Case Index

Title
Date
AAROHI CONSTRUCTIONS PRIVATE LIMITED Vs. MIRZA AFZAL BEG & MRS.ASHFAQ BEG
October 3, 2000
ABHILASHA GUPTA Vs. U.P.AVAS EVAM VIKAS PARISHAD
May 4, 2000
AJAY KUMAR Vs. VICE CHAIRMAN, GHAZIABAD DEVELOPMENT AUTHORITY
December 13, 2000
ALLWYN (A UNIT OF VOLTAS LTD.) Vs. V.P.AGARWAL
May 22, 2000
AMIR AHMED Vs. PROPRIETOR, PRAGATI GAS FLAME AGENCY
December 20, 2000
ANSAL HOUSING AND CONSTN.LTD. Vs. NEERAJ SAXENA
February 4, 2000
ARVIND MODERN DAL AND RICE MILLS Vs. BANK OF BARODA
September 1, 2000
ASHOK COLD STORAGE AND GENERAL MILLS Vs. DHARNIDHAR TEWARI
October 3, 2000
ASSISTANT ENGINEER (PHONES), DEPARTMENT OF TELE COMMUNICATION Vs. BRANCH MANAGER, BANK OF BARODA
December 11, 2000
ASSISTANT REGISTRAR, FIRMS, SOCIETIES AND CHITS, U.P. Vs. JAI BAHADUR MISRA
March 29, 2000
AVAS AYUKT, U.P.AVAS EVAM VIKAS PARISHAD Vs. S.M.SINGH
December 11, 2000
BABURAM SAXENA Vs. CHAIRMAN, TOWN AREA
July 3, 2000
BANK INDIA (P) LTD. Vs. R.S.AGARWAL
June 9, 2000
BANK OF INDIA Vs. MAHILA DAIRY VIKAS PARIYOJANA
July 31, 2000
BHUPENDRA SINGH Vs. UNITED INDIA INSURANCE COMPANY LIMITED
June 20, 2000
BIJNOR GAS AGENCIES Vs. NARENDRA SINGH
July 3, 2000
BRANCH MANAGER, L.I.C. Vs. SAVITRI DEVI
August 31, 2000
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. NIRMALA DEVI
July 7, 2000
BRANCH MANAGER, UNIT TRUST OF INDIA Vs. KAILASH NATH JOHRI
February 4, 2000
BRIJENDRA KUMAR JAIN Vs. DISTRICT MAGISTRATE
June 9, 2000
BRIJPAL SINGH Vs. GHAZIABAD DEVELOPMENT AUTHORITY
June 9, 2000
CANARA BANK Vs. PREM TEXTILES
June 20, 2000
CENTRAL BANK OF INDIA Vs. KUSUM AGARWAL
September 12, 2000
CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA Vs. PRAMILA KALANI
May 29, 2000
CHIEF DEVELOPMENT OFFICER Vs. SARJU PRASAD NIRMAL
April 28, 2000
D.R.S.ARORA Vs. ANANT SHUKLA
July 10, 2000
DEENA NATH JAISWAL Vs. EXECUTIVE ENGINEER, U.P.S.E.B.
May 28, 2000
DEPUTY REGISTRAR, U.P.COOPERA-TIVE SOCIETIES Vs. BANSH DEVI
May 4, 2000
DEVI PRASAD SRIVASTAVA Vs. HOUSING COMMISSIONER, U.P.AVAS EVAM VIKAS PARISHAD
June 9, 2000
DUNLOP INDIA LIMITED Vs. KASHI KANT MISHRA
February 4, 2000
FIDA COLD STORAGE AND ICE FACTORY PRIVATE LIMITED Vs. RAM LAL
May 4, 2000
G.D.A. Vs. SANJEEV KUMAR MITTALC
June 20, 2000
G.D.A. Vs. HARNAM SINGH
February 29, 2000
G.D.A. Vs. KUSUM LATA
March 8, 2000
G.D.A. Vs. POONAM BAJAJ
March 29, 2000
G.D.A. Vs. SARVADAMAN SINGH TOMAR
June 9, 2000
G.D.A. Vs. RACHNA CHAUHAN
April 19, 2000
G.D.A. Vs. RAJESHWARI GOEL
February 29, 2000
G.D.A. Vs. KOTA KUMUDA SHYAMA
May 8, 2000
G.D.A. Vs. KANAK AGARWAL
March 29, 2000
G.D.A. Vs. RAKESH KUMAR
April 10, 2000
G.D.A. Vs. DILBAGH SINGH
June 9, 2000
G.D.A. Vs. SATYA PRAKASH
March 19, 2000
GANPAT NARAIN SACHAN Vs. CHIEF POST MASTER, G.P.O.
