Case Index

Title
Date
AB NAME WITHHELD AND Vs. STATE OF ORISSA
May 9, 2000
ABANINDRA MOHANTY Vs. GOURANGA PANDA
July 25, 2000
ABANTI JENA Vs. PRIYAMBADA JENA
May 5, 2000
ABDUL GAN AND ANR. Vs. STATE OF ORISSA
January 16, 2000
ABDUL JAHANGIR Vs. STATE OF ORISSA
January 5, 2000
Ajit Kumar Patnaik Vs. Republic of India
September 14, 2000
AJOY KUMAR MITRA Vs. STEEL AUTHORITY OF INDIA LTD
June 23, 2000
Akhaya Naik Vs. State of Orissa
June 20, 2000
AKSHAYA KUMAR BARIK Vs. BHASKAR SAHOO
December 14, 2000
AKSHAYA KUMAR SENAPATI Vs. STATE OF ORISSA
June 23, 2000
ALEKHA BEHERA Vs. STATE OF ORISSA
August 14, 2000
ALL INDIA FREEDOM FIGHTER S ORGANISATION Vs. STATE OF ORISSA
January 21, 2000
AMBIKA SWAIN Vs. ADDITIONAL COMMISSIONER
October 18, 2000
ANANDA BHOI Vs. JUHAN MUNDA
June 19, 2000
ANANGA UDAYA SINGH DEO Vs. RANGA NATH MISHRA
August 4, 2000
ANANTA NAIK Vs. STATE OF ORISSA
March 14, 2000
ANDA PADRA Vs. STATE
April 21, 2000
ANDHRA PRADESH HANDLOOM WEAVERS COOPERATIVE SOCIETY LTD Vs. K VENKATESWAR RAO
May 4, 2000
ANITA PADHY Vs. BERHAMPUR UNIVERSITY
April 4, 2000
ARABINDA PANDA Vs. STATE OF ORISSA
December 21, 2000
Arjun Gochhayat Vs. State
May 12, 2000
ARJUNA DAS Vs. STATE OF ORISSA
April 21, 2000
ARTATRANA PANIGRAHI Vs. SARINA PANIGRAHI
July 28, 2000
ARUN KUMAR SARANGI Vs. MADAN PATTNAIK
December 22, 2000
ASHOK DALWAI Vs. RADHANATH PRADHAN ALIAS BULU
February 9, 2000
ASHOK DALWAI Vs. RADHANATH PRADHAN ALIAS BALU
January 31, 2000
ASIATIC GASES LTD Vs. STATE OF ORISSA
September 21, 2000
ATLAS ENGINEERING WORKS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
July 13, 2000
AWADESH ALIAS AWDHIS AND ANR. Vs. STATE
March 10, 2000
BABAJI ALIAS BALAKRISHNA MALLIK Vs. STATE
June 20, 2000
BABULI PATRA ALIAS BIDHU BHUSAN PATRA Vs. STATE OF ORISSA
February 5, 2000
BADAMI KUMARI PATNA Vs. PURNA CHANDRA JENA
June 30, 2000
BAHADUL GOUNTIA ALIAS BISWAL Vs. KHURIRAM MEHER
January 15, 2000
BAIKUNTHA NATH MAHANTA Vs. STATE OF ORISSA
August 11, 2000
BAIKUNTHANATH BARIK Vs. NILAMANI BARIK
March 24, 2000
BAIRAGI CHARAN SETHY Vs. KANGALI BEHERADIED
January 11, 2000
BAISNAB PRADHAN Vs. GURU CHARAN PRADHAN
September 5, 2000
BALADEV PRASAD MOHANTY Vs. PURNA CHANDRA MOHANTY
April 3, 2000
BALAJI STORE Vs. SALES TAX OFFICER BHADRAK CIRCLE BHADRAK
September 6, 2000
BALAMUKUNDA MOHANTY Vs. MRS. CHANDRA MOHINI AND ORS.
January 13, 2000
BALARAM DASH Vs. GITANJALI DASH
July 12, 2000
BALI TELLAM NAIDU Vs. STATE
June 23, 2000
BALLIN STEEL INDUSTRY Vs. C K STEEL TRADERS
May 5, 2000
BANAMBAR MISRA Vs. STATE OF ORISSA
May 2, 2000
BANCHA PADHAN AND ANR. Vs. LOKA PANDI (HAVING DIED) SURUKHA PANDIAND ORS.
April 20, 2000
BANCHHANIDHI SAMAL Vs. ARJUNA ROUT
February 8, 2000
BANSIDHAR MOHANTY Vs. ORISSA STATE FINANCIAL
February 2, 2000
BANSIDHAR PANDA Vs. APARTI CHARAN PANDA
June 19, 2000
BANSIDHAR RANA Vs. MINATI BEWA
June 27, 2000
BARISH CHANDRA PANDA Vs. SARIA ALIAS SARADA DASH AND ANR.
April 3, 2000
BASANTA KUMAR GIRI Vs. STATE OF ORISSA
June 30, 2000
BASANTA MANJARI DAS Vs. LIFE INSURANCE CORPORATION OF INDIA
December 14, 2000
BASANTI BOSE Vs. CIVIL JUDGE SENIOR DIVISION BALASORE
June 22, 2000
BASANTI PRUSTY Vs. MANORMA SAMANTRA
June 19, 2000
BASUDEV PRADHAN Vs. STATE OF ORISSA
February 18, 2000
BATH PLAZA Vs. SALES TAX OFFICER BHUBANESWAR-I CIRCLE BHUBANESWAR
August 18, 2000
BETHEL GREEN GROWTH LIMITED Vs. GOSPEL FOR AREA
July 19, 2000
BHABANI PANDA ALIAS DAS Vs. SANTOSH KUMAR PANDA
September 14, 2000
BHAGABAN MISHRA Vs. STATE OF ORISSA
June 20, 2000
BHAGABAT BHOI AND 25 ORS. Vs. CHITTARANJAN SAHU AND ORS.
November 21, 2000
BHAGIRATHI BADAJENA Vs. STATE OF ORISSA
August 1, 2000
BHANU BHOLA Vs. SINDHU BHUYAN
March 22, 2000
BHARATI RAY Vs. DIRECTOR XAVIER INSTITUTE
December 21, 2000
BHARGABI DEVI Vs. STATE OF ORISSA
January 13, 2000
BHASKAR KUMAR KARAN ALIAS BHASKAR CHANDRA KARANA Vs. STATE
December 12, 2000
BHIKARI CHARAN AWASTI ALIAS BHIKU Vs. STATE OF ORISSA
March 3, 2000
BHIKARI CHARAN RATH Vs. STATE OF ORISSA
February 29, 2000
BHIKARI CHARAN RATH Vs. STATE OF ORISSA AND ANR.
