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Case Index
Title
Date
ASSISTANT DIVISIONAL ENGINEER, ELECTRICAL OPERATION Vs. G.PURUSHOTHAM RAO
February 22, 2000
COUNTRY CLUB INDIA LIMITED Vs. M.B.R.PRASAD
March 29, 2000
D.SARADHA Vs. MANAGING DIRECTOR (CHAIRMAN), V.G.P.WONDER LAND LTD.
February 29, 2000
DESK TO DESK COURIER AND CARGO LTD. Vs. REESI KRISHNAVENI
February 21, 2000
DIVISIONAL MANAGER, L.I.C.OF INDIA Vs. Y.RATNAMMA
February 21, 2000
GENERAL MANAGER, HYDERABAD TELECOM Vs. A.G.CHANDRASEKHAR
January 24, 2000
GENERAL MANAGER, TELE- COMMUNICATIONS Vs. G.PADMAJA RANI
February 9, 2000
GENERAL MANAGER, TELECOM DISTRICT, TELEPHONES DEPT. Vs. K.RAMACHANDRA RAJU
December 6, 2000
JANATA FERTILISERS DEPOT Vs. MANDADI SATYANARAYANA REDDY
November 17, 2000
JAYA SWAMY Vs. R.THIMMANNA
December 6, 2000
KAMAL TALKIES Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD.
March 28, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. G.N.SHOJARAJU GUPTA
March 21, 2000
NANDYALA RANGAMMA Vs. KUM.N.HIMA BINDU
March 28, 2000
PALURI NARAYANA MURTHY Vs. UNITED INDIA INSURANCE CO.LTD.
December 6, 2000
RICOH INDIA LTD. Vs. KORE RAMESH
November 10, 2000
SIRIPARAPU KRISHNA RAO Vs. CHAIRMAN, UNION BANK OF INDIA
March 28, 2000
T.KAVITA REDDY Vs. URBAN DEVELOPMENT AUTHORITY
January 25, 2000
V.LAXMIKANTHA Vs. BRANCH MANAGER, ANDHRA BANK LIMITED
March 13, 2000
Y.SREEDHAR Vs. AUTHORISED SIGNATORY, KINETIC LEASE AND FINANCE LTD.
March 6, 2000