Case Index

Title
Date
A S FUELS PVT LTD Vs. STATE OF HARYANA
July 4, 2000
A.S. BHATIA Vs. PUNJAB STATE ELECTRICITY BOARD
July 25, 2000
ABDUL REHMAN Vs. KHUDA BAX
May 18, 2000
ABDUL REHMAN Vs. STATE OF HARYANA
February 22, 2000
ABHEY RAM Vs. FINANCIAL COMMISSIONER-CUM-SECRETARY, GOVT OF HARYANA DEVELOPMENT AND PANCHAYAT DEPARTMENT
January 18, 2000
ABHINAV KUMAR Vs. STATE OF HARYANA
October 12, 2000
Abhishek Tiwari Vs. State of Haryana
March 6, 2000
ACHHAR SINGH Vs. STATE OF PUNJAB
March 17, 2000
ACHLA RANI Vs. ASHOK KUMAR DHIR
April 4, 2000
ADDL. CHIEF ENGINEER Vs. S.P. CHOPRA AND CO.
May 3, 2000
ADESH KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
April 20, 2000
AGRICULTURAL ENGINEERING MAZDOOR UNION Vs. STATE OF HARYANA AND OTHERS
November 3, 2000
AJAIB SINGH Vs. STATE OF PUNJAB
March 17, 2000
AJAIB SINGH Vs. ORIENTAL BANK OF COMMERCE
July 3, 2000
AJANTA LUCKY SCHEME AND INVESTMENT PVT. LTD. Vs. DHARAM BIR BHALLA
November 16, 2000
AJAY BHALLA AND ORS. Vs. MONISHA BHALLA (MRS.)
August 18, 2000
AJAY DUGGAL Vs. PREETI DUGGAL
September 19, 2000
AJAY KUMAR Vs. PRESIDING OFFICER, LABOUR COURT
January 25, 2000
AJAY KUMAR SINGLA Vs. STATE OF HARYANA
January 10, 2000
AJAY MALIK, EXCISE AND TAXATION OFFICER, GURGAON Vs. STATE OF HARYANA
August 9, 2000
AJAY MALIK, EXCISE AND TAXATION OFFICER, GURGAON; ARVIND MALHAN Vs. STATE OF HARYANA
September 8, 2000
AJESH KUMAR Vs. THE STATE OF PUNJAB
March 29, 2000
AJIT JAIN Vs. UNION TERRITORY, CHANDIGARH
February 1, 2000
AJIT PRASAD JAIN Vs. UNION OF INDIA
November 15, 2000
AJIT SINGH Vs. MANJIT KAUR
July 18, 2000
AJIT SINGH Vs. UNION OF INDIA
December 20, 2000
AJIT SINGH Vs. STATE OF PUNJAB
April 7, 2000
Ajit Singh Vs. State of Punjab
November 14, 2000
AJITINDER SINGH Vs. STATE OF PUNJAB
January 17, 2000
Ajmer Singh Vs. State of Punjab
May 18, 2000
AJMER SINGH Vs. RANJIT SINGH
July 24, 2000
AJMER SINGH (EX. SIGMN) Vs. UNION OF INDIA
September 29, 2000
ALL INDIA ALLAHABAD BANK EMPLOYEES STEERING COMMITTEE Vs. UNION OF INDIA AND OTHERS
October 10, 2000
AMAN MIDHA AND OTHERS Vs. GURU JAMBHESHWAR UNIVERSITY
August 24, 2000
AMANDEEP SINGH Vs. DIRECTOR OF INCOME TAX INVESTIGATION
December 15, 2000
AMANDEEP SINGH Vs. STATE OF PUNJAB
October 10, 2000
AMAR NATH Vs. STATE OF HARYANA
September 11, 2000
AMAR NATH Vs. UNION OF INDIA
October 17, 2000
AMAR NATH Vs. KABAL SINGH
May 23, 2000
AMAR SINGH Vs. STATE OF PUNJAB
November 13, 2000
AMAR SINGH Vs. STATE OF PUNJAB
October 4, 2000
AMAR SINGH Vs. STATE OF PUNJAB
December 4, 2000
AMAR SINGH HARBANS SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 30, 2000
AMARJEET SINGH Vs. FINANCIAL COMMISSIONER
July 10, 2000
AMARJIT Vs. STATE OF HARYANA
July 21, 2000
AMARJIT KAUR Vs. HARBHAJAN SINGH
November 10, 2000
AMARJIT KAUR Vs. STATE OF PUNJAB
September 7, 2000
AMARJIT KAUR SANDHU Vs. STATE OF PUNJAB AND ORS.
October 6, 2000
AMARJIT SINGH Vs. UNION OF INDIA
December 22, 2000
AMARJIT SINGH Vs. BALWANT SINGH
February 22, 2000
AMI LAL Vs. UMRAO SINGH
July 11, 2000
AMIT KOHLI Vs. U.O.I.
October 3, 2000
AMIT KUMAR Vs. PANJAB UNIVERSITY, CHANDIGARH
November 15, 2000
AMITABH SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 21, 2000
AMRIK SINGH Vs. SMT. NIRMAL KUMARI
April 9, 2000
AMRIK SINGH Vs. STATE OF PUNJAB
May 1, 2000
AMRIK SINGH Vs. MOHAN SINGH
March 14, 2000
AMRIK SINGH Vs. NARCOTIC CENTRAL BUREAU
January 10, 2000
AMRIT BANASPATI COMPANY LTD Vs. STATE OF PUNJAB
December 22, 2000
AMRIT LAL Vs. STATE OF PUNJAB
December 22, 2000
AMRIT LAL NAGINA Vs. CHRISTIAN MEDICAL COLLEGE
September 25, 2000
AMRIT PAL Vs. GOVINDER SINGH VIRK
September 21, 2000
AMRIT SINGH BEDI AND ORS. Vs. RAJESHWARI RANI AND ANR.
December 12, 2000
AMRITA RANI LUTHRA Vs. STATION HOUSE OFFICER AND ANOTHER
June 29, 2000
AMRO Vs. PARBATI
August 30, 2000
ANAND SAROP Vs. ARUN KUMAR
December 7, 2000
ANAND SINGH DANGI Vs. STATE OF HARYANA
June 8, 2000
ANANT LAL Vs. CHANAN DASS
July 12, 2000
ANANT PANDEEY Vs. PRESIDING OFFICER
November 8, 2000
ANGREJ SINGH Vs. P O LABOUR COURT
November 17, 2000
ANGREZ KAUR Vs. STATE OF PUNJAB
May 30, 2000
ANIL GARG Vs. DHINGRA CONSTRUCTION COMPANY
July 12, 2000
ANIL KUMAR Vs. MADAN GOPAL
May 1, 2000
ANIL KUMAR Vs. MAKHAN SINGH
May 2, 2000
ANIL KUMAR Vs. STATE OF HARYANA AND OTHERS
October 31, 2000
ANIL KUMAR Vs. KURUKSHETRA UNIVERSITY AND OTHERS
October 9, 2000
ANIL KUMAR Vs. STATE OF HARYANA
February 2, 2000
ANIL KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
June 13, 2000
ANIL MEHRA Vs. STATE OF U.T. CHANDIGARH
January 10, 2000
ANJALI VERMA (MINOR) Vs. GURU NANAK DEV UNIVERSITY
November 13, 2000
ANNAPURNA BREADS PRIVATE LTD. Vs. STATE OF HARYANA
February 22, 2000
ANOKH SINGH Vs. GURBAX SINGH
August 21, 2000
ARIHANT JAIN SOCIETY Vs. GIAN KAUR
December 5, 2000
ARJAN SINGH Vs. FINANCIAL COMMISSIONER
August 1, 2000
ARJANDEV SINGH Vs. SUKHPAL SINGH
July 21, 2000
AROOR SINGH Vs. STATE OF HARYANA
April 6, 2000
ARUN KUMAR Vs. GURU JAMBHESHWAR UNIVERSITY
November 14, 2000
ASHA RANI Vs. STATE OF PUNJAB
November 7, 2000
ASHA RANI Vs. JASBIR SINGH
February 29, 2000
ASHARFI DEVI Vs. SHANKAR
April 6, 2000
ASHISH GROVER Vs. STATE OF PUNJAB
July 6, 2000
ASHOK Vs. STATE OF HARYANA
November 1, 2000
ASHOK KUMAR Vs. UNION OF INDIA
December 4, 2000
ASHOK KUMAR Vs. STATE OF HARYANA
May 30, 2000
ASHOK KUMAR Vs. STATE OF PUNJAB
April 17, 2000
ASHOK KUMAR Vs. BHUPINDER KUMAR
July 21, 2000
ASHOK KUMAR Vs. UNION OF INDIA
August 26, 2000
ASHOK KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND OTHERS
September 18, 2000
ASHOK KUMAR Vs. STATE OF HARYANA
November 21, 2000
ASHOK KUMAR Vs. STATE OF HARYANA
February 16, 2000
ASHOK KUMAR GOYAL Vs. ANITA GOYAL
July 12, 2000
ASHOK KUMAR MISHRA Vs. RAJINDER PARSHAD
November 7, 2000
ASHOK KUMAR SINGHAL Vs. STATE OF PUNJAB
September 29, 2000
ASHU KAMBOJ Vs. SANT LONGOWAL INSTITUTE OF ENGINEERING AND TECHNOLOGY AND OTHERS
February 17, 2000
ASHWANI KAUSHAL Vs. CHANDIGARH ADMINISTRATION
November 3, 2000
ASHWANI KUMAR SHARMA Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
November 24, 2000
ASSISTANT ESTATE OFFICER Vs. ANITA ARORA
August 25, 2000
ASSOCIATED CEMENT COMPANIES LIMITED Vs. COMMERCIAL GASES
February 3, 2000
ATMA RAM PATIAL AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
May 25, 2000
ATMA SINGH AND OTHERS Vs. STATE OF PUNJAB
November 7, 2000
ATMA TUBE PRODUCTS LTD Vs. TATA IRON and STEEL CO LTD
September 25, 2000
ATUL CASTING LTD Vs. LT. COL. BAWA GURVACHAN SINGH
December 5, 2000
AVINASH CHANDER Vs. STATE OF PUNJAB
April 17, 2000
AVON FOUNDRY AND ENGINEERING WORKS, BATALA Vs. TARSEM SINGH
November 16, 2000
AVTAR SINGH Vs. STATE OF PUNJAB
May 23, 2000
AVTAR SINGH Vs. JATINDER LAL SHOREY AND ANOTHER
March 10, 2000
AVTAR SINGH Vs. STATE OF HARYANA
November 30, 2000
AVTAR SINGH Vs. STATE OF PUNJAB
August 21, 2000
B D ALLOYS Vs. STATE OF HARYANA
July 27, 2000
B D GUPTA Vs. R RANI MANORANJITHAM
December 12, 2000
B P DHANDHA Vs. RAM SARAN BHATIA
November 3, 2000
B.D. GUPTA (EX Vs. STATE OF PUNJAB AND OTHERS
June 7, 2000
B.D. SAHNI Vs. STATE OF HARYANA
October 11, 2000
B.I.C. LIMITED Vs. STATE OF PUNJAB
September 22, 2000
B.R.S. HEART INSTITUTE AND RESEARCH CENTRE Vs. BHARAT MEDICAL STORES
April 25, 2000
BABA FARID UNIVERSITY Vs. AMANDEEP KAUR GILL
November 2, 2000
BABA FARID UNIVERSITY Vs. AMANDEEP KAUR GILL
February 11, 2000
BABAR SINGH Vs. STATE OF HARYANA
July 28, 2000
BABOO SINGH Vs. NATHA SINGH
July 14, 2000
BABU RAM Vs. STATE OF HARYANA
July 4, 2000
BACHAN SINGH Vs. SWARAN SINGH
March 6, 2000
BACHAN SINGH Vs. STATE OF PUNJAB
April 18, 2000
BACHAN SINGH Vs. JOINT DEVELOPMENT COMMISSIONER
September 11, 2000
BACHAN SINGH Vs. BAKHSHISH SINGH
March 2, 2000
BACHITTAR SINGH Vs. STATE OF PUNJAB
September 26, 2000
BACHITTAR SINGH @ GAREEBU Vs. STATE OF PUNJAB
May 5, 2000
BADDOWAL CO OPERATIVE Vs. JOINT REGISTRAR
September 11, 2000
BADDOWAL COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD. Vs. JOINT REGISTRAR, COOPERATIVE SOCIETIES, PATIALA AND OTHERS
November 9, 2000
BADRI Vs. STATE OF HARYANA
July 6, 2000
BAGGA SINGH Vs. STATE OF PUNJAB
September 22, 2000
BAHAL SINGH Vs. STATE OF HARYANA
March 29, 2000
BAIJ NATH Vs. M/S KAPUR CHAND SULEKH CHAND
January 21, 2000
BAKHTAWAR SINGH Vs. STATE OF PUNJAB
March 17, 2000
BAKHTAWAR SINGH Vs. P.O. CENTRAL GOVT. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
September 15, 2000
BAKHTAWAR SINGH Vs. STATE OF HARYANA
September 22, 2000
BAKSHI RAM TIWARI Vs. PUNJAB AND SIND BANK
September 15, 2000
BAKSHISH SINGH Vs. UNION OF INDIA
February 2, 2000
BAL RAM JAKHAR Vs. COMMISSIONER OF INCOME TAX
October 19, 2000
BALA Vs. VASUDEV
November 24, 2000
BALAK RAM Vs. P O LABOUR COURT
November 13, 2000
BALBIR KAUR Vs. JIT KAUR
October 10, 2000
BALBIR SINGH Vs. STATE OF HARYANA
August 29, 2000
BALBIR SINGH Vs. PRESIDING OFFICER LABOUR COURT ROHTAK
December 12, 2000
BALBIR SINGH Vs. STATE OF PUNJAB
December 15, 2000
BALBIR SINGH Vs. HARYANA STATE
August 17, 2000
BALBIR SINGH Vs. DILBAGH SINGH
May 1, 2000
BALBIR SINGH WASU Vs. PARBANDHAK COMMITTEE G S PATSAHI
July 26, 2000
BALDEV RAJ AGNIHBRTI Vs. STATE OF PUNJAB
September 26, 2000
BALDEV SINGH Vs. UNION OF INDIA AND OTHERS
April 12, 2000
BALDEV SINGH Vs. STATE OF HARYANA
January 11, 2000
BALDEV SINGH Vs. WARYAM SINGH
March 14, 2000
BALDEV SINGH Vs. SURINDER SINGH
November 27, 2000
BALDEV SINGH Vs. STATE OF HARYANA
December 12, 2000
BALDEV SINGH Vs. HARBHAJAN KAUR
November 23, 2000
BALDEV SINGH Vs. UNION OF INDIA
December 4, 2000
BALDEV SINGH Vs. STATE OF HARYANA
August 28, 2000
BALDEV SINGH GIANI Vs. COMMISSIONER OF INCOME TAX
September 12, 2000
BALDEV SINGH S O ARJUN SINGH Vs. STATE OF HARYANA
March 27, 2000
BALJEET SINGH Vs. STATE OF PUNJAB
December 6, 2000
BALJEET SINGH Vs. STATE OF HARYANA
May 5, 2000
BALJIT KAUR VOHRA AND ORS. Vs. DR. VIKRAMJIT SINGH VOHRA AND ORS.
September 8, 2000
BALJIT SINGH Vs. STATE OF PUNJAB
February 22, 2000
BALJIT SINGH Vs. BALKAR SINGH
August 3, 2000
BALJIT SINGH Vs. HARDIAL SINGH
August 21, 2000
BALKAR SINGH Vs. SENIOR SUPERINTENDENT OF POLICE
July 13, 2000
BALKAR SINGH Vs. STATE OF HARYANA
January 14, 2000
BALKAR SINGH AND OTHER Vs. STATE OF PUNJAB
January 20, 2000
BALLARPUR INDUSTRIES LTD. Vs. KARAN SINGH
December 4, 2000
BALMUKAND @ LAKHA Vs. STATE OF PUNJAB
November 8, 2000
BALOUR SINGH Vs. STATE OF PUNJAB
July 11, 2000
BALRAJ MALHOTRA Vs. RAJ KUMAR
October 30, 2000
BALTEJ SINGH Vs. HAMIR KAUR
December 7, 2000
BALVIR SINGH Vs. STATE OF PUNJAB
September 26, 2000
BALWAN SINGH Vs. ISHWAR SINGH
July 24, 2000
BALWANT BROTHERS PVT LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR
December 4, 2000
BALWANT KAUR GILL Vs. STATE OF U T , CHANDIGARH
February 4, 2000
BALWANT SINGH Vs. STATE OF HARYANA
September 20, 2000
BALWANT SINGH Vs. STATE OF HARYANA
December 11, 2000
BALWINDER SINGH Vs. STATE OF PUNJAB
November 7, 2000
BALWINDER SINGH Vs. RAJ RANI
February 3, 2000
BALWINDER SINGH Vs. KARNAIL SINGH
May 26, 2000
BALWINDER SINGH Vs. AMAR KAUR
January 28, 2000
BALWINDER SINGH Vs. MUKHTIAR SINGH
January 31, 2000
BALWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
October 12, 2000
BALWINDERPAL SINGH Vs. STATE OF PUNJAB
May 29, 2000
BANARSI DAS ALIAS CHHOTU Vs. THE STATE OF PUNJAB
February 7, 2000
BANARSI DASS SHARMA Vs. CHIEF SALES COMMISSIONER
January 4, 2000
BANK OF MAHARASHTRA Vs. MAHESH CHANDER
May 24, 2000
BANSI Vs. PURAN SINGH
July 28, 2000
BANSI LAL Vs. STATE OF HARYANA
November 10, 2000
BANSI LAL Vs. STATE OF HARYANA
October 11, 2000
BANSI RICE MILLS Vs. STATE OF HARYANA
September 15, 2000
BANT SINGH Vs. AMRIK SINGH
July 19, 2000
BANT SINGH Vs. STATE OF PUNJAB AND OTHERS
July 18, 2000
BANTA SINGH Vs. STATE OF PUNJAB
February 24, 2000
BARSATI RAM Vs. RAMJIT DASS
January 11, 2000
BASANT SINGH Vs. STATE OF PUNJAB
August 11, 2000
BASANT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 3, 2000
BASHIR Vs. FINANCIAL COMMISSIONER
October 4, 2000
BEANT SINGH Vs. THE STATE OF HARYANA
April 4, 2000
BEDI RICE MILLS Vs. PUNJAB AND SIND BANK
November 30, 2000
Beero alias Beermati Vs. State of Haryana
January 11, 2000
BHAG CHAND AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
October 19, 2000
BHAG SINGH Vs. FINANCIAL COMMISSIONER (REVENUE), HARYANA
August 26, 2000
BHAG SINGH Vs. AMAR SINGH
March 14, 2000
BHAG SINGH Vs. AMAR SINGH BHELA
September 20, 2000
BHAGAT RAM Vs. SANTA SINGH
December 6, 2000
BHAGAT RAM Vs. STATE OF HARYANA
December 4, 2000
BHAGAT SINGH Vs. SADHU SINGH
October 13, 2000
BHAGIRATH Vs. DIVISIONAL CANAL OFFICER SIRSA WATER SERVICES DIVISION
February 4, 2000
BHAGWAN DASS Vs. UNION OF INDIA
September 29, 2000
BHAGWAN OIL COMPANY SONEPAT Vs. RAJESH
March 2, 2000
BHAGWAN RAM Vs. BRIJ LAL
February 2, 2000
BHAIRO PARSHAD Vs. KARAM CHAND
July 11, 2000
BHAJAN LAL Vs. COMMISSIONER OF INCOME TAX
December 18, 2000
BHAKRA BEAS MANAGEMENT BOARD Vs. MAHENDER PAL
December 21, 2000
BHARAT BHUSHAN Vs. STATE OF PUNJAB
January 19, 2000
BHARAT INDUSTRIES Vs. PUNJAB NATIONAL BANK
May 11, 2000
BHARAT PETROLEUM CORPORATION LIMITED Vs. PREM CHAND
November 15, 2000
BHARAT RICE MILLS Vs. STATE OF HARYANA
July 6, 2000
BHARAT SINGH Vs. STATE OF HARYANA
January 31, 2000
BHAROSI DEVI AND OTHERS Vs. STATE OF HARYANA
January 27, 2000
BHARPUR SINGH Vs. STATE OF PUNJAB
August 17, 2000
BHARTIA INDUSTRIES LIMITED Vs. MUNICIPAL CORPORATION NIT FARIDABAD
December 12, 2000
BHARTIYA KHADYA NIGAM COOPERATIVE L AND C SOCIETY LIMITED Vs. FOOD CORPORATION OF INDIA AND ORS.
February 8, 2000
BHARTO Vs. STATE OF HARYANA
October 6, 2000
BHARTU Vs. COMMISSIONER, ROHTAK DIVISION
November 21, 2000
BHATINDA CHEMICALS LIMITED Vs. ADDL DIST JUDGE PATIALA
July 19, 2000
BHAWANI SHANKAR Vs. STATE OF HARYANA
July 13, 2000
BHIKA RAM Vs. STATE OF HARYANA
October 3, 2000
BHIM RAJ Vs. JAI BHAGWAN
February 8, 2000
BHIM SEN SEHGAL Vs. GURPREET SINGH
November 17, 2000
BHIM SINGH AND OTHERS Vs. STATE OF U T CHANDIGARH
October 31, 2000
BHOPAL SINGH Vs. UNION OF INDIA
December 4, 2000
BHORUKA POWER CORPORATION LIMITED Vs. STATE OF HARYANA
July 3, 2000
BHUNA CO-OPERATIVE SUGAR MILL LTD Vs. MOHINDER SINGH AND ANOTHER
July 13, 2000
BHUPINDER SINGH Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES FARIDKOL
October 9, 2000
BHUPINDER SINGH Vs. STATE OF PUNJAB
May 25, 2000
BHUPINDER SINGH Vs. HARBHAJAN KAUR
October 31, 2000
BHUPINDER SINGH PETITIONER Vs. HARDIP SINGH
November 8, 2000
BHUSHAN THAPAR Vs. GANESII STEEL CORPORATION
November 16, 2000
BIBI JAGIR KAUR Vs. CENTRAL BUREAU OF INVESTIGATION
November 15, 2000
BIJENDER Vs. STATE OF HARYANA
April 12, 2000
BIJENDER Vs. STATE OF HARYANA
December 4, 2000
BIJINDER @ BINDER Vs. STATE OF HARYANA
July 21, 2000
BIM SAIN PRABHAKAR Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
January 25, 2000
BIMLA DEVI Vs. STATE OF HARYANA
May 4, 2000
BIMLA DEVI Vs. PUNJAB STATE
July 27, 2000
BIMLA DEVI Vs. RAJINDER KUMAR
July 7, 2000
BIR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT
December 15, 2000
BIRBAL Vs. SHANKER DEV
February 24, 2000
BIRBAL DASS (S.I.) ETC. Vs. STATE THROUGH CBI
August 31, 2000
BIRU RAM Vs. UNION OF INDIA
July 5, 2000
BISHAMBAR DASS PARTNER Vs. CHANDIGARH ADMINISTRATION
September 29, 2000
BISHAN DASS Vs. COMMISSIONER, JALANDHAR DIVISION
January 17, 2000
BONNY SODHI Vs. SHARDA DUTT
December 15, 2000
BOOTA RAM Vs. FOOD CORPORATION OF INDIA AND OTHERS
February 15, 2000
BOOTA SINGH Vs. STATE OF HARYANA
April 4, 2000
BRAHAM SINGH Vs. STATE OF HARYANA
November 6, 2000
BRAHMPUTRA PRINTING PRESS Vs. RAKESH KHURANA
March 6, 2000
BRIG. (RETD.) S.N. GULATI Vs. UNION OF INDIA AND OTHERS
November 3, 2000
BRIJ LAL Vs. STATE OF HARYANA
November 15, 2000
BRIJ MOHAN AGGARWAL Vs. LAXMI NARAIN ALIAS LICHHU
January 8, 2000
BRIJ MOHAN ALIAS BAJJA Vs. STATE OF HARYANA
July 13, 2000
BUTA RAM Vs. VEERU RAM ALIAS BERRU RAM
October 3, 2000
BUTA SINGH Vs. STATE OF PUNJAB
May 25, 2000
BUTA SINGH Vs. ADDITIONAL SECRETARY, COOPERATION, PUNJAB AND ORS.
