Home
Case Index
Title
Date
A K BAJORIA ALIAS ARUN KUMAR BAJORIA Vs. STATE OF WEST BENGAL
April 7, 2000
ABDUL JALIL Vs. STATE
August 17, 2000
ABDUR RASHID SEIKH Vs. THE STATE OF WEST BENGAL & ORS.
July 27, 2000
ABN Amro Bank Vs. Saswata Sen
June 7, 2000
ABU BAKKAR GAZI Vs. MOHAMMAD ATIAR MOLLAH
May 12, 2000
ABU HASSEM KHAN CHOUDHURY Vs. THE STATE OF WEST BENGAL & ANR.
June 30, 2000
ABU TAHER ALI Vs. SETA CHAND CHAIRMAN AD HOC COMMITTEE
April 27, 2000
AD HOC COMMITTEE OF MANGAL KODALIA MENAKA DEBI SAT SANGHA VIDYAMANDIR Vs. STATE OF WEST BENGAL
February 14, 2000
ADARSH MAHILA SIKSHA PRATISTHAN Vs. CALCUTTA MUNICIPAL CORPORATION
June 30, 2000
AIR INDIA LIMITED Vs. UINION OF INDIA
December 8, 2000
Air India LTD Vs. Union of India UOI
December 8, 2000
AJIT KUMAR GULATI Vs. STATE OF WEST BENGAL
September 8, 2000
AJIT RANJAN ROY AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 13, 2000
AJOY MUKHERJEE & ORS. Vs. STATE OF WEST BENGAL & ORS.
March 14, 2000
AKBAR SK Vs. STATE OF WEST BENGAL
November 17, 2000
ALAPAN BANDOPADHYAY Vs. NIRALA PROPERTIES PVT LTD
July 13, 2000
ALAPAN BANDOPADHYAY & ANR. Vs. NIRALA PROPERTIES PVT. LTD. & ORS.
July 31, 2000
ALEKHYA GHOSAL Vs. MATRI SANGHA JANAKALYAN ASHRAM
July 21, 2000
ALI MOHAMMED KHAN @ ALI MOHAMMED Vs. STATE
November 23, 2000
ALOKE KUMAR GHOSAL Vs. STATE OF WEST BENGAL
January 1, 2000
AMAL KUMAR BHATTACHARJI Vs. STATE OF WEST BENGAL & ORS
November 9, 2000
AMAR KUMAR BOSE Vs. STATE OF WEST BENGAL
August 8, 2000
AMARENDRA NATH DAS Vs. DHIRAJ BHATTACHARJEE
April 27, 2000
AMBY PROPERTIES PVT LTD Vs. STATE OF WEST BENGAL
March 14, 2000
AMIT GHOSAL Vs. TUSHAR HALDAR & ANR.
November 10, 2000
AMITABHA DUTTA Vs. STATE
January 27, 2000
Amitava Mitra Vs. State of West Bengal
March 29, 2000
AMJU MAITY (DAS) Vs. DISTRICT INSPECTOR OF SCHOOLS (S.E.), MIDNAPORE AND OTHERS
June 5, 2000
AMORENDRA NATH JANA Vs. FOOD CORPORATION OF INDIA
November 27, 2000
ANANDA MARGA PRACHARAKA SANGHA Vs. STATE OF WEST BENGAL
April 28, 2000
ANANDA SWARUP AGARWAL Vs. STATE OF WEST BENGAL
March 28, 2000
ANDAMAN WOOD PRODUCTS INDIA PRIVATE LIMITED Vs. UNION OF INDIA
September 18, 2000
ANDAMANS TIMBER INDUSTRIES LTD Vs. UNION OF INDIA
January 27, 2000
ANGSHUMAN ROY Vs. STATE OF WEST BENGAL
August 2, 2000
ANIL KUMAR AGARWALA & ORS. Vs. STATE OF WEST BENGAL
December 20, 2000
ANIL KUMAR MITRA MODAK Vs. TAPAN KUMAR MITRA MODAK
June 13, 2000
ANITA MUKHERJEE Vs. UNION BANK OF INDIA
December 12, 2000
ANUKUL KUMAR GHOSH Vs. CHHANDA GHOSH
January 5, 2000
ANWAR @ ANSWAR RAHAMAN Vs. STATE OF WEST BENGAL
January 4, 2000
APARNA BHATACHARYYA Vs. STATE AND OTHERS
December 18, 2000
Appropriate Authority Vs. Chandravadan Desai
September 28, 2000
APPROPRIATE AUTHORITY OF INCOME TAX Vs. VYSYA BANK LTD
February 3, 2000
ARAJ SK Vs. STATE OF WEST BENGAL
September 13, 2000
ARCHANA BAG Vs. MADAN MOHAN BAG AND ORS.
November 16, 2000
ARCHIT BANIJYA AND BINIYOG PVT. LTD. AND ORS. Vs. ASHA LATA GHOSH AND ORS.
September 7, 2000
ARUN LAL RAY.& ORS. Vs. SRI BILASH RAY
April 19, 2000
ARUNANGSU BASU ROY Vs. DEPAK LAYALIKA & ORS
May 9, 2000
ASHIM SHEET Vs. THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD. AND ANR.
May 4, 2000
ASHOK KUMAR GUPTA Vs. MUDASSAR MALLICK
September 12, 2000
ASHOK SINGH Vs. THE STATE OF WEST BENGAL AND OTHERS
March 24, 2000
Ashoke Kumar Chandra Vs. Arpita Chandra
March 3, 2000
Ashoke Paramanick Vs. State of West Bengal
May 10, 2000
ASHUTOSH ROY @ KARMAKAR @ SANTOSH GHOSH & ORS. Vs. THE STATE OF WEST BENGAL
April 17, 2000
ASIM DAS Vs. STATE OF WEST BENGAL
May 12, 2000
ASIT KUMAR SARKAR Vs. R.R. KELKAR & ORS.
October 30, 2000
ASOKE KUMAR PATRA Vs. PYARI RANIalias PARIRANI PATRA
July 6, 2000
ASSISTANT CIT Vs. ANUP (INDIA) LTD
July 7, 2000
ASSISTANT COLLECTOR OF C EX Vs. EAST INDIA PHARMACEUTICAL WORKS LTD
November 7, 2000
ASSTT CIT Vs. TAGGAS INDUSTRIES DEVELOPMENT LTD
September 7, 2000
Asstt Collector of C Ex Vs. Naffar Chandra Jute Mills Ltd
November 27, 2000
ASURALI PAIK & ORS. Vs. STATE OF WEST BENGAL & ORS.
December 13, 2000
ATAB ALI MOLLA Vs. ARJINA BIBI
July 6, 2000
AVARANI MUKHERJEE Vs. JAGADISH ROY CHOUDHURY
February 24, 2000
B N NOBIS CO Vs. JOINT CIT
December 4, 2000
B P BAJORIA AND OTHERS Vs. REGISTRAR OF COMPANIES, W B AND ANOTHER
July 21, 2000
BABLU HADA Vs. STATE OF WEST BENGAL
November 10, 2000
BADAL ADHIKARY & ORS Vs. SWAPAN ADHIKARY & ANR
August 18, 2000
BADAL CHOUDHURY Vs. INCOME TAX OFFICER
November 22, 2000
Bagree Cereals P LTD Vs. Hanuman Prasad Bagri
August 18, 2000
BAHAUDDIN AHMED Vs. S M ZAFRULLAH
January 1, 2000
BAHAUDDIN AHMED Vs. S M ZAFRULLAH
January 18, 2000
BALARAM SARKAR Vs. STATE OF WEST BENGAL
May 5, 2000
BALLYGUNGE SIKSHA SAMITY Vs. SUSMITA BASU
February 29, 2000
BANARSI PRASAD Vs. COAL INDIA LIMITED
November 22, 2000
BANESHWAR DAS PODDAR Vs. STATE
April 7, 2000
BANIPROUABARUA Vs. RITA BARUA
March 10, 2000
BANK OF INDIA Vs. LALDHAR TIWARI
November 17, 2000
BANSARI MOHAN BANERJEE Vs. TOTINI CHATTERJEE
January 10, 2000
BARON IMPEX LIMITED Vs. RASTRIYA ISPAT NIGAM LIMITED
January 18, 2000
BARUN ROY Vs. SOURENDRA KR. RAY & ORS.
April 28, 2000
BATA INDIA LIMITED Vs. LEARNED COMMISSIONER WORKMENS COMPENSATION 2ND COURT
September 22, 2000
BATA INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
December 8, 2000
BECHURAM DEY Vs. ARATI COTTON MILLS LTD
September 22, 2000
BEJOY CHANDRA SAHA Vs. STATE OF WEST BENGAL
November 3, 2000
BENGAL CHEMICAL and DRUGGISTS ASSN Vs. CALCUTTA MUNICIPAL CORPORATION
September 29, 2000
BENGAL ENGINEERING COLLEGE (DEEMED UNIVERSITY) Vs. NIRMAL KUMAR BHATTACHARYAYA
February 16, 2000
Berger Paints India LTD Vs. Assistant Commissioner of Income tax
April 4, 2000
Berger Paints India LTD Vs. Joint Commissioner of Income tax
May 16, 2000
Bhabaneswar Singh Vs. Commercial Tax Officer Central Section
December 4, 2000
BHAG NARAYAN RAM Vs. MANIK SARKAR
May 18, 2000
BHAILAL SHAW Vs. GOBINDARAM NAGAR
June 16, 2000
BHAILAL SHAW Vs. GOBINDARAM NAGAR & ORS.