March 7, 2000
BHOLESWAR SAHU Vs. RAMA CH BEHERA
May 12, 2000
BHUBANESWAR CHHATRIA Vs. UNION OF INDIA
September 12, 2000
BHUBANESWAR DHARUA Vs. KAIBALYA MAREI
March 13, 2000
BHUBANESWAR DHARUA AND ANR. Vs. KAIBALYA MARE AND ORS.
March 22, 2000
BHUBANESWAR PRADHAN Vs. STATE OF ORISSA
January 31, 2000
BHURAS ALIAS BHURSA AND KIRA ALIAS PRAHALLAD MALLIK Vs. STATE
April 2, 2000
BHURSA BHURSA KIRA Vs. PRAHALLAD
April 21, 2000
BICHITRANANDA SWAIN Vs. JATAKRUSHNA SWAIN OPPOSITE PARTY
March 24, 2000
BIDYADHAR CHADEI Vs. STATE OF ORISSA
June 28, 2000
BIJAY KUMAR BEHERA Vs. STATE OF ORISSA
December 11, 2000
BIJAY KUMAR SAHOO Vs. SARAT CHANDRA NAIK
December 12, 2000
BIJAY KUMAR SWAIN Vs. DIRECTOR INSTITUTE OF PHYSICS
February 25, 2000
BIJAYA CHATTERJEE Vs. COMMISSIONER LAND RECORDS
July 24, 2000
BIJAYA KUMAR KHUNTIA ALIAS BIJI Vs. STATE OF ORISSA
July 15, 2000
BIJAYA KUMAR SAHOO Vs. GRID CORPORATION OF ORISSA
September 28, 2000
BIMAL PRASAD PATTNAIK Vs. UNION OF INDIA
February 25, 2000
BINA DAS Vs. LAXMAN JENA
July 19, 2000
BINAPANI BEHERA Vs. RABINDRA NATH TAREI
July 10, 2000
BINAYAK CHAND Vs. STATE
December 22, 2000
BINAYAK SAMAL Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
August 14, 2000
BIPIN BIHARI PRADHAN AND OTHERS Vs. STATE OF ORISSA AND OTHERS
July 5, 2000
BIPINIBIHARI PRADHAN Vs. STATE OF ORISSA AND ORS.
May 7, 2000
BIREN KUMAR SAHU Vs. BINODE BEHARI HASTI
February 8, 2000
BISHIKESHAN NAG Vs. STATE OF ORISSA
June 27, 2000
BISWANATH NAYAK Vs. PARBATI BEWA
August 14, 2000
BISWARANJAN PATTNAIK Vs. TEEM FINANCE COMPANY LIMITED
March 31, 2000
BISWARANJAN PATTNAIK Vs. TEEM FINANCE COMPANY LTD.
January 31, 2000
BRAJABANDHU PANDA Vs. STATE OF ORISSA
December 22, 2000
BRAJANANDA NAYAK Vs. STATE OF ORISSA
November 14, 2000
BRUNDABAN SAHOO Vs. ANTARYAMI SAHOO AND ORS.
July 31, 2000
BUDHA BHOI Vs. PARSURAM BHOI
June 19, 2000
BUDHIMANTA BISWAL Vs. UNION OF INDIA
November 14, 2000
BULANI SWAIN Vs. LAND ACQUISITION COLLECTOR
May 12, 2000
CENTRAL WARE HOUSING CORPORATION Vs. K DANDASI
July 27, 2000
CHAKRADHAR SAHOO Vs. LAXMIDHAR SAHOO AND ORS.
March 24, 2000
CHANDRA SEKHAR SAHOO Vs. CHANDRASEKHAR DAS
June 21, 2000
CHANDRA SEKHAR SWAIN Vs. STATE OF ORISSA AND ANR.
March 23, 2000
CHENNA JYOTHIRMAYI Vs. THIRD MOTOR ACCIDENT CLAIMS TRIBUNAL BHUBANESWAR
October 19, 2000
CHHATAR BHUMIJ Vs. STATE
March 10, 2000
CHINTAMANI BEHERA Vs. LAND ACQUISITION OFFICER
July 19, 2000
CHINTAMANI BHUE Vs. COLLECTOR
September 8, 2000
CHINTAMANI KHUNTIA Vs. JAGANNATH TEMPLE MANAGING COMMITTEE
July 18, 2000
CHITTA RANJAN MISHRA Vs. UTKAL UNIVERSITY
July 28, 2000
CHITTARANJAN PARIDA Vs. EXECUTIVE MAGISTRATE CUTTACK
June 28, 2000
CHUDAMANI PATRA Vs. STATE OF ORISSA
April 20, 2000
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LIMITED
August 3, 2000
COMMISSIONER OF INCOME TAX Vs. BAGARIA AGENCIES
September 20, 2000
DAMA ALIAS KARTIK CHARTLN GHADEI Vs. STATE OF ORISSA
September 22, 2000
DAMBARU GOUDA Vs. STATE OF ORISSA
March 16, 2000
DAMODAR MISHRA Vs. STATE OF ORISSA
November 8, 2000
DASARATHI SAHU Vs. STATE OF ORISSA
May 11, 2000
DASARATHI SWAIN Vs. ADDL DISTRICT MAGISTRATE
October 19, 2000
DEBAKI NAIK Vs. STATE OF ORISSA
February 4, 2000
DEBAKI SAHU Vs. ADMINISTRATOR SRI JAGANNATH TEMPLE
January 15, 2000
DEBARAJ PANDA Vs. NEW INDIA ASSURANCE CO LTD
March 24, 2000
DEBASIS KUMAR DEY Vs. SOVA RAY
August 1, 2000
DEBENDRA NATH LENKA Vs. ANJANA PAIKRAY AND ORS.
April 21, 2000
DEEP KUMAR THADANI Vs. CHAIRMAN ADMISSION SUB COMMITTEE JOINT ENTRANCE EXAMINATION K AND M BURLA
November 15, 2000
DEEPAK KUMAR BASU Vs. COMMISSIONER CONSOLIDATION
September 15, 2000
Dhana Harijan Vs. State
March 16, 2000
DHANESWAR SAHOO Vs. STATE OF ORISSA
February 3, 2000
DHARMENDRA SINGH Vs. STATE OF ORISSA
July 31, 2000
DHIRENDRANATH SWAIN Vs. HADI RAUL
March 28, 2000
Dhobeidhar Naik Vs. State
December 22, 2000
DHRUBARAJA SINGH AND ORS. Vs. NILADRI SINGH AND ORS.
