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Case Index
Title
Date
AB AHAD RATHER Vs. IRCON INTERNATIONAL LTD
July 26, 2000
AB GANI PANDIT Vs. STATE OF J&K
November 1, 2000
AB HAMID DAR Vs. STATE OF J and K
May 22, 2000
AB MAJEED SHEIKH Vs. STATE
July 28, 2000
ABDUL AZIZ DAR Vs. STATE OF J AND K
September 19, 2000
ABDUL AZIZ LONE Vs. STATE OF JAMMU AND KASHMIR
June 2, 2000
ABDUL AZIZ SHEIKH Vs. STATE OF JAMMU AND KASHMIR
May 8, 2000
ABDUL GANI WAR Vs. STATE AND OTHERS
July 28, 2000
ABDUL HAI Vs. PRATAP DEVI
August 28, 2000
ABDUL KHALIQ MALIK Vs. STATE
May 24, 2000
ABDUL KHALIQ MALIK Vs. STATE AND OTHERS
May 25, 2000
ABDUL QAYOOM BANDAY Vs. STATE OF J&K AND OTHERS
September 8, 2000
ABDUL QAYOOM BANDAY Vs. STATE OF J AND K
August 9, 2000
ABDUL RASHID MALLA Vs. STATE
May 16, 2000
ABDUL RASHID SOGAMI Vs. STATE OF J and K
September 28, 2000
ABHINEET SAYAL Vs. STATE
May 8, 2000
ACCOUNTS OFFICER STATE LIFE INSURANCE Vs. B N DHAR
April 7, 2000
AGGARWAL STEELS Vs. STATE OF J&K
November 23, 2000
ALL KASHMIR MINI BUS PASSENGERS TRANSPORT FEDERATION Vs. STATE OF JAMMU AND KASHMIR
October 20, 2000
ALL MOHMMAD MANROO Vs. ABDUL REHMAN
August 4, 2000
AMSON TRADING Vs. KASH BEVERAGE CHHANI BIJA
September 27, 2000
ANIL DEV SINGH Vs. J&K BANK LTD
August 1, 2000
ANJUM NOORE BANO Vs. STATE OF J&K
April 21, 2000
ARVIND KUMAR Vs. UNION OF INDIA
July 10, 2000
ASHOK KUMAR Vs. SUNITA DEVI
March 30, 2000
ASHOK KUMAR Vs. COMMISSIONER OF INCOME TAX
July 19, 2000
ASLAM MOHIUDDIN Vs. STATE OF J & K
May 8, 2000
ASSAD SOFI Vs. STATE OF JAMMU AND KASHMIR
November 17, 2000
ASSAD ULLAH KHAN Vs. STATE OF J and K
October 3, 2000
AVTAR KRISHAN Vs. RATTAN LAL GONDI
November 10, 2000
B M BAKSHI Vs. UNION OF INDIA
October 13, 2000
BABLI KOUL Vs. STATE OF J AND K
August 9, 2000
BACHAN SINGH Vs. STATE OF J&K
February 11, 2000
BALWANT SINGH Vs. UNION OF INDIA
February 4, 2000
BANSI LAL Vs. STATE OF JAMMU AND KASHMIR
May 12, 2000
BANSI LAL GUPTA Vs. J AND K STATE FINANCIAL CORPN
September 27, 2000
BARAF SINGH Vs. STATE OF JAMMU AND KASHMIR
November 17, 2000
BASHIR AHMAD Vs. GHULAM MOHAMMAD SHEIKH
October 20, 2000
BASHIR AHMAD Vs. GHULAM MOHAMMAD SHEIKH
November 16, 2000
BASHIR AHMAD BHAT Vs. STATE OF JAMMU AND KASHMIR
March 7, 2000
BASHIR AHMAD NAIKOO Vs. STATE OF J&K
October 5, 2000
BHARAT BHUSHAN Vs. SPECIAL TRIBUNAL, J&K
April 4, 2000
BISHNO DEVI Vs. STATE OF J&K
December 12, 2000
C D GUPTA Vs. STATE
February 28, 2000
C J M DODA Vs. MEMO
May 8, 2000
CAPT MOHAN SINGH Vs. UNION OF INDIA
September 4, 2000
CAPT RAJIV RANJAN Vs. UNION OF INDIA AND OTHERS