May 16, 2000
BHARAT HEAVY ELECTRICALS LTD. & ANR. Vs. SANTOSH KUMAR HAIDER & ORS
November 10, 2000
BHASKAR CHANDRA ROY Vs. INDRAJIT ROY
July 19, 2000
BHASKAR RANJAN GHOSH Vs. KAMAL SEN AND OTHERS
March 14, 2000
BHASWATI SARKAR Vs. ANGSHUMAN SARKAR
March 21, 2000
BHIMA SINGH Vs. UNION OF INDIA
June 5, 2000
BHISAM CHAND GUPTA Vs. STATE OF W.B. THROUGH THE SECRETARY, LAND & LAND REFORMS DEPARTMENT
November 3, 2000
BIBHUTI BHUSAN KUNDAGRAMI Vs. DURGAPUR NOTIFIED AREA AUTHORITY
January 9, 2000
BIBHUTI MAHATO Vs. STATE OF WEST BENGAL
July 10, 2000
Bidya Devi Vs. Commissioner of Income tax
June 12, 2000
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. ASIATIC OXYGEN LTD
May 18, 2000
BIJAN KUMAR BARMAN Vs. BHASKAR CHANDRA BARMAN
September 26, 2000
BIJAN KUMAR CHAKRABORTY Vs. SUCHANDRA BARDHAN
April 20, 2000
BIJOY BHUSAN ALIAS MIHIR ROY CHOWDHURY Vs. RATNA ROY CHOWDHURY
March 8, 2000
BIJOYESH GHOSH Vs. STATE OF WEST BENGAL
May 9, 2000
BIKASH SOM Vs. THE STATE OF WEST BENGAL
June 21, 2000
BIKRAMJIT ROY Vs. SEEMA ROY
July 12, 2000
BIMAL KUMAR @ JOGGESWAR MONDAL Vs. CHAIRMAN
May 5, 2000
BIMALENDU DE AND Vs. UNION OF INDIA
September 21, 2000
BIMAN ROY Vs. SAIBAL MITRA
July 6, 2000
BINOD KUMAR BIYALA Vs. REGIONAL PROVIDENT FUND ORGANISATION WEST BENGAL
January 21, 2000
BINOY KUMAR GHOSH AND ANR. Vs. BOARD OF SECONDARY EDUCATION, WEST BENGAL & OTHERS
July 13, 2000
BIPAD BHANJAN SINGHA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
January 20, 2000
BIPLAB KUMAR DAS MAHAPATRA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
April 27, 2000
BISWA RANJAN BANERJEE Vs. UNION OF INDIA
January 21, 2000
BOARD OF TRUSTEES FOR PORT OF CALCUTTA Vs. SWADESH KUMAR KHATUA
September 29, 2000
BOLYICHAND DE TRUST Vs. STATE OF WEST BENGAL
January 25, 2000
BULA KUNDU Vs. NIRMAL KUMAR KUNDU
March 2, 2000
BURN STANDARD COMPANY LIMITED Vs. OIL AND NATURAL GAS COMMISSION
May 16, 2000
BURN STANDARD COMPANY LIMITED Vs. O N G C LIMITED
March 14, 2000
C.M.C. AND ANR. Vs. ABID HOSSAIN
December 5, 2000
CALCUTTA MUNICIPAL CORPORATION Vs. INDIAN AUTOMOBILES P LIMITED
January 4, 2000
CALCUTTA MUNICIPAL CORPORATION Vs. SIBAMOY CHAKRABORTY
March 31, 2000
Calcutta Veener Industries PvtLTD Vs. Ashok Kumar Mehrotra
July 7, 2000
CASH REGISTER COMPANY (INDIA) PVT. LTD. Vs. SURAJ NARAYAN SHAW
March 24, 2000
CASTLE WOOD INDIA Vs. LIFE INSURANCE CORPORATION OF INDIA
July 26, 2000
CEELO ENGINEERING AND SERVICE I P LTD Vs. ASST LABOUR COMMR GOVT OF WEST BENGAL
August 30, 2000
CENTRAL BANK OF INDIA Vs. VIKRAM SINGH BAXLA
February 16, 2000
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED Vs. AFCONS INFRASTRUCTURE LIMITED
March 31, 2000
CHAIRMAN MIDNAPORE MUNICIPALITY Vs. PRABIR KUMAR NAG
June 29, 2000
CHAIRMAN, AD Vs. RABINDRA NATH GHOSH & ORS.
November 27, 2000
CHAIRMAN, RAILWAY RECRUITMENT BOARD, CALCUTTA Vs. SAMBHU SARAN SINGH & ORS.
December 19, 2000
CHAND KISHORE CHAKRABORTY Vs. CHAIRMAN, FCI AND OTHERS
February 9, 2000
CHAND KISHORE CHAKRABORTY Vs. CHAIRMAN, FOOD CORPORATION OF INDIA
January 28, 2000
CHANDAN KUMAR DUTTA & ORS. Vs. SUPRIYO BASU & ORS.
April 24, 2000
CHANDI CHARAN MAHATO Vs. STATE
November 29, 2000
CHANDRA KANTI BAG Vs. CHANDIDAS MITRA
February 14, 2000
CHANDRAS CHEMICAL ENTERPRISES PVT. LTD. Vs. PIJUSH KANTI GHOSH
September 15, 2000
CHIEF MEDICAL OFFICER OF HEALTH MIDNAPORE Vs. SWAPAN KUMAR NAYAK
October 31, 2000
CHIEF SECURITY OFFICER S E RAILWAY Vs. RAMPATI SINGH
September 29, 2000
CHINTA SANTRA (POREL) Vs. STATE OF WEST BENGAL
January 6, 2000
City Express Super Market Vs. Commissioner of Income tax
December 18, 2000
CITY SCOPE DEVELOPERS (P) LTD. Vs. AKLA BUILDERS PVT. LTD. & ORS.
August 7, 2000
CITYSCAPE DEVELOPERS PVT. LTD. Vs. AKLA BUILDERS PVT. LTD. & ANR.
March 24, 2000
CLASTAR STEEL LIMITED & ANR. APPELLANTS Vs. UNION OF INDIA & ORS. RESPONDENTS
July 20, 2000
Commissioner of Commercial Taxes Vs. West Bengal Taxation Tribunal
April 3, 2000
Commissioner of Income tax Vs. Jayantilal Meghani
March 31, 2000
Commissioner of Income tax Vs. Chhindwara Fuels
April 18, 2000
Commissioner of Income tax Vs. Bharati C Kothari
March 6, 2000
Commissioner of Income tax Vs. Nikunja Behari Das
March 13, 2000
Commissioner of Income tax Vs. J K Industries Ltd
March 14, 2000
COMMISSIONER OF INCOME TAX Vs. CARBO INDUSTRIAL HOLDINGS LTD
March 14, 2000
Commissioner of Income tax Vs. Kesoram Industries Ltd
March 2, 2000
Commissioner of Income tax Vs. Andaman Timber Industries Ltd
January 4, 2000
Commissioner of Income tax Vs. Sijua Jheria Electrical Supply Co Ltd
January 5, 2000
Commissioner of Income tax Vs. Hari Finance and Trade P Ltd
January 19, 2000
COMMISSIONER OF INCOME TAX Vs. ORIENT BEVERAGES LTD
June 22, 2000
Commissioner of Income tax Vs. Kwality Ice Creams P Ltd
April 27, 2000
COMMISSIONER OF INCOME TAX Vs. GENERAL FIBRE DEALERS P LTD
April 25, 2000
COMMISSIONER OF INCOME TAX Vs. J P GOEL
August 14, 2000
COMMISSIONER OF INCOME TAX Vs. KANORIA CHEMICALS AND INDUSTRIES LTD
November 7, 2000
Commissioner of Income tax Vs. Agarwal Hardware Works Pvt Ltd
September 18, 2000
Commissioner of Income tax Vs. B K Roy Pvt Ltd
November 28, 2000
COMMISSIONER OF INCOME TAX Vs. E L PROPERTIES P LTD
November 13, 2000
COMMISSIONER OF INCOME TAX BENGAL I CALCUTTA Vs. M N DASTUR AND CO P LTD
January 14, 2000
COMMISSIONER OF INCOME-TAX Vs. ETHELBARI TEA CO 1931 LTD
June 21, 2000
Commissioner of Wealth tax Vs. P P Ghosh Decd
April 6, 2000
CORPORATION OF CALCUTTA Vs. PRODYAT KUMAR CHOWDHURY
August 2, 2000
CYRILL DSOUZA Vs. VIJAY BANK
June 7, 2000
D K SAHA Vs. DEBENDRA DHOLKIA
March 13, 2000
DABIR MONDAL Vs. STATE OF WEST BENGAL
September 15, 2000
Dalhousie Jute Company Vs. Commercial Tax Officer Central Section Assessment Wing
April 17, 2000
DALHOUSIE JUTE COMPANY LIMITED Vs. E S I CORPORATION
December 12, 2000
DAMODAR PRASAD SINHA Vs. STATE OF WEST BENGAL
August 11, 2000
DAROGA THAKUR Vs. DAMODAR VALLEY CORPN
April 19, 2000
DARSHAN SINGH Vs. STATE
April 26, 2000
DAYNAND PROSAD SINHA Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED
May 17, 2000
DEB SANKAR BANERJEE Vs. AVE BANERJEE (BHAWAL)
March 23, 2000
DEBABRATA MUKHERJEE Vs. DUNBAR MILLS LTD
August 16, 2000
DEBASHIS GANGULY Vs. STATE OF WEST BENGAL
January 12, 2000
DEBASHIS SINGHA ROY Vs. TARAPADA ROY
April 17, 2000
DEBASISH CHAKRABORTY Vs. STATE OF WEST BENGAL
January 7, 2000
DEBI ANN PEMERENTZ Vs. SEEMA ROY
July 12, 2000
DEBI PRASAD PAL Vs. GENERAL MANAGER CALCUTTA TELEPHONES SOUTH
August 3, 2000
DEBJANI BOSE Vs. STATE OF WEST BENGAL
February 14, 2000
DEBU DUTT KHETAWAT AND OTHERS Vs. STATE AND OTHERS
April 19, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. SHAW WALLACE AND CO LTD
November 17, 2000
DEPUTY COMMISSIONER OF INCOME-TAX Vs. TRIBENI TISSUES LTD
March 8, 2000
DEPUTY SECRETARY MART DEPT OF HEALTH AND FAMILY WELFARE CALCUTTA Vs. SOANCHITA BISWAS
January 27, 2000
Dhananjoy Samanta Vs. Sabitri Samanta
March 14, 2000
DHIRENDRA NATH DATTA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CALCUTTA BENCH & ORS.
