Case Index

Title
Date
A.D.S. BUILDERS GUILD Vs. GOLDEN TOURIST RESORTS
October 6, 2000
ABHILASH KUMAR Vs. H P KRISHI VISHVA VIDYALAYA
January 6, 2000
ALAF DEEN Vs. STATE OF HIMACHAL PRADESH
May 31, 2000
AMAR BAHADUR Vs. STATE OF HIMACHAL PRADESH
September 29, 2000
AMAR NATH Vs. PROMILA DEVI
March 31, 2000
Amar Singh Vs. State of Himachal Pradesh
October 6, 2000
AMIT BHARDWAJ Vs. H.P.S.E.B, THROUGH ITS SECRETARY
June 26, 2000
AMRIT LAL Vs. STATE OF HIMACHAL PRADESH
May 8, 2000
AMRIT SINGH Vs. STATE OF H.P.
December 22, 2000
AMRIT SINGH Vs. STATE OF HIMACHAL PRADESH
December 26, 2000
ANIL KUMAR Vs. SHAKUNTLA DEVI
May 23, 2000
ANUP SINGH Vs. STATE OF HIMACHAL PRADESH
May 26, 2000
ARARIT LAL Vs. REV.TC CHACKO, PRIEST
July 5, 2000
ARSH CASTING PVT. LTD. Vs. H.P.STATE ELECTRICITY BOARD
June 23, 2000
ARTI PATEL Vs. SHAMA GULERIA
December 22, 2000
ASHA GUPTA Vs. BALBIR SINGH
July 21, 2000
ASHA GUPTA Vs. YAS PAUL
August 25, 2000
ASHA JAISWAL Vs. SHAKTI SINGH
September 27, 2000
ASHA RAM Vs. STATE OF H.P.
April 17, 2000
ASHOK KUMAR Vs. STATE OF H.P.
August 1, 2000
ASHWANI KUMAR DATTA Vs. S.C.KUMAR
January 7, 2000
ATMA RAM Vs. STATE OF H.P.
December 22, 2000
ATMA RAM AND OTHERS Vs. STATE OF H P AND OTHERS
December 22, 2000
B HAGA RAM Vs. PARVEEN KUMER
June 1, 2000
BAL BAHADUR Vs. STATE OF H P
December 28, 2000
BALAK RAM Vs. CHET RAM
May 3, 2000
BALBIR SINGH @ KAKA Vs. STATE OF HIMACHAL PRADESH
October 5, 2000
BHADAR SINGH Vs. JUMI
April 5, 2000
BHAGWAN DASS Vs. STATE OF H.P.
July 26, 2000
BHARAT SINGH Vs. HARMEET SINGH
December 15, 2000
BHAU RAM Vs. KAMLA DEVI ALIAS
May 25, 2000
BHAWANI SINGH CHAUHAN Vs. STATE OF HP
March 16, 2000
BHUBNESH BANGA Vs. LAND ACQUISITION COLLECTOR
July 12, 2000
BHUPINDER SINGH Vs. KANCHAN RANI
March 28, 2000
BHUVNESH VERMA Vs. KASHMIRI LAL
November 16, 2000
BIDHIA Vs. GHUNGAR
December 7, 2000
BISHAN SINGH Vs. VED PARKASH
June 2, 2000
BUDH RAM ALIAS RAJINDER Vs. STATE OF H.P.
December 25, 2000
CANARA BANK Vs. SAI BOX FACTORY
December 26, 2000
CHAMAN LAI Vs. ASHA RANI
July 10, 2000
CHAND AWASTHI Vs. STATE OF H P AND OTHERS
June 23, 2000
CHANDER MOHAN SIRKECK Vs. R.K.ANAND
September 15, 2000
CHANDU LAL Vs. BIASAN DEVI
November 24, 2000
CHHANGI DEVI (THROUGH LRS.) Vs. GENERAL PUBLIC
September 11, 2000
CHUHA RAM Vs. RANJIT LAI
May 10, 2000
D.R.DIWAN Vs. STATE OF H.P.
December 12, 2000
DAOLI RAM Vs. SHIV DAYAL
January 3, 2000
DEEPAK SOOD Vs. STATE OF H.P.
August 25, 2000
DEV RAJ (DECEASED) THROUGH LRS. Vs. KARTARA
August 17, 2000
DEVINDER KUMAR ALIAS PINKU Vs. STATE OF H.P.