January 3, 2000
C BHALLA AND BRORS Vs. STATE OF HARYANA
July 13, 2000
C.D. DHYANI Vs. STATE OF HARYANA
February 10, 2000
CANARA BANK Vs. ARIHANT INDUSTRIES LTD.
December 7, 2000
CAPT. S.K. DUGGAL Vs. UNION OF INDIA
November 21, 2000
CASTROS HOMOEO RESEARCH CENTRE Vs. STATE OF PUNJAB
October 13, 2000
CCE, CHANDIGARH Vs. CEGAT, NEW DELHI & ANR.
May 23, 2000
CENTRAL BANK OF INDIA Vs. MAGHAR SINGH
August 4, 2000
CENTRAL BANK OF INDIA Vs. NARAIN SINGH
March 2, 2000
CENTURY NF CASTINGS Vs. UNION OF INDIA
August 3, 2000
CENTURY PROTEINS LIMITED Vs. SHAM SUNDER HARYANA INDUSTRIES PRIVATE LIMITED
April 24, 2000
CENTURY PROTEINS LTD Vs. SHAM SUNDER (HARYANA) INDUSTRIES PVT LTD
February 24, 2000
CHAHI Vs. RAJINDER SINGH
July 19, 2000
CHAILU Vs. KHUSHI RAM
May 18, 2000
CHAMAN LAL Vs. FINANCIAL COMMISSIONER
August 25, 2000
CHAMAN LAL Vs. RAM DEV
March 14, 2000
CHAMANLAL Vs. STATE OF HARYANA
November 8, 2000
CHAMELI Vs. MUKESH
November 3, 2000
CHANAN SINGH Vs. STATE OF PUNJAB
August 11, 2000
CHANAN SINGH Vs. SARWAN SINGH
February 29, 2000
CHANAN SINGH AND OTHERS Vs. THE STATE OF PUNJAB
April 28, 2000
CHAND KAUR Vs. MOHINDER SINGH
November 21, 2000
CHAND RATTAN NEWAR Vs. SYAM RATTAN NEWAR
August 9, 2000
CHANDA DEVI JAIN Vs. MOHINDER SINGH YADAV
January 19, 2000
CHANDER BHAN Vs. STATE OF HARYANA
November 20, 2000
CHANDER BHAN AND COMPANY Vs. UNION OF INDIA
June 2, 2000
CHANDER KANT Vs. HARLAL
March 27, 2000
CHANDER KANTA Vs. MONIKA
May 18, 2000
CHANDER KANTA Vs. HARYANA STATE
December 21, 2000
Chander Kanta Joshi Vs. State of Haryana
January 10, 2000
CHANDER PAL Vs. STATE OF HARYANA
January 27, 2000
CHANDGI RAM Vs. KARTAR SINGH
September 22, 2000
CHANDGI RAN Vs. STATE OF HARYANA
January 20, 2000
CHANDIGARH ADMINISTRATION AND ORS. Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
September 4, 2000
CHANDIGARH DISTILLERS AND BOTTLERS LIMITED Vs. UNION OF INDIA
December 13, 2000
CHANDIGARH POLICE CO OPERATIVE HOUSING SOCIETY Vs. CHANDIGARH ADMINISTRATION
September 27, 2000
CHANDU LAL Vs. STATE OF HARYANA
September 27, 2000
CHANNO Vs. RIKHI RAM
August 14, 2000
CHANSHYAM SOROT Vs. A.K. BABBAR
August 28, 2000
CHARAN SINGH Vs. UNION OF INDIA
May 18, 2000
CHARAN SINGH Vs. JINDER KAUR
February 2, 2000
CHARANPREET SINGH Vs. PUNJAB STATE THROUGH SECRETARY TO GOVERNMENT, PUNJAB EDUCATION DEPARTMENT
January 18, 2000
CHET SINGH Vs. STATE OF PUNJAB
December 22, 2000
CHHABIL DASS Vs. STATE OF HARYANA
August 17, 2000
CHHATAR PAL SINGH Vs. KANWAL SINGH
December 15, 2000
CHHAVINDER KOHLI Vs. STATE OF PUNJAB
May 31, 2000
CHIEF ADMINISTRATOR HARYANA URBEN DEVLOPMENT Vs. P O LABOUR COURT
October 31, 2000
CHIEF ENGINEER Vs. RESHMA BAHADUR
November 21, 2000
CHIEF ENGINEER, RSDC, IRRIGATION WORKS, PUNJAB Vs. AMARJIT SINGH
August 31, 2000
CHINTA SINGH Vs. STATE OF PUNJAB & OTHERS
October 10, 2000
CHUHAR KHAN Vs. STATE OF PUNJAB
March 17, 2000
COMMISSIONER AND SECRETRY TO GOVERNMENT OF HAYANA Vs. PALE RAM AND OTHERS
September 27, 2000
COMMISSIONER OF INCOME TAX Vs. M M RICE MILLS
October 31, 2000
COMMISSIONER OF INCOME TAX Vs. SATINDER KUMAR
October 31, 2000
COMMISSIONER OF INCOME TAX Vs. NITIN KUMAR
October 31, 2000
COMMISSIONER OF INCOME TAX Vs. INDO ASIAN SWITCHGEARS P LIMITED
November 20, 2000
COMMISSIONER OF INCOME TAX Vs. LAKHANI FOOTWEAR LIMITED
November 15, 2000
COMMISSIONER OF INCOME TAX Vs. K D PRABHAKAR HUF
November 14, 2000
COMMISSIONER OF INCOME TAX Vs. BHATIA STEEL PRODUCTS
November 10, 2000
COMMISSIONER OF INCOME TAX Vs. S A BUILDERS PRIVATE LIMITED
December 15, 2000
COMMISSIONER OF INCOME TAX Vs. JANTA SERVICE STATION
December 5, 2000
COMMISSIONER OF INCOME TAX Vs. HANSA AGENCIES PRIVATE LIMITED
November 24, 2000
COMMISSIONER OF INCOME TAX Vs. DHILLON RICE MILLS
September 14, 2000
COMMISSIONER OF INCOME TAX Vs. ABROL ENGINEERING COMPANY PRIVATE LIMITED
September 7, 2000
COMMISSIONER OF INCOME TAX Vs. NAV BHARAT TRADERS
September 5, 2000
COMMISSIONER OF INCOME TAX Vs. BURMA ELECTRO CORPORATION
August 9, 2000
COMMISSIONER OF INCOME TAX Vs. AMIT GUPTA
August 10, 2000
COMMISSIONER OF INCOME TAX Vs. PREM DASS NO 2
August 2, 2000
COMMISSIONER OF INCOME TAX Vs. R K JAIN
August 16, 2000
COMMISSIONER OF INCOME TAX Vs. BHARAT RICE MILLS
July 21, 2000
COMMISSIONER OF INCOME TAX Vs. BHOJ RAJ AND COMPANY
July 26, 2000
COMMISSIONER OF INCOME TAX Vs. BANSAL RICE AND GENERAL MILLS
July 26, 2000
COMMISSIONER, MUNICIPAL CORPORATION, LUDHIANA Vs. KASHMIRI LAL
January 13, 2000
COMMITTEE OF MANAGEMENT OF GURDWARA SRI GURU ARJAN DEV JI Vs. CHANDIGARH ADMINISTRATION
November 20, 2000
CONTINENTAL DEVICES INDIA LTD Vs. STATE OF PUNJAB
November 3, 2000
COURT OF ITS OWN MOTION Vs. SHAM LAL
December 18, 2000
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
May 30, 2000
D A V CENTENARY COLLEGE Vs. PRESIDING OFFICER, LABOUR COURT-II FARIDABAD
September 19, 2000
D A V COLLEGE NEW DELHI Vs. STATE OF PUNJAB
December 7, 2000
D.K. KHANNA Vs. THE SECRETARY, HOUSE ALLOTMENT COMMITTEE, CHANDIGARH AND OTHERS
January 14, 2000
Daijit Kaur Vs. State of Punjab
January 13, 2000
DAISY Vs. RAJBIR SINGH PHOGAT
January 18, 2000
DALBIR SINGH Vs. STATE OF PUNJAB
January 11, 2000
DALBIR SINGH Vs. STATE OF HARYANA
December 15, 2000
DALBIR SINGH ALIAS VIR SINGH Vs. DALBIR SINGH
December 15, 2000
DALIP JERATH Vs. SHALINI JERATH
September 11, 2000
DALIP KAUR Vs. HARBHAJAN KAUR
November 24, 2000
DALIP SINGH Vs. BACHAN SINGH
September 15, 2000
DALIP SINGH Vs. EXECUTIVE OFFICER
March 2, 2000
DALIP SINGH Vs. STATE OF PUNJAB
February 3, 2000
DALIP SINGH Vs. STATE OF PUNJAB
September 15, 2000
DALIP SINGH Vs. KAPOOR SINGH
August 14, 2000
DALIP SINGH ALIAS DALER SINGH ALIAS DALEL SINGH Vs. NARAIN SINGH
January 14, 2000
DALJIT KAUR Vs. MAJOR SINGH
November 27, 2000
DALJIT KAUR Vs. UJJAGAR SINGH
November 27, 2000
DALJIT SINGH Vs. JOINT DEVELOPMENT COMMISSIONER
September 1, 2000
DALJIT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
November 29, 2000
DALJIT SINGH @ DILI Vs. STATE OF PUNJAB
February 23, 2000
DALMIA DAIRY INDUSTRIES LTD Vs. STATE OF HARYANA
November 10, 2000
DALVIR SINGH Vs. GURDARSHAN SINGH
March 2, 2000
DAMODAR SINGH Vs. STATE OF PUNJAB
October 10, 2000
DARKA DAUGHTER OF PREM RAJ Vs. HARDEWA
July 19, 2000
DARSHAN GIR Vs. SURJIT KAUR
September 8, 2000
DARSHAN SINGH Vs. MEHNGA SINGH
January 10, 2000
DARSHAN SINGH Vs. STATE OF PUNJAB
May 30, 2000
DARSHAN SINGH Vs. DEPUTY COMMISSIONER-CUM-PRESIDENT OFFICER
March 2, 2000
DARSHAN SINGH Vs. THE STATE OF HARYANA AND ANOTHER
March 30, 2000
DARSHAN SINGH Vs. STATE OF HARYANA AND ANOTHER
November 9, 2000
DARSHAN SINGH Vs. HARBHAJAN SINGH
October 18, 2000
DARSHAN SINGH MAINI Vs. STATE OF PUNJAB
September 13, 2000
DAVINDER AND OTHERS Vs. THE STATE OF HARYANA
April 25, 2000
DAVINDER KUMAR SHARMA Vs. DARSHAN SINGH MANN
September 11, 2000
DAVINDER SINGH Vs. STATE OF PUNJAB
September 12, 2000
DAVINDER SINGH Vs. PUNJAB NATIONAL BANK
September 27, 2000
DAYA NAND Vs. JOINT SECRETARY GOVT OF HARYANA IRRIGATION DEPTT CHANDIGARH
March 28, 2000
DAYA NAND Vs. STATE OF HARYANA AND ORS.
January 24, 2000
DAYA SINGH Vs. SUPERINTENDING CANAL OFFICER
December 7, 2000
DEBO ALIAS CHUCHI Vs. STATE OF PUNJAB
November 22, 2000
DEEP CHAND Vs. STATE OF HARYANA
May 25, 2000
DEEPAK ARORA (MINOR) Vs. STATE OF HARYANA AND OTHERS
February 22, 2000
DELTA INSECTICIDES LIMITED Vs. STATE OF PUNJAB
January 9, 2000
DEPUTY CONTROLLER OF STORES Vs. STATE OF HARYANA AND ORS.
November 27, 2000
DES RAJ Vs. PUNJAB STATE
September 1, 2000
DES RAJ Vs. STATE OF HARYANA
August 24, 2000
DES RAJ Vs. SURINDER
July 3, 2000
DES RAJ Vs. THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY
November 1, 2000
DES RAJ Vs. THAPAR INSTITUTE OF ENGINEERING & TECHNOLOGY
January 11, 2000
DES RAJ TANEJA Vs. STATE OF PUNJAB
March 28, 2000
DEV BALA SEHGAL Vs. DEVINDER PAL SEHGAL
November 30, 2000
DEV KUMAR Vs. STATE OF HARYANA
November 3, 2000
DEV RAJ Vs. STATE OF PUNJAB
August 10, 2000
DEVI DASS GOPAL KRISHAN LTD. Vs. UNION OF INDIA & ORS.
December 4, 2000
DEVI DAYAL Vs. GRAM PANCHAYAT, HARI MAJRA
December 21, 2000
DEVINDER DEV Vs. KRISHAN LAL
May 31, 2000
DEVINDER KUMAR Vs. UNION OF INDIA AND OTHERS
November 17, 2000
DEVINDER KUMAR Vs. STATE OF HARYANA
November 16, 2000
DEVINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
September 12, 2000
DEVSONS PVT. LIMITED Vs. MANJIT KAUR
November 20, 2000
DHAMANDEEP SINGH Vs. SUBORDINATE SERVICE SELECTION BOARD, PUNJAB
September 27, 2000
DHAN BAHADUR GURUNG (EX 5447052 RFN) Vs. UNION OF INDIA
November 28, 2000
DHANBIR Vs. NATHAN
January 13, 2000
DHANI RAM CHAUDHARY Vs. STATE OF HARYANA
February 16, 2000
DHANI RAM CHAUDHARY Vs. STATE OF HARYANA
August 25, 2000
DHARAM CHAND & ORS. Vs. STATE OF HARYANA
August 16, 2000
DHARAM DEV Vs. STATE OF PUNJAB
December 5, 2000
DHARAM PAL Vs. STATE OF PUNJAB
April 20, 2000
DHARAM PAL Vs. SANJEEV
April 26, 2000
DHARAM PAL JAIN Vs. STATE
July 28, 2000
DHARAM VEER SINGH SAYAR Vs. ARMY INSTITUTE OF LAW PATIALA
October 11, 2000
DHARAM VEER SINGH SAYAR Vs. ARMY INSTITUTE OF LAW PATIALA
November 10, 2000
DHARMPUAL Vs. VINOD KUMAR MATHRAWALA
March 6, 2000
DHIAN SINGH Vs. STATE OF PUNJAB
August 17, 2000
DHRAM SINGH Vs. STATE OF HARYANA
October 6, 2000
DIAL SINGH Vs. STATE OF PUNJAB
March 29, 2000
DIAMOND CYCLE P LTD Vs. STATE OF HARYANA
November 30, 2000
DIBBAN Vs. SURESH CHAND
March 6, 2000
DIDAR SINGH Vs. STATE OF PUNJAB
May 11, 2000
DILBAG RAI, DEPUTY DISTRICT ATTORNEY Vs. STATE OF HARYANA
December 15, 2000
DILSHAD Vs. STATE OF HARYANA
January 17, 2000
DIN DIAL Vs. JAIN BANS
July 31, 2000
DINESH RAI Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS
January 11, 2000
DINESH RAI Vs. PRESIDING OFFICER, LABOUR COURT
November 1, 2000
DIRECTOR P G I CHANDIGARD Vs. NAND KISHOR SHARMA
February 8, 2000
DISTRICT RED CROSS SOC Vs. P O LABOUR COURT CUM INDUSTRIAL TRIBUNAL
September 4, 2000
DIVISIONAL FOREST OFFICER Vs. MAHAVIR
September 29, 2000
DR. MEWA SINGH Vs. THE STATE OF PUNJAB
January 10, 2000
DR. MRS. VANEETA JHUNTHRA AND ANOTHER Vs. STATE OF HARYANA
March 27, 2000
DR. O.P. ANGIRA Vs. STATE OF HARYANA AND OTHERS
May 29, 2000
DR. O.P. MAHAJAN Vs. STATE OF PUNJAB
June 13, 2000
DR. RAJENDER KUMAR Vs. STATE OF HARYANA
January 11, 2000
DR. SHELLY JETLY Vs. STATE OF PUNJAB
October 10, 2000
DR. VINOD KUMAR SHARMA Vs. STATE OF PUNJAB AND OTHERS
September 15, 2000
DRUCKGRAFEN INDIA LIMITED Vs. HARYANA STATE CONSUMER DISPUTES REDRESSED
September 13, 2000
DULA SINGH Vs. UNION OF INDIA (UOI)
June 1, 2000
DULI CHAND Vs. NATHI
February 21, 2000
DULI CHAND Vs. MAHABIR
February 1, 2000
DULI CHAND Vs. OM PARKASH
January 31, 2000
EDWARD GANJ PUBLIC WELFARE ASSOCIATION Vs. STATE OF PUNJAB AND ORS.
July 4, 2000
ENGINEER CONTINENTAL PVT LTD Vs. P F C
December 14, 2000
ESTATE OFFICER HARYANA URBEN DEVLOPMENT AUTHORITY Vs. P O INDUSTRIAL TRIBUNAL CUM LABOUR COURT
November 8, 2000
EVENINDER KAUR Vs. STATE OF PUNJAB
November 20, 2000
EX GNR MALKIT SINGH Vs. UNION OF INDIA
September 1, 2000
EX-CFN JAI VIR SINGH Vs. UNION OF INDIA
September 1, 2000
EX-CFN JAI VIR SINGH Vs. UNION OF INDIA AND OTHERS
January 9, 2000
EX-JUNIOR WARRANT OFFICER SATYA NARAIN DESHWAL Vs. STATE OF HARYANA
August 14, 2000
EX-NAIK PRITAM SINGH Vs. UNION OF INDIA
November 28, 2000
EX-NK BUDH RAM Vs. UNION OF INDIA AND OTHERS
December 14, 2000
EX-NK JASMER SINGH Vs. UNION OF INDIA
July 6, 2000
EX-SEPOY BALBIR SINGH Vs. UNION OF INDIA AND OTHERS
October 5, 2000
EX-SEPOY PREM KUMAR Vs. UNION OF INDIA
July 12, 2000
EX-SEPOY PREM KUMAR Vs. UNION OF INDIA
December 7, 2000
EX-SERGEANT NACHHATAR SINGH Vs. UNION OF INDIA AND OTHERS
November 13, 2000
EX-SPR CHAINI SINGH Vs. UNION OF INDIA
August 11, 2000
EX-SPR CHAINI SINGH Vs. UNION OF INDIA
November 8, 2000
EX-SUBEDAR JASMAIL SINGH Vs. UNION OF INDIA
May 12, 2000
EX-SUBEDAR SARDARA SINGH Vs. UNION OF INDIA
December 5, 2000
EX. ENGINEER H.S.A.M. BOARD Vs. DHARAM PAL
November 28, 2000
EX. GNR. MALKIT SINGH Vs. UNION OF INDIA
January 9, 2000
EX. SIGNALMAN SURINDER PAL Vs. UNION OF INDIA
October 31, 2000
EXECUTIVE ENGINEER Vs. MUKHTIAR SINGH
October 30, 2000
EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT PUBLIC HELTH Vs. RAM KARAN
August 28, 2000
EXECUTIVE ENGINEER, BIKANER Vs. YOGINDER SARIN
August 5, 2000
EXECUTIVE ENGINEER, HARYANAN URBAN DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-1, GURGAON
December 5, 2000
EXECUTIVE ENGINEER, PWD PUBLIC HEALTH DIVISION NO. 1 Vs. PREM PAL
September 25, 2000
EXECUTIVE OFFICER PANCHAYAT SAMITI, BAMIAL TEH, PATHANKOT Vs. PRESIDING OFFICER, LABOUR COURT GURDASPUR
December 7, 2000
EXEDY CEEKAY LIMITED Vs. CEEKAY DAIKIN LIMITED
May 31, 2000
FAQURIYA Vs. NOOR DEEN
February 3, 2000
FEROZABAD NEW BHARAT FISH FARMING CO-OPERATIVE SOCIETY LTD Vs. STATE OF HARYANA
November 13, 2000
FEROZPUR COOP. PRINTING & PUBLISHING SOCIETY LTD. Vs. ROSHAN LAL
January 19, 2000
FOOD CORPORATION OF INDIA Vs. KHURANA AND CO.
October 4, 2000
FOOD CORPORATION OF INDIA Vs. GEETA DEVI
August 29, 2000
FOOD CORPORATION OF INDIA Vs. M/S. P.K. COMPANY
December 5, 2000
GAJE SINGH Vs. PUNJAB NATIONAL BANK
April 25, 2000
Gajjan Singh Vs. State of Punjab
June 12, 2000
GALAXY PLYWOOD INDUSTRIES (P.) LIMITED Vs. STATE OF HARYANA AND ORS.