February 1, 2000
CHAIRMAN TIGER ARMY SCHOOL Vs. VARINDERJEET KOUR
October 31, 2000
COL O S PERHAR Vs. UNION OF INDIA
October 5, 2000
COMMISSIONER OF INCOME TAX Vs. INDO CARPET FACTORY SRINAGAR
November 14, 2000
COMMISSIONER OF INCOME TAX Vs. JAMMU AND KASHMIR CO OPERATIVE SUPPLY AND MARKETING
November 14, 2000
COMMISSIONER OF INCOME TAX Vs. ABDUL AHAD
October 3, 2000
COMMISSIONER OF INCOME TAX Vs. MODERN CARPET CO
October 3, 2000
COMMISSIONER OF INCOME TAX Vs. ABDUL AHAD NAJAR
November 17, 2000
COMMISSIONER OF INCOME TAX Vs. MUHAMMAD HUSSAIN
November 17, 2000
COMMISSIONER OF INCOME TAX Vs. ZIARAT MIR SYED ALI HAMDANI
November 17, 2000
COMMISSIONER OF INCOME TAX Vs. STATE AGRO DEVELOPMENT CORPORATION
November 17, 2000
COMMISSIONER OF INCOME TAX Vs. AGYA WANTI
November 17, 2000
COMMISSIONER OF INCOME TAX Vs. NEW ALPINE FORESTS
May 9, 2000
COMMISSIONER OF INCOME TAX Vs. PARIS DRY CLEANERS SRINAGAR
May 9, 2000
COMMISSIONER OF INCOME TAX Vs. PARDEEP KUMAR
May 11, 2000
COMMISSIONER OF INCOME TAX Vs. DEVANS MODERN BREWERIES LIMITED
April 27, 2000
COMMISSIONER OF INCOME TAX Vs. HOTEL HIGHLAND PARK
July 3, 2000
COMMISSIONER OF INCOME TAX Vs. JAMMU AND KASHMIR TOURISM DEVELOPMENT CORPORATION
July 19, 2000
COMMISSIONER OF INCOME TAX Vs. NITCO ROADWAYS LTD
June 26, 2000
COMMISSIONER OF INCOME TAX Vs. ALKEENSONS AGENCIES
June 26, 2000
COMMISSIONER OF INCOME TAX Vs. BROADWAYS ENTERPRISES PRIVATE LIMITED
July 3, 2000
COMMISSIONER OF INCOME TAX Vs. ABDUL GANI BHAT
July 3, 2000
COMMISSIONER OF INCOME TAX AMRITSAR Vs. J AND K COOPERATIVE SUPPLY and MARKETING SRINAGAR
July 14, 2000
COMMISSIONER OF INCOME-TAX, AMRITSAR Vs. TOURISM DEVELOPMENT CORP , J&K SRINAGAR
July 19, 2000
COMMISSIONER OF INCOME-TAX, AMRITSAR Vs. CO-OPERATIVE SUPPLY & MARKETING
November 14, 2000
COMMISSIONER OF WEALTH TAX Vs. JAWAHAR LAL MEHRA
July 3, 2000
COMMISSIONER OF WEALTH TAX Vs. GHULAM MOHI UD DIN MUTTO
October 3, 2000
COMPETENT AUTHORITY Vs. MIR ABIDA
February 28, 2000
DALJEET SINGH Vs. V RAMESHWAR SINGH
November 17, 2000
DARSHAN KUMAR Vs. STATE OF J&K
February 28, 2000
DARSHAN KUMAR Vs. CHALLO DEVI
February 28, 2000
DARSHANA DEVI Vs. GAJAY SINGH
February 1, 2000
DEPUTY MANAGER CIVIL TOWNSHIP COMPLEX Vs. KIRTI KUMAR
October 5, 2000
DES RAJ Vs. RAGHUNATH SINGH
August 28, 2000
DHARINDRA Vs. STATE
September 28, 2000
DHARMARTH TRUST Vs. STATE OF J&K
November 9, 2000
DHARMI DEVI Vs. CHAND
February 28, 2000
DHARMO DEVI Vs. MOORTI SHIVJI MAHARAJ
February 29, 2000
EMPLOYEES STATE INSURANCE CORPORATION Vs. HARJINDER SINGH ANAND & ORS.