June 20, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. RAMESH CHANDRA SAXENA
October 18, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SUDHIR CHANDRA
October 11, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. HEMANT KUMAR
October 12, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. YASH PAL SINGH CHHABRA
September 14, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. PRAMOD KUMAR
June 9, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SADAN PRATAP SINGH
May 10, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. RAVINDRA KUMAR CHOPRA
May 10, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SUJIT KUMAR SIRCAR
June 9, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. DAYA SHANKER VERMA
November 1, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. GAJENDRA KUMAR SHARMA
May 30, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. REKHA AGRAWAL
June 9, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. VIPIN KUMAR GUPTA
June 20, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. PRADEEP KUMAR GARG
June 9, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. R.P.MITTAL
July 3, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MUNESH KUMARI
June 9, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MOHAN LAL AGARWAL
December 13, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. INDRISH CHANDRA
December 12, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MANJU LATA JAIN
July 3, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. NARESH CHAND
June 9, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SUDHIR KUMAR
May 22, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. JOGINDER SINGH
July 10, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. PADAM CHANDRA SINGH
September 21, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SUBHASH CHANDRA SONI
February 17, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. K.MAHADEVAN
December 15, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. BANSHI LAL KALRA
June 9, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. KAMALA ARORA
June 9, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MANOJ KUMAR SWAMI
June 9, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. K.C.JINDAL
July 10, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SHASHI KANTA
October 12, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. ANIL KUMAR GOYAL
December 13, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. KANWAR SINGH YADAV
February 14, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. KAMLESH
April 20, 2000
GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY Vs. S.P.GUPTA
February 22, 2000
GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs. TARAWATI
February 4, 2000
GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs. SHASHI SAXENA
February 29, 2000
HAZARI LAL Vs. STATE BANK OF INDIA
February 4, 2000
HOUSING AND DEVELOPMENT BOARD, U.P. Vs. HARI RAJ SWAROOP BHATNAGAR
June 9, 2000
HOUSING COMMISSIONER, U.P.AVAS EVAM VIKAS PARISHAD Vs. DHARAMDAS KHEMNANI
February 4, 2000
HOUSING COMMISSIONER, U.P.HOUSING AND DEVELOPMENT BOARD Vs. PRAKASH CHANDRA TRIVEDI
April 26, 2000
HOUSING COMMISSIONER, U.P.HOUSING AND DEVELOPMENT BOARD Vs. HIRDAYA NARAIN SINGH
June 9, 2000
HOUSING COMMISSIONER/SECRETARY, U.P.AVAS AVUM VIKAS PARISHAD Vs. DIGVIJAY LAL REWAL
February 4, 2000
INDER SINGH CHAUHAN Vs. UNITED INDIA INSURANCE CO.LTD.
November 27, 2000
INDIA ASSURANCE COMPANY LIMITED Vs. POONAM RASTOGI
February 4, 2000
ISABELLA THOBURN COLLEGE Vs. FATIMA EFFENDI
July 3, 2000
J.I.INDUSTRIES Vs. NATIONAL INSURANCE COMPANY
June 9, 2000
JEEVAN PRAKASH OIL MILLS Vs. NATIONAL INSURANCE COMPANY LIMITED
April 10, 2000
JHANSI DEVELOPMENT AUTHORITY Vs. RAMESH CHANDRA PANDEY
October 3, 2000
JITENDRA KUMAR BANSAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
December 12, 2000
KAMLA PRASAD TIWARI Vs. JUNIOR ENGINEER, GADHAPUR, GOSAIGANJ POWER STATION
July 31, 2000
KANTI GARG Vs. MAHA LAXMI FINANCE CORPN.
