Case Index

Title
Date
AMOL J SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
October 31, 2000
B P KANANI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
August 31, 2000
BANK OF BARODA Vs. SECURITIES EXCHANGE BOARD OF INDIA
July 27, 2000
CHANDRAKANT GANDHI STOCK BROKERS PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
March 27, 2000
D A GADGIL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
August 11, 2000
D A GADGIL Vs. SEBI
August 11, 2000
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
November 10, 2000
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
November 10, 2000
INTEGRATED AMUSEMENT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
September 1, 2000
INTEGRATED AMUSEMENT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
September 8, 2000
INTEGRATED AMUSEMENT LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
September 1, 2000
MUNJAL INVESTMENTS Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
October 6, 2000
RADHEYSHYAM CHIRANJILAL GOENKA Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
August 31, 2000
RAJESH GUPTA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
October 6, 2000
SANGEETA J VALIA Vs. ADJUDICATING OFFICER SECURITIES EXCHANGE BOARD OF INDIA
November 30, 2000
SANGEETA J VALIA Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
November 30, 2000
STATUS MANAGEMENT SERVICES LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
August 2, 2000
SUMAN MOTELS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
September 8, 2000
SURESH KABRA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
October 6, 2000
TIRUPATI FINLEASE LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
August 18, 2000
VLS FINANCE LTD Vs. P SRI SAI RAM ADJUDICATING OFFICER
October 31, 2000