July 31, 2000
ESSAR GUJARAT LTD Vs. OIL & NATURAL GAS COMMISSION
April 22, 2000
EX SUBEDAR GURDASS SINGH Vs. UNION OF INDIA
October 16, 2000
FARAH JEELANI Vs. STATE OF J&K
May 8, 2000
FARID KHAN Vs. STATE OF JAMMU AND KASHMIR
February 22, 2000
FARIDA BEGUM Vs. STATE OF JAMMU & KASHMIR
July 19, 2000
FIDA HUSSAIN Vs. STATE OF J&K
May 17, 2000
G H MOHAMMAD KHAN Vs. STATE OF JAMMU AND KASHMIR
February 22, 2000
G M PAMPORI Vs. STATE OF JAMMU AND KASHMIR
December 23, 2000
GH AHMAD RATHER Vs. J&K BANK LTD , BRANCH OFFICE, LANGATE
September 20, 2000
GH HASSAN Vs. STATE OF J&K
March 28, 2000
GH MOHD GANAI Vs. STATE OF J&K
February 28, 2000
GH MOHI-UD-DIN Vs. UNION OF INDIA
February 2, 2000
GH QADIR SHEIKH Vs. HIGH COURT OF J&K
December 6, 2000
GHULAM AHMAD MIR Vs. SHAMIMA
January 1, 2000
GHULAM HASSAN BHAT Vs. STATE OF J AND K
September 8, 2000
GHULAM HUSSAIN MALIK Vs. UNION OF INDIA
October 19, 2000
GHULAM UD DIN Vs. STATE OF J and K
March 7, 2000
GIAN CHAND Vs. MANGI RAM
August 24, 2000
GOPAL DUTT JOSHI Vs. UNION OF INDIA
October 12, 2000
GUL LONE Vs. STATE OF JAMMU AND KASHMIR
January 22, 2000
GUPTA PVT LOAN COMMITTEE Vs. PERFECTION HOUSE
January 24, 2000
GURCHARAN SINGH Vs. J AND K SPECIAL TRIBUNAL
July 24, 2000
GURDEEP SINGH ANAND Vs. RAKESH KUMAR (MASTER)
July 12, 2000
GURU NANAK RICE MILLS ARNIA Vs. PUNJAB NATIONAL BANK
September 6, 2000
HABIB CHANGA Vs. FAZI
October 20, 2000
HABIBULLAH SHORA Vs. JALLA BANO
April 25, 2000
HAJARA SINGH Vs. KULDEEP SINGH
November 24, 2000
HAMIDULLAH BHAT (TRALI) Vs. STATE OF J&K
December 13, 2000
HANDLOOM NON-GAZETTED EMPLOYEES Vs. STATE OF J&K
March 27, 2000
HARBANS LAL Vs. RAMESH CHANDER
December 13, 2000
HARBANS LAL Vs. CHARANJIT SINGH
November 8, 2000
HARBHAJAN KOUR Vs. STATE
October 31, 2000
HARCHARAN SINGH Vs. CHARAN SINGH
November 15, 2000
HARSH DEV SINGH, MLA Vs. STATE OF J AND K
January 29, 2000
HINDUSTAN TRANSPORT SERVICE Vs. NATIONAL INSURANCE COMPANY LIMITED
March 3, 2000
HOTEL CORPORATION OF INDIA Vs. STATE
September 13, 2000
HOTEL PRESIDENT SRINAGAR Vs. STATE OF J AND K
September 11, 2000
ICHHPAL SINGH Vs. STATE OF J&K
November 10, 2000
IDOL BHAGWATI MATA ASHAPURNI Vs. KANSHI RAM
September 14, 2000
IMITIAZ AHMAD PACHOLL Vs. STATE OF JAMMU AND KASHMIR
May 6, 2000
IMTIAZ AHAD KHAN Vs. UNION OF INDIA