November 29, 2000
KASHI NATH Vs. KUMAON CONSTRUCTION
June 9, 2000
KRIPA SHANKAR SHUKLA Vs. PARSHURAM CHUAHAN
September 12, 2000
KUNWAR SUDHAKAR SINGH Vs. CHIEF ENGINEER, IRRIGATION DEPARTMENT
December 11, 2000
LEELAWATI SHARMA Vs. AMERIKA SINHA
June 20, 2000
LIFE INSURANCE CORPN.OF INDIA Vs. KAUSHALYA DEVI
April 4, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. LEELAWATI GUPTA
February 29, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. SUSHEELA DEVI
July 13, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. GHANSHYAM DAS
June 20, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. LEELAWATI GUPTA
February 28, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. USHA AGARWAL
December 18, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. DHARAM PAL
June 20, 2000
LOHIA BRASS PRIVATE LIMITED Vs. UTTAR PRADESH SMALL INDUSTRIES CORPORATION LIMITED
July 3, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. PRABHAT RASTOGI
June 20, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. SANJEEV AGARWAL
October 18, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. A.K.AGARWAL
July 3, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. NIRMAL KUMAR PATUDI
July 7, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. SURESH MANI
June 9, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. KAMAL KANT DUBEY
June 9, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. SHARAD VERMA
June 20, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. BANKEY BEHARI MISRA
February 9, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. ASHWANI KUMAR SEHGAL
April 26, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. SANJEEV SINGH
April 14, 2000
LUCKNOW DEVELOPMENT AUTHORITY Vs. K.C.SRIVASTAVA
February 17, 2000
MANAGING DIRECTOR, KHAITAN HOSTOMBE SPINELS LIMITED Vs. SUNDER DEVI
November 27, 2000
MANISH AGARWAL Vs. ADMINISTRATOR, KAMLA NEHRU MEMORIAL HOSPITAL
November 1, 2000
MANOJ KUMAR Vs. DIAMOND CEMENTS
October 3, 2000
MEERUT DEVELOPMENT AUTHORITY Vs. OMVERRI DEVI
February 10, 2000
MEERUT DEVELOPMENT AUTHORITY Vs. RAJEEV JAIN
March 29, 2000
MEERUT DEVELOPMENT AUTHORITY Vs. D.K.JAIN
May 1, 2000
MEERUT DEVELOPMENT AUTHORITY Vs. LT.COL.K.K.CHAUDHARY
June 9, 2000
MEERUT DEVELOPMENT AUTHORITY Vs. SANTOSH KUMAR GARG
July 3, 2000
MOHD.JAFAR Vs. SAHARA INDIA HOUSING LTD.THROUGH ITS CHIEF CONTROLLER
August 11, 2000
MOTI DHARANI Vs. GODREJ G.E.APPLIANCES LTD.
August 11, 2000
MUKHYA KARYAKARI, JEEWAN BIMA SAHYOG SAMPATTI PRABANDH CO.LTD. Vs. S.K.SAHGAL
September 12, 2000
NATIONAL INSURANCE CO.LIMITED Vs. NARAIN SINGH
June 9, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. MUNNI LAL YADAV
September 18, 2000
NATIONAL INSURANCE COMPANY LTD. Vs. HARISH CHAWLA
July 3, 2000
NEW INDIA ASSURANCE CO.LIMITED Vs. SANJAY BAHUGUNA
December 15, 2000
NEW INDIA ASSURANCE COMPANY Vs. MASTER AJIT PAL SINGH
August 3, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MITHILESH
April 10, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAMESH CHANDRA SEMWAL
December 13, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LAXMAN SINGH
December 11, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. AVAISH AHMAD
December 19, 2000
NEW INDIA ASSURANCE COMPANY LTD. Vs. AMBIKA PRASAD YADAV
June 9, 2000
NEW INDIA ASSURANCE COMPANY THROUGH ITS OFFICER INCHARGE Vs. N.K.SINGH
June 9, 2000
NIRMAL KUMAR JAIN Vs. MAXWORTH ORCHARDS (INDIA) LTD.
June 20, 2000
OM PRAKASH Vs. ORIENTAL INSURANCE COMPANY LIMITED
June 9, 2000
ONIDA SAKA LIMITED Vs. S.C.JAIN
June 9, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. VED PRAKASH KAMRA
August 30, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJENDRA KUMAR GUPTA
August 30, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. HEM NARAIN MISRA
August 25, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. JAI LAL
August 2, 2000
PARAM HANSA Vs. DURJAN
February 29, 2000
PRAHRI CONSUMER WELFARE ASSOCIATION Vs. GENERAL MANAGER, NORTH-EASTERN RAILWAY
May 10, 2000
PREMANAND BIJLAWAN Vs. ORIENTAL INSURANCE COMPANY
December 11, 2000
PRINCIPAL ACCOUNTANT GENERAL (A & E) I Vs. BHUWAN CHANDRA PANT
August 11, 2000
R.K.ARORA Vs. MEERUT DEVELOPMENT AUTHORITY
October 16, 2000
RAJ HIRE PURCHASE PRIVATE LIMITED Vs. DEEP NARAIN JAISWAL
September 18, 2000
RAJ KUMAR DALMIYA Vs. KRIPA SHANKAR
July 3, 2000
RAJ RANI COLD STORAGE AND ICE FACTORY Vs. MAHENDRA SINGH
December 19, 2000
RAJENDRA KUMAR GUPTA Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.