May 2, 2000
DIBAKAR MOHANTY Vs. STEEL AUTHORITY OF INDIA LTD
November 14, 2000
Dibakar Pattnaik Vs. State of Orissa
February 17, 2000
DIBAKAR SWAIN Vs. STATE OF ORISSA
September 22, 2000
DINABANDHU PRADHAN Vs. CHAITAN SAHU
June 23, 2000
DINABANDHU SAHU Vs. STATE OF ORISSA
March 27, 2000
DINABANDHU SAHU AND ANR. Vs. STATE OF ORISSA
March 21, 2000
DINESH KUMAR NAIK Vs. STATE OF ORISSA
August 28, 2000
DIPALI MANDAL Vs. STATE OF ORISSA
September 15, 2000
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. NARENDRA NAIK
February 15, 2000
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. SANJUKTA MALLIK
June 19, 2000
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. PRANAB SUNDAR SAHOO
February 29, 2000
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. RANJANI MOHARANA
February 17, 2000
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. BASANTA KUMAR SAHOO
January 13, 2000
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. PRAMILABALA JENA
March 28, 2000
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. BIRA MALLIK
April 21, 2000
DR. AKRURA CHAND Vs. CHANCELLOR, SAMPBALPUR UNIVERSITY AND OTHERS
September 12, 2000
DR. BIJAYA CHANDRA RATH Vs. UTKAL UNIVERSITY AND ORS.
March 16, 2000
DR. DEVI PRASAD MISRA Vs. BERHAMPUR UNIVERSITY AND ORS.
August 9, 2000
DR. RAJAT MOHANTY Vs. ORISSA PUBLIC SERVICE COMMISSION AND ORS.
June 23, 2000
DURGA FILMS TRADERS P LTD Vs. DISTRICT
November 7, 2000
DURGACHARAN MOHANTY Vs. LOKNATH DAS AND ORS.
July 28, 2000
DUTTA TRADERS Vs. SALES TAX OFFICER VIGILANCE BALASORE CIRCLE
September 4, 2000
Dwarika Tarini Patra Vs. State of Orissa
December 12, 2000
EASTERN PLANTATION PVT. LTD. Vs. STATE OF ORISSA AND ORS.
February 29, 2000
EDGALLA SANNEYA Vs. STATE
June 20, 2000
EKA SAHU AND ORS. Vs. SMT. UMA @ URMILA SAHU AND ORS.
August 9, 2000
EPARI AMARAVATI Vs. COMMISSIONER OF INCOME TAX
July 31, 2000
EXCUTIVE ENGINEER ELECL BHUBANESWAR Vs. P O LAUBOR COURT
September 28, 2000
EXECUTIVE ENGINEER ORISSA LIFT IRRIGATION DIVISION Vs. PRESIDING OFFICER LABOUR COURT
April 4, 2000
FARID KHAN Vs. ORISSA LIFT IRRIGATION
November 17, 2000
FOSECO INDIA LIMITED Vs. NAVNEET KUMAR DWIVEDI
August 24, 2000
GADADHAR NAYAK Vs. STATE
May 2, 2000
GAGAN BEHARI PANDA Vs. SURESH CHANDRA PRADHAN
July 24, 2000
GAJENDRANATH SAHU Vs. BERHAMPUR UNIVERSITY
June 26, 2000
GANGA PRASAD SINGH HAVING DIED Vs. AYODHYA PRASAD SINGH
June 19, 2000
GANGADHAR BHUYAN Vs. BIJAY KUMAR MISHRA
January 28, 2000
GANGADHAR BHUYAN AND SIX ORS. Vs. BIJAY KUMAR MISHRA
February 9, 2000
GANGADHAR PANDA AND ORS. Vs. HARI KRISHNA PANDA AND ORS.
January 4, 2000
GANGADHAR ROUT Vs. ADDITIONAL DISTRICT JUDGE
October 19, 2000
GEM CORPORATION OF ORISSA LIMITED Vs. STATE OF ORISSA
March 27, 2000
GENERAL MANAGER BARSUAN IRON MINES Vs. MUKTA NAIK
June 20, 2000
GENERAL MANAGER SOUTH EASTERN RAILWAY Vs. DEPTYMAYEE JENA
May 12, 2000
GHANASHYAM MEHER Vs. BHIMA GANDA ALIAS KUMBHAR
July 18, 2000
GHASIRAM PATRA Vs. STATE
June 19, 2000
GIRIA ALIAS GIRIDHARI PARIDA Vs. STATE OF ORISSA
December 11, 2000
GIRIDHARI DAS Vs. STATE OF ORISSA
February 1, 2000
GOKULA CHANDRA ROUT Vs. STATE OF ORISSA
June 23, 2000
GOKULANANDA PANDA Vs. STATE OF ORISSA
July 14, 2000
GOLAK BIHARI CHHOTRAY Vs. STATE OF ORISSA AND ANR.
July 28, 2000
GOPA BARIHA Vs. REPUBLIC OF INDIA
April 10, 2000
GOPAL KRISHNA BADU MOHAPATRA Vs. GIRISH CHANDRA NAIK
March 7, 2000
GOPAL KUNDA Vs. STATE OF ORISSA
April 11, 2000
GOPAL PATRA Vs. LOKNATH PATRA
March 27, 2000
GOREKHNATH GIRI Vs. STATE
December 22, 2000
GRAMYA THAKURANI (SAMALESWARI) Vs. SMT. B. BALLAMAI AND ORS.
May 9, 2000
GURA MALLICK Vs. STATE OF ORISSA
July 10, 2000
GYANENDRA NATH MOHAPATRA Vs. STATE OF ORISSA
July 20, 2000
HAREKRUSHNA JENA Vs. STATE OF ORISSA
September 14, 2000
HARI BASUDEV Vs. STATE OF ORISSA
March 30, 2000
HARISH CHANDRA PANDA Vs. SARIA ALIAS SARADA DASH
April 3, 2000
HARSA MAJHI Vs. PURNA CHANDRA MAJHI
October 18, 2000
HEMANTA KUMAR JENA Vs. BHAKTILATA JENA
November 3, 2000
HEMANTA KUMAR NAYAK Vs. STATE OF ORISSA
May 9, 2000
HEMANTA KUMAR SAHOO Vs. JASOBANTA SAHOO AND ANR.
January 14, 2000
HIRANMAYEE DEVI ALIAS HIRANMAYEE Vs. STATE OF ORISSA
August 26, 2000
Hrushikesh DhaI Vs. State of Orissa
February 18, 2000
IDL INDUSTRIES LTD Vs. STATE OF ORISSA
October 16, 2000
JADUNATH DHAL Vs. STATE OF ORISSA
September 14, 2000
JAGABANDHU GHANTIALI Vs. DISTRICT AND SESSIONS JUDGE
July 5, 2000
JAGADAMBA AGENCY PRIVATE LIMITED Vs. AMBUJA CEMENT EASTERN LIMITED
March 9, 2000
JAGADANANDA PATEL Vs. DIVISIONAL FOREST OFFICER BAMARA DIVISION AND ANOTHER
June 21, 2000
JAGADISH DEY Vs. STATE
February 23, 2000
JAGANNATH BENIA Vs. STATE
August 26, 2000
JAGANNATH DEV Vs. RAGHUNATH PANDA
September 5, 2000
JAGANNATH SAHOO Vs. STATE OF ORISSA
April 6, 2000
JAINARAYAN NAIK Vs. KALAL LOCHAN NAIK
March 24, 2000
JAINARAYAN NAIK ALIAS KAMAL Vs. STATE
March 9, 2000
JANE MARIE HATTON Vs. SOUTH EASTERN RAILWAY WOMENS ORGANISATION, CALCUTTA AND ORS.
