 2000
SHAMBHOO KUMAR Vs. DIST and SESSIONS JUDGE
July 25, 2000
SHANKER LAL Vs. STATE OF RAJASTHAN
May 10, 2000
SHANKERLAL Vs. STATE OF RAJASTHAN
August 7, 2000
SHANTI Vs. STATE OF RAJASTHAN
March 8, 2000
SHANTI DEVI Vs. STATE OF RAJASTHAN
April 25, 2000
SHANTI DEVI Vs. MUNICIPAL BOARD BARMER
December 8, 2000
SHARMILA Vs. STATE OF RAJASTHAN
January 19, 2000
SHARVAN SINGH Vs. STATE OF RAJASTHAN
January 14, 2000
SHARWAN SINGH & ORS. Vs. STATE OF RAJASTHAN
May 26, 2000
SHASHI BALA Vs. STATE OF RAJASTHAN
September 20, 2000
SHAUKAT ALI Vs. UNION OF INDIA
September 11, 2000
SHAYAMA RAM Vs. STATE OF RAJASTHAN
April 24, 2000
SHEOPAT RAM Vs. DANA RAM
October 16, 2000
SHIKHA INDIA ASSURANCE CO LTD Vs. SHIKHA BHAUMIK
September 14, 2000
SHIRPAL JAIN Vs. STATE OF RAJASTHAN
January 13, 2000
SHIV DAYAL Vs. STATE OF RAJASTHAN
March 27, 2000
SHIV LAL Vs. STATE OF RAJASTHAN
February 10, 2000
SHIV NARAYAN SINGH Vs. STATE OF RAJASTHAN
December 1, 2000
SHIV RAM Vs. STATE OF RAJASTHAN
January 28, 2000
SHIVIA Vs. STATE OF RAJASTHAN
October 12, 2000
SHREE CHEMICALS AND MINERALS Vs. STATE OF RAJASTHAN
July 14, 2000
SHREE NARAIN DHANUKA Vs. JAIDEV PRASAD INDORIA
October 25, 2000
SHRI RAM MARBLE ARTICLE INDUSTRIES Vs. STATE OF RAJASTHAN
January 24, 2000
SHYAM LAL Vs. RAJENDRA KUMAR
September 11, 2000
SHYAM LAL ALIAS GHAN SHYAM Vs. RAM NIWAS
April 18, 2000
SHYAM SUNDER MAL Vs. RAJASTHAN HIGH COURT
August 1, 2000
SHYAMA RAM Vs. STATE OF RAJASTHAN
April 24, 2000
SITA DEVI Vs. NITIN GUPTA
October 20, 2000
SITA RAM SONI Vs. STATE OF RAJASTHAN & ORS.
July 19, 2000
Siyaram Vs. State of Rajasthan
May 1, 2000
SMT. BASHIRAN Vs. STATE OF RAJASTHAN AND ANOTHER
September 13, 2000
SMT. JAMNA Vs. STATE OF RAJASTHAN
October 17, 2000
SMT. LAXMI KANWAR Vs. STATE OF RAJASTHAN
March 13, 2000
SOBHAGMAL JAIN Vs. MOOL CHAND VAISYA
June 1, 2000
SOHAN LAL Vs. MUNICIPAL BOARD RAJALDESAR
February 9, 2000
SOHANLAL Vs. STATE OF RAJASTHAN
March 2, 2000
SOMOTI DAI Vs. UNION OF INDIA
November 13, 2000
SOPAT RAM Vs. STATE OF RAJASTHAN
July 7, 2000
SPECIAL LIVE STORE Vs. STATE OF RAJASTHAN
July 6, 2000
SRI NARAYAN Vs. RAJASTHAN AGRICULTURE UNIVERSITY & ORS.
September 21, 2000
SRI VAISHNAV BRAHMIN TRUST JODHPUR Vs. RAMESH CHANDRA
August 8, 2000
ST ANNES SCHOOL SOCIETY Vs. URBAN IMPROVEMENT TRUST JODHPUR
August 1, 2000
STATE Vs. BADRI LAL
May 8, 2000
STATE Vs. JHANDU RAM
January 20, 2000
STATE Vs. MANISH CHAUDHARY
September 14, 2000
STATE Vs. NATHU RAM AND OTHERS
November 21, 2000
STATE OF RAJ Vs. BHOOR DAS
August 1, 2000
STATE OF RAJ. Vs. JAGAN NATH
October 17, 2000
STATE OF RAJASTHAN Vs. SOHAN NATH
July 10, 2000
STATE OF RAJASTHAN Vs. DUNGARIYA AND ORS.