March 23, 2000
DHANI RAM Vs. STATE OF HIMACHAL PRADESH
October 6, 2000
DILE RAM Vs. TEK CHAND
March 24, 2000
DILE RAM Vs. TEK CHAND
March 28, 2000
DIRECTOR GENERAL OF SUPPLIES AND DISPOSALS Vs. HIM KHADI GRAMODYOG ASHRAM, MISSION HOUSE, THE MALL SOLAN
September 7, 2000
DURGA NAND Vs. STATE OF HIMACHAL PRADESH
September 20, 2000
DURGA SINGH Vs. STATE OF H.P.
May 10, 2000
DURGA SINGH Vs. KAMLA DEVI
December 21, 2000
DWARKI DEVI Vs. H.P.HOUSING BOARD
December 14, 2000
FATEH DEEN Vs. BASHIR AHMAD
March 1, 2000
GARIB DEVI Vs. MANDIR THAKUR NAR SINGH JI MAHARAJ
June 23, 2000
GIAN CHAND Vs. UNION OF INDIA (UOI)
April 5, 2000
GODHAM RAM Vs. STATE OF H.P.
April 18, 2000
Gopal Dass Verma Vs. State of H P
June 20, 2000
GOVIND RAJ GAUR Vs. STATE OF HIMACHAL PRADESH
July 7, 2000
GULAB DASSI Vs. DURGI
December 22, 2000
GURCHARAN SINGH Vs. RAJENDER VERMA
December 29, 2000
GURDEV SINGH Vs. GULABOO
April 24, 2000
H P FINANCIAL CORPORATION Vs. PUNEET PRINTERS
March 31, 2000
H P STATE CO OPERATIVE MARKETING AND CONSUMER FEDERATION LIMITED Vs. BHAGMAL
May 12, 2000
H P STATE COUNCIL FOR CHILD WELFARE Vs. UNIQUE MIXERS AND FURNACES PRIVATE LIMITED
March 3, 2000
H.P. STATE COUNCIL FOR CHILD WELFARE Vs. UNIQUE MIXERS & FURNACES PVT. LTD.
March 3, 2000
H.P.STATE FOREST CORP. Vs. MANOHAR LAL
September 15, 2000
H.P.STATE FOREST CORPN LTD. Vs. PARAS RAM
December 15, 2000
H.P.STATE FOREST CORPORATION Vs. ACHHAR SINGH
August 3, 2000
H.P.STATE FOREST CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 29, 2000
H.R.T.C. Vs. BIMLA DEVI
February 23, 2000
HARDAYAL Vs. PARAS RAM
December 29, 2000
HARI SINGH Vs. STATE OF H.P.
September 7, 2000
HARINDER MOHAN CHADHA Vs. MOHINDER KUMAR & COMPANY
May 20, 2000
HARISH KUMAR Vs. STATE OF H.P.
August 10, 2000
HARJINDER KAUR ALIAS KAMAL PREET Vs. K.R.AGGARWAL
March 30, 2000
HARJINDER SINGH Vs. STATE OF HP
November 1, 2000
HARSWARUP Vs. RAM LOK SHARMA
May 30, 2000
HIGH COURT ON ITS OWN MOTION IN RE : STATE OF HIMACHAL PRADESH Vs. JAMNA DASS
August 10, 2000
HIM SPORTS Vs. STATE OF HIMACHAL PRADESH
October 17, 2000
HIMACHAL PRADESH CIVIL SUPPLIES CORPN Vs. ORIENTAL INSURANCE CO LTD
December 4, 2000
HIMACHAL PRADESH STATE Vs. MANSON (INDIA) PVT. LTD
April 19, 2000
HIMACHAL PRADESH STATE Vs. SHIVALIK CASTING PVT. LTD
October 19, 2000
HIMACHAL PRADESH TRANS CORPN Vs. GANESHWAR SHARMA
September 12, 2000
HIMACHAL ROAD TRANSPORT CORPORATION Vs. BIMLA DEVI
February 23, 2000
INCOME TAX OFFICER Vs. DAYAL SONS
January 3, 2000
JAGAT RAM Vs. TARA CHAND
June 29, 2000
JAGJIVAN PAL Vs. BIPIN SINGH PARMAR
November 10, 2000
JAGRITI DEVI Vs. STATE OF H.P.
August 31, 2000
JAGTAR SINGH Vs. STATE OF H.P.
