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Case Index
Title
Date
NARENDRA KUMAR SHARMA Vs. STATE OF BIHAR
April 20, 2000
HOTEL MAYUR (P) LTD Vs. STATE OF BIHAR
May 2, 2000
A D WIRE PRIVATE LIMITED Vs. STATE OF BIHAR
March 2, 2000
A RAB KHAN Vs. STATE OF BIHAR
July 7, 2000
ABDUL MANAN Vs. MOSHARRAF ALI
August 3, 2000
ABDUL MANNAN Vs. SAIRA KHATOON
January 20, 2000
ABDUL MAZID Vs. STATE OF BIHAR
July 19, 2000
ABHAY CHOUDHARY Vs. STATE OF BIHAR
April 13, 2000
ABHAY KUMAR SINGH Vs. STATE OF BIHAR
October 18, 2000
ABHAY KUMAR VERMA Vs. STATE OF BIHAR
July 10, 2000
ABHAY SHANKAR KUMAR Vs. STATE OF BIHAR
February 22, 2000
ABUL HASSAN Vs. STATE OF BIHAR
May 15, 2000
ACHUTA NAND GIRI Vs. STATE OF BIHAR
September 6, 2000
ADAN MANDAL Vs. STATE OF BIHAR
April 21, 2000
ADITYA SAHU Vs. STATE OF BIHAR
September 12, 2000
Aejaz Alam Vs. State of Bihar
June 30, 2000
AGANNATH PODDAR Vs. PRABHU DAYAL SATYANARAYAN
September 11, 2000
AHMAD MIAN Vs. STATE OF BIHAR
January 14, 2000
AJAB LAL CHOUDHARY Vs. UNION OF INDIA
August 11, 2000
AJANTA CONSTRUCTION COMPANY Vs. STATE OF BIHAR
November 14, 2000
AJAY ANGELO Vs. STATE OF BIHAR
January 4, 2000
AJAY KUMAR Vs. GIRIJANAND PRASAD
May 18, 2000
AJAY KUMAR PANCHAURI Vs. UNION OF INDIA
March 23, 2000
AJAY KUMAR PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
September 6, 2000
Ajay Kumar Saha Vs. Union of India
April 21, 2000
AJIT KISHORE NARAIN Vs. STATE OF BIHAR
December 13, 2000
AJIT KR SINGH Vs. STATE OF BIHAR
March 29, 2000
AJIT KUMAR HEMBRAM Vs. STATE OF BIHAR
September 14, 2000
AJIT KUMAR VERMA Vs. STATE OF BIHAR
July 11, 2000
AJOY DAS GUPTA Vs. PATNA MUNCIPAL CORPORATION
September 29, 2000
AJOY KUMAR VERMA Vs. UNION OF INDIA
September 21, 2000
AJOY KUMAR VERMA Vs. UNION OF INDIA
May 8, 2000
AKCHHAY KUMAR SINGH Vs. STATE OF BIHAR
September 11, 2000
AKHILESHWAR SINGH Vs. STATE OF BIHAR
July 27, 2000
ALAM ANSARI ALIAS MOHD ALAM ANSARI Vs. STATE OF BIHAR
April 18, 2000
ALEMBIC CHEMICAL WORKS CO.LTD Vs. STATE OF BIHAR
April 4, 2000
ALI NAGAR PRAKHAND MATSYA JIWI SWABLAMBI SAHKARI SAMITI LTD Vs. STATE OF BIHAR
May 5, 2000
ALL INDIA KEROSENE DEALERS FEDERATION Vs. UNION OF INDIA
May 17, 2000
ALOK PRASAD VERMA Vs. UNION OF INDIA
June 5, 2000
AMAR NATH Vs. STATE OF BIHAR
July 17, 2000
AMARNATH SAW Vs. STATE OF BIHAR
May 7, 2000
AMBIKA PRASAD SINGN Vs. STATE OF BIHAR
February 23, 2000
AMIN ANSARI Vs. STATE OF BIHAR
May 19, 2000
AMRENDRA NARAIN SINGH Vs. STATE OF BIHAR
April 18, 2000
AMRENDRA SINGH Vs. STATE OF BIHAR
July 6, 2000
AMRESH PRASAD SINGH Vs. AWADH KISHORE VERMA
July 24, 2000
AMRIT VARSHA HINDI DAINIK Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
February 29, 2000
ANAND DEO SINGH Vs. STATE OF BIHAR
March 16, 2000
ANAND KUMAR MODI Vs. CENTRAL COALFIELDS LIMITED
August 16, 2000
ANANDI PASWAN Vs. STATE OF BIHAR
December 14, 2000
ANANT BIND Vs. STATE OF BIHAR
January 19, 2000
ANANT PANDEY Vs. BIHAR STATE ELECTRICITY BOARD
July 19, 2000
ANIL KUMAR Vs. SHWETA ALIAS KINNI
March 13, 2000
ANIL KUMAR SINGH Vs. UNION OF INDIA
March 29, 2000
ANIL KUMAR YADAV Vs. ELECTION COMMISSION OF INDIA
March 15, 2000
ANIL KUMAR YADAV Vs. STATE OF BIHAR
March 16, 2000
ANIL SINGH Vs. STATE OF BIHAR
August 14, 2000
ANIRUDH PRASAD Vs. STATE OF BIHAR
August 25, 2000
Anirudh Singh Vs. State of Bihar
April 4, 2000
ANITA KUMARI ALIAS ANITA VERMA Vs. LIFE INSURANCE CORPORATION OF INDIA
April 13, 2000
ANJALI MAJEE Vs. UNION OF INDIA
December 7, 2000
ANJANA SINHA Vs. STATE OF BIHAR
February 14, 2000
ANJANI KUMAR Vs. STATE OF BIHAR
September 27, 2000
ANJU DAS Vs. STATE OF BIHAR
July 3, 2000
ANJU KUMARI Vs. STATE OF BIHAR
May 16, 2000
ANSU KUMARI Vs. ASHOK BOHRA
April 6, 2000
ANU PRAKASH GUPTA Vs. STATE OF BIHAR
November 30, 2000
ARBIND KUMAR Vs. STEEL AUTHORITY OF INDIA LTD
February 11, 2000
ARBIND MAHARAJ Vs. UNION OF INDIA
December 13, 2000
ARBIND SINGH Vs. STATE OF BIHAR
December 18, 2000
ARJUN JHA Vs. STATE OF BIHAR
April 17, 2000
ARJUN PRASAD SINGH Vs. STATE OF BIHAR
April 24, 2000
ARJUN RAI Vs. STATE OF BIHAR
February 18, 2000
ARJUN RAI Vs. STATE OF BIHAR
February 9, 2000
ARJUN RAJAK Vs. STATE OF BIHAR
April 1, 2000
ARJUN SINGH Vs. STATE OF BIHAR
November 28, 2000
ARNIT DAS Vs. STATE OF BIHAR
January 28, 2000
ARUN KUMAR Vs. STATE OF BIHAR
April 25, 2000
Arun Kumar Barnwal Vs. State of Bihar
September 1, 2000
ARUN KUMAR GUPTA Vs. STATE OF BIHAR
November 20, 2000
ARUN KUMAR JAISWAL Vs. UNION OF INDIA
November 17, 2000
ARUN KUMAR SINGH Vs. STATE OF BIHAR
November 6, 2000
ARUN KUMAR SINGH Vs. STATE OT BIHAR
September 10, 2000
ARUN KUMAR SINGH Vs. TRIBHUWAN PRASAD BARNWAL
February 14, 2000
ARUN KUMAR SINGH, JUDICIAL MAGISTRATE IST CLASS, PATNA CITY Vs. TRIBHUVAN PRASAD BARNWAL
February 4, 2000
ARUN KUMAR SINHA Vs. STATE OF BIHAR
August 11, 2000
ARUN KUMAR SRIVASTAVA Vs. STATE OF BIHAR
June 27, 2000
ARUN KUMAR VERMA Vs. RESHMIDEVI
July 24, 2000
ARVIND KUMAR Vs. NALANDA GRAMIN BANK
August 24, 2000
ARVIND KUMAR Vs. NALANDA GRAMIN BANK
September 14, 2000
ARVIND KUMAR Vs. STATE OF BIHAR
January 11, 2000
ARVIND KUMAR RANJAN Vs. NALANDA GRAMIN BANK
August 10, 2000
ARVIND TIWARI Vs. STATE OF BIHAR
August 16, 2000
ARYA DEVI Vs. STATE OF BIHAR
January 11, 2000
ASAD MIAN ALIAS AKHTAR AZAD MIAN Vs. STATE OF BIHAR
August 24, 2000
ASHA KUMARI Vs. STATE OF BIHAR
February 17, 2000
ASHARFI PD SINGH Vs. UNION OF INDIA
December 12, 2000
ASHIRVAD ENTERPRISES P LTD Vs. COMMISSIONER OF COMM TAXES
June 26, 2000
ASHOK KUMAR Vs. STATE OF BIHAR
May 19, 2000
ASHOK KUMAR Vs. STATE OF BIHAR
September 14, 2000
ASHOK KUMAR BHAGAT Vs. UNION OF INDIA
February 29, 2000
ASHOK KUMAR CHOUDHARY Vs. STATE OF BIHAR
April 20, 2000
ASHOK KUMAR JHA; RABINDRA MISHRA Vs. STATE OF BIHAR
September 22, 2000
ASHOK KUMAR PANDEY Vs. STATE OF BIHAR
January 12, 2000
ASHOK KUMAR SINGH Vs. MOHAN SINGH
August 16, 2000
ASHOK KUMAR SINGH Vs. BIHAR INDUSTRIAL AND TECHNICAL CONSULTANCY ORGANISATION LIMITED
July 17, 2000
ASHUTOSH KUMAR MANOJ ALIAS CHHOTE LAI Vs. STATE OF BIHAR
December 15, 2000
ASHUTOSH KUMAR VINAYAK Vs. STATE OF BIHAR
June 26, 2000
ASHWANI KUMAR GUPTA Vs. STATE OF BIHAR
February 2, 2000
ATAHAUL HAQUE Vs. MOHAMMAD ALLAUDDIN
February 18, 2000
ATMA RAM YADAV Vs. STATE OF BIHAR
March 24, 2000
ATMA SINGH Vs. STATE
March 3, 2000
ATMA SINGH Vs. STATE
March 31, 2000
AULIA ADYATMIK ANUSANDHAN KENDRA VAISHALI Vs. UNION OF INDIA
April 26, 2000
AWADH KISHORE Vs. STATE OF BIHAR
August 25, 2000
AWADHESH KUMAR SINGH ALIAS AWADHESH PD SINGH Vs. BIHAR PUBLIC SERVICE COMMISSION
December 11, 2000
AWADHESH KUMAR SINHA Vs. STATE OF BIHAR
August 4, 2000
AWADHESH KUMAR YADAV Vs. STATE OF BIHAR AND OTHERS
February 2, 2000
AWANI SAO ALIAS AWANI KUMAR SAO Vs. STATE OF BIHAR
April 27, 2000
AWANTIKA MISTAN BHANDAR Vs. STATE OF BIHAR
April 13, 2000
AYUB ANSARI Vs. STATE OF BIHAR
September 28, 2000
B K DEY Vs. P APPA RAO
March 2, 2000
B K JAISWAL Vs. STATE OF BIHAR
May 4, 2000
B R AMBEDKAR TEACHERS ASSOCIATION Vs. STATE OF BIHAR
February 21, 2000
B T HIRANI Vs. STATE OF BIHAR
April 30, 2000
B T HIRANI Vs. STATE OF BIHAR
August 30, 2000
B T HIRANI Vs. STATE OF BIHAR AND ORS
August 8, 2000
B.D COSTA Vs. ASSOCIATED CONSTRUCTION CO.LTD
February 3, 2000
BABBAN PRASAD SINGH Vs. STATE OF BIHAR
February 28, 2000
BABU LAL SAH Vs. STATE OF BIHAR
July 14, 2000
BABUJAN TUDU Vs. STATE OF BIHAR
March 16, 2000
BACHCHAN PRASAD SINGH Vs. STATE OF BIHAR
May 11, 2000
BACHCHAN SINGH Vs. STATE OF BIHAR
January 13, 2000
BADIUZZAMAN Vs. BIHAR STATE ELECTRICITY BOARD
January 21, 2000
BAGESHWARI DEVI Vs. SHEO KUMAR MISHRA
December 14, 2000
BAIDYA NATH JHA Vs. STATE OF BIHAR
March 30, 2000
BAIDYA NATH SINGH Vs. B C C L DHANBAD
February 4, 2000
BAIDYANATH HATHI Vs. STATE OF BIHAR
January 5, 2000
BAIDYANATH RAM Vs. STATE OF BIHAR
April 27, 2000
BAIJNATH PASWAN Vs. STATE OF BIHAR
February 18, 2000
BAIJNATH PRASAD GUPTA Vs. SENIOR REGIONAL MANAGER F C I PATNA
January 25, 2000
BAIJU PRASAD Vs. STATE OF BIHAR
April 24, 2000
BAJRANG FLOUR MILLS PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
March 27, 2000
BALDEO CHOUDHARY Vs. STATE OF BIHAR
February 1, 2000
BALDEO MANDAL Vs. STATE OF BIHAR
June 21, 2000
BALDEO MANDAL Vs. STATE OF BIHAR
June 26, 2000
BALDHARI OHDAR Vs. STATE OF BIHAR
April 6, 2000
BALESHWAR MEHTA Vs. STATE OF BIHAR
August 22, 2000
BALESHWAR PRASAD Vs. STATE OF BIHAR
June 21, 2000
BALESHWAR PRASAD Vs. STATE OF BIHAR
January 6, 2000
BALESHWAR SINGH Vs. STATE OF BIHAR
April 4, 2000
BALESHWAR TIWARY Vs. STATE OF BIHAR
October 18, 2000
BALMIKI RAJAK Vs. STATE OF BIHAR
April 13, 2000
BALRAM PRASAD SINHA Vs. STATE OF BIHAR
June 23, 2000
BAM BAM MANJHI Vs. STATE OF BIHAR
September 20, 2000
BANDHU ORAON Vs. STATE OF BIHAR
May 12, 2000
BANK OF INDIA Vs. SUDHIR KUMAR PANDEY
September 6, 2000
BANK OF MADURA LTD Vs. UNION OF INDIA
March 1, 2000
BANSHIDHAR PAL Vs. STATE OF BIHAR
January 19, 2000
BANSHIDHAR SINGH Vs. STATE OF BIHAR
March 24, 2000
BARAUNI PAPER INDUSTRIES LTD Vs. BIHAR STATE ELECTRICITY BOARD
July 14, 2000
BASANT NARAYAN SINHA Vs. STATE OF BIHAR
March 27, 2000
BASHISHT RAWAT @ BACHHAN RAWAT Vs. STATE OF BIHAR
April 6, 2000
BASUDEO JHA Vs. BAIDYA NATH MISHRA
January 31, 2000
BASUDEO MAHATON Vs. STATE OF BIHAR
June 29, 2000
BASUDEO YADAV Vs. STATE OF BIHAR
September 29, 2000
BATA INDIA LTD Vs. KESHAR PRASAD MODI
August 28, 2000
BATA INDIA LTD Vs. UNION OF INDIA
December 19, 2000
BAUDHU MAHTON Vs. BHAGWAT RAM
April 4, 2000
BECHAN PASWAN Vs. STATE OF BIHAR
July 27, 2000
BEDAMO DEVI Vs. MANAGING DIRECTOR BIHAR STATE ROAD
December 6, 2000
BELA PANDEY Vs. STATE OF BIHAR
June 26, 2000
BENNETT AND COLEMAN CO LTD Vs. STATE OF BIHAR
March 9, 2000
BENU KRISHNA MANDAL Vs. STATE OF BIHAR
August 4, 2000
BHAGAWAN SINGH Vs. CANARA BANK
August 22, 2000
BHAGWAN SINGH Vs. A SANJIVI
April 6, 2000
BHAGWATI DEVI AND ORS Vs. SHYAM BABU YADAV @ JITENDRA KUMAR AND ORS
May 3, 2000
BHARAT AGRICULTURAL AND MECHANICAL ENGINEERING COMPANY Vs. STATE OF BIHAR
July 6, 2000
BHARAT AGRICULTURE AND MECHANICAL ENGINEERING COMPANY Vs. STATE OF BIHAR