January 24, 2000
JASOBANTA SAHU ALIAS JASOBANTA KUMAR SAHU Vs. STATE OF ORISSA
January 15, 2000
JAYAKRISHNA DAS Vs. MOHANI CHARAN DAS
September 12, 2000
JAYANTA NAIK ALIAS JAYANTA KUMAR NAYAK Vs. STATE
February 25, 2000
Jhula Behera alias Dalai Vs. State of Orissa
January 4, 2000
JIBAN SARKAR Vs. STATE OF ORISSA
May 1, 2000
JITENDRA KUMAR BISOYI Vs. STATE OF ORISSA
December 13, 2000
JITU ALIAS BISWAJIT DAS Vs. STATE OF ORISSA
July 17, 2000
JOGINDRA BHOI ALIAS GANDA Vs. STATE OF ORISSA
July 15, 2000
Jubraj Bariha Vs. State of Orissa
July 19, 2000
JYOSTNA MAYEE BEHERA Vs. STATE OF ORISSA
August 29, 2000
K S BAKSHI Vs. JAGJIT SINGH SABHARWAL
August 9, 2000
K S VISHWANATH Vs. STATE OF ORISSA
September 8, 2000
K SAMBU REDDY Vs. STATE OF ORISSA
May 2, 2000
KABERI BANERJEE Vs. ORISSA STATE HOUSING BOARD
November 20, 2000
KAILASH CHANDRA PARIDA Vs. STATE OF ORISSA AND ORS.
March 24, 2000
KAILASH CHANDRA SAHU Vs. STATE OF ORISSA
December 22, 2000
KALIDAS MOHAPATRA Vs. STATE OF ORISSA
December 21, 2000
KALIJAI PRIMARY FISHERMAN CO OP SOCIETY LIMITED Vs. ASSTT REGR OF CO OP SOCIETY FISHERY
November 7, 2000
KAMAL KUMAR MOHANTY AND ORS. Vs. STATE OF ORISSA
December 7, 2000
KAMAL LOCHAN PANDA Vs. STATE OF ORISSA
October 24, 2000
KAMALA TIRIA Vs. STATE OF ORISSA
November 8, 2000
KANAKALATA NATH Vs. PRAMOD KUMAR SAMANTRAY
November 24, 2000
KANAKALATA NATH Vs. PRAMOD KUMAR SAMANTRAY
December 5, 2000
KANHU CHARAN JENA Vs. NIRMALA JENA
September 28, 2000
KANKA ALIAS DUYON HO Vs. STATE OF ORISSA
August 18, 2000
KEDARNATH MALLIK ALIAS KEDAR MALLIK Vs. STATE
December 22, 2000
KESHABA MAJHI Vs. STATE OF ORISSA
June 19, 2000
KHARA KAMIDI Vs. STATE
March 16, 2000
KISHORE CHANDRA PANIGRAHI Vs. PARIKHIT PANIGRAHI and STATE OF ORISSA
August 30, 2000
KISHORE CHANDRA SAHOO Vs. STATE OF ORISSA, THROUGH THE SECRETARY TO GOVERNMENT, DEPARTMENT OF PANCHAYAT RAJ, STATE SECRETARIAT BUILDING AND ORS.
July 14, 2000
KRUSHNA CHANDRA BEHERA Vs. STATE OF ORISSA
May 12, 2000
KRUSHNA CHANDRA PATTANAYAK Vs. ADDITIONAL DISTRICT MAGISTRATE AND ORS.
August 11, 2000
KRUSHNA DAS Vs. COMMISSIONER LAND RECORDS
September 11, 2000
KUNTALA MOHANTA Vs. UNION OF INDIA
December 15, 2000
L A ZONE OFFICER TALCHER SAMBALPUR RAILLINK ANGUL Vs. UMESH CHANDRA SAHU
August 10, 2000
LADU KISHORE CHOUDHURY Vs. STATE OF ORISSA
May 11, 2000
LAKHIRAM AGARWAL Vs. C R DASH FOOD INSPECTOR
April 4, 2000
LAKSHMI KIRSANI Vs. STATE
June 20, 2000
LAND ACQUISITION COLLECTOR Vs. BHOLANATH ACHARYA
July 19, 2000
LAND ACQUISITION COLLECTOR CUTTACK Vs. UMA BAGHAT
September 28, 2000
LAND ACQUISITION OFFICER Vs. ABALA BISWAL
June 19, 2000
LAND ACQUISITION OFFICER Vs. SOMANATH GOUDA
March 27, 2000
LAND ACQUISITION OFFICER CIVIL CUTTACK Vs. BANAMALI PARIDA
September 21, 2000
LAND ACQUISITION OFFICER D I S CUTTACK Vs. NATABAR SINGH
August 25, 2000
LAND ACQUISITION ZONE OFFICER, TALCHER SAMBALPUR RAILLINK, ANGUL Vs. UMESH CHANDRA SOOD
August 10, 2000
LAXMAN MURMU Vs. DUMNI MURMU
November 7, 2000
Laxman Singh Vs. State of Orissa
December 5, 2000
LAXMI UDYOG ROCK CEMENT PVT LIMITED Vs. STATE OF ORISSA
November 3, 2000
LAXMIDHAR MAHALIK Vs. STATE OF ORISSA
January 21, 2000
LAXMIDHAR PRADHAN Vs. STATE OF ORISSA
May 12, 2000
LAXMINARAYAN MOHAPATRA Vs. SOHINI BAHAR SUR
December 1, 2000
LAXMIRANI BEHERA Vs. COMMISSIONERS FOR WORKMEN S COMPENSATION
March 22, 2000
LINGARAJ PANDA AND ANR. Vs. THE CONSOLIDATION COMMISSIONER, ORISSA AND ORS.
March 7, 2000
M/S. PODDAR MACHINERY HOUSE Vs. ORISSA SALES TAX TRIBUNAL
June 26, 2000
MADAN DORA AND ANR. Vs. DASARATHI RANA AND ANR.
July 28, 2000
MADHU NAIK Vs. STATE OF ORISSA
September 25, 2000
Madhu Nook Vs. State of Orissa
September 25, 2000
MAHABIR RICE MILL Vs. SALES TAX OFFICER
February 2, 2000
MAHENDRA NANDI Vs. CHANDRAMANI TRIPATHY
August 26, 2000
MAKAR ALIAS HARENDRANATH GIRI Vs. STATE
March 10, 2000
MAKARDHWAJA PATRA Vs. AKRURA SUNA
July 27, 2000
MALIKA DEY Vs. ADDITIONAL DISTRICT MAGISTRATE
July 13, 2000
MALLA ALIAS MADAN SETHI Vs. STATE OF ORISSA
March 13, 2000
MANANIGA DIGAL AND ANR. Vs. STATE OF ORISSA
December 3, 2000
MANAS RANJAN THAKUR Vs. STATE
December 22, 2000
MANGAL MUNDA Vs. STATE
June 19, 2000
MANGRU BHAGAT Vs. BHAWLA ORAM
March 14, 2000
MANGRU BHAGAT Vs. BHAWLA ORAM AND ORS.