November 20, 2000
GANESH DUTT Vs. STATE OF HARYANA
October 10, 2000
GANGA RAM Vs. STATE OF HARYANA
January 31, 2000
GANGA RAM Vs. SANTOKH SINGH
January 20, 2000
GANPAT DASS AND ANOTHER Vs. THE STATE OF HARYANA
January 11, 2000
GARIB SINGH AND ANOTHER Vs. STATE OF PUNJAB
May 26, 2000
GENERAL MANAGER PUNJAB ROADWAYS ROPAR Vs. SWARAN SINGH CONDUCTOR
November 27, 2000
GHANSHYAM DASS Vs. STATE OF HARYANA
August 25, 2000
GHISA RAM Vs. ASSISTANT COLLECTOR IST GRADE
September 13, 2000
GHULLA SINGH Vs. STATE OF PUNJAB
October 30, 2000
GHYANSHYAM Vs. STATE OF HARYANA
October 31, 2000
GIAN CHAND Vs. SUDHA
March 24, 2000
GIAN SINGH Vs. HARBANS SINGH
February 3, 2000
GIAN SINGH Vs. STATE OF PUNJAB
December 18, 2000
GIAN SINGH Vs. HARBANS SINGH
March 3, 2000
GIAN SINGH Vs. STATE OF PUNJAB
January 13, 2000
GIANI Vs. STATE OF HARYANA
April 25, 2000
GLOBAL AIRWAYS AND RESORTS LTD Vs. UNION TERRITORY, CHANDIGARH ADMINISTRATION
August 3, 2000
GOBIND RAM Vs. DITTU RAM
July 25, 2000
GOHANA PRIMARY CO-OPERATIVE AGRICULTRAL DEVELOPMENT BANK LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANOTHER
November 24, 2000
GOMA RAM Vs. MANOHAR LAL
February 14, 2000
Gopal Vs. State of Haryana
October 11, 2000
GOPAL Vs. STATE OF HARYANA
February 21, 2000
GOPAL CLOTHING CO LTD Vs. P O LABOUR COURT
July 12, 2000
GOPAL KRISHAN CHATRATH Vs. BAR COUNCIL OF INDIA
September 29, 2000
GORDHAN SINGH Vs. MUNNI DEVI
November 15, 2000
GOVIND SWAROOP GUPTA Vs. DY. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
December 22, 2000
GOYAL TRADING CO Vs. STATE OF PUNJAB
August 29, 2000
GRAM PANCHAYAT BALAD KALAN Vs. AJMER SINGH
May 5, 2000
GRAM PANCHAYAT NURKHERIAN Vs. JOINT DEVELOPMENT COMMISSIONER IRD PUNJAB
July 17, 2000
GRAM PANCHAYAT, BHORA KALAN Vs. KESAR DEVI
August 25, 2000
GRAM PANCHAYAT, DADHERA Vs. STATE OF PUNJAB
September 4, 2000
GRAM PANCHAYAT, FATEHGARH Vs. SATYA DEVI
March 1, 2000
GRAM PANCHAYAT, FATEHGARH Vs. RAGHU NATH
December 5, 2000
GRAM PANCHAYAT, NAWAN KILLA Vs. ADDITIONAL DIRECTOR, CONSOLIDATION
August 18, 2000
GRAM PANCHAYAT, SARSWATI KHERA Vs. RAM KISHAN
November 10, 2000
GRAM PANCHAYAT, VILLAGE ISMAILPUR Vs. PAWAN SINGH
September 1, 2000
GRAM PANCHAYAT, VILLAGE KOLAR KHURD Vs. ADDITIONAL DIRECTOR CONSOLIDATION
July 4, 2000
GREWAL RICE MILLS Vs. PUNJAB STATE CO-OPERATIVE SUPPLY & MARKETING FEDERATION LTD
November 9, 2000
GROVER NURSING HOME Vs. INCOME TAX OFFICER
October 31, 2000
GUBHAJAN SINGH Vs. UNION OF INDIA AND OTHERS
August 1, 2000
GUDDI Vs. HARBHAJAN SINGH
February 7, 2000
GULAB SINGH Vs. STATE OF HARYANA
July 7, 2000
GULSHAN KUMAR Vs. STATE OF PUNJAB
February 8, 2000
GULZAR KAUR Vs. BARA SINGH
February 1, 2000
GULZAR SINGH Vs. STATE OF HARYANA
January 13, 2000
GUNEETA CHANDHA Vs. UNION OF INDIA
December 11, 2000
GUPTA AGRICULTURAL UDYOG Vs. PUNJAB NATIONAL BANK
August 10, 2000
GURBACHAN KAUR Vs. UNION OF INDIA
October 31, 2000
GURBACHAN SINGH Vs. SADHU SINGH
September 7, 2000
GURBACHAN SINGH Vs. FINANCIAL COMMISSIONER
December 6, 2000
GURBACHAN SINGH Vs. STATE OF PUNJAB
April 17, 2000
GURBAX KAUR Vs. SPECIAL LAND ACQUISITION COLLECTOR
January 10, 2000
GURCHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
April 7, 2000
GURCHARAN SINGH Vs. STATE OF PUNJAB
August 29, 2000
GURCHARANJEET, COMMITTEE EXECUTIVE MEMBER Vs. S.K. TUTEJA
October 31, 2000
GURCHARNA KAUR Vs. BALJINDER SINGH
July 20, 2000
Gurdarshan Singh Vs. State of Haryana
March 6, 2000
GURDARSHAN SINGH Vs. STATE OF HARYANA
November 27, 2000
GURDASPUR CO-OPERATIVE SUGAR MILLS Vs. DALBIR SINGH
November 27, 2000
GURDASS RAM Vs. STATE OF PUNJAB
October 13, 2000
Gurdeep Singh Vs. State of Punjab
January 14, 2000
GURDEEP SINGH Vs. K.K. DIKSHIT
November 3, 2000
GURDEV KAUR Vs. STATE OF PUNJAB
September 15, 2000
GURDEV SINGH Vs. HARDEV SINGH
July 13, 2000
GURDEV SINGH Vs. STATE OF HARYANA
June 2, 2000
GURDEV SINGH Vs. STATE OF HARYANA
March 13, 2000
GURDEV SINGH AND OTHERS Vs. STATE OF PUNJAB
April 20, 2000
GURDIAL SINGH Vs. HARI SINGH
February 11, 2000
GURDIAL SINGH Vs. MOHAN SINGH
February 9, 2000
GURDIAL SINGH S O MUNSHI SINGH Vs. STATE OF PUNJAB
May 24, 2000
GURDIP SINGH Vs. MANMOHAN SINGH
July 20, 2000
GURDIP SINGH Vs. STATE OF PUNJAB
July 21, 2000
GURDIT SINGH Vs. STATE BANK OF INDIA
March 7, 2000
GURDWARA NADHA SAHIB PATSHAHI DASMI Vs. STATE OF HARYANA AND ORS.
May 25, 2000
GURERA GAS CYLINDERS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
September 29, 2000
GURINDERJEET SINGH Vs. THE STATE OF HARYANA AND OTHERS
May 15, 2000
GURJANT SINGH Vs. THE STATE OF PUNJAB AND OTHERS
August 29, 2000
GURJANT SINGH Vs. COMMISSIONER, FEROZEPORE DIVISION
January 18, 2000
GURJANT SINGH Vs. COMMISSIONER FEROZEPORE DIVISION
January 18, 2000
GURJANT SINGH ALIAS RANA Vs. STATE OF PUNJAB
May 1, 2000
GURMAIL SINGH Vs. JIT SINGH
May 25, 2000
GURMEET SINGH Vs. STATE OF PUNJAB
November 7, 2000
GURMEET SINGH Vs. STATE OF PUNJAB
December 15, 2000
Gurmej Vs. State of Haryana
November 29, 2000
GURMEJ SINGH Vs. STATE OF PUNJAB
March 1, 2000
GURMIT KAUR Vs. GOVT. OF INDIA
August 25, 2000
GURMIT SINGH Vs. STATE OF PUNJAB
August 21, 2000
GURMIT SINGH Vs. STATE OF PUNJAB
May 9, 2000
GURMIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
December 21, 2000
GURMIT SINGH AND ORS. Vs. BANK OF INDIA AND ANR.
March 2, 2000
GURMIT SINGH BUTTER Vs. UNION OF INDIA
July 10, 2000
GURMOHINDER SINGH Vs. N.S. BEHLA
May 11, 2000
GURMUKH SINGH Vs. STATE OF PUNJAB
August 10, 2000
GURNAM SINGH Vs. STATE OF PUNJAB
June 1, 2000
GURNAM SINGH Vs. LAL SINGH
February 3, 2000
GURNAM SINGH Vs. DIVISIONAL CANAL OFFICER
December 7, 2000
GURNAM SINGH Vs. STATE OF PUNJAB
July 6, 2000
GURNAM SINGH Vs. JOINT REGISTRAR, COOP. SOCIETIES, JALANDHAR
November 29, 2000
GURNAM SINGH Vs. STATE OF PUNJAB
October 17, 2000
GURPAL SINGH Vs. AVTAR SINGH
December 12, 2000
GURPREET SINGH Vs. STATE OF HARYANA
July 24, 2000
GURTEJ SINGH Vs. DARBARA SINGH
February 3, 2000
GURU JAMBHESHWAR UNIVERSITY, HISSAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
September 26, 2000
GURU MEHAR ENTERPRISES Vs. PUNJAB AND SIND BANK
September 29, 2000
GURVINDER SINGH & ANGREJ SINGH Vs. STATE OF PUNJAB
May 4, 2000
Gurvinder Singh alias Sonu Vs. Union Territory Chandigarh
July 26, 2000
H.K. CEMENT PIPE COMPANY PVT. LTD. Vs. HARYANA FINANCIAL CORPORATION
August 24, 2000
H.M.T. LIMITED Vs. STATE OF HARYANA AND ORS.
May 2, 2000
H.P.H.C. LTD. Vs. PIONEER ENGINEER CONSTRUCTION CO.
July 20, 2000
H.S. MAUNDER Vs. PUNJAB STATE AND ORS.
March 2, 2000
HAKAM SINGH Vs. UNION OF INDIA
July 12, 2000
Han Parkash Vs. State of Haryana
March 27, 2000
HANS RAJ Vs. RAJINDER SINGH
November 27, 2000
HANS RAJ MALIK Vs. OM PARKASH
February 8, 2000
HANS RAJ MONGA, EX-MANAGER, STATE OF BANK OF PATIALA Vs. UNION OF INDIA
April 12, 2000
HANS RAJ MONGA, EX-MANAGER, STATE OF BANK OF PATIALA Vs. UNION OF INDIA
December 4, 2000
HANSO DEVI Vs. STATE OF HARYANA
May 30, 2000
HARAYANA TOURISM CORPN LTD Vs. P O LABOUR COURT
September 22, 2000
HARBANS LAL Vs. JOGINDER SINGH
August 3, 2000
HARBANS LAL Vs. KISHAN CHAND
January 18, 2000
HARBANS LAL Vs. JAGTAR SINGH
July 20, 2000
Harbans Lal Sharma Vs. State of Punjab
March 7, 2000
HARBANS SINGH Vs. STATE OF PUNJAB AND ANOTHER
April 27, 2000
HARBANS SINGH Vs. SARBJIT SINGH
July 21, 2000
HARBANS SINGH Vs. STATE OF PUNJAB
February 29, 2000
HARBANS SINGH Vs. ATMA SINGH
August 17, 2000
HARBANS SINGH Vs. STATE OF HARYANA
July 6, 2000
HARBEL KAUR Vs. STATE OF HARYANA
December 13, 2000
HARBHAJAN KAUR Vs. PUNJAB STATE
October 19, 2000
HARBHAJAN SINGH Vs. JOGINDER SINGH
November 6, 2000
HARBHAJAN SINGH BAJWA Vs. SENIOR SUPERINTENDENT OF POLICE PATIALA
April 18, 2000
HARCHAND SINGH Vs. STATE OF PUNJAB
December 21, 2000
HARCHAND SINGH Vs. STATE OF PUNJAB
August 4, 2000
HARDEV SINGH Vs. STATE OF PUNJAB
October 18, 2000
HARDIAL Vs. STATE OF HARYANA
November 9, 2000
HARDIP SINGH Vs. STATE OF PUNJAB
November 22, 2000
HARDUMAN SINGH GILL Vs. STATE OF PUNJAB
December 20, 2000
HARI CHAND Vs. BALWANT KAUR
March 27, 2000
HARI CHAND Vs. FINANCIAL COMMISSIONER
January 25, 2000
HARI KISHAN Vs. STATE OF HARYANA
July 13, 2000
HARI KISHAN Vs. STATE OF HARYANA
September 20, 2000
HARI KISHAN Vs. UNION TERRITORY
September 26, 2000
HARI OM INDUSTRY Vs. STATE OF HARYANA
May 8, 2000
HARI SINGH Vs. HARBHAJAN SINGH
May 31, 2000
HARI SINGH NALWA Vs. KARTAR SINGH BHADANA
November 10, 2000
HARINDER SINGH Vs. UNION TERRITORY OF CHANDIGARH
November 20, 2000
HARINDER SINGH Vs. BALI RAM SANSARI LAL
May 8, 2000
HARISH CHANDER Vs. GURBACHAN SINGH
March 14, 2000
HARISH CHANDER MEHRA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
September 20, 2000
HARISH KUMAR Vs. STATE OF HARYANA
November 7, 2000
HARISH KUMAR AND ANR. Vs. STATE OF PUNJAB
November 6, 2000
HARISH PALL @ TONI Vs. STATE OF PUNJAB
November 7, 2000
HARJANAK SINGH Vs. JAGDEV SINGH
August 30, 2000
HARJAP SINGH Vs. UNION OF INDIA
October 12, 2000
HARJI Vs. MOOL CHAND
December 21, 2000
HARJINDER KAUR Vs. STATE OF PUNJAB
September 5, 2000
HARJINDER SINGH Vs. SUKHDEEP KAUR
November 9, 2000
HARJINDER SINGH Vs. KIRPAL SINGH
January 25, 2000
HARJINDER SINGH ALIAS KULBIR SINGH Vs. THE STATE OF PUNJAB
May 17, 2000
HARJIT SINGH Vs. GURDEEP KAUR
December 19, 2000
Harjit Singh Vs. State of Haryana
November 2, 2000
HARJIT SINGH ALIAS JITTU Vs. STATE OF PUNJAB
August 29, 2000
HARKISHAN SINGH Vs. PUNJAB STATE
December 25, 2000
HARMESH Vs. STATE OF PUNJAB
December 19, 2000
HARMESH SINGH Vs. P.R.T.C., PATIALA
August 10, 2000
HARMOHINDER SINGH Vs. COOPERATION MINISTER, PUNJAB
September 15, 2000
HARNAM SINGH Vs. STATE OF PUNJAB
July 18, 2000
HARNEK SINGH Vs. STATE OF PUNJAB
August 8, 2000
HARNEK SINGH Vs. MOHINDER KAUR
January 31, 2000
HARNEK SINGH Vs. STATE OF PUNJAB
March 31, 2000
HARNEK SINGH Vs. PRITAM SINGH
September 21, 2000
HARPAL SINGH Vs. GURMUKH SINGH
May 25, 2000
HARPAL SINGH Vs. MANVINDER KAUR
August 17, 2000
HARPAL SINGH Vs. HARI CHAND OM PARKASH
February 10, 2000
HARPREET SINGH BAWA Vs. GURU NANAK DEV UNIVERSITY
October 10, 2000
HARPREET SINGH RANDHAWA Vs. STATE OF PUNJAB
August 1, 2000
HARVINDER SINGH Vs. STATE OF HARYANA
April 26, 2000
HARVINDER SINGH Vs. STATE OF PUNJAB
September 28, 2000
HARYANA CO OP TRANSPORT SOCIETIES WELFARE ASSOCIATION KURUKSHETRA Vs. STATE OF HARYANA
February 21, 2000
HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION LIMITED Vs. RAJBIR SINGH
October 10, 2000
HARYANA POLLUTION CONTROL BOARD Vs. ASSOCIATE DISTILLERY
October 3, 2000
HARYANA STATE Vs. DHARAM PAL
August 14, 2000
HARYANA STATE Vs. PRESIDING OFFICER, LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL AND OTHERS
November 29, 2000
HARYANA STATE Vs. PARTAP SINGH
November 28, 2000
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. PRESIDING OFFICER
September 27, 2000
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. BRIJ MOHAN GUPTA
August 25, 2000
HARYANA STATE CO OPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. STATE OF HARYANA
September 4, 2000
HARYANA STATE CO-OPERATIVE MARKETING & SUPPLY FEDERATION LIMITED, CHANDIGARH Vs. KARNAIL SINGH
September 12, 2000
HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED, CHANDIGARH Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH
November 21, 2000
HARYANA STATE ELECTRICITY BOARD Vs. M/S. BHUPINDRA STEELS PVT. LTD.
October 30, 2000
HARYANA STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
November 14, 2000
HARYANA STATE MINOR IRRIGATION & TUBEWELL CORPORATION, CHANDIGARH Vs. RAMU SINGH
August 11, 2000
HARYANA TOURISM CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
September 22, 2000
HARYANA TOURISM CORPORATION LTD Vs. BODH RAJ GUPTA
November 2, 2000
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PARTAP SINGH
May 29, 2000
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHASHI BANSAL
April 27, 2000
HARYANA VIDYUT PARASARAN NIGAM LTD , NARWANA Vs. OM PARKASH
August 25, 2000
HARYANA VIDYUT PRASARAN NIGAM LTD. Vs. D.H. LAWRENCE SCHOOL
May 11, 2000
HAV C.L. PIARA SINGH Vs. UNION OF INDIA
May 25, 2000
HAV PARMA NAND Vs. UNIION OF INDIA, THROUGH SECRETARY
November 7, 2000
HAV. PARMA NAND Vs. UNION OF INDIA THROUGH THE SECRETARY
July 11, 2000
HAWA SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
August 24, 2000
HAZARA SINGH Vs. GRAM PANCHAYAT
March 23, 2000
HAZARA SINGH Vs. COMMISSIONER, JULLUNDUR DIVISION
September 6, 2000
HC SURESH KUMAR Vs. STATE OF HARYANA
September 28, 2000
HEAD CONST HARDEV SINGH Vs. UNION OF INDIA
January 11, 2000
HINDUSTAN LEVER LTD Vs. INTRON LTD
August 29, 2000
HIRA LAL GOYAL Vs. SANJEEV GOYAL
September 11, 2000
HOFFMANN ANDREAS Vs. LAND CUSTOMS AMRITSAR
August 31, 2000
HOSHAIAR SINGH Vs. MAHENDER
September 11, 2000
HOSHIAR SINGH Vs. RAJINDER
September 11, 2000
HOSHIAR SINGH Vs. STATE OF HARYANA
November 17, 2000
HOUSING BOARD HARYANA Vs. RAM NATH
July 7, 2000
HUKAM CHAND Vs. KEDAR SINGH
February 21, 2000
HUKAM CHAND Vs. STATE OF PUNJAB
February 29, 2000
HUKAM SINGH Vs. UNION OF INDIA
May 17, 2000
HUKAM SINGH Vs. STATE OF PUNJAB
March 23, 2000
HUKAM SINGH Vs. STATE OF HARYANA AND ANOTHER
November 23, 2000
I.J. GANDHI Vs. ESTATE OFFICER
March 31, 2000
IN RE: HIGHWAY CYCLE INDUSTRIES LTD. AND ANR. Vs. STATE
July 3, 2000
INCOME TAX OFFICER Vs. KAYSONS INDIA
February 3, 2000
INDER PAL KHOD, A.D.A., HARYANA ROADWAYS Vs. STATE OF HARYANA AND ORS.
January 20, 2000
INDER SINGH Vs. STATE OF HARYANA
July 6, 2000
INDER SINGH Vs. CHANDIGARH ADMINISTRATION
November 3, 2000
INDERJIT KAUR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH
August 3, 2000
INDERJIT MEHTA Vs. PARVEEN MEHTA
June 1, 2000
Inderjit Singh Birdi Vs. Rajnish Sood
February 1, 2000
INDERPREET SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
September 29, 2000
INDRA SHARMA Vs. VARINDER SHARMA
May 2, 2000
INDRAJ @ INDIA Vs. STATE OF PUNJAB
July 19, 2000
INDRAJ SINGH Vs. STATE OF HARYANA
August 9, 2000
INDRAJ SINGH Vs. STATE OF HARYANA
September 8, 2000
INDUSTRIAL CABLES INDIA LIMITED Vs. STATE OF PUNJAB
November 24, 2000
INERTIA INDUSTRIES LTD. Vs. HARYANA STATE CO-OP. SUPPLY AND MARKETING FEDERATION LTD.
November 2, 2000
INTERNATIONAL PUBLISHERS Vs. UNION TERRITORY CHANDIGARH
May 26, 2000
IQBAL SINGH Vs. P O LABOUR COURT
October 18, 2000
IQBAL SINGH Vs. DOSHI BROTHERS CHIT FUND AND FINANCE CORPORATION
March 30, 2000
IRPLAST ADHESIVES INDIA LIMITED Vs. STATE OF HARYANA
August 17, 2000
Isher Singh Vs. State of Punjab
October 20, 2000
ISHTISK AHMAD Vs. DIN MOHD
January 31, 2000
ISHWAR AND OTHERS Vs. STATE OF HARYANA
September 4, 2000
ISHWAR CHAND WALIA Vs. STATE OF HARYANA
July 26, 2000
ISHWAR SINGH Vs. UMRAOWATI
February 9, 2000
ISHWAR SINGH Vs. STATE OF HARYANA
April 17, 2000
ISHWAR SINGH Vs. SINGH RAM
October 4, 2000
ISHWAR SINGH AND OTHERS Vs. THE STATE OF HARYANA
July 18, 2000
J S SODHI Vs. MELA RAM
January 11, 2000
J.S. CHAUHAN, SECRETARY ZILA SAINIK BOARD Vs. STATE OF HARYANA
November 30, 2000
JAGAN NATH Vs. STATE OF HARYANA
April 3, 2000
JAGAN NATH Vs. STATE BANK OF INDIA
November 23, 2000
JAGAR SINGH AND ORS. Vs. BALDEV KAUR
August 29, 2000
JAGAT PAUL & PAPPU Vs. STATE OF HARYANA
January 11, 2000
JAGBIR SINGH Vs. MEHAR SINGH AND ANOTHER
March 24, 2000
JAGBIR SINGH Vs. GAJJAN SINGH
June 1, 2000
JAGDEEP SINGH Vs. CHAND KAUR
May 12, 2000
JAGDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
March 6, 2000
JAGDEV SINGH RATHORE Vs. PUNJAB AGRO INDUSTRIES CORPORATION LTD
May 11, 2000
Jagdish Vs. State of Haryana
April 27, 2000
Jagdish Vs. State of Haryana
July 10, 2000
JAGDISH CHAND Vs. DARSHAN SINGH
August 3, 2000
JAGDISH KUMAR ALIAS DADU Vs. STATE OF PUNJAB
May 26, 2000
JAGDISH KUMARI Vs. STATE OF PUNJAB
October 5, 2000
JAGDISH RAI @ JAGDISH LAL Vs. STATE OF PUNJAB
October 5, 2000
JAGDISH RAI CHANDNA Vs. SWARAN DASS
February 8, 2000
JAGDISH RAJ GUPTA Vs. STATE OF PUNJAB
August 3, 2000
JAGDISH RAJ SHARMA Vs. UNION OF INDIA
February 22, 2000
JAGGA RAM AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 1, 2000
JAGGA SINGH Vs. STATE OF PUNJAB
April 7, 2000
JAGGA SINGH Vs. SURJEET SINGH
March 27, 2000
JAGGAR SINGH AND OTHERS Vs. STATE OF HARYANA
April 18, 2000
JAGIR SINGH Vs. GURU NANAK COLLEGE AND ORS.
May 11, 2000
JAGIR SINGH Vs. HARBANS SINGH
July 28, 2000
JAGJIT KAUR Vs. KARAMJIT SINGH
September 20, 2000
JAGJIT KAUR Vs. STATE OF PUNJAB
September 11, 2000
JAGJIT KAUR Vs. STATE OF HARYANA AND OTHERS
September 5, 2000
JAGJIT SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
November 7, 2000
JAGJIT SINGH Vs. STATE OF PUNJAB
July 5, 2000
JAGJIT SINGH Vs. STATE OF PUNJAB
June 6, 2000
JAGJIT SINGH Vs. PUNJAB STATE
December 18, 2000
JAGMATI Vs. HARKESH CHAND
August 25, 2000
JAGMEL SINGH, EX. SEP. Vs. UNION OF INDIA (UOI) AND ORS.
March 16, 2000
JAGMOHAN SINGH Vs. SANJEEV KUMAR SYAL
May 1, 2000
JAGSIR SINGH Vs. STATE OF PUNJAB
May 31, 2000
JAGTAR SINGH Vs. STATE OF PUNJAB
April 7, 2000
JAI BHAGWAN Vs. STATE OF HARYANA
April 18, 2000
JAI DEV Vs. PREM SINGH SANINI
December 18, 2000
JAI DURGA INDUSTRIES Vs. STATE OF HARYANA
August 25, 2000
JAI DURGA MARBLE Vs. STATE OF HARYANA AND ORS.
August 26, 2000
JAI PAL AND ANOTHER Vs. STATE (U.T.) CHANDIGARH
September 20, 2000
JAI RAM Vs. ANANT RAM
August 17, 2000
JAI RAM Vs. STATE OF PUNJAB
September 12, 2000
JAI SINGH Vs. PUNJAB UNIVERSITY, CHANDIGARH
December 13, 2000
JAI SINGH Vs. BHIM SINGH
November 30, 2000
JAI SINGH Vs. JAI BHAGWAN
January 13, 2000
JAI SINGH Vs. STATE OF HARYANA
April 5, 2000
JAIBIR Vs. STATE OF HARYANA
January 25, 2000
JAIMAL RAM Vs. COMMISSIONER, FEROZEPUR DIVISION
December 14, 2000
JAIPAL SINGH Vs. UNION OF INDIA AND OTHERS
November 3, 2000
JAIPAL SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANOTHER
November 13, 2000
JAMALUDEEN Vs. STATE OF HARYANA
August 3, 2000
JAMNA AUTO INDUSTRIES LTD Vs. MODERN STEEL LTD
July 20, 2000
JAMNA BAI Vs. MEHNGA RAM
August 18, 2000
JAMNI DASS Vs. JUGAL KISHORE
November 10, 2000
JAN KALYAN SIMITI (REGD.) PANIPAT Vs. HOUSING BOARD HARYANA
February 3, 2000
JANAK RAJ Vs. CHANDIGARH ADMINISTRATION
December 8, 2000
JANARDHAN AND ORS. Vs. STATE OF HARYANA
September 18, 2000
JANESHWARDASS NARENDER KUMAR JAIN Vs. UNION OF INDIA (UOI) AND ORS.