March 28, 2000
BHARAT COKING COAL LIMITED Vs. MAINA DEVI
February 4, 2000
BHARIMAN YADAV AND 4 OTHERS; BABAN YADAV; MANGRU PASWAN Vs. STATE OF BIHAR
August 1, 2000
BHAWESH CHANDRA Vs. STATE OF BIHAR
April 21, 2000
BHOLA BHAGAT Vs. STATE OF BIHAR
August 31, 2000
BHOLA PRASAD ALIAS BHOLA PRASAD SAH Vs. KASHI KANT JHA
September 21, 2000
BHOLA PRASAD MANDAL Vs. STATE OF BIHAR
February 29, 2000
BHOLA RAM STEEL PVT LTD Vs. STATE OF BIHAR
October 24, 2000
BHUNESHWAR PRASAD CHAURASIA ALIAS BHUNESHWAR CHAURISIA Vs. STATE OF BIHAR
August 25, 2000
BHUTU PANNE PARMESHWAR MUNNU Vs. State of Bihar
February 1, 2000
BHUVNESHWAR BIND AND ORS Vs. DANA YADAV @ DAHU AND ORS
April 21, 2000
Bibhuti Mandal Vs. State of Bihar
February 4, 2000
BIBI HAJRA Vs. BIBI JANTUN NISA
January 13, 2000
BIDYA DEVI Vs. STATE OF BIHAR
March 31, 2000
BIGAN MAHTO Vs. STATE OF BIHAR
June 30, 2000
BIHAR AIR PRODUCTSLTD Vs. A V PANIKAR
October 31, 2000
BIHAR ENGINEERING SERVICES Vs. STATE OF BIHAR
December 5, 2000
BIHAR FOUNDRY AND CASTING LIMITED Vs. STATE OF BIHAR AND ORS
July 4, 2000
BIHAR RAJYA PUNCHAYAT SEVAK SANGH Vs. STATE OF BIHAR
April 11, 2000
BIHAR RAJYA SAHAKARITA PRABANDHAK SANGH Vs. STATE OF BIHAR
May 10, 2000
BIHAR RAJYA ZILA PARISHAD ABHIYANTRA SEVA SANGH Vs. STATE OF BIHAR
February 8, 2000
BIHAR STATE AGRICULTURE Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
September 13, 2000
BIHAR STATE BOARD OF HOMEOPATHIC MEDICINE Vs. UPENDRA PRASAD YADAV
October 31, 2000
BIHAR STATE ELECTRICITY BOARD Vs. HEMANT KUMAR
November 24, 2000
BIHAR STATE FINANCIAL CORPORATION Vs. SWAD PHARMACEUTICALS PVT LTD
September 14, 2000
BIHAR STATE HOUSING BOARD Vs. STATE OF BIHAR
February 14, 2000
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. DHARMARAJ PANDEY
July 20, 2000
BIHAR STATE PROGRESSIVE ELECTRIC WORKERS UNION Vs. BIHAR STATE ELECTRICITY BOARD
August 28, 2000
BIHAR STATE SALES REPRESENTATIVE UNION Vs. AMRIT LAL SETH
February 23, 2000
BIHAR TOURISM DEVELOPMENT CORP Vs. ROY CONSTRUCTION
August 8, 2000
BIHARI LAL MONKA Vs. GOVT OF INDIA
January 17, 2000
BIHARI PRASAD SINGH ALIAS BIHARI BABU Vs. STATE OF BIHAR
May 19, 2000
BIHARI SINHA Vs. SECRETARY-CUM-COMMISSIONER
March 1, 2000
BIJENDRA NARAIN SINHA Vs. STATE OF BIHAR
February 18, 2000
BIJOY URAON ALIAS PHAGU URAON Vs. STATE OF BIHAR
January 20, 2000
Bijoy Uraon Phagu Oraon Vs. State of Bihar
January 11, 2000
BIKANER-ASSAM ROAD INDIA LINES LTD Vs. UNION OF INDIA
May 19, 2000
BIMLA DEVI SARAF Vs. THAKUR GOPINATH JEE
May 8, 2000
BIMLA SHARMA Vs. STATE OF BIHAR
January 6, 2000
BIMLENDRA PRASAD SINGH Vs. CHANCELLOR OF UNIVERSITIES
February 16, 2000
BIMLESH KUMAR Vs. STATE OF BIHAR
February 8, 2000
BINAY KRISHNA Vs. RAJ KUMAR PRASAD
June 14, 2000
BINAY KUMAR MISHRA Vs. STATE OF BIHAR
October 30, 2000
BINDESHWAR MAHTON Vs. STATE OF BIHAR
May 3, 2000
BINDESHWAR SINGH Vs. STATE OF BIHAR
November 1, 2000
BINDESHWARI MAHTO Vs. STATE OF BIHAR
January 20, 2000
BINDESHWARI PRASAD SINHA Vs. STATE OF BIHAR
September 1, 2000
BINDHYA BASINI MISHRA Vs. STATE OF BIHAR
March 13, 2000
BINDHYACHAL OJHA Vs. MUNESHWAR DUBEY
August 16, 2000
BINOD KUMAR Vs. UNION OF INDIA
February 15, 2000
BINOD KUMAR PODDAR Vs. STATE OF BIHAR
August 3, 2000
BINOD KUMAR SARAN Vs. STATE OF BIHAR
June 23, 2000
BINOD KUMAR SHARMA Vs. NEW INDIA ASSURANCE CO LTD
January 17, 2000
BIPIN BIHARI SINHA Vs. SECRETARY
March 1, 2000
BIRBAL SHARMA Vs. STATE OF BIHAR
November 22, 2000
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
May 10, 2000
BIRENDRA KUMAR SINHAQ Vs. STATE OF BIHAR
October 18, 2000
BIRENDRA NARAYANTEWARY Vs. STATE OF BIHAR
August 21, 2000
BIRENDRA PRASAD Vs. KAUSHYALIA ALIASKAUSHALYA DEVI
January 13, 2000
BIRENDRA SAH Vs. STATE OF BIHAR
February 9, 2000
BIRENDRA SINGH Vs. STATE OF BIHAR
July 4, 2000
BIRENDRA YADAV Vs. STATE OF BIHAR
February 18, 2000
BIRESH LAL Vs. HEAVY ENGINEERING CORPORATION LTD
February 14, 2000
BIRMA INDUSTRIAL AND BUSINESS ENTERPRISES PRIVATE LIMITED Vs. STATE OF BIHAR
July 10, 2000
BISHESHWAR PANDEY Vs. STATE OF BIHAR
August 18, 2000
BISHESHWAR PRASAD SHARMA Vs. STATE OF BIHAR
January 13, 2000
BISHRAM TETE Vs. STATE OF BIHAR
January 11, 2000
BISHUNDEO MANDAL Vs. STATE OF BIHAR
July 21, 2000
Bishwa Nath Prasad Vs. State of Bihar
March 10, 2000
BISHWANATH CHAUDHARY Vs. STATE OF BIHAR
May 11, 2000
BISHWANATH MAHESHWARI Vs. SATYA NARAYAN PODDAR
September 7, 2000
Bishwanath Ram Vs. State of Bihar
May 3, 2000
BISHWANATH SINGH Vs. BIRSAI BHAGAT
January 13, 2000
BOUDA MAHTO (BANDA MAHTO) Vs. STATE OF BIHAR
July 13, 2000
BRAJ KISHORE PRASAD SINGH ALIAS HIRAJEE Vs. STATE OF BIHAR
September 11, 2000
BRAJ KISHORE SINGH Vs. STATE OF BIHAR
July 20, 2000
BRAJ NANDAN SINGH Vs. STATE OF BIHAR
April 18, 2000
BRAJENDRA YADAV Vs. STATE OF BIHAR
September 13, 2000
BRANCH MANAGER BIHAR STATE FINANCIAL CORPORATION Vs. STATE OF BIHAR
December 18, 2000
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. AHMAD HUSSAIN ANSARI
March 7, 2000
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. ASHA DEVI
April 27, 2000
BRIJ MOHAN MISHRA Vs. STATE OF BIHAR
January 20, 2000
BRIJ MOHAN PRASAD YADAV Vs. PARMESHWAR DUTTA
March 1, 2000
BUDDHI DEVI DHARAMSHALA Vs. STATE OF BIHAR
September 6, 2000
BUDDHI NATH CHAUDHARY Vs. ABHAI KUMAR
January 6, 2000
BUKAN RAM Vs. STATE OF BIHAR
July 28, 2000
BULE STAR LTD Vs. P O LABOUR COURT
February 7, 2000
BUTAN SAO Vs. STATE OF BIHAR
January 19, 2000
C V RAMASWAMY Vs. STATE OF BIHAR
March 29, 2000
CENTRAL COAL FIELDS LIMITED Vs. LILAWATI DEVI
March 10, 2000
CHAKRADHAR DAS Vs. STATE OF BIHAR
April 18, 2000
CHALTU RISHI ALIAS CHALITTAR RISHI Vs. STATE OF BIHAR
July 10, 2000
CHAMELI DEVI; SATYA NARAIN SAO Vs. STATE OF BIHAR
February 9, 2000
CHAMELI KHATUN Vs. STATE OF BIHAR
January 27, 2000
CHANDESHWAR PD SINGH Vs. STATE OF BIHAR
May 16, 2000
CHANDI YADAV Vs. STATE OF BIHAR
September 20, 2000
CHANDRA KANTA DEVI Vs. STATE OF BIHAR
February 17, 2000
CHANDRA MANI PRASAD SAHI Vs. B R A BIHAR UNIVERSITY
May 16, 2000
CHANDRA PRAKASH KHANDUJA Vs. STATE OF BIHAR
September 6, 2000
CHANDRA SHEKHAR GUPTA Vs. STATE OF BIHAR
September 5, 2000
CHANDRA SHEKHAR SINGH Vs. STATE OF BIHAR
February 3, 2000
CHANDRADEO SHARMA Vs. STATE OF BIHAR
April 19, 2000
CHANDRAKALO DEVI Vs. UNION OF INDIA
April 8, 2000
CHANDRAKANT CHOUDHARY Vs. STATE OF BIHAR
July 10, 2000
CHANDRAMA MISTRY Vs. STATE OF BIHAR
July 26, 2000
CHANDRAMANI SAH Vs. STATE OF BIHAR
March 16, 2000
CHANDRESHWARI PRASAD YADAV Vs. STATE OF BIHAR
January 24, 2000
CHANDRIKA MOCHI Vs. STATE OF BIHAR
May 3, 2000
CHANDU MAHATO Vs. STATE OF BIHAR
June 21, 2000
CHARKI MUNDAIN Vs. STATE OF BIHAR
March 30, 2000
CHHANGUR LAL GUPTA Vs. STATE OF BIHAR
February 11, 2000
CHHOTU SAO @ CHHOTEY LAL SAH Vs. STATE OF BIHAR
March 28, 2000
CHIEF MANAGER ALL BANK Vs. SWARNALATA NARAYAN
October 10, 2000
CHIEF MANAGER, ALLAHABAD BANK Vs. SWARNLATA NARAYAN
October 20, 2000
CHIRANJIB JHA ALIAS JHALLU JHA Vs. UNION OF INDIA
April 20, 2000
CHITESHWAR NATH DUBEY ALIAS C N DUBEY Vs. MAHESHWARI MANJHIAN
August 29, 2000
CHITRANJAN SINGH Vs. STATE OF BIHAR
June 23, 2000
CHOWA GOPE Vs. NANHAK YADAV
November 14, 2000
CHUNDA HANSDA Vs. STATE OF BIHAR
November 20, 2000
CHURCH OF NORTH INDIA Vs. ANGLICAN CHURCH OF INDIA
November 1, 2000
CLEMENT BARLA Vs. STATE OF BIHAR
May 2, 2000
COMMISSIONER OF INCOME TAX Vs. PRABHAT ZARDA FACTORY
November 16, 2000
COMMISSIONER OF INCOME TAX Vs. RAKESH PD SINGH
November 28, 2000
CONVENOR OF PATNA ZILA MINORITY HIGH SCHOOLS Vs. STATE OF BIHAR
January 4, 2000
CORE HEALTHCARE LIMITED AHMEDABAD Vs. STATE OF BIHAR
February 3, 2000
D A V COLLEGE MANAGING COMMITTEE Vs. STATE OF BIHAR
April 6, 2000
DAGO HUNDA Vs. STATE OF BIHAR
May 2, 2000
DAMODAR SHARMA Vs. STATE OF BIHAR
August 9, 2000
DAMODAR VALLEY CORPN Vs. STATE OF BIHAR
February 24, 2000
DASRATH PRASAD PANDEY Vs. STATE OF BIHAR
July 3, 2000
DAYA NAND SAHAY Vs. SHIBU SOREN
May 10, 2000
DAYA NAND SAHAY Vs. KAPIL SIBAL
April 27, 2000
DEALER SELECTION BOARD Vs. BINOD KUMAR
September 19, 2000
DEEP NARAYAN YADAV Vs. STATE OF BIHAR
March 3, 2000
DEEPAK JAISWAL Vs. BIHAR STATE ELECTRICITY BOARD
March 15, 2000
DEEPAK SRIVASTAVA Vs. STATE OF BIHAR
November 30, 2000
DENTAL COLLEGE AND HOSPITAL Vs. STATE OF BIHAR
August 10, 2000
DEO KUMAR SINGH Vs. STATE OF BIHAR
May 17, 2000
Deomuni Sharma Vs. State of Bihar
July 4, 2000
DEOMUNI SHARMA Vs. STATE OF BIHAR
July 6, 2000
DEONATH SINGH Vs. STATE OF BIHAR
July 21, 2000
DEVENDRA KUMAR ARYA Vs. STATE OF BIHAR
December 20, 2000
DEVENDRA NARAYAN GUPTA Vs. STATE OF BIHAR
October 18, 2000
DEVENDRA NATH MANDAL Vs. STATE OF BIHAR
November 9, 2000
DEVENDRA SINGH Vs. UNION OF INDIA
August 3, 2000
DEVENDRA SINGH Vs. STATE OF BIHAR
January 18, 2000
DEVESH KUMAR SINGH Vs. STATE OF BIHAR
September 1, 2000
DHAN SINGH Vs. STATE OF BIHAR
February 28, 2000
DHANI ORAON Vs. STATE OF BIHAR
January 4, 2000
DHARNIDHAR JHA Vs. STATE OF BIHAR
February 9, 2000
DHAUNA PAAWAN Vs. STATE OF BIHAR
January 28, 2000
DHIREN SADA ALIAS DHIRENDRA SADA Vs. STATE OF BIHAR
March 2, 2000
DHIRENDRA SINGH Vs. STATE OF BIHAR
April 30, 2000
DHORHA MOCHI Vs. STATE OF BIHAR
March 16, 2000
DHRUPJEE PRASAD Vs. STATE OF BIHAR
June 30, 2000
DHUPA CHAMAR Vs. STATE OF BIHAR
April 28, 2000
DIGESHWAR RANA Vs. STATE OF BIHAR
February 11, 2000
DIGHI GRAM VIKASH SAMITI Vs. STATE OF BIHAR
September 28, 2000
DILIP KESHRI Vs. STATE OF BIHAR
September 4, 2000
DILIP KUMAR Vs. STATE OF BIHAR
January 4, 2000
DILIP KUMAR SHARMA Vs. STATE OF BIHAR
May 12, 2000
DILIP KUMAR SINGH Vs. STATE OF BIHAR
January 24, 2000
DILIP KUMAR SINHA Vs. AMBIKA PRASAD
January 21, 2000
DILIP OJHA Vs. STATE OF BIHAR
November 7, 2000
DINA IRON AND STEELLTD Vs. BIHAR STATE ELECTRICITY BOARD
November 28, 2000
DINANATH YADAV Vs. KUSUM DEVI
January 21, 2000
DINESH CHANDRA JHA Vs. STATE OF BIHAR
August 18, 2000
DINESH PRASAD SINGH Vs. STATE OF BIHAR
March 2, 2000
DINESH SHARMA Vs. STATE OF BIHAR
June 23, 2000
DINESHWAR SINGH Vs. BIHAR STATE ELECTRICITY BOARD
July 19, 2000
