Case Index

Title
Date
ABDUL HAK Vs. UNION OF INDIA
April 1, 2000
ABDULLA MODIWALA Vs. G.D. BIRLA MEMORIAL HEALTH CENTRE
April 24, 2000
AJAY KUMAR CHOURASIA Vs. NEW INDIA ASSURANCE CO.LTD.
February 16, 2000
AJAY KUMAR SINGH Vs. UNITED INDIA INSURANCE CO.LTD.
March 31, 2000
BAGAI GOLDEN TRANSPORT CO. PVT. LTD. Vs. EXPLORERS
February 16, 2000
CENTRAL BANK OF INDIA Vs. KISHANLAL
April 19, 2000
DEVRAJ Vs. SARVAJAN KALYAN SAMITI
April 19, 2000
DILIP KUMAR Vs. GULNAR BUILDERS
March 13, 2000
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION Vs. RAJENDRA MAHESHWARI
March 7, 2000
GHAMBHIRMAL KISHORECHAND Vs. ORIENTAL INSURANCE CO.LTD.
January 25, 2000
GOODWILL COMPUTERS Vs. STATE OF M.P.
October 19, 2000
H.M.T.LIMITED Vs. JUBEDA BEE
April 3, 2000
HAJARIMAL MUNAT SANRAKSHAN TAPKA VASTE Vs. NAGAR PALIKA NIGAM JALKAR VIBHAG
May 2, 2000
HEMANT KUMAR NAMDE Vs. MADHUR COURIER SERVICE
March 22, 2000
HUMERA Vs. ADHIYAKSHA, BHARTIYA JEEVAN BIMA NIGAM
February 23, 2000
JAGAT DEV SINGH Vs. BRANCH MANAGER, NATIONAL INSURANCE CO.LTD.
March 3, 2000
KUSUM AGRAWAL Vs. SAMPATHI PRABHANDHAK ADHIKARI
September 18, 2000
LIFE INSURANCE CORPORATION Vs. AVADH BIHARI KAUSHIK
May 9, 2000
MADHU RAGHUVANSHI Vs. STATE BANK OF INDIA
February 5, 2000
MALKHAN SINGH Vs. MODERN X-RAY SONOGRAPHY AND PATHO CENTRE
April 13, 2000
MARUTI UDYOG LIMITED Vs. DINESH CHAND THAPAK
April 24, 2000
MOHAN GIRI Vs. ANNAPOORNA KRISHI SEVA KENDRA
March 2, 2000
MOHAN GIRI Vs. ANNAPOORNA KRISHI SEVA KENDRA
February 3, 2000
NASEEM BANO Vs. M.P.ELECTRICITY BOARD
April 10, 2000
O.I.C.TELEPHONE Vs. MANIRAM
March 28, 2000
P.D.MUNGEE Vs. NEW INDIA INSURANCE CO.LTD.
January 5, 2000
P.D.VYAS MARKETING (P) LTD. Vs. SUSHMA KAPOOR
October 20, 2000
PATWA ABHIKARAN Vs. NARAYAN
November 3, 2000
PRINCIPAL, S.S.L. JAIN COLLEGE Vs. AJAY KUMAR DATRAY
February 8, 2000
PRUDENTIAL CAPITAL MARKETS LIMITED Vs. BHUNESHWAR PRASAD
February 8, 2000
PUSHPABAI Vs. S.JOSEPH
April 28, 2000
RAMESH CHANDRA BHATNAGAR Vs. UNION OF INDIA
April 24, 2000
REGIONAL PROVIDENT FUND COMMISSIONER Vs. ARVIND MISHRA
February 4, 2000
S.A.QURESHI Vs. PADODE MEMORIAL HOSPITAL AND RESEARCH CENTRE
February 2, 2000
S.BAFNA Vs. SHALIMAR ELECTRICALS
May 1, 2000
S.M.DYECHEM LIMITED Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD.
March 3, 2000
SALEEM Vs. ASHOK LEYLAND FINANCE LTD.
April 24, 2000
SAROJ JAIN VERMA Vs. M.L.GOUD
March 22, 2000
SECRETARY, MADHYAMIK SHIKSHA PARISHAD, U.P. Vs. KM.SATYA ROOPA
July 3, 2000
SOL PHARMACEUTICALS LIMITED Vs. SHYAMALA KHEMANI
February 3, 2000
SOYA UDYOG LIMITED Vs. UNITED INDIA INSURANCE CO.LTD.
March 23, 2000
STUDY CIRCLE SOCIETY Vs. CHOITHRAM HOSPITAL AND RESEARCH CENTRE
January 11, 2000
SWASTHIK WOOLF CARRIER Vs. JAGANNATH RAMESHWAR
April 20, 2000
THE ORIENTAL INSURANCE CO. LTD. Vs. SHRI RAJENDRA KUMAR BANSAL
January 21, 2000
UP DAKPAL , L.S.G.DAKGHAR Vs. LEELAWATI
April 24, 2000