February 22, 2000
JANG BAHADUR Vs. STATE OF HARYANA AND OTHERS
July 3, 2000
JANG BAHADUR SINGH Vs. STATE OF HARYANA
December 11, 2000
JANG SINGH ALIAS JANGI Vs. STATE OF PUNJAB
March 29, 2000
JANGIR SINGH Vs. FIRM HARI CHAND OM PARKASH
February 17, 2000
JANGIR SINGH Vs. PREM MOTORS
July 3, 2000
JANGIR SINGH Vs. STATE OF PUNJAB AND OTHERS
January 24, 2000
JANTA SINGH Vs. STATE OF HARYANA
May 15, 2000
JARNAIL SINGH Vs. FOOD CORPORATION OF INDIA
May 24, 2000
JARNAIL SINGH Vs. UNION OF INDIA
July 13, 2000
JARNAIL SINGH Vs. UNION OF INDIA
October 11, 2000
JARNAIL SINGH Vs. STATE OF PUNJAB
September 8, 2000
JASBIR KAUR Vs. SURJIT SINGH
May 31, 2000
JASBIR KAUR AND ANOTHER Vs. STATE OF PUNJAB
October 10, 2000
JASBIR KUMAR Vs. UNION OF INDIA
July 25, 2000
JASBIR SINGH Vs. INDIAN BANK
February 17, 2000
JASDEEP SINGH Vs. M.S. SANDHU
August 3, 2000
JASMER SINGH Vs. DEPUTY COMMISSIONER
January 20, 2000
JASMINDER SINGH Vs. GRAM PANCHAYAT, BOPARAI KALAN
December 6, 2000
JASMINDER SINGH Vs. STATE OF PUNJAB
August 17, 2000
JASMINDER SINGH SADHRAO Vs. STATE OF PUNJAB
July 17, 2000
JASPAL KAUR Vs. MANDER SINGH
November 15, 2000
JASPAL SINGH Vs. STATE OF PUNJAB
November 29, 2000
JASPAL SINGH Vs. STATE OF PUNJAB
November 20, 2000
JASPAL SINGH Vs. SUPERINTENDING ENGINEER, PUBLIC HEALTH CIRCLE
April 10, 2000
JASPAL SINGH Vs. SUPERINTENDING ENGINEER, PUBLIFE INSURANCE CORPORATION HEALTH CIRCLE
October 4, 2000
JASSA SINGH Vs. STATE OF PUNJAB
August 11, 2000
JASVIR KAUR Vs. STATE OF PUNJAB
April 12, 2000
JASVIR KAUR Vs. STATE OF PUNJAB
December 4, 2000
JASWANT SINGH Vs. STATE OF PUNJAB
February 10, 2000
JASWANT SINGH @ JASSA SINGH Vs. STATE OF PUNJAB
March 16, 2000
JASWINDER KAUR Vs. AVTAR SINGH
August 29, 2000
JASWINDER KAUR Vs. NEW INDIA ASSURANCE COMPANY
November 10, 2000
JASWINDER KAUR Vs. GURDIP SINGH
October 31, 2000
JASWINDER SINGH Vs. STATE OF PUNJAB
July 6, 2000
JASWINDER SINGH Vs. INDER SINGH
May 11, 2000
JASWINDER SINGH Vs. STATE OF PUNJAB
October 30, 2000
JATINDER KUMAR BHAG Vs. STATE OF PUNJAB
February 9, 2000
JATINDER PAL SINGH Vs. STATE OF HARYANA
February 22, 2000
JATINDER PAL SINGH Vs. STATE OF PUNJAB
July 3, 2000
JATINDER WALIA Vs. STATE OF HARYANA
November 2, 2000
JAWAHAR LAL Vs. JOGINDER SINGH
July 17, 2000
JAWALA SINGH Vs. STATE OF HARYANA
March 9, 2000
JEET SINGH Vs. STATE OF HARYANA
November 23, 2000
JETHA NAND Vs. STATE OF HARYANA
August 4, 2000
JIA LAL Vs. SUMER SINGH
July 7, 2000
JIT RAM Vs. STATE OF PUNJAB
November 21, 2000
JIT SINGH Vs. SARDARA SINGH
July 21, 2000
JIT SINGH Vs. GIAN SINGH
May 19, 2000
Jitender Kumar Vs. State of Punjab
February 11, 2000
JIWAN AGRICULTURAL IMPLEMENTS WORKSHOP CO-OPERATIVE INDUSTRIAL SOCIETY LIMITED Vs. STATE OF PUNJAB
March 2, 2000
JIWAN KUMAR Vs. UNION OF INDIA
October 13, 2000
JIYA LAL Vs. MUNI LAL
April 25, 2000
JOGINDER DASS Vs. RAM TIRATH
September 14, 2000
JOGINDER KAUR Vs. HINDU UNDIVIDED FAMILY OF KIDAR NATH
January 25, 2000
JOGINDER KAUR Vs. KANWALPREET KAUR
September 21, 2000
JOGINDER SINGH Vs. SITA RAM
August 24, 2000
JOGINDER SINGH Vs. BALDEV SINGH
October 4, 2000
JOGINDER SINGH Vs. STATE OF PUNJAB
December 19, 2000
JOGINDER SINGH Vs. THE STATE OF PUNJAB
November 30, 2000
JOGINDER SINGH Vs. PUNJAB STATE
September 1, 2000
JOGINDER SINGH Vs. BANTA SINGH
February 4, 2000
JOGINDER SINGH Vs. STATE OF PUNJAB
August 18, 2000
JOGINDER SINGH Vs. HIGH COURT OF PUNJAB AND HARYANA
January 11, 2000
JOINT COMMISSIONER OF INCOME TAX Vs. HARYANA CO OPERATIVE SUGAR MILLS LIMITED
November 15, 2000
JUNIOR ENGINEER Vs. SATYA NARAIN
May 12, 2000
K.P. SHARMA Vs. STATE OF HARYANA
September 6, 2000
KAITHAL CO-OPERATIVE SUGAR MILLS LTD. Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
October 31, 2000
KAKA SINGH Vs. STATE OF PUNJAB
September 22, 2000
KAKA SINGH Vs. SINDER PAL SINGH
May 26, 2000
KAKA SINGH Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION
September 25, 2000
KALA ALIAS KRISHAN PAL Vs. STATE OF HARYANA
December 20, 2000
KALI CHARAN Vs. FARIDABAD CENTRAL CO-OP. BANK LTD.
August 31, 2000
KALI RAM Vs. STATE OF HARYANA
December 15, 2000
KALI RAM Vs. MANGAT RAM
December 12, 2000
KALIA ALIAS KALI RAM Vs. CHANNO DEVI
May 3, 2000
KALLA ALIAS KANHA Vs. STATE OF HARYANA
December 22, 2000
KAMAL BHATIA Vs. STATE OF PUNJAB
September 19, 2000
KAMAL KANT Vs. JAIN MANDIR PARATH NATH
November 3, 2000
KAMALJIT SINGH Vs. STATE OF PUNJAB
August 21, 2000
KAMALJIT SINGH Vs. STATE OF PUNJAB
June 5, 2000
KAMLA DEVI Vs. STATE OF HARYANA
August 29, 2000
KAMLA DEVI Vs. KHUSHI RAM
August 30, 2000
KAMLESH GOKHAR Vs. MAHARSHI DAYANAND UNIVERSITY AND OTHERS
December 15, 2000
KANAIL SINGH Vs. STATE OF PUNJAB
April 19, 2000
KANTA DHIR (SMT.) Vs. STATE & ORS.
August 30, 2000
KANTI PARKASH Vs. STATE OF PUNJAB
August 4, 2000
KANWAL KISHORE JERATH Vs. STATE
October 10, 2000
KANWAR SINGH Vs. STATE OF HARYANA
December 8, 2000
KARAM KAUR Vs. DALIP SINGH
November 1, 2000
KARAM SINGH Vs. MOHINDER SINGH AND ORS.
November 7, 2000
KARAM SINGH Vs. UNION OF INDIA
December 6, 2000
KARAMBIR SINGH Vs. STATE OF HARYANA
July 18, 2000
KARAMJIT SINGH Vs. STATE OF PUNJAB
July 31, 2000
KARAMJIT SINGH Vs. NARINDER KAUR
May 31, 2000
KARAMVIR SINGH Vs. STATE OF PUNJAB
April 7, 2000
KARAN SINGH Vs. STATE OF HARYANA
May 25, 2000
KARNAIL SINGH Vs. STATE OF PUNJAB
October 13, 2000
KARNAIL SINGH Vs. STATE OF PUNJAB
August 11, 2000
KARNAIL SINGH Vs. GURDEV SINGH BALWANT SINGH
February 8, 2000
KARNAIL SINGH Vs. SOHAN
September 15, 2000
KARNAIL SINGH Vs. STATE OF PUNJAB
August 4, 2000
KARTAR CHAND Vs. SHANTI DEVI
January 11, 2000
KARTAR KAUR Vs. BALJIT SINGH
October 10, 2000
KARTAR SINGH Vs. STATE OF HARYANA
July 6, 2000
KARTAR SINGH Vs. STATE OF HARYANA
April 5, 2000
KARTAR SINGH Vs. PUNJAB STATE
March 8, 2000
KARTAR SINGH Vs. STATE OF HARYANA
May 26, 2000
KARTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
November 3, 2000
KASHMIR @ MOTU Vs. STATE OF HARYANA AND ANOTHER
January 15, 2000
KASHMIR SINGH Vs. STATE OF PUNJAB
December 13, 2000
KASHMIR SINGH Vs. TANA
July 11, 2000
KASHMIR SINGH Vs. STATE OF PUNJAB
January 21, 2000
KASHMIR SINGH AND OTHERS Vs. THE STATE OF PUNJAB
April 4, 2000
KASTURI DEVI Vs. HARBANT SINGH
July 6, 2000
KASTURI LAL KHURANA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
April 4, 2000
KEDAR NATH Vs. RATTAN CHAND
May 22, 2000
KEHAR SINGH Vs. CHIEF CANAL OFFICER
July 13, 2000
KEHRU Vs. MOHINDER SINGH
August 24, 2000
KELA DEVI Vs. STATE OF HARYANA
December 5, 2000
KESHWA NAND Vs. STATE OF PUNJAB
September 14, 2000
KEWAL KRISHAN Vs. AMRIK SINGH
November 30, 2000
KEWAL KRISHAN Vs. STATE OF PUNJAB
March 24, 2000
KEWAL SINGH Vs. KANTI PAL
March 23, 2000
KHARAITI LAL CHOPRA Vs. INDER MOHAN BHATIA
October 13, 2000
KHARAITI LAL CHOPRA Vs. INDER MOHAN BHATIA
January 13, 2000
KHAZAN SINGH CLERK Vs. STATE OF HARYANA AND OTHERS
November 28, 2000
KHAZANI Vs. RAM KISHAN
September 29, 2000
KHAZISRA Vs. JAGDISH
April 26, 2000
KHEM SINGH GILL Vs. UNION OF INDIA
June 9, 2000
KHEMA Vs. COMMISSIONER
September 1, 2000
KIDARA Vs. MANGE
December 7, 2000
KIMITI LAL JAIN Vs. STATE
May 19, 2000
Kimti Lal Jam Vs. State
June 22, 2000
KIRANJ CO OPERATIVE CREDIT AND SERVICE SOCIETY LIMITED Vs. STATE OF HARYANA
March 29, 2000
KIRPAL KAUR Vs. STATE OF PUNJAB
September 5, 2000
KIRPAL SINGH Vs. FINANCIAL COMMISSIONER
November 6, 2000
KIRPAL SINGH Vs. STATE OF PUNJAB
July 3, 2000
Kirpal Singh Dayal Singh Vs. State of Punjab
January 17, 2000
KISHAN Vs. THE STATE OF PUNJAB
July 4, 2000
KISHAN CHAND Vs. PARMESHARI DASS
January 24, 2000
KISHAN CHAND ARORA Vs. O.P. ARORA
October 6, 2000
KISHORI LAL Vs. JAGMAL
July 20, 2000
KISHORI LAL VED PARKASH Vs. DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER
May 31, 2000
KISSAN BROTHERS FARIDKOT Vs. STATE OF PUNJAB
August 25, 2000
KISSAN TRADING COMPANY Vs. STATE OF HARYANA
December 4, 2000
KRISHAN Vs. STATE OF HARYANA
September 29, 2000
KRISHAN CHAND Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
November 24, 2000
KRISHAN CHAND Vs. DAROPTI
February 11, 2000
KRISHAN ENGINEERING WORKS (REGD.) Vs. DURGA DASS
January 12, 2000
KRISHAN KUMAR GARG Vs. STATE OF HARYANA
November 8, 2000
KRISHAN LAL Vs. GRAM PANCHAYAT, HARI MAJRA AND ANOTHER
December 21, 2000
KRISHAN LAL KOCHAR Vs. STATE OF PUNJAB
August 9, 2000
KRISHAN SINGH AND ORS. Vs. HARYANA STATE THROUGH COLLECTOR
February 18, 2000
KRISHAN SINGH RANA Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED CHANDIGARH
March 23, 2000
KRISHNA DEVI Vs. STATE OF HARYANA
March 15, 2000
KRISHNA MOHAN Vs. STATE OF HARYANA
October 9, 2000
KUBER COOPERATIVE HOUSE BUILDING SOCIETY LTD., NARWANA, DISTRICT JIND Vs. STATE OF HARYANA
March 20, 2000
KULBHUSHAN CHOPRA @ KULBHUSHAN JAIN AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 17, 2000
KULBIR SINGH Vs. STATE
July 28, 2000
KULBIR SINGH Vs. STATE OF PUNJAB
September 25, 2000
KULDEEP SINGH Vs. STATE OF PUNJAB
November 6, 2000
KULDIP SINGH Vs. STATE OF HARYANA
May 23, 2000
KULDIP SINGH Vs. STATE OF HARYANA
July 6, 2000
KULDIP SINGH Vs. STATE OF HARYANA
October 20, 2000
KULDIP SINGH Vs. CHANDIGARH HOUSING BOARD
February 29, 2000
KULDIP SINGH Vs. STATE OF PUNJAB AND OTHERS
September 22, 2000
KULDIP SINGH AND MAJOR SINGH Vs. STATE OF PUNJAB
April 6, 2000
KULJIT SINGH SEHGAL Vs. GUPTA AGENCIES
December 5, 2000
KULWANT SINGH Vs. STATE OF PUNJAB
September 8, 2000
KULWANT SINGH ALIAS KANTA Vs. STATE OF PUNJAB
April 24, 2000
KULWINDER KAUR Vs. STATE OF PUNJAB
November 27, 2000
KULWINDER KAUR Vs. STATE OF HARYANA
January 14, 2000
KULWINDER KAUR Vs. STATE OF PUNJAB
November 29, 2000
KUMAR RICE MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION
September 15, 2000
KUMUD DHARWAL Vs. STATE OF PUNJAB
October 10, 2000
KUNAL MONGA (MINOR) Vs. STATE OF PUNJAB
November 8, 2000
KUNDAN LAL Vs. PUNJAB STATE
February 23, 2000
KUNDAN LAL AHUJA Vs. UNION OF INDIA
July 24, 2000
KUPIL DEV AGGARWAL Vs. RAJNI
October 3, 2000
KUSHAL KUMAR Vs. STATE OF PUNJAB
October 18, 2000
KUSHAL SINGH Vs. UNION OF INDIA
October 13, 2000
KUSHLA WATI AND ANR. Vs. TEJA SINGH
December 15, 2000
L D KATARIA, IAS (RETD ) Vs. STATE OF HARYANA
May 3, 2000
LABHU RAM Vs. TRIBUNAL
July 13, 2000
Lachhman Vs. State of Haryana
March 16, 2000
LACHHMI DEVI Vs. GENERAL PUBLIC
May 10, 2000
LAJ DASS Vs. PARKASH MUNI, CHELA SWAMI SHANKRA NAND JI AND ORS.
February 1, 2000
LAKHBIR KAUR Vs. STATE OF PUNJAB
September 15, 2000
LAKHBIR SINGH Vs. STATE OF PUNJAB
October 17, 2000
LAKHDEV SINGH Vs. STATE OF PUNJAB
July 11, 2000
LAKHDEV SINGH Vs. STATE OF PUNJAB
November 7, 2000
LAKHI Vs. STATE OF HARYANA
April 18, 2000
LAKHI RAM Vs. THE STATE OF HARYANA
July 27, 2000
LAKHI RAM AND ORS. Vs. STATE OF HARYANA AND ANR.
January 17, 2000
LAKHWINDER SINGH Vs. STATE OF PUNJAB
November 3, 2000
LAKHWINDER SINGH Vs. STATE OF PUNJAB
August 21, 2000
LAL CHAND Vs. STATE OF HARYANA
June 12, 2000
LAL CHAND Vs. MOOL CHAND
September 21, 2000
LAL CHAND Vs. STATE OF HARYANA
May 16, 2000
LAL CHAND Vs. SUB DIVISIONAL OFFICER
August 4, 2000
LAL CHAND ARORA Vs. STATE OF HARYANA
November 14, 2000
LAL CHAND SINGLA Vs. STATE OF PUNJAB
November 15, 2000
LAL CHAND TIMBER MERCHANTS Vs. STATE OF HARYANA
August 17, 2000
LAL SINGH Vs. GURDIAL SINGH
February 28, 2000
LAL SINGH Vs. STATE OF PUNJAB
May 25, 2000
LALIT KUMAR Vs. STATE OF HARYANA
May 31, 2000
LALITA SHARMA (SMT.) Vs. UNION OF INDIA AND OTHERS
January 10, 2000
LAND CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 9, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. DERA SAMADH BABA SARV VIAPI
July 10, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. DERA SAMADH BABA SARV VIAPI AND ORS.
July 11, 2000
LINGAYAS JANKALYAN SHIKSHAN SANSTHA (REGD.), NEW DELHI Vs. STATE OF HARYANA
September 26, 2000
LT. COL. M.L. KOHLI Vs. UNION OF INDIA
December 5, 2000
LT. COL. M.L. KOHLI Vs. UNION OF INDIA
May 12, 2000
LT. COL. OTTAR SINGH (RETIRED) Vs. UNION OF INDIA
July 31, 2000
LT.COL. T.C. BHAKOO Vs. UNION OF INDIA
October 17, 2000
LUXMI DEVI Vs. STATE OF HARYANA
October 19, 2000
LUXMI DEVI Vs. DEPUTY COMMISSIONER
November 15, 2000
M S HARCHAND Vs. PREM NATH DHAWAN
January 11, 2000
M.L. GANDHI Vs. STATE
August 30, 2000
M.S. HARCHAND Vs. PREM NATH DHAWAN
January 11, 2000
M.S. RANA Vs. THE REGISTRAR, CO
January 24, 2000
M/S BALWANT BROTHERS PVT. LTD. Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR
December 4, 2000
M/S. ESCORTS MEDICAL CENTRE Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
October 3, 2000
M/S. GOYAL TRADING CO. Vs. STATE OF PUNJAB
August 29, 2000
M/S. KRISHI TRACTORS, MALOUT Vs. M/S. PUNJAB TRACTORS LTD.
December 19, 2000
M/S. MISCRO GRAIN STEELS Vs. PRESIDING OFFICER, LABOUR COURT-CUM-INDUSTRIAL
October 11, 2000
M/S. PARTAP PUBLICATIONS LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, U.T. CHANDIGARH
November 22, 2000
M/S. S.J. KNITTING AND FINISHING MILLS (P) LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 29, 2000
M/S. SHADI RAM JAI BHAGWA Vs. STATE OF HARYANA
November 16, 2000
M/S. WHIRLPOOL OF INDIA LIMITED, FARIDABAD Vs. PRESIDING OFFICER, LABOUR COURT, FARIDABAD
November 22, 2000
MAAN SINGH Vs. REGISTRAR CO OPERATIVE SOCIETY
August 4, 2000
MADAN JASPAL Vs. STATE OF HARYANA
September 11, 2000
MADAN LAL Vs. CHANDRA MOHAN
August 8, 2000
MAGHAR SINGH Vs. STATE OF PUNJAB
June 1, 2000
MAGHAR SINGH Vs. STATE OF PUNJAB
July 25, 2000
MAHABIR SINGH Vs. STATE OF HARYANA
September 1, 2000
MAHABIR SINGH Vs. STATE OF HARYANA
October 6, 2000
MAHANT AVTAR SINGH Vs. JOGINDER SINGH
December 5, 2000
MAHANT RAM SARAN DASS Vs. SUB DIVISIONAL MAGISTRATE
January 17, 2000
MAHARSHI DAYANAND UNIVERSITY Vs. ASHOK MALIK
March 15, 2000
MAHARSHI DAYANAND UNIVERSITY Vs. VISHAL PARMAR
February 29, 2000
MAHAVIR Vs. STATE THROUGH GOVT. FOOD INSPECTOR
July 27, 2000
MAHENDER Vs. PHULLA
July 20, 2000
MAHENDER KUMAR Vs. INCOME TAX OFFICER
September 1, 2000
MAJOR SINGH Vs. STATE OF PUNJAB
October 4, 2000
MAKHAN SINGH Vs. STATE OF PUNJAB
January 21, 2000
MAKHAN SINGH Vs. STATE OF HARYANA
March 30, 2000
MAKHAN SINGH Vs. KASHMIR SINGH AND ORS.
May 25, 2000
MAKHAN SINGH Vs. ACHHAR SINGH
February 23, 2000
MAKKAR COTTON MILLS Vs. HARMANDER SINGH
October 18, 2000
MALKHANI Vs. COMMISSIONER
November 20, 2000
MALKIAT CHAND Vs. APPELLATE AUTHORITY
November 15, 2000
MALKIAT SINGH Vs. STATE OF PUNJAB
August 24, 2000
MALKIAT SINGH Vs. TEJ KAUR
May 24, 2000
MALKIAT SINGH Vs. STATE OF HARYANA
May 9, 2000
Malkiat Singh Vs. State of Punjab
May 1, 2000
MALUK SINGH Vs. NAND SINGH
January 31, 2000
MAM CHAND Vs. SAHIB DEVI
March 23, 2000
MAM CHAND ROLLER FLOUR MILLS PRIVATE LIMITED Vs. CHIEF ADMINISTRATOR HARYANA STATE AGRICULTURAL MARKETING BOARD
March 28, 2000
MAM DEEN Vs. STATE OF HARYANA
August 21, 2000
MAMAN CHAND GUPTA Vs. LAKHPAT RAI
February 22, 2000
MAMAN SINGH Vs. STATE OF HARYANA
June 13, 2000
MAN MOHAN Vs. RAMESH KUMAR
March 8, 2000
MAN SINGH Vs. THE AMBALA CENTRAL CO-OPERATIVE BANK LTD.
August 28, 2000
MAN SINGH Vs. FINANCIAL COMMISSIONER
July 20, 2000
MANDEEP KANG Vs. PUNJAB UNIVERSITY
January 14, 2000
MANDEEP SINGH Vs. STATE OF PUNJAB AND ORS.