August 7, 2000
JAI CHAND Vs. STATE OF HIMACHAL PRADESH
September 21, 2000
JANAK RAJ Vs. MANJU BALA
December 29, 2000
JEEVO ALIAS JEEVAN KUMAR Vs. STATE OF HIMACHAL PRADESH
December 14, 2000
JHILO DEVI Vs. DHANI RAM
March 27, 2000
JOTI RAM Vs. BHAGAT SINGH
January 6, 2000
KALIMA PLASTIC PRIVATE LIMITED Vs. H P FINANCIAL CORPORATION
January 6, 2000
KAMLA DEVI Vs. JASWANT SINGH DOD
August 11, 2000
KAMLA SHARMA Vs. RADHEY SHYAM
August 17, 2000
KARAM CHAND Vs. STATE OF H.P.
March 3, 2000
KARAM CHAND Vs. PUNJAB NATIONAL BANK
March 23, 2000
KARAM SINGH Vs. STATE OF HIMACHAL PRADESH
December 18, 2000
KAUSHALYA BUTAIL Vs. MADAN LAL BUTAIL
September 8, 2000
KHEM SINGH Vs. STATE OF HIMACHAL PRADESH
January 6, 2000
KINJLAK M. KALIA Vs. HIMACHAL PRADESH KRISHI VISHVAVIDYALA
September 25, 2000
KRISHAN BAHADUR Vs. STATE OF H.P.
December 21, 2000
KULDEEP MARIA Vs. SHANTI DEVI
July 6, 2000
KULDIP CHAND Vs. SHIV RAM
April 11, 2000
KULDIP KUMAR Vs. ROOP PAL SHARMA
August 3, 2000
KUMAR AND COMPANY Vs. STATE OF HIMACHAL PRADESH
January 23, 2000
KUNDAN LAL AHUJA Vs. B.K.SHARMA
June 22, 2000
KUNJ BEHARI LAL BUTAIL Vs. STATE OF HP
February 18, 2000
KUNJI DEVI Vs. CHAMAN LAL
July 11, 2000
LACHHI DEVI Vs. STATE OF HIMACHAL PRADESH
November 27, 2000
LAKSHMAN SINGH Vs. PIAR DEVI
December 22, 2000
LAL SINGH Vs. PARVATOO.
August 3, 2000
LAXMI CHAND Vs. CHAMAN LAL
February 25, 2000
LEELA Vs. DRUMTI DEVI
June 29, 2000
LIAQ RAM Vs. GENERAL PUBLIC
September 11, 2000
LILA DEVI Vs. STATE OF H.P.
November 10, 2000
MAHANT MADHO RAM Vs. GIRI RAM
March 28, 2000
MAHBOOB ALI Vs. STATE OF HIMACHAL PRADESH
January 4, 2000
MAJOR LEKH RAM SHARMA Vs. COL.AMBA PRASHAD GAUTAM
May 26, 2000
MANBHARI DEVI AND Vs. STATE
June 30, 2000
MANDI URBAN CO OPERATIVE BANK LTD Vs. JOINT REGISTRAR CO OPERATIVE
July 4, 2000
MANI RAM Vs. STATE OF HIMACHAL PRADESH
November 10, 2000
MANSHA RAM Vs. STATE OF H.P.
June 19, 2000
MATHU RAM AND ORS. Vs. HARI NAND AND ORS.
September 8, 2000
MEGH RAM Vs. ONKAR CHAND
March 28, 2000
MELA RAM Vs. STATE BANK OF INDIA
July 21, 2000
MOHAN MEAKIN LTD. Vs. SURJIT BEVERAGES PVT. LTD.
March 20, 2000
MOHINDER LAL GUPTA Vs. KAUSHALYA DEVI VOHRA
September 28, 2000
MOHINDER SINGH Vs. BADRI NATH
March 16, 2000
MOHINDER SINGH Vs. RULIA
April 11, 2000
MOHINDER SINGH Vs. CHARAN DASS
October 6, 2000
MOHIT CHOPRA Vs. H.P.KRISHI VISHVAVIDYALAYA, PALAMPUR
November 22, 2000
MOON HOTEL PVT.LIMITED Vs. VENU BAKSHI
July 4, 2000
MOTI LAL Vs. TOTA RAM
December 15, 2000
MUKHTIAR DEVI Vs. GAURAN
April 26, 2000
MUNGALl DEVI Vs. KHUB RAM
August 10, 2000
MUNISH KUMAR Vs. STATE OF HIMACHAL PRADESH
September 1, 2000
NAGESH KUMAR Vs. KEWAL KRISHAN
May 12, 2000
NANDRESH KUMAR Vs. H.P.STATE CIVIL SUPPLIES CORPORATION
September 5, 2000
NARAIN SINGH Vs. STATE OF HIMACHAL PRADESH
April 17, 2000
NARANJAN CHAUHAN Vs. STATE OF HIMACHAL PRADESH
March 2, 2000
NATIONAL INSURANCE CO LTD Vs. PRITO
January 4, 2000
NATWAR LAL Vs. STATE OF H.P.