March 27, 2000
MANGULI MUDULI Vs. STATE OF ORISSA
March 15, 2000
Mania Manof Kumar Behera Vs. State
June 19, 2000
MANJULATA BEHERA Vs. RAMESH CHANDAR BEHERA AND TWO ORS.
December 7, 2000
MANOJ KUMAR SAHU Vs. STATE OF ORISSA
June 19, 2000
MANORAMA MOHAPATRA SMT Vs. COLLECTOR
May 12, 2000
MASANG KISKU Vs. STATE OF ORISSA
December 11, 2000
MATHURI MALIK Vs. COMMISSIONER OF CONSOLIDATION
July 6, 2000
MATIA PALEI Vs. STATE OF ORISSA
August 4, 2000
MAYADHAR MEHER Vs. STATE OF ORISSA
November 14, 2000
MAYADHAR SAHOO Vs. STATE OF ORISSA
August 25, 2000
MAYADHAR SWAIN AND Vs. STATE OF ORISSA
September 14, 2000
MD. ISLAM Vs. STATE OF ORISSA
April 18, 2000
MENAKA BEWA Vs. REVENUE OFFICER
October 23, 2000
MINAKETAN MUDULI Vs. STATE OF ORISSA
November 10, 2000
MITSUI BABACOCK ENERGY INDIA PRIVATE LIMITED MBE IPL Vs. UNION OF INDIA
January 14, 2000
MITTAL RICE MILLS P LTD Vs. STATE OF ORISSA
September 21, 2000
MOHAN CH SAHOO Vs. GOVERNMENT OF ORISSA
February 29, 2000
MOHAN CHANDRA SATAPATHY ALIAS MOHAN SATAPATHY Vs. CHASIRAM GOUD ALIAS GHASIRAM ROUT
April 27, 2000
MOHAN PARIDA Vs. STATE
September 14, 2000
MUKTE SA AND AMBIKA Vs. STATE OF ORISSA
April 25, 2000
N DALAI Vs. M D T D C CORPN OF ORISSA LTD
January 4, 2000
NABAGHANA MOHANTY Vs. DWARIKANATH TRIPATHY
March 30, 2000
NABAGHANA MOHANTY AND ORS. Vs. DWARIKANATH TRIPATHY AND ANR.
April 17, 2000
NABAKISHORE BEHERA Vs. BHAGABAT NAIK AND ORS.
November 11, 2000
NABAKISHORE BEHERA Vs. BHAGABAT NAIK
December 11, 2000
NAGARJUNA SETHI Vs. STATE OF ORISSA
April 3, 2000
NAGEN KUMAR SAMANTARAY Vs. STATE OF ORISSA
November 21, 2000
NALINI PRAVA DASH Vs. STATE OF ORISSA
February 29, 2000
NAMITA BOSE Vs. DEEPAK KUMAR BOSE
January 5, 2000
NARAYAN RANA Vs. BALASORE MUNICIPAL COUNCIL
August 10, 2000
NARENDRA Vs. SPECIAL RELIEF COMMISSIONER ORISSA
May 12, 2000
NARENDRA CHAND MEHTA Vs. STATE OF ORISSA
January 31, 2000
NARENDRA GOEL Vs. STATE OF ORISSA
May 2, 2000
NARESH KUMAR JAIN Vs. STATE OF ORISSA
May 12, 2000
NARMADA DEO Vs. STATE OF ORISSA
January 28, 2000
NATABAR PARIDA Vs. BIHARI CHARAN MOHANTY
October 25, 2000
NATIONAL INSURANCE CO LTD Vs. NALINI DEHWARI
January 4, 2000
NATIONAL TRADING CO Vs. ASSISTANT COMMISSIONER OF SALES TAX
July 5, 2000
NEW INDIA ASSURANCE CO LTD Vs. NIRANJAN SADANGI
February 25, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MITRADATTA MISHRA
July 26, 2000
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. KASTURI NAYAK AND OTHERS.
January 25, 2000
NILAMANI PRADHAN Vs. STATE OF ORISSA
November 7, 2000
NILAMANI SAHU Vs. LINGARAJ MAJHI
April 27, 2000
NIRANJAN ALIAS TIMA JENA AND SEVEN OTHERS Vs. STATE OF ORISSA
June 19, 2000
NIRANJAN MALLICK Vs. STATE OF ORISSA
March 24, 2000
NIRANJAN PATRA Vs. C J M CUTTACK
January 5, 2000
NIRANJAN SOREN Vs. SENIOR REGIONAL MANAGER
December 15, 2000
NIRMAL CHANDRA DAS Vs. STATE OF ORISSA
March 2, 2000
NISHANT PODDAR Vs. STATE OF ORISSA
January 28, 2000
NITYANANDA RAM Vs. STATE OF ORISSA
July 14, 2000
NRUSINGHA CHARAN SAMAL Vs. KUNTALA KUMARI SAMAL
August 1, 2000
NU CALCUTTA CONSTRUCTION COMPANY Vs. NATIONAL ALUMINIUM COMPANY LIMITED
March 27, 2000
ORIENTAL INSURANCE CO LTD Vs. VEENA SETHI
April 19, 2000
ORIENTAL INSURANCE CO LTD Vs. PURNA SHAW
August 17, 2000
ORIENTAL INSURANCE CO. LTD. Vs. RABINDRA SAHOO AND OTHERS
April 20, 2000
ORISSA CONSUMERS ASSOCIATION Vs. SOUTHERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD
December 22, 2000
ORISSA MINERALS DEVELOPMENT Vs. STATE OF ORISSA
July 26, 2000
ORISSA MINING CORPORATION LTD Vs. ASHOK TRANSPORT AGENCY
July 19, 2000
ORISSA STATE CIVIL SUPPLIES Vs. JANARDAN SAMAL
February 25, 2000
ORISSA STATE FINANCIAL CORPORATION Vs. SAILENDRA NARAYAN PATNAIK
December 15, 2000
ORISSA STATE ROAD TRANS CORPN Vs. O S R T C
November 3, 2000
P SIMADRI ALIAS REDDY Vs. GIRIDHARI PRADHAN
June 28, 2000
PABANI BARIK Vs. COLLECTOR
July 12, 2000
PADMALOCHAN PANDA Vs. STATE OF ORISSA
May 12, 2000
PANCHANAN MUDULI Vs. STATE
April 21, 2000
PARADEEP PHOSPHATES EMPLOYEES UNION Vs. STATE OF ORISSA
February 25, 2000
PARADEEP PHOSPHATES LIMITED Vs. LAND ACQUISITION COLLECTOR
June 26, 2000
PARSURAM MISHRA Vs. PADMALOCHAN NAYAK
April 19, 2000
PARSURAM MISHRA Vs. PADMALOCHAN NAYAK
March 19, 2000
PASINPILLI KHADESWAR RAO Vs. PASINPILLI KRISHNA RAO
July 31, 2000
PATITAPABAN MOHAPATRA Vs. BHUBANESWAR DEVELOPMENT AUTHORITY
November 21, 2000
PEDINI ADIKANDA Vs. DASARI PALLI
September 15, 2000
PHANI BHUSHAN KANUNGO Vs. PARADEEP PHOSPHATES LTD
July 17, 2000
PODDAR MACHINERY HOUSE Vs. ORISSA SALES TAX TRIBUNAL
July 26, 2000
POWMEX STEEL LTD Vs. GOPAL KRISHNA CHAND
March 31, 2000
PRABHU DAYAL AGRAWAL Vs. STATE OF ORISSA
October 31, 2000
PRADEEP KUMAR NAYAK Vs. STATE OF ORISSA
October 25, 2000
PRADIPTA KUMAR SAHANI @ BULU AND ANR. Vs. IGNACE MAJHI
February 2, 2000
PRADOSH PATTNAIK Vs. STATE
February 7, 2000
PRADOSH PATTNAIK AND FOUR ORS. Vs. THE STATE AND ANR.