September 7, 2000
INDIAN AIRLINES CORPORATION Vs. FAROOQ AHMAD JAN
September 27, 2000
INDO KASHMIR ARTS EMPORIUM Vs. ANJUM MUSHTAQ
December 12, 2000
INDROO Vs. SPECIAL TRIBUNAL, J&K
November 8, 2000
J AND K BANK LIMITED Vs. ABDUL SAMAD CHILOO
August 29, 2000
J B SINGH Vs. STATE
July 10, 2000
J&K INDUSTRIES LTD Vs. MOHD AMIN
May 3, 2000
J&K THROUGH SECRETARY TO GOVT Vs. SUNIL CHOUDHARY
August 30, 2000
JAGDISH RAJ Vs. STATE
August 24, 2000
JAI SINGH Vs. STATE OF J&K
February 11, 2000
JAIN KARYANA STORE Vs. VEETRAG FINANCE CORPORATION
February 18, 2000
JAMEED AHMAD Vs. STATE OF J&K
June 2, 2000
JAMMU RURAL BANK Vs. JAMEELA BEGUM
August 25, 2000
JAMMU RURAL BANK EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
November 7, 2000
JANG BAHADUR Vs. STATE
December 26, 2000
JASPAL SINGH Vs. PARAMJEET SINGH
November 16, 2000
JATINDER KESER Vs. STATE
November 15, 2000
KAMLESH KUMARI Vs. D P KHAJURIA
February 28, 2000
KASHMIR CARBON Vs. STATE OF J&K
November 10, 2000
KEWAL KRISHAN Vs. MAST RAM ABROL
February 10, 2000
KEWAL KRISHAN Vs. STATE OF J&K
February 28, 2000
KHADIM HUSSAIN Vs. STATE OF J&K
December 8, 2000
KRISHAN LAL Vs. UNION OF INDIA
August 28, 2000
KULDEEP RAJ Vs. SERVICE SELECTION RECRUITMENT BOARD, J&K
February 28, 2000
LAL CHAND Vs. UNION OF INDIA
July 24, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. TANVIR AHMAD BHAT
August 22, 2000
LT COL J S SEKHON Vs. UNION OF INDIA
November 21, 2000
M M KHAJURIA Vs. ABDUL RASHID
August 10, 2000
MAHESH CHANDER CHOPRA Vs. CHIEF EXECUTIVE OFFICER, PRASAR BHARTI, NEW DELHI
September 22, 2000
MAKHAN LAL RAINA Vs. STATE ROAD TRANSPORT CORPORATION, J&K
April 4, 2000
MAKHAN SINGH Vs. UNION OF INDIA
February 28, 2000
MAKHAN SINGH Vs. JAN
September 11, 2000
MAN MOHAN KRISHAN Vs. STATE OF J AND K
November 17, 2000
MANAGEMENT NATIONAL PROJECTS CONSTRUCTION CO LTD Vs. MASHOOR SINGH BALI
July 12, 2000
MANAGER ELECTRIC DHP KISHTWAR Vs. OM RAJ MANHAS
February 15, 2000
MANI RAM SARAN Vs. RAM KAUR BEHARI LAL
February 10, 2000
MANOJ KUMAR Vs. STATE
April 28, 2000
MANU HANSA Vs. STATE
December 10, 2000
MEHBOOB BEG Vs. MUMTAZ AFZAL BEG
December 14, 2000
MEHRAJ-UD-DIN Vs. STATE OF J&K
June 2, 2000
METAL FIELD INDUSTRY Vs. STATE OF J&K
February 11, 2000
MOHAMMAD AHSAN DAR Vs. STATE OF J AND K