November 30, 2000
DILIP CHOWDHURY Vs. ANDAMAN AND NICOBAR ADMINISTRATION
June 13, 2000
DILIP KUMAR DAS Vs. STATE OF WEST BENGAL
July 20, 2000
DINABANDHU BANDYOPADHYAY Vs. STATE OF WEST BENGAL
August 8, 2000
DINENDRA KUMAR BOSE Vs. TAPAN KUMAR BOSE
March 31, 2000
DIPANJAN CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
February 9, 2000
DIRECTOR GENERAL OF POLICE & ANR. Vs. STATE OF WEST BENGAL & ORS.
June 12, 2000
DISTRICT MAGISTRATE & COLLECTOR, BANKURA & ORS. Vs. JAGAMOHAN NANDI & ORS.
April 28, 2000
DOLLY SAHA Vs. CESC LTD
June 6, 2000
DOYAMOYEE MANNA Vs. SADHAN CH DAS
July 14, 2000
DR. DURGA PADA BAKSHI Vs. STATE OF W.B. & ORS.
April 24, 2000
DR. NANDALAL PAUL Vs. STATE OF WEST BENGAL
December 8, 2000
DR. NEMAI CHARAN RAKSHIT Vs. STATE OF WEST BENGAL
September 29, 2000
DR. NIHARENDU DAS & ORS. Vs. BISHESWAR DAS & ORS.
April 27, 2000
DR. SATISH CHANDRA PATRA Vs. STATE OF WEST BENGAL
May 12, 2000
DR. SUBHAS CHANDRA PRATIHAR Vs. STATE OF WEST BENGAL & ORS.
March 27, 2000
DUKHISHYAM BENUPANI Vs. STATE OF WEST BENGAL
May 18, 2000
DULAL CHANDRA BISWAS Vs. SAILENDRA NATH SADHUKHAN
April 26, 2000
DULAL CHANDRA MISRA Vs. THE STATE OF WEST BENGAL & ORS.
May 16, 2000
DURGA CHARAN GHOSH Vs. STATE
November 8, 2000
EASTERN COALFIELDS LTD Vs. AMARESH ROY
March 24, 2000
EASTERN COALFIELDS LTD. Vs. GAUR CHANDRA SARKAR
January 21, 2000
EMAMUDDIN Vs. CALCUTTA MUNICIPAL CORPORATION
November 22, 2000
EMPLOYER IN RELATION TO THE MANAGEMENT OF CALCUTTA Vs. P O CENTRAL GOVERMENT INDUSTRIAL TRIBUNAL
November 29, 2000
ENAUL HAQUE Vs. ROMJAN ALI AND ORS.
April 27, 2000
ESTERN COALFIELD LIMITED Vs. NATA KORA
September 5, 2000
EVERETT INDIA P LTD Vs. STATE OF WEST BENGAL
March 27, 2000
FALAKATA INDUSTRIES LTD Vs. ADDL DISTRICT MAGISTRATE AND DIRECTOR OF LAND AND LAND REFORMS OFFICER JALPAIGURI
September 18, 2000
FOOD CORPN LTD Vs. CENTRAL GOVERMENT INDUSTRIAL TRIBUNAL
September 15, 2000
GAJANAND COMMERCIAL PVT LTD Vs. STATE
February 15, 2000
GANAPATI APARTMENTS PVT. LTD Vs. FAVOURITE SMALL INVESTMENT LTD.
December 14, 2000
GANGES MANUFACTURING COMPANY LTD Vs. UNION OF INDIA
April 12, 2000
Gaurav Goel Vs. Commissioner of Income tax
May 16, 2000
GIRIDHARILAL SONI Vs. MUNICIPAL COMMISSION CALCUTTA MUNICIPAL CORPORATION
August 11, 2000
GITA ADHIKARY Vs. STATE OF WEST BENGAL
March 3, 2000
GITA BHOWMICK Vs. STATE OF WEST BENGAL
December 14, 2000
GMB CERAMICS LIMITED Vs. NEYCER INDIA LIMITED
August 28, 2000
GOLAM MOHAMMAD AND Vs. SUPDT N R S MEDICAL COLLEGE AND HOSPITAL
August 31, 2000
GOPAL CHANDRA BHATTACHARJEE Vs. DILIP KUMAR BHATTACHARYYA
April 20, 2000
GOPAL KRISHNA SAHA Vs. SMT. SUTARA SAHA
September 11, 2000
GOPAL SARKAR Vs. STATE OF WEST BENGAL
April 24, 2000
GOPENDRA KRISHNA CHAKRABARTY Vs. CALCUTTA MUNICIPAL CORPORATION
August 10, 2000
GOURANG ACHARJEE Vs. THIRD INDUSTRIES TRIBUNAL WEST BENGAL
December 21, 2000
Gouranga Lal Chatterjee Vs. Income tax Officer
November 27, 2000
GOURI CHANDA Vs. GOVINDA PRASAD KEZKIWAL
December 7, 2000
GOUTAM CHATTERJEE Vs. STATE OF WEST BENGAL
December 21, 2000
GOVINDA DHARA Vs. RAMKRISHNA BERA
May 19, 2000
GOVINDA MOUT Vs. TARAK NATH SHAH
April 28, 2000
GRAND PRIME LIMITED Vs. UNION OF INDIA
July 5, 2000
Griffen Laboratories LTD Vs. Commissioner of Income tax
January 18, 2000
GRSE LTD Vs. GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD
August 24, 2000
GUARDIANS COUNCIL Vs. STATE OF WEST BENGAL
March 1, 2000
HARADHAN ROY AND OTHERS Vs. DEPARTMENT OF HEALTH AND FAMILY PLANNING ESTABLISHMENT AND OTHERS
January 10, 2000
HARENDRA NATH GHOSH Vs. SUBODH KUMAR GHOSH
February 17, 2000
HARENDRA NATH SARKAR & ORS. Vs. DIBAKAR MONDAL & ORS.
September 26, 2000
Hari Charan Shaw Vs. Union of India
June 12, 2000
HARI HAR CHOWDHURY Vs. UNION OF INDIA
July 25, 2000
Haridas Bhattacharjee Vs. Suparna Bhattacharjee
February 2, 2000
HARIDAS ROY Vs. STATE OF WEST BENGAL
September 19, 2000
HARISHIKESH MAITY Vs. STATE
February 25, 2000
HARRISON MALAYALAM LIMITED Vs. REGIONAL PROVIDENT FUND COMMR
December 21, 2000
HARSUKH DAMADIA Vs. WALTER LABORATORIES PVT. LTD.
November 3, 2000
HEAD MASTER LOULARA RADHA CHARAN ACADEMY Vs. HARIHAR MUKHERJEE
February 17, 2000
HEAVY ENGINEERING CORPORATION LTD. Vs. BALKRISHNA SHROFF
March 10, 2000
HIMANGSU KR BARDHAN Vs. STATE OF W B
December 8, 2000
HINDUSTAN STEEL WORKS CONSTRUCTION LTD. Vs. ARBIND CONSTRUCTION CO. LTD.
April 25, 2000
HULISA SHAW Vs. OMBALIKA DAS
January 4, 2000
I C I INDIA LTD Vs. DEPUTY COMMISSIONER OF CUSTOMS, CALCUTTA
January 18, 2000
INCOME TAX OFFICER Vs. CHLORIDE INDIA LTD
August 18, 2000
Income tax Officer Vs. Jiyajeerao Cotton Mills Ltd
January 24, 2000
INDIA BRUSH WORKS P LTD Vs. BIMAN BHATTACHARJEE
July 20, 2000
INDIAN BANK Vs. MANISHA SHIKHA TANI WELFARE TRUST
August 4, 2000
INDIAN BANK Vs. SMT. ARUNDHUTI MAITY
June 16, 2000
INDIAN BANK Vs. MANISHA SHIKA TANI WELFARE TRUST
March 3, 2000
INDIAN DRILLING and MINING P LTD Vs. REGIONAL PROVIDENT FUND COMMR
December 15, 2000
INDIAN INSTITUTE OF TECHNOLOGY Vs. STATE OF WEST BENGAL
September 28, 2000
INDIAN OIL CORPORATION LTD Vs. INDIAN OIL CORPORATION MAINTENANCE CONTRACTORS WORKERS UNION
May 19, 2000
INDIAN OIL CORPORATION LTD Vs. HALDIA REFINERY CANTEEN EMPLOYEES UNION
March 31, 2000
INDIAN STANDARD CASTING CO.(P) LTD. Vs. SATI RANI SEN
November 23, 2000
INFAR INDIA LTD Vs. MADAN MOHAN GHOSH
May 15, 2000
INLAND CONSTRUCTION COMPANY Vs. UNION OF INDIA
February 15, 2000
ISMILE SEIKH @ KHAYAPA Vs. STATE OF WEST BENGAL
July 19, 2000
ISPAT INDUSTRIES LTD Vs. UNION OF INDIA
February 3, 2000
ISRAIL Vs. STATE OF WEST BENGAL
December 5, 2000
ITO Vs. LIC OF INDIA
July 31, 2000
J Vs. UNION OF INDIA
August 11, 2000
J K CORPN LTD Vs. COMMISSIONER OF CUSTOMS
February 8, 2000
J K Industries LTD Vs. Assistant Commissioner of Income tax
August 24, 2000
JAGADISH CHOWDHURY Vs. STATE OF WEST BENGAL
August 16, 2000
JAGANNATH SARKAR Vs. SM KALYANI SARKAR
August 17, 2000
JAGAT MOHAN ROY Vs. SYED KAZIM ALI AND OTHERS
March 28, 2000
JAHAR DEY Vs. BROJESHWARI SAHA
March 23, 2000
JAI KUMAR KANKARIA Vs. COMMISSIONER OF INCOME TAX
December 14, 2000
JAMAT ALI MONDAL ALIAS MEGO ALIAS TAPAN DAS Vs. UNION OF INDIA
March 15, 2000
JANNABI KUMAR SANTRA Vs. K M HOSSAIN C M O H MIDNAPORE
September 25, 2000
JASH KARAN RATHI Vs. STATE OF WEST BENGAL
April 20, 2000
JATAN DEBI BOTHRA Vs. RAMJIDAS KEDIA & ORS.