DIVISIONAL SECURITY COMMISSIONER, RAILWAY PROTECTION FORCE, EASTERN RAILWAY Vs. T N MALHOTRA @ TRILOKI NATH MALHOTRA
March 31, 2000
DIWAKAR PRASAD Vs. NALANDA GRAMIN BANK
July 24, 2000
DUBRAJ MIRDHA Vs. STATE OF BIHAR
August 2, 2000
DUDHNATH TIWARI Vs. JAI PRAKASH UNIVERSITY
May 25, 2000
DURGA DAS SAMANTA Vs. STATE BANK OF INDIA
March 29, 2000
DURGA IRON MILL Vs. STATE OF BIHAR
March 6, 2000
EASTERN RAILWAY DHANBAD Vs. JHALIA DEVI
July 5, 2000
ELITE ENGINEERING COMPANY Vs. BIHAR STATE ELECTRICITY BOARD
January 11, 2000
EMPLOYEES PROVIDENT FUND STAFF UNION Vs. UNION OF INDIA
February 9, 2000
EX-CAPTAIN PREM KUMAR MALIK Vs. UNION OF INDIA
March 23, 2000
FAGUNI RAM Vs. STATE OF BIHAR
January 19, 2000
FAKIRA SAH Vs. STATE OF BIHAR
July 25, 2000
FAKLI DEVI Vs. BUDHRAM MAHTO
February 21, 2000
FAKRUDDIN ALI AHMAD FAKRU Vs. STATE OF BIHAR
January 31, 2000
FARID AHMAD Vs. BIBI MATABAN
August 21, 2000
FEKAN PASWAN Vs. STATE OF BIHAR
August 22, 2000
FERTILIZER CORPORATION OF INDIA Vs. KOYA COLLIERY PRIVATELTD
March 16, 2000
FR FRANCIS MATTATHILANI Vs. STATE OF BIHAR
January 18, 2000
GADAHAR MANDAL Vs. STATE OF BIHAR
March 16, 2000
GAJENDRA PRASAD SINHA Vs. MAN MOHAN PRASAD SINHA
February 23, 2000
GAJENDRA SINGH Vs. STATE OF BIHAR
March 13, 2000
GAJENDRA THAKUR Vs. STATE OF BIHAR
March 8, 2000
GANAURI RAJAK Vs. STATE OF BIHAR
March 24, 2000
GANESH PRASAD SHUKLA Vs. STATE OF BIHAR
July 28, 2000
GANESH SAH Vs. STATE OF BIHAR
March 27, 2000
GANESH SAO Vs. STATE OF BIHAR
May 4, 2000
GANESH YADAV Vs. STATE OF BIHAR
July 25, 2000
GAUTAM SINGH Vs. CENTRAL COALFIELDS LIMITED
March 28, 2000
GAYA PRASAD SINGH Vs. STATE OF BIHAR
September 6, 2000
GAYATRI DEVI Vs. STATE OF BIHAR
January 10, 2000
GEETA DEVI Vs. GIRDHAR PD SHARMA
September 14, 2000
GEETA DEVI AND VIJAY SINGH Vs. STATE OF BIHAR
January 31, 2000
GEETA RANI SAHAY Vs. T M BHAGALPUR UNIVERSITY
March 23, 2000
GHANSHYAM NARAYAN SINGH Vs. STATE OF BIHAR
March 31, 2000
GHOLAM RASOOL Vs. STATE OF BIHAR
January 13, 2000
GHUGHALOO RAM Vs. STATE OF BIHAR
January 6, 2000
Ghuran Gonr Vs. State of Bihar
February 11, 2000
GILBERT TIGGA Vs. STATE OF BIHAR
July 24, 2000
GIRJA SINGH Vs. GAYNWANTI DEVI
March 29, 2000
GOPAL GORAIN AND ORS Vs. STATE OF BIHAR AND ORS
October 20, 2000
GOPAL KRISHAN SARAN Vs. STATE OF BIHAR
April 5, 2000
GOPAL KRISHNA JHUNJHUNWALA Vs. STATE OF BIHAR
October 31, 2000
GOPAL NAG Vs. STATE OF BIHAR
July 14, 2000
GOPAL PRASAD Vs. SUB DIVISIONAL OFFICER CUM COLLECTOR
November 1, 2000
GOPAL SAH Vs. CAPTAIN BRAJ KISHORE CHAUDHARY
July 19, 2000
GOPAL TIWARI Vs. STATE OF BIHAR
November 11, 2000
GOPALGANJ C D AND C M UNION LTD Vs. STATE OF BIHAR
March 24, 2000
GOPIN SOREN Vs. STATE OF BIHAR
July 28, 2000
GOVERNING BODY OF BUDHA INSTITUTE OF DENTAL SCIENCES AND HOSPITAL Vs. UNION OF INDIA
April 26, 2000
GOVIND MADHAV JHA Vs. STATE OF BIHAR
March 8, 2000
GULAB MISHRA Vs. YOGENDRA MISRA
March 8, 2000
GUNESHWAR PRASAD Vs. STATE OF BIHAR
March 28, 2000
HANSRAJ SINGH AND RAJNATH SINGH Vs. STATE OF BIHAR
November 21, 2000
HANUMAN SUGAR AND INDUSTRIES LTD Vs. UNION OF INDIA
October 23, 2000
HARDEO SINGH Vs. STATE OF BIHAR
March 1, 2000
HARDEO YADAV Vs. STATE OF BIHAR
April 18, 2000
HARENDRA KUMAR Vs. STATE OF BIHAR
November 10, 2000
HARENDRA PRATAP SINGH Vs. STATE OF BIHAR
December 15, 2000
HARENDRA RAI Vs. DURGENDRA RAI
March 8, 2000
HARENDRA TANTU BAI Vs. STATE OF BIHAR
May 4, 2000
HARI KRISHNA PRASAD Vs. SHYAMA KANT RAM
March 7, 2000
HARI MUKHIYA Vs. STATE OF BIHAR
July 18, 2000
HARI PRAKASH CHAWLA Vs. UNION OF INDIA
July 6, 2000
HARI SHANKER PRASAD Vs. STATE OF BIHAR
April 3, 2000
HARICHARAN CHAMAR Vs. STATE OF BIHAR
May 5, 2000
HARIDAS PRASAD ALIAS HARIDAS MAHTO Vs. STATE OF BIHAR
February 29, 2000
HARIHAR CHOUBEY AND Vs. STATE OF BIHAR
October 31, 2000
HARIHAR PRASAD Vs. BIRESH MANJHI
October 31, 2000
Harihar Prasad Sinha Vs. State of Bihar
March 10, 2000
HARIHAR THAKUR Vs. STATE OF BIHAR
March 27, 2000
HARINAGAR SUGAR MILLS LTD Vs. UNION OF INDIA
April 10, 2000
HARINAGAR SUGAR MILLS LTD Vs. STATE OF BIHAR
April 7, 2000
HARKALI DEVI ALIAS HARIKALI DEVI Vs. STATE OF BIHAR
December 19, 2000
HAZARI SAW AND ORS Vs. STATE OF BIHAR AND ORS
April 25, 2000
HEM CHANDRA Vs. STATE OF BIHAR
February 29, 2000
HEM SHANKAR SHARMA Vs. STATE OF BIHAR
July 6, 2000
HEMLATA Vs. SATYA NARAIN KANDU
July 31, 2000
HIGH COURT OF JUDICATURE AT PATNA Vs. STATE OF BIHAR
July 29, 2000
HIMANSU SHEKHAR SHARMA Vs. STATE OF BIHAR
April 20, 2000
Himmat Singh Vs. State of Bihar
February 23, 2000
HINDEUTSCH IMPEX PVT LTD Vs. STATE OF BIHAR
January 13, 2000
HINDUSTAN TIMESLTD Vs. STATE OF BIHAR
July 6, 2000
HIRA LAL Vs. STATE OF BIHAR
September 26, 2000
Hira Ravidas Vs. State of Bihar
January 18, 2000
HIRALAL GUPTA Vs. JAGDISH KUMAR SETH
October 31, 2000
HOTEL MAYUR PRIVATE LIMITED Vs. STATE OF BIHAR
March 2, 2000
HOWRAH MOTOR COMPANY Vs. BHARAT PETROLEUM CORPORATION
May 11, 2000
HRIDYA NAND MISHRA Vs. STATE OF BIHAR
January 25, 2000
HUSNE ARA Vs. STATE OF BIHAR
February 16, 2000
IFTEKAR AHMAD Vs. STATE OF BIHAR
September 6, 2000
IFTEKHAR ALAM Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA
August 8, 2000
INDIAN LAC RESEARCH INSTITUTE Vs. NAZMA BANO
February 15, 2000
INDIAN OIL CORPORTION LTD Vs. ALOK PRASAD VERMA
September 4, 2000
INDIAN STEEL AND WIRE PRODUCTS LIMITED Vs. STATE OF BIHAR
March 24, 2000
INDRADEO NARAIN SINGH Vs. STATE OF BIHAR
February 29, 2000
INDRASANI KUNWAR ALIAS INARSANI KUNWAR Vs. STATE OF BIHAR
January 12, 2000
INDU PRAKASH Vs. STATE OF BIHAR
June 23, 2000
ISHWAR MURMU Vs. STATE OF BIHAR
February 14, 2000
ISTEYAQUE ALI Vs. STATE OF BIHAR
September 29, 2000
J L MEHTA Vs. STATE OF BIHAR
February 10, 2000
J M D ALLOYS LTD Vs. BIHAR STATE ELECTRICITY BOARD
April 15, 2000
J N SINGH Vs. STATE OF BIHAR
June 28, 2000
JAAN MOHAMMAD ALIAS GEIRVIN DAUBIN Vs. UNION OF INDIA
May 19, 2000
JAG MOHAN MEHROTRA Vs. HINDUSTAN PETROLEUM CORPN LTD
April 20, 2000
JAGAI SOREN Vs. STATE OF BIHAR
February 17, 2000
JAGANMAYA BHATTACHARYA Vs. STATE OF BIHAR
February 9, 2000
JAGANNATH PRASAD ALIAS JAGANNATH LAL Vs. UNDER SECRETARY GOVERNMENT OF INDIA
March 23, 2000
JAGANNATH SINGH Vs. STATE OF BIHAR
December 6, 2000
JAGAT LAL GUPTA Vs. STATE OF BIHAR
November 28, 2000
JAGBANDHU MAHATHA Vs. STATE OF BIHAR
March 7, 2000
JAGDISH LAL Vs. STATE OF BIHAR
July 17, 2000
JAGDISH PANDEY Vs. STATE OF BIHAR
June 26, 2000
JAGDISH PRASAD Vs. GIRIJA DEVI
March 16, 2000
JAGDISH PRASAD SINGH Vs. STATE OF BIHAR
March 3, 2000
Jagdish Sao Vs. State of Bihar
April 28, 2000
JAGDISH SINGH Vs. STATE OF BIHAR
March 28, 2000
JAGDISH THAKUR Vs. JAGDISH MAHTO; STATE OF BIHAR
September 19, 2000
JAGESHWAR SINGH Vs. MANSOORUL HAGUE
September 28, 2000
JAGGARNATH MAHTO Vs. STATE OF BIHAR
April 18, 2000
JAGJIT KAUR Vs. STATE OF BIHAR
January 13, 2000
JAHANABAD NAGAR PALIKA Vs. STATE OF BIHAR
March 29, 2000
JAI KISHORE PRASAD Vs. STATE OF BIHAR
April 17, 2000
JAI MANGAL RAI Vs. STATE OF BIHAR
March 29, 2000
JAI NARAIN SAH Vs. STATE OF BIHAR
January 12, 2000
JAI PRAKASH PATWA Vs. STATE OF BIHAR
August 11, 2000
JAI PRAKASH PRASAD Vs. STATE OF BIHAR
July 27, 2000
JAI RAM AHIR Vs. STATE OF BIHAR
January 19, 2000
JAI SHANKAR JHA Vs. STATE OF BIHAR
September 26, 2000
JAIKANT RISHI Vs. STATE OF BIHAR
July 5, 2000
JAIKANT SHARMA Vs. ARUNA KUMARI SHARMA
November 14, 2000
JAIMANI DEVI Vs. STATE OF BIHAR
May 25, 2000
JAIN PLASTICS AND CHEMICALS LIMITED Vs. STATE OF BIHAR
April 5, 2000
JALDHAR MANDAL Vs. STATE OF BIHAR
March 30, 2000
JALIL MIAN Vs. BCCL
April 4, 2000
JALPA SOREN Vs. STATE OF BIHAR
March 13, 2000
JAMADAR SINGH Vs. ENGINEER IN CHIEF
April 7, 2000
JAMAL AHMAD Vs. ADMINISTRATOR PATNA MUNICIPAL CORPORATION
July 28, 2000
Jamuna Singh Vs. State of Bihar
August 25, 2000
JANARDAN MAHTO @ BODHU MAHTO Vs. STATE OF BIHAR
March 1, 2000
JANARDAN RAI Vs. STATE OF BIHAR
December 8, 2000
JANARDAN SINGH Vs. STATE OF BIHAR
January 18, 2000
JANO YADAV Vs. STATE OF BIHAR
July 6, 2000
JATA SHANKAR MISHRA Vs. STATE OF BIHAR
July 7, 2000
JAUHAR MANSURI; SOBRATI MANSURI Vs. STATE OF BIHAR
January 4, 2000
JAVED SHOUKAT Vs. STATE OF BIHAR AND OTHERS
December 25, 2000
JAWAHAR LAL RAM Vs. BIHAR COLLEGE SERVICE COMMISSION
June 26, 2000
JAWAHAR LAL RAM Vs. BIHAR COLLEGE SERVICE COMMISSION
July 26, 2000
JAWAHAR ROY Vs. STATE OF BIHAR
March 29, 2000
JEEVA KANT JHA Vs. UNION OF INDIA
August 29, 2000
JEEVAN KUMAR JAYASWAL Vs. NEW INDIA ASSURANCE CO LTD
May 3, 2000
JETHU PAHARIA Vs. STATE OF BIHAR
April 3, 2000
JIBACHH JHA Vs. STATE OF BIHAR
February 18, 2000
JIRESHWAR MAHTO Vs. MATHURA SINGH
July 20, 2000
JITENDRA KUMAR Vs. CENTRAL BANK OF INDIA
February 11, 2000
JITENDRA KUMAR AGARWALLA Vs. STATE OF BIHAR
February 29, 2000
JITENDRA NARAYAN THAKUR Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
January 11, 2000
JITENDRA PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
April 3, 2000
JITENDRA SHARMA Vs. STATE OF BIHAR
April 5, 2000
JIWAN CHALAK Vs. STATE OF BIHAR
March 30, 2000
JOEBACHH PRASAD SINGH Vs. STATE OF BIHAR
March 28, 2000
JOKHU SAHANI Vs. STATE OF BIHAR
June 30, 2000
JOSEPH MUNDA Vs. STATE OF BIHAR
August 14, 2000
JOYCEE JONES Vs. STATE OF BIHAR
July 31, 2000
JUGESHWAR SAFI Vs. STATE OF BIHAR
August 16, 2000
JWALA PRASAD Vs. STATE OF BIHAR
February 11, 2000
JYOTSNA KUMARI Vs. STATE OF BIHAR
February 9, 2000
K K SHARMA Vs. STATE OF BIHAR
October 20, 2000
KAILA BHAGAT Vs. STATE OF BIHAR
April 5, 2000
KAILASH CHOUDHARY Vs. STATE OF BIHAR
March 2, 2000
KAILASH PRASAD GUPTA Vs. STATE OF BIHAR
December 19, 2000
KAILASH SINGH Vs. STATE OF BIHAR
July 21, 2000
KAILASH SINGH Vs. STATE OF BIHAR
August 2, 2000
KALAWATI DEVI ALIAS KALAWATI KUAR Vs. MADHURI DEVI
December 1, 2000
KALAYANI DEVI Vs. UNION OF INDIA
October 31, 2000
KALI PADA RABIDAS Vs. UMAPADA BOURI
July 11, 2000
KAMAKSHI WORAH Vs. VINOBA BHAVE UNIVERSITY
February 1, 2000
KAMAL MANDAL Vs. RAGHO MANDAL
June 27, 2000
KAMESHWAR MISHRA Vs. STATE OF BIHAR
March 1, 2000
KAMESHWAR SHARMA Vs. STATE OF BIHAR
March 23, 2000
KAMINI SINGH Vs. STATE OF BIHAR
June 26, 2000