November 23, 2000
MANDER SINGH Vs. MANGAL SINGH
August 28, 2000
MANDHIR SINGH Vs. PARVEEN BALA
September 25, 2000
MANGAL SINGH Vs. STATE OF PUNJAB
February 23, 2000
MANGAT RAM, SARPANCH Vs. STATE OF HARYANA
January 19, 2000
MANGE RAM Vs. INSPECTOR CIA STAFF
September 27, 2000
MANGTU RAM Vs. STATE OF HARYANA
August 29, 2000
MANI RAM Vs. UMRAO SINGH
October 20, 2000
MANJIT INDIRA Vs. STATE OF U.T.
December 21, 2000
MANJIT KAUR Vs. PUNJAB STATE
April 7, 2000
MANJIT SINGH Vs. STATE OF PUNJAB
December 21, 2000
MANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
November 29, 2000
MANJIT SINGH Vs. ATMA SINGH AND SONS
October 13, 2000
MANJIT SINGH Vs. STATE OF HARYANA
November 22, 2000
MANJOT SANDHU @ MANJOR BAINS Vs. THE STATE OF PUNJAB AND OTHERS
March 14, 2000
MANJU DHAWAN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
May 30, 2000
MANJU RANI Vs. STATE OF PUNJAB
August 26, 2000
MANJUSHA Vs. MAHARISHI DAYANAND UNIVERSITY ROHTAK
December 6, 2000
MANMOHAN SINGH Vs. STATE OF PUNJAB
December 11, 2000
MANMOHAN SINGH Vs. FINANCIAL COMMISSIONER
August 9, 2000
MANMOHAN SINGH WALIA Vs. C.B.I. CHANDIGARH
January 17, 2000
MANOHAR Vs. FINANCIAL COMMISSIONER
July 19, 2000
MANOHAR LAL Vs. HARYANA STATE
July 6, 2000
MANOHAR LAL Vs. STATE OF HARYANA
November 10, 2000
MANOHAR LAL Vs. CHANDIGARH ADMINISTRATION
November 22, 2000
MANOHAR LAL SIKRI Vs. THE PUNJAB NATIONAL BANK
July 19, 2000
MANSHA SINGH Vs. STATE OF PUNJAB
September 6, 2000
MARKET COMMITTEE, RAMPURA PHUL Vs. FIRM M/S SOHAN LAL DES RAJ
July 14, 2000
MARKET COMMITTEE, RAMPURA PHUL Vs. HANS RAJ ROMESH KUMAR
July 14, 2000
MARKET COMMITTEE, RAMPURA PHUL Vs. NATHU RAM OM PARKASH
July 14, 2000
MARU RAM AND ORS. Vs. HARYANA VIDYUT PRASARAN NIGAM LTD. AND ORS.
May 23, 2000
MARUTI UDYOG EMPLOYEES UNION (REGD.) Vs. STATE OF HARYANA
December 15, 2000
MASJID PATTI Vs. LATIF AHMED
February 9, 2000
MASSA SINGH Vs. STATE OF PUNJAB
April 5, 2000
MATROO Vs. STATE OF HARYANA
May 16, 2000
MAYA DEVI Vs. UNION TERRITORY
August 5, 2000
MAYA RANI APPLICANT Vs. JAI GOPAL
April 6, 2000
MAYOR AND COMPANY Vs. COMMISSIONER OF INCOME TAX
December 18, 2000
Meenakshi Gupta Vs. Sushma Kedia
April 28, 2000
MEHAR CHAND (DEAD) THROUGH LRS Vs. UNION OF INDIA
December 20, 2000
MEHAR SINGH Vs. PRESIDING OFFICER, INDUSTIRAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT
November 27, 2000
MEHENDRA ROAD LINES Vs. FOOD CORPORATION OF INDIA
February 1, 2000
MEHTAB SINGH @ MEHTABA Vs. STATE OF PUNJAB
January 17, 2000
MEWA SINGH Vs. BALDEV KRISHAN
August 8, 2000
MEWA SINGH Vs. STATE OF PUNJAB
October 19, 2000
MEWA SINGH Vs. STATE OF PUNJAB
May 2, 2000
MEWA SINGH Vs. STATE OF PUNJAB
January 10, 2000
MILAKH RAJ KAUR Vs. STATE OF PUNJAB
October 12, 2000
MISS CHITRA Vs. STATE OF PUNJAB
July 25, 2000
MM DYEING & FINISHING MILLS (P) LTD. Vs. UNION OF INDIA & ANR.
October 11, 2000
MOGUL INDIA Vs. INDIAN RAILWAY CONSTRUCTION COMPANY LTD
May 9, 2000
MOHAMMED TAYYAIB Vs. STATE OF HARYANA AND OTHERS
November 13, 2000
MOHAN KRISHAN NAGPAL ALIAS MOHAN LAL NAGPA Vs. STATE OF PUNJAB
January 10, 2000
MOHAN LAL Vs. ARYA SAMAJ SEWA SADAN
November 30, 2000
MOHAN LAL Vs. GAJE SINGH
June 2, 2000
MOHAN LAL EX-HAVILDAR Vs. THE UNION OF INDIA
November 3, 2000
MOHAN SINGH Vs. KULWINDER SINGH
November 17, 2000
MOHAN SINGH AND ANOTHER Vs. STATE OF PUNJAB
August 11, 2000
MOHAR SINGH AND OTHERS Vs. STATE OF HARYANA
March 9, 2000
MOHD ISRIAL Vs. STATE OF HARYANA
December 15, 2000
MOHD. FAQRUDDIN Vs. STATE OF U.T. CHANDIGARH
July 11, 2000
MOHINDER KAUR Vs. KUNDAN SINGH
November 16, 2000
MOHINDER PAL Vs. HARI DASS
May 25, 2000
MOHINDER PAL AND COMPANY Vs. BHARAT BHUSHAN JAI NARAIN
February 29, 2000
MOHINDER PAUL Vs. SECRETARY, HEALTH DEPTT. PUNJAB GOVT., CHANDIGARH
August 10, 2000
MOHINDER PAUL Vs. STATE OF PUNJAB AND ANOTHER
September 27, 2000
MOHINDER SINGH Vs. STATE OF HARYANA
December 22, 2000
MOHINDER SINGH Vs. STATE OF PUNJAB
July 25, 2000
Mohinder Singh Vs. State of Punjab
February 15, 2000
MOHINDER SINGH Vs. PRESIDING OFICER LABOUR COURT AMIRTSAR
October 13, 2000
MOHINDER SINGH Vs. SOHAN SINGH
September 29, 2000
MOHINDER SINGH Vs. STATE OF PUNJAB
May 1, 2000
MOHINDER SINGH Vs. STATE OF PUNJAB
November 3, 2000
MOHINDER SINGH Vs. STATE OF PUNJAB
May 31, 2000
MOHINDER SINGH Vs. STATE OF HARYANA
December 21, 2000
MOHINDER SINGH Vs. STATE OF PUNJAB
November 23, 2000
MOHINDER SINGH Vs. BALJIT SINGH
September 4, 2000
MOHINDER SINGH Vs. KULWANT SINGH
January 20, 2000
MOHINDER SINGH Vs. LACHHMAN SINGH
May 15, 2000
MOHINDER SINGH Vs. BHAJAN KAUR
August 28, 2000
MOHINDER SINGH Vs. GULJIT SINGH
February 18, 2000
MOHINDER SINGH Vs. BANK OF INDIA
March 2, 2000
MOHINDERJEET KAUR Vs. STATE OF HARYANA
September 25, 2000
MOHINI CHITKARA Vs. THE CHIEF SECRETARY OF GOVT. HARYANA, CHANDIGARH
May 16, 2000
MOHIT KUMAR ALIAS BILLA Vs. STATE OF HARYANA
January 11, 2000
MONIKA Vs. MADHU JAIN
November 13, 2000
MONTU Vs. STATE OF HARYANA
February 15, 2000
MOOL CHAND Vs. RAM GIR
July 8, 2000
MOTI RAM Vs. STATE OF PUNJAB
September 15, 2000
MR. SADHU SINGH AND ORS. Vs. GURDEV KAUR AND ORS.
February 1, 2000
MS. ARCHNA Vs. STATE OF HARYANA
July 7, 2000
MS. GAGANJYOT MANN Vs. STATE OF PUNJAB
August 26, 2000
MS. SUKHWINDER KAUR Vs. PANJAB UNIVERSITY
December 22, 2000
MUKAND LAL Vs. STATE OF PUNJAB
June 9, 2000
MUKAND LAL Vs. LABOUR COURT PUNJAB
November 2, 2000
MUKAND LAL Vs. STATE OF PUNJAB
September 6, 2000
MUKAND SINGH Vs. SUPERINTENDING CANAL OFFICER
July 26, 2000
MUKHTIAR SINGH Vs. TARA SINGH
July 25, 2000
MUKHTIAR SINGH Vs. STATE OF PUNJAB
October 3, 2000
MUKHTIAR SINGH Vs. REGISTER CO OPERATIVE SOCIETIES PUNJAB
September 13, 2000
MUKHTIAR SINGH Vs. STATE OF PUNJAB
September 22, 2000
MUKHTIARA AND ORS. Vs. DHARAM SINGH AND ORS.
March 1, 2000
MULAKH RAJ Vs. STATE OF HARYANA
August 24, 2000
MULTAN SINGH Vs. STATE OF HARYANA
March 16, 2000
MUNI LAL Vs. LEKH RAJ
March 24, 2000
MUNICIPAL COMMITTEE Vs. BHOJIA CEMENT SERVICES PVT. LTD. AND ORS.
February 4, 2000
MUNICIPAL COMMITTEE, SAMANA Vs. ADARSH INDUSTRIES
August 7, 2000
MUNICIPAL CORPN Vs. JAGDAMBA DUTT
April 19, 2000
MUNICIPAL CORPORATION Vs. SMT. MOTIA DEVI WIDOW OF LATE SH. K.L. GULATI AND ORS.
May 31, 2000
MUNICIPAL CORPORATION, LUDHIANA Vs. SURINDER KUMAR AND ANR.
July 14, 2000
MUNICIPAL COUNCIL, GURGAON Vs. PRESIDING OFFICER, LABOUR COURT, GURGAON
September 14, 2000
MUNISH KUMAR Vs. THE STATE OF PUNJAB
April 4, 2000
MUNNA ALIAS AKHTAR AND ANR. Vs. STATE OF HARYANA
December 6, 2000
MUNSHI RAM Vs. STATE OF HARYANA
August 4, 2000
MUNSHI RAM Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
November 20, 2000
MURTI DEVI Vs. SURESH KUMAR
November 28, 2000
N.F.L. EMPLOYEES (P) COOPERATIVE CONSUMER STORE Vs. ADDITIONAL REGISTRAR (CREDIT) COOPERATIVE SOCIETIES PUNJAB
September 11, 2000
N.F.L. EMPLOYEES (PRY) CONSUMERS COOP. STORE LTD. Vs. INDUSTRIAL TRIBUNAL, PUNJAB
September 19, 2000
N.K. JAIN Vs. C.B.I. THROUGH SUPERINTENDENT OF POLICE
September 29, 2000
N.K. JAIN Vs. C.B.I.
October 5, 2000
N.R. GARG Vs. STATE OF PUNJAB
December 19, 2000
NACHHATAR SINGH Vs. UNION OF INDIA AND ANOTHER
September 1, 2000
NAFES AHMED SIDDIQUI Vs. STATE OF HARYANA
October 20, 2000
NAGESH JOSHI Vs. KANDHARI BEVERAGES PVT. LTD.
January 11, 2000
NAHAR SINGH Vs. KAKA SINGH
May 15, 2000
NAHAR SINGH Vs. GRAM PANCHAYAT
March 2, 2000
NAHAR SINGH Vs. STATE OF PUNJAB
June 2, 2000
NAHAR SINGH Vs. HARYANA STATE
November 29, 2000
NAIK GURMUKH SINGH Vs. UNION OF INDIA
October 17, 2000
NAIN DEV Vs. BALWINDER SINGH
October 5, 2000
NANAK CNAND Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
May 15, 2000
NAND KISHORE Vs. STATE OF HARYANA
April 18, 2000
NAND KISHORE Vs. STATE OF HARYANA
October 31, 2000
NAND LAL Vs. BHIM SEN
March 28, 2000
NAND RANI, PRINCIPAL, GOVT. SR. SEC. SCHOOL Vs. THE STATE OF PUNJAB AND ORS.
March 16, 2000
NAND SINGH Vs. SHANKAR DASS
May 26, 2000
NAND SINGH Vs. UNION OF INDIA
July 17, 2000
NANDA Vs. RAM DHAN
August 29, 2000
NARAIN DASS Vs. JAI KISHAN
July 20, 2000
NARANG SINGH Vs. STATE OF PUNJAB
February 22, 2000
NARANJAN SINGH Vs. R.P. GULATI & CO.
May 4, 2000
NARESH BATRA Vs. STATE
December 5, 2000
NARESH DEPARTMENTAL STORE Vs. CHANDIGARH ADMINISTRATION
September 29, 2000
NARESH KUMAR Vs. SURINDER SINGH
September 7, 2000
NARESH KUMAR AND COMPANY Vs. UNION OF INDIA
February 22, 2000
NARINDER KAUR Vs. VARJINDER SINGH
November 1, 2000
NARINDER PAL SINGH BINDRA Vs. HARMINDER KAUR DHINDSA
July 4, 2000
NARINDERPAL KAUR Vs. PUNJABI UNIVERSITY
December 12, 2000
NARSI RAM Vs. BIMLA AND ANOTHER
March 14, 2000
NASA AGRO INDUSTRIES LTD. Vs. STATE OF PUNJAB AND ORS.
May 9, 2000
NATHI RAM Vs. PURAN CHAND
October 20, 2000
NATHU RAM Vs. NARINDERJIT SINGH
September 21, 2000
NATIONAL HORTICULTURE BOARD Vs. UNION OF INDIA
October 9, 2000
NATIONAL INSURANCE CO LTD Vs. MURTI DEVI
November 28, 2000
NATIONAL INSURANCE CO LTD Vs. SURJEET KAUR
December 19, 2000
NATIONAL INSURANCE CO. Vs. RANI
December 5, 2000
NATIONAL INSURANCE CO. LTD. Vs. MURTI DEVI
November 20, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. BALBIR KAUR
March 27, 2000
NAUHAR CHAND Vs. NEELAM RANI
August 21, 2000
NAURATA Vs. STATE OF PUNJAB
March 28, 2000
NAV BHARAT RICE AND GENERAL MILLS Vs. STATE OF HARYANA
August 8, 2000
NAVJOT KAUR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES
April 12, 2000
NAVJOT KAUR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES
December 4, 2000
NAWAB Vs. STATE OF PUNJAB
October 5, 2000
NAZAR SINGH Vs. DHANNA SINGH
July 11, 2000
NEELAM BALA Vs. STATE OF HARYANA
February 3, 2000
NEELAM MAAN Vs. CHARANJEET SINGH MAAN
November 22, 2000
NEETU KAD Vs. STATE OF PUNJAB
September 13, 2000
NEKI RAM Vs. STATE OF HARYANA
November 6, 2000
NETAR PRAKASH KASHYAP Vs. DIRECTOR LOCAL BODIES, HARYANA
August 9, 2000
NEW DELUXE SAREE HOUSE Vs. PUNJAB AND SIND BANK
November 23, 2000
NEW INDIA ASSURANCE CO LTD Vs. RANI
December 5, 2000
NEW INDIA ASSURANCE CO LTD Vs. VIDYA DEVI
November 23, 2000
NEW INDIA ASSURANCE CO LTD Vs. PARTAP SINGH
November 27, 2000
NEW INDIA ASSURANCE CO LTD Vs. MALIK KAUR
November 13, 2000
NEW INDIA ASSURANCE CO. LTD. Vs. SURINDER KAUR
October 10, 2000
NICE SPINNERS PVT LTD Vs. STATE OF HARYANA
August 21, 2000
NICKS INDIA TOOLS Vs. LABOUR COURT
September 14, 2000
NIHAL SINGH AND Vs. STATE OF PUNJAB
May 9, 2000
NIKHIL SHARMA Vs. A.N. BHARDWAJ
October 11, 2000
NIKKA SINGH Vs. JANG SINGH
March 13, 2000
NIKKA SINGH Vs. MARKFED PUNJAB
November 16, 2000
NIRANJAN SINGH Vs. RAM NATH
November 30, 2000
NIRANJANA SINGH Vs. STATE OF PUNJAB AND ANOTHER
October 31, 2000
NIRBHAYA SINGH Vs. WARYAM SINGH
September 15, 2000
NIRMAL DUA Vs. BALDEV SINGH
March 30, 2000
NIRMAL SINGH Vs. STATE OF PUNJAB
February 10, 2000
NIRMAL SINGH Vs. LUDHIANA IMPROVEMENT TRUST
May 31, 2000
NIRMAL SINGH Vs. JOINT REGISTRAR CO OPERATIVE SOCIETIES PATIALA
December 12, 2000
NIRMAL SINGH Vs. UNION OF INDIA
December 22, 2000
NIRMAL SINGH Vs. FOOD CORPORATION OF INDIA AND ORS.
September 18, 2000
NIRMALA DEVI Vs. STATE OF PUNJAB AND OTHERS
July 14, 2000
NIRVANA COOPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. UNION TERRITORY OF CHANDIGARH
September 7, 2000
NISHA Vs. STATE OF PUNJAB
January 20, 2000
NITTIN KUMAR Vs. STATE OF HARYANA
January 13, 2000
NORTHERN MINERALS LIMITED Vs. STATE OF PUNJAB
August 25, 2000
NUCHEM LTD. Vs. C.S. MODI & CO. (P.) LTD.
August 17, 2000
O P KATYAL Vs. STATE OF PUNJAB
March 7, 2000
OFFICIAL LIQUIDATOR Vs. JINDAL ICE FACTORY
July 13, 2000
OM AGGARWAL Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
July 21, 2000
OM BAHADUR Vs. SMT. MAHARANI
March 2, 2000
OM PARKASH Vs. GURU NANAK RICE MILLS
February 4, 2000
OM PARKASH Vs. STATE OF HARYANA
August 16, 2000
OM PARKASH Vs. STATE OF HARYANA
February 18, 2000
OM PARKASH Vs. HARYANA STATE THROUGH COLLECTOR
October 11, 2000
OM PARKASH Vs. RAM PARKASH
April 27, 2000
OM PARKASH Vs. STATE OF PUNJAB
April 20, 2000
OM PARKASH Vs. FIRM DAYA RAM TEK CHAND
July 27, 2000
OM PARKASH Vs. STATE OF PUNJAB
November 9, 2000
OM PARKASH SHARMA Vs. STATE OF HARYANA
July 31, 2000
OM PARTAP Vs. CHUHRIA RAM
February 8, 2000
OM PRAKESH MANN Vs. STATE OF HARYANA
October 12, 2000
OM SINGH Vs. STATE OF HARYANA
April 26, 2000
OMKAR SINGH Vs. NIRMAL
May 18, 2000
ONKAR Vs. SUGAN CHAND
February 8, 2000
ONKAR NATH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 14, 2000
OPINDER PAL SINGH Vs. ADVISER TO THE ADMINISTRATOR UNION TERRITORY
December 6, 2000
ORIENTAL BANK OF COMMERCE Vs. SIRSA INDUSTRIES PVT. LTD.
July 11, 2000
ORIENTAL INSURANCE CO LTD Vs. GARY MICHAEL POWELL
August 29, 2000
ORIENTAL INSURANCE CO LTD Vs. NARINDER KAUR
June 1, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJ KAUR AND ORS.
August 17, 2000
OSWAL FATS AND OILS Vs. STATE OF PUNJAB
December 15, 2000
OXFORD SENIOR SECONDARY SCHOOL Vs. M.B. RANA
July 20, 2000
P C S D HIGH SCHOOL Vs. SATBIR SINGH
August 24, 2000
P R T C PATIALA Vs. DHANI RAM
November 7, 2000
P. VASU BABU & ANR. Vs. STATE OF HARYANA
November 8, 2000
P. VASU BABU AND ANOTHER Vs. STATE OF HARYANA
November 9, 2000
P.C. BAHAL Vs. GURMAIL SINGH
May 30, 2000
P.D. Nagpal Vs. State of Haryana
July 14, 2000
P.M.D. ENTERPRISES Vs. DOABA CO-OPERATIVE MILK PRODUCERS UNION LTD.
July 10, 2000
P.N. VERMA Vs. THE CHAIRMAN, FCI AND ORS.
July 10, 2000
P.R.T.C., PATIALA Vs. JAGAN NATH
November 20, 2000
PADMA WADHAWAN Vs. STATE OF HARYANA
September 14, 2000
PAKHAR RAM Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
May 16, 2000
PAL SINGH Vs. STATE OF PUNJAB
October 5, 2000
PALA SINGH Vs. STATE OF HARYANA
May 3, 2000
PALE RAM Vs. STATE OF HARYANA AND OTHERS
November 15, 2000
PALVINDER SINGH Vs. STATE OF HARYANA
September 25, 2000
PALWINDER SINGH Vs. STATE OF PUNJAB
January 20, 2000
PALWINDER SINGH Vs. UNION OF INDIA
May 9, 2000
PALWINDER SINGH Vs. UNION OF INDIA
September 5, 2000
PALWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
November 23, 2000
PANNI Vs. LACHHMAN
April 17, 2000
PAPPU RICE MILLS JAITU Vs. PUNJAB STATE CO OPERATIVE SUPPLY AND MARKETING FEDERATION LTD
May 31, 2000
PARAMJEET KAUR ALIAS SEEMA Vs. STATE OF HARYANA
August 1, 2000
PARAMJIT KAUR Vs. STATE OF PUNJAB AND ORS.
