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Case Index
Title
Date
3-STAR ELECTRONICS Vs. STATE OF ANDHRA PRADESH
November 28, 2000
A BHARATHI Vs. A P RESIDENTIAL EDUCATIONAL INSTITUTION SOCIETY
June 19, 2000
A DASA KUMAR Vs. A SUNANDA
September 9, 2000
A DIVAKRUPAMANI Vs. A SAKUNTALA DEVI
March 7, 2000
A K REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 15, 2000
A KOTESWARAMMA Vs. PRL SECRETARY FOR HIGHER EDUCATION
February 8, 2000
A M AGENCIES Vs. UNITED PHOSPHORUS LTD
August 25, 2000
A MANNAN KHAN Vs. JUDGE FAMILY COURT HYDERABAD
January 19, 2000
A N CIGARETTE TRADING CO Vs. STATE OF ANDHRA PRADESH
August 23, 2000
A NARSING RAO Vs. STATE OF ANDHRA PRADESH
July 14, 2000
A NAZARALI Vs. STATE OF A P
July 13, 2000
A P HOUSING BOARD Vs. MOHAMMED SADATULLAH
March 29, 2000
A P PRIVATE ENGINEERING COLLEGE MANAGEMENT ASSOCIATION Vs. GOVT OF A P
July 18, 2000
A P RES SCHOOL GIRLS PARENTS ASSOCIATION Vs. A P RES SCHOOL GIRLS
June 12, 2000
A P S R T C HYDERABAD Vs. REGIONAL TRANSPORT OFFICER RANGAREDDY DIST
January 21, 2000
A P S R T C MUSHEERABAD HYD Vs. A V D SOUZA
December 26, 2000
A PRAKASH REDDY Vs. MUNICIPAL CORPORATION OF HYDERABAD
August 2, 2000
A PRATAP SINGH Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
October 16, 2000
A RAVI KUMAR Vs. M D ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
June 8, 2000
A S GIRISH Vs. TIRUMALA TIRUPATHI DEVASTHANAMS
July 28, 2000
A SARAH Vs. DISTRICT EDUCATIONAL OFFICER
August 18, 2000
A SHILPA Vs. CONVENOR EAMCET 99
December 6, 2000
A SREERANGA RAO Vs. STATE OF ANDHRA PRADESH
August 21, 2000
A SUBRAMANYAM Vs. PROHIBITION AND EXCISE INSPECTOR TIRUPATHI
March 6, 2000
A T BHEEMAIAH Vs. STATE OF A P
October 13, 2000
A THLRIPAL Vs. PROJECT OFFICER I T D A
October 31, 2000
A V MOHAN RAO Vs. M KISHAN RAO
March 1, 2000
A. DASA KUMAR Vs. A. SUNANDA
November 9, 2000
AARE VILLAGE GRAM PANCHAYAT Vs. PRESIDENT AARE VILLAGE WATER USERS ASSOCIATION
August 31, 2000
ABDUI RAHMAN BAKRAN Vs. L A O
June 13, 2000
ABDUL ALEEM Vs. GOVERNMENT OF ANDHRA PRADESH
April 28, 2000
ABDUL KHADER Vs. FOREST RANGE OFFICER RAYACHOTI
November 6, 2000
ABDULLA BIN AHMED BAKOBAN Vs. GOVERNMENT OF ANDHRA PRADESH
April 25, 2000
ACHARYA N G RANGA AGRICULTURAL UNIVERSITY LABOUR UNION Vs. ACHARYA N G RANGA AGRL UNIVERSITY
August 10, 2000
ADITHYA ALKALODS LIMITED Vs. NCC FINANCE LIMITED
March 28, 2000
ADONI STD PT OPERATORS WELFARE ASSOCIATION Vs. UNION OF INDIA
December 7, 2000
AGA KHAN SOCIAL WELFARE SOCIETY WARANGAL Vs. SAMUDRALA SRINIVASA RAO
March 2, 2000
AGAMAIAH G Vs. DIRECTOR NRSA HYDERABAD
November 29, 2000
AHARA TECHNOLOGY GROUP Vs. A P MEAT POULTRY DEV CORPN
November 18, 2000
AHMED ABDUL SALEEM Vs. AHMED ABDUL SAMEER
November 16, 2000
AI KABEER EXPORTS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
July 6, 2000
AKILESH LUMANI Vs. PRINCIPAL SIR C R REDDY AUTONOMOUS COLLEGE ELURU
July 18, 2000
AKKU RAMAKRISHNA Vs. STATE OF A P
September 25, 2000
AL-KABEER EXPORTS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD
July 6, 2000
ALAM SAHEB S Vs. ANDHRA PRADESH STATE CO OPERATIVE MARKETING FEDERATION LTD
December 26, 2000
ALI MOHAMOOD Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
July 5, 2000
AMANCHARLA GOPAL KRISHNA RAO Vs. VEMURU PADMAWATHI
September 19, 2000
AMARARUPU PATHURU Vs. GUNDEBOINA LINGAIAH
October 7, 2000
AMBATI BALAJI Vs. STATE OF ANDHRA PRADESH
February 9, 2000
AMEENA BEE Vs. NOORJAHAN BEGUM
December 12, 2000
AMI SANAG MICROMATION Vs. STATE OF A P
June 19, 2000
AMI SANAG MICROMATION LIMITED Vs. STATE OF ANDHRA PRADESH
March 7, 2000
AMIT DESAI Vs. SHINE ENTERPRISES
February 9, 2000
AMRUTAIAH G Vs. MEMBER SECRETARY ANDHRA PRADESH STATE ELECTRICITY BOARD
December 18, 2000
ANAJAMMA Vs. S PUSHPAMMA
November 7, 2000
ANAND PRABAT CO OP HOUSING SOCIETY LTD Vs. SPECIAL COURT UNDER A P L G PROHIBITION ACT
December 11, 2000
ANASUYA M Vs. NUCLEAR FUEL COMPLEX
September 25, 2000
ANDHAVARAPU KAMARAJU Vs. CHINTADA SAVITRAMMA
December 19, 2000
ANDHRA CEMENTS LTD Vs. GOVT OF A P
October 16, 2000
ANDHRA CEMENTS LTD Vs. GOVERNMENT OF ANDHRA PRADESH
January 18, 2000
ANDHRA PRADESH CIVIL LIBERTIES COMMITTEE Vs. STATION HOUSE OFFICER HYDERABAD
December 5, 2000
ANDHRA PRADESH STATE CO OP CREDIT SOCIETIES SECRETARIES AND EMPLOYEES UNION Vs. COMMISSIONER FOR CO OPERATION
September 13, 2000
ANDHRA PRADESH STATE FINANCIAL CORPN Vs. T G L QUICK FOODS LTD
January 22, 2000
ANDHRA PRADESH STATE FOREST DEV CORPN LTD Vs. GOVERNMENT OF ANDHRA PRADESH
December 21, 2000
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. M CHANDRASEKHAR
December 13, 2000
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. M NARASAIAH
October 17, 2000
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INDUSTRIAL TRIBUNAL
March 21, 2000
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. TRANSPORT COMMISSIONER
June 6, 2000
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INDUSTRIAL TRIBUNAL
July 19, 2000
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. TRANSPORT COMMISSIONER GOVT OF ANDHRA PRADESH HYDERABAD
February 7, 2000
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KARIMNAGAR DISTRICT Vs. P SRINIVAS
August 2, 2000
ANKINAPALLI OBUL REDDY Vs. DADIBATHINA CHINA GURAVA REDDY
August 11, 2000
ANNE RAMACHANDRA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
June 22, 2000
ANUMANTHU VENKATA RAMANA Vs. VENKADARU SUBBARAJESWARI
October 27, 2000
ANURADHA J Vs. GOVERNMENT OF ANDHRA PRADESH
July 17, 2000
APCOB UNION Vs. ANDHRA PRADESH STATE CO OPERATIVE BANK LTD
September 15, 2000
APPALA NAIDU Y Vs. ASSISTANT ENGINEER SETTLEMENT
July 21, 2000
APPALA SWAMY ALIAS KOMMURU SANJEEVA RAO Vs. STATE OF ANDHRA PRADESH
July 20, 2000
APSRTC Vs. M SRINIVAS
March 9, 2000
ARASTU TALIMI TRUST Vs. SYED SHAH SHUJAUDDIN QUADRI
October 20, 2000
ASHIREDDYGARI NARASIMHAREDDY Vs. STATE OF ANDHRA PRADESH
March 9, 2000
ASIAN PAINTS INDIA LTD Vs. ADDITIONAL MUNICIPAL COMMISSIONER
April 25, 2000
ASIAN REPROGRAPHICS PVT LTD Vs. STATE OF A P
January 24, 2000
ASITH KUMAR MUKHERJEE Vs. T T K PHARMA LIMITED
March 22, 2000
ASITH KUMAR MUKHERJEE Vs. T T K PHARMA LTD
March 7, 2000
ASSISTANT DIRECTOR OF SERICULTURE Vs. G LALITHA DEVI
July 6, 2000
ASSOCIATED CEMENT COMPANIES LTD Vs. GOVERNMENT OF ANDHRA PRADESH
September 8, 2000
ATIKE DORABABU Vs. STATE OF A P
April 27, 2000
AUSALA GANGADHAR Vs. G GANAPATHI RAO
March 21, 2000
AUTO ROLLEX Vs. STATE OF ANDHRA PRADESH
August 9, 2000
AYYAPPA STONE CRUSHER KUNTRAPAKAM Vs. MANDAL REVENUE OFFICER TIRUPATHI
December 19, 2000
AZEEZIA EDUCATIONAL AND WELFARE SOCIETY Vs. PROF PANNALAL REGISTRAR O U
October 20, 2000
B BALRAJ Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 26, 2000
B CHITRA RAMACHARANDAS Vs. NATIONAL REMOTE SENSING AGENCY
June 27, 2000
B GOPALAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
September 8, 2000
B H E HIGHER SECONDARY SCHOOL STAFF ASSOCIATION Vs. B H E L
August 2, 2000
B KAMALA DEVI Vs. MEHTA BUILDERS
October 19, 2000
B KRISHNA MURTHY Vs. B VISHNU MURTHY
November 13, 2000
B LAKAIAH Vs. DISTRICT COLLECTOR
December 1, 2000
B MANI BAI Vs. SOHANRAJ MANDOTH
February 23, 2000
B MARIYAMMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
November 6, 2000
B NAGAMMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 6, 2000
B NAGENDRA KUMAR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
January 17, 2000
B NEMICHAND DUGAR AND SONS Vs. GOVERNMENT OF ANDHRA PRADESH
December 6, 2000
B PRASADA RAO Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 11, 2000
B RAJESH KUMAR Vs. STATE OF ANDHRA PRADESH
August 4, 2000
B RAMADEVI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 27, 2000
B SANJIVA RAO Vs. REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION
September 12, 2000
B SAVITRAMMA Vs. SECRETARY TO GOVERNMENT POLITICAL
July 13, 2000
B SIVA PRASAD REDDY Vs. CONVENOR EAMCT
October 30, 2000
B SRIKANTH BABA Vs. NTR UNIVERSITY OF HEALTH SCIENCES
June 6, 2000
B V B SUBBA RAO Vs. A V V HIGH SCHOOL
October 13, 2000
B V MURTHY Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 22, 2000
B VEERA REDDY SWAMY Vs. STATION HOUSE OFFICER KOLIMIGUNDLA
November 15, 2000
B VITTAL Vs. RAMESH KUMAR
September 11, 2000
BABER SIDDIQUI Vs. COMMISSIONER OF POLICE
April 17, 2000
BACHALA NARAPA REDDY Vs. KASUNURU BALA OBAIAH
July 3, 2000
BADUGU VENKATA DURGA RAO Vs. SURNENI LAKSHMI
September 25, 2000
BAGH LINGAMAPALLI HIG II FLATS SFHS ALLOTTEES ASSOCIATION Vs. A P HOUSING BOARD
March 3, 2000
BAGI REDDY M Vs. T KRISHNA REDDY
April 26, 2000
BAHABALENDRUNI RAMAMURTHY Vs. U KIRSHNA MURTHY
January 22, 2000
BAIRAJ CH Vs. MUNICIPAL COUNCIL
September 4, 2000
BALA MALLAMMA Vs. REGISTRAR OSMANIA UNIVERSITY
December 4, 2000
BALAJI ESTATES Vs. SHIVANI ALLOYS STEEL CASTINGS P LIMITED
September 4, 2000
BALAJOJAMMA O Vs. GOVERNMENT OF ANDHRA PRADESH
July 4, 2000
BALLARI RAJENDRA Vs. G GURUMURTHY
November 23, 2000
BALLARI RAJENDRA Vs. G GURUMURTHY
September 23, 2000
BANAVATH CHINNA MUNUSWAMY Vs. MADUMPALLE PEDDAMMA
July 24, 2000
BANDARU VENKATA SWAMI Vs. STATE OF ANDHRA PRADESH
June 19, 2000
BANDERU SEETHAMMA Vs. DISTRICT COLLECTOR W G DIST
February 21, 2000
BANDI DHANALAKSHMI Vs. CHALAMALA SATYANARAYANA
August 28, 2000
BANDI PRAKASH Vs. SUPERINTENDENT CENTRAL PRISON
July 28, 2000
BANDIKATTA SATYAVATHI Vs. BANDIKATTA VENKATA RAO
December 22, 2000
BANK OF INDIA Vs. V SWAROOP REDDY
November 23, 2000
BANTHARAM BICHAPPA Vs. DISTRICT COLLECTOR
March 28, 2000
BAPUJI NARMADA Vs. STATE OF ANDHRA PRADESH
June 6, 2000
BARUSORU BEERAIAH Vs. SINGARENI COLLIERIES CO LTD
March 3, 2000
BASA JAGANNADHARAO Vs. BHARAT MOTOR PARCEL SERVICE
December 14, 2000
BASIREDDY RAGHURAMI REDDY Vs. GANGULLAPPA
August 30, 2000
BH NARASIMHA RAO Vs. GENERAL MANAGER UCO BANK CALCUTTA
January 19, 2000
BHAGYANAGAR METALS LIMITED SECUNDERABAD Vs. DEPUTY COMMISSIONERLEGAL CUSTOMS AND CENTRAL EXCISE HYDERABAD
October 20, 2000
BHARAT HEAVY ELECTRICALS HIGHER SECONDARY SCHOOL S Vs. BHARATH HEAVY ELECTRICALS LIMITED, REP BY ITS CHAI
August 2, 2000
BHARAT KUMAR S Vs. GOVERNMENT OF ANDHRA PRADESH
October 16, 2000
BHARAT PETROLEUM CORPN LTD Vs. UNION OF INDIA
June 28, 2000
BHASKAR RAJ SAXENA Vs. SUDERSHAN AUSEKHAR
December 19, 2000
BHASKARA RAO V V Vs. STATE BANK OF INDIA
February 1, 2000
BHOJANAPU NARASIMHULU Vs. BHOJANAPU SURENDRA
September 21, 2000
BHONGIR KIRAN KUMAR Vs. STATE OF A P
July 27, 2000
BHUPATHI NAGESWARA RAO Vs. ADDEPALLY HANUMANTHA RAO
June 13, 2000
BIDDLE SAWYER LTD Vs. STATE OF A P
September 27, 2000
BINA PURI HOLDINGS BHD Vs. GOVERNMENT OF ANDHRA PRADESH
February 28, 2000
BOARD OF TRUSTEES OF THE PORT OF VISAK Vs. PRESIDING OFFICER LOK ADALAT
August 21, 2000
BOARD OF TRUSTEES S B E V S TEMPLE Vs. STATE OF ANDHRA PRADESH
January 24, 2000
BODAPETLA SREENU Vs. COLLECTO KHAMMAM
July 4, 2000
BODIPUDI SURESH BABU Vs. REGISTRAR NTR UNIVERSITY OF HEALTH SCIENCES
April 28, 2000
BOMMIDI RAJAMALLU Vs. STATE OF ANDHRA PRADESH
December 29, 2000
BONAM VENKATA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
December 15, 2000
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. GOLLU SOMI NAIDU
December 27, 2000
BUCHANNA P Vs. MANDAL REVENUE OFFICER
August 16, 2000
BULLA SRINIVASA RAO Vs. STATE OF A P
November 24, 2000
BUNTUPALLY PATHANA Vs. DISTRICT COLLECTOR PANCHAYAT WING KAKINADA
February 25, 2000
BYNEEDI VENKATESWARA REDDY 1 Vs. PASUPULATI BHUSHAIAH
March 15, 2000
BYREDDY GOVINDA REDDY Vs. TALANAKULA SURESH BABU
December 15, 2000
C KRISHNA BABU Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
April 7, 2000
C N SRINIVASAN Vs. B H E L
February 25, 2000
C NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
February 18, 2000
C NAGESWARA RAO Vs. K MALLIKARJUNA RAO
April 26, 2000
C PRAKASH AGARWAL Vs. STATE OF ANDHRA PRADESH
June 20, 2000
C RAJENDERNATH 1 Vs. K SOHEL TABASSUM
February 17, 2000
C RAMESH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 13, 2000
C SHIVA KUMARI Vs. DIRECTOR VACATION COURSES IN EDUCATION INSTITUTE OF ADVANCED STUDY IN EDUCATION OSMANIA UNIVERSITY HYDERABAD
March 22, 2000
CENTRAL BANK OF INDIA Vs. NALAKUDITI BULLAIAH
February 18, 2000
CH GOPALA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
July 21, 2000
CH NARENDER REDDY Vs. STATE OF ANDHRA PRADESH
June 16, 2000
CH P REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 24, 2000
CH RAMAKOTESWAR RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
June 12, 2000
CH SARAYYA Vs. NIZAM SUGARS LIMITED, HYD
February 2, 2000
CH VENKATARATNAM Vs. ANDHRA PRADESH TRANSMISSION CORPORATION HYD
March 20, 2000
CHAIRMAN AND M D A P S F C Vs. SOUTHERN TRANSFORMERS AND ELECTRICALS LTD
February 22, 2000
CHAIRMAN AND MANAGING DIRECTOR A P STATE ROAD TRANS CORPN Vs. M LASHMI
June 9, 2000
CHALAPATHI G Vs. M D A P I I CORPN LTD
April 3, 2000
CHALLURI RAJAIAH Vs. REVENUE DIVISIONAL OFFICER
April 11, 2000
CHANDRAKALA Y Vs. REGISTRAR S V UNIVERSITY
August 3, 2000
CHANDRASEKHAR J Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
June 29, 2000
CHANDRASEKHAR M Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 9, 2000
CHANDRASEKHARA REDDY E Vs. CHIEF GENERAL MANAGER STATE BANK IF INDIA
December 5, 2000
CHANNALA RAMACHANDRA RAO Vs. STATE OF ANDHRA PRADESH
February 25, 2000
CHELLURI GOVINDU Vs. STATE OF A P
October 17, 2000
CHELLURI GOVINDU Vs. STATE OF A P
October 7, 2000
CHEMINOR DRUGS LTD Vs. CHEMINOR DRUGS LTD
December 11, 2000
CHIEF ENGINEER CONSTRUCTION SOUTH CENTRAL RAILWAY SECBAD Vs. M V V SATYANARAYANA
October 17, 2000
CHIEF G M SINGARENI COLLIERIES CO LTD Vs. INDUSTRIAL TRIBUNAL
August 24, 2000
CHILUKOTI SRINIVASA RAO Vs. ADIDAM MOHAN RAO
November 27, 2000
CHINASWAMY NAIDU G Vs. K PADMANABHAIAH
September 15, 2000
CHINNA BIDDAMMA K Vs. J KRISHNAMA NAIDU
December 22, 2000
CHINNA PULLAIAH Vs. L A O
September 25, 2000
CHINNAPPA REDDY M Vs. M PULLA REDDY
June 26, 2000
CHINNI BALAGANGADHAR TILAK Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA
February 9, 2000
CHINNI VEERAIAH Vs. NELLORE MUNICIPALITY NELLORE
November 16, 2000
CHINTALAPATI RAMALINGA RAJU Vs. DISTRICT COLLECTOR ELURU
January 25, 2000
CHINTALAPATI SATYANARAYANA RAJU Vs. A P HOUSING BOARD
August 8, 2000
CHINTALAPUDI ANNAPURNAMMA Vs. ANDUKURI PUNNAYYA SASTRY
April 12, 2000
CHINTAREDDY MADHUSUDHAN REDDY EDUCATIONAL SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
April 21, 2000
CHITTAVENI SIDDAVVA Vs. K KASTOORI
February 24, 2000
CHITTURI RAYAN BABU Vs. SOUJANYA HOTELS (P) LTD.