August 4, 2000
JAYANTA KR CHOWDHURY Vs. STATE OF WEST BENGAL
November 10, 2000
JAYANTI MUKHERJEE Vs. HINDUSTHAN FERTILIZER CORPORATION LIMITED
April 17, 2000
Jaymac Lasetron P LTD Vs. Commissioner of Income tax
May 16, 2000
JHARNA DAS Vs. PRASANTA KR. DAS
December 1, 2000
JIBAN KRISHNA DAS Vs. RENU DAS
December 14, 2000
JIBAN KUMAR DAS Vs. BIJOY KUMAR MUKHERJEE
January 5, 2000
John Paterson and Co India Limited Vs. Tri Star Soya Products Limited
February 17, 2000
JOLLY PAUL Vs. RAM CHANDRA PAUL
March 15, 2000
JOSEPH JEFFERY SOKER AFCON Vs. STATE OF WEST BENGAL
February 21, 2000
JYOTI BHUSAN BOSE Vs. STATE OF WEST BENGAL
March 3, 2000
JYOTISH CHANDRA BAIDYA Vs. STATE
November 30, 2000
K R STEEL INDUSTRIES Vs. WEST BENGAL TAXATION TRIBUNAL
September 29, 2000
K SUBHAS NAYAK Vs. STATE OF WEST BENGAL
December 8, 2000
KADEX SYSTEMS LTD. Vs. R. K. SWAMY/BBDO ADVERTISING LTD.
February 14, 2000
KAILASH NATH AND ASSOCIATES Vs. VIJAY KUMAR SETH
March 31, 2000
KALIMUR RAHAMAN Vs. CALCUTTA MUNICIPAL CORPORATION
February 28, 2000
KALPANA ENDOW Vs. UNITED BANK OF INDIA
June 20, 2000
KALYAN BANERJEE Vs. KAMARHATI MUNICIPALITY
September 25, 2000
KALYAN KUMAR BANERJEE Vs. STATE OF WEST BENGAL
September 20, 2000
KAMAL DAS Vs. STATE OF WEST BENGAL
April 18, 2000
KAMAL KANTA PAL Vs. AJOY KUMAR BANDAPADHYA
August 1, 2000
KAMAL KR. SINGH Vs. STATE OF WEST BENGAL & ORS.
January 18, 2000
KAMAL PRASAD SINGH Vs. COAL INDIA LIMITED
August 25, 2000
KAMALA DEVI AGARWAL Vs. SHIVKISHAN AGARWAL & ORS.
December 15, 2000
KAMALA SARKAR Vs. STATE OF BIHAR
September 8, 2000
KAMALANDU ROY Vs. CALCUTTA IMPROVEMENT TRUST
August 30, 2000
KAMALESH PURKAIT Vs. SAMBHUNATH DEY DRUG INSPECTOR
January 21, 2000
KAMPTA PRASAD SINGH & ORS Vs. STATE OF WEST BENGAL
November 7, 2000
KANAILAL GHOSH Vs. NARAYAN CHANDRA GHOSH
December 8, 2000
KARNANI ESTATES LIMITED Vs. MUNICIPAL COMMISSIONER CALCUTTA MUNICIPAL CORPORATION
August 31, 2000
KARTICK CHANDRA GHOSH Vs. WEST BENGAL STATE ELECTRICITY BOARD
May 3, 2000
KARTICK CHANDRA MONDAL Vs. UNION OF INDIA
May 17, 2000
KARTICK CHANDRA PRADHAN Vs. STATE OF WEST BENGAL
December 8, 2000
KARTICK PRODHAN & ORS. Vs. SRI SATYENDRA NATH GHOSH & ORS.
January 5, 2000
KASINATH BISWAS Vs. STATE
August 21, 2000
KAUSHALYA KHATRI Vs. CALCUTTA MUNICIPAL CORPORATION
August 7, 2000
KESHAB MONDAL Vs. STATE
July 12, 2000
KHAGENDRA NATH SAU Vs. STATE OF WEST BENGAL
September 5, 2000
KILLICK NIXON LTD. Vs. STATE OF WEST BENGAL
February 16, 2000
Kothari Marketing Pvt LTD Vs. Ramesh Doshi
June 6, 2000
Kousher Ali Laskar Vs. Moslema Bibi
March 24, 2000
KOUSHIK KUMAR MONDAL Vs. STATE OF WEST BENGAL
September 8, 2000
KRISHNA BANERJEE Vs. BHANU BIKASH BANDYOPADHYAY
June 15, 2000
KUBER KHAINI PVT LTD Vs. PRABHOOLAL RAMRATAN DAS PVT LTD
December 13, 2000
KUNJA BEHARI JOARDAR (DIED) & OTHERS Vs. STATE OF WEST BENGAL AND ANOTHER
April 20, 2000
LA OPALA R G LTD Vs. INTERNATIONAL DISTILLERIES I LTD
April 11, 2000
LAGAN JUTE MACHINARIES CO LTD Vs. CANDLEWOOD HOLDINGS LTD
May 5, 2000
LAKSHMI JAISWAL Vs. SANJAY JAISWAL & ORS.
August 2, 2000
LAKSHMI KANTA KAHAR Vs. STATE OF WEST BENGAL
November 30, 2000
LAKSHMI PAT MANOT Vs. STATE
April 18, 2000
LALIN KUMAR MAHATO Vs. STATE OF WEST BENGAL & ORS.
February 25, 2000
LAND ACQUISITION COLLECTOR BIRBHUM Vs. ARUN KUMAR GHOSH
April 7, 2000
LARSEN AND TOUBRO LIMITED Vs. MUKERIAN PAPERS LIMITED
January 7, 2000
Leonhardt Andra and Partner Vs. Commissioner of Income tax
December 12, 2000
LYTTON HOTEL PVT LTD Vs. APPROPRIATE AUTHORITY
November 15, 2000
M/S. E.L.E. LUBRICANTS INDIA LTD. Vs. SUDIP BOSE
December 18, 2000
M/S. KRISHNA PROPERTIES Vs. THE HONGKONG AND SHANGHAI BANKING CORPORATION LTD.
June 27, 2000
M/S. RAMAVATAR AGARWAL AND ANR. Vs. M/S. MAKALI TRADING CO. AND ORS.
January 5, 2000
M/S. TANUSREE ART PRINTERS Vs. RABINDRA NATH PAL
May 18, 2000
Machino Techno Sales LTD Vs. Commissioner of Income tax
August 16, 2000
MADAN LAL PATODIA Vs. DISTRICT INSPECTOR OF SCHOOLS SE CALCUTTA
March 15, 2000
MADHUSUDAN CHAKRABORTY (IN JAIL) Vs. STATE OF WEST BENGAL
July 6, 2000
MAGMA LEASING LIMITED Vs. S. & S. INDUSTRIES & ENTERPRISES LTD.
September 26, 2000
MAGMA LEASING LIMITED Vs. SANDERSON INDUSTRIES LTD
June 20, 2000
MAHADEV DHAR Vs. STATE OF WEST BENGAL
February 22, 2000
MAHADVE SAHA AND ANR Vs. UNION OF INDIA AND ORS
December 13, 2000
MAHAMAYA COMPANY PVT. LTD. Vs. WEST BENGAL STATE ELECTRICITY BOARD
April 7, 2000
MAHENDRA KUMAR PAREEK Vs. R M BISWAS
April 19, 2000
MAHENDRA KUMAR PODDAR Vs. BANSAL BUILDERS
April 11, 2000
MAHESH KUMAR SARDA ALIAS MAHESWARI Vs. UNION OF INDIA
March 2, 2000
MAKALI ENGG WORKS PVT LTD Vs. DAHOUSIE PROPERTIES LTD
December 4, 2000
MANABESH CHANDRA MUKHERJEE Vs. DIPAK KUMAR SINGHA
August 18, 2000
MANAGING COMMITTEE DARWA GANDHI SMRITI JUNIOR HIGH SCHOOL Vs. STATE OF WEST BENGAL
November 14, 2000
MANAS SARKAR Vs. UNIVERSITY OF CALCUTTA
March 8, 2000
MANINDRALAL KARMAKAR Vs. AKHIL KUMAR CHANDRA
September 26, 2000
MANJU MUKUL GUHA Vs. PRADIP KUMAR MULLICK
May 12, 2000
MANOBRATA CHOWDHURY Vs. CALCUTTA MUNICIPAL CORPORATION AND ORS.
November 23, 2000
MANOHAR RAJARAM CHHABARIA Vs. UNION OF INDIA
May 18, 2000
MARUTI EQUIPMENTS PVT LIMITED Vs. STATE OF WEST BENGAL
April 27, 2000
MARY MENDES Vs. LYTTON HOTEL
August 2, 2000
MAUREEN EASTON Vs. MOQUIMA KHATOON SINCE DECEASED REPRESENTED BY FIROZE ALAM AND ORS.
September 26, 2000
MAYA GANGULY Vs. STATE
September 29, 2000
MAYA GHOSH Vs. MRITYUNJOY DAS
May 16, 2000
MAYA RANI GUIN Vs. STATE OF WEST BENGAL
January 28, 2000
MD AFZAL @ MD SIDDIQUE @ MOLLAH Vs. NARCOTICS CONTROL BUREAU
February 18, 2000
MD JAMAL Vs. STATE
November 8, 2000
MECON LIMITED Vs. STATE OF WEST BENGAL
December 20, 2000
MENOKA GHOSH (PAL) Vs. RENU SARKAR & ORS.