October 20, 2000
MOHAMMAD AMIN Vs. STATE OF JAMMU AND KASHMIR
November 29, 2000
MOHAMMAD HANIF Vs. STATE OF J AND K
December 15, 2000
MOHAMMAD KHAN S O ALAF DIN CATE HUJAM Vs. STATE
April 28, 2000
MOHAMMAD SHAFI SHAH Vs. STATE OF JAMMU AND KASHMIR
July 15, 2000
MOHAMMAD SHAFI SOFI Vs. NATIONAL INSURANCE COMPANY LIMITED
August 22, 2000
MOHAMMAD SULTAN MIR Vs. STATE OF JAMMU AND KASHMIR
June 27, 2000
MOHAMMAD YOUSUF DAR Vs. ORIENTAL INSURANCE COMPANY LIMITED
February 3, 2000
MOHAMMAD YOUSUF RATHER Vs. STATE OF JAMMU AND KASHMIR
March 30, 2000
MOHAN LAL Vs. CUSTODIAN GENERAL
July 6, 2000
MOHAN LAL Vs. STATE OF J AND K
February 28, 2000
MOHD AKBAR MIR Vs. CHIEF ENGINEER
May 22, 2000
MOHD AKBAR TEELI Vs. STATE OF J&K
September 15, 2000
MOHD AMIN ALIA Vs. STATE OF J&K
April 18, 2000
MOHD AMIN DAR Vs. STATE
August 4, 2000
MOHD AMIN PARRA Vs. STATE OF J&K
December 23, 2000
MOHD DEEN Vs. STATE
August 11, 2000
MOHD GANAL Vs. STATE AND OTHERS
September 20, 2000
MOHD ISMAIL Vs. STATE OF J&K
December 11, 2000
MOHD KHALIL HAJAM Vs. STATE OF J&K
April 18, 2000
MOHD MAQBOOL BHAT Vs. STATE
May 24, 2000
MOHD NASIR Vs. DISTRICT JUDGE RAJOURI
February 2, 2000
MOHD RAMZAN LONE Vs. STATE OF J&K
April 18, 2000
MOHD RAYAZ Vs. STATE
February 28, 2000
MOHD SADIQ BHAT Vs. STATE OF J&K
April 4, 2000
MOHD SHAFI Vs. STATE
September 1, 2000
MOHD SHAFI Vs. COMMISSIONER
February 28, 2000
MOHD SHAFI SHAH Vs. ORIENTAL TEXTILES CORP
June 2, 2000
MOHD SIDIQ SOFI Vs. STATE OF J&K
April 24, 2000
MOHD SULTAN MUZAFFER Vs. STATE
November 27, 2000
MOHD YOUSUF LONE Vs. STATE
July 11, 2000
MOHINDER SINGH Vs. STATE OF J&K
May 24, 2000
MUBARK AHMAD KHAN Vs. STATE OF J&K
May 17, 2000
MUKESH KAPOOR Vs. STATE OF JAMMU AND KASHMIR
April 3, 2000
Mukhtar Ahmad Vs. State of J AND K
July 25, 2000
MUMTAZA AKHTER Vs. STATE
December 1, 2000
MUNSHI SINGH Vs. TEHSILDAR AGRARIAN REFORMS, SAMBA
February 28, 2000
MUSHTAQ AHMAD GANAI Vs. STATE
June 2, 2000
MUSHTAQ AHMAD LONE Vs. STATE OF J&K
February 28, 2000
NARESH KUMAR GUPTA Vs. UNION OF INDIA
August 14, 2000
NARESH KUMAR VERMA Vs. SHIV RAM
January 31, 2000
NARINDER VERMA Vs. STATE OF JAMMU AND KASHMIR
May 29, 2000
NATIONAL INSURANCE COMPANY LTD Vs. TONE PHARMACEUTICALS
November 14, 2000
NAZIR AHMAD BHAT Vs. JAWAHIRA