January 22, 2000
CHOWGULE MATRIX HOBS LTD Vs. CHOWGULE and CO HIND PVT LTD
July 24, 2000
CHUNDRU AMMANNA Vs. ASST COMMISSIONER OF LABOUR KAKINADA
February 16, 2000
CHUNDRU AMMANNA Vs. AUTHORITY UNDER A P SHOPS AND ESTABLISHMENTS ACT 1988
February 16, 2000
CHUNDRU AMMANNA Vs. ASSISTANT COMMISSIONER OF LABOUR
January 17, 2000
CHUNDURI BAIAJI Vs. UNION OF INDIA
November 28, 2000
CO OPERATIVE TENANT FARMING SOCIETY MALKAPUR LTD Vs. JOINT COLIECTOR CUM DEPUTY CUSTODIAN OF THE EVACUEE PROPERTY NALGONDA
September 18, 2000
COMMISSIONER OF CUSTOMS Vs. SUJANA STEELS LTD
October 17, 2000
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE HYD Vs. AGRASEN SYNTEX PRIVATE LTD
February 1, 2000
COMMISSIONER OF INCOME TAX Vs. NATIONAL BANKATLAL PAREKH AND CO
January 20, 2000
COMMISSIONER OF INCOME TAX Vs. ANAKAPALLI CO OPERATIVE MARKETING SOCIETY LIMITED
March 10, 2000
COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS Vs. S KANAKAMMA
April 20, 2000
COROMANDAL CEMENT FACTORY EMP UNION Vs. DY REG OF TRADE UNION
September 19, 2000
COROMANDAL CEMENT FACTORY EMPLOYEES UNION Vs. DEPUTY REGISTRAR OF TRADE UNIONS
September 19, 2000
COROMANDAL FERTILIZERS LTD Vs. INDUSTRIAL TRIBUNAL
September 29, 2000
CRANE BETEL NUT POWDER WORKS Vs. C T O
February 11, 2000
CRIPS LABORATORY EMPLOYEES UNION Vs. ASSISTANT COMMISSIONER OF LABOUR
April 25, 2000
D CHANDRA REDDY Vs. GOWRISETTI PRABHAKAR
April 6, 2000
D DASTAGIRAMMA Vs. DISTRICT COLLECTOR ONGOLE
August 9, 2000
D KODANDAPANI Vs. COMMISSIONER OF COLLEGIATE EDUCATION
September 7, 2000
D MADHAVA REDDY Vs. COLLECTOR CO OPERATION
February 22, 2000
D MOHAN Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
January 18, 2000
D NAVEEN BABU Vs. CONVENOR MBACT 1998 MBA ADMISSIONS DEPT OF BUSINESS MANAGEMENT OSMANIA UNIVERSITY HYDERABAD
February 10, 2000
D RAJU Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
December 18, 2000
D SAIBABU Vs. GOVERNMENT OF ANDHRA PRADESH
July 5, 2000
D SESHARANI Vs. M D A P WOMENS CO OPERATIVE FINANCE CORPN
December 8, 2000
D SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
November 24, 2000
D SURYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
March 24, 2000
D V SWAMY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 7, 2000
D VENKATA RAO Vs. STATE
July 21, 2000
D VENKATA RAO Vs. STATE
June 21, 2000
D VIJAYALAKSHMI Vs. D SANJEEVA REDDY
June 7, 2000
DADI REDDY SIVANARAYANA REDDY Vs. KASI REDDY CHINNAMMA
November 28, 2000
DAKA VENKATRAMI REDDY Vs. CENTRAL BANK OF INDIA
January 31, 2000
DALAI R K Vs. UNION OF INDIA
March 9, 2000
DARSI SREE RAMA MURTHY Vs. VIJAYAWADA MUNICIPAL CORPORATION
April 21, 2000
DASYAM ELIZABATH RANI Vs. DASYAM PRADEEP KUMAR
August 29, 2000
DATLA NARASIMHA RAJU Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF ANDHRA PRADESH SPECIAL WELFARE DEPT
January 22, 2000
DENDU VENKATA RAMANAIAH Vs. M R O KOVUR
August 24, 2000
DEPORT MANAGER APSRTC Vs. LABOUR COURT III HYDERABAD
August 17, 2000
DEPOT MANAGER A P S R T C SANGAREDDY DEPOT Vs. PRESIDING OFFICER
July 19, 2000
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S S REDDY JAMAL REDDI
December 18, 2000
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. LABOUR COURT
August 17, 2000
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. E KISTA GOUD
April 24, 2000
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INDUSTRIAL TRIBUNAL
June 29, 2000
DEPUTY ENGINEER IRRIGATION SUB DIVISION RAJAHMUNDRY Vs. K N S S HANUMAN
November 2, 2000
DEVELLE VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
February 28, 2000
DHANARAM Vs. S K ABDUL BASHEER
March 28, 2000
DHARMAIAH N Vs. D ANNAPURNA
August 16, 2000
DISTRICT CO OPERATIVE CENTRAL BANK CHITTOOR Vs. V SURYANARAYANA SETTY
March 1, 2000
DISTRICT COLLECTOR E G Vs. G K JAYALAKSHMI
December 6, 2000
DISTRICT COLLECTOR HYDERABAD Vs. N KRISHNA MOHAN
April 3, 2000
DISTRICT COLLECTOR MAHABUBNAGAR Vs. SAYANNA
June 9, 2000
DISTRICT COLLECTOR R R DIST Vs. K NARSIMHA
October 20, 2000
DIVISIONAL MANAGER A P STATE ROAD TRANS CORPN Vs. ZAHEERA BEGUM
September 29, 2000
DIVYANAGAR PLOT OWNERS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
July 12, 2000
DM MANAGER NEW INDIA ASSURANCE CO LTD Vs. ABDUL SAMMAD CHELLAPPA
April 6, 2000
DURGA KUMARI P V Vs. GOVERNMENT OF ANDHRA PRADESH
June 27, 2000
DURGA PRASAD JAISWAL Vs. STATE OF ANDHRA PRADESH
January 24, 2000
DUVVU UMAPATHI REDDY Vs. STATE OF ANDHRA PRADESH REP
June 20, 2000
E G SRI M S N CHARITIES Vs. P RAMARAO
June 6, 2000
E KARUNAKAR REDDY Vs. M R O
August 17, 2000
E MUNU SWAMY Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 7, 2000
E RAMA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
June 7, 2000
E SESHAIAH Vs. STATE OF ANDHRA PRADESH
March 28, 2000
E VENKATARAMANA Vs. G M SOUTH CENTRAL RAILWAY
January 25, 2000
E VENKATESWARA RAO Vs. S NAGABHUSHANAM
July 12, 2000
EAST INDIA PHARMACEUTICAL WORKS LTD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
November 14, 2000
EDLA VENKAT RAJ REDDY Vs. EDLA LINGA REDDY
July 24, 2000
EDUPALLI DASARADA RAMA RAO Vs. ONGOLE MUNICIPALITY
February 21, 2000
ELECTRO-PHOTONICS INDIA PVT LTD Vs. STATE OF A P
November 13, 2000
EMCO LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD
December 20, 2000
EMPLOYEES STATE INSURANCE CORPN Vs. ANDHRA PRABHA PRIVATE LTD
March 3, 2000
ERATI LAXMAN Vs. STATE OF A P
July 26, 2000
EXECUTIVE OFFICER SRI M S N CHARITIES KAKINADA Vs. PILLA RAMARAO
June 6, 2000
FALZUL ISLAM ORPHANAGE AND DAWOOD JUNG TRUST Vs. CHIEF COMMISSIONER OF LAND REVENUE
December 1, 2000
FARUK ANVAR CO Vs. COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD
November 28, 2000
FOOD CORPN OF INDIA Vs. TOLANI SHIPPING CO LTD
February 15, 2000
FOOD INSPECTOR VIZIANAGARAM MUNICIPALITY Vs. KURMAPU SURYA PRAKASA RAO
October 13, 2000
FRANCH PRATAP RAO ALMEIDA Vs. STATE OF ANDHRA PRADESH
January 17, 2000
G ANJAIAH Vs. STATE OF ANDHRA PRADESH
March 6, 2000
G ATCHAIAH Vs. KAKATIYA UNIVERSITY
April 18, 2000
G NAGARAJU Vs. GOVERNMENT OF ANDHRA PRADESH
April 12, 2000
G NARASIMHULU Vs. PROHIBITION AND EXCISE SUPERINTENDENT
July 21, 2000
G NIRMALAMMA Vs. G SEETHAPATHI
October 19, 2000
G PARVATHI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 14, 2000
G PENTAYYA REDDY Vs. CHIEF SUPERINTENDENT VISAK STEEL PLANT
March 31, 2000
G S K JANARDHANA RAO Vs. GUNTUPALLI GURU PRASAD
April 19, 2000
G S RAVI KIRAN Vs. BOARD OF SECONDARY EDUCATION
March 13, 2000
G S USHA Vs. L I C OF INDIA
November 7, 2000
G SATYANARAYANA Vs. M SHANKAR
December 6, 2000
G SESHAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
March 15, 2000
G SIVA RAMI REDDY Vs. SPECIAL DEPUTY COLLECTOR
June 28, 2000
G SUNILKUMAR Vs. REGIONAL JOINT DIRECTOR OF TECHNICAL EDUCATION
December 19, 2000
G VARALAKSHMI Vs. A P S R T C HYD
September 28, 2000
G VENKATA RAO Vs. N BALA KOTESWARA RAO
February 14, 2000
G VIJAYALAKSHMI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA MUMBAI
February 16, 2000