March 27, 2000
MERCANTILE COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
April 11, 2000
Mihir Saha Vs. Madhu Chhanda Saha
April 18, 2000
MIRA DE Vs. MAHENDRA NATH BISWAS
April 28, 2000
MISSUMAN MOTORS LTD. Vs. ESCORTS FINANCIAL SERVICES LTD.
March 9, 2000
MITA GUPTA Vs. ORIENTAL INSURANCE CO LTD
September 7, 2000
MITA ROY Vs. STATE
March 10, 2000
MOHAMMAD ROUSHAN ALI SHAIKH Vs. STATE OF WEST BENGAL
February 16, 2000
Mohanlal Bazaz Vs. Controller of Estate Duty
April 26, 2000
Mohd Mia Vs. State of West Bengal
May 10, 2000
MOHINUDDIN BISWAS Vs. STATE OF WEST BENGAL
January 28, 2000
MONGLA PROSAD CHATTERJEE Vs. STATE OF WEST BENGAL
February 2, 2000
MONINDRA NATH DAS Vs. STATE
December 5, 2000
MOUSUMI HANSDA Vs. ORIENTAL INSURANCE CO LTD
June 19, 2000
MRIDUL KANTI MAJUMDER Vs. JYOTSNA BAL
August 14, 2000
MRINMAY KUMAR RATH Vs. SUB
February 25, 2000
MST BILKIS BEGUM ALIAS JAHANARA Vs. MAJID ALI GAZI & STATE
December 13, 2000
Mukherjee Estate P LTD Vs. Commissioner of Income tax
March 7, 2000
MUKTARAM PANJA Vs. NIHARENDU DAS
December 6, 2000
MUKTI DAS Vs. SABITA BAG
April 20, 2000
MUNIR AHMED Vs. UNION OF INDIA
March 9, 2000
MURARI MOHAN KEJRIWAL AND OTHERS Vs. STATE OF WEST BENGAL
May 15, 2000
MUSSAMAT ASHIA KHATUN Vs. KARUNA SINGH
July 20, 2000
NAGEN DEY & ANR Vs. THE CHAIRMAN, BHATPARA MUNICIPALITY
February 25, 2000
NAMITA GANGULY Vs. MANIK CHAND JAIN
July 17, 2000
NANDINI CHATTERJEE Vs. ARUP HARI CHATTERJEE
September 20, 2000
Nandlal Rander Vs. Commissioner of Customs
July 7, 2000
NANTU BAG Vs. RASANA BALA DASI
April 27, 2000
NANTURAM NASKAR Vs. AJIT KUMAR MONDAL
January 17, 2000
NARAYAN CHANDRA GARAI Vs. STATE OF WEST BENGAL
November 22, 2000
NARAYAN PRASAD LOHIA Vs. NIKUNJ KUMAR LOHIA
May 18, 2000
NARENDRA LOHIA Vs. R K SARKAR
January 13, 2000
NARENDRA NATH MITRA Vs. THE STATE
August 21, 2000
NARESH CHANDRA SAHA Vs. STATE
January 21, 2000
NARESH KUMAR JAIN Vs. STATE OF WEST BENGAL AND ORS.
August 7, 2000
NATENDRA NATH GIRI Vs. STATE OF WEST BENGAL
November 22, 2000
NATIONAL INSURANCE CO. LTD. Vs. MANINDRA CHANDRA DEY & ORS.
April 7, 2000
NATIONAL INSURANCE CO. LTD. Vs. SWAPAN KUMAR DAKUA & ANR.
April 4, 2000
NATIONAL INSURANCE CO. LTD. Vs. SANTOSH KR. BERA & ANR.
April 4, 2000
NATIONAL INSURANCE CO. LTD. Vs. PRABHU DAYAL SINGH AND ANR.
April 26, 2000
NATIONAL INSURANCE CO. LTD. Vs. BHUPAL MONDAL & ORS.
April 4, 2000
NATIONAL INSURANCE CO. LTD. Vs. SMT. RAGHOBATI DEBI & ANR.
April 10, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. NEW DARJEELING UNION TEA CO LTD
August 4, 2000
NATIONAL PROJECT CONSTRUCTION CORPORATION LTD Vs. AROMA UNIVERSAL
February 19, 2000
NATIONAL SMALL INDUSTRIES LIMITED Vs. RAJANIKANT HIMMATLAL KAMPANI AND SUDARSHAN RAI
January 6, 2000
NAWAL KISHOR SINGH Vs. SANJIB GUPTA
March 23, 2000
NAYAN GOBINDA GOPPI Vs. STATE OF WEST BENGAL
November 9, 2000
NAZBAN NISSA Vs. STATE OF WEST BENGAL
December 5, 2000
NEMAI CH. DARIPA AND ANOTHER Vs. PURULIA ZILLA PARISHAD AND OTHERS
August 21, 2000
NEMAI HAIT Vs. CESC LIMITED AND ANR.
December 20, 2000
NEW INDIA ASSURANCE CO LTD Vs. RAM KISHAN SINGH
August 10, 2000
NEW INDIA ASSURANCE CO LTD Vs. BIDYUT KUMAR MUKHERJEE
December 21, 2000
NEW INDIA ASSURANCE CO. LTD. Vs. POMPA CHHETRI
June 23, 2000
NEW RED BANK TEA CO. PVT. LTD. Vs. UNITED BANK OF INDIA
December 5, 2000
NEW TOBACCO CO. LTD. Vs. R.D.B. INDUSTRIES
December 25, 2000
NEW TOYO SOA FOODS COMPANY LTD. Vs. MMC EXPORTS LTD.
May 16, 2000
NILOPAM DAS Vs. UNION OF INDIA
January 18, 2000
NIRMAL DAS Vs. PANCHANAN BANERJEE
July 3, 2000
NIRMAL KUMAR BHATTACHARYA Vs. BENGAL ENGINEERING COLLEGE
January 14, 2000
NIRMAL KUMAR DASGUPTA Vs. BOARD OF TRUSTEES
July 12, 2000
NIRMALA SAHA & ORS. Vs. PRONOB KUMAR SAHA & ORS.
March 10, 2000
Nishi Kanta Halder Vs. State
April 12, 2000
NISSHO IWAI CORPORATION Vs. VEEJAY IMPEX
February 16, 2000
NITIN DAS Vs. STATE OF WEST BENGAL
November 30, 2000
NITYA HARI KUNDU Vs. STATE OF WEST BENGAL
July 27, 2000
NORTH BENGAL STATE TRANSPORT CORPORATION Vs. FATICK CHANDRA ROY
July 4, 2000
NORTH CALCUTTA CO OPERATIVE LABOUR CONTRACT CONSTRUCTION SOCIETY LIMITED Vs. R TEWARI
March 10, 2000
Northern Coalfields Limited Vs. Ajanta Deb
August 17, 2000
NUPUR AGARWAL Vs. AMIT AGARWAL
April 24, 2000
NURUL ISLAM Vs. STATE OF WEST BENGAL
May 18, 2000
O N G C MAZDOOR UNION Vs. OIL AND NATURAL GAS COMMISSION
May 9, 2000
OMRAOMAL GOEL Vs. COLLECTOR UNDER E C ACT
March 1, 2000
ORIENT CLEARING & FORWARDING AGENCY Vs. UNION OF INDIA
May 12, 2000
ORIENTAL FIRE & GENERAL INSURANCE CO LTD. Vs. SM. NIRMALA HAIDAR & ORS.
July 10, 2000
ORIENTAL INSURANCE CO LTD Vs. BINI BALA MONDAL
August 29, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. GURDIAL SINGH
January 27, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. BANAMALI GHOSH
June 26, 2000
ORISSA CONCRETE & ALLIED INDUSTRIES LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
April 20, 2000
P Ldeelia Vs. State
April 4, 2000
PACIFIC CARRIERS LIMITED Vs. SINGHEE MARINE SERVICES PVT LTD
March 27, 2000
PALASH SARKAR Vs. STATE
August 17, 2000
PANCHANON CHOUDHURY & ANR. Vs. STATE
November 13, 2000
PANCHUBALA DASSI Vs. MONMOTHO NATH MONDAL
July 18, 2000
PANKAJ KUMAR GHOSH Vs. CHUNILAL DAS
September 28, 2000
PANNALAL JAISWAL Vs. SHYAMSUNDER SHARMA
September 14, 2000
PARAMANAND AGARWAL Vs. SUDERA ENTERPRISES PVT LTD
May 18, 2000
PARESH HAZRA Vs. LAKSHMI KANTA NASKAR
September 26, 2000
Park Hotel P LTD Vs. Commissioner of Income tax
February 2, 2000
PARLE PRODUCTS LIMITED Vs. SUBIR MUKHERJEE
June 23, 2000
PARRYS EMPLOYEES UNION Vs. THIRD INDUSTRIAL TRIBUNAL WEST BANGAL
August 25, 2000
PARTHA GHOSH Vs. STATE OF WEST BENGAL
October 31, 2000
PARVATI ADHIKARI Vs. STATE OF WEST BENGAL
December 14, 2000
PASPUR TRAVELS PVT. LTD. Vs. BISWANATH PODDAR
April 10, 2000
PATTON LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE
January 21, 2000
Peerless Consultancy Service P LTD Vs. Ashoka Agencies
December 12, 2000
PHUNDAN SINGH Vs. SREE JAIN SWETAMBER TERAPANTHI VIDYALAYA
June 28, 2000
PILCOM Vs. INCOME TAX OFFICER
January 4, 2000
PIONEER SPRING AND STEEL CONCERN P LTD Vs. DELTA INTERNATIONAL LTD
May 4, 2000
PRABIR KUMAR MUKHERJEE Vs. UNION BANK OF INDIA
December 12, 2000
PRADIP KUMAR BANERJEE Vs. UNION OF INDIA
May 19, 2000
PRADIP KUMAR ROY Vs. OIL & NATURAL GAS CORPORATION LIMITED
November 8, 2000
PRADIP KUMAR SAHA Vs. INDIAN HOTEL
August 21, 2000
PRAHLAD MAJHI Vs. STATE OF WEST BENGAL
December 15, 2000
PRANATI SARKAR & ORS. Vs. CHAMPAKLATA SARKAR & ORS.
