Case Index

Title
Date
A.R.C.INFORTECH PVT.LTD. Vs. RAJAT ROY
March 8, 2000
ALLAHABAD BANK Vs. HINDUSTHAN YARN TWISTING CO.
August 25, 2000
ANIRUDDHA CHATTERJEE Vs. C.E.S.C.LTD.
August 17, 2000
ASTAL CHEMICALS (P) LTD. Vs. W.B.S.E.B.
April 26, 2000
BALDEORAM SALIGRAM LTD. Vs. C.E.S.C.LTD.
August 30, 2000
BASUDEV GOSWAMI Vs. BHASKAR DAS
April 16, 2000
BHUDEB CHANDRA MONDAL Vs. DY.GENERAL MANAGER, UNIT TRUST OF INDIA
September 5, 2000
BIRENDRA NATH KHARA Vs. DISTRICT ENGINEER (INTERNAL)
December 29, 2000
CHANDMAL CHOFRA Vs. K.VENKETRAMAN
November 30, 2000
D.G.BHATTACHARJEE Vs. CHIEF GENERAL MANAGER, CALCUTTA TELEPHONES
December 4, 2000
DIVISIONAL ENGINEER, CALCUTTA TELEPHONES Vs. PRIYA SANKAR BOSE
April 19, 2000
DIVISIONAL ENGINEER, CONSUMER FORUM, CAL.TELEPHONES Vs. CARNATION INDUSTRIES LTD.
February 16, 2000
GLOBAL TELE SYSTEM LTD. Vs. UNIQUE SALES AGENCY
November 20, 2000
INDRANI MUKHERJEE Vs. ASHOK LEYLAND LTD.
July 18, 2000
JAIN ROADWAYS Vs. TIDE WATER OIL CO.(INDIA) LTD.
March 31, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. GEETA RANI NANDY
September 11, 2000
MANJU NAG Vs. C.E.S.C.LTD.
July 28, 2000
MAYUR EXPORT PVT.LTD. Vs. WEST BENGAL STATE ELECTRICITY BOARD
March 29, 2000
NAROTTAM LAL GOLCHA Vs. C.E.S.C.LTD.
December 7, 2000
NATIONAL INSURANCE CO.LTD. Vs. LAXMI NARAYAN PUROHIT
September 26, 2000
NATIONAL INSURANCE CO.LTD. Vs. HINDUSTAN MOTOR FINANCE CORPN.LTD.
April 18, 2000
NATIONAL INSURANCE CO.LTD. Vs. SIBARAM GORAI
March 22, 2000
NICHIPUR COAL CO.PVT.LTD. Vs. C.E.S.C.LTD.
April 18, 2000
NIRMALENDU GHOSH Vs. STATE ELECTRICITY BOARD, W.B.
March 22, 2000
NIRMALENDU PAUL Vs. P.K.BAKSHI
July 26, 2000
P.BHATTACHARYA Vs. CARRY CO.ROAD CARRIERS
November 21, 2000
PANCHU GOPAL MONDAL Vs. UTPAL MONDAL
April 25, 2000
PRASANTA KUMAR CHAKRABORTY Vs. JAHAR DEBNATH
June 8, 2000
R.K.FLORICULTURE (P) LIMITED Vs. PUNJAB AND SIND BANK
July 18, 2000
R.K.MISHRA Vs. COMMERCIAL EXECUTIVE CESC LTD.
April 26, 2000
RABINDRANATH ROY Vs. SAMIR MUKHERJEE
March 14, 2000
REGIONAL SALES MANAGER, WOBEL NICCO ELECTRONICS LTD. Vs. SUBHAS BASU
March 24, 2000
REINA BANERJEE Vs. ALOKE GANGULY
August 10, 2000
SAMAR NATH MUKHERJEE Vs. SAROJ GHOSH
August 11, 2000
SAMBHUNATH MAJI Vs. STN.SUPDT., W.B.S.E.B.
August 30, 2000
SANTOSH AGARWAL Vs. P.C.S.INDUSTRIES
March 31, 2000
SENIOR DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD. Vs. BRIJMOHAN RATHI
August 18, 2000
SOURINDRA MOHAN GHOSH Vs. D.V.PAHWA
May 16, 2000
STATE BANK OF INDIA Vs. INTEGRATED DEVICES
July 21, 2000
SUBRATA ROY Vs. TAPAN KUMAR BHATTACHARJEE
July 20, 2000
SWAPAN BISWAS Vs. M.K.BANK OF INDIA
May 5, 2000
T.N.GHOSH Vs. V.PAHWAL
September 28, 2000
TECHNO ENTERPRISE Vs. S.K.GHOSH
March 24, 2000
TRIOS TOURISM SERVICE (P) LTD. Vs. EXPO MACHINERY LTD.
April 25, 2000
TUSHER KANTI GHOSH Vs. W.B.S.E.B.
March 29, 2000
USHA RANI BHUNIA Vs. BEE ELECTRONICS MACHINE LTD.
November 20, 2000
UTTAM BANERJEE Vs. BRANCH MANAGER, VAISYA BANK
August 18, 2000
VISWANATH PATODIA Vs. D.E.(SOUTH DISTRICT), C.E.S.C.LTD.
July 18, 2000
W.B.S.E.B. Vs. RATHINDRA KUMAR MUKHERJEE
August 3, 2000
W.B.S.E.B. Vs. SASTIPADA MONDAL
August 29, 2000
W.B.S.E.B. Vs. VRIGUPADA BISWAS
October 30, 2000
W.B.S.E.B. Vs. BIJOY KUMAR MONDAL
October 30, 2000
W.B.S.E.B. Vs. ATLAS WORKS PVT.LTD.
November 16, 2000
W.B.S.E.B. Vs. DHANAPATI GHOSH
August 29, 2000
W.B.S.E.B. Vs. DASHARATH GHOSH
November 21, 2000
W.B.S.E.B. Vs. NITYA R.DAS
August 30, 2000