GADDAM VENKATARAJU Vs. ANDHRA BANK NATIONALISED HYDERABAD
February 7, 2000
GADDE JAMES Vs. K UPENDRA BABU
April 21, 2000
GAJJALA RAJESWARA REDDY Vs. GAJJALA REVATHI
July 18, 2000
GALIREDDY P Vs. CHINNA RAMASWAMY GOUD
November 8, 2000
GANAPATI SREERAMA MURTHY Vs. D N R COLLEGE
November 6, 2000
GANDROTHU PATTABHI Vs. STATE OF A P
January 25, 2000
GANGARAM KANDARAM Vs. SUNDER CHIKHA AMIN
March 3, 2000
GARA PADMANABHAM Vs. NETI NARASIMHA SASTRY
September 18, 2000
GARUDA SAKUNTALA Vs. A V M JAGGA RAO
September 29, 2000
GAYATHRI FINANCE CORPORATION RAYAVARAM Vs. UNION OF INDIA
August 14, 2000
GENERAL MANAGER SALES FDC LTD Vs. DEPUTY COMMISSIONER OF LABOUR
January 25, 2000
GENIOUS FINANCIAL SERVICES LIMITED Vs. SARATHI STUDIOS PRIVATE LIMITED
October 12, 2000
GINNI APPA RAO Vs. STATE OF A P
June 26, 2000
GIRIDHARI LAL CONSTRUCTIONS PVT LTD Vs. UNION OF INDIA
July 25, 2000
GLOBAL TRUST BANK LTD Vs. KDKATIYA CEMENT SUGAR AND INDUSTRIES LTD
September 21, 2000
GODEKARI RAGAMMAB Vs. VAGENENI TIRUPATI
July 10, 2000
GOGULA LINGAMMA Vs. GOVT OF ANDHRA PRADESH
August 23, 2000
GOKAVARAPU RAMALINGAM Vs. KODUR ESTATE AND INVESTMENTS
November 24, 2000
GOLIKOTA REDDY Vs. GOLI RAJA GOPALA REDDY
September 29, 2000
GOLLA SAVARI Vs. L A O
April 17, 2000
GOPALA KRISHNA MURTHY K Vs. B KRISHNA VIJAYA BHASKARA RAO
November 7, 2000
GOPALAKRISHNA MURTHI T Vs. STATE OF ANDHRA PRADESH
August 25, 2000
GOPALAKRISHNAN K Vs. ASSISTANT INSPECTOR OF LABOUR RAYADURG
September 11, 2000
GOPINATH PILLAI S Vs. K VENKATESWARLU
March 24, 2000
GORLA SATYANARAYANA Vs. GANGULA VENKATESWARA RAO
December 19, 2000
GORLE APPALANA NAGARJUNA RAO Vs. GOVERNMENT OF A P
October 13, 2000
GORLI MANGAIAH Vs. STATE
June 22, 2000
GOUNDLA VENKAIAH Vs. M R O
June 20, 2000
GOVERNMENT OF ANDHRA PRADESH Vs. N VEERABHADRA RAO
April 24, 2000
GOVERNMENT OF ANDHRA PRADESH Vs. A V PAPAYYA SASTRY
April 27, 2000
GOVERNMENT OF ANDHRA PRADESH Vs. G KESAVULU
March 7, 2000
GOVERNMENT OF ANDHRA PRADESH Vs. MEDWIN EDUCATIONAL SOCIETY
November 8, 2000
GOVERNMENT OF ANDHRA PRADESH Vs. D SUDERSHAN RAO
December 6, 2000
GOVERNMENT OF ANDHRA PRADESH Vs. P NAGAYAMMA
August 29, 2000
GOVERNMENT OF ANDHRA PRADESH Vs. N RAMI REDDY
December 21, 2000
GOVERNMENT OF ANDHRA PRADESH Vs. MEDWIN EDUCATIONAL SOCIETY
August 11, 2000
GOVINDARAJULU M Vs. BHUSHANAMMA
February 2, 2000
GOVT OF A P Vs. D SUDERSHAN RAO
December 16, 2000
GRAND BAZAR PARTNERSHIP FIRM Vs. PADMASHALI SEVA SAMAJAM TRUST
July 4, 2000
GUGGILLA SANTHOSH REDDY Vs. STATE OF A P
October 12, 2000
GUJJARI VLTTAL Vs. PADALA SADANANDAM
December 29, 2000
GULAM RASOOL Vs. QUASIM BEE
July 3, 2000
GUMMALA KRISHNA Vs. LABOUR COURT
October 23, 2000
GUNDA VENKATA RAMANA Vs. DISTRICT LEVEL COMMITTEE
July 11, 2000
GUNTUR TOBACCOS LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
December 29, 2000
GURRAMKONDA SREERAMULU Vs. GURRAMKONDA RAMAKRISHNAIAH
April 10, 2000
GUSANI STEELS PVT LTD Vs. SHANTHA BAI
March 29, 2000
H P NARASLMHAIAH Vs. T G KRISHNA MURTHY
December 2, 2000
HANS RAJ AGARWAL Vs. APPROPRIATE AUTHORITY CONSTITUTED UNDER THE INCOME TAX ACT 1961 REP
April 27, 2000
HANUMANTHU KRISHNA Vs. STATE
June 7, 2000
HARIHARAN Vs. BAJI SHAHEED KHAN
June 22, 2000
HEMALATHA GARGYA Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
April 11, 2000
HICEL PHARMA LIMITED Vs. STATE OF ANDHRA PRADESH
April 12, 2000
HILLTOP SERVICE STATION Vs. GOVERNMENT OF ANDHRA PRADESH
September 8, 2000
HINDUSTAN DORR OLIVER LTD Vs. GODAVARI FERTILIZERS AND CHEMICALS LTD
April 20, 2000
HITESH NARENDRA DOSHI Vs. JESAL HITESH DOSHI
March 24, 2000
HOTEL VIKRAM Vs. STATE OF ANDHRA PRADESH
November 18, 2000
HYMAVATHY S Vs. D N R COLLEGE
March 10, 2000
I S N MURTHY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
February 18, 2000
I T C ZENECA LTD Vs. GOVERNMENT OF ANDHRA PRADESH
September 27, 2000
I VENKATA RAO Vs. AFGHAN KHASIM SAB
October 17, 2000
IIIA SREERAMA MURTHY Vs. SANIVARAPU SATYANARAYANA
August 1, 2000
IMAGE DEVELOPERS PVT LTD Vs. N SUBHASH
June 26, 2000
IMMANUEL K Vs. PALAKOLE MUNICIPALITY
July 17, 2000
IND BARATH ENERGIES LIMITED Vs. STATE OF ANDHRA PRADESH
April 28, 2000
INDIAN RAILWAY CONSTRUCTIONS INTERNATIONAL LTD Vs. COMMERCIAL TAX OFFICER-II NANDYAL
June 28, 2000
INTELLECTUALS FORUM TIRUPATHI Vs. STATE OF ANDHRA PRADESH
September 28, 2000
IPUR GRAM PANCHAYAT Vs. GOVERNMENT OF ANDHRA PRADESH
July 21, 2000
ITW SINGNODE INDIA LTD Vs. ASSISTANT COMMR OF CUSTOMS AND CENTRAL EXCISE
June 22, 2000
J K TRADERS Vs. STATE OF ANDHRA PRADESH
August 28, 2000
J MUNIRATNAM Vs. VENKATESWARA UNIVERSITY
November 17, 2000
J R RAMESH KUMAR Vs. N PRABHAKAR RAO
September 5, 2000
JAGAN PRASHAD Vs. SHANTA BAI
June 27, 2000
JAGARLAMUDI KRISHNA KISHORE Vs. STATE OF ANDHRA PRADESH
June 7, 2000
JAI BHARAT CO OPERATIVE HOUSING SOCIETY LTD Vs. ANDHRA PRADESH STATE WAKF BOARD
August 8, 2000
JAINUL HAQUE GENERAL MANAGER POWER GRID CORPORATION OF INDIA LTD Vs. STATE
September 21, 2000
JAKKAMSETTY DAVID FRANCIES SOURAIAH Vs. EXECUTIVE OFFICER SRI VARAHA LAKSHMINARASHIRNHA DEVASTHANAM
October 30, 2000
JAMI MALLESWARA RAO Vs. STATE OF ANDHRA PRADESH
September 11, 2000
JANA NAGAMALLAYYA Vs. STATE OF ANDHRA PRADESH
December 12, 2000
JANAB SHAIK SHAFIK AHAMMAD Vs. JANAB MEHABOOB SHARIFF
January 28, 2000
JANACHAITANYA HOUSING P LIMITED Vs. P SURYA KUMARI
March 23, 2000
JANATHA TRAVEL AGENCY BANGALORE Vs. GOVERNMENT OF ANDHRA PRADESH
August 3, 2000
JANE DEVI NAGESWARI Vs. K RAM BABU
February 16, 2000
JANI MIYA MD Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 25, 2000
JAVERCHAND CHAWLA Vs. STATE OF ANDHRA PRADESH
April 6, 2000
JAYARAMA REDDY T M Vs. B SREERAMAIAH CHETTY
March 29, 2000
JAYARAMAIAH CHETTY K Vs. SPECIAL DEPUTY COLLECTOR AND L A O T T D
August 29, 2000
JITHENDRA K MEHTA Vs. STATE
January 18, 2000
JOGA RAVI VARAPRASAD Vs. COMMISSIONER MANDAPETA MUNICIPAL COUNCIL
December 15, 2000
JOGI SATYAM Vs. SUPERINTENDING ENGINEER RANDBDEPT
November 3, 2000
JONNADULA MALLIKARJUNA RAO Vs. DODDA VENKATA SUBBAREDDY
March 21, 2000
JORD ENGINEERS INDIA LIMITED Vs. NAGARJUNA FINANCE LIMITED
February 4, 2000
JUBILEE HILLS CO OP HOUSE BUILDING SOCIETY LTD Vs. GOVERNMENT OF ANDHRA PRADESH
July 14, 2000
JYOTHI P Vs. NTR UNIVERSITY OF HEALTH SCIENCES
March 2, 2000
JYOTHL V Vs. V SURESH
July 18, 2000
K B SIDDAPPA Vs. GOVERNMENT OF ANDHRA PRADESH
April 27, 2000
K BHOOM REDDY Vs. SULOCHANA BAI
March 16, 2000
K C REDDY Vs. SUPERINTENDING ENGINEER
July 3, 2000
K HARINATH REDDY Vs. INAMS DEPUTY TAHSILDAR CHITTOOR
March 1, 2000
K JANAKI MANOHARAN Vs. GAYATRI SUGAR COMPLEX LIMITED
July 24, 2000
K KOMARAIAH Vs. INDUSTRIAL TRIBUNAL
July 12, 2000
K KRISHNAYYA Vs. ASSISTANT COMMISSIONER OF LABOUR
November 7, 2000
K L MANOHAR Vs. SWADHARMA SWARAJYA SANGHA MADRAS
January 28, 2000
K MAHALAXMI Vs. GOVERNMENT OF ANDHRA PRADESH
August 28, 2000
K MATHAMMA Vs. K NADAMUNI
March 2, 2000
K MUNILAKSHMI Vs. ASSTT ENGINEER OPERATION A P TRANSCO
March 7, 2000