June 9, 2000
RAJESH KUMAR SRIVASTAVA Vs. BRANCH MANAGER, BANK OF BARODA
February 17, 2000
RAM AUTAR AGARWAL Vs. U.P.AVAS EVAM VIKAS PARISHAD
June 20, 2000
RAM DEV Vs. D.N.PANDEY
February 4, 2000
RAM PRATAP Vs. DISTRICT CANE OFFICER
August 3, 2000
RAM VIR SINGH Vs. CANARA BANK
February 4, 2000
RAMA KANT GUPTA Vs. U.P.AVAS EVAM VIKAS PARISHAD
June 9, 2000
RAMGARH SUGAR MILLS Vs. RAM NARESH PRASAD CHAURASIA
September 12, 2000
RAMWATI @ URMILA Vs. LIFE INSURANCE CORPORATION OF INDIA
December 20, 2000
REGIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. JAI DUTT
July 13, 2000
S.S.AUTO HIRE PURCHASE PRIVATE LIMITED Vs. PREM SWARUP VAISH
September 14, 2000
SADHNA PANDEY Vs. SIPANI AUTOMOBILES LTD.
February 4, 2000
SAMSUDDIN Vs. NESAR AHMEAD
May 19, 2000
SATENDRA SHARMA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
July 3, 2000
SATISH CHANDRA MISHRA Vs. UNIT TRUST OF INDIA
May 17, 2000
SECRETARY, MADHYAMIK SHIKSHA PARISHAD, U.P. Vs. SATYA ROOPA
July 3, 2000
SHEO MANGAL GIRI Vs. GHANSHYAM VERMA
February 4, 2000
SHIV BALAK SINGH Vs. MANAGER, ESCORTS TRACTOR LIMITED
February 4, 2000
SHRI SANT ELECTRONICS Vs. SHASHI BHUSHAN
June 9, 2000
SIPANI AUTOMOBILES LTD. Vs. KAMNA LALL
February 3, 2000
SOBRAN SINGH Vs. DISTRICT CONSUMER FORUM
December 14, 2000
STATE BANK OF INDIA Vs. JAI NARAIN SHARMA
August 23, 2000
SURAJ SINGH Vs. MANOJ KANKANEY
March 6, 2000
SURENDRA NATH PATHAK Vs. JAI PRAKASH SINGH
February 8, 2000
SUSHMA UMESH Vs. SYED MOHD.QADIR ALI
December 18, 2000
TAJ SUGAR WORKS Vs. PUNJAB NATIONAL BANK
February 4, 2000
TEK CHAND Vs. NEW INDIA ASSURANCE COMPANY LIMITED
September 18, 2000
TELECOM DISTRICT MANAGER Vs. GIRISH CHAND PANDEY
December 11, 2000
TOP OF FOOD PRODUCTS Vs. MANJU DEVI
February 17, 2000
U.P.AVAS EVAM VIKAS PARISHAD Vs. PARMA NAND JAIN
May 1, 2000
U.P.GOVERNMENT EMPLOYEES WELFARE CORPORATION Vs. JAYANTI PRASAD JAIN
August 7, 2000
U.P.STATE ELECTRICITY BOARD Vs. ANIL KUMAR KASHYAP (MINOR)
May 17, 2000
U.P.STATE ELECTRICITY BOARD Vs. SHEO BHAROSHE
February 4, 2000
U.P.STATE ELECTRICITY BOARD Vs. KALIKA PRASAD PANDEY
June 20, 2000
U.P.STATE EMPLOYEES GROUP INSURANCE DIRECTORATE Vs. TANVIRRUDDIN KHAN
February 4, 2000
UNION BANK OF INDIA Vs. KANAK CHOUDHARY
April 27, 2000
UNION OF INDIA Vs. AVADHESH PRATAP SINGH
June 20, 2000
UNION OF INDIA THROUGH SECRETARY, MINISTRY OF TELECOMMUNICATION Vs. VYAPAK KRISHNA PURI
March 6, 2000
UNIT TRUST OF INDIA Vs. MAHENDRA PAL SINGH
February 4, 2000
UNIT TRUST OF INDIA Vs. SEEMA SINGH
February 4, 2000
UPSEB Vs. SHANKAR MAURYA
May 24, 2000
USHA JAIN Vs. UP AVAS VIKAS PARISHAD
February 4, 2000
UTTAR PRADESH SAHKARI AVAS SANGH LTD. Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
December 15, 2000
VIPIN SRIVASTAVA Vs. GENERAL POST OFFICE, LUCKNOW
October 3, 2000
VIRENDRA SINGH RATHORE Vs. REGIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD.
August 2, 2000
VIRESH KUMAR Vs. VILASPUR GAS SERVICE
April 6, 2000
ZILA BASIC SHIKSHA ADHIKARI Vs. AMBIKA TRADING CORPORATION
July 3, 2000