Case Index

Title
Date
ARUNA ESTATES PVT. LTD. (RENAMED AS PARK HOTEL PVT. LTD.) AND ANR. AND Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES AND ORS.
February 18, 2000
BENGAL FERRO ALLOY AND STEEL LTD. Vs. CERTIFICATE OFFICER AND ORS.
December 14, 2000
EASTERN GASES LTD. AND ANR. Vs. COMMERCIAL TAX OFFICER, DURGAPUR CHARGE AND ORS.
September 22, 2000
GANGORRI SUPPLY Vs. COMMERCIAL TAX OFFICER, DURGAPUR RANGE AND ORS.
November 24, 2000
IDEAL METAL INDUSTRIES PVT. LTD. AND ANR. Vs. C.C.T. AND ORS.
September 21, 2000
INDURE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
February 11, 2000
K.K. MARBLES Vs. STATE OF TAMIL NADU
August 1, 2000
KODAL INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU
September 14, 2000
MANISH JALAN Vs. COMMERCIAL TAX OFFICER, CENTRAL SECTION AND ORS.
February 24, 2000
PREMIER POLY SACKS (P) LTD. Vs. ASSISTANT COMMISSIONER (CT) AND ANR.
April 17, 2000
RABINDRA NATH BERA Vs. STATE OF WEST BENGAL AND ORS.
November 1, 2000
SUNDARAM FINANCE LIMITED AND ANR. Vs. SECRETARY TO GOVERNMENT (CT) AND ORS.
July 5, 2000