May 15, 2000
NAZIR AHMAD SHEIKH Vs. STATE OF J&K
November 7, 2000
NAZIR AHMED LONE Vs. SHERI KASHMIR INSTITUTE OF MEDICAL SCIENCES
August 22, 2000
NEK RAM Vs. SOLAY RAM
October 31, 2000
NEK RAM SHARMA AND CO Vs. INCOME TAX APPELLATE TRIBUNAL
December 7, 2000
NISSAR AHMAD MIR Vs. STATE OF J&K
March 7, 2000
NUSRAT SYED Vs. STATE OF J AND K
October 16, 2000
O S PERHAR (LT COL ) Vs. UNION OF INDIA
October 5, 2000
OM PARKASH Vs. KRISHAN LAL
November 10, 2000
OM PARKASH Vs. ADMINISTRATOR JAMMU MUNICIPALITY
March 28, 2000
PARKASH SINGH Vs. CHINTA DEVI
October 31, 2000
PARSHOTAM LAL Vs. STATE
May 12, 2000
PEERZADA GHULAM AHMED SHAH Vs. O K KAPOOR DY REGISTRAR RULES
October 24, 2000
PRABH DAYAL Vs. R S SACHDEVA
February 15, 2000
PRITHVI PAL SINGH Vs. J & K STATE SERVICES SELECTION BOARD, JAMMU
September 27, 2000
PT. PREM NATH BAZAZ Vs. STATE
February 1, 2000
RAFIQA AKHTAR Vs. ISHFAQ HUSSAIN
November 27, 2000
RAJESH SHARMA Vs. NEERU GOSWAMI
February 28, 2000
RAJINDER KAUL Vs. UNITED INSURANCE CO LTD
April 25, 2000
RAJINDER KHAJURIA Vs. STATE OF J&K
February 28, 2000
RAJINDER SINGH Vs. NATIONAL INSURANCE CO LTD
August 8, 2000
RAJIV RANJAN (CAPT ) Vs. UNION OF INDIA
February 28, 2000
RAM LAL SHARMA Vs. CHANDMINA (IPS)
November 16, 2000
RAM SAROOP GUPTA Vs. UNION OF INDIA
November 27, 2000
RANSON INDUSTRIES Vs. UNION OF INDIA
December 12, 2000
RATTAN LAL Vs. LOK NATH
November 10, 2000
RAVI KUMAR Vs. UNION OF INDIA
February 11, 2000
RAVINDER KAUR Vs. STATE
June 2, 2000
REGIONAL MANAGER Vs. MUSTAQ HUSSAIN MIR
February 28, 2000
RIAZ CONSTRUCTION CO Vs. UNION OF INDIA
July 26, 2000
RIYAZ AHMAD BEIGH Vs. STATE OF J&K
May 8, 2000
RIYAZ AHMAD BHAT Vs. STATE
May 22, 2000
RIYAZ JAN MAST Vs. ASIF JAVID
July 18, 2000
ROM INDUSTRIES Vs. STATE OF J AND K
December 7, 2000
ROMESH BHAI Vs. UNION OF INDIA
August 30, 2000
ROOP KRISHAN DHAR Vs. STATE OF J&K
November 7, 2000
ROSHAN SINGH Vs. STATE
February 28, 2000
S BASHIR AHMAD Vs. STATE OF J&K
July 7, 2000
S KIRPAL SINGH Vs. S SUCHET SINGH
May 24, 2000
S MOHD Vs. MEMBER, SPECIAL TRIBUNAL (J&K)
November 3, 2000
S SHABIR AHMAD KHAN Vs. STATE OF J&K
June 27, 2000
SAJAD AHMAD MIR Vs. STATE
February 29, 2000
SAJAD AHMED MIR Vs. STATE
July 15, 2000
SALAM BHAT Vs. STATE OF J&K
July 28, 2000
SANJAY KUMAR Vs. STATE OF J and K