August 30, 2000
PARAMJIT KUMAR @ MANGLA AND OTHERS Vs. STATE OF PUNJAB
February 11, 2000
PARAMJIT SINGH Vs. STATE OF U T CHANDIGARH
March 24, 2000
PARAMJIT SINGH Vs. UNION TERRITORY CHANDIGARH
February 17, 2000
PARAMJIT SINGH Vs. STATE OF HARYANA
May 31, 2000
PARAMJIT SINGH Vs. FINANCIAL COMMISSIONER
December 14, 2000
PARAMJIT SINGH Vs. JASWINDER KAUR
May 22, 2000
PARAMJIT SINGH @ PAMMI Vs. STATE OF PUNJAB
August 29, 2000
PARAS RICE MILLS Vs. COMMISSIONER OF INCOME TAX
October 31, 2000
PARBHU DAYAL AND OTHERS Vs. STATE OF HARYANA
November 22, 2000
PARDUMAN SINGH Vs. STATE OF HARYANA
July 13, 2000
PARGAN SINGH Vs. UNION OF INDIA
July 17, 2000
PARGAT SINGH Vs. NACHHATTAR SINGH
August 21, 2000
PARKASH KAUR Vs. AVTAR SINGH
June 1, 2000
PARKASH KAUR Vs. GURBACHAN KAUR
August 30, 2000
PARMINDER KAUR Vs. AJIT KAUR
August 10, 2000
PARMINDER KAUR (MINOR) Vs. PUNJAB SCHOOL EDUCATION BOARD
September 7, 2000
PARMINDER SINGH SANDHU Vs. STATE OF PUNJAB
November 2, 2000
PARMVEER SINGH Vs. PUNJAB UNIVERSITY CHANDIGARH
August 17, 2000
PARSHANT Vs. STATE OF HARYANA AND OTHERS
April 5, 2000
PARTAP PUBLICATIONS LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, U T CHANDIGARH
November 22, 2000
PARTAP SINGH Vs. STATE OF PUNJAB
May 2, 2000
PARVEEN KUMAR Vs. STATE OF PUNJAB
November 27, 2000
PATHANKOT HINDU URBAN COOPEERATIVE BANK LTD Vs. PANKAJ GUPTA
September 27, 2000
PAWAN KUMAR Vs. DIRECTOR GENERAL PRISONS
August 8, 2000
PAWAN KUMAR Vs. GOPAL DASS
February 22, 2000
PAWAN KUMAR Vs. LAND ACQUISITION COLLECTOR
May 25, 2000
PAWAN KUMAR Vs. STATE OF HARYANA
November 1, 2000
PEPSU ROAD TRANSPORT CORPORATION Vs. HARI RAM
May 16, 2000
PEPSU ROAD TRANSPORT CORPORATION Vs. SHAVINDER SINGH
January 31, 2000
PEPSU ROAD TRANSPORT CORPORATION PATIALA Vs. PRESIDING OFFICER LABOUR COURT PATIALA
August 1, 2000
PERFECT PEN PVT LTD Vs. STATE OF HARYANA
August 26, 2000
PHUL KUMAR Vs. STATE OF PUNJAB
February 15, 2000
PIARA SINGH Vs. VIDHYA WATI
July 12, 2000
PIARA SINGH Vs. STATE OF PUNJAB
December 18, 2000
PIARA SINGH Vs. STATE OF PUNJAB
November 8, 2000
PIARA SINGH Vs. BHUPINDER KAUR
March 2, 2000
PIARA SINGH Vs. KHANNA PRIMARY CO OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD
February 8, 2000
PIRTHIPAL SINGH Vs. GURDEV SINGH
August 7, 2000
PLASTIC AND CHEMICALS CO Vs. STATE OF PUNJAB
May 22, 2000
POHU RAM Vs. LAND ACQUISITION COLLECTOR
September 15, 2000
POOJA CHUGH Vs. GURU NANAK DEV UNIVERSITY
December 8, 2000
POOJA KHANNA Vs. PANJAB UNIVERSITY
October 9, 2000
POONAM HEJRA CHELA SHABNAM AND ANOTHER Vs. STATE OF HARYANA
March 28, 2000
PR ZILA PARISHAD Vs. P O INDL TRIB CUM LAB COURT
November 7, 2000
PRADEEP KUMAR Vs. STATE OF HARYANA
March 29, 2000
PREET KANWAL SINGH Vs. STATE OF PUNJAB
February 10, 2000
PREM CHAND Vs. RAJ ROOP
November 21, 2000
PREM CHAND Vs. PUNJAB NATIONAL BANK AND ORS.
May 25, 2000
PREM KUMARI Vs. OM PARKASH
July 13, 2000
PREM LATA Vs. BHUPINDER SINGH
September 19, 2000
PREM NATH SON OF RAM RAKHA, R/O I LINK NAGAR, LADOWALI Vs. JAGAT SINGH
November 9, 2000
PREM SARDANA Vs. SAVITRI DEVI
May 18, 2000
PREM SINGH Vs. SOHAN LAL
April 18, 2000
PREM SINGH Vs. SURJIT SINGH
July 6, 2000
PREM SINGH Vs. STATE OF HARYANA
October 12, 2000
PREM SINGH AND OTHERS Vs. STATE OF PUNJAB
August 8, 2000
PREM SWAROOP GAUR Vs. STATE OF HARYANA
October 3, 2000
PREMWATI Vs. PUNJAB AND SIND BANK
November 15, 2000
PRITAM CHAND Vs. MANGA RAM
July 11, 2000
PRITAM DASS Vs. AJAIB SINGH
May 16, 2000
PRITAM DASS Vs. STATE OF PUNJAB
August 16, 2000
PRITAM KAUR AND ORS. Vs. SURJIT SINGH AND ORS.
December 22, 2000
PRITAM SINGH Vs. STATE OF PUNJAB AND ANOTHER
March 30, 2000
PRITAM SINGH Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION
July 4, 2000
PRITHVI NATH PARASHAR Vs. STATE OF PUNJAB AND ANOTHER
May 9, 2000
PRITPAL SINGH Vs. THE STATE OF PUNJAB
January 11, 2000
PRITPAL SINGH Vs. AMAR KAUR
July 26, 2000
PRIYAL Vs. PRADEEP KUMAR KAMBOJ
January 12, 2000
PROVIDENT FUND INSPECTOR, CHANDIGARH Vs. I.D. MEHTA
November 17, 2000
PUMMEL SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA
November 17, 2000
PUNAM CHAND Vs. KAILASH CHAND AND ORS.
February 8, 2000
PUNEET SHARMA Vs. STATE OF HARYANA
November 22, 2000
PUNJAB AND SIND BANK Vs. SHANKAR DASS SUD AND CO.
January 24, 2000
PUNJAB CO OPERATIVE BANK LIMITED Vs. UNION OF INDIA
July 13, 2000
PUNJAB HOUSING DEVELOPMENT BOARD Vs. ASHOK KUMAR
November 3, 2000
PUNJAB KHADI AND VILLAGE INDUSTRIES BOARD Vs. MANJIT KAUR
October 18, 2000
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION Vs. JAI SHANKAR TRANSPORT CO.
August 2, 2000
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, U T CHANDIGARH
September 28, 2000
PUNJAB MARKFED FIED EMPLOYEES UNION Vs. STATE OF PUNJAB
August 11, 2000
PUNJAB NATIONAL BANK Vs. SISHU
August 29, 2000
PUNJAB NATIONAL BANK Vs. ANAND KUMAR
March 28, 2000
PUNJAB NATIONAL BANK Vs. LAKHMI CHAND SUNDER DASS
July 31, 2000
PUNJAB NATIONAL BANK Vs. SHAMSHER SINGH
May 11, 2000
PUNJAB NATIONAL BANK Vs. GURWANT SINGH
August 14, 2000
PUNJAB SCHOOL EDUCATION BOARD Vs. AMARJIT SINGH
January 24, 2000
PUNJAB STATE Vs. DHARAM PAL SETH
February 10, 2000
PUNJAB STATE Vs. SURINDER KAUR
May 1, 2000
PUNJAB STATE Vs. NARAIN SINGH
November 27, 2000
PUNJAB STATE AGRICULTURAL MARKETING BOARD Vs. BHAGIRATH LAL
September 27, 2000
PUNJAB STATE AND ANOTHER Vs. RATTAN SINGH S/O TEJA SINGH
July 7, 2000
PUNJAB STATE BOARD FOR PREVENTION AND CONTROL OF WATER POLLUTION Vs. RAGHU NATH
August 10, 2000
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. HARMAIL SINGH
September 7, 2000
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. SHIV KUMAR
October 11, 2000
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR
October 10, 2000
PUNJAB STATE CO OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. SHIV RICE AND GENERAL MILLS BARETA
July 11, 2000
PUNJAB STATE CO OPERATIVE SUPPLY and MARKETING FEDERATION LTD Vs. MOHINDER SINGH CHEEMA
March 24, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. BIMAL KUMAR
July 20, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. GURCHARAN SINGH
July 28, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. JOGINDER SINGH
February 7, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. UNION GOVERNMENT OF INDIA
August 16, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. KULDEEP SINGH
March 24, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. AMARJIT SINGH
February 17, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. KEWAL SINGH
November 20, 2000
PUNJAB STATE ELECTRICITY BOARD THROUGH SR. XEN, TLSC DIV. Vs. PRESIDING OFFICER
October 10, 2000
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. BATHINDA CHEMICALS LIMITED
August 3, 2000
PUNJAB STATE HUMAN RIGHTS Vs. UNION TERRITORY OF CHANDIGARH
December 7, 2000
PUNJAB STATE HUMAN RIGHTS Vs. UNION TERRITORY OF CHANDIGARH
July 12, 2000
PUNJAB STATE WARE HOUSING CORPORATION Vs. MUNICIPAL COUNCIL
October 4, 2000
PUNJAB TOURISM CORPORATION LTD. Vs. PARKASH CHAND GOYAL
July 12, 2000
PUNJAB TRACTORS LTD. Vs. PUNJAB AND SIND BANK
May 10, 2000
PUNJAB WATER SUPPLY AND SEWERAGE BOARD Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA
September 13, 2000
PURAN SINGH Vs. REGISTRAR GENERAL PUNJAB AND HARYANA HIGH COURT
October 18, 2000
PURAN SINGH Vs. SURAT SINGH
August 21, 2000
PURAN SINGH JASSI Vs. STATE OF PUNJAB
August 9, 2000
PUSHPINDER KUMAR PATHAK Vs. STATE OF PUNJAB
November 9, 2000
PUSHPLATA JHUNJHUNWALA Vs. CHIEF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY
September 11, 2000
R A GOEL Vs. UNION OF INDIA
July 5, 2000
R K MITTAL WOOLLEN MILLS Vs. STATE OF HARYANA
February 9, 2000
R K THUKRAL Vs. STATE OF PUNJAB
October 9, 2000
R P KHARDA Vs. HARYANA POWER GENERATION COMPANY LIMITED
January 18, 2000
R.K.S. BUILDERS Vs. BHUPINDER KUMAR
December 14, 2000
R.N. GUPTA TECHNICAL EDUCATION SOCIETY, GURGAON Vs. STATE OF HARYANA
August 4, 2000
RACHHPAL SINGH Vs. BHAGAT RAM
December 13, 2000
RACHHPAL SINGH Vs. HARKET SINGH
September 22, 2000
RACHHPAL SINGH Vs. STATE OF PUNJAB
March 24, 2000
RACHNA STEEL CORPORATION Vs. THE STATE OF PUNJAB AND ANR.
April 27, 2000
RACHPAL SINGH Vs. STATE OF PUNJAB & OTHERS
November 7, 2000
RADHA KISHAN Vs. ELECTION TRIBUNAL CUM SUB JUDGE HISSAR
January 17, 2000
RADHEY SHAM Vs. SMT. SANTOSH RANI AND ANR.
February 10, 2000
RAGHBIR CHAND BATTA Vs. SMT. SONA @ GUJJARI AND ORS.
July 21, 2000
RAGHBIR SINGH Vs. STATE OF HARYANA
November 16, 2000
RAGHBIR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
August 24, 2000
RAGHBIR SINGH Vs. PUNJAB STATE
January 20, 2000
RAGHU NATH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA
December 7, 2000
RAGHUBIR Vs. KESHO RAM
February 9, 2000
RAHAM DEEN Vs. STATE OF HARYANA
March 16, 2000
RAHUL GUPTA Vs. STATE OF HARYANA
August 30, 2000
RAI SINGH Vs. STATE OF HARYANA
November 7, 2000
RAJ JAIN HOSIERY FACTORY Vs. NAND LAL
March 23, 2000
RAJ KESHAP Vs. MAYA RAM
January 10, 2000
RAJ KUMAR Vs. STATE OF HARYANA
December 15, 2000
RAJ KUMAR Vs. STATE OF PUNJAB
February 8, 2000
RAJ KUMAR Vs. STATE OF PUNJAB
October 18, 2000
RAJ KUMAR Vs. STATE OF PUNJAB
May 5, 2000
RAJ KUMAR Vs. STATE OF HARYANA
May 31, 2000
RAJ KUMAR SHARMA Vs. RATTAN DEVI
March 2, 2000
RAJ KUMARI ALIAS RAJINDER KAUR Vs. JASVIR SINGH ALIAS BITTU
November 22, 2000
RAJ PAL Vs. STATE OF HARYANA
March 27, 2000
RAJ PAL SINGH Vs. STATE OF HARYANA
April 26, 2000
RAJ PAL SINGH Vs. STATE OF HARYANA
November 9, 2000
RAJ RANI Vs. STATE OF PUNJAB
July 31, 2000
RAJ RANI Vs. RAKESH KUMAR GOYAL
November 2, 2000
RAJ RANI Vs. ADDITIONAL CIVIL JUDGE
August 2, 2000
RAJA MECHANICAL WORKS Vs. M K MARANI INCOME TAX OFFICER
July 6, 2000
RAJA RAM ALIAS RAJENDER Vs. TEHSILDAR-CUM-ASSISTANT COLLECTOR
August 1, 2000
RAJA RAM CORN PRODUCTS (PUNJAB) LTD Vs. COMPANY LAW BOARD
February 21, 2000
RAJBIR SINGH Vs. TEJ PAL
July 5, 2000
RAJBIR SINGH AND OTHERS Vs. STATE OF HARYANA
February 8, 2000
RAJENDER KUMAR SAINI Vs. MUNICIPAL COMMITTEE
October 31, 2000
RAJESH Vs. STATE OF HARYANA
February 14, 2000
RAJESH KUMAR Vs. STATE OF HARYANA
December 4, 2000
RAJESH KUMAR GUPTA Vs. KEWAL KUMAR GUPTA
July 31, 2000
RAJESH KUMAR TAHLAN Vs. STATE OF HARYANA AND ORS.
June 2, 2000
RAJESH RAWAT AND OTHERS Vs. THE STATE OF HARYANA
July 10, 2000
RAJINDER Vs. STATE (NCT OF DELHI)
November 22, 2000
RAJINDER GHAI Vs. THE CHANDIGARH HOUSING BOARD
May 31, 2000
RAJINDER GUPTA Vs. REGISTRAR OF COMPANIES
May 22, 2000
RAJINDER KAUR Vs. UNION TERRITORY
November 13, 2000
RAJINDER KUMAR Vs. STATE OF PUNJAB
April 4, 2000
RAJINDER KUMAR Vs. STATE OF PUNJAB
June 2, 2000
RAJINDER KUMAR Vs. DEVI
December 4, 2000
RAJINDER KUMAR AND SONS Vs. UNION TERRITORY OF CHANDIGARH
July 31, 2000
RAJINDER PRASHAND Vs. STATE OF HARYANA
August 24, 2000
RAJINDER SINGH Vs. REGISTRAR CO OPERATIVE SOCIETIES
February 17, 2000
RAJINDER SINGH Vs. SUBEDAR HARI SINGH
February 1, 2000
RAJINDER SINGH Vs. STATE OF PUNJAB
September 29, 2000
RAJINDER SINGH Vs. STATE OF PUNJAB
November 22, 2000
RAJINDER SINGH Vs. RAJINDER KAUR
October 11, 2000
RAJINDER SINGH Vs. U.T. CHANDIGARH
November 6, 2000
RAJIV KUMAR Vs. ADVISOR TO THE ADMINISTRATOR UNION TERRITORY
December 19, 2000
RAJIVE KUMAR Vs. GURU NANAK DEV UNIVERSITY AND ANOTHER
September 27, 2000
RAJKUMAR ANEJA Vs. GURDAIL SINGH
February 17, 2000
RAJPAL Vs. PRESIDING OFFICER, LABOUR COURT, FARIDABAD
January 13, 2000
RAJPAL SINGH Vs. SURINDER KAUR
March 6, 2000
RAJU ALIAS KADOO S O PURAN CHAND Vs. STATE OF PUNJAB
April 25, 2000
Rajwant Kaur Vs. State of Haryana
March 31, 2000
RAJWANT KAUR Vs. GENERAL PUBLIC
August 18, 2000
RAKESH Vs. SUNITA
January 27, 2000
RAKESH BATRA Vs. STATE OF HARYANA
August 14, 2000
RAKESH KUMAR Vs. STATE OF PUNJAB
April 20, 2000
RAKESH KUMAR ARORA Vs. BALWANT SINGH
October 9, 2000
RAKESH KUMAR THAKUR Vs. U.T. CHANDIGARH
August 30, 2000
RAKESH RICE MILLS Vs. STATE OF HARYANA
August 3, 2000
RAKESH VIJ Vs. RAMINDER PAL SINGH SETHI
December 20, 2000
RALLA SINGH Vs. STATE OF HARYANA
September 29, 2000
RAM AVTAR Vs. TRANSPORT COMMISSIONER
July 28, 2000
RAM AVTAR Vs. MURARI LAL
February 17, 2000
RAM AVTAR Vs. STATE OF HARYANA
November 6, 2000
RAM AVTAR Vs. STATE OF HARYANA
January 10, 2000
RAM BAKSH Vs. SHYAM LAL
August 10, 2000
RAM CHANDER Vs. STATE THROUGH GOVT. FOOD INSPECTOR
March 24, 2000
RAM CHANDER Vs. STATE OF HARYANA
May 18, 2000
RAM DIA Vs. STATE OF HARYANA
June 1, 2000
RAM DYAL PAHUJA Vs. PUNJAB STATE LEATHER DEVELOPMENT CORPORATION
October 20, 2000
RAM JIWAN Vs. HEERA LAL
December 6, 2000
RAM KANWAR Vs. RAJ KUMAR
July 4, 2000
RAM KAUR Vs. NARVAIL SINGH
May 31, 2000
RAM KISHAN Vs. JAI NARAIN
July 13, 2000
RAM KISHORE MALIK Vs. UNION OF INDIA
October 31, 2000
RAM KUMAR Vs. STATE OF HARYANA
May 26, 2000
RAM LAL Vs. RAM KUNDI AND DHARAMASTHAN SOCIETY
July 11, 2000
RAM LAL Vs. RAM KUNDI AND DHARAMASTHAN SOCIETY
July 19, 2000
RAM NARAIN Vs. STATE OF HARYANA
July 6, 2000
RAM NATH Vs. STATE OF HARYANA
March 28, 2000
RAM NATH Vs. SHRI KANTH
January 11, 2000
RAM NIWAS Vs. P O LABOUR COURT
September 22, 2000
RAM NIWAS Vs. STATE OF HARYANA
November 16, 2000
RAM NIWAS Vs. JAI RAM ALIAS TEJ RAM
August 8, 2000
RAM PAL Vs. JOGINDER SINGH
March 24, 2000
RAM PAL Vs. UNION OF INDIA
November 3, 2000
RAM PAL SINGH Vs. SYNDICATE BANK
March 2, 2000
RAM PARKASH Vs. STATE OF HARYANA
March 16, 2000
RAM PATI Vs. RULDI DEVI
March 7, 2000
RAM PHAL Vs. STATE OF HARYANA
October 12, 2000
RAM RAJ Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH
October 31, 2000
RAM SARUP Vs. PIARE LAL
February 15, 2000
RAM SARUP Vs. GRAM PANCHAYAT
July 11, 2000
RAM SARUP Vs. RAJ DULARI
May 26, 2000
RAM SARUP AGNIHOTRI Vs. MADHU SUDAN SHARMA AND ANOTHER
February 18, 2000
RAM SARUP GOYAL Vs. STATE OF PUNJAB
November 3, 2000
RAM SARUP GUPTA Vs. STATE OF HARYANA
November 1, 2000
RAM SINGH Vs. STATE OF HARYANA
October 6, 2000
RAM SINGH Vs. AMAR SINGH
August 29, 2000
RAM SINGH Vs. THE STATE OF HARYANA
January 25, 2000
RAM SINGH Vs. RASULPUR COOPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED, LUDHIANA
December 6, 2000
RAM SINGH Vs. STATE OF HARYANA
November 1, 2000
RAM SINGH ASSISTANT PHARMACIST Vs. UNION TERRITORY CHANDIGARH
November 13, 2000
RAM SWARUP Vs. STATE OF HARYANA
November 16, 2000
RAMA PETROCHEMICALS LTD. Vs. IN RE
February 8, 2000
RAMAI (SMT.) Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 27, 2000
RAMAN KUMAR Vs. PANJAB UNIVERSITY
January 11, 2000
RAMAN KUMAR Vs. PANJAB UNIVERSITY
November 1, 2000
RAMAN KUMAR Vs. STATE OF PUNJAB
August 10, 2000
RAMAN SHARMA Vs. STATE OF PUNJAB
September 26, 2000
RAMAN SHARMA Vs. STATE OF PUNJAB
February 22, 2000
RAMANJIT KAUR Vs. PANJAB UNIVERSITY, CHANDIGARH
April 12, 2000
RAMANJIT KAUR Vs. PANJAB UNIVERSITY, CHANDIGARH
December 4, 2000
RAMENDER SINGH Vs. STATE OF HARYANA
October 6, 2000
RAMESH Vs. STATE OF HARYANA
April 18, 2000
RAMESH CHAND VERMA Vs. STATE OF HARYANA
January 14, 2000
RAMESH KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 17, 2000
RAMESH KUMAR VERMA Vs. STATE BANK OF INDIA
August 8, 2000
RAMESH MISRA Vs. M/S. TARA INDUSTRIES LIMITED
October 18, 2000
RAMINDER SINGH @ TINKU @ RAVINDER SINGH Vs. STATE OF PUNJAB
December 20, 2000
RAMJI Vs. STATE OF PUNJAB
November 29, 2000
RAMJI DASS AYUDHIA DASS @ MAHLA RAM Vs. GURUDAWARA SINGH SABHA
July 18, 2000
RAMJI LAL Vs. STATE OF HARYANA
March 8, 2000
Ramji Lal Vs. State of Haryana
April 18, 2000
Ranbir Singh Vs. State of Haryana
April 25, 2000
RANBIR SINGH Vs. STATE OF HARYANA
November 27, 2000
RANDHIR AND OTHERS Vs. STATE OF HARYANA
November 9, 2000
RANDHIR SINGH Vs. STATE OF PUNJAB
August 28, 2000
RANDHIR SINGH Vs. STATE OF PUNJAB & ANR.
November 8, 2000
RANDHIR SINGH GILL Vs. STATE OF PUNJAB
February 22, 2000
RANJIT KAUR Vs. CHANDIGARH ADMINISTRATION
August 17, 2000
RANJIT KAUR Vs. RAM NARAIN
January 27, 2000
RANJIT KUMARI Vs. STATE OF PUNJAB
August 29, 2000
RANJIT SINGH PURI Vs. STATE OF PUNJAB
February 17, 2000
RATHI BHATTA COMPANY Vs. STATE OF HARYANA
August 9, 2000
RATTAN KAUR Vs. AMAR SINGH
July 20, 2000
RATTAN LAL Vs. RAM CHANDER BAINDA
November 15, 2000
RATTAN LAL Vs. KAUSHALYA DEVI
March 17, 2000
RATTAN SINGH Vs. STATE OF HARYANA
November 2, 2000
RATTAN SINGH Vs. PUNJAB STATE WAREHOUSING CORPORATION
July 14, 2000
RAVI KANT KAPOOR Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
August 11, 2000
RAVI KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
September 15, 2000
RAVINDER KAUR Vs. HARYANA STATE
March 17, 2000
RAVINDER KUMAR AND ANOTHER Vs. STATE OF PUNJAB
September 25, 2000
RAVINDER NATH Vs. RAJNI SHARMA
September 18, 2000
RAVINDER PAL Vs. AMRITSAR CENTRAL CO-OPERATIVE BANK LTD
October 17, 2000
REENA KUMARI Vs. STATE OF PUNJAB
September 8, 2000
REKH BAHADUR Vs. STATE OF HARYANA
May 26, 2000
REMCON FOOD CARE, MALOUT ROAD, GIDDERBAHA Vs. PUNJAB STATE WAREHOUSING CORPORATION, CHD
November 23, 2000
RENU ALIAS JYOTI BALA Vs. STATE OF PUNJAB
November 20, 2000
RESHAM KAUR Vs. RAMESH KUMAR
November 6, 2000
REWATI RAMAN Vs. STATE OF HARYANA
October 17, 2000
REWATI RAMAN Vs. STATE OF HARYANA
April 6, 2000
RIKHI RAM AND OTHERS Vs. U.T. CHANDIGARH
October 31, 2000
RIPUDAMAN SINGH ALIAS PARDUMAN SINGH Vs. SURESH PARSHAD
December 18, 2000
RISHI KUMAR Vs. STATE OF HARYANA
March 24, 2000
RITU RANI Vs. PUNJAB STATE
October 18, 2000
ROHIT AGGARWAL Vs. STATE OF PUNJAB
November 3, 2000
ROMESH CHANDER Vs. THE LAND ACQUISITION COLLECTOR AND ANR.