March 27, 2000
PRANTOSH SINHA Vs. STATE OF WEST BENGAL
March 15, 2000
PRASANTA KUMAR DEY Vs. UNION OF INDIA AND OTHERS
March 16, 2000
PRATIP KUMAR ROY CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
January 7, 2000
PRAVIN K. POPOT & ORS. Vs. THE CALCUTTA MUNICIPAL CORPORATION & ORS.
April 24, 2000
Prime Impex Limited Vs. Assistant Commissioner of Commercial Taxes
September 29, 2000
PRINCIPAL, COLLEGE OF TEXTILE TECHNOLOGY Vs. PRASUN KUMAR GOSWAMI
September 28, 2000
PULAK KUMAR KUNDU Vs. UNION OF INDIA AND OTHERS
May 5, 2000
PUNIT DAS Vs. KANAILAL DAS
September 26, 2000
Punjab National Bank Vs. Commissioner Sanchaita Investments
May 4, 2000
PURBANCHAL ESTATE PVT. LTD. Vs. DEVENDRA KUMAR SARAWGI
December 11, 2000
PURNAND GARG Vs. TUHIN KR. CHOWDHURY
June 12, 2000
PURNIMA ROY Vs. STATE OF WEST BENGAL & ORS.
December 1, 2000
Puspa Rani Chakrabarty Vs. Allahabad Bank
January 20, 2000
PUTLUR JAMBULINGAM Vs. UNION OF INDIA
June 8, 2000
RABEYA BIBI Vs. STATE OF WEST BENGAL
July 14, 2000
RABI MURMU Vs. STATE OF WEST BENGAL
July 17, 2000
RABINDRA NATH BAR Vs. STATE OF WEST BENGAL
January 10, 2000
RABINDRA NATH BHATTACHARJEE Vs. THE STATE OF WEST BENGAL AND OTHERS
March 31, 2000
RADBA NATH PAL & ORS. Vs. JR. LAND REFORMS OFFICER & ORS.
November 2, 2000
RADHE SHYAM RUIA Vs. TARA DEVI JALAN
May 18, 2000
RAJ CHOWDHURY Vs. UNION OF INDIA
July 5, 2000
RAJA RAM MOHAN ROY CHILDRENS ACADEMY Vs. STATE OF WEST BENGAL
November 29, 2000
RAJASTHAN GUEST HOUSE Vs. CALCUTTA MUNICIPAL CORPORATION
August 24, 2000
RAJAT MOHAN CHATTERJEE Vs. AMITABH BANERJEE
March 10, 2000
RAJESH KOTHARI Vs. A S BANDOPADHYAY SUPERINTENDENT OF CUSTOMS PREVENTIVE
November 24, 2000
RAM RANJAN MUKHERJEE Vs. MINING AND ALLIED MACHINERY CORPN LTD
August 16, 2000
RAMA DUTA Vs. STATE OF WEST BENGAL
June 5, 2000
RAMAWATAR AGARWALLA Vs. GREENLINE TEA & EXPORTS LTD.
March 7, 2000
RAMENDRA NATH BANERJEE Vs. STATE OF WEST BENGAL
September 1, 2000
RAMPURIA ESTATES PVT LTD Vs. BIJAY TRACTOR SPARES PVT LTD
June 26, 2000
RANA SANDHI MITRA AND OTHERS Vs. UNION OF INDIA AND OTHERS
May 16, 2000
RANAJIT NASKAR Vs. STATE OF WEST BENGAL
July 19, 2000
RANJIT KUMAR JAIN Vs. KAMAL KUMAR CHOWDHURY & ANR.
December 12, 2000
RANJIT KUMAR MONDAL Vs. STATE OF WEST BENGAL
November 17, 2000
RANUBALA BISWAS & ANR. Vs. MANGALABALA SARDAR
September 26, 2000
RASHTRIYA PARIYOJANA NIRMAN NIGAM LTD Vs. INDUSTRIAL ASSOCIATES
August 21, 2000
RATHINDRANATH SANYAL Vs. STATE OF WEST BENGAL
July 10, 2000
RAVI MAHARIA Vs. RELIANCE PETROLEUM LIMITED
January 19, 2000
REKHA GHOSH Vs. CHANCHAL SINHA ROY
February 16, 2000
REKHA MUKHERJEE Vs. ASHIS KUMAR DAS
September 4, 2000
REKHA RANI PYNE Vs. SAMBHUNATH HALDER
February 1, 2000
RINITA RAKSHIT Vs. STATE OF WEST BENGAL & ANR
May 9, 2000
RINKOO MITRA Vs. STATE OF WEST BENGAL
August 2, 2000
RITA DUTTA AND ANOTHER Vs. SUBRATA CHATTERJEE
July 11, 2000
ROHIT AGARWAL Vs. AMI FILM DISTRIBUTOR AND PRODUCTION
August 11, 2000
RUKMINI DEVI TODI Vs. OFFICIAL LIQUIDATOR
March 3, 2000
Rupali Chowdhury Vs. State of West Bengal
July 3, 2000
RYAM COMMERCE AND PLANTATION LTD Vs. MOTILAL BAID
April 14, 2000
Ryam Commerce and Plantation LTD Vs. Motilal Baid
April 16, 2000
Ryam Commerce and Plantations LTD Vs. Motilal Baid
April 17, 2000
S B I HOME FINANCE LTD Vs. COMMISSIONER OF INCOME TAX
July 24, 2000
S G TIN PRINTERS PRIVATE LTD Vs. R P F COMMISSIONER
April 20, 2000
S K SHOM ALIAS SUBODH KUMAR SHOME Vs. JAGADISH CHAKRABORTY
February 15, 2000
S N CHOWDHURY Vs. STATE OF WEST BENGAL
November 24, 2000
S NATARAJAN Vs. STATE OF WEST BENGAL
November 10, 2000
S.M. MIRA TAMANG Vs. STATE OF WEST BENGAL
July 27, 2000
S.P. JAISWAL ESTATE LTD. & ANR. Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
May 3, 2000
S.V.S. ENGLISH SCHOOL & ORS. Vs. UNION OF INDIA & ORS.
January 5, 2000
SADHAN CHANDRA BAR Vs. NEPAL KULSI
August 18, 2000
SADHAN ROY AND ORS. Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND ORS.
April 5, 2000
Sahajan Molla Vs. State
March 15, 2000
SAHANA MUKHERJEE Vs. UNION BANK OF INDIA
December 12, 2000
SAIBAL KUNDU Vs. ARCHANA TALUKDAR
November 29, 2000
SAIDA BEGAM Vs. NAZRUL KHAN
November 8, 2000
SAJIB KUMAR DAS Vs. STATE OF WEST BENGAL
June 6, 2000
SAKAL GORE Vs. SECRTARY BAR LIBRARY CLUB HIGH COURT
July 3, 2000
SAKTI BALA SAMANTA Vs. UNION OF INDIA & ORS.
April 20, 2000
SALAUDDIN MIAH Vs. STATE OF WEST BENGAL
July 20, 2000
SALIL DUTTA Vs. SAJAL KUMAR BHOWMICK
September 7, 2000
SALKIA BUSINESSMENS ASSOCIATION Vs. HOWRAH MUNICIPAL CORPORATION
March 16, 2000
SAMARENDRA NATH PAUL & ORS. Vs. WEST BENGAL HOUSING BOARD
June 14, 2000
SAMBHU BISWAS Vs. STATE OF WEST BENGAL
November 8, 2000
SAMBHU NATH MUKHERJEE Vs. STATE OF WEST BENGAL
March 9, 2000
SAMIR CHAKRAVORTY & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
August 4, 2000
SAMIR GHOSH Vs. STATE OF WEST BENGAL
July 27, 2000
SAMIR KR GHOSAL Vs. STATE OF WEST BENGAL
February 3, 2000
SAMIRAN KUMAR MONDAL Vs. UNION OF INDIA
June 8, 2000
SAMPA DAS Vs. THE STATE OF WEST BENGAL & ANR.
April 17, 2000
SAMSHER DORJI Vs. CHAMMADALI DORJI
December 8, 2000
SAMSULHA Vs. HOSSAIN ALI MONDAL
March 10, 2000
SANATAN DAS Vs. STATE
August 22, 2000
SANDIP AGARWAL Vs. DEBTS RECOVERY TRIBUNAL
September 26, 2000
SANGITA MOITRA Vs. STATE OF WEST BENGAL
November 13, 2000
SANJAY CHANDIRAN SAJWANI Vs. ASST. COLLECTOR OF CUSTOMS O/C STD CUSTOMS HOUSE CAL
August 14, 2000
SANKAR BASU Vs. PRABIR GHOSH
January 11, 2000
SANKAR PRASAD BASU Vs. GENERAL MANAGER BURN STANDED CO LTD
May 12, 2000
SANKARDEB ACHARYA Vs. STATE OF WEST BENGAL
May 5, 2000
SANNYASHI MANNA Vs. THE STATE OF WEST BENGAL
March 29, 2000
SANTA PROSAD JANA Vs. STATE OF WEST BENGAL AND OTHERS
April 25, 2000
SANTOSH AGARWAL Vs. RAJA DEVI AGARWAL
September 29, 2000
SANTOSH KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
January 4, 2000
SANTOSH KUMAR MITRA Vs. SNEHALATA ROY
February 17, 2000
SANTOSH KUMAR SARDAR Vs. NIL RATAN SARDAR
December 15, 2000
SAROGI INDUSTRIAL CORPORATION Vs. SUBHADRA TRADING COMPANY
September 29, 2000
SASTHI SOOD Vs. ASSISTANT REGISTRAR OF COMPANIES WEST BENGAL
August 18, 2000
SATYA CHARAN CHAUNDER Vs. KAMALA DEY
May 19, 2000
SATYABRATA SINHA Vs. THE STATE OF WEST BENGAL
February 7, 2000
SAYEDUL ISLAM Vs. C B I & ANR
September 29, 2000
SBI HOME FINANCE LTD Vs. PRABIR CHATTERJEE
September 29, 2000
SBI HOME FINANCE LTD Vs. PRABIR CHATTERJEE
September 20, 2000
SEACOM CARGO PVT LTD Vs. UNION OF INDIA
January 18, 2000
SECY REGL DIR FOOD EMP Vs. FOOD CORPN OF INDIA
August 4, 2000
SEIKH AMINUDDIN Vs. INDIAN OIL COR LTD
May 3, 2000
SETAB SK. Vs. STATE OF WEST BENGAL
October 31, 2000
SETH SOORAJMAL JALAN BALIKA VIDYALAYA Vs. CONTROLLING AUTHORITY
December 12, 2000
SHAIKH HABIBULLAH Vs. SULTAN KHAN
August 18, 2000
SHAKILA PARVEEN Vs. HAIDER ALI ALIAS HAIDER
March 8, 2000
SHANKAR GHOSH Vs. WEALTH TAX OFFICER
August 9, 2000
SHANTINIKETAN SOCIETY Vs. STATE
December 5, 2000
SHARAD NARULA Vs. STATE OF WEST BENGAL
July 11, 2000
SHIBAPADA BISWAS Vs. SUR MD. MONDAL
June 6, 2000
SHIBNATH @ SHIBU GHOSE Vs. INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU
January 5, 2000
Shiraz Golden Restaurant Vs. State of West Bengal
March 16, 2000
Shree Azad Transport Co Pvt LTD Vs. Commercial Tax Officer Duburdih Check Post
December 6, 2000
SHREE KRISHNA ENGINEERING INDUSTRIES Vs. CCE, COMMISSIONER
June 28, 2000
SHREY MERCANTILES PRIVATE LIMITED Vs. CALCUTTA MUNICIPAL CORPORATION
January 31, 2000
SHRI DILIP ROY Vs. STATE OF WEST BENGAL & ORS.