October 11, 2000
SANJEET KUMAR SHARMA Vs. HIGH COURT OF J&K
January 27, 2000
SANJOGTA JAIN Vs. KEEMTI LAL JAIN
September 4, 2000
SANSAR CHAND Vs. STATE OF J&K
February 28, 2000
SARDAR BALDEV SINGH Vs. SARDAR MOTI SINGH
September 19, 2000
SAVITA RANI Vs. STATE OF J AND K
November 10, 2000
SECRETARY DEPTT OF TELECOM Vs. CHAMAN LAL
November 11, 2000
SECURITY STAFF (EX-SERVICEMEN) ASSOCIATION Vs. STATE OF J & K
May 25, 2000
SEEMA KUMARI Vs. STATE OF J AND K
September 21, 2000
SHAKEEL AHMAD Vs. STATE OF OTHERS
October 17, 2000
SHAKEEL AHMAD MIR Vs. STATE OF JAMMU AND KASHMIR
June 2, 2000
SHAM DEVI Vs. STATE OF J&K
September 5, 2000
SHAM GROVER Vs. MUNICIPAL COMMITTEE
November 10, 2000
SHAMSHER SINGH Vs. UNION OF INDIA
August 16, 2000
SHEIKH MOHD SALEEM Vs. SHER-I-KASHMIR INSTITUTE OF MEDICAL SCIENCES
May 2, 2000
SHER KHAN Vs. ABDUL MUHAMMAD KHAN
May 6, 2000
SHIV NATH Vs. ASSISTANT LABOUR COMMISSIONER
February 28, 2000
SHOWKET AHMAD BAKSHI Vs. STATE
September 5, 2000
SK CLINICS Vs. STATE
November 20, 2000
SOBA RAM Vs. STATE OF JAMMU AND KASHMIR
November 9, 2000
SOBA RAM Vs. STATE OF J&K
September 11, 2000
SONULLAH Vs. PARVEEN DAVEEN
October 13, 2000
STATE Vs. MOHAMMAD AKBAR SHAH
September 1, 2000
STATE Vs. RAMA NAND
November 23, 2000
STATE BANK OF INDIA Vs. UPJIT SINGH
August 31, 2000
STATE OF J & K, THROUGH SECY TO GOVT , FOOD AND SUPPLIES DEPTT Vs. DIRECTOR, J&K STATE MOTOR GARAGES
August 30, 2000
State of J AND K Vs. Niyaz Ahmad Soft
September 1, 2000
STATE OF J&K Vs. B L CHOUDHARY
February 28, 2000
STATE OF J&K Vs. SONAULLAH AHANGER
November 17, 2000
STATE OF J&K Vs. GH HASSAN DAR
May 30, 2000
STATE OF J&K Vs. ANIECE CHOUDHARY
April 3, 2000
STATE OF J&K Vs. MOHINDER SINGH
August 30, 2000
STATE OF J&K Vs. HABA GANAI
December 20, 2000
STATE OF J&K THROUGH CHIEF SECRETARY, J&K GOVT AT SRINAGAR Vs. NAZIR AHMED DAR
August 22, 2000
STATE OF JAMMU AND KASHMIR Vs. GHULAM RASOOL RATHER
May 10, 2000
STATE OF JANDK Vs. SADAQAT HUSSAIN
December 12, 2000
Sultan Hajam Vs. Mukhta Mailk
May 25, 2000
SUNDRI Vs. STATE OF J and K
September 1, 2000
SUREKHA CHARAK Vs. AJAY KUMAR
September 6, 2000
SURINDER KUMAR SHARMA Vs. STATE OF J&K
November 9, 2000
SURINDER PAUL Vs. STATE OF JAMMU & KASHMIR
April 7, 2000
SURKHI RAM Vs. RAJ DULARI