July 24, 2000
STATE OF RAJASTHAN Vs. KALU RAM
September 27, 2000
STATE OF RAJASTHAN Vs. KUNDAN MAL AND OTHERS
December 22, 2000
STATE OF RAJASTHAN Vs. SANWANT SINGH
October 25, 2000
STATE OF RAJASTHAN Vs. CHAIRMAN AND SECRETARY UIT JODHPUR
August 22, 2000
STATE OF RAJASTHAN Vs. DARSHAN SINGH
September 27, 2000
STATE OF RAJASTHAN Vs. DHAN RAJ
August 16, 2000
STATE OF RAJASTHAN Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL, THROUGH ITS REGISTRAR, RAJASTHAN, JAIPUR
May 10, 2000
STATE OF RAJASTHAN Vs. MAHENDRA SINGH & ORS.
April 24, 2000
STATE OF RAJASTHAN Vs. MOHAMMAD HUSSAIN AND ANOTHER
February 10, 2000
STATE OF RAJASTHAN Vs. MOHD. HANIF
September 23, 2000
STATE OF RAJASTHAN Vs. CHATAR LAL & ANR.
April 24, 2000
STATE OF RAJASTHAN Vs. SHIV BHAGWAN SARAOGI AND ORS
November 15, 2000
STATE OF RAJASTHAN Vs. FAKIR MOHAMMAD ALIAS FAKIRA
August 2, 2000
STATE OF RAJASTHAN Vs. KHALSA TRAVELS
August 16, 2000
STATE OF RAJASTHAN Vs. JUDGE LABOUR COURT JODHPUR
August 16, 2000
STATE OF RAJASTHAN Vs. JUDGE INDUSTRIAL TRIBUNAL AND LABOUR COURT AND
August 28, 2000
STATE OF RAJASTHAN Vs. HEERA SINGH
August 25, 2000
STATE OF RAJASTHAN Vs. MEGHRAJ
July 18, 2000
STATE OF RAJASTHAN Vs. BALRAJ
July 19, 2000
STATE OF RAJASTHAN Vs. AMARA
May 4, 2000
STATE OF RAJASTHAN Vs. RAM NIWAS RATHI
May 2, 2000
STATE OF RAJASTHAN Vs. MAHESH ROOP RAI
May 2, 2000
STATE OF RAJASTHAN Vs. RAKESH
May 3, 2000
STATE OF RAJASTHAN Vs. NAGJI
May 12, 2000
STATE OF RAJASTHAN Vs. VINOD KUMAR
July 4, 2000
STATE OF RAJASTHAN Vs. PREM SINGH
July 5, 2000
STATE OF RAJASTHAN Vs. LOKESH KUMAR
May 31, 2000
STATE OF RAJASTHAN Vs. HEERA LAL
June 2, 2000
STATE OF RAJASTHAN Vs. VIRENDRA SINGH
January 17, 2000
STATE OF RAJASTHAN Vs. GAJJAN SINGH
February 3, 2000
STATE OF RAJASTHAN Vs. RAM DULARI
February 8, 2000
STATE OF RAJASTHAN Vs. HANUMAN SINGH
February 23, 2000
STATE OF RAJASTHAN Vs. DALIP SINGH
February 24, 2000
STATE OF RAJASTHAN Vs. BAPU LAL BHANDARI
February 22, 2000
STATE OF RAJASTHAN Vs. ARUN KUMAR
March 10, 2000
STATE OF RAJASTHAN Vs. RATAN SINGH
March 1, 2000
STATE OF RAJASTHAN Vs. NIRMAL DEVI
April 4, 2000
STATE OF RAJASTHAN Vs. DARBARA SINGH
March 31, 2000
STATE OF RAJASTHAN Vs. BACHHRAJ SONI
April 25, 2000
STATE OF RAJASTHAN Vs. PURA
April 28, 2000
STATE OF RAJASTHAN Vs. LAXMI DEVI
April 26, 2000
STATE OF RAJASTHAN Vs. PREMCHAND
April 20, 2000
STATE OF RAJASTHAN Vs. GHANSHYAM
April 19, 2000
STATE OF RAJASTHAN Vs. NAND KISHORE
April 10, 2000
STATE OF RAJASTHAN Vs. HEM RAJ JAIN
April 5, 2000
STATE OF RAJASTHAN Vs. SHIV BHAGWAN SARAOGI
November 12, 2000
STATE OF RAJASTHAN Vs. CHAMKOR SINGH
November 8, 2000
STATE OF RAJASTHAN Vs. GITA RANI
October 11, 2000
STATE OF RAJASTHAN Vs. INDUSTRIAL AND LABOUR COURT UDAIPUR