K MURALI Vs. STATE OF A P
March 14, 2000
K NARAHARI Vs. U SURESH KUMAR
April 11, 2000
K NARASIMHA Vs. TRANSMISSION CORPN OF ANDHRA PRADESH LTD
November 17, 2000
K NEELAKANTA RAO Vs. STATE OF ANDHRA PRADESH
April 11, 2000
K P SEKHAR BABU Vs. T DEVARAJULU
February 14, 2000
K PRABHAKARA REDDY Vs. PRL SECRETARY HOME DEPT
June 29, 2000
K RAGHURAM BABU Vs. R P F S C R
September 6, 2000
K RAJENDRAPRASAD Vs. ASSISTANT COMMISSIONER OF LABOUR
August 28, 2000
K RAM MOHAN Vs. N T R UNIVERSITY OF HEALTH SCIENCES
July 18, 2000
K RAMA KRISHNA Vs. MUNICIPAL COUNCIL
October 31, 2000
K RAMA SASTRY Vs. GOVERNMENT OF ANDHRA PRADESH
September 11, 2000
K RAMESH BABU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 25, 2000
K SANKARAMMA Vs. VENKATESWARA ENGINEERING AND CONSTRUCTION LTD
March 2, 2000
K SEETHARAM REDDY Vs. K RADHIKA RANI
November 21, 2000
K SUSHEELA Vs. COMMISSIONER OF ENDOWMENTS HYDERABAD
September 7, 2000
K THYAGARAJ MD APITL Vs. RESERVE BANK OF INDIA
April 11, 2000
K UMESHWAR Vs. E C I L
June 27, 2000
K V RAMANAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
April 25, 2000
K VENKATESHAM Vs. STATE OF ANDHRA PRADESH
April 26, 2000
K VIJAYA LAXMI Vs. K LAXMINARAYANA
June 7, 2000
K VISHNU Vs. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION
July 21, 2000
K VISHNU Vs. GOVERNMENT OF ANDHRA PRADESH
September 11, 2000
K. CHINNA BIDDAMMA Vs. J. KRISHNAMA NAIDU
December 22, 2000
KADIYALA SESHAGIRI RAO Vs. KANNEGANTI DASAIAH
February 23, 2000
KAKINADA MUNICIPAL CONTRACTORS SANKSHEMA SANGHAM Vs. DISTRICT COLLECTOR
December 19, 2000
KALAKEDA IBRAHIM SAHEB Vs. STATE OF A P
September 13, 2000
KALIMUL RAHMAN KHAN Vs. ADARI APPA RAO
December 15, 2000
KAMBHAM RAJA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
November 29, 2000
KANAKA DURGA AGRO OIL PRODUCTS LTD Vs. C T O
March 21, 2000
KANNAPU REDDY VENKATA SUBBAREDDY Vs. G RAMA KRISHNA REDDY
March 13, 2000
KANUGANTI KAVITHA Vs. OSMAN BIN AHMED
June 7, 2000
KARAN KHEM PHARMA Vs. CHANDRAVARDHAN ORGANICS PVT LTD
August 24, 2000
KARNATI BHASKAR Vs. STATE OF ANDHRA PRADESH
June 20, 2000
KASTURI RATNAM Vs. THATI LAKSHMI
August 24, 2000
KATRAGADDA VIJAYA LAKSHMI Vs. A BHAVANNARAYANA
March 13, 2000
KESHAV PRASHAD Vs. COMMISSIONER AND SPECIAL OFFICER
December 27, 2000
KESRAPU MANIKYALU Vs. VEENA PERUMALLAYYA (DIED) & ORS
September 9, 2000
KETHA VENKATA SWAMY Vs. T S R K PRASAD
November 17, 2000
KLNNERA ASIRWADAM Vs. GOVERNMENT OF ANDHRA PRADESH
August 28, 2000
KODACHUR GANESH RAO Vs. GOVERNMENT OF ANDHRA PRADESH
April 27, 2000
KODADI SRINIVASA LINGAM Vs. STATE OF ANDHRA PRADESH
October 23, 2000
KODIMI RAJAMMA Vs. PRL SECRETARY HOME COURTS A DEPT
December 7, 2000
KODURI MANOHAR Vs. STATE OF ANDHRA PRADESH
February 18, 2000
KOLLAM CHANDRASEKHAR DR Vs. KOLLAM PADMALATHA
October 16, 2000
KONDALAGUTTA CHINNI KRISHNAIAH Vs. STATE OF ANDHRA PRADESH
April 19, 2000
KONDAVETI FRANCIS Vs. M LUDRAMMA
February 15, 2000
KOPPULA NARASIAH Vs. GOVERNMENT OF ANDHRA PRADESH
September 14, 2000
KOWURI SOMI BHASKARA REDDY Vs. STATE OF ANDHRA PRADESH
February 9, 2000
KRISHNA CERAMICS and REFRACTORIES Vs. K V NARAYANA
April 26, 2000
KRISHNA CERAMICS AND REFRACTORIES Vs. V S KRISHNA CERAMICS AND POTTERIES
August 3, 2000
KRISHNA MURTHY R Vs. ALLWYN WATCHES LTD
November 17, 2000
KRISHNA VISHNU Vs. STATE ELECTION COMMISSINER SECUNDERABAD
March 6, 2000
KRISHNAMURTHY N Vs. GOVERNMENT OF ANDHRA PRADESH
March 2, 2000
KRISHNAYYA K Vs. ASST COMMR OF LABOUR
November 7, 2000
KUCHIMANCHI NAGAMANI Vs. M PRASADA AGNIHOTRUDU
September 27, 2000
KUKKADAPU BALA KRISHNA Vs. STATE OF ANDHRA PRADESH
March 1, 2000
KUMARASAN P Vs. REGISTRAR GENERAL HIGH COURT OF ANDHRA PRADESH
August 31, 2000
KUNCHA KAMARAJU Vs. P BUL MANGAMMA
August 31, 2000
KURVA MALLAMMA Vs. KUPIREDDY SASTHRI
December 12, 2000
KVAERNER CEMENTATION INDIA LIMITED Vs. COMMERCIAL TAX OFFICER
October 18, 2000
L A O Vs. V SURENDER REDDY
July 28, 2000
L CHINA VENKATESWARLU Vs. BANK OF BARODA
August 1, 2000
L I C Vs. REGL LABOUR COMMR
August 23, 2000
L PARTHASARATHI Vs. UNIVERSITY OF HYDERABAD
July 21, 2000
LAI SINGH Vs. T CHANDER
December 22, 2000
LAKSHMANA RAO V V DIED PER L RS Vs. M KANNARAO DIED PER L RS
August 28, 2000
LAKSHMINARAYANA M Vs. LABOUR COURT
July 13, 2000
LALITHA SANKAR NARAYAN Vs. ROHINI
April 6, 2000
LIFE LINE DEVICES Vs. COMMERCIAL TAX OFFICER NARAYANAGUDA HYDERABAD
April 11, 2000
LINGAMMA M Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 6, 2000
LINGAMPALLY VENKATESWARLU Vs. STATE OF ANDHRA PRADESH REP
June 20, 2000
LOKESHWARI Vs. SRINIVASA RAO
February 11, 2000
M A MUNEEM Vs. L I C HOUSE BUILDING EMPLOYEES SOCIETY
September 27, 2000
M BALAKRISHNA REDDY Vs. DIRECTOR CENTRAL BUREAU OF INVESTIGATION HYDERABAD
July 13, 2000
M JANAKI RAMULU Vs. PROHIBITION AND EXCISE SUPERINTENDENT MAHABUBNAGAR
July 31, 2000
M JANARDHAN REDDY Vs. JOINT COLLECTOR ADILABAD DIST
January 20, 2000
M KISHAN RAO Vs. P SANTHA REDDY
June 7, 2000
M MOHAN BABU Vs. GOVERNMENT OF ANDHRA PRADESH
December 7, 2000
M MOHAN BABU Vs. GOVERNMENT OF ANDHRA PRADESH
December 17, 2000
M N RAJU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 8, 2000
M NARASIMHA REDDY Vs. SUPERINTENDENT ENGINEER IRRIGATION
February 14, 2000
M NARASIMHULU Vs. DEPUTY TRANSPORT COMMISSIONER
April 6, 2000
M NARSAIAH Vs. M D ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
June 20, 2000
M NIRANJAN REDDY Vs. STATE OF ANDHRA PRADESH
March 27, 2000
M PRABHAKAR Vs. GOVERNMENT OF INDIA
April 27, 2000
M R O Vs. N SATYANARAYANA REDDY
October 18, 2000
M R SUBHADRA Vs. FINANCIAL ADVISER AND CHIEF CONTROLLER OF ACCOUNTS ANDHRA PRADESH STATE ELECTRICITY BOARD
July 4, 2000
M RAJAMMA Vs. GENERAL MANAGER A P STATE ROAD TRANS CORPN
February 17, 2000
M RAMA MADDILETI REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 27, 2000
M RAMA MANI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 27, 2000
M SIVA KUMAR Vs. COMMISSIONER OF ENDOWMENTS
August 25, 2000
M SREERAMULU Vs. TAHERA YOUSUF KADRI
March 16, 2000
M SRIDHAR REDDY Vs. HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
June 30, 2000
M SUBBADASU Vs. NAGABHUSHAN RAO
July 24, 2000
M SUDHAKARA RAO Vs. STATE OF ANDHRA PRADESH
June 20, 2000
M SURYANARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH
March 27, 2000
M THIRUPATHI REDDY Vs. ANDHRA PRADESH CO OPERATIVE OILSEEDS GROWERS FEDERATION LTD
June 6, 2000
M THIRUPATHI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
August 30, 2000
M V B SARMA Vs. ANDHRA PRADESH HOUSING BOARD
December 15, 2000
M V SUBBA RAO Vs. DT S C SERVICE CO OPERATIVE SOCIETY LTD
October 16, 2000
M. RADHAKRISHNA MOORTHY AND OTHERS, ETC. Vs. DISTRICT EDUCATIONAL OFFICER, ONGOLE AND OTHERS
July 19, 2000
MAAANAPALLE INSTITUTE OF TECHNOLOGY AND SCIENCE Vs. STATE OF ANDHRA PRADESH
February 1, 2000
MADAKA ANJANEYULU Vs. MADAKA BALAIAH
December 4, 2000
MADAKAM VENKATESWARA RAO Vs. SUB JUDGE KOTHAGUDEM
June 27, 2000
MADALA CHANDRA SEKHAR Vs. ASSISTANT COMMERCIAL TAX OFFICER REGISTRATION