KAMLA KANT PATHAK Vs. STATE OF BIHAR
March 1, 2000
KAMLESH DHAWAN ALIAS DHAWAN Vs. ORIENTAL FIRE AND GENERAL
August 1, 2000
KAMLESHWARI PANDIT Vs. TILKA MANJHI BHAGALPUR UNIVERSITY
February 1, 2000
KAMLESHWARI PASWAN Vs. STATE OF BIHAR
January 14, 2000
KANHAI MISHRA Vs. GOVERNING BODY
February 28, 2000
KANIK MAHTO Vs. STATE OF BIHAR
December 20, 2000
KAPILDEO PRASAD Vs. STATE OF BIHAR
August 11, 2000
KAPILDEO SINGH Vs. HARI SINGH
September 20, 2000
KAPILDEO SINGH Vs. RAMRAJ SINGH
March 7, 2000
KAPOOR BROTHERS Vs. UNION OF INDIA
September 29, 2000
KARIMAN BHUIAN Vs. STATE OF BIHAR
September 15, 2000
KARPURI ALIAS KAPURI YADAV Vs. STATE OF BIHAR
September 15, 2000
KARTIK KUMAR Vs. STATE OF BIHAR
December 15, 2000
KARUNAKAR CHOUDHARY Vs. STATE OF BIHAR
July 21, 2000
KASHI NATH KUMBHKAR Vs. SITARAM SINGH
February 8, 2000
KASHI SAH Vs. STATE OF BIHAR
April 4, 2000
KAUSALAYA DEVI Vs. STATE OF BIHAR
March 10, 2000
KAUSHAL KISHORE Vs. UNION OF INDIA
March 13, 2000
KAVITA PIGMENTS AND CHEMICAL P LIMITED Vs. ALLAHABAD BANK
March 1, 2000
KAYAMUDDIN KHAN Vs. STATE OF BIHAR
April 17, 2000
KEDAR BARI Vs. STATE OF BIHAR
September 22, 2000
KEDAR NATH JHA Vs. DEPUTY COMMISSIONER
May 11, 2000
KEDAR NATH JHUNJHUNWALA Vs. STATE OF BIHAR
February 2, 2000
KELIA ORAON Vs. STATE OF BIHAR
May 17, 2000
KESHAV CHOUDHARY Vs. STATE OF BIHAR
January 21, 2000
KESHO SAO Vs. ADDITIONAL MEMBER BOARD OF REVENUE
July 14, 2000
KHAKHANU YADAV @ KHAKHANU PRASAD @ KHAKHANUA Vs. STATE OF BIHAR
October 18, 2000
KHANTAR MANDAL Vs. STATE OF BIHAR
March 14, 2000
KHOKHAN CHANDRA SINGH Vs. STATE OF BIHAR
September 14, 2000
KIRTYA NAND MISHRA Vs. STATE OF BIHAR AND OTHERS
September 9, 2000
KISHORE KUMAR MISHRA Vs. STATE OF BIHAR
December 5, 2000
KISHORE SINGH Vs. RESERVE BANK OF INDIA
September 15, 2000
KISHORI DEVI Vs. STATE ELECTRICITY BOARDS
November 28, 2000
KISHUN SAHNI Vs. STATE OF BIHAR
October 24, 2000
KISHUN SAO Vs. STATE OF BIHAR
January 4, 2000
KONDA ALIAS MUNNA NISHAD Vs. STATE OF BIHAR
September 11, 2000
KOOMAR INDRANEEL ALIAS CAESAR Vs. STATE OF BIHAR
September 19, 2000
KRISHNA CHANDRA Vs. STATE OF BIHAR
March 16, 2000
KRISHNA KUMAR ROY Vs. STATE OF BIHAR
August 25, 2000
KRISHNA MURARI Vs. STATE OF BIHAR
January 19, 2000
KRISHNA NANDAN CHOUDHARY Vs. BIHAR STATE ELECTRICITY BOARD
October 16, 2000
Krishna Prasad Vs. State of Bihar
June 29, 2000
KRISHNA PRASAD Vs. GOPAL PRASAD
July 19, 2000
KRISHNA SINGH Vs. STATE OF BIHAR
January 4, 2000
KRISHNA SINGH Vs. STATE OF BIHAR
March 16, 2000
KRISHNA SINGH Vs. UNION OF INDIA
March 14, 2000
KRISHNANANDAN SINGH ALIAS TURANTA SINGH Vs. STATE OF BIHAR
January 25, 2000
KULDIP PRASAD Vs. STATE OF BIHAR
March 31, 2000
KUMAR BABAN PRASAD SINGH Vs. STATE OF BIHAR
January 19, 2000
KUMAR BISHWA NATH SINGH Vs. STATE OF BIHAR
March 19, 2000
KUMAR BISHWA NATH SINGH Vs. STATE OF BIHAR
May 19, 2000
KUMAR KRISHNA RASTOGI Vs. STATE OF BIHAR
February 1, 2000
KUMAR VIJOY SINGH Vs. STATE OF BIHAR
July 3, 2000
KUMARI REKHA Vs. UNION OF INDIA
November 22, 2000
KUMARI VIDYAWATI KUSHWAHA Vs. STATE OF BIHAR
October 25, 2000
KUMUD Vs. STATE OF BIHAR
May 10, 2000
KUNWA MANDAL Vs. STATE OF BIHAR
February 15, 2000
KUNWER PANZIAR ALIAS KUNWER PRASAD Vs. STATE OF BIHAR
July 11, 2000
KUSH KUMAR ALIAS KUSHWAL Vs. STATE OF BIHAR
February 7, 2000
L N SAHU Vs. STATE OF BIHAR
August 22, 2000
LAKHAN LAL Vs. STATE OF BIHAR
April 5, 2000
LAKHAN SAH ALIAS LAKHAN SONAR Vs. STATE OF BIHAR
January 12, 2000
LAKHAN SHUKLA ALIAS RAM LAKHAN SHUKLA AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
December 1, 2000
LAKHANDEO SINGH Vs. BIHAR STATE ELECTRICITY BOARD
July 10, 2000
LAKHI KANTA SINGH Vs. STATE OF BIHAR
February 17, 2000
LAKSHMI KANT JHA Vs. STATE OF BIHAR
July 10, 2000
LAKSHMIPATI SAHAI Vs. STATE OF BIHAR
January 14, 2000
LAL BABU SAH Vs. STATE OF BIHAR
April 20, 2000
LALA SUMNENDRA NATH Vs. STATE OF BIHAR
September 14, 2000
LALAN PRASAD SINGH Vs. STATE OF BIHAR
January 12, 2000
LALDEO SINGH Vs. STATE OF BIHAR
March 15, 2000
LALITA DEVI Vs. NANDU SINGH
February 7, 2000
LALJEE YADAV Vs. STATE OF BIHAR
May 19, 2000
LALO MAHTO @ LALO YADAV Vs. STATE OF BIHAR
April 20, 2000
LALU PRASAD Vs. STATE OF BIHAR
May 10, 2000
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE OF BIHAR
April 21, 2000
LATAN RAJBANSI Vs. STATE OF BIHAR
April 21, 2000
LAXMAN CHOUDHARY Vs. STATE OF BIHAR
April 4, 2000
LAXMAN PRASAD Vs. STATE OF BIHAR
February 16, 2000
LAXMAN PRASAD TIWARY Vs. STATE OF BIHAR
January 24, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. MAHARAJADHIRAJ RAMESHWAR SINGH CHARITABLE TRUST
May 17, 2000
LIPIKA GUPTA Vs. STATE OF BIHAR
May 11, 2000
LOUIS KHALKHO Vs. STATE OF BIHAR
February 4, 2000
LUCKY MEDICINE DISTRIBUTORS Vs. STATE OF BIHAR
June 30, 2000
MADAN MOHAN CHOUDHARY Vs. HIGH COURT OF JUDICATURE AT PATNA
May 18, 2000
MADAN MOHAN PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
February 18, 2000
MADAN MOHAN SINGH Vs. STATE OF BIHAR
December 20, 2000
MADHAV ROLLER FLOUR MILLS PVT LTD Vs. STATE BANK OF INDIA
March 1, 2000
MADHURI KUMARI SINHA Vs. STATE OF BIHAR
April 7, 2000
MADHUSUDAN SINGHANIA Vs. STATE OF BIHAR
March 23, 2000
MAGISTER MARANDI Vs. STATE OF BIHAR
February 16, 2000
MAHA KALI MILLING CO P LIMITED Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
August 2, 2000
MAHABIR LOHAR Vs. STATE OF BIHAR
August 28, 2000
MAHABIR PRAJAPAT Vs. STATE OF BIHAR
May 11, 2000
MAHADEO DAS Vs. STATE OF BIHAR
October 23, 2000
MAHADEO SINGH Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
March 3, 2000
MAHAMAYA VERMA Vs. AMARENDRA NATH VERMA
August 29, 2000
MAHBOOB ALAM Vs. KHATIZA KHATOON
February 2, 2000
Mahendra Choudhary Vs. State of Bihar
March 6, 2000
MAHENDRA JHA Vs. UNION OF INDIA
August 25, 2000
MAHENDRA MOHAN DEY Vs. JYOTISH LAL SAHU
April 7, 2000
MAHENDRA PODDAR Vs. STATE OF BIHAR
November 20, 2000
MAHENDRA PRASAD Vs. STATE OF BIHAR
May 11, 2000
MAHENDRA THAKUR Vs. AKHILESH TIWARI
April 28, 2000
MAHESH CHANDRA PRASAD Vs. STATE OF BIHAR
April 4, 2000
MAHESH CHOUDHARY Vs. STATE OF BIHAR
July 7, 2000
MAHESH PANDEY Vs. STATE OF BIHAR
January 10, 2000
MAHESH PRASAD MANDAL Vs. UNION OF INDIA
February 3, 2000
MAHESHWAR PRASAD SINGH Vs. STATE OF BIHAR
September 19, 2000
MAHESHWAR SAHU Vs. STATE OF BIHAR
September 14, 2000
MAHESHWAR THAKUR Vs. STATE OF BIHAR
September 15, 2000
MAHESHWARI PRASAD YADAV Vs. STATE OF BIHAR
December 20, 2000
MAHINDRA RAM Vs. STATE OF BIHAR
February 17, 2000
MAHITOSH BISWAS Vs. CHAMPA KUMARI SINHA
February 3, 2000
MAHMOOD AZAM SIDDIQUE Vs. STATE OF BIHAR
January 12, 2000
MAKESHWAR PRASAD Vs. STATE OF BIHAR
March 9, 2000
MALTI KUMARI Vs. STATE OF BIHAR AND ORS.
December 5, 2000
MAMTA VARMA Vs. JAY PRAKASH VARMA
June 28, 2000
MANAGEMENT OF TATA IRON AND STEEL COMPANY LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL RANCHI
September 4, 2000
MANAGEMENT OF UCO BANK, PATNA Vs. PRESIDING OFFICER, CENTRAL GOVT.INDUSTRIAL TRIBUNAL NO.2, DHANBAD
April 11, 2000
MANAGEMENT OF USHA BRECO LTD Vs. PRESIDING OFFICER LABOUR COURT JAMSHEDPUR
July 31, 2000
MANAGER OF KARGALI COLLIERY Vs. STATE OF BIHAR
June 28, 2000
MANAGING COMMITTEE OF SRI Vs. STATE OF BIHAR
September 20, 2000
MANAGING COMMITTEEOF SRI CHANDRA Vs. STATE OF BIHAR
September 29, 2000
MANAGING DIRECTOR OF GREAVES COTTON AND COMPANY LIMITED Vs. STATE OF BIHAR
January 24, 2000
MANAN SINGH Vs. B N MANDAL UNIVERSITY
May 9, 2000
MANAS SETT Vs. UNION OF INDIA
February 4, 2000
MANGAL FINANCE LIMITED Vs. EXPRESS CONFECTIONERS PVT LTD
February 15, 2000
MANI KANT CHAUDHARY Vs. STATE OF BIHAR
September 25, 2000
MANIK CHAND CHAUDHARY Vs. STATE OF BIHAR
April 26, 2000
MANIK MANI CHOUBEY AND ORS Vs. STATE OF BIHAR AND ORS
July 7, 2000
MANIK MUKHERJEE Vs. STATE OF BIHAR
April 4, 2000
MANINDRA KUMAR SINHA Vs. MINERAL AREA DEVELOPMENT AUTHORITY
March 30, 2000
MANJU DEVI Vs. STATE OF BIHAR
February 22, 2000
MANJU KHAITAN Vs. STATE OF BIHAR
January 19, 2000
MANJU SINGH Vs. BIHAR STATE HOUSING BOARD
September 7, 2000
MANOJ KANT THAKUR Vs. STATE OF BIHAR
December 1, 2000
MANOJ KUMAR Vs. STATE OF BIHAR
March 7, 2000
MANOJ KUMAR Vs. STATE OF BIHAR
July 24, 2000
MANOJ KUMAR SINGH Vs. NAVAL KISHORE SINGH
April 7, 2000
MANOJ KUMAR THAKUR ALIAS LUCHO THAKUR Vs. STATE OF BIHAR
January 13, 2000
MANOJ THAKUR Vs. STATE OF BIHAR
April 7, 2000
MANVENDRA PANDEY Vs. STATE OF BIHAR
October 24, 2000
MARSINGH NARAYAN SINHA Vs. BHARAT COKING COAL LIMITED
August 2, 2000
MARY MARGARET RAPHAIL Vs. STATE OF BIHAR
March 27, 2000
MASIH CHARAN KACHHAP AND ORS Vs. STATE OF BIHAR AND ORS
April 5, 2000
MASTER MIRDHA Vs. STATE OF BIHAR
February 22, 2000
MAYA DEVI Vs. STATE OF BIHAR
March 29, 2000
MAYA DEVI Vs. STATE OF BIHAR
April 21, 2000
MAZIBUR RAHMAN MANSOORI Vs. STATE OF BIHAR
May 11, 2000
MCDOWELL AND COMPANY LTD Vs. STATE OF BIHAR
June 26, 2000
MD AMIN Vs. STATE OF BIHAR
July 18, 2000
MD ANWAR Vs. STATE OF BIHAR
February 15, 2000
MD BADRUDDIN Vs. STATE OF BIHAR
February 21, 2000
MD DAUD Vs. STATE OF BIHAR
June 29, 2000
MD FAROOQUE AZAM Vs. STATE OF BIHAR
July 11, 2000
MD IRSHAD Vs. MD HASHIM
February 25, 2000
MD MINHAZ ALIOS MUNNA MIA Vs. STATE OF BIHAR
March 30, 2000
MD MUSLIM HUSSAIN Vs. STATE OF BIHAR
June 23, 2000
MD MUSTAFA ABBASI Vs. CHAIRMAN STATE BANK OF INDIA
July 28, 2000
MD NASIM RAZA Vs. STATE OF BIHAR
April 27, 2000
MD NASSIM Vs. STATE OF BIHAR
April 17, 2000
MD NEHAL MIAN Vs. STATE OF INDIA
February 8, 2000
MD S IMAM Vs. RAI BHARAT KUMAR
June 26, 2000
MD SAHJAD Vs. STATE OF BIHAR
January 10, 2000
MD TASLIM Vs. STATE OF BIHAR
August 11, 2000
MD ZIKRUL ISLAM Vs. STATE OF BIHAR
September 7, 2000
MD.AZIM Vs. HIGH COURT OF JUDICATURE
February 17, 2000
MEDICAL COLLEGE HOSPITAL AND PUBLIC HEALTH LABORATORY Vs. STATE OF BIHAR
March 6, 2000
MEENA DEVI Vs. UNION OF INDIA
March 6, 2000
MEENA DEVI Vs. UNITED INDIA INSURANCE CO LTD
September 26, 2000
MEENA DEVI Vs. UNION OF INDIA
May 6, 2000
MEERA BAKHALA Vs. STATE OF BIHAR
February 8, 2000
MEERA DEVI Vs. UNION OF INDIA
March 6, 2000
MEGH RAJ SINGH Vs. CHAIRMAN BIHAR STATE