October 11, 2000
STATE OF RAJASTHAN Vs. BHERULAL
October 10, 2000
STATE OF RAJASTHAN Vs. BHANWARLAL
September 6, 2000
STATE OF RAJASTHAN Vs. MOTI
September 5, 2000
STATE OF RAJASTHAN Vs. YATISH SHARAN
September 12, 2000
STATE OF RAJASTHAN Vs. HARI RAM
September 13, 2000
STATE OF RAJASTHAN Vs. MAHESHA
September 13, 2000
STATE OF RAJASTHAN Vs. SHIV KUMAR SHARMA
November 29, 2000
STATE OF RAJASTHAN Vs. LABOUR COURT JODHPUR
November 22, 2000
STATE OF RAJASTHAN Vs. MAHIPAL SINGH SISODIA
November 23, 2000
STATE OF RAJASTHAN Vs. MISHRILAL SHARMA
November 23, 2000
STATE OF RAJASTHAN Vs. JINENDRA AND COMPANY MANDORE ROAD JODHPUR
November 27, 2000
STATE OF RAJASTHAN Vs. BHILWARA SPINNERS LIMITED
November 27, 2000
STATE OF RAJASTHAN Vs. SALMA KHAN
December 20, 2000
STATE OF RAJASTHAN Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL JAIPUR
December 19, 2000
SUBHASH ENTERPRISES Vs. PUNJAB NATIONAL BANK
July 14, 2000
SUBHASH JAIN Vs. STATE OF RAJASTHAN
May 4, 2000
SUBHITA Vs. PITHARAM
August 24, 2000
SUDHARSHANA DEVI Vs. STATE OF RAJASTHAN
November 16, 2000
SUGAN CHAND Vs. MADAN LAL
January 17, 2000
SULTAN SINGH Vs. STATE OF RAJASTHAN
March 28, 2000
SULTAN SINGH Vs. UNION OF INDIA
August 22, 2000
SUMAN KUMARI Vs. STATE OF RAJASTHAN
October 20, 2000
SUMAR KHAN Vs. STATE
July 24, 2000
SUNDER S R Vs. GENERAL MANAGER STATE BANK OF SAURASHTRA
April 20, 2000
SUNIL KUMAR Vs. UNION OF INDIA
December 19, 2000
SUNITA Vs. STATE OF RAJASTHAN
February 23, 2000
SURAJ MAL Vs. STATE OF RAJASTHAN
March 10, 2000
SURATI PRAKASH GAUR Vs. UNION OF INDIA
March 8, 2000
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
April 17, 2000
SURENDRA KUMAR Vs. KAILASH BHANSALI
December 15, 2000
SURENDRA KUMAR VERMA Vs. STATE OF RAJASTHAN
February 3, 2000
SURENDRA KUMAR VERMA Vs. RUGEIT
April 4, 2000
SURENDRA PAL SINGH TT Vs. STATE OF RAJASTHAN
May 9, 2000
SURESH KUMAR Vs. STATE OF RAJASTHAN
September 21, 2000
SURESH SONI Vs. R P S C
August 2, 2000
SURESH SWAMI Vs. STATE OF RAJASTHAN
December 20, 2000
SUSHIL KUMAR MATHUR Vs. STATE OF RAJASTHAN
July 19, 2000
SUZUKI PROCESSORS Vs. COMMISSIONER CENTRAL EXCISE JAIPUR
May 23, 2000
SYED INAMUL HAQ SHAH Vs. STATE OF RAJASTHAN
September 25, 2000
SYED MUBARAK ALI Vs. STATE OF RAJASTHAN
January 5, 2000
TARA SINGH Vs. DULLA SINGH
April 29, 2000
TARA SINGH Vs. STATE OF RAJASTHAN
February 15, 2000
TARA SINGH Vs. DULLA SINGH
March 29, 2000
TEHSILDAR GIRVA Vs. BHAGWAN
September 6, 2000
TEJ SINGH Vs. STATE OF RAJASTHAN
August 21, 2000
TEJ SINGH MANAWAT Vs. BANK OF RAJASTHAN LTD
July 19, 2000
TEJ SINGH SARUPRIYA Vs. RAJASTHAN STATE MINES
July 21, 2000
THAWARA AND ORS. Vs. STATE OF RAJASTHAN
August 30, 2000