May 16, 2000
SHRI DIPAK KUMAR MITRA Vs. SHRI BASANTA KUMAR MISRA
December 21, 2000
SHRI USHA CHARAN NASKAR Vs. SMT. NIVA NASKAR
December 20, 2000
SHYAMA PRASAD DUTTA Vs. SUJATA DUTTA
November 30, 2000
SHYAMAL CHOWDHURY Vs. JYOTSNA DUTTA
September 26, 2000
SHYAMAL KR. GHOSH Vs. ANJALI DAS
February 8, 2000
SHYAMANANDA JHA Vs. STATE OF WEST BENGAL
December 7, 2000
SHYAMSUNDAR GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
March 13, 2000
SHYMAL MONDAL, SECRETARY OF CATTLE DEALER CO. Vs. STATE OF WEST BENGAL
December 12, 2000
SIDDESHWAR ROY Vs. STATE OF WEST
June 27, 2000
Sikkim Bank LTD Vs. R S Chowdhury
January 11, 2000
SINHA COLD STORAGE & WAREHOUSE CO. P. LTD. Vs. W.B.S.E.B. & ORS.
July 4, 2000
SIRAJUL ISLAM GHORAMI & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
May 16, 2000
SISIR KUMAR DAS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
May 18, 2000
SK ABDULLA @ ABBAS ALI Vs. STATE OF WEST BENGAL
December 21, 2000
SK ABED BAKSH Vs. STATE
September 11, 2000
SK ALLAUDDIN Vs. UNION OF INDIA
December 6, 2000
SK MANTAJ ALI Vs. STATE OF WEST BENGAL
September 6, 2000
SK MD SAHIDULLAH Vs. HUSNA BANU AND ANOTHER
December 5, 2000
Sk Safique Vs. Papia Bibi
November 17, 2000
SK SAIDUR RAHAMAN Vs. SK KHAJO BOX
July 28, 2000
SK. ALHAMDO Vs. STATE OF WEST BENGAL AND ORS.
January 17, 2000
SK. ANSAR ALI Vs. STATE OF WEST BENGAL
November 10, 2000
SK. ATIAR Vs. PANCHAYAT RETURNING OFFICER AND BLOCK DEVELOPMENT OFFICER & ORS.
August 30, 2000
SK. SAHARAB ALI Vs. STATE OF WEST BENGAL & ANR.
September 19, 2000
SKANSKA INTERNATIONAL CIVIL ENGINEERING AB Vs. WEST BENGAL STATE ELECTRICITY BOARD
December 21, 2000
SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD. Vs. CCE
March 15, 2000
SMT. ARATI MUKHERJEE Vs. STATE OF WEST BENGAL & ORS.
September 18, 2000
SMT. ASHOKA GANGULY Vs. THE STATE OF WEST BENGAL & ORS.
June 20, 2000
SMT. BELA SINGH SARDAR Vs. THE APPELLATE AUTHORITY, DISTRICT PANCHAYAT AND RURAL DEVELOPMENT OFFICER, PURULIA & ORS.
April 24, 2000
SMT. SAKHI SONA CHANDRA AND OTHERS Vs. GOUR MOHAN AUDDY AND OTHERS
January 28, 2000
SMT. SNEHALATA PATRA & ORS. Vs. THE STATE OF WEST BENGAL
November 10, 2000
SMT. SNIGDHA BANERJEE Vs. SRI MONOJILAL SEAL
June 27, 2000
SMT. SUPRIYA SARKAR Vs. RANJIT KUMAR SINHA
June 27, 2000
SOFTLINE MULTIMEDIA AND ANOTHER Vs. PRASAR BHARATI (BROADCASTING CORPORATION OF INDIA AND OTHERS)
July 24, 2000
SOMA FINANCE AND LEASING CO LTD Vs. COMMISSIONER OF INCOME TAX
March 21, 2000
SONATAN MAHATO Vs. STATE OF WEST BENGAL
December 19, 2000
SOUMITRA GHOSH & ORS. Vs. STATE OF WEST BENGAL & ORS.
May 15, 2000
SPANTEK POLYMERS PVT LTD Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
September 22, 2000
SREE JAIN SWETAMBER TERAPANTHI VIDYALAYA (SOCI.) Vs. PHUNDAN SINGH
June 28, 2000
SREEKANT BANGUR Vs. STATE OF WEST BENGAL & ANR
June 12, 2000
SRI ANJAN NANDI Vs. STATE OF WEST BENGAL
January 20, 2000
SRI BHASKAR ADITYA Vs. SRI TARUN KUMAR SARKAR
November 10, 2000
SRI BHOWCHAND SINGH Vs. UNION OF INDIA & ORS.
February 4, 2000
SRI GADADHAR GHOSH Vs. SRI SRISTHIDHAR GHOSH & ANR.
September 4, 2000
SRI MANABENDRA MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
May 16, 2000
SRIMATI NISHARANI MOOKHERJEE Vs. PURAN CHAND JAIN
March 10, 2000
STATE Vs. NATIONAL SMALL INDUSTRIES LIMITED
January 6, 2000
STATE BANK OF INDIA STAFF ASSOCIATION Vs. POPAL AND KOTECH PROPERTY
March 31, 2000
STATE OF WEST BENGAL Vs. ANWAR ALIAS ANSWAR ALIAS ANWAR REHMAN
January 4, 2000
STATE OF WEST BENGAL Vs. TULSI KUMAR MUKHERJEE
July 28, 2000
STATE OF WEST BENGAL Vs. SHREY MARCENTILE PVT LTD
July 7, 2000
STATE OF WEST BENGAL Vs. NRIPENDRA NATH BISWAS
June 23, 2000
STATE OF WEST BENGAL Vs. AMARNATH HAIT
May 15, 2000
STATE OF WEST BENGAL Vs. BIRESWAR DUTTA ESTATE PRIVATE LIMITED
July 7, 2000
STATE OF WEST BENGAL Vs. SOUMEN BASU & ORS.
July 19, 2000
STATE OF WEST BENGAL & ANR. Vs. HEALTH SERVICE ASSOCIATION & ORS.
May 3, 2000
STATE OF WEST BENGAL & ANR. Vs. DR. SOMNATH CHATTERJEE & ANR.
April 28, 2000
STATE OF WEST BENGAL & ORS. Vs. HARI RAMALU & ANS.
March 28, 2000
STATE OF WEST BENGAL & ORS. Vs. PANKAJ KUMAR PAL & ORS.
April 24, 2000
STATE OF WEST BENGAL & ORS. Vs. C.S. BAID
March 22, 2000
STEEL AUTHORITY OF INDIA LTD. Vs. SUSANTA KR. GANGULY
May 19, 2000
STOCKMAN BOARDING HOUSE Vs. LIFE INSURANCE CORPN OF INDIA
March 29, 2000
SUBAL MONDAL ALIAS BAPI MONDAL Vs. STATE
March 7, 2000
SUBAL MONDAL ALIAS BAPI MONDAL & ORS. Vs. STATE AND ANR.
July 3, 2000
SUBHAS CHANDRA PAL Vs. STATE OF WEST BENGAL & ORS.
May 12, 2000
SUBODH KUMAR BARI Vs. STATE OF WEST BENGAL & ORS.