October 16, 2000
SURWA Vs. STATE OF J&K
April 4, 2000
SYED FAROOQ AHMAD BUKHARI Vs. STATE
July 11, 2000
SYED LUTFULLAH SHAH Vs. A.W. KRIPAK, SUPTD. ENGINEER
February 10, 2000
SYED MEHDI SHAH Vs. STATE
July 7, 2000
SYED MOHD SHAFI Vs. UNION OF INDIA
September 20, 2000
TABASUM RASHID Vs. STATE OF J&K
October 11, 2000
TARA SINGH Vs. STATE AND OTHERS
September 19, 2000
TARO DEVI Vs. NANAK CHAND
October 11, 2000
TAWHEEDA BANO Vs. STATE
December 14, 2000
TEJ KOUR Vs. AHMAD SHEIKH
December 4, 2000
TEKNO TRADING CO Vs. UNION OF INDIA
August 24, 2000
TIRATH RAM Vs. STATE
February 28, 2000
TRIPAT SINGH (BRIG ) Vs. MANZOOR BRICK KILLIN
May 26, 2000
TSERING DOLKAR Vs. SONAM YOUNGJOR
December 23, 2000
UNION OF INDIA Vs. VISHNU KUMAR GUPTA
October 5, 2000
UNION OF INDIA Vs. GURDIAL SINGH
August 11, 2000
UNION OF INDIA Vs. MOTI LAL
July 26, 2000
UNION OF INDIA Vs. BHARAT FLOUR MILLS
December 29, 2000
UNION OF INDIA Vs. SMT. RAHANI DEVI AND OTHERS
May 25, 2000
UNION OF INDIA Vs. VIRENDER SINGH GILL
May 24, 2000
UNION OF INDIA Vs. RAKESH SINGH
November 9, 2000
UNION OF INDIA Vs. ALI MOHD MALIK
February 2, 2000
UNION OF INDIA Vs. NEK RAM SHARMA
September 23, 2000
UNION OF INDIA Vs. D KHOSLA
February 29, 2000
UNION OF INDIA Vs. JIBAN CHANDRA SAHA (COL )
September 12, 2000
UNION OF INDIA Vs. JIBAN CHANDRA SAHA
January 12, 2000
UNITED INDIA INSURANCE CO LTD Vs. GH HASSAN WAZA
February 28, 2000
UNITED INDIA INSURANCE CO LTD Vs. SHOWKAT AHMAD BANDAY
September 27, 2000
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GHULAM AHMAD SANOO
March 30, 2000
UPKAR GOODS TRANSPORT CO Vs. STATE OF J&K
February 11, 2000
VIJAY SINGH Vs. STATE OF J&K
April 6, 2000
VILLAGERS OF FRISLUNA TAH PAHALGAM Vs. STATE OF JAMMU AND KASHMIR
May 8, 2000
VINAY KUMAR RAO Vs. UNION OF INDIA
September 19, 2000
VINOD KUMAR Vs. STATE OF J&K
October 3, 2000
WAQAR AHMAD MIR Vs. STATE OF J&K
October 31, 2000
WELFARE COMMITTEE OF PARENTS OF SAINIK SCHOOL NAGROTA Vs. UNION OF INDIA
March 8, 2000
WILDLIFE PROTECTION SOCIETY OF INDIA Vs. STATE OF J & K
May 1, 2000
WILDLIFE PROTECTION SOCIETY OF INDIA Vs. STATE OF J&K
May 11, 2000
YASMEEN QADRI Vs. UNIVERSITY OF JAMMU
July 19, 2000
YOGINDER SINGH JAMWAL Vs. STATE OF J & K
August 25, 2000
ZOONA BIBI Vs. STATE OF J&K
September 28, 2000