May 26, 2000
ROMI ROMINDER SINGH Vs. STATE
July 3, 2000
ROOP CHAND Vs. STATE OF PUNJAB
April 5, 2000
ROOP SINGH NAGAR Vs. SUJATA KATARIA
July 18, 2000
ROSHAN Vs. JAI JANTI
July 21, 2000
ROSHAN KUMAR SHARMA Vs. UNION OF INDIA ETC.
February 11, 2000
ROSHAN LAL Vs. RAM ASRA MAL
November 21, 2000
ROSHAN LAL Vs. KAMLESH
October 6, 2000
ROSHAN LAL SHARMA Vs. STATE OF PUNJAB
October 11, 2000
RUGHA RAM Vs. FINANCIAL COMMISSIONER, REVENUE, HARYANA
August 18, 2000
RUMMY CHHABRA Vs. SUMAN DEEP AGGARWAL
August 11, 2000
RUPAN DEOL BAJAJ Vs. SUKHWANT KAUR
January 31, 2000
RUPINDER SINGH Vs. STATE OF PUNJAB
September 26, 2000
RUPINDER SINGH AND OTHERS Vs. STATE OF PUNJAB
September 28, 2000
S C SONI Vs. PUNJAB AND SIND BANK
May 12, 2000
S D O CIVIL-CUM-AUTHORITY AMBALA Vs. PRESIDING OFFICER LABOUR COURT AMBALA
September 26, 2000
S HARMANDAR SINGH Vs. CO OPERATION MINISTER PUNJAB CIVIL SECRETARIAT CHANDIGARH
September 15, 2000
S I ANGREJ SINGH Vs. STATE OF HARYANA
August 3, 2000
S R UDYOG Vs. STATE OF HARYANA
July 5, 2000
S S FASTENERS Vs. SATYA PAUL VERMA
July 11, 2000
S. GURMUKH SINGH Vs. SUKHCHARANJIT KAUR
May 16, 2000
S. KUMAR SYNFABS LTD. Vs. BOMBAY SAREE CENTRE
March 1, 2000
S. RATTAN SINGH Vs. BAL KISHAN
July 27, 2000
S.K. ARORA, ASSISTANT ENGINEER, PUNJAB STATE AGRICULTRUAL MARKETING BOARD, FEROZEPUR Vs. STATE OF PUNJAB AND OTHERS
November 3, 2000
SACHDA ANAND ROSIN FACTORY Vs. MUKERIAN PAPERS LIMITED
February 15, 2000
SACHDEVA O P Vs. FOOD CORPN OF INDIA
January 13, 2000
SADHU RAM Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR
November 6, 2000
SADHU RAM Vs. STATE OF PUNJAB
June 2, 2000
SADHU RAM Vs. ANTO DEVI AND ORS.
February 11, 2000
SADHU RAM Vs. RATTAN SINGH
January 27, 2000
SADHU RAM GUPTA Vs. STATE OF PUNJAB
August 4, 2000
SADHU SINGH Vs. HARNAM SINGH
May 9, 2000
SADHU SINGH Vs. STATE OF HARYANA
April 5, 2000
SAHIB SINGH Vs. FINANCIAL COMMISSIONER
December 6, 2000
SAHUKAR DISTRIBUTORS Vs. R V ENTERPRISES
August 10, 2000
SAI BEVERAGES (P) LIMITED Vs. STATE OF HARYANA
April 7, 2000
SALOCHNA DEVI Vs. JAGAT SINGH
February 15, 2000
SALWINDER SINGH Vs. STATE OF PUNJAB
March 17, 2000
SANDEEP GUPTA Vs. PANJAB UNIVERSITY AND ANOTHER
November 15, 2000
SANDEEP OHRI Vs. STATE OF PUNJAB THROUGH C.B.I.
August 8, 2000
SANDEEP SINGH Vs. HARYANA SCHOOL EDUCATION BOARD
November 15, 2000
SANGHI ENTERPRISES Vs. S.M. KHAN
July 25, 2000
SANGRUR GHEE MILL WORKERS UNION Vs. STATE OF PUNJAB
November 29, 2000
SANJAY Vs. STATE OF HARYANA
June 9, 2000
SANJAY Vs. STATE OF HARYANA
November 15, 2000
SANJAY ARORA Vs. STATE OF HARYANA
November 13, 2000
SANJAY KUMAR Vs. HARYANA URBAN DEVELOPMENT
February 4, 2000
SANJAY KUMAR AGGARWAL Vs. STATE OF HARYANA
December 7, 2000
SANJAY MALHOTRA Vs. STATE OF PUNJAB
August 30, 2000
SANJAY MITTAL @ VISHWAS GUPTA Vs. STATE OF HARYANA
August 24, 2000
SANJAY VERMA Vs. STATE OF HARYANA
August 14, 2000
SANJAY VERMA Vs. UNION OF INDIA
August 16, 2000
SANJAY YADAV Vs. STATE OF HARYANA
September 25, 2000
SANJEEV KUAR GUPTA Vs. P O LABOUR COURT
November 1, 2000
SANJEEV KUMAR GUPTA Vs. PRESIDING OFFICER LABOUR COURT
November 1, 2000
SANT LAL Vs. SUDAKAR
January 13, 2000
SANT RAM MALHOTRA Vs. OM PARKASH
July 14, 2000
SANT SINGH Vs. STATE OF PUNJAB THROUGH SECRETARY
July 14, 2000
SANT SINGH Vs. HAR KISHORE
February 22, 2000
SANTOKH SINGH Vs. STATE OF PUNJAB
February 22, 2000
SANTOKH SINGH Vs. STATE OF HARYANA
April 27, 2000
SANTOSH BHARDWAJ Vs. U.T. ADMINISTRATION
January 11, 2000
SANTOSH RANI Vs. NAND LAL
January 18, 2000
SANTOSH SHARMA Vs. STATE OF PUNJAB
December 5, 2000
SARABJEET SINGH Vs. STATE OF PUNJAB
August 21, 2000
SARABJIT KAUR Vs. HARDEEP SINGH
May 16, 2000
SARABJIT SINGH BASSI Vs. SANTOKH SINGH
September 27, 2000
SARAS PAPER PACK Vs. SHYAM SUNDER ARORA
July 12, 2000
SARASWATI RICE AND GENERAL MILLS Vs. WAZIR CHAND
July 7, 2000
SARBNIDHAN SINGH Vs. STATE OF PUNJAB
July 4, 2000
SARDARA SINGH Vs. B.D.P.O.
August 25, 2000
SARDOOL SINGH Vs. FINANCIAL COMMISSIONER
July 13, 2000
SARJU KUMAR Vs. CHANDIGARH ADMINISTRATION
August 26, 2000
SAROJ BHALLA Vs. STATE OF PUNJAB
May 3, 2000
SAROJ CHADHA Vs. STATE OF HARYANA
August 16, 2000
SAROJ RANI Vs. RAKESH KUMAR
December 18, 2000
SAROVAR SINGH Vs. BUDH SINGH
May 31, 2000
SARVO Vs. SUNIL DEWAN
July 5, 2000
SARWAN SINGH Vs. KANKAR SINGH
July 28, 2000
SARWAN SINGH Vs. STATE OF PUNJAB
May 31, 2000
SAT KARTAR TRADING CO Vs. COMMISSIONER OF INCOME TAX
May 23, 2000
SAT PAL Vs. STATE OF HARYANA
August 25, 2000
SAT PAL Vs. GRAM PANCHAYAT
July 12, 2000
SAT PAL SETHI Vs. STATE OF HARYANA
August 24, 2000
SAT PAL SINGH Vs. STATE OF PUNJAB
August 10, 2000
SAT PAL SINGH Vs. STATE OF HARYANA AND ANOTHER
August 18, 2000
SAT PARKASH ARORA Vs. STATE OF HARYANA AND OTHERS
July 12, 2000
SATBIR Vs. BARFO
September 11, 2000
SATBIR SINGH Vs. P O INDUSTRIAL TRIBUNAL CUM LABOUR COURT PANIPAT
January 12, 2000
SATISH ALIAS LAMBI Vs. STATE OF HARYANA
January 11, 2000
SATISH KUMAR Vs. GURBIR SINGH GHUMAN
September 29, 2000
SATISH KUMAR VIJRA Vs. STATE OF HARYANA
July 20, 2000
SATISH MENON Vs. PUNJAB SCHOOL EDUCATION BOARD ETC.
December 13, 2000
SATNAM SINGH Vs. HJRJINDER KAUR
August 18, 2000
SATNAM SINGH Vs. KAMALJEET SINGH
August 4, 2000
SATNAM SINGH Vs. STATE OF PUNJAB
June 2, 2000
SATNAM SINGH BAJWA Vs. UNION OF INDIA
July 10, 2000
SATNAM SINGH BHAUR Vs. JOINT REGISTRAR CO OPERATIVE SOCIETY
January 18, 2000
SATPAL Vs. STATE OF HARYANA
March 24, 2000
SATPAL Vs. STATE OF HARYANA
April 6, 2000
SATWINDER SINGH Vs. STATE OF PUNJAB
September 29, 2000
Satwinder Singh Vs. State U T Chandigarh
February 25, 2000
SATWINDER SINGH @ SANJAY KALSI Vs. STATE OF PUNJAB
January 10, 2000
SATYA DEV Vs. HARYANA VIDUT PRASARAN NIGAM LTD.
August 12, 2000
SATYA DEV Vs. HARYANA VIDUT PRASARAN NIGAM LIMITED
December 8, 2000
SATYABIR SINGH Vs. COMMISSIONER OF INCOME TAX
November 27, 2000
SAVITA JAISWAL Vs. SUSHIL JAISWAL
December 14, 2000
SAVITRI DEVI Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS
September 12, 2000
SAWINDERJIT SINGH Vs. KULDIP KAUR
March 2, 2000
SEHGAL KNITWEARS Vs. SHRESTH INTERNATIONAL
October 11, 2000
SEWA PANTHI ADDAN SHAHI Vs. SANJIV KUMAR
July 11, 2000
SEWA SINGH Vs. STATE OF PUNJAB
May 2, 2000
SEWA SINGH Vs. ANIL KUMAR
May 24, 2000
SEWA SINGH AND ANOTHER Vs. THE STATE OF HARYANA
February 29, 2000
SEWA SINGH AND ANOTHER Vs. STATE OF PUNJAB
March 17, 2000
SEWAK SINGH Vs. THE STATE OF PUNJAB AND OTHERS
March 14, 2000
SH. GURBAX SINGH Vs. UNION OF INDIA (UOI) AND ORS.
May 26, 2000
SH. NANAK CHAND AND ORS. Vs. SH. BAL KISHAN
February 8, 2000
SHAHABAD FARMERS CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY LTD. Vs. ATAM PARKASH
September 19, 2000
SHAHZAD AIL Vs. STATE OF HARYANA
July 31, 2000
SHAHZADA SINGH Vs. STATE OF PUNJAB
August 1, 2000
SHAKUNTALA JAIN Vs. STATE OF HARYANA
May 25, 2000
SHAKUNTLA Vs. BRAHMA NAND
January 10, 2000
SHAKUNTLA DEVI Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 2, 2000
SHAKUNTLA DEVI Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 2, 2000
SHALIMAR ESTATE Vs. DAVINDER KUMAR
December 19, 2000
SHAM SUNDER Vs. SUPERINTENDING CANAL OFFICER
December 13, 2000
SHAM SUNDER Vs. STATE OF HARYANA
December 5, 2000
SHAMA SACHDEVA Vs. ADVISOR TO THE ADMINISTRATOR
September 1, 2000
SHAMBHU NATH TIWARI Vs. UNION OF INDIA
July 3, 2000
SHAMINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
September 15, 2000
SHAMSHER SINGH Vs. STATE OF PUNJAB AND OTHERS
March 30, 2000
SHAMSHER SINGH Vs. STATE OF HARYANA
December 14, 2000
SHAMSHUDIN Vs. HARYANA STATE
April 5, 2000
SHAN SINGH @ SHANA PARDHAN Vs. STATE OF PUNJAB
November 3, 2000
SHANKAR LAL Vs. OM PARKASH
August 28, 2000
SHANNO ARORA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
November 23, 2000
SHANT KUMAR Vs. STATE OF HARYANA
August 28, 2000
SHANTA JUNEJA Vs. SURESH CHAND
December 12, 2000
SHANTI Vs. THAMBU
July 21, 2000
SHANTI DEVI Vs. HARYANA VIDYUT PARSARAN NIGAM LIMITED
August 11, 2000
SHANTI DUA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
August 24, 2000
SHANTI YARNS PVT LTD Vs. STATE OF HARYANA
July 27, 2000
SHARAMJIT SINGH Vs. STATE OF PUNJAB
February 4, 2000
SHARAN ARORA Vs. PARKASH KAUR
April 28, 2000
SHARMA AUTO ENGINEERING Vs. NARAIN DASS
August 17, 2000
SHASHI BALA Vs. CHANDIGARH HOUSING BOARD
November 29, 2000
SHASHI KANT Vs. STATE OF HARYANA
August 21, 2000
SHASHI KUMAR KHANNA Vs. ROMILA
March 10, 2000
SHEELA DEVI Vs. BENI PARSHAD
August 30, 2000
SHELLY COOP. TRANSPORT SOCIETY LTD Vs. JITENDER SINGH
December 21, 2000
SHEODAN SINGH Vs. STATE OF HARYANA
November 30, 2000
SHER SINGH Vs. FINANCIAL COMMISSIONER
September 6, 2000
SHER SINGH Vs. DARYAO SINGH
October 11, 2000
SHER SINGH Vs. SORAN
August 9, 2000
SHER SINGH Vs. STATE OF PUNJAB
October 17, 2000
SHER SINGH Vs. RAJINDER SINGH
March 28, 2000
SHER SINGH Vs. UNION OF INDIA
January 14, 2000
SHER SINGH, EX. HEAD CONSTABLE Vs. UNION OF INDIA (UOI) AND ORS.
January 16, 2000
SHIBU ALIAS SHIV NARAIN Vs. STATE OF HARYANA
July 11, 2000
SHILA DEVI Vs. RAM NIWAS
January 11, 2000
SHINE STAR LEASING AND INVESTMENTS (P) LTD. Vs. HARBANS SINGH JOSHAN
May 26, 2000
SHINGARA CHAND AND ORS. Vs. PUNJAB WATER SUPPLY AND SEWARAGE BOARD AND ORS.
February 2, 2000
SHINGARA SINGH Vs. STATE OF PUNJAB
November 22, 2000
SHISH RAM Vs. STATE OF HARYANA
January 12, 2000
SHIV RAM Vs. BIMLA DEVI
January 21, 2000
SHIV SINGH AND OTHERS Vs. SURBIR SINGH
April 7, 2000
SHIVALIK CONST CO Vs. PUNJAB STATE
May 17, 2000
SHIVAM RICELAND Vs. STATE OF HARYANA
May 10, 2000
SHRI JAINENDRA PUBLIC SCHOOL Vs. THE PRESIDING OFFICER, LABOUR COURT, AMBALA
September 29, 2000
Shri Krishan Das Vs. State of Haryana
February 11, 2000
SHRI NARESH CHANDRA AND ANR. Vs. SHRI MAHAVIR SINGH AND ORS.
July 12, 2000
SHRI RAM PHAL CHAUDHARY Vs. YASHU FORESTS (INDIA) LTD.
February 8, 2000
SHRI SANJAY KUMAR JAIN Vs. SMT. USHA GOEL AND ORS.
February 17, 2000
SHVETA RANGRAV Vs. THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY DEEMED UNIVERSITY PATIALA
August 25, 2000
SHYMA Vs. SANJAY CHOPRA
December 6, 2000
SIKKA PROMOTERS PRIVATE LTD. Vs. ADVISER TO THE ADMINISTRATOR
March 27, 2000
SIRI KISHAN Vs. STATE OF HARYANA
April 17, 2000
SIRI KRISHAN DASS Vs. STATE OF HARYANA
February 11, 2000
SIRI RAM Vs. STATE OF PUNJAB
August 14, 2000
SIRI RAM Vs. STATE OF PUNJAB
November 14, 2000
SITA RAM Vs. ASSISTANT REGISTRAR, CO-OP. SOCIETIES
September 13, 2000
SITARA SINGH Vs. STATE OF PUNJAB
August 7, 2000
SMADH MAHARAJA SARDUL SINGH Vs. VED PARKASH
February 18, 2000
SMT. KESRO ALIAS SHANTI Vs. GURDIAL SINGH AND ORS.
December 15, 2000
SMT. PUSHPA DEVI Vs. STATE OF HARYANA
May 25, 2000
SMT. VARSHA RANI Vs. STATE OF HARYANA
September 5, 2000
SMT. VEENA Vs. MOOL CHAND GAUTAM
August 24, 2000
SODHI SINGH Vs. MOHAN SINGH
December 8, 2000
SOHAN LAL Vs. THE STATE TRANSPORT COMMISSIONER/CONTROLLER, HARYANA
January 27, 2000
SOHAN SINGH Vs. STATE OF PUNJAB
August 18, 2000
SOHAN SINGH Vs. CHAIRMAN, HOUSING BOARD, CHANDIGARH
August 31, 2000
SOHAN SINGH Vs. STATE OF PUNJAB
July 6, 2000
SOHAN SINGH Vs. BAKHSHISH KAUR
January 31, 2000
SOM NATH Vs. SHREE MATA MANSA DEVI POOJA STHAL
August 4, 2000
SOM NATH Vs. LACHHMAN SINGH
September 28, 2000
SOM NATH Vs. PRESIDING OFFICER, LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL, HISSAR
December 5, 2000
SOM NATH KHEM CHAND Vs. O P BHIANA INCOME TAX OFFICER
September 15, 2000
SONIA KUMAR Vs. HARSHIT KUMAR
October 9, 2000
SONU Vs. STATE OF HARYANA
November 28, 2000
SPRING DALE EDUCATIONAL SOCIETY Vs. UNION OF INDIA
September 14, 2000
SQN LEADER G S CHEEMA Vs. UNION OF INDIA
November 9, 2000
SQN. LEADER G.S. CHEEMA Vs. UNION OF INDIA
September 11, 2000
STATE BANK OF INDIA Vs. BISHNA
February 29, 2000
STATE BANK OF PATIALA Vs. DES RAJ JAIN
May 23, 2000
STATE OF HARYANA Vs. DISTRICT MAGISTRATE/DEPUTY COMMISSIONER
October 4, 2000
STATE OF HARYANA Vs. ARJAN
August 2, 2000
STATE OF HARYANA Vs. SANJAY
August 29, 2000
STATE OF HARYANA Vs. RAJ RANI
August 3, 2000
STATE OF HARYANA Vs. RAJINDER
August 9, 2000
STATE OF HARYANA Vs. HARDEEP
September 20, 2000
STATE OF HARYANA Vs. COMMISSIONER, HISAR DIVISION
November 1, 2000
STATE OF HARYANA Vs. PALS AND KINS (INDIA) PVT. LTD.
November 15, 2000
STATE OF HARYANA Vs. RAGHUBIR SINGH
January 24, 2000
STATE OF HARYANA Vs. BHAGWATI DEVI
January 11, 2000
STATE OF HARYANA Vs. SOHAN LAL KALRA
April 28, 2000
STATE OF HARYANA Vs. BHAWANI SAHAI
May 31, 2000
STATE OF HARYANA Vs. RANG RAO
July 4, 2000
STATE OF HARYANA Vs. SATISH CHANDER
February 2, 2000
STATE OF HARYANA Vs. SEWA SINGH
September 26, 2000
STATE OF HARYANA Vs. S.C. DIWAN
November 24, 2000
STATE OF HARYANA Vs. MANDHU RAM
December 5, 2000
STATE OF HARYANA Vs. AMANDEEP SINGH
November 27, 2000
STATE OF HARYANA Vs. SATBIR SINGH
November 15, 2000
STATE OF HARYANA Vs. BABU LAL
November 27, 2000
STATE OF HARYANA Vs. SHYAM LAL
November 27, 2000
STATE OF HARYANA Vs. KALU RAM AND ANOTHER
September 14, 2000
STATE OF HARYANA Vs. WAZIR CHAND
August 10, 2000
STATE OF HARYANA Vs. JAI KISHAN
April 18, 2000
STATE OF HARYANA Vs. RAJU ALIAS RAJU CHAUHAN
April 26, 2000
STATE OF HARYANA Vs. PARDEEP KUMAR AND ANOTHER
August 28, 2000
STATE OF HARYANA Vs. RAI SINGH
February 10, 2000
STATE OF HARYANA Vs. ANDHRA BANK
November 27, 2000
STATE OF HARYANA Vs. AMAR SINGH
November 21, 2000
STATE OF HARYANA Vs. RAM KUMAR
December 13, 2000
STATE OF HARYANA Vs. KARAN SINGH
July 12, 2000
STATE OF HARYANA Vs. KARAN SINGH
December 7, 2000
STATE OF HARYANA Vs. HAMIR SINGH
September 5, 2000
STATE OF HARYANA Vs. PURAN CHAND
December 19, 2000
STATE OF HARYANA Vs. DECEASED SARDOOL SINGH
October 19, 2000
STATE OF HARYANA AND ANOTHER Vs. SHIV CHARAN AND ANOTHER
October 5, 2000
STATE OF HARYANA AND ORS. Vs. SHEIKHPURA COOP. L/C SOCIETY LIMITED AND ANR.
September 14, 2000
STATE OF HARYANA THROUGH COLLECTOR, HISSAR Vs. D.C.M.
October 3, 2000
STATE OF PUNJAB Vs. HARJIT SINGH
August 29, 2000
STATE OF PUNJAB Vs. GURJIT SINGH
August 8, 2000
STATE OF PUNJAB Vs. JEET SINGH
August 3, 2000
STATE OF PUNJAB Vs. PARAMJIT SINGH
December 6, 2000
STATE OF PUNJAB Vs. SUCHA SINGH
October 3, 2000
STATE OF PUNJAB Vs. BHUPINDER SINGH
August 10, 2000
STATE OF PUNJAB Vs. HANSA SINGH
October 30, 2000
STATE OF PUNJAB Vs. RAM CHAND
October 5, 2000
STATE OF PUNJAB Vs. BAKHTAWAR SINGH
October 10, 2000
STATE OF PUNJAB Vs. LAKHWANT SINGH
September 28, 2000
STATE OF PUNJAB Vs. AMAR NATH AGGARWAL CONST. (PVT.) LTD.
May 30, 2000
STATE OF PUNJAB Vs. BAKHSHISH SINGH
May 19, 2000
STATE OF PUNJAB Vs. SHAM LAL
May 12, 2000
STATE OF PUNJAB Vs. AMAR NATH
February 25, 2000
STATE OF PUNJAB Vs. SUTLEJ CONST. CO.