July 25, 2000
MGMT OF TATA RON AND STEEL CO LTD Vs. P O INDUSTRIAL TRIBUNAL
September 9, 2000
MISHRI LAL JHA Vs. STATE OF BIHAR
April 7, 2000
MISS RAFAT BATUL Vs. LALIT NARAYAN MITHILA
December 5, 2000
MITHILESH KUMAR SHARMA Vs. STATE OF BIHAR
May 4, 2000
MITHILESH KUMAR SINHA Vs. STATE OF BIHAR
February 15, 2000
MITHILESH MISHRA Vs. STATE OF BIHAR
April 21, 2000
MOHAMMAD HASNAIN Vs. STATE OF BIHAR
January 21, 2000
MOHAMMAD IDRIS Vs. STATE OF BIHAR
May 4, 2000
MOHAMMAD MASOOD AKHTAR AND Vs. STATE OF BIHAR
January 18, 2000
MOHAMMED YAWAR YUNUS Vs. MD.YASUM YUNUS
March 15, 2000
MOHAN KUMAR SINGH Vs. STATE OF BIHAR
April 3, 2000
MOHAN LAL JAMADAR Vs. STATE OF BIHAR
February 20, 2000
MOHAN MANJHI Vs. STATE OF BIHAR
August 21, 2000
MOHAN PANDEY Vs. STATE OF BIHAR
July 18, 2000
MOHD REYASAT Vs. STATE OF BIHAR
April 25, 2000
MOHD. HAFIZ Vs. STATE OF BIHAR
February 4, 2000
MOHD. HASHIM Vs. STATE OF BIHAR
January 27, 2000
MOKHTAR SINGH Vs. STATE OF BIHAR
January 17, 2000
MONE LAL GOSWAMI Vs. STATE OF BIHAR
March 28, 2000
MORA HO Vs. STATE OF BIHAR
January 5, 2000
MOSAMATT PARMESHWARI DEVI Vs. GEETA DEVI
August 21, 2000
MOSMAT RAJ BANSI DEVI Vs. UNION OF INDIA
August 18, 2000
MOSOMAT PARMILA DEVI Vs. STATE OF BIHAR
April 13, 2000
MOST KRISHNI DEVI @ KISANI DEVI Vs. STATE OF BIHAR
May 11, 2000
MOST. BIBI SAYEEDA KHATOON AND OTHERS Vs. MOST. BINTUL FATMA AND OTHERS
May 11, 2000
MOSTT IMAMANI Vs. STATE OF BIHAR
July 14, 2000
MOSTT MARKHI DEVI Vs. RAM CHARAN MAHTO
February 2, 2000
MOTI RAM KUSUM Vs. CENTRAL BANK OF INDIA
March 1, 2000
MUKESH PRASAD SINGH Vs. TILKA MANJHI BHAGALPUR UNIVERSITY
April 5, 2000
MUKTI NARAIN DAS Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
January 19, 2000
MULCHAND SHAH Vs. STATE OF BIHAR
September 28, 2000
MUMTAZ AHMAD Vs. STATE OF BIHAR
January 20, 2000
MUNESHWAR PRASAD Vs. STATE OF BIHAR
March 16, 2000
MUNESHWAR YADAV Vs. STATE OF BIHAR
May 2, 2000
MUNI LAL MANDAL Vs. STATE OF BIHAR
March 1, 2000
MUNIKA TIRKEY Vs. STATE OF BIHAR
July 6, 2000
MUNNA CHOUDHARY Vs. STATE OF BIHAR
December 15, 2000
MUNNA MAHTO ALIAS MUNNA ALIAS SANJAY KUMAR Vs. STATE OF BIHAR
April 7, 2000
MUNNI DEVI Vs. STATE OF BIHAR
May 19, 2000
MURALI MAHTO Vs. PREMIA DEVI ALIAS PREMIA MEHTAINE
July 19, 2000
MURARI KRISHNA PRASAD SINHA Vs. STATE OF BIHAR
June 27, 2000
MURARI KRISHNA PRASAD SINHA Vs. STATE OF BIHAR
April 12, 2000
MUVA INDUSTRIES LIMITED Vs. STATE OF BIHAR
April 20, 2000
MUZAHAT AMBAR Vs. CHANCELLOR L N M UNIVERSITY
February 11, 2000
N GOPALASWAMI SECRETARY GENERAL Vs. STATE OF BIHAR
July 27, 2000
NAGAMANI BHAGAT Vs. STATE OF BIHAR
April 10, 2000
NAGENDRA NATH JHA Vs. STATE OF BIHAR
August 8, 2000
NAGRIK MANCH VISHNUPUR TITARA Vs. ELECTION COMMISSION OF INDIA
December 13, 2000
NALANDA ZILA PUJA UTSAV SAMITI Vs. STATE OT BIHAR
August 16, 2000
NAND KISHORE @ MUSHAN MAHTO; MITHILESH SINGH @ MITHLESH KUMAR SINGH @ MITHILESH MAHTO Vs. STATE OF BIHAR
July 10, 2000
NAND KISHORE PANDEY Vs. STATE OF BIHAR
March 28, 2000
NAND KISHORE PRASAD Vs. STATE OF BIHAR
January 18, 2000
NAND KISHORE SHARMA Vs. STATE OF BIHAR
December 20, 2000
NAND KISHORE SINGH Vs. UNION OF INDIA
November 1, 2000
NAND KISHORE SINGH Vs. UNION OF INDIA
April 13, 2000
NAND LAL SINGH Vs. STATE OF BIHAR
January 31, 2000
NAND MUKHIYA Vs. STATE OF BIHAR
April 21, 2000
NANDLAL LAKHOTIA Vs. STATE OF BIHAR
May 1, 2000
NANDLAL PANDEY Vs. BISHWANATH PANDEY
December 5, 2000
NARAYAN CHANDRA MUKHERJEE Vs. STATE OF BIHAR
September 12, 2000
NARAYAN PRASAD KANODIA Vs. STATE OF BIHAR
April 5, 2000
NARENDRA KUMAR SHARMA Vs. STATE OF BIHAR
May 20, 2000
NARENDRA KUMAR SINGH Vs. STATE OF BIHAR
August 2, 2000
NARENDRA NATH MISHRA Vs. STATE OF BIHAR
February 4, 2000
NARENDRA PRASAD SAHA Vs. ANAND KUMAR SHARAFF
August 16, 2000
NARENDRA PRASAD SINGH Vs. STATE OF BIHAR
March 28, 2000
NARESH KUMAR Vs. STATE OF BIHAR
March 10, 2000
NARESH MOHAN TIWARY Vs. THE BIHARI STATE ELECTRICITY BOARD AND OTHERS
May 25, 2000
NARESH PRASAD @ NARESH GARAI Vs. STATE OF BIHAR
February 9, 2000
NARESH YADAV Vs. STATE OF BIHAR
January 28, 2000
NARMADA APARTMENT OWNER S ASSOCIATION Vs. BIHAR STATE ELECTRICITY BOARD
March 1, 2000
NASIRUDDIN KHAN Vs. STATE OF BIHAR
January 13, 2000
NATA SINKU Vs. STATE OF BIHAR
August 22, 2000
NATHUNI YADAV Vs. STATE OF BIHAR
May 7, 2000
NATIONAL INSURANCE CO LTD Vs. LAYACHI DEVI
August 22, 2000
NATIONAL INSURANCE CO LTD Vs. SIDHU DEVI
September 20, 2000
NATIONAL INSURANCE CO.LTD Vs. MADHURI KUER
September 13, 2000
NATIONAL INSURANCE COMPANY LTD Vs. SITARAM AGRAWAL
May 17, 2000
NATIONAL INSURANCE COMPANY LTD Vs. SURJIT KAUR
July 11, 2000
NATIONAL INSURANCE COMPANYLTD Vs. SURENDRA PRASAD SINGH
December 1, 2000
NATIONAL RUBBER INDUSTRIES Vs. STATE BANK OF INDIA
March 27, 2000
NAUJADIK YADAV Vs. STATE OF BIHAR
September 25, 2000
NAWAL KISHORE DUBEY Vs. STATE OF BIHAR
March 2, 2000
NAWAL KISHORE LAL Vs. STATE OF BIHAR
March 14, 2000
NAWAL KISHORE PRASAD Vs. STATE OF BIHAR
March 10, 2000
NAWAL KISHORE SHARMA Vs. STATE OF BIHAR
April 11, 2000
NAWAL KISHORE SINGH Vs. STATE OF BIHAR
March 4, 2000
NAWAL KUMAR SINHA Vs. STATE OF BIHAR
February 15, 2000
NAYAN KUMAR MUNSHI Vs. V C B N MANDAL UNIVERSITY
January 28, 2000
NEEMU MURMU Vs. STATE OF BIHAR
September 15, 2000
Nehal Haider Vs. State of Bihar
March 7, 2000
NEW INDIA ASSURANCE CO Vs. SARASWATI DEVI
August 9, 2000
NEW INDIA ASSURANCE CO LTD Vs. LAXMI DEV
August 4, 2000
NEW INDIA ASSURANCE CO LTD Vs. ZAKIR BANO SIDDIQUI
August 8, 2000
NEW INDIA ASSURANCE CO LTD Vs. SAVITRI DEVI
August 30, 2000
NEW INDIA ASSURANCE CO LTD Vs. MADAN GOARI
September 12, 2000
NEW INDIA ASSURANCE CO LTD Vs. SAPURAN DEVI
July 17, 2000
NEW INDIA ASSURANCE CO LTD Vs. CHALLA LAXMI TULSAMMA
July 14, 2000
NEW INDIA ASSURANCE CO LTD Vs. GAGAR DEVI
March 16, 2000
NEW INDIA ASSURANCE CO LTD Vs. SURAJ HEMBRAN
January 21, 2000
NEW INDIA ASSURANCE CO LTD Vs. KANHAIYA BARI
December 10, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOST SAPURAN DEVI
July 17, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MADAN KUMAR SINHA
August 7, 2000
NIDHI SINHA ANJU KUMARI Vs. STATE OF BIHAR
November 11, 2000
NILESH KUMAR PATHAK Vs. STATE OF BIHAR
May 3, 2000
NILU SINHA Vs. STATE OF BIHAR
January 27, 2000
NIRMAL KUMAR GHOSH Vs. SUB DIVISIONAL MAGISTRATE JAMSHEDPUR
January 14, 2000
NIRMAL KUMAR MISHRA Vs. STATE OF BIHAR
February 4, 2000
NITESHWAR PRASAD SINGH Vs. STATE OF BIHAR
August 22, 2000
NITYA NAND DUBEY Vs. OM PRAKASH CHOUDHARY
January 14, 2000
NITYA NAND SINGH AND Vs. STATE OF BIHAR
June 22, 2000
NIWASH YADAV Vs. STATE OF BIHAR
February 15, 2000
OM PRAKASH Vs. STATE OF BIHAR
February 2, 2000
OM PRAKASH Vs. RADHIKA DEVI
September 19, 2000
OM PRAKASH AGRAWAL Vs. L N AGRAWAL
July 11, 2000
OM PRAKASH BHADANI Vs. RAJEEV S AHUJA
March 24, 2000
OM PRAKASH GUPTA AND Vs. STATE OF BIHAR
January 5, 2000
OM PRAKASH SHARMA Vs. STATE OF BIHAR
January 27, 2000
ORIENTAL INSURANCE CO ARA BRANCH Vs. MALTI KUER
June 22, 2000
ORIENTAL INSURANCE CO LTD Vs. ARCHANA RAJAN
May 10, 2000
ORIENTAL INSURANCE CO LTD Vs. MOSTT SUNITA DEVI
July 5, 2000
ORIENTAL INSURANCE CO LTD Vs. CHANDRA KALA DEVI
September 19, 2000
ORIENTAL INSURANCE CO LTD Vs. MANJEET KAUR
February 4, 2000
ORIENTAL INSURANCE CO LTD Vs. BADRI GORAI
February 14, 2000
ORIENTAL INSURANCE CO LTD Vs. ANANDI DEVI
March 10, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. SARJU RAM
August 9, 2000
P K BAHAL Vs. STATE OF BIHAR
August 24, 2000
P K BALMUCHU Vs. STATE OF BIHAR
February 25, 2000
P K PRESS METAL P LTD Vs. REGIONAL PROVIDENT FUND COMMR
July 31, 2000
PANCHDEO PRASAD Vs. STATE OF BIHAR
August 17, 2000
PANKAJ KUMAR Vs. STATE OF BIHAR
December 8, 2000
PAPPU SINGH Vs. STATE OF BIHAR
January 10, 2000
PARAS KUMAR Vs. STATE OF BIHAR
December 19, 2000
PARAS NATH MISHRA Vs. STATE OF BIHAR
April 28, 2000
PARIMAL Vs. STATE
February 18, 2000
PARIMAL CHOWDHARY Vs. STATE OF BIHAR
October 25, 2000
PARIMAL GORAI Vs. STATE OF BIHAR
August 1, 2000
PARMADA DEVI Vs. BISHWANATH SINGH
September 2, 2000
PARMADA DEVI Vs. BISHWANATH SINGH
September 1, 2000
PARMESHWAR BHARTI Vs. STATE OF BIHAR
March 16, 2000
PARSHURAM PATHAK Vs. SHIVKUMARI KUER
October 31, 2000
PATNA CITY ANCHAL MATSYAJIVI SAHYOG SAMITI LIMITED Vs. STATE OF BIHAR
September 20, 2000
PATNA MUNICIPAL CORPORATION Vs. KALAWATI DEVI
June 28, 2000
PAWAL KERKETTA; PAWAL KERKETTA AND OTHERS; HITLER KHARIA @ HITLER KERKETTA AND OTHERS Vs. STATE OF BIHAR; STATE OF BIHAR
March 29, 2000
PAWAN KUMAR MISHRA Vs. GOVERNING BODY UPSHASTRI
April 18, 2000
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. PRESIDING OFFICER
January 14, 2000
PHULENA PRASAD Vs. STATE OF BIHAR
April 25, 2000
PHULESHWAR RAVIDAS Vs. STATE OF BIHAR
March 8, 2000
PLYWOODS PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
September 29, 2000
POOJA FOOD PRODUCTS P LTD Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
March 15, 2000
POSHAN MAHATO Vs. STATE OF BIHAR
September 21, 2000
PRABHAKAR JHA Vs. STATE OF BIHAR
August 24, 2000
PRABHAKAR TRIPATHI Vs. STATE OF BIHAR
August 30, 2000
PRABHAT BHUSHAN Vs. STATE OF BIHAR
February 3, 2000
PRABHAT CHANDRA ROY Vs. PRAKASH CHANDRA ROY
September 27, 2000
PRABHU DEYAL YADAV @ PRABHU YADAV Vs. STATE OF BIHAR
April 4, 2000
PRABHU MAHLI Vs. STATE OF BIHAR
July 11, 2000
PRABIR KUMAR ROY Vs. STATE OF BIHAR
March 3, 2000
PRADIP BELDAR Vs. STATE OF BIHAR
May 10, 2000
PRAFULLA NARAIN DWARY Vs. NIL NARAIN DWARY
August 1, 2000
PRAKASH CHAND JAIN Vs. STATE OF BIHAR
January 28, 2000
PRAMILA DEVI Vs. STATE OF BIHAR
May 25, 2000
PRAMOD KUMAR JHA Vs. STATE OF BIHAR
September 6, 2000
PRAMOD KUMAR SINGH Vs. STATE OF BIHAR
August 9, 2000
Pramod Kumar Singh Vs. State of Bihar
March 16, 2000
PRAMOD SINGH CHANDRA-WANSHI Vs. STATE OF BIHAR
September 26, 2000
PRAMOD THAKUR Vs. STATE OF BIHAR
March 27, 2000
PRANAB BARUA Vs. STATE
November 24, 2000
PRANJIT MAZUMDAR Vs. STATE OF BIHAR
March 7, 2000
PRASAD MOTOR FINANCE PVT LTD Vs. SANJAY KUMAR SAHU
September 20, 2000
PRASANNA KUMAR PANIGRAHI Vs. NATIONAL HUMAN RIGHTS COMMISSION