November 22, 2000
SUBODH LAL SAMADDAR Vs. SWAPAN SAMADDAR
June 23, 2000
SUBRATA DEB Vs. RINA DEB
July 10, 2000
SUDHANSU SEKHAR BAIDYA Vs. STATE OF WEST BENGAL
September 15, 2000
SUDHINDRA NATH ROY CHOUDHURY Vs. STATE OF WEST BENGAL
November 3, 2000
SUDIP GHOSH Vs. STATE
March 2, 2000
SUDIPTA GHOSH Vs. STATE OF WEST BENGAL
March 27, 2000
SUDIPTA SEN Vs. STATE OF WEST BENGAL
September 22, 2000
SUDIPTO SARKAR Vs. BARUN KUMAR CHATTERJEE
July 7, 2000
SUJAN BANEREE Vs. UNION OF INDIA
September 7, 2000
SUJAN BANERJEE Vs. UNION OF INDIA
August 16, 2000
SUKANTA MUKHERJEE Vs. UNION OF INDIA
March 1, 2000
Sukumar Mondal Vs. State
August 3, 2000
SUMAN MOTOR LTD Vs. ESCOTS FINANCIAL SERVICES LTD
March 9, 2000
SUMIT CHEMICALS Vs. GYAN NATH ZUTSHI
May 5, 2000
Sundarmal Patesaria and Sons HUF Vs. Director of Income tax Investigation
March 2, 2000
SUNIL KUMAR GARG AND OTHERS Vs. DHRUBA JYOTI BOSE AND OTHERS
March 9, 2000
SUNIL SARDAR Vs. STATE OF WEST BENGAL
December 13, 2000
SUPRATIK GHOSH Vs. PASARI HOUSING DEVELOPMENT PVT LTD
January 31, 2000
SUPRATIK GHOSH Vs. PASARI HOUSING DEVELOPMENT P LTD
December 1, 2000
SURESH PRABJU Vs. KUNJA BEHARI SANTHALIA AND ANR
November 17, 2000
SUSANTA MUKHERJEE Vs. STATE OF WEST BENGAL
July 27, 2000
SUSHIL KUMAR DAGA & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
September 18, 2000
SUSHIL SAHA Vs. WEST BENGAL STATE ELECTRICITY BOARD
September 28, 2000
SUSHIL SARKAR Vs. GARFA CO
March 29, 2000
SUSHMA BANERJEE AND ANOTHER Vs. CALCUTTA MUNICIPAL CORPORATION AND OTHERS
July 26, 2000
SUSHMITA ROY AND ORS. Vs. STATE OF WEST BENGAL & ORS.
November 27, 2000
SUTUSAR KANTI BARIK Vs. STATE OF WEST BENGAL
January 4, 2000
SWAIKA VANASPATI PRODUCTS LTD. Vs. CANBANK FINANCIAL SERVICES LTD.
June 14, 2000
SWAMINA INTERNATIONAL PVT. LTD. Vs. WEST BENGAL ELECTRONICS INDUSTRY AND DEVELOPMENT CORPORATION LTD. AND ANR.
August 18, 2000
SWAPAN KUMAR CHATTERJEE Vs. CALCUTTA DISTRICT PRIMARY SCHOOL COUNCIL
January 28, 2000
SWAPAN KUMAR KHAN Vs. STATE OF WEST BENGAL
March 30, 2000
SWAPAN KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
February 15, 2000
SWETA CHANDRA Vs. ABU TAHER ALI
June 29, 2000
SYNDICATE BANK Vs. VIDYA G NAIK
August 4, 2000
T POPPAN Vs. KARIA GOUNDER
September 18, 2000
Tanushree Naskar Vs. Asit Naskar
August 9, 2000
TANUSREE ART PRINTERS Vs. RABINDRA NATH PAL
May 18, 2000
TAPAN DASGUPTA Vs. STATE & ORS.
November 15, 2000
TAPAN KUMAR MISTRY Vs. UNION OF INDIA & ORS.
April 24, 2000
TAPAN KUMAR SHAW Vs. NAWAB DUTTA
June 13, 2000
TAPARINDRA NATH TAGORE Vs. ANIMA BISWAS
December 21, 2000
TAPAS KUMAR DUTTA Vs. SABITA SANYAL
August 11, 2000
TARAK CHANDRA GHOSH & ORS. Vs. RATAN CHANDRA GIRI
February 27, 2000
TARAK CHOWDHURY Vs. STATE OF WEST BENGAL AND OTHERS
March 13, 2000
TARUN KUNDU Vs. STATE OF WEST BENGAL
July 5, 2000
TATA ENGINEERING AND LOCOMOTIVE LTD Vs. SAMIR BISWAS
March 22, 2000
TATA FINANCE LIMITED Vs. PRAGATI PARIBAHAN
April 17, 2000
Tata Tea LTD Vs. Fazlur Rahman
December 5, 2000
TEJ BAHADUR SINGH & ANR Vs. NARCOTIC CONTROL BUREAU & ANR
May 4, 2000
Texmaco LTD Vs. Appellate Authority
November 28, 2000
THE GENERAL MANAGER, RIFLE FACTORY, ICHAPORE Vs. NANDA DULAL DUTTA
July 12, 2000
THE NEW INDIA ASSURANCE CO. LTD. Vs. DOLLY TAMANG & ORS.
June 23, 2000
THE ORIENTAL INSURANCE CO. LTD. Vs. CHANDRALEKHA BHATTACHARJEE & ORS.
August 21, 2000
THE SENIOR SUPERINTENDENT OF POST OFFICES, NORTH CALCUTTA DIVISION Vs. HRISHIKESH CHAKRABORTY AND ORS.
March 13, 2000
THE SHIPPING CORPORATION OF INDIA LTD. Vs. MONORANJAN ROY
May 16, 2000
THE STATESMAN LIMITED & ANR. Vs. FIRST INDUSTRIAL TRIBUNAL & ORS.
February 9, 2000
THISA INDIA PRIVATE LTD Vs. ANJALI DEVI JAJODIA
May 18, 2000
TIMKEN INDIA LIMITED Vs. ASSTT. COMMR. OF CUSTOMS
March 10, 2000
TIN PRINTERS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL
March 10, 2000
TRUSTEES OF THE VICTORIA MEMORIAL HALL Vs. SATYA CHAKRABORTY
September 8, 2000
Turner Morrison and Co LTD Vs. Commissioner of Income tax
March 27, 2000
UCO BANK Vs. AMALGAMATED COALFIELDS LTD
August 21, 2000
UCO BANK Vs. PODDAR & SHAROF & ORS.
March 28, 2000
UDAY CHANDRA Vs. UNION OF INDIA
June 8, 2000
UMESH KUMAR GUPTA Vs. STATE OF WEST BENGAL
November 10, 2000
UNIK ACCURATES PVT LTD Vs. SUMEDHA FISCAL SERVICES LTD
August 7, 2000
UNION BANK OF INDIA Vs. SANJOY MITTAL AND ORS.
August 2, 2000
UNION OF INDIA Vs. TARA PROPERTIES PRIVATE LTD.
May 19, 2000
Union of India Vs. Dilip Bhusan
May 3, 2000
UNION OF INDIA Vs. PODDAR UDYOG LIMITED
January 21, 2000
UNION OF INDIA Vs. BHOLA SAMANTA
January 27, 2000
UNION OF INDIA Vs. PRAVAT KUMAR DAS
April 6, 2000
UNION OF INDIA Vs. KUMAR TRADING CO.
July 4, 2000
UNION OF INDIA & ANR. Vs. NIRMAL KUMAR SINGH & ORS.
May 4, 2000
UNION OF INDIA & ORS. Vs. SURESH PRASAD & ORS.
April 24, 2000
UNION OF INDIA & ORS. Vs. THE CENTRAL CO
August 10, 2000
UNION OF INDIA S E RLY Vs. DULAL CHANDRA MONDAL
April 10, 2000
UNITED BANK OF INDIA Vs. B T W INDUSTRIES
August 8, 2000
UNITED BANK OF INDIA Vs. CENTRAL GOVERMENT INDUSTRIAL TRIBUNAL
September 15, 2000
UNITED BANK OF INDIA Vs. THE OFFICIAL LIQUIDATOR
March 29, 2000
UNITED BANK OF INDIA Vs. CALCUTTA SAFE DEPOSIT CO. LTD. AND ORS.
January 5, 2000
UNITED INDIA INSURANCE CO LTD Vs. DRAUPADI DEVI
May 16, 2000
UNITED INDIA INSURANCE CO LTD Vs. GITA RANI MONDAL
June 29, 2000
UNITED INDIA INSURANCE CO. LTD. Vs. RUONA BAURA & ORS.
June 29, 2000
Universal Cables LTD Vs. Commissioner of Income tax
March 3, 2000
UNIVERSITY OF CALCUTTA Vs. MANAS SARKAR
April 17, 2000
UNIVERSITY OF CALCUTTA AND ORS. Vs. RABINDRA NATH GHOSAL
February 7, 2000
UREKA POWER SYSTEMS PVT. LTD. Vs. DODSAL LIMITED
January 27, 2000
USHA ATLAS AND HYDRAULIC EQUIPMENT LTD Vs. OFFICIAL LIQUIDATOR
September 5, 2000
Usharani Devi Vs. Hindustan Development Corporation Ltd
September 11, 2000
UTPAL DAS Vs. STATE OF WEST BENGAL
November 11, 2000
Vidyasagar Samabay Abasan Samiti LTD Vs. Commissioner of Income tax
April 4, 2000
VIJAYA BANK Vs. SULOCHANA DEVI JALAN
September 28, 2000
VIJAYA BANK Vs. SMT. SULOCHANA DEVI JALAN
July 28, 2000
VIKRAM PODDAR Vs. REGIONAL PROVIDENT FUND COMMR
September 25, 2000
Viper Estate and Investment LTD Vs. Appropriate Authority
July 12, 2000
Voest Alpine Ind GmbH Vs. Income tax Officer
August 21, 2000
VYSYA BANK LIMITED Vs. SHANKARLAL EXPORT PRIVATE LIMITED
September 5, 2000
W.B. MEDICAL AND SALES REPRESENTATIVE UNION Vs. STATE OF WEST BENGAL & ORS.
September 5, 2000
Waldies LTD Vs. Income tax Officer
July 13, 2000
WEST BENGAL STATE ELECTRICITY BOARD Vs. BENGAL TRADERS
January 10, 2000
WEST BENGAL STATE ELECTRICITY BOARD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 14, 2000
Whirlpool of India LTD Vs. Deputy Commissioner Commercial Taxes
August 21, 2000
WINDOW GLASS LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
November 10, 2000
YARN SYNDICATE LTD Vs. DY CIT
August 28, 2000
YUNUSH ALI Vs. STATE OF WEST BENGAL
February 28, 2000
ZEE TELEFILMS LIMITED Vs. SAHARA INDIA COMMERCIAL CORPORATION LTD
November 9, 2000