November 1, 2000
MADDU LAKSHMANA RAO Vs. STATE OF A P
June 12, 2000
MADDURU OBULAPATHI Vs. STATE OF ANDHRA PRADESH
November 14, 2000
MAHENDRAWADA VYAVASAYA KARMIKA SANGHAM Vs. SATTI VENKATA REDDY
April 27, 2000
MAHESH ENTERPRISES Vs. STATE OF ANDHRA PRADESH
June 9, 2000
MAKKA RAJA SEKHAR Vs. ANDHRA UNIVERSITY
September 29, 2000
MAKKARIYA COTTON AND OIL TRADING CO Vs. TRANSCO LTD
January 31, 2000
MALLELA VENKATA RAO Vs. STATE OF ANDHRA PRADESH
November 8, 2000
MALLIKARJUNA RAO R V Vs. UNION OF INDIA
June 28, 2000
MAMTA GUPTA Vs. MUKUND KUMAR GUPTA
March 29, 2000
MANAGEMENT SIRISHAD CONSTRUCTION P LIMITED Vs. C P RAVINDER
February 16, 2000
MANAGING COMMITTEE WAKF Vs. STATE OF ANDHRA PRADESH
September 21, 2000
MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. M VENKAT RAO
December 19, 2000
MANDADI NIRMALA Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT
February 16, 2000
MANDAGIRI KESHAVA RAO Vs. STATE OF ANDHRA PRADESH
September 14, 2000
MANGALAGIRI KHAJA MIAN Vs. CHAND BEE
April 7, 2000
MANIKANTI MOHAN Vs. MANIKANTI SUBBA RAJU
July 14, 2000
MANJEET SINGH Vs. NIRDOSH FINANCE INVESTMENT AND CHIT FUNDS CO P LTD
March 31, 2000
MANJEET SINGH Vs. NIRDOSH FINANCE INVESTMENT AND CHIT FUNDS CO PVT LTD
March 21, 2000
MANNE SIDDAIAH Vs. STATE OF ANDHRA PRADESH
March 1, 2000
MANNEM PEDDA NARSI REDDY Vs. LAND ACQUISITION OFFICER
June 8, 2000
MANOJ KUMAR JAIN Vs. LALCHAND AHUJA
July 21, 2000
MANTHENA KRISHNAM RAJU Vs. DADAL RAMANAIAH
April 28, 2000
MARGADARSI CHIT FUND CO LTD Vs. SD FAYAZUDDIN
December 21, 2000
MARGAM ANJANEYULU PRESIDENT WATERUSERS ASSOCIATION Vs. SUPERINTENDING ENGINEER IRRIGATIONCIRCLE NO 3 NIZAMABAD
July 18, 2000
MARINE SIDDAIAH SIDDIRAMULU Vs. STATE OF A P
March 1, 2000
MARIPALLI MAHIRATHNAM GUPTA Vs. STATE OF A P
June 22, 2000
MARUTHI FASTENERS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
March 28, 2000
MC DOWELL AND COMPANY LIMITED VISAKHA PATNAM Vs. DISTRICT REGISTRAR VISAKHAPATNAM
March 16, 2000
MD JAHANGEER Vs. STATE OF A P
February 8, 2000
MD KHADEER KHADEER Vs. STATE OF A P
January 22, 2000
ME DOWELL AND CO LTD Vs. GOVERNMENT OF ANDHRA PRADESH
September 8, 2000
MEDICAL COUNCIL OF INDIA NEW DELHI Vs. MAMATA EDUCATIONAL SOCIETY KHAMMAM
February 25, 2000
MEDIKONDA NARASAMMA Vs. SHAIK BASHEER AHMED
September 19, 2000
MEENAKSHI PAPER MILLS P LTD Vs. SATTARSONS PACKAGING P LTD
January 22, 2000
MEKA CHAKRA RAO Vs. YELUBANDI BABU RAO
December 9, 2000
MENUMANTHU KRISHNA Vs. STATE AND ANOTHER
June 7, 2000
MIR MOHAMMAD ALI Vs. STATE OF ANDHRA PRADESH
July 18, 2000
MIRAPA SURESH KUMAR Vs. STATE OF A P
October 10, 2000
MIRAPALA VENKATA RAMANA Vs. MIRAPALA PEDDIRAJU
February 10, 2000
MITA CARS PVT LTD Vs. G E COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD
September 25, 2000
MODEL FINANCIAL CORPORATION LTD Vs. MONTANA INTERNATIONAL LIMITED
January 22, 2000
MODEM RAJAMOULI Vs. MODEM ROSHAIAH
April 25, 2000
MODI RUBBERS LTD Vs. K V D PRASAD
July 14, 2000
MOHAMMAD AMEENUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH
August 24, 2000
MOHAMMAD ASHRAF Vs. VINOD KUMAR ASAWA
August 18, 2000
MOHAMMAD AYUB KHAN Vs. GOVT OF ANDHRA PRADESH
March 31, 2000
MOHAMMAD FAZAL ALI Vs. REGISTRAR ADMINISTRATION HIGH COURT OF ANDHRA PRADESH
November 7, 2000
MOHAMMAD GAZAIUDDIN AHMED Vs. BHANWARLAL DIST COLLECTOR
August 8, 2000
MOHAMMAD GHOUSE Vs. REGIONAL EXECUTIVE DIRECTOR
April 9, 2000
MOHAMMAD GOUSUDDIN Vs. SHAHJAHAN
March 29, 2000
MOHAMMAD IMTHIAZ Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 8, 2000
MOHAMMAD ISAQ GULSANI Vs. J RAJAMOULI
November 17, 2000
MOHAMMAD JAFAR HUSSAIN SK Vs. C R P F
April 25, 2000
MOHAMMAD JAHANGEER Vs. STATE OF ANDHRA PRADESH
February 23, 2000
MOHAMMAD JEELANI Vs. SYED JAMROUDDIN
April 7, 2000
MOHAMMAD KHALID HUSSAIN Vs. STATE
February 4, 2000
MOHAMMAD MOIZUDDIN SIDDIQUI Vs. MOHAMMAD ISMAIL
October 13, 2000
MOHAMMAD RIAZUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH
November 2, 2000
MOHAMMAD SABIR Vs. SYED FAREEDUDDIN SABRI
December 8, 2000
MOHAMMAD YAKUB Vs. STATE OF ANDHRA PRADESH
December 14, 2000
MOHAN NAIDU N V S Vs. REGISTRAR A N G R AGRICULTURAL UNIVERSITY
July 4, 2000
MOHD AYUB KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
March 21, 2000
MOHD JAFFRULLAH KHAN Vs. STATE
April 26, 2000
MOHD REFIQ MOHIUDDIN Vs. S NARASIMHA
December 15, 2000
MOTURI SEETA RAMABRAHMAM Vs. BOBBA RAMA MOHANA RAO
July 17, 2000
MUNNALAL Vs. URMILA DEVI
August 16, 2000
MUSTYALA JAGADESHWAR Vs. MUSTYALA LAXMI BAI
February 3, 2000
MUTHUVEL Vs. STATE
June 27, 2000
MUTYALA VENKATACHALAM Vs. GOVT OF ANDHRA PRADESH
January 28, 2000
N A RADHA Vs. STATE OF ANDHRA PRADESH
February 29, 2000
N G OS COLONY DEV COMMITTEE Vs. DISTRICT COLLECTOR
November 6, 2000
N KRISHNA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
March 1, 2000
N KRISHNAIAH Vs. GOVT OF ANDHRA PRADESH
July 11, 2000
N SAMBA SIVA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 18, 2000
N SRINIVAS Vs. K KAMALAMMA
January 22, 2000
N VENKATESWARLU ALIAS VENKANNA Vs. REGIONAL MANAGER UNITED INDIA INSURANCE CO LTD
July 14, 2000
NAGARJUNA CONSTRUCTIONS CO LTD Vs. SHARAT INDUSTRIES LTD
January 22, 2000
NAGARJUNA PAPER MILLS LTD Vs. G MAHESH
November 8, 2000
NAIMUDDIN AHMED NIRWANA Vs. INDIAN BANK
July 13, 2000
NALLABALLA LALITHA DEVI Vs. GUDDETI SURYANARAYANA
August 21, 2000
NALLURI SARASWATHI Vs. NALLURI BHUSHAIAH
August 3, 2000
NAMA BHUSHAIAH Vs. SK CHITHA BEE
July 27, 2000
NAMAGIRI BABJI Vs. INSPECTOR OF POLICE
June 19, 2000
NAMATHOTI SANKARAMMA Vs. STATE OF ANDHRA PRADESH
September 15, 2000
NANDINAMPATI LAKSHMI NARASIMHA RAO Vs. SRIKONDA VEERA RAGHAVAMMA
February 10, 2000
NANDINAMPATI LAKSHMI NARASIMHA RAO Vs. SRIKONDA VEERA RAGHAVAMMA
June 23, 2000
NARAYANA JANA DEO S J Vs. GOVERNMENT OF ANDHRA PRADESH
March 16, 2000
NARAYANA MURTHY V V Vs. NEW INDIA ASSURANCE CO LTD
September 12, 2000
NARAYANA S S Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 16, 2000
NARAYANA T Vs. MANAGING DIRECTOR PRAGA TOOLS LIMITED
April 25, 2000
NARAYANA T V Vs. G DEVENDRANATH
October 31, 2000
NARAYANA V Vs. ELECTION OFFICER ALWAL MUNICIPALITY
March 2, 2000
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September 29, 2000
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June 7, 2000
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November 24, 2000
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October 24, 2000
NEELA SINGH Vs. MAHAGOPAL SINGH
April 3, 2000
NEELAM ENTERPRISES Vs. APTRANSCO
September 7, 2000
NELLORE DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. PRESIDENT NELLORE DT CO OPERATIVE CENTRAL BANK EMPLOYEES ASSN
November 18, 2000
NEW INDIA ASSURANCE CO LTD Vs. MOHAMMAD AHMED QUREISHL
December 8, 2000
NEW INDIA ASSURANCE CO LTD Vs. P PEDA POLAMMA
February 10, 2000
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June 29, 2000
NORTH EAST SECURITIES LTD Vs. NAGESWARA CHEMICALS AND DRUGS PVT LTD