May 17, 2000
STATE OF PUNJAB Vs. INDERPAL KAUR
January 25, 2000
STATE OF PUNJAB Vs. JAGIR SINGH
December 7, 2000
STATE OF PUNJAB Vs. KAILASH CHANDER
August 6, 2000
STATE OF PUNJAB Vs. CHARANJIT SINGH
November 3, 2000
STATE OF PUNJAB Vs. JAGAN SINGH
October 30, 2000
STATE OF PUNJAB Vs. JAGIR SINGH
July 12, 2000
STATE OF PUNJAB Vs. DASONDHA SINGH
July 20, 2000
STATE OF PUNJAB Vs. PURAN CHAND
December 12, 2000
STATE OF PUNJAB Vs. TARLOK SINGH
August 8, 2000
STATE OF PUNJAB Vs. KULWANT SINGH
April 24, 2000
STATE OF PUNJAB Vs. MADAN SINGH
May 10, 2000
STATE OF PUNJAB Vs. SUKHRAJ SINGH
May 25, 2000
STATE OF PUNJAB Vs. SOHAN LAL AND ANR
November 21, 2000
STATE OF PUNJAB Vs. KAKA SINGH
November 7, 2000
STATE OF PUNJAB Vs. AMAR SINGH
March 17, 2000
STATE OF PUNJAB Vs. MOHINDER BHOGI LAL
March 6, 2000
STATE OF PUNJAB Vs. INDERJIT SINGH
August 31, 2000
STATE OF PUNJAB Vs. GURMIT SINGH AND ANOTHER
May 9, 2000
STATE OF PUNJAB Vs. DEVINDER PAL
September 1, 2000
STATE OF PUNJAB Vs. SARUP SINGH
January 15, 2000
STATE OF PUNJAB Vs. BALKAR SINGH
March 2, 2000
STATE OF PUNJAB Vs. BHARPOOR SINGH
March 3, 2000
STATE OF PUNJAB Vs. DR. SUDARSHAN GOYAL
March 8, 2000
STATE OF PUNJAB Vs. SMT. DROPTI DEVI
June 2, 2000
STATE OF PUNJAB Vs. AMRIK SINGH
February 14, 2000
STATE OF PUNJAB Vs. JASBIR SINGH
August 25, 2000
STATE OF PUNJAB Vs. ZORA SINGH, WORKMAN
November 13, 2000
STATE OF PUNJAB Vs. AMRIT LAL CHOPRA
May 29, 2000
STATE OF PUNJAB Vs. NARANJAN SINGH
August 17, 2000
STATE OF PUNJAB & ORS. Vs. KARNAIL SINGH
February 21, 2000
STATE OF PUNJAB AND ANOTHER Vs. SOM PAL AND ANOTHER
October 12, 2000
STATE OF PUNJAB AND ANOTHER Vs. SOM PAL AND ANOTHER
December 10, 2000
STATE OF PUNJAB AND ANR. Vs. SHRI T.N. SHARMA
February 3, 2000
STATE OF PUNJAB AND OTHERS Vs. VARINDER KUMAR
March 17, 2000
STATE TRANSPORT COMMISSIONER, HARYANA Vs. NAFE SINGH
October 9, 2000
SUB-MAJOR, J. S. RANDHAWA Vs. UNION OF INDIA AND OTHERS
July 12, 2000
SUBASH CHANDER Vs. STATE OF HARYANA
January 17, 2000
SUBASH CHUGH & CO. Vs. GIRNAR FIBRES LTD.
September 7, 2000
SUBE SINGH Vs. FINANCIAL COMMISSIONER REVENUE
November 23, 2000
SUBEDAR MAJOR B L SINGH Vs. UNION OF INDIA
June 27, 2000
SUBEY SINGH Vs. STATE OF HARYANA
September 14, 2000
SUBHASH Vs. DALBIR SINGH HOODA
May 8, 2000
SUBHASH CHAND Vs. STATE OF HARYANA
March 17, 2000
SUBHASH CHAND Vs. GIAN SINGH
December 5, 2000
SUBHASH CHANDER Vs. STATE OF PUNJAB
November 14, 2000
SUBHASH CHANDER Vs. STATE OF PUNJAB
August 18, 2000
SUBHASH CHANDER Vs. RAKESH KUMAR
November 28, 2000
SUBHASH CHANDER Vs. STATE OF PUNJAB AND OTHERS
August 17, 2000
SUBHASH CHANDER Vs. SUDARSHAN KUMAR
October 30, 2000
SUBHASH PROJECT AND MARKETING LIMITED Vs. THE HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND ORS.
July 31, 2000
SUBHASH SAHANI Vs. STATE OF PUNJAB
September 26, 2000
SUCHVINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 1, 2000
SUDARSHAN Vs. STATE OF HARYANA
August 30, 2000
SUDARSHAN LAL Vs. BHUSHAN SEHGAL
February 1, 2000
SUDESH Vs. PARAMJIT SINGH
March 16, 2000
SUDHA KUMARI Vs. IRCON INTERNATIONAL LTD.
August 10, 2000
SUGAN CHAND Vs. STATE OF HARYANA
December 21, 2000
SUGAN CHAND JAIN Vs. R.K. CHOPRA
September 14, 2000
SUIJIT SINGH RANA, ADVOCATE Vs. THE STATE OF PUNJAB
April 24, 2000
SUJINI BALAJI Vs. SHREYANS SPINNING MILLS
December 12, 2000
SUKHA SINGH Vs. STATE OF HARYANA
July 11, 2000
SUKHA SINGH ALIAS SUKHWINDER SINGH Vs. STATE OF PUNJAB
April 26, 2000
SUKHBIR PAL SINGH Vs. STATE OF PUNJAB
December 11, 2000
SUKHCHAIN SINGH Vs. STATE OF HARYANA
April 17, 2000
SUKHDEV SINGH Vs. STATE OF HARYANA
March 13, 2000
SUKHDEV SINGH Vs. STATE OF PUNJAB
May 1, 2000
SUKHDEV SINGH Vs. CHHINDER PAL KAUR
September 28, 2000
SUKHDEV SINGH Vs. STATE OF PUNJAB
March 1, 2000
SUKHDEV SINGH Vs. UNION OF INDIA
May 25, 2000
SUKHDIP SINGH Vs. STATE OF PUNJAB
July 7, 2000
SUKHMANDAR SINGH Vs. THE STATE OF PUNJAB AND ORS.
July 6, 2000
SUKHPAL SINGH Vs. STATE OF HARYANA AND ORS.
April 24, 2000
SUKHPAL SINGH ETC Vs. CHUHAR SINGH ETC
January 14, 2000
SUKHWANT KAUR Vs. STATE OF PUNJAB
July 31, 2000
SUKHWINDER KAUR Vs. PUNJAB AGRICULTURAL UNIVERSITY
October 9, 2000
SUMAN LATA Vs. AVTAR SINGH
March 17, 2000
SUMAN LATA AND OTHERS Vs. CIVIL JUDGE, PANIPAT AND OTHERS
February 17, 2000
SUMANT KUMAR Vs. STATE OF HARYANA AND ANOTHER
January 20, 2000
SUMESH GUPTA Vs. SHAMILA GUPTA
May 31, 2000
SUMITAR KAUR Vs. GENERAL PUBLIC
July 25, 2000
SUMMAT PRASHAD JAIN Vs. MURARI LAL JAIN
January 18, 2000
SUNDER LAL AND PANNA LAL Vs. SH SHEO PARSAD
July 17, 2000
SUNDER SINGH Vs. FINANCIAL COMMISSIONER
August 11, 2000
SUNDER SINGH Vs. STATE OF HARYANA
December 13, 2000
SUNEHRA SINGH Vs. BALJIT SINGH
November 28, 2000
SUNIL AGGARWAL Vs. RAJWANTI
August 25, 2000
SUNIL BEHL Vs. STATE OF HARYANA
November 27, 2000
SUNIL DAGAR Vs. UNION OF INDIA
November 13, 2000
SUNIL KUMAR JAIN Vs. RAM PIARI
March 24, 2000
SUNIL KUMAR JAIN Vs. RAM PIARI AND ANR.
March 20, 2000
SUNIL KUMAR MASIH Vs. LAL CHAND
September 13, 2000
SUNITA ATTARY Vs. TARUN ATTARY
January 20, 2000
SUPER INDUSTRIAL CORPORATION Vs. PUNJAB NATIONAL BANK
October 30, 2000
SURAIN SINGH Vs. GRAM PANCHAYAT
May 18, 2000
SURAJ BHAN Vs. STATE OF HARYANA
August 21, 2000
SURAJ BHAN AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
September 21, 2000
SURAT SINGH Vs. STATE OF HARYANA
November 20, 2000
Surender Singh Vs. State of Haryana
July 14, 2000
SURESH Vs. THE STATE OF HARYANA AND ANOTHER
February 18, 2000
SURESH CHANDER Vs. BAJRANG LAL
February 18, 2000
SURESH CHANDER AGGARWAL Vs. KARAM SINGH
May 1, 2000
SURESH KUMAR Vs. STATE BANK OF INDIA
January 14, 2000
SURESH KUMAR Vs. NIRANJAN SINGH
April 26, 2000
SURESH KUMAR Vs. COLLECTOR, ROHTAK
August 3, 2000
SURESTI Vs. STATE OF HARYANA
July 6, 2000
SURINDER Vs. STATE OF HARYANA
September 6, 2000
SURINDER KAPOOR Vs. SANDHYA RANI
July 13, 2000
SURINDER KUMAR Vs. V.P. JOHAR
December 21, 2000
SURINDER KUMAR TANEJA Vs. STATE OF HARYANA
July 14, 2000
SURINDER MOHAN AGGARWAL Vs. KRISHAN MOHAN MADHOK
August 24, 2000
SURINDER PAL KAUR Vs. STATE OF PUNJAB AND ORS.
January 13, 2000
SURINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
February 14, 2000
SURINDER SINGH Vs. FINANCIAL COMMISSIONER
August 25, 2000
SURINDER SINGH Vs. STATE OF HARYANA
September 1, 2000
SURINDER SINGH AND OTHERS Vs. STATE OF PUNJAB
September 21, 2000
SURINDER SINGH KWATRA Vs. SUKHWINDER SINGH
May 26, 2000
SURJA RAM Vs. BIRBAL
July 31, 2000
SURJAN SINGH Vs. STATE OF HARYANA
July 11, 2000
SURJIT KAUR Vs. GURINDER SINGH
March 15, 2000
SURJIT KAUR Vs. NACHHATTAR SINGH
September 8, 2000
SURJIT KAUR Vs. JASWANT KAUR
July 31, 2000
SURJIT SINGH Vs. HAZARA SINGH
January 11, 2000
SURJIT SINGH Vs. GURDEV KAUR
September 6, 2000
SURJIT SINGH Vs. STATE OF PUNJAB
November 9, 2000
SURJIT SINGH Vs. P O INDUSTRIAL TRIBUNAL PUNJAB
October 31, 2000
SUSHIL KUMAR Vs. RAMESH CHAND
November 29, 2000
SUSHIL KUMAR Vs. STATE OF HARYANA
July 21, 2000
SUSHIL KUMAR Vs. STATE OF HARYANA
January 13, 2000
SUSHIL KUMAR Vs. SUSHILA DEVI
May 10, 2000
SUSHIL KUMAR AND OTHER Vs. REENA SHARMA
March 3, 2000
SUSHILA Vs. RAJ KISHAN MOR
December 12, 2000
SUSHILA DEVI RAWAT Vs. UNION OF INDIA AND OTHERS
November 9, 2000
SUSHILA RANI Vs. STATE OF HARYANA AND OTHERS
January 14, 2000
SUSHMA BHATIA Vs. STATE OF HARYANA
September 20, 2000
SUTLEJ INDUSTRIES LIMITED Vs. STATE OF PUNJAB
August 28, 2000
SWARAN KAUR Vs. UNION OF INDIA
November 6, 2000
SWARAN SINGH Vs. UNION OF INDIA
October 13, 2000
SWARAN SINGH Vs. STATE OF PUNJAB
August 14, 2000
SWARAN SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
February 10, 2000
SWARAN SINGH Vs. FINANCIAL COMMISSIONER
November 15, 2000
SWARAN SINGH Vs. STATE OF PUNJAB
August 4, 2000
SWARAN SINGH AND OTHERS Vs. STATE OF PUNJAB
October 10, 2000
SWARNA KHANNA Vs. DELHI DEVELOPMENT AUTHORITY
November 21, 2000
SWATANTER KUMAR SINGAL, EXECUTIVE ENGINEER Vs. STATE OF PUNJAB
October 10, 2000
T.K. BASU Vs. STATE OF HARYANA
May 4, 2000
TAKDIR Vs. STATE OF HARYANA
February 8, 2000
TAMESH KUMAR DANGI Vs. STATE OF HARYANA AND OTHERS
May 12, 2000
TARA SINGH Vs. GRAM PANCHAYAT
May 30, 2000
TARA SINGH Vs. MUNICIPAL COMMITTEE
April 27, 2000
TARLOK CHAND Vs. HARYANA STATE
August 21, 2000
TARLOK SINGH Vs. STATE OF PUNJAB
August 28, 2000
TARLOK SUNDARI Vs. PELICAN HOSIERY INDUSTRIES
March 3, 2000
TARLOKI NATH Vs. KIRTAN SINGH
May 3, 2000
TARN TARAN CO-OPERATIVE SUGAR MILLS LIMITED Vs. BALWANT KAUR
September 12, 2000
TARN TARAN CO-OPERATIVE SUGAR MILLS LTD. Vs. SMT. BALWANT KAUR
December 9, 2000
TARSEEM LAL Vs. CHAIRMAN, IMPROVEMENT TRUST
July 20, 2000
TARSEM SINGH Vs. VIVEK PURI
September 18, 2000
TARSEM SINGH Vs. UNION OF INDIA
June 12, 2000
TARSEM SINGH Vs. UNION OF INDIA
December 6, 2000
TASBIR SINGH Vs. STATE OF PUNJAB
January 28, 2000
TEHAL SINGH Vs. STATE OF PUNJAB
September 11, 2000
TEJ KAUR Vs. SARWAN SINGH
May 31, 2000
TEJ RAM Vs. PARSHOTAM DASS
May 30, 2000
TEJINDER PAL BEDI Vs. STATE OF PUNJAB
November 23, 2000
TEK CHAND Vs. HARBHAJAN CHAND
February 1, 2000
TEK SINGH Vs. PUNJAB GOVERNMENT
February 29, 2000
TEXCON ENERGIES Vs. EURO COTSPIN LIMITED AND OTHERS
February 8, 2000
THAKUR DWARA Vs. PUNJAB STATE
December 8, 2000
THAMANWAL CO-OPERATIVE AGRI SERVICE SOCIETY LTD. Vs. ADDL. SECRETARY
March 29, 2000
THAPAR AGRO MILLS Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
April 28, 2000
THATH SINGH Vs. PREM SINGH
May 11, 2000
THE BAHADURPUR COOPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED Vs. THE PERSIDING OFFICER, LABOUR COURT, BHATINDA
October 31, 2000
THE ENGINEER-IN-CHIEF, HARYANA PWD B&R Vs. VIDYA DEVI
November 28, 2000
THE EXECUTIVE ENGINEER, HARYANA POLICE, HOUSING COURT, ROHTAK Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK
December 11, 2000
THE EXECUTIVE ENGINEER, PROVINCIAL DIVISION NO. 1, P.W.D., B&R, SONEPAT Vs. HARI RAM
November 8, 2000
THE EXECUTIVE ENGINEER, PROVINCIAL DIVISION NO. 1, P.W.D., B&R, SONEPAT Vs. HARI RAM
August 11, 2000
THE EXECUTIVE OFFICER PANCHAYAT SAMITI, BAMIAL TEH, PATHANKOT Vs. THE PRESIDING OFFICER, LABOUR COURT GURDASPUR
July 12, 2000
THE GURDASPUR COOP. SUGAR MILLS Vs. DALBIR SINGH AND ANOTHER
November 27, 2000
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. VIDE DEVIL
November 23, 2000
THE PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LTD. Vs. PRESIDING OFFICER, LABOUR COURT, U.T. CHANDIGARH
September 28, 2000
THE STATE OF PUNJAB Vs. PAWAN KUMAR
February 23, 2000
TIIAPAR AGRO MILLS Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION
April 28, 2000
TILAK RAJ Vs. SUMITRA DEVI
February 8, 2000
TIRLOKI NATH Vs. VINOD KUMAR
March 7, 2000
TRESH CHAND JAIN AND ANOTHER Vs. STATE OF HARYANA
April 4, 2000
TRIPTA DEVI Vs. STATE OF PUNJAB
November 15, 2000
TRIPUTI UDYOG LTD Vs. STATE OF HARYANA
August 4, 2000
TRUCK OPERATORS UNION Vs. STATE OF HARYANA
November 29, 2000
UDAY SINGH Vs. STATE OF HARYANA
March 14, 2000
UDESH KUMAR Vs. THE PRESIDING OFFICER, LABOUR COURT, AMBALA
September 29, 2000
UDEY PAUL Vs. VINOD KUMAR
February 2, 2000
UDEY RAM Vs. RAM KISHAN
February 7, 2000
UJAGAR SINGH Vs. UNION OF INDIA
July 7, 2000
UJJAGAR SINGH Vs. PUNJAB STATE
November 20, 2000
UMED SINGH Vs. STATE OF HARYANA
April 17, 2000
UNION OF INDIA Vs. BIRBAL
August 17, 2000
UNION OF INDIA Vs. ABBOTTS AND COMPANY
August 2, 2000
UNION OF INDIA Vs. HARBANS SINGH TULI
January 31, 2000
UNION OF INDIA Vs. HARCHAL SINGH
February 3, 2000
UNION OF INDIA Vs. FIBRE PROCESSORS PVT. LTD.
July 28, 2000
UNION OF INDIA Vs. MOHINDER SINGH PARMAR
February 22, 2000
UNION OF INDIA Vs. HIRA SINGH
February 2, 2000
UNION OF INDIA Vs. HARBANS SINGH TULSI AND SONS BUILDERS PRIVATE LIMITED
July 11, 2000
UNION OF INDIA Vs. URMIL GUPTA
March 6, 2000
UNION OF INDIA Vs. STATE OF HARYANA
November 27, 2000
UNION OF INDIA Vs. KISHAN SINGH
October 13, 2000
UNION OF INDIA Vs. SATISH KUMAR
October 3, 2000
UNION OF INDIA (UOI) Vs. HARI SINGH AND ORS.
July 13, 2000
UNION TERRITORY CHANDIGARH Vs. PARMOD KUMAR
January 24, 2000
UNION TERRITORY, CHANDIGARH Vs. THE PRESIDING OFFICER AND ANOTHER
November 6, 2000
UNITED COMMERCIAL BANK Vs. S. MALAGAR SINGH AND ORS.
January 19, 2000
UNITED COMMERCIAL BANK Vs. TEJINDER SINGH NAVTEJ
February 23, 2000
UNITED INDIA INSURANCE CO LTD Vs. MANGIT KAUR
May 8, 2000
UNITED INDIA INSURANCE CO LTD Vs. DARSHAN KAUR
August 11, 2000
UNITED RICELAND LIMITED Vs. STATE OF HARYANA
August 16, 2000
UPENDRA SHARMA Vs. STATE OF PUNJAB
November 23, 2000
URMILA Vs. STATE OF HARYANA
August 21, 2000
USHA (SMT.) Vs. RAJINDER KUMAR
November 8, 2000
USHA DEVI Vs. STATE OF HARYANA AND OTHERS
November 7, 2000
USHA DUBEY Vs. KRISHAN JEEWAN JAIN
May 8, 2000
USHA RANI Vs. STATE OF PUNJAB AND OTHERS
November 27, 2000
USHA SETHI Vs. STATE OF HARYANA
January 14, 2000
USHA SHARMA Vs. STATE OF HARYANA
September 19, 2000
V.K. GARG Vs. STATE OF PUNJAB
December 18, 2000
V.L. AGGARWAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
April 28, 2000
VANEETA JHUNTHRA AND ANOTHER Vs. STATE OF HARYANA
March 27, 2000
VED KUMAR Vs. STATE OF PUNJAB
September 6, 2000
VED PARKASH Vs. STATE OF HARYANA
July 11, 2000
VED PARKASH Vs. PRESIDING OFFICER, LABOUR COURT PANIPAT
September 19, 2000
VED PARKASH Vs. RAJ RANI SINGLA
May 29, 2000
VED PARKASH Vs. STATE OF HARYANA
January 20, 2000
VED PRAKESH Vs. EXECUTIVE ENGINEER CONSTRUCTION PUBLIC HELTH DIVISION
August 25, 2000
VEENA KUMARI Vs. STATE OF HARYANA
July 25, 2000
VEENA RANI Vs. MOHINDER KUMAR
August 11, 2000
VEERUMAL MONGA AND SONS Vs. STATE OF HARYANA
July 13, 2000
VICE CHANCELLOR, GURU JAMBESHWAR UNIVERSITY, HISSAR Vs. PRESIDING OFFICER, LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL, HISSAR
May 19, 2000
Viday Devi Vs. State of Haryana
May 30, 2000
VIDYAWATI Vs. GOPI RAM
August 3, 2000
VIJAY GARG Vs. STATE OF PUNJAB
November 29, 2000
VIJAY KUMAR Vs. STATE OF HARYANA
April 25, 2000
VIJAY KUMAR @ TITU Vs. STATE OF HARYANA
January 17, 2000
VIJAY KUMAR DODO Vs. STATE OF PUNJAB
March 3, 2000
VIJAY KUMAR GOYAL AND ORS. Vs. KAILASH NATH
January 11, 2000
VIJAY KUMAR GUPTA Vs. RISHI KUMAR MITTAL
December 6, 2000
VIJAYU GOPAL DOGRA Vs. PUNJAB AND HARYANA HIGH COURT
September 25, 2000
VIKAS NAKRA Vs. STATE OF HARYANA
August 29, 2000
VINOD Vs. STATE OF HARYANA
November 28, 2000
VINOD ALIAS BITTU Vs. STATE OF HARYANA
August 24, 2000
VINOD GOEL Vs. UNION OF INDIA
September 26, 2000
VINOD KUMAR Vs. UNION TERRITORY, CHANDIGARH
October 5, 2000
VINOD KUMAR Vs. STATE OF HARYANA
June 9, 2000
VINOD KUMAR Vs. DIA WANTI
March 2, 2000
VINOD KUMAR AND CO. AND ANR. Vs. VIJAY KUMAR AND ORS.
February 18, 2000
VINOD KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
July 11, 2000
VINOD KUMAR SEHGAL Vs. PUSHPA DEVI
March 7, 2000
VINOD SHANKER Vs. THE KURUKSHETRA UNIVERSITY AND ANR.
April 17, 2000
VINOD TAYAL Vs. STATE OF HARYANA
September 15, 2000
VIPAN KHANNA Vs. COMMISSIONER OF INCOME TAX
July 5, 2000
VIR KAUR Vs. UNION OF INDIA
November 13, 2000
VISHAL Vs. GURU JAMBHESHWAR UNIVERSITY, HISSAR
October 30, 2000
VISHAL BRAR Vs. STATE OF PUNJAB AND OTHERS
August 14, 2000
VIVEK NURSERY AND PREPARATORY SCHOOL Vs. THE P.O. ETC
July 20, 2000
WALIA STONE CRUSHING COMPANY Vs. STATE OF HARYANA
November 16, 2000
WAZIR SINGH Vs. MANIGING DIRECTOR OF TARN TARAN CO OPE SUGAR MILLS LTD
October 31, 2000
WORKMAN NETAR PRAKASH KASHYAP Vs. DIRECTOR OF LOCAL BODIES
August 9, 2000
Y. JAGAN NATH Vs. AMRITSAR DIOCESAN TRUST ASSOCIATION
March 3, 2000
YADWINDER SINGH Vs. STATE OF PUNJAB
August 10, 2000
YAG DUTT SHARMA Vs. STATE OF HARYANA
July 11, 2000
YASH PAL Vs. PARKASH WATI AND ORS.
February 22, 2000
YASHPAL SINGH Vs. SHIV RAM
May 1, 2000
YOGENDER NATH Vs. PREM LATA
March 28, 2000
ZILA PARISHAD FATEHGARH SAHIB Vs. PRESIDING OFFICER, LABOUR COURT PATIALA
October 3, 2000
ZILE SINGH Vs. UNION OF INDIA
December 19, 2000
ZILE SINGH Vs. STATE OF HARYANA AND OTHERS
January 28, 2000