December 20, 2000
NEERAJ ACHARYA Vs. STATE OF HIMACHAL PRADESH
June 22, 2000
NEERU JAIN Vs. STATE OF H.P.
August 17, 2000
NEERU JAIN AND ANOTHER Vs. STATE OF H P
August 18, 2000
NEW INDIA ASSURANCE CO. Vs. BALU
July 4, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SURAJ PARKASH
January 4, 2000
NIRMALA Vs. HARI SINGH
September 15, 2000
OM PARKASH Vs. VED PARKASH
January 4, 2000
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
January 7, 2000
PARDEEP KUMAR Vs. STATE OF H.P.
January 6, 2000
PARKASH CHAND Vs. STATE OF HIMACHAL PRADESH
July 18, 2000
PARTAP MALIK Vs. STATE OF H.P.
April 17, 2000
PARVEEN KUMARI Vs. GANGI DEVI
September 15, 2000
Pinja Ram alias Chain Singh Vs. State of H P
September 4, 2000
PRADEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
January 6, 2000
PRADEEP SINGH Vs. STATE OF HIMACHAL PRADESH
August 3, 2000
PREM CHAND Vs. RUP CHAND AND OTHERS
April 26, 2000
PREM KUMAR MALIK Vs. STATE OF HIMACHAL PRADESH
July 27, 2000
PREM SHARMA Vs. SIBY THOMAS
July 5, 2000
PREM SINGH Vs. STATE OF H.P.
May 26, 2000
PURAN CHAND Vs. MELA SINGH
June 5, 2000
PUSHAP LATA SHARMA Vs. RAMESH KUMARI
June 23, 2000
PUSHPA DEVI Vs. STATE OF H.P.
May 29, 2000
PYARE LAI SEHGAL Vs. KAMLESH VERMA
April 28, 2000
PYARE LAL Vs. SHAM LAL
March 24, 2000
RAI SINGH ALIAS RAJU Vs. STATE OF H P
September 14, 2000
RAI SINGH NARAIN SINGH Vs. O.BANK, BADRIPUR BRANCH
December 20, 2000
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
November 17, 2000
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
July 18, 2000
RAJAN YADAV Vs. HIMACHAL PRADESH UNIVERSITY
September 28, 2000
RAJEEV KUMAR Vs. STATE OF H.P.
May 9, 2000
RAJEEV KUMAR Vs. STATE OF H P
June 9, 2000
RAJINDER Vs. TARSEM CHAND
November 29, 2000
RAJINDER KUMAR Vs. SOMA DEVI
May 12, 2000
RAJINDER KUMAR Vs. SHYAM LAI
September 21, 2000
RAJINDER PARSHAD Vs. LACHHMAN DASS
August 18, 2000
RAJINDER SINGH Vs. STATE OF H.P.
June 20, 2000
RAJIV KUMAR Vs. BISHNA
February 25, 2000
RAKESH MOHAN Vs. BRIG. KAPIL MOHAN
April 11, 2000
RAM CHANDER Vs. STATE OF H P
April 4, 2000
RAM DASS Vs. STATE OF H.P.
October 5, 2000
RAM LUBHAYA Vs. MALTI NEGI
November 10, 2000
RAM PARKASH Vs. STATE OF H.P.
March 1, 2000
RAM RAKHA Vs. BRAHMA NAND
March 1, 2000
RAMAN KUMAR Vs. BHUPENDER LAL KAUSHAL
July 31, 2000
RANBAXY LABORATORIES LIMITED Vs. JERATH ELECTRONICS AND ALLIED INDUSTRIES
January 5, 2000
RANBIR SINGH Vs. STATE OF HIMACHAL PRADESH
June 23, 2000
RANGI LAL Vs. STATE OF H.P.
June 27, 2000
RANJIT SINGH GULERIA Vs. UNION OF INDIA
November 8, 2000
RASHMIBALA Vs. STATE OF H.P.
June 8, 2000
RAVI DATT Vs. STATE OF H.P.
July 20, 2000
RAVINDER KUMAR Vs. STATE OF H.P.