September 7, 2000
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February 23, 2000
O RAJA REDDY Vs. PRESIDING OFFICER LABOUR COURT
March 9, 2000
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September 26, 2000
OKESH KUMAR M Vs. NTR UNIVERSITY OF HEALTH SCIENCES
August 1, 2000
OM PRAKASH AGARWAL Vs. STATE OF ANDHRA PRADESH
September 26, 2000
OM PRAKASH KULTIA Vs. CHIEF ENFORCEMENT OFFICER HYDERABAD
April 3, 2000
OM SAI BUILDERS AND CONSTRUCTIONS Vs. SWAGRIHA BUILDERS
March 6, 2000
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March 1, 2000
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February 10, 2000
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February 8, 2000
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August 2, 2000
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September 13, 2000
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October 27, 2000
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September 6, 2000
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March 1, 2000
P DAMODAR REDDY Vs. COMMISSIONER OF COMMERCIAL TAXES NAMPALLY HYDERABAD
November 9, 2000
P GNANA KUMAR Vs. JOINT COLLECTOR AND ADDITIONAL MAGISTRATE FAC NIZAMABAD
February 23, 2000
P J RATAN KUMAR Vs. ORIENTAL INSURANCE COMPANY LIMITED
November 1, 2000
P J W LABOUR CONTRACT CO OP SOCIETY Vs. F C I
April 20, 2000
P JOHN ABRAHAM Vs. STATE OF ANDHRA PRADESH
April 3, 2000
P KRISHNA MALAKONDA REDDY Vs. N T R UNIVERSITY OF HEALTH SCIENCES A P VIJAYAWADA
November 6, 2000
P PREM KUMAR Vs. COMMISSIONER OF LAND REVENUE
July 12, 2000
P PURUSHOTHAM REDDY Vs. MANAGING DIRECTOR P A T C
September 21, 2000
P RAMAKRISHNA REDDY Vs. N HEMALATHA DEVI
August 7, 2000
P S BHRAMARAMBA DEVI Vs. REGISTRAR NAGARJUNA UNIVERSITY
March 24, 2000
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June 21, 2000
P SADANANDA REDDY Vs. C VENKATA RATNAM
March 27, 2000
P SESHAGIRI RAO ALIAS P S RAO Vs. K PATTABHI RAMAN
November 2, 2000
P SHANKAR RAO Vs. AZIZA KHANAM
August 2, 2000
P SHANKER RAO Vs. B SUSHEELA
January 20, 2000
P SHIVAJI Vs. GOVERNMENT OF ANDHRA PRADESH
August 2, 2000
P SREERAMA MOHANA RAO Vs. COMMISSIONER RAJAHMUNDRY MUNICIPAL CORPORATION
July 10, 2000
P SRINIVAS Vs. INDUSTRIAL TRIBUNAL
March 15, 2000
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March 16, 2000
P SUBBARAYUDU Vs. K GANGULU NAIDU
June 19, 2000
P V RANGA RAO Vs. UNION OF INDIA
February 16, 2000
P V UDASHI Vs. J V UDESHI
March 10, 2000
P V V RAGHU Vs. N K LAXMI
April 10, 2000
P. HANUMANTHARAO AND CO. Vs. STATE OF ANDHRA PRADESH
November 21, 2000
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January 24, 2000
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January 24, 2000
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December 22, 2000
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April 11, 2000
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February 1, 2000
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December 15, 2000
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March 30, 2000
PANCHA MURTHY CO OP HOUSE BUILDING SOCIETY LTD Vs. GOVT OF A P
March 27, 2000
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January 21, 2000
PASUPULETI RAMARAO Vs. POTHINABOINA DURGARAO
February 4, 2000
PATEL DESAI AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 24, 2000
PATNAM DURGESH BABU Vs. DISTRICT REGISTRAR
October 13, 2000
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December 25, 2000
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February 14, 2000
PATTA APPALANARASAMMA Vs. PRINCIPAL SUB JUDGE
November 23, 2000
PEARL BEVERAGES LIMITED Vs. STATE OF ANDHRA PRADESH
June 19, 2000
PEDDA GELICHE DIVASEKHAR REDDY Vs. STATE OF A P
February 16, 2000
PEDDIANTI RAJENDRA PRASAD Vs. COMMISSIONER OF SURVEY SETTLEMENT AND LAND RECORDS
September 27, 2000
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January 28, 2000
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February 10, 2000
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April 10, 2000
PENNAR DELTA AYACUTDARS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
May 12, 2000
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August 18, 2000
PFIMEX PHARMACAUTICALLIMITED Vs. GARDEN FINANCE LTD
June 19, 2000
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June 26, 2000
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August 11, 2000
PITHULA PATHRUDU Vs. BOTA CHINNA RAO
August 8, 2000
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March 29, 2000
PODUGU NAGARAJU Vs. M NARAYANA RAO
March 28, 2000
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February 2, 2000
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June 20, 2000
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June 14, 2000
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July 24, 2000
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October 17, 2000
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February 11, 2000
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November 1, 2000
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June 6, 2000
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August 25, 2000
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March 28, 2000
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December 13, 2000
PRAKASHAM Y Vs. DEPUTY INSPECTOR GENERAL OF REGISTRATION AND STAMPS
February 23, 2000
PRASAD RAO R V S Vs. WOMEN DEVELOPMENT
December 8, 2000
PRASADA REDDY V Vs. DISTRICT COLLECTOR
July 25, 2000
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October 16, 2000
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September 19, 2000
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March 29, 2000
PRESIDENT DT CO OP CENTRAL BANK EMPLOYEES ASSOCIATION Vs. PRESIDENT DT CO OPERATIVE CENTRAL BANK EMPLOYEES ASSOCIATION
November 18, 2000
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December 16, 2000
PRL COLLECTOR OF CENTRAL EXCISE Vs. ANDHRA CEMENTS LTD
September 19, 2000
PRL SECRETARY TO GOVERNMENT, AGRICULTURE GOVT OF A Vs. AHMED BEGAM
January 16, 2000
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February 7, 2000
PROF PANNALAL Vs. HOLY BHARATHI P G COLLEGE
October 20, 2000
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January 22, 2000
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August 2, 2000
PRUDENTIAL CO OPERATIVE URBAN BANK LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 3, 2000
PUBLIC PROSECUTOR A P HIGH COURT Vs. NESE JILAKARA SREERAMULU
June 30, 2000
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. VUDA SUBRAHMANYAM
October 30, 2000
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October 13, 2000
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January 20, 2000
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January 21, 2000