February 14, 2000
PRAFULLA CHANDRA SAMANTARAY Vs. STATE OF ORISSA
January 31, 2000
PRAFULLA JENA Vs. STATE OF ORISSA
May 4, 2000
PRAFULLA KUMAR PATEL Vs. STATE OF ORISSA
April 21, 2000
PRAFULLA KUMAR SAHU Vs. CHARULATA SAHU
August 1, 2000
PRAFULLA PRADHAN Vs. SURESH PRADHAN AND ORS.
April 5, 2000
PRAHALLAD KAR Vs. STATE OF ORISSA
June 23, 2000
PRAKASH CHANDRA SWAIN Vs. KUSIMA BEWA AND ORS.
September 19, 2000
Pramila Das Vs. Harinarayan Pratihari
December 14, 2000
PRAMOD KUMAR PATTASANI Vs. RAMA MURTY PATRA
August 29, 2000
PRANABANDHU BEHERA Vs. DISTRICT JUDGE BALASORE
September 28, 2000
PRASADINI GURU Vs. STATE OF ORISSA
November 15, 2000
PRASANNA KUMAR DASH Vs. SECRETARY TO GOVERNMENT
August 17, 2000
PRASANNA KUMAR NAYAK Vs. TRILOCHAN ROUTRAY
February 16, 2000
Prasanta Kumar Mohapatra Vs. Nilakantha Rath
January 11, 2000
Pratap Dehury Vs. State of Orissa
March 24, 2000
PRATAP KUMAR MOHANTY Vs. STATE OF ORISSA
January 11, 2000
Pratap Rudra Mishra Pratap Chandra Mishra Vs. Susanta Kumar Hota
April 4, 2000
PRATIMA BEHERA Vs. STATE OF ORISSA
March 14, 2000
PRATIMA BEHERA Vs. STATE OF ORISSA AND ORS.
March 27, 2000
PRINCIPAL EKAMRA COLLEGE RENUBALA PATRA Vs. PREMALATA DEVI
December 13, 2000
PRITI DASH Vs. ABHIMANYU BEHERA
March 6, 2000
Puma Chandra Rout Vs. State of Orissa
March 7, 2000
PURNA CHANDRA SUAR Vs. STATE OF ORISSA
May 12, 2000
PURNENDU KISHOR MOHANTY Vs. STATE OF ORISSA
February 14, 2000
PURNIMA PATTNAIK J T O Vs. REPUBLIC OF INDIA
April 21, 2000
PURUSOTTAM CHOUDHURY Vs. COMMISSIONER CONSOLIDATION
July 6, 2000
PURUSOTTAM SAHU Vs. BALARAM PANDA AND ANR.
July 21, 2000
RABINARAYAN NANDA Vs. STATE OF ORISSA
September 8, 2000
RABINDRA BASTIA Vs. COMMISSIONER LAND RECORDS
July 25, 2000
RABINDRA KUMAR DAS Vs. STATE OF ORISSA
February 18, 2000
RABINDRA KUMAR MOHANTY Vs. STATE OF ORISSA
April 3, 2000
RABINDRANATH BALLIARSINGH Vs. STATE
April 21, 2000
RABINDRANATH BHUYAN Vs. STATE
January 13, 2000
RADHA PRASAD DEAD Vs. UNITED COMMERCIAL BANK
March 3, 2000
RADHANATH JENA Vs. JADUNATH JENA
September 14, 2000
RADHARAMAN ENTERPRISERS Vs. CUTTACK MUNICIPAL CORPORATION
November 16, 2000
RAGHUNATH RAY Vs. MADHABANANDA MALLIK
August 29, 2000
RAJA ALIAS SANDEEP ACHARYA Vs. THE STATE OF ORISSA ANTI ORS.
November 30, 2000
RAJAN BARGE Vs. STATE OF ORISSA
July 10, 2000
RAJANI DEL Vs. NAROTTAM SAHOO
July 27, 2000
RAJARAM TAKIRI Vs. STATE OF ORISSA
January 4, 2000
RAJENDRA KUMAR BISOI Vs. UNION OF INDIA
September 12, 2000
RAJENDRA KUMAR SENAPATI Vs. STATE OF ORISSA
August 23, 2000
RAJKISHORE MISHRA Vs. STATE
March 23, 2000
RAM PRASAD MOHAPATRA Vs. ADDL DISTRICT MAGISTRATE
June 23, 2000
RAMESH CHANDRA DAS Vs. KASINATH JENA
June 21, 2000
Ramesh Haldar Vs. State of Orissa
December 12, 2000
RAMESWAR SINGH Vs. TAHASILDAR SADAR SUNDERGARH
October 23, 2000
RANJAN DAS Vs. STATE OF ORISSA
December 19, 2000
RANJIT KUMAR SWAIN Vs. DIRECTOR CENTRAL RICE RESEARCH
December 11, 2000
RANJIT SENAPATI Vs. STATE OF ORISSA
May 2, 2000
RASMI RANJAN SRICHANDAN Vs. PRINCIPAL CUM SECRETARY
January 4, 2000
RATNAKAR PRADHAN Vs. MAHANADI COALFIELDS LTD
August 14, 2000
REJESH DAS Vs. MANAGING DIRECTOR ORISSA SCHEDULED CASTE and SCHEDULED TRIBE DEVELOPMENT FINANCE CO OPERATIVE CORPORATION LTD
December 14, 2000
REPUBLIC OF INDIA Vs. STATE OF ORISSA AND ANR.
March 24, 2000
RUBEN BANERJEE, ARABINDA MISHRA AND CHANDRABANU PATNAIK Vs. STATE OF ORISSA AND ORS.