July 3, 2000
REETA BARWAL Vs. STATE OF H P
July 21, 2000
REETA ROY Vs. STATE OF HIMACHAL PRADESH
May 23, 2000
RENU CHADHA Vs. ASHA KUMARI
December 8, 2000
ROOP KUMARI Vs. STATE OF HP
May 19, 2000
S.D.O.(ELECTRICITY) Vs. J.N.BAROWALIA
May 21, 2000
SADA NAND CHAUHAN Vs. STATE OF H.P.
October 6, 2000
SADA RAM Vs. STATE OF H.P.
April 19, 2000
SADA RAM Vs. BALBIR SINGH
July 13, 2000
SAINI AND CO Vs. UNION OF INDIA
September 8, 2000
SAMTEL WORKERS UNION Vs. STATE OF H P
May 24, 2000
SANJEEV KAUL Vs. STATE OF HP
November 29, 2000
SANJEEV KUMAR ALIAS SONU Vs. STATE OF HIMACHAL PRADESH
July 17, 2000
SANTOSH KUMAR PAL AND OTHERS Vs. STATE OF H P
September 14, 2000
SARDAR MOHINDER SINGH Vs. RATTAN SINGH
March 28, 2000
SARITA MEHTA Vs. SHARVANJIT SINGH
May 29, 2000
SARWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
July 6, 2000
SATI RATTNAM ARVINDAN Vs. KASTURI LAL
October 5, 2000
SATISH KUMAR Vs. B S KOMAL
April 3, 2000
SATPAL Vs. STATE OF H.P.
August 14, 2000
SEED ALU SUPPLIERS SYNDICATE Vs. UNION OF INDIA
August 29, 2000
SHAKTI SINGH Vs. SLATE OF H.P.
February 25, 2000
Shankar Dass Vs. State of H P
June 2, 2000
SHASHI SYAL Vs. RAM PIARI
December 22, 2000
SHASHI VIKRANT Vs. STATE OF HP
August 31, 2000
SHIV LAL AND Vs. STATE OF HIMACHAL PRADESH
March 27, 2000
SHIV RAM Vs. STATE OF HP
October 22, 2000
SHUBH TIMB STEELS LTD. Vs. STATE OF H.P.
March 31, 2000
SINGH RAM Vs. BHAGAT SINGH
July 7, 2000
SINGHU Vs. STATE OF H.P.
July 21, 2000
SOHAN LAL KHANNA Vs. AMAR SINGH
August 24, 2000
SOHAN THAKUR Vs. STATE OF HIMACHAL PRADESH
July 20, 2000
STATE BANK OF INDIA Vs. YOU AMM STEEL FABRICATION INDUSTRY
March 16, 2000
STATE BANK OF INDIA Vs. RENUKA FOOTWEARS PVT.LIMITED
September 8, 2000
STATE OF H.P. Vs. SURINDER KUMAR
July 20, 2000
STATE OF H.P. Vs. KISHAN CHAND
July 3, 2000
STATE OF H.P. Vs. JASPAL SINGH
February 12, 2000
STATE OF H.P. Vs. GIRJA KUMAR
January 4, 2000
STATE OF H.P. Vs. PADAM DASS
November 15, 2000
STATE OF H.P. Vs. AVINASH CHAND
July 14, 2000
STATE OF H.P. Vs. GURNAM SINGH
July 10, 2000
STATE OF H.P. Vs. JOGINDER SINGH
December 5, 2000
STATE OF H.P. Vs. RAJINDER KUMAR THAPAR
March 15, 2000
STATE OF HIMACHAL PRADESH Vs. KULDEEP CHAND
July 6, 2000
STATE OF HIMACHAL PRADESH Vs. KALYAN CHAND
August 2, 2000
STATE OF HIMACHAL PRADESH Vs. AMAR CHAND
May 19, 2000
STATE OF HIMACHAL PRADESH Vs. C.L.MALHOTRA
July 17, 2000
STATE OF HIMACHAL PRADESH Vs. OM PARKASH alias SOM PARKASH
March 29, 2000
STATE OF HIMACHAL PRADESH Vs. CHET RAM
April 19, 2000
STATE OF HIMACHAL PRADESH Vs. R K SINGHA
March 31, 2000
STATE OF HIMACHAL PRADESH Vs. EDWARD SAMUAL CHARETON
February 22, 2000
State of Himachal Pradesh Vs. Shahbaz Khan
June 2, 2000