August 14, 2000
PRASHANT KUMAR Vs. STATE OF BIHAR
December 14, 2000
PRATIBHA SINGH Vs. STATE OF BIHAR
June 23, 2000
PRATIMA DEVI Vs. STATE OF BIHAR
August 9, 2000
PRAVEER KUMAR DAS GUPTA Vs. STATE OF BIHAR
January 28, 2000
PRAYAG MAHTO Vs. STATE OF BIHAR
January 11, 2000
PREM KANT ROY @ PREM KUMAR ROY Vs. STATE OF BIHAR
April 20, 2000
PREM KUMAR DARUKA Vs. STATE OF BIHAR
April 20, 2000
PREM KUMAR JHA Vs. CHANCELLOR OF UNIVERSITY
June 29, 2000
PREM LAL SAHA Vs. STATE OF BIHAR
September 5, 2000
PRESIDENT 42ND MAIN BPSC EXAMINATION SANGHARSH SAMITTEE Vs. STATE OF BIHAR
March 30, 2000
PRITHAWI NATH RAM Vs. STATE OF BIHAR
March 7, 2000
PRIYANKA PRASAD Vs. STATE OF BIHAR
March 27, 2000
PRIYANKA PRASAD Vs. STATE OF BIHAR
March 15, 2000
PROFESSOR RABINDRA NATH SINGH Vs. STATE OF BIHAR
April 28, 2000
PUJARI YADAV Vs. STATE OF BIHAR
January 20, 2000
PULAK ENTERPRISES Vs. BIHAR STATE ELECTRICITY BOARD
June 26, 2000
PULAK ENTERPRISES Vs. BIHAR STATE ELECTRICITY BOARD
September 20, 2000
PUNA ORAON Vs. STATE OF BIHAR
August 22, 2000
PUNIT MANDAL Vs. STATE OF BIHAR
January 21, 2000
PUNITA SINGH Vs. STATE OF BIHAR
July 19, 2000
PURAN SINGH Vs. STATE OF BIHAR
January 5, 2000
PURAN SINGH Vs. STATE OF BIHAR
February 5, 2000
PURNIA KUMHARIN Vs. SITARAM SINGH
February 21, 2000
PURUSHOTTAM JHA Vs. STATE OF BIHAR
August 10, 2000
QAMRUNNISA Vs. STATE OF BIHAR
July 11, 2000
QURBAN MIAN MD QURBAN Vs. STATE OF BIHAR
April 3, 2000
R K SHARMA Vs. UNION OF INDIA
November 23, 2000
R P MISHRA Vs. RUNKI DEVI
December 20, 2000
R P TARWAY CO Vs. ITO
July 24, 2000
R S RANA Vs. STATE OF BIHAR
January 18, 2000
RABINDRA KUMAR SINGH Vs. STATE OF BIHAR
February 4, 2000
RABINDRA KUMAR SINHA Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
August 18, 2000
RABINDRA KUMAR SINHA Vs. MICA TRADING CORPORATION OF INDIA LIMITED
April 11, 2000
RABINDRA NATH PANDEY Vs. STATE OF BIHAR
July 25, 2000
RABINDRA SINGH Vs. STATE OF BIHAR
June 30, 2000
RADHA KANT MISHRA Vs. STATE OF BIHAR
May 2, 2000
RADHE SHYAM SINGH Vs. STATE OF BIHAR
August 11, 2000
RADHEY SHYAM SHARMA Vs. STATE OF BIHAR
November 10, 2000
RAFAT BATUL Vs. KUMAR SHARAD BHUSHAN
December 5, 2000
RAGHU BANSH SINGH Vs. STATE OF BIHAR
August 16, 2000
RAGHU NANDAN RAM Vs. STATE OF BIHAR
July 4, 2000
RAGHU YADAV Vs. STATE OF BIHAR
April 19, 2000
RAGHUNANDAN SAHU Vs. STATE OF BIHAR
August 22, 2000
RAHUL Vs. STATE OF BIHAR
September 6, 2000
RAHUL PRATAP SINGH Vs. STATE OF BIHAR
July 28, 2000
RAI VIMAL KRISHNA Vs. STATE OF BIHAR
January 6, 2000
RAJ BALI CHAUDHARY Vs. STATE OF BIHAR
June 28, 2000
RAJ KISHORE SINGH Vs. STATE
March 23, 2000
RAJ KISHORE UPADHYA Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
November 14, 2000
RAJ KUMAR GUPTA Vs. STATE OF BIHAR
March 28, 2000
RAJ KUMAR JAISWAL Vs. MAMTA JAISWAL
November 14, 2000
RAJ KUMAR PRASAD Vs. UNION OF INDIA
April 25, 2000
RAJ KUMAR YADAV Vs. STATE OF BIHAR
December 20, 2000
RAJ MANGAL PRASAD Vs. STATE OF BIHAR
July 3, 2000
RAJ NARAIN VERMA Vs. RAKESH KUMAR SINGH
January 19, 2000
RAJ NARAIN VERMA Vs. RAKESH KUMAR SINGH
February 19, 2000
RAJA RAM SAO Vs. STATE OF BIHAR
February 28, 2000
RAJA RAM SINGH Vs. STATE OF BIHAR
December 1, 2000
RAJA SINGH Vs. STATE OF BIHAR
November 30, 2000
RAJAT CHARAN Vs. PATNA UNIVERSITY
March 5, 2000
RAJDEO SHARMA Vs. STATE OF BIHAR
February 2, 2000
RAJENDAR SINGH Vs. STATE OF BIHAR
January 18, 2000
RAJENDRA KAMTI Vs. STATE OF BIHAR
June 23, 2000
RAJENDRA KUMAR RAJJAN Vs. BANK OF INDIA
April 26, 2000
RAJENDRA LAI DAS Vs. STATE OF BIHAR
February 8, 2000
RAJENDRA MISHRA Vs. BIHAR STATE ELECTRICITYBOARD
July 26, 2000
RAJENDRA PRASAD Vs. STATE OF BIHAR
May 10, 2000
RAJENDRA PRASAD GUPTA Vs. STATE OF BIHAR
May 11, 2000
RAJENDRA PRASAD SAH AND ANIL KUMAR OJHA Vs. STATE OF BIHAR
September 19, 2000
RAJENDRA RABIDAS @ RAJENDRA DAS NAGRA AND ORS Vs. STATE OF BIHAR AND ORS
August 11, 2000
RAJENDRA SHARMA Vs. STATE OF BIHAR
May 17, 2000
RAJENDRA SINGH Vs. STATE OF BIHAR
December 8, 2000
RAJESH KUMAR Vs. LAXMI NARAYAN SAN
September 19, 2000
RAJESH KUMAR GUPTA Vs. STATE OF BIHAR
February 1, 2000
RAJESH KUMAR SINGH Vs. STATE OF BIHAR
January 15, 2000
RAJESH KUMAR UPADHAYAYA Vs. STATE OF BIHAR
December 11, 2000
RAJESH NARAYAN Vs. STATE OF BIHAR
May 9, 2000
RAJESHWAR SINGH Vs. STATE OF BIHAR
April 24, 2000
RAJJU MAHTON (DEAD) Vs. STATE OF BIHAR
November 1, 2000
RAJNISH KUMAR SINGH Vs. STATE OF BIHAR
August 28, 2000
RAJNITY JHA Vs. STATE OF BIHAR
April 27, 2000
RAJWATI DEVI Vs. STATE OF BIHAR
February 18, 2000
RAM ABHILASH DUBEY Vs. STATE OF BIHAR
January 20, 2000
RAM ASHISH SINGH Vs. STATE OF BIHAR
January 21, 2000
RAM ASHRAY SINGH Vs. STATE OF BIHAR
February 11, 2000
RAM AWATAR PRASAD Vs. HARKHEN KUMAR JAIN
December 6, 2000
RAM AYODHYA RAM @ AYODHYA RAM Vs. STATE OF BIHAR
July 25, 2000
RAM BABU SINGH Vs. STATE OF BIHAR
April 5, 2000
RAM BADAN PD Vs. STATE OF BIHAR
November 17, 2000
RAM BALAK SINGH Vs. CHAIRMAN BIHAR STATE ROAD TRANSPORT CORPORATION
January 17, 2000
RAM BASHISHTH CHOUDHARY Vs. STATE OF BIHAR
January 20, 2000
RAM BILAS YADAV Vs. STATE
January 14, 2000
RAM BILASH BHAGAT Vs. STATE OF BIHAR
April 21, 2000
RAM CHANDRA SHAH Vs. STATE OF BIHAR
January 25, 2000
RAM CHANDRA SINGH Vs. STATE OF BIHAR
February 15, 2000
Ram Charan Sao Vs. State of Bihar
January 18, 2000
RAM CHARITAR PRASAD Vs. STATE OF BIHAR
January 12, 2000
RAM CHARITRA PRASAD SINGH M L A HILSA Vs. STATE OF BIHAR
August 4, 2000
RAM CHOUBEY Vs. CENTRAL BUREAU OF INVESTIGATION PATNA
February 11, 2000
RAM DHYAN RAI Vs. MOSTT PEYARO KUER
August 22, 2000
RAM EKBAL SHARMA Vs. BHAGWAN PASWAN
February 8, 2000
RAM JANAM SHARMA Vs. BHOLA SHARMA
December 21, 2000
RAM KISHOR PRASAD Vs. STATE OF BIHAR
February 8, 2000
RAM KISHORE SHARMA AND OTHERS Vs. STATE OF BIHAR
May 12, 2000
RAM KRIPAL RAI Vs. BIHAR STATE ELECTRICITY BOARD
May 10, 2000
RAM KRISHNA MANDAL Vs. STATE OF BIHAR
December 7, 2000
RAM KRISHNA PRASAD MAHTO Vs. STATE
August 17, 2000
RAM KUMAR BHAGAT Vs. UNION OF INDIA
March 27, 2000
RAM KUMAR SINGH Vs. STATE OF BIHAR
March 8, 2000
RAM LAKHAN SINGH Vs. BIHAR STATE ELECTRICITY BOARD
May 25, 2000
RAM LAL MAHTO Vs. STATE OF BIHAR
August 25, 2000
RAM LAXMAN GLASS P LTD Vs. STATE OF BIHAR
September 11, 2000
RAM LAXMAN GLASS PRIVATE LIMITED Vs. STATE OF BIHAR
February 7, 2000
RAM NANDAN PANDEY Vs. STATE OF BIHAR
May 11, 2000
RAM NANDAN SHARMA Vs. STATE OF BIHAR
February 3, 2000
RAM NANDAN SINGH Vs. STATE OF BIHAR
May 3, 2000
RAM NARESH SINGH Vs. STATE OF BIHAR
March 14, 2000
RAM NATH SINHA Vs. STATE OF BIHAR
March 24, 2000
RAM NIRANJAN KEDIA Vs. STATE OF BIHAR
December 14, 2000
RAM NIWAS KUMAR SHARMA Vs. STATE OF BIHAR
May 11, 2000
RAM ORAON Vs. STATE OF BIHAR
October 31, 2000
RAM PRAKASH SINGH Vs. UNION OF INDIA
April 20, 2000
RAM PRASAD SAO Vs. STATE OF BIHAR
July 28, 2000
RAM PRASAD SINGH Vs. UDAY SHANKAR PRASAD
February 25, 2000
RAM PRAVESH AGRAWAL Vs. STATE OF BIHAR
May 28, 2000
RAM PRAVESH SINGH Vs. STATE OF BIHAR
November 24, 2000
RAM PRAVESH SINGH Vs. BIRSA AGRICULTURAL UNIVERSITY
February 25, 2000
RAM PRIT RAI Vs. STATE OF BIHAR
February 11, 2000
RAM RATAN PRASAD AGRAWAL Vs. STATE OF BIHAR
March 24, 2000
RAM REKHA SINGH Vs. KUMAR NATHUNI SINGH
December 6, 2000
RAM ROY Vs. STATE OF BIHAR
March 6, 2000
RAM SAGAR PASWAN Vs. STATE OF BIHAR
November 23, 2000
RAM SEWAK SINGH Vs. STATE OF BIHAR
February 1, 2000
RAM SINGASAN UPADHYAYA Vs. STATE OF BIHAR
July 21, 2000
RAM SUNDER KEWAT Vs. STATE OF BIHAR
August 25, 2000
RAM SWAROOP CHOUDHARY Vs. STATE OF BIHAR
May 2, 2000
RAMA KANT GIRI Vs. STATE OF BIHAR
February 7, 2000
RAMA NAND PRASAD SINGH Vs. VIDYA SAGAR NISHAD
January 21, 2000
RAMA NAND RAI Vs. STATE OF BIHAR
April 3, 2000
RAMA SHANKAR DUBEY Vs. BIHAR STATE HOUSING BOARD
February 9, 2000
RAMA SHANKAR MISTIY Vs. STATE OF BIHAR
November 22, 2000
RAMA SHANKAR SINGH Vs. STATE OF BIHAR
December 20, 2000
RAMADHAR SINGH Vs. STATE OF BIHAR
July 4, 2000
RAMAI KUDADAH ALIAS MONO KUDADAH Vs. STATE OF BIHAR
November 2, 2000
RAMAKANT SHARMA Vs. STATE OF BIHAR
August 9, 2000
RAMAN KUMAR SRIVASTAVA Vs. BIRSA AGRICULTURE UNIVERSITY
January 21, 2000
RAMANAND KUMAR Vs. STATE OF BIHAR
January 10, 2000
RAMANAND YADAV Vs. VIJAY SINGH YADAV
January 21, 2000
RAMASHISH CHOUDHARY Vs. STATE OF BIHAR
February 2, 2000
RAMASHISH SINGH Vs. STATE OF BIHAR
September 4, 2000
RAMASHRAY SINGH Vs. STATE OF BIHAR
January 18, 2000
RAMAUTAR SINHA Vs. STATE OF BIHAR
March 9, 2000
RAMAWATAR KEDIA Vs. UNION OF INDIA
September 20, 2000
RAMAYAN SINGH Vs. STATE OF BIHAR
April 25, 2000
RAMBHA DEVI Vs. STATE OF BIHAR
June 29, 2000
RAMBILAS SINGH Vs. BIMLI DEVI
October 24, 2000
RAMCHANDRA CHOUDHARY Vs. UNION OF INDIA
November 21, 2000
RAMCHANDRAN K Vs. UCO BANK
February 1, 2000
RAMDEO KUMAR ARYA Vs. STATE OF BIHAR
March 8, 2000
RAMDEO MALI Vs. STATE OF BIHAR
January 1, 2000
RAMDEO SINGH Vs. STATE OF BIHAR
March 1, 2000
RAMDEO SINGH Vs. STATE OF BIHAR AND OTHERS
March 13, 2000
RAMDUTTA RAM SWAROOP NIRMAL Vs. HARNATH RAI BANARSI LAL
January 13, 2000
RAMENDRA NATH SHOME Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
January 24, 2000
RAMESH CHANDRA Vs. STATE OF BIHAR
June 27, 2000
RAMESH CHANDRA Vs. STATE OF BIHAR
June 23, 2000
RAMESH CHANDRA TIWARY Vs. BIHAR STATE SUGAR CORPORATION LTD
July 6, 2000
RAMESH KUMAR Vs. STATE OF BIHAR
July 19, 2000
RAMESH KUMAR Vs. STATE OF BIHAR
April 20, 2000
RAMESHWAR BELDAR Vs. STATE OF BIHAR
November 24, 2000
RAMESHWAR PANDEY Vs. STATE OF BIHAR
September 5, 2000
RAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
September 26, 2000
RAMESHWAR THAKUR Vs. STATE OF BIHAR
December 15, 2000
Ramgati Singh Vs. State of Bihar
April 28, 2000
RAMNANDAN SINGH Vs. STATE OF BIHAR
January 10, 2000
RAMOTAR YADAV Vs. STATE OF BIHAR
December 6, 2000
RAMPATI DEVI Vs. STATE OF BIHAR
December 8, 2000
RAMPUJAN THAKUR AND ORS Vs. STATE OF BIHAR AND ORS
January 28, 2000
RANA RAMDEO SINGH Vs. RAM BALI MAHTO
March 16, 2000
RANCHI FLOUR MILL SINGHBHUM FLOUR MILLS KATIHAR FLOUR MILLS Vs. FOOD CORPORATION OF INDIA