THE STATE OF RAJASTHAN Vs. MISS SHARDA MEEL
February 22, 2000
TRIVENI OIL FIELD SERVICES LTD Vs. C T O
April 3, 2000
TULSI DAS Vs. MOOII DEVI
May 3, 2000
UDA Vs. BOARD OF REVENUE AJMER
August 8, 2000
UDA Vs. STATE OF RAJASTHAN
August 11, 2000
UDA ALIAS SUDA Vs. STATE OF RAJASTHAN
April 10, 2000
UDAI CHAND Vs. LEGAL REPRESENTATIVES OF LATE SHRI BASTI MAL
April 20, 2000
UDAIPUR DISTILLERY CO LTD Vs. RAJASTHAN TAXATION TRIBUNAL
June 2, 2000
UDIT GOPAL BERI Vs. STATE OF RAJASTHAN
September 5, 2000
UMA DEVI Vs. NOORUDDIN
July 17, 2000
UNION OF INDIA Vs. MOHINDER SINGH
July 25, 2000
UNION OF INDIA Vs. LAXMINARAYAN
July 28, 2000
UNION OF INDIA Vs. KADAR SINGH
May 4, 2000
UNION OF INDIA Vs. KAMLESH GOYAL
January 2, 2000
UNION OF INDIA Vs. SHEKHAR CHAND JAIN
September 12, 2000
UNION OF INDIA Vs. C A T
September 26, 2000
UNION OF INDIA Vs. VISHNU LAL NAI
December 11, 2000
UNION OF INDIA Vs. SOHAN SINGH JOGINDER & ANR.
March 10, 2000
UNITED INDIA INSURANCE CO LTD Vs. DERAM RAM
April 7, 2000
UNITED INDIA INSURANCE COMPANY LTD Vs. SHABNAM
April 5, 2000
UPENDRA MISHRA Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
November 6, 2000
URBAN IMPROVEMENT TRUST ALWAR Vs. KAILASH CHAND
July 27, 2000
VAID SHRI VIDHYADHAR Vs. STATE OF RAJASTHAN
March 10, 2000
VALLABH DAS SHARMA Vs. DIR R D AND PANCHAYAT RAJ DEPARTMENT
August 7, 2000
VARDA Vs. STATE OF RAJASTHAN
July 26, 2000
VARDHICHAND JAIN Vs. MADAN LAL MAHENDRA KUMAR
May 11, 2000
VEER PAL SINGH Vs. DISTT SUPERINTENDENT OF POLICE
October 12, 2000
VIJAI SINGH & ORS. Vs. STATE OF RAJASTHAN
March 8, 2000
VIJAY KUMAR Vs. STATE OF RAJASTHAN
December 19, 2000
Vijay Kumar Vs. State of Rajasthan
October 11, 2000
VIJAY KUMAR Vs. KRISHI UPAJ MANDI SAMITI SRIGANGANAGAR
February 7, 2000
VIJAY KUMAR AGARWAL Vs. STATE OF RAJASTHAN
July 7, 2000
VIJAY MEHTA & ANR. Vs. STATE OF RAJASTHAN
October 17, 2000
VIJAY SHANTI EDU TRUST Vs. STATE OF RAJASTHAN
September 15, 2000
VIKAS Vs. STATE OF RAJASTHAN
April 18, 2000
VIKRAM SINGH Vs. SUB DIVISIONAL MAGISTRATE RAJGARH
March 1, 2000
VIMLA DEVI Vs. STATE OF RAJASTHAN
August 2, 2000
VINAY KUMAR SWAMI Vs. STATE OF RAJASTHAN
May 19, 2000
VINAY PUROHIT Vs. JAI NARAIN UNIVERSITY
August 1, 2000
VINOD KUMAR AGARWAL Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
December 18, 2000
VIRENDRA BHANDARI Vs. RAJASTHAN STATE ROAD TRANS CORPN
July 4, 2000
VIRENDRA KUMAR JAIN Vs. STATE OF RAJASTHAN
April 11, 2000
VIRENDRA SINGH Vs. STATE OF RAJASTHAN
April 5, 2000
VISHAL EXIM PVT LTD Vs. STATE OF RAJASTHAN
October 24, 2000
Vishnu Prasad Vs. State of Rajasthan
September 14, 2000
VIVEK GARG AND ANR. Vs. STATE
August 31, 2000
YASHVENDRA SINGH Vs. HANSRAJ
December 15, 2000
YASIN KHAN Vs. STATE OF RAJASTHAN
July 24, 2000