May 1, 2000
RUDRA PATRA Vs. STATE
June 19, 2000
SABITANJALI PATTANAIK Vs. PRIYABRATA PATTANAIK
December 11, 2000
SABITRI MALLICK Vs. HALADHAR BHUYAN
January 25, 2000
SADHU CHARAN NAYAK Vs. SANATAN TRIPATHY
May 12, 2000
SAHAN SINGH Vs. STATE OF ORISSA
August 2, 2000
SAILA BEHARI MOHANTY Vs. ORISSA STATE ROAD TRANSPORT
September 28, 2000
SAILENDRA KUMAR SINGH Vs. STATE OF ORISSA
July 4, 2000
SAMA KHADIA Vs. MASI MUNDA
June 19, 2000
SAMPAD ALIAS SRUSTIDHAR MALLICK Vs. STATE
December 12, 2000
SANA ALIAS SANATAN DATAMUDIA Vs. STATE OF ORISSA
December 15, 2000
SANDHYA RANI SAHOO Vs. DEBENDRA KUMAR SAHOO
September 20, 2000
SANGRAM KESHARI MISHRA Vs. NIRANJAN SENAPATI AND ORS.
May 9, 2000
SANJEEB KUMAR MARIK Vs. BAL GOPAL MISHRA AND
December 22, 2000
Sankar Bag Vs. State of Orissa
October 17, 2000
Sankarananda Nayak Vs. State of Orissa
December 13, 2000
SANTILATA DEI Vs. CHAMPA BEWA
April 26, 2000
SANTOSH KUMAR MOHANTA Vs. COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA
April 7, 2000
SANTOSH KUMAR MOHANTY Vs. BRAJABANDHU MOHANTY
May 23, 2000
SARANGADHAR NAYAK AND ORS. Vs. STATE OF ORISSA
March 22, 2000
SARAT ALIAS SARAT KUMAR PARIDA Vs. SRIMANTA BABA KUNJA BIHARI DAS
April 21, 2000
SARAT CHANDRA ROUT Vs. HRUSI PATRA
June 19, 2000
SARAT CHANDRA ROUT Vs. HRUSI PATRA
August 19, 2000
SARAT NAYAK AND ORS. Vs. STATE OF ORISSA
April 4, 2000
SARAT PARIDA AND ORS. Vs. SRIMATI BLIHA KUNJA BIHARI DAS
November 21, 2000
SARLA SAHU Vs. STATE OF ORISSA
December 11, 2000
SARV VYAPI AGRO MILLS P LTD Vs. JOGESH CHANDRA SWAIN
November 7, 2000
SASIBHUSAN DAS Vs. STATE OF ORISSA
March 2, 2000
Satish Kumar Goenka Vs. S R K Mohan
June 23, 2000
SATYABRATA MOHANTY Vs. STATE OF ORISSA
January 5, 2000
SATYANANDA MALI Vs. STATE OF ORISSA
July 4, 2000
SAUDAMINI LENKA and MOHAPATRA Vs. KHAGESWAR LENKA
December 6, 2000
SEBATI BARAL DEAD Vs. DUNGEI BARAL
July 12, 2000
SECRETARY, MANAGING COMMITTEE, SRI AUROBINDO INSTITUTE OF INTEGRAL EDUCATION AND RESEARCH Vs. STATE EDUCATION TRIBUNAL AND ORS.
September 4, 2000
SHANINA BEGUM Vs. STATE OF ORISSA
January 14, 2000
SHANTILATA PATTANAIK Vs. LONDON BAPTIST MISSION CORPORATION
June 28, 2000
SHREE GANESH ROLLER MILLS Vs. STATE OF ORISSA
September 28, 2000
SIDHARTH SARANGI Vs. STATE OF ORISSA
November 8, 2000
SIDHESWAR MISHRA Vs. STATE OF ORISSA
November 16, 2000
SITAKANTA RATH Vs. JYOTIRMAYEE RATH AND ANR.
November 8, 2000
SITANATH MOHANTY Vs. SASHI ALIAS DUNGEI BEWA AND ORS.
January 28, 2000
SITARAM RICE MILL Vs. ORISSA STATE FINANCIAL CORPORATION
March 6, 2000
SITARAM RICE MILL Vs. ORISSA STATE FINANCIAL
April 6, 2000
SK SAHID Vs. TEHERA HUSNA
September 28, 2000
SK YOUNUS Vs. STATE OF ORISSA
November 13, 2000
SK ZAHURAL ISLAM Vs. TANWEER JAHAN BEGUM
April 27, 2000
SMT. EKA SAHU AND ORS. Vs. SMT. UMA @ URMILA SAHU AND ORS.
September 8, 2000
SMT. MADHUR SARANGI Vs. SHRI S.S. MISHRA
April 3, 2000
SMT. NAMITA BOSE Vs. DEEPAK KUMAR BOSE
January 28, 2000
SMT. PANCHALI ROUT AND ANR. Vs. MADAN BISWAL AND ORS.
February 23, 2000
SMT. PRAMILA KUMARI HARICHANDAN RAY Vs. JAGAMOHAN MANGARAJ AND ORS.
March 16, 2000
SODA SOURA Vs. SYAMA BISOI
March 28, 2000
SPECIAL LAND ACQUISITION Vs. CHHALA SAHU
September 25, 2000
SPECIAL LAND ACQUISITION OFFICER Vs. SADASIVA SAHU
June 23, 2000
SPECIAL LAND ACQUISITION OFFICER, UPPER INDRAVATI PROJECT Vs. SAHADEV BISI
February 2, 2000
SRI DHIRENDRANATH SWAIN Vs. HADI RAUL
April 4, 2000
SRI JAGADISH RAI PURI Vs. EPARI BHASKAR PATRA AND ORS.
June 21, 2000
SRI JUSTICE S.K. RAY Vs. STATE OF ORISSA AND ORS.
April 5, 2000
SRI KISHORE SAHU ALIAS KISHORE KUMAR SAHU Vs. STATE OF ORISSA
February 14, 2000
SRI KRUSHNA CHANDRA PANDA AND 10 ORS. Vs. STATE OF ORISSA AND 5 ORS.
September 15, 2000
SRI LAXMI NARAYAN DASH Vs. STATE OF ORISSA AND ORS.
September 5, 2000
SRI RADHANATH DAS Vs. CONSOLIDATION OFFICER AND ORS.
January 15, 2000
SRI RAGHUNATH JEW THAKUR Vs. SHRI SUKADEV NAIK AND ORS.