April 6, 2000
RANDHIR SINGH Vs. CENTRAL COALFIELDS LTD
September 29, 2000
RANDHIR SINGH Vs. CENTRAL COALFIELDS LTD
September 20, 2000
RANJAN KR SINGH Vs. STATE OF BIHAR
April 17, 2000
RANJANA ANAND Vs. UNION OF INDIA
September 6, 2000
RANJEET KUMAR SINGH Vs. STATE OF BIHAR
October 20, 2000
RANJEET SINGH ALIAS RANJAN SINGH Vs. STATE OF BIHAR
March 28, 2000
RANJIT KUMAR ROY Vs. STATE OF BIHAR
September 22, 2000
RANJOO DEVI Vs. STATE OF BIHAR
January 25, 2000
RANJU KUMARI Vs. STATE OF BIHAR
January 12, 2000
RASHTRIYA KOILA MAZDOOR CONGRESS Vs. STEEL AUTHORITY OF INDIA
February 29, 2000
RATAN BHATTACHARYA Vs. STATE OF BIHAR
June 26, 2000
RAVI KUMAR Vs. STATE OF BIHAR
March 30, 2000
RAVI SHANKAR RAM Vs. UNION OF INDIA
March 28, 2000
RAVINDRA NARAIN THAKUR Vs. STATE OF BIHAR
March 10, 2000
RAYASAT Vs. STATE OF BIHAR
April 24, 2000
REKHA KUMARI Vs. STATE OF BIHAR
April 4, 2000
RESEMIN SHERALLY Vs. GANESH JOSHI
February 15, 2000
RIJHAN NAG Vs. STATE OF BIHAR
February 14, 2000
RINKU MISHRA Vs. STATE OF BIHAR
April 21, 2000
RISHI CEMENT COMPANY LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
July 5, 2000
RISHI CEMENT COMPANY LTD Vs. B S E BOARD
January 27, 2000
RITA CHOPRA Vs. STATE OF BIHAR
December 19, 2000
ROJAN MIAN Vs. STATE OF BIHAR
March 31, 2000
ROTARY CLUB BEGUSARAI Vs. STATE OF BIHAR
October 20, 2000
ROTARY CLUB, BEGUSARAI Vs. STATE OF BIHAR
November 20, 2000
ROUNAK LAL Vs. STATE OF BIHAR
February 1, 2000
ROY CONSTRUCTION COMPANY Vs. STATE OF BIHAR
February 3, 2000
RUDRA NAND MISHRA Vs. UNION OF INDIA
March 9, 2000
RUDRA NAND MISHRA Vs. UNION OF INDIA
March 6, 2000
RUKMINI DEVI Vs. BIHAR STATE HOUSING
September 2, 2000
RUKMINI DEVI Vs. ASHOK KUMAR KESHARI
July 9, 2000
RUKMINI DEVI Vs. ASHOK KUMAR KESHARI
July 19, 2000
S K AHMAD Vs. CENTRAL GOVT LABOUR ENFORCEMENT OFFICER
June 22, 2000
S K G CONSOLIDATED LIMITED Vs. STATE OF BIHAR
March 6, 2000
S K G CONSOLIDATED LTD Vs. STATE OF BIHAR
June 28, 2000
S M HAQUE Vs. HON BLE HIGH COURT OF JUDICATURE AT PATNA
March 3, 2000
S N PRASAD Vs. STATE OF BIHAR
July 13, 2000
S S L STEEL LIMITED Vs. UNION OF INDIA
January 24, 2000
S SARWAR Vs. STATE OF BIHAR
January 18, 2000
S SARWAR ALI Vs. STATE OF BIHAR
January 12, 2000
S W PALANITKAR Vs. STATE OF BIHAR
December 20, 2000
SADHNA SRIVASTAVA Vs. JAI PRAKASH SRIVASTAVA
December 5, 2000
SADHU ALIAS LANGRA ALIAS SHIVJI MAHTO Vs. STATE OF BIHAR
February 15, 2000
SAGAR SUMAN Vs. STATE OF BIHAR
May 19, 2000
SAGIR Vs. MADINA KHATOON
January 11, 2000
SAHDEO MAHTO Vs. STATE OF BIHAR
May 8, 2000
SAHU JAIN LTD Vs. ROHTAS INDUSTRIES LTD
March 24, 2000
SALIM KHAN ALIAS SHAMIM KHAN Vs. STATE OF BIHAR
January 14, 2000
SAMARENDRA NATH DAS Vs. UNION OF INDIA
August 17, 2000
SAMBHU SINGH Vs. STATE OF BIHAR
March 13, 2000
SAMBHUNATH BAROLIA Vs. STATE OF BIHAR
February 8, 2000
SAMIUR RAHMAN Vs. STATE OF BIHAR
October 18, 2000
SANDHYA KUMARI Vs. STATE OF BIHAR AND WAGISH KUMAR
February 7, 2000
SANJAY GANDHI VIDHI MAHAVIDYALAYA Vs. BABA SAHAB BHIM RAOAMBEDKAR UNIVERSITY
September 22, 2000
SANJAY KUMAR Vs. STATE OF BIHAR
April 30, 2000
SANJAY KUMAR Vs. INDIAN SCHOOL OF MINES DHANBAD
March 23, 2000
SANJAY RAKSHIT Vs. STATE OF BIHAR
August 9, 2000
SANJEET KUMAR Vs. STATE OF BIHAR
February 7, 2000
SANJEEV KUMAR Vs. STATE OF BIHAR
June 21, 2000
SANJEEV KUMAR Vs. STATE OF BIHAR
March 28, 2000
SANJHLI AND OTHERS Vs. STATE OF BIHAR
August 22, 2000
SANO DEVI Vs. RAJO DEVI
January 21, 2000
SANTOSH KUMAR JALAN Vs. CHANDRA KISHORE JALAN
August 11, 2000
SANTOSH KUMAR SHARMA Vs. UNION OF INDIA
August 8, 2000
SANTOSHI LAL BAJAJ Vs. STATE OF BIHAR
August 8, 2000
SANTTOSH KUMAR Vs. STATE OF BIHAR
March 28, 2000
SANTU LAL GUPTA Vs. BIHAR STATE FINANCIAL CORPORATION
July 5, 2000
SARASWATI DEVI Vs. STATE OF BIHAR
April 20, 2000
SARDAR BALBIR SINGH Vs. BIHAR STATE ELECTRICITY BOARD
May 4, 2000
SARDAR HARBHAJAN SINGH Vs. STATE OF BIHAR
March 6, 2000
SARJU PRASAD SINHA Vs. STATE OF BIHAR
October 5, 2000
SARJUG RABIDAS Vs. STATE OF BIHAR
April 4, 2000
SARJUG SINGH Vs. RAM MURAT SINGH
May 16, 2000
SAROJ TIRKEY Vs. STATE OF BIHAR
July 31, 2000
SARSHWATI KUMARI Vs. STATE OF BIHAR
November 30, 2000
SARUP SINGH AND COMPANY Vs. STATE OF BIHAR
February 23, 2000
SASHI BALA SINHA Vs. STATE OF BIHAR
January 13, 2000
SATISH KUMAR Vs. STATE OF BIHAR
August 10, 2000
SATTAN RAM Vs. STATE OF BIHAR
November 18, 2000
SATYA NARAYAN MAHTO Vs. STATE OF BIHAR
August 9, 2000
SATYANARAIN PRASAD Vs. STATE OF BIHAR
March 18, 2000
SATYENDRA KUMAR SINHA Vs. STATE OF BIHAR
June 27, 2000
SATYENDRA PRASAD SINGH Vs. STATE OF BIHAR
April 4, 2000
SATYENDRA SINGH Vs. SANJAY KUMAR
October 18, 2000
SECY AGRICULTURAL PRODECT MARKET COMMITTEE Vs. STATE OF BIHAR
October 20, 2000
SEIKH HAIDAR ZAN Vs. YUSUF ANSARI
March 14, 2000
SETU BAND PANDEY Vs. STATE OF BIHAR
March 31, 2000
SHAHNAZ BANO ALIAS SHAHNAZ KHAN Vs. PERVES AHMAD KHAN
May 19, 2000
Shahzadi Khatoon Vs. State of Bihar
April 3, 2000
SHAILESH KUMAR Vs. STATE OF BIHAR AND OTHERS
March 8, 2000
SHAILESH KUMAR SINHA Vs. BIHAR STATE ELECTRICITY BOARD
March 27, 2000
SHAKTI TRADERS Vs. STATE BANK OF INDIA LOCAL HEAD OFFICE
February 7, 2000
SHAKTIDHAR PRASAD RASTOGI Vs. STATE OF BIHAR
November 23, 2000
SHAKUNTALA DEVI Vs. STATE OF BIHAR
September 18, 2000
SHAKUNTALA DEVI Vs. STATE OF BIHAR
August 18, 2000
SHAMBHU MISHRA Vs. STATE OF BIHAR
July 26, 2000
SHAMBHU NATH BHAGAT Vs. STATE OF BIHAR
March 16, 2000
SHAMBHU NATH JHA Vs. STATE OF BIHAR
November 27, 2000
SHAMBHU PRASAD MANDAI Vs. STATE OF BIHAR
December 18, 2000
SHAMBHUNATH PRASAD Vs. STATE OF BIHAR
June 27, 2000
SHANKAR GIRI Vs. STATE OF BIHAR
March 10, 2000
SHANKAR KHARHOUGI Vs. STATE OF BIHAR
August 11, 2000
SHANKAR MISHRA Vs. STATE OF BIHAR
September 26, 2000
SHANKAR PRASAD KEDIA Vs. CENTRAL BANK OF INDIA
April 21, 2000
SHANKAR SHUKLA Vs. STATE
June 21, 2000
SHANTI DEVI Vs. STATE OF BIHAR
March 27, 2000
SHANTI DEVI PRASAD Vs. STATE OF BIHAR
October 17, 2000
SHARDA CEMENT COMPANY Vs. STATE OF BIHAR
February 25, 2000
SHARDA DEVI Vs. STATE OF BIHAR
March 24, 2000
SHARDA DEVI Vs. MANAGING DIRECTOR BIHAR STATE HOUSING BOARD PATNA
January 18, 2000
SHARDA PLASTIC INDUSTRIES Vs. UNION OF INDIA
April 26, 2000
SHASHI BHUSHAN SHARMA Vs. STATE OF BIHAR
July 3, 2000
SHASHI BIJPURIA Vs. STATE OF BIHAR
October 25, 2000
SHASHI KUMAR SINGH Vs. STATE OF BIHAR
March 31, 2000
SHASHI NATH JHA Vs. STATE OF BIHAR
October 18, 2000
SHASHI PRABHA DEVI Vs. KRISHNA DEVI
April 19, 2000
SHASHIKANT MOWAR ALIAS BIDUR Vs. STATE OF BIHAR
February 1, 2000
SHEIKH ALLAUDDIN Vs. STATE OF BIHAR
March 6, 2000
SHEIKH ASLAM Vs. UNION OF INDIA
April 20, 2000
SHEKHAR BHUSHAN NAG Vs. STATE OF BIHAR
January 11, 2000
SHEO BEHARI RAI Vs. STATE OF BIHAR
July 4, 2000
SHEO CHARAN YADAV Vs. STATE OF BIHAR
February 8, 2000
SHEO KUMAR KHEMANI Vs. STATE OF BIHAR
February 16, 2000
SHEO NARAYAN TRIPATHI Vs. STATE OF BIHAR
May 10, 2000
SHEO NARAYAN YADAV Vs. STATE OF BIHAR
November 6, 2000
SHEO PRAKASH SINGH Vs. SECRETARY GOVERNING BODY
March 3, 2000
SHEO SHANKAR FLOUR & RICE MILLS Vs. MANAGING DIRECTOR, BIHAR STATE AGRICULTURAL MARKETING BOARD
February 3, 2000
SHEO SHANKAR PRASAD Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES PATNA DIVISION
January 13, 2000
SHEOJI PRASAD Vs. STATE OF BIHAR
February 17, 2000
SHEORATI DEVI Vs. STATE OF BIHAR
July 20, 2000
SHISHIR KR CHOUDHARY ALIAS BACHU CHOUDHARY Vs. STATE OF BIHAR
February 28, 2000
SHISHIR KUMAR Vs. STATE OF BIHAR
September 8, 2000
SHITAL SINGH Vs. NANAN SINGH
January 11, 2000
SHIV KUMAR YADAV Vs. STATE OF BIHAR
July 7, 2000
SHIV SHANKAR PD CHOUDHARY Vs. STATE OF BIHAR
February 21, 2000
SHIV SHANKAR PRASAD MAHASETH Vs. STATE OF BIHAR
June 23, 2000
SHIV SHANKAR RAY Vs. UNION OF INDIA
March 13, 2000
SHIVA SHANKAR SINGH Vs. STATE OF BIHAR
December 1, 2000
SHIVABRATA MOULIK Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
September 13, 2000
SHIVAJI RAI SALONKHE Vs. STATE
May 11, 2000
SHIVDAHIN SHARMA @ RAMDAHIN SHARMA Vs. STATE OF BIHAR AND SATYANAND SINGH
January 19, 2000
SHOBH NATH SINGH ALIAS SHOBH NATH AHIR Vs. STATE OF BIHAR
July 27, 2000
SHOBH NATH SINGH@ SHOBH NATH AHIR; SHITAL SINGH; RAM PRASAD SINGH; KIMAT SINGH; JAGDISH SINGH Vs. STATE OF BIHAR
July 21, 2000
SHREE BISHWANATH JEE MILLS Vs. STATE OF BIHAR
January 10, 2000
SHRIDHAR KOERI Vs. STATE OF BIHAR
January 12, 2000
SHUSHILA DEVI Vs. RAM NARESH BHAGAT
February 21, 2000
SHYAM BABU Vs. STATE OF BIHAR
July 20, 2000
SHYAM BADAN SINGH Vs. STATE OF BIHAR
March 14, 2000
Shyam Bihari Yadav Vs. State of Bihar
June 23, 2000
SHYAM LAL CHOUDHARY Vs. STATE OF BIHAR
September 27, 2000
SHYAM LAL MURMU Vs. STATE OF BIHAR
September 7, 2000
SHYAM NANDAN PRASAD VERMA Vs. RAJENDRA AGRICULTURAL UNIVERSITY
September 14, 2000
SHYAM NANDAN SINGH Vs. STATE OF BIHAR
April 21, 2000
SHYAM NARAIN DAYAL Vs. LEELA DEVI
April 27, 2000
SHYAM PRASAD Vs. STATE OF BIHAR
March 6, 2000
SHYAM SHANKAR SAHAI Vs. HARI SHANKAR SAHAI
August 28, 2000
SHYAM SUNDAR PATODIA Vs. STATE OF BIHAR
August 4, 2000
SHYAM SUNDER RAM Vs. STATE OF BIHAR
April 28, 2000
SHYAM SUNDER SINGH; STATE OF BIHAR Vs. STATE OF BIHAR; MANOJ KUMAR
April 6, 2000
SHYAM SUNDERI DEVI Vs. STATE OF BIHAR
December 6, 2000
SHYAMDEO PRASAD Vs. STATE OF BIHAR
April 10, 2000
SIBIA DEVI Vs. PRAHLAD RAJAK
November 30, 2000
SIDESWARI PRASAD Vs. STATE OF BIHAR
January 27, 2000
SIDH NATH PRASAD Vs. STATE OF BIHAR
July 25, 2000
SIDHESHWAR DUBEY Vs. STATE OF BIHAR
July 18, 2000
SIDHESHWAR NATH PANDEY Vs. STATE OF BIHAR
July 31, 2000
SISIR KUMAR SINHA Vs. GENERAL INSURANCE CORPORATION OF INDIA
January 20, 2000
Sita Ram Aggarwal Vs. State of Bihar
February 15, 2000
SITA RAM SINGH Vs. STATE OF BIHAR
February 23, 2000
SITA RAM SINGH Vs. STATE OF BIHAR
February 3, 2000
SITA RAM YADAV Vs. STATE OF BIHAR
January 6, 2000
SITANSHU BHUSHAN VERMA Vs. UNION OF INDIA
July 25, 2000
SITARAM SINGH Vs. STATE OF BIHAR
April 7, 2000
SIYA SHARAN SAROJ Vs. STATE OF BIHAR
February 11, 2000
SK LLYAS Vs. STATE OF BIHAR
July 13, 2000
SMT VINA KUMARI Vs. THE STATE OF BIHAR AND ORS.