STATE OF HIMACHAL PRADESH Vs. HALLI DEVI
May 4, 2000
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
May 12, 2000
STATE OF HIMACHAL PRADESH Vs. MADAN LAL SHARMA
November 22, 2000
STATE OF HIMACHAL PRADESH Vs. ROLF DAGFINN BAJARBO
December 18, 2000
STATE OF HIMACHAL PRADESH Vs. SUDESH KUMAR
July 20, 2000
STATE OF HIMACHAL PRADESH Vs. ROSHAN LAL
July 6, 2000
STATE OF HIMACHAL PRADESH Vs. SHRI GIAN CHAND
May 25, 2000
STATE OF HIMACHAL PRADESH Vs. BIMLA DEVI
April 11, 2000
STATE OF HIMACHAL PRADESH Vs. BHUP SINGH
April 18, 2000
STATE OF HIMACHAL PRADESH Vs. ARJUN SINGH
May 12, 2000
STATE OF HIMACHAL PRADESH Vs. SATYA DEVI
July 28, 2000
STATE OF HIMACHAL PRADESH Vs. SANTOSH KUMARI
July 27, 2000
STATE OF HIMACHAL PRADESH Vs. DESH RAJ
September 22, 2000
STATE OF HIMACHAL PRADESH Vs. NITU SINGH
September 21, 2000
STATE OF HIMACHAL PRADESH Vs. RAM SINGH
April 5, 2000
STATE OF HIMACHAL PRADESH Vs. JEET RAM
July 13, 2000
STATE OF HIMACHAL PRADESH Vs. DURGA SINGH AND PINTO
November 15, 2000
STATE OF HIMACHAL PRADESH Vs. RAJPAL
November 28, 2000
SUDESH ENTERPRISES Vs. STATE OF H.P.
June 6, 2000
SUDRIPTO ROY Vs. SURESH KUMAR
October 27, 2000
SULOCHANA DEVI Vs. UNITED COMMERCIAL BANK
August 3, 2000
SUMEDHA KAILASH Vs. SUPERINTENDENT OF POLICE
September 18, 2000
SUNDER SINGH Vs. STATE OF HIMACHAL PRADESH
August 4, 2000
SURINDER SINGH Vs. STATE OF H P
August 3, 2000
SURJEET MALHAN Vs. JOHAN TINSON & CO.
November 3, 2000
SUSHIMA KISHANDEV KAUSHAL Vs. COUNCIL FOR TIBETAN EDUCATION
July 21, 2000
TARA DUTT Vs. STATE OF HIMACHAL PRADESH
April 11, 2000
TEJ SINGH Vs. STATE OF HIMACHAL PRADESH
September 28, 2000
TIBETAN ADMINISTRATIONS WELFARE SOCIETY Vs. UNION OF INDIA
November 17, 2000
TULSI RAM Vs. KRISHNI DEVI
May 3, 2000
UCO BANK Vs. LEKH RAM
November 13, 2000
UDEY RAM Vs. STATE OF HIMACHAL PRADESH
December 8, 2000
UDHO Vs. RAM KISHAN
May 9, 2000
UNITED INDIA INSURANCE CO Vs. KULDEEP SINGH
September 26, 2000
UNITED INDIA INSURANCE CO LTD Vs. NIRMALA CHAUHAN
August 3, 2000
UNITED INDIA INSURANCE CO LTD Vs. PREM SINGH
December 21, 2000
USHA VERMA Vs. STATE OF HP
May 19, 2000
UTPAL DASS Vs. STATE OF H.P.
September 15, 2000
VALLABH ALOYS (P) LTD. Vs. HIMACHAL PRADESH FINANCIAL CORPORATION
May 23, 2000
VARINDER KUMAR @ BABLA Vs. STATE OF HIMACHAL PRADESH
July 14, 2000
VIDYA SAGAR Vs. UNION OF INDIA
March 30, 2000
VIJAY KUMAR Vs. PUNJAB NATIONAL BANK
April 6, 2000
VIMAL CHOPRA Vs. CHAUDHARY RAM
December 15, 2000
VIRBHADRA SINGH Vs. KAINTHLA ENQUIRY COMMISSION
October 24, 2000
WIPRO GE MEDICAL SYSTEMS LTD. Vs. STATE OF HIMACHAL PRADESH
November 9, 2000
YASH PAL SHARMA Vs. PUREWAL AND ASSOCIATES LTD.
September 7, 2000
ZALAM SINGH Vs. SHIV RAM
December 28, 2000