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Case Index
Title
Date
ALLIANZ SECURITIES LIMITED Vs. REGAL INDUSTRIES LIMITED
February 29, 2000
ASHISH DAS GUPTA Vs. SATVINDER SINGH
January 31, 2000
ASHOK V DOSHI Vs. DOSHI TIME INDUSTRIES PVT LTD
April 3, 2000
B A MENDONCA Vs. PHILIPS INDIA LTD
January 24, 2000
B M JAIN SONS CO P LTD Vs. BOMBAY CABLE CAR CO P LTD
December 8, 2000
CHURCH OF SOUTH INDIA Vs. MADRAS CHRISTIAN COLLEGE ASSOCIATION
December 5, 2000
DCL FINANCE LTD IN RE Vs. STATE
October 10, 2000
DINTEX DYECHEM LTD Vs. STATE
October 24, 2000
DIPAK G MEHTA Vs. ANUPAR CHEMICALS INDIA P LTD
May 8, 2000
GLOBAL INFRASTRUCTURE TECHNOLOGIES LTD IN RE Vs. STATE
September 4, 2000
GUJARAT MACHINERY MANUFACTURERS LTD Vs. NILE LTD
November 1, 2000
IFB INDUSTRIES LIMITED Vs. STATE
January 25, 2000
INDIAN BANK Vs. KIRAN OVERSEAS EXPORTS LTD
August 3, 2000
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA BANK LTD Vs. KLEN AND MARSHALL MANUFACTURERS AND EXPORTERS LTD
July 12, 2000
J C AUGUSTINE Vs. REMANIKA SILKS PVT LTD
November 21, 2000
J C AUGUSTINE Vs. REMANIKA SILKS P LTD
November 21, 2000
KAUSHALAYA ATMARAM MANGHIRAMALINI Vs. HOTEL HIRAMANI P LTD
September 8, 2000
MAHENDRA J RAMANI Vs. SWIL LTD
April 4, 2000
MALLINA BHARATHI RAO Vs. GOWTHAMI SOLVENT OILS LIMITED
December 29, 2000
MARTIN CASTELINO Vs. ALPHA OMEGA SHIPMANAGEMENT P LTD
May 16, 2000
NANDITA BHARDWAJ Vs. SAPPHIRE MACHINES PVT LTD
February 7, 2000
NEELACHAL AUTO LTD Vs. STATE
January 25, 2000
NEELU KOHLI Vs. NIKHIL RUBBER P LTD
September 25, 2000
P H RAO MANAGING DIRECTOR Vs. SKYCELL COMMUNICATION LTD
October 13, 2000
PUNEET GOEL Vs. THREE ACES SERVICES LTD
April 17, 2000
PUNEET GOEL Vs. KHELGAON RESORTS LIMITED
April 17, 2000
RAJIV NAG Vs. QUALITY ASSURANCE INSTITUTE INDIA LTD
September 20, 2000
SARDAR IQBAL SINGH Vs. SARDAR GURBAKSH SINGH
February 1, 2000
SEAWAYS MARITIME P LTD Vs. STATE
July 28, 2000
SENTHAMARAI MUNUSAMY Vs. MICROPARTICLE ENGINEERS PVT LTD
May 21, 2000
SHANKAR SUNDARAM Vs. AMALGAMATIONS LTD
October 18, 2000
SHAPOORJI PALLONJI FINANCE LTD Vs. MIDEAST INDIA LTD
September 21, 2000
SHAW WALLACE AND COMPANY LTD Vs. STATE
February 3, 2000
SULOCHANA NATHANY Vs. HINDUSTAN MALLEABLES FORGINGS LTD
September 26, 2000
TARSEN KANSIL Vs. DEV SPINNERS LTD
February 7, 2000
TIMES BANK LTD Vs. SRI SHARADA PARMESHWARI TEXTILES LTD
May 29, 2000
UPPER GANGES SUGAR AND INDUSTRIES LTD Vs. STATE
January 31, 2000
USHA BELTRON LTD Vs. STATE
January 6, 2000
USHA D ROHRA Vs. ELECTREX INDIA LTD
July 31, 2000
V B GOPALAKRISHNAN Vs. NEW THEATRES CARNATIC THEATRES P LTD
November 21, 2000
V G COELHO Vs. FLAVOURS ESSENCES P LTD
October 11, 2000
V SHANMUGASUNDARAM Vs. EMERALD AUTOMOBILES LTD
August 14, 2000
VIJAY KUMAR CHOPRA Vs. HIND SAMACHAR LTD
December 8, 2000
VISHNU KUMAR JHUNJHUNWALA Vs. STATE
January 31, 2000