February 2, 2000
SOCIETY FOR SOCIAL WELFARE AND ECONOMIC DEVELOPMENT Vs. UNION OF INDIA
November 29, 2000
SONE VANASPTI LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
March 1, 2000
SOUMENDU MAJUMDAR Vs. STATE OF BIHAR
July 19, 2000
SRAWAN KUMAR HIMATSINGKA Vs. STATE OF BIHAR
January 6, 2000
STATE Vs. HARI NARAYAN MAHTO
February 29, 2000
STATE Vs. SANTOSH KUMAR
January 11, 2000
STATE BANK OF INDIA Vs. STATE OF BIHAR
January 24, 2000
STATE BANK OF INDIA Vs. SUSHILA DEVI KEJRIWAL
March 7, 2000
STATE OF BIHAR Vs. JANKI BHUIYAN
March 7, 2000
State of Bihar Vs. Devendra Kumar Mahto
March 10, 2000
STATE OF BIHAR Vs. SANJAY KUMAR JAISWAL
April 6, 2000
STATE OF BIHAR Vs. ANIL KUMAR
March 13, 2000
STATE OF BIHAR Vs. MUKUL MAHTO
March 16, 2000
STATE OF BIHAR Vs. MAN BAHADUR MAHTO
March 24, 2000
STATE OF BIHAR Vs. KAMTA PRASAD
February 4, 2000
STATE OF BIHAR Vs. KAMODIA DEVI
January 10, 2000
STATE OF BIHAR Vs. BAMDEO MISHRA
December 8, 2000
STATE OF BIHAR Vs. MD WASIMUDDIN
December 12, 2000
STATE OF BIHAR Vs. VISHWANATH MAHTO
July 14, 2000
STATE OF BIHAR Vs. HARBANS ORAON
July 19, 2000
STATE OF BIHAR Vs. KANHAI RAJAK
May 1, 2000
STATE OF BIHAR Vs. RAMLU PANDIT
May 17, 2000
STATE OF BIHAR Vs. MAHTON
August 11, 2000
STATE OF BIHAR Vs. YADUBANSHI PRASAD
August 9, 2000
STATE OF BIHAR Vs. SAFLAN SAH ALIAS SATTAN RAM
August 18, 2000
STATE OF BIHAR Vs. BIPIN BIHARI PRASAD
August 16, 2000
STATE OF BIHAR Vs. RAJESH KUMAR GUPTA
September 14, 2000
STATE OF BIHAR Vs. BHIMA NAND JHA
November 27, 2000
STATE OF BIHAR Vs. LALTUSH KUMAR
November 24, 2000
STATE OF BIHAR Vs. RAMASHANKAR TIWARI
November 20, 2000
STATE OF BIHAR Vs. GOBIND PRASAD AGRAWAL
October 25, 2000
STATE OF BIHAR Vs. KALI DAS MANJHI
November 1, 2000
STATE OF BIHAR Vs. RAM AWADHESH SHARMA
November 1, 2000
STATE OF BIHAR Vs. BAIBHAW CONSTRUCTION PVT LTD
April 20, 2000
STATE OF BIHAR Vs. SERAJUDDIN AHMAD
February 17, 2000
STATE OF BIHAR AND ORS Vs. BALLI JHA AND ORS
January 27, 2000
STATE OF BIHAR AND ORS. Vs. BHARAT SINGH @ BHARAT RAO
November 23, 2000
STEEL AUTHORITY OF INDIA LTD Vs. PRESIDING OFFICER
August 21, 2000
STEEL AUTHORITY OF INDIA LTD Vs. ISPAT ENGINEERING ANDFOUNDRY WORKS
July 19, 2000
STEEL AUTHORITY OF INDIA LTD Vs. ISPAT ENGINEERING AND FOUNDRY WORKS BOKARO
June 29, 2000
SUBHADRA SINHA Vs. STATE OF BIHAR
June 28, 2000
SUBHAS PRASAD SINGH Vs. STATE OF BIHAR
February 16, 2000
SUBHASH KUMAR AGARWAL Vs. STATE OF BIHAR
September 13, 2000
SUBHASH MAHTO Vs. STATE OF BIHAR
July 21, 2000
Subodh Kotwal Vs. State of Bihar
August 31, 2000
SUBRATO GHOSH Vs. STATE OF BIHAR
September 13, 2000
SUDAMA BIND Vs. STATE OF BIHAR
January 6, 2000
SUDAN GOPE Vs. STATE OF BIHAR
January 19, 2000
SUDARSHAN SHARMA Vs. STATE OF BIHAR
February 16, 2000
SUDESH JHA Vs. STATE OF BIHAR
December 12, 2000
SUDHIR KUMAR SINGH Vs. STATE OF BIHAR
February 18, 2000
SUDHIR KUMAR SINGH Vs. STATE OF BIHAR
August 2, 2000
SUDHIR PRASAD SINGH Vs. RAJENDRA AGRICULTURE UNIVERSITY
June 26, 2000
SUITI EXPORTS LIMITED Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
April 28, 2000
SUJIT KUMAR JHA Vs. UNION OF INDIA
August 10, 2000
SUKHDEO BHUIYAN Vs. STATE OF BIHAR
September 13, 2000
SUKHDEO SAO Vs. STATE OF BIHAR
June 26, 2000
SULOCHANA DEVI Vs. STATE OF BIHAR
August 9, 2000
SUMAN SINHA Vs. GENERAL MANAGER
July 10, 2000
Sumitra Devi Vs. State of Bihar
March 29, 2000
SUMITRA KUMARI Vs. STATE OF BIHAR
March 28, 2000
SUNDAR RAI AND ORS Vs. STATE OF BIHAR AND ORS
May 12, 2000
SUNDARPATI KUER Vs. SHANTI DEVI
May 4, 2000
SUNIL KUMAR Vs. STATE OF BIHAR
August 21, 2000
SUNIL KUMAR Vs. INDIAN INSTITUTE OF BANKERS
March 8, 2000
SUNIL KUMAR Vs. STATE OF BIHAR
January 11, 2000
SUNIL KUMAR SINHA Vs. VEER KUER SINGH UNIVERSITY
January 31, 2000
SUNIL KUMAR SINHA Vs. UNION OF INDIA
November 11, 2000
SUNIL KUMAR SINHA ALIAS SUNIL KUMAR Vs. STATE OF BIHAR
January 19, 2000
SUNIL SINGH ALIAS CAPTAIN SUNIL Vs. STATE OF BIHAR
February 17, 2000
SUNITA DEVI Vs. STATE OF BIHAR
January 20, 2000
SUPERINTENDENT OF POST OFFICES DARBHANGA Vs. KAMESHWAR JHA
September 4, 2000
SUPRIYA KUMARI Vs. STATE OF BIHAR
November 29, 2000
SUR BIHARI MANDAL Vs. STATE OF BIHAR
January 5, 2000
SURA KUDADA Vs. STATE OF BIHAR
February 4, 2000
SURENDRA KUMAR Vs. STATE OF BIHAR
February 23, 2000
SURENDRA KUMAR DUBEY Vs. STATE OF BIHAR
April 25, 2000
SURENDRA KUMAR SINGH Vs. STATE OF BIHAR
March 15, 2000
SURENDRA MOHAN KATERYAR Vs. STATE OF BIHAR
January 19, 2000
SURENDRA PD SINGH Vs. STALE OF BIHAR
December 13, 2000
SURENDRA PRASAD Vs. STATE OF BIHAR
December 4, 2000
SURENDRA PRASAD Vs. STATE OF BIHAR
June 28, 2000
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
September 14, 2000
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
January 14, 2000
SURENDRA PRASAD SINGH Vs. UNION OF INDIA
February 21, 2000
SURENDRA PRATAP SINGH Vs. STATE OF BIHAR
December 13, 2000
SURENDRA SARDAR Vs. STATE OF BIHAR
February 14, 2000
SURENDRA SINGH Vs. STATE OF BIHAR
April 28, 2000
SURENDRA SINGH Vs. STATE OF BIHAR
May 28, 2000
SURESH BHAR @ RAJENDRA BHAR Vs. STATE OF BIHAR
November 27, 2000
SURESH GOSWAMI Vs. STATE OF BIHAR
March 1, 2000
SURESH KUMAR MANDAL Vs. STATE OF BIHAR
March 29, 2000
SURESH PRASAD Vs. STATE OF BIHAR
October 24, 2000
SURESH PRASAD SINGH Vs. STATE OF BIHAR
November 20, 2000
SURESH RAM Vs. STATE OF BIHAR
June 23, 2000
SURESH SAHU Vs. STATE OF BIHAR
June 27, 2000
SURJDEO SINGH YADAV Vs. STATE OF BIHAR
April 5, 2000
SUSHEELA DEVI Vs. STATE OF BIHAR
March 16, 2000
SUSHILA DEVI Vs. STATE OF BIHAR
April 6, 2000
SUSHILA KUMARI Vs. RAM NARESH SINGH
December 8, 2000
Sushila Srivastava Vs. State of Bihar
January 13, 2000
SWAMY JAI KRISHNACHARYA Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
March 13, 2000
SWAPAN KUMAR DHAR Vs. STATE OF BIHAR
July 10, 2000
SYED ALI MOHAMMAD Vs. BIHAR SCHOOL EXAMINATION BOARD
August 24, 2000
SYSTEM LIMITED Vs. STATE OF BIHAR
February 8, 2000
T J INTELLIGENCE SECURITY SERVICES PVT LTD Vs. STATE OF BIHAR
February 14, 2000
T.V.R.RAJU Vs. STATE OF BIHAR
February 17, 2000
TAFFAZZUL KHAN Vs. STATE OF BIHAR
May 3, 2000
TAIYAB MIAN Vs. STATE OF BIHAR
May 10, 2000
TARINI SEN DAS Vs. STATE OF BIHAR
July 19, 2000
TARKESHWAR PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
March 3, 2000
TARKESHWAR SINGH Vs. STATE OF BIHAR
November 29, 2000
TARUN KUMAR GUPTA Vs. PARWATI DEVI
September 11, 2000
TARUNA MISHRA Vs. STATE OF BIHAR
August 4, 2000
TATA CUMMINS LTD Vs. STATE OF BIHAR
August 24, 2000
TATA ENGINEERING and LOCOMOTIVE CO LTD Vs. SINGHBHUM THEKEDAR MAZDOOR SANGH
May 15, 2000
TATA IRON AND STEEL CO LTD Vs. UNION OF INDIA
July 18, 2000
TATA IRON AND STEEL CO LTD Vs. KUMARDHUBI METAL CASTINGENG LTD
November 10, 2000
TATA IRON AND STEEL CO. LTD Vs. KUMARDHUBI METAL CASTING ENGG. LTD
May 10, 2000
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF BIHAR
September 29, 2000
TATA YODOGAWA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
September 19, 2000
TATA YODOGAWA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
September 9, 2000
TEJ KUMARI Vs. COMMISSIONER OF INCOME TAX
September 22, 2000
TEK LAL MANDAL Vs. STATE OF BIHAR
April 20, 2000
TEK LAL YADAV Vs. STATE OF BIHAR
January 10, 2000
TELANGA MUNDA Vs. STATE OF BIHAR
July 31, 2000
THAKUR PRASAD SINGH Vs. STATE OF BIHAR
October 30, 2000
TRIBHUWAN MAHTO Vs. STATE OF BIHAR
April 3, 2000
TRILOK SINGH ALIAS TARLO CHAND Vs. STATE OF BIHAR
September 27, 2000
TRILOKI NATH UPADHYA Vs. CHAIRMAN BIHAI COLLEGE SERVICE COMMISSION
April 5, 2000
TRIPTI NARAYAN SINGH Vs. BIHAR RAJYA KHADI GRAMODYOG BOARD
February 7, 2000
TRIPURARI KUMAR MISHRA Vs. STATE OF BIHAR
June 23, 2000
TRIPUTI ENGICONS INDIA PVT LTD Vs. STATE OF BIHAR
December 18, 2000
TRIVENI SINGH Vs. STATE OF BIHAR
March 15, 2000
UDAI RAM JWALA PRASAD Vs. UNION OF INDIA
October 25, 2000
UDAI SHANKAR PRASAD Vs. STATE OF BIHAR
January 5, 2000
UDAY RAM Vs. STATE OF BIHAR
February 29, 2000
UJJAL MANDAL Vs. STATE OF BIHAR
July 21, 2000
UMA RAI Vs. STATE OF BIHAR
March 2, 2000
UMA SHANKAR PATHAK Vs. STATE OF BIHAR
March 23, 2000
UMA SHANKAR SINGH Vs. STATE OF BIHAR
February 7, 2000
UMA SHANKAR VERMA Vs. BIRSA AGRICULTURE UNIVERSITY
May 9, 2000
UMESH KUMAR Vs. STATE OF BIHAR
May 5, 2000
UMESH KUMAR SINGH Vs. STATE OF BIHAR
May 6, 2000
UMI SPECIAL STEEL LIMITED Vs. UNION OF INDIA
September 27, 2000
UNION OF INDIA Vs. RANJANA ANAND
October 16, 2000
UNION OF INDIA Vs. BHALA BROTHERS
September 4, 2000
UNION OF INDIA Vs. SHYAMANAND PATHAK
January 31, 2000
UNION OF INDIA Vs. AMAR CHAND
November 28, 2000
UNITED INDIA INSURANCE CO LTD Vs. SUNAYANA DEVI
February 3, 2000
UPDESH SINGH Vs. STATE OF BIHAR
January 6, 2000
UPENDRA BARAIK Vs. STATE OF BIHAR
September 7, 2000
UPENDRA NATH KESHARI Vs. STATE OF BIHAR
March 14, 2000
UPENDRA SINGH Vs. STATE OF BIHAR
September 11, 2000
URMILA DEVI Vs. AJIT KUMAR RAI
March 8, 2000
URMILA DEVI Vs. UNION OF INDIA
December 14, 2000
URMILA DEVI Vs. STATE OF BIHAR
May 25, 2000
URMILA PANDEY Vs. STATE OF BIHAR
February 23, 2000
USHA BELTRON LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
January 27, 2000
USHA BELTRON LTD Vs. BIHAR STATE ELECTRICITY BOARD
February 3, 2000
USHA BELTRON LTD Vs. BIHAR STATE ELECTRICITY BOARD
July 14, 2000
USHA CHOUBE Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
October 17, 2000
USHA GAUTAM Vs. STATE OF BIHAR
December 12, 2000
UTPAL SARKAR Vs. CENTRAL BANK OF INDIA
April 10, 2000
UTTAM SENGUPTA Vs. BIHAR PUBLIC SERVICE COMM
March 16, 2000
UTTAM SINGH Vs. STATE OF BIHAR
December 1, 2000
UTTAMA DEVI Vs. UNION OF INDIA
June 21, 2000
V M RAWAL Vs. STATE OF BIHAR
February 4, 2000
V M RAWAL Vs. STATE OF BIHAR
February 14, 2000
V S REDDY Vs. UNION OF INDIA
August 22, 2000
VAGISH KUMAR Vs. STATE OF BIHAR
September 5, 2000
VIDYAPATI COLD STORAGE PVT LTD Vs. STATE OF BIHAR
January 21, 2000
VIGYANTI DEVI Vs. STATE OF BIHAR
July 4, 2000
VIJAI KUMAR SINHA ALIAS VIJAY SUSHIL KUMAR SINHA Vs. STATE OF BIHAR
October 19, 2000
VIJAI SEN SINGH Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
August 21, 2000
VIJAY NARAYAN JHA Vs. STATE OF BIHAR
August 8, 2000
VIJAY NATH JHA Vs. STATE OF BIHAR
August 21, 2000
VINOD SHANKAR SINGH Vs. CENTRAL BANK OF INDIA
August 17, 2000
VINOY KUMAR MISHRA Vs. SAMASTIPUR KSHETRIYA GRAMIN BANK
November 14, 2000
VISHWANATH OJHA Vs. STATE OF BIHAR
March 3, 2000
VIVEK ARORA Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
June 23, 2000
VIVEK ARORA Vs. PATNA REGIONAL DEVELOPMENT
June 26, 2000
WARISALIGANJ CHINI MILL SWABLAMBI UDYOGIC SAHKARI SAMITI LTD Vs. STATE OF BIHAR
December 13, 2000
YADU YADAV Vs. STATE OF BIHAR
January 18, 2000
YOGENDRA PRASAD Vs. STATE OF BIHAR
December 19, 2000
YOGENDRA PRASAD SHARMA Vs. STATE OF BIHAR
May 15, 2000
ZUBAIR ALAM Vs. STATE OF BIHAR
September 26, 2000
ZULEKHA KHATOON Vs. STATE
April 18, 2000