January 31, 2000
Sri Satyabadi Padhi Vs. Nepal Chandra Kar
December 22, 2000
SRIKANTA BISWAL AND ANR. Vs. ANUSAYA BISWAL
February 9, 2000
SRIMATI BASANTI PRUSTY Vs. SRIMATI MANORAMA SAMANTA
June 19, 2000
SRIMATI TILATOMA DAS Vs. RABINDRA KUMAR DAS
November 23, 2000
STATE BANK OF INDIA Vs. UDIA KARNA
February 8, 2000
STATE OF ORISSA Vs. DARA SINGH ALIAS RABINDRA KUMAR
February 11, 2000
STATE OF ORISSA Vs. KRUSHNA CHANDRA SWAIN
February 25, 2000
STATE OF ORISSA Vs. BHARAT PETROLEUM CORPORATION LTD
July 17, 2000
STATE OF ORISSA Vs. VIJAYALAXMI TIMBER DEPOT
August 18, 2000
STATE OF ORISSA Vs. KULAMANI NAYAK
September 21, 2000
STATE OF ORISSA Vs. BICHITRANANDA MUDULI
November 24, 2000
STATE OF ORISSA Vs. JANAKI SAHOO
December 4, 2000
STATE OF ORISSA, REPRESENTED BY COLLECTOR, CUTTACK AND ANR. Vs. DHIRENDRANATH KHUNTIA
June 19, 2000
STEEL AUTHORITY OF INDIA Vs. RANA CONSTRUCTIONS
July 17, 2000
STEEL AUTHORITY OF INDIA LTD Vs. ASSISTANT LABOUR COMMISSIONER
December 21, 2000
SUBAS ROUT AND ANR. Vs. THE STATE OF ORISSA
January 28, 2000
SUBASH CHANDRA MISHRA Vs. REPUBLIC OF INDIA
December 4, 2000
SUBRATA KUMAR DASH Vs. PRADEEP KUMAR SEN
May 12, 2000
SUBRATA KUMAR MOHANTY Vs. STATE BANK OF INDIA
July 24, 2000
SUCHITRA DAS Vs. BISWANATH SAHU
February 17, 2000
SUDHANSU SEKHAR SAHOO Vs. STATE
April 21, 2000
Sukadev Samantaray Vs. State of Orissa
September 14, 2000
SUKANANDE CATHOLIC CHURCH Vs. ASPATI PRADHAN
June 23, 2000
SUKCHEN ALIAS SUKDEO SINGH Vs. STATE OF ORISSA
February 7, 2000
SUKRA SAHU AND Vs. STATE OF ORISSA
October 31, 2000
SUMITRA DEI Vs. NALU CHHATOI
March 13, 2000
SUNAKAR ROUT Vs. ASHOKA KUMAR MOHAPATRA
November 16, 2000
SURENDRA DASH Vs. LAXMIDHAR SAHOO
December 13, 2000
SURENDRA KUMAR RAY Vs. CHAIRMAN STEEL AUTHORITY
November 7, 2000
SURENDRA NAG Vs. STATE OF ORISSA
January 27, 2000
SURYAKUMAR HOTA AND ANR. Vs. COMMISSIONER OF LAND REFORMS ORISSA AND ORS.
February 8, 2000
SURYAMANI MOHANTY Vs. SECRETARY TO GOVERNMENT
June 30, 2000
SUSHANTA KUMAR PATRA ALIAS HEMANTA KUMAR DAS Vs. STATE OF ORISSA
April 21, 2000
SUSIL KUMAR PANIGRAHI Vs. COMMISIONER CUM CHAIRMAN STATE TRANSPORT AUTHORITY
February 18, 2000
SWAMI ADHOKSHAJANANDA TIRTHJI Vs. STATE OF ORISSA
September 4, 2000
SWAMY AROOPANANDA Vs. BAGMISRI NILAMADHABOA BRAMHA
May 5, 2000
SWARUP KUMAR SUNDARA Vs. STATE OF ORISSA
March 13, 2000
SWARUP KUMAR SUNDARA Vs. STATE OF ORISSA AND ORS.
March 22, 2000
SWASTIK BUILDERS AND DEVELOPMENT PVT LIMITED Vs. STATE OF ORISSA
December 18, 2000
T ESSESWAR RAO PATRA Vs. RUSAVA MOHANTY
March 29, 2000
T. ESSESWAR RAO PATRA Vs. RUSAVA MOHANTY AND ANR.
April 11, 2000
TALCHER SARAKARAKHANA SHRAMIK SNGH Vs. FERTILISER CORPN OF INDIA
July 20, 2000
TATA SPONGE IRON LTD Vs. STATE OF ORISSA
December 11, 2000
TRIBAL DEVELOPMENT CO Vs. MANAGING DIRECTOR, TRIBAL DEVELOPMENT CO
January 4, 2000
TRIBIKRAM CHANDRA DEB Vs. COMMISSIONER OF LAND REFORMS AND ORS.
August 9, 2000
TRINATH BEHERA Vs. RAMA CHANDRA SETHY
January 25, 2000
TRINATH BENIA Vs. STATE OF ORISSA
May 2, 2000
TRINETRA CONSTRUCTION Vs. COMMISSIONER OF SALES TAX
September 19, 2000
TULASI PANDA Vs. STATE OF ORISSA
March 2, 2000
UCHHAB BISAI Vs. NARASINGH PATRA (HAVING DIED), MINAKHI PATRA AND ORS.
August 23, 2000
UMA CHARAN PATNAIK Vs. STATE OF ORISSA
November 14, 2000
UMESH CH MISHRA Vs. STATE OF ORISSA
July 10, 2000
UNION OF INDIA Vs. BHARAT PETROLEUM CORPORATION LTD
July 18, 2000
UNION OF INDIA Vs. ORISSA STATE ELECTRICITY BOARD
August 14, 2000
UNION OF INDIA Vs. KATHI BEWA
May 10, 2000
UNION OF INDIA Vs. SANTOSH KUMAR MUND IN BOTH CASES
June 30, 2000
UNION OF INDIA Vs. JSHNA KANHAR
June 26, 2000
UNION OF INDIA Vs. JSHNA KANHAR
June 20, 2000
UNION OF INDIA Vs. STEEL AUTHORITY OF INDIA LTD
May 3, 2000
UNITED CREDIT CORPORATION AND ORS. Vs. VIJAYA BANK
January 4, 2000
UNITED INDIA INSURANCE CO LTD Vs. MUNA KHAN
January 4, 2000
UPENDRA KHUNTIA AND ORS. Vs. SMT. BIJAYALAXMI DAS AND ANR.
May 2, 2000
UPENDRA MOHANTA Vs. SARADHA MOHANTA
November 30, 2000
UPENDRA PRADHAN Vs. STATE OF ORISSA
February 11, 2000
UTTAM DAS AND ORS. Vs. STATE OF ORISSA AND ANR.
February 9, 2000
V. KRISHNA RAO Vs. SMT. V. PARVATI
August 8, 2000
WELFARE THRIFT AND MULTIPURPOSE CO OPERATIVE SOCIETY LIMITED Vs. STATE OF ORISSA
April 10, 2000
YASH PAL CHOPRA AND COMPANY Vs. UNION OF INDIA (UOI) AND ORS.
August 25, 2000