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June 9, 2000
PUKKALLA LAXMANA RAO Vs. STATE OF ANDHRA PRADESH, REP BY PUBLIFE INSURANCE
December 26, 2000
PULAVARTHI LAKSHMI SURYA SUBRAHMANYAM Vs. PULAVARTHI SOMARAJU
April 17, 2000
PULLI RAMAIAH Vs. POTTA NAGABHUSHANAM 38
December 26, 2000
PUNURU VIJAYA LAKSHMI Vs. PUNURU VENKATA REDDY
July 4, 2000
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July 19, 2000
PUSHPAGIRI MUTT Vs. CH ERIKALA REDDY
August 21, 2000
PUTTI SATYANARAYANA RAO Vs. STATE
November 28, 2000
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November 28, 2000
PYBOINA RAVINDRA KUMAR Vs. STATE OF ANDHRA PRADESH
April 20, 2000
R B MITTAL Vs. COMMISSIONER OF INCOME TAX
August 4, 2000
R JANARDHANA RAO Vs. A P DAIRY DEVELOPMENT CO OPERATIVE FEDERATION LTD
August 11, 2000
R NARAYANA REDDY and SONS P LTD Vs. UNION OF INDIA
April 25, 2000
R SAMBAMURTHY Vs. CHIEF G M STATE BANK IF INDIA
August 8, 2000
R SRIHARI Vs. UNION OF INDIA
January 21, 2000
R V RAM BHUPAL PRASAD Vs. DODDA RANGA RAO
April 11, 2000
R VEERA RAGHAVA RAO Vs. STATE OF ANDHRA PRADESH
October 27, 2000
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July 17, 2000
RAGHAVENDRA RICE MILLS Vs. ANANT KABRA
August 8, 2000
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August 28, 2000
RAJESHWAR RAO V Vs. N YADAGIRI REDDY
July 11, 2000
RAJI REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 8, 2000
RAMA DURGA WINES Vs. COMMISSIONER OF PROH AND EXCISE
July 26, 2000
RAMA ENGINEERING CONSTRUCTIONS Vs. GOVERNMENT OF ANDHRA PRADESH
August 2, 2000
RAMA TRADERS Vs. AGRICULTURAL MARKET COMMITTEE
January 31, 2000
RAMACHANDRALAH T Vs. N R SUYODHANAN
February 9, 2000
RAMADEVI KUMAR Vs. M. BHARAT KUMAR AND STATE OF A.P.
March 6, 2000
RAMANJULU S Vs. L A O
July 27, 2000
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January 31, 2000
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April 17, 2000
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April 25, 2000
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March 7, 2000
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February 23, 2000
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April 27, 2000
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September 6, 2000
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December 2, 2000
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April 3, 2000
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March 16, 2000
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November 30, 2000
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March 14, 2000
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March 8, 2000
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March 29, 2000
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March 31, 2000
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August 16, 2000
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June 14, 2000
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January 25, 2000
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March 29, 2000
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August 4, 2000
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April 28, 2000
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April 12, 2000
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August 11, 2000
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January 22, 2000
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March 28, 2000
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January 28, 2000
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March 28, 2000
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September 27, 2000
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October 13, 2000
S A GANI Vs. CHAIRMAN AND PRESIDING OFFICER LABOUR COURT I
July 19, 2000
S A HAKEEM Vs. N T R UNIVERSITY OF HEALTH SCIENCES
August 23, 2000
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March 10, 2000
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March 3, 2000
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April 17, 2000
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February 22, 2000
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February 11, 2000
S RAMESH BABU Vs. STATE OF A P
July 26, 2000
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December 18, 2000
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August 11, 2000
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June 12, 2000
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March 1, 2000
S SRINIVAS Vs. LABOUR COURT
September 21, 2000
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September 4, 2000
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March 13, 2000
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August 23, 2000
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January 22, 2000
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August 30, 2000
S VIJAYA KUMAR Vs. STATE BANK OF INDIA
September 28, 2000
SABIRABI Vs. B OBULA REDDY
July 12, 2000
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February 18, 2000
SAI SANJEVA TOBACCO CO Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE GUNTUR
March 14, 2000
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November 29, 2000
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July 28, 2000
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July 7, 2000
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January 28, 2000
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September 11, 2000
SAMMARTH HOROLOGICAL PVT LTD Vs. YENKEY DRUGS AND PHARMACEUTICALS LTD
November 30, 2000
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February 1, 2000
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July 20, 2000
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January 18, 2000
SARAYYA Vs. NIZAM SUGARS LTD
February 2, 2000
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March 13, 2000
SATHREVADA VALLIAMMA Vs. S SABHAPATHI
March 15, 2000
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November 10, 2000
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January 28, 2000
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August 16, 2000
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April 18, 2000
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April 19, 2000
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April 21, 2000
SESHAGIRI RAO Vs. STATE OF A P
December 22, 2000
SETRUCHARLA CHANDRASEKHARA RAJU Vs. STATE OF A P
June 7, 2000
SHAIK BABA Vs. STATE
December 20, 2000
SHAIK BANDE ALI Vs. STATE OF ANDHRA PRADESH
March 1, 2000
SHAIK GHOUSE MOHAMMED Vs. REGISTRAR ADMINISTRATION H C OF ANDHRA PRADESH
March 24, 2000
SHAIK HASMATH BEEBI Vs. DIST COLLECTOR AND DIST MAGISTRATE KAKINADA
July 19, 2000
SHAIK HAYATH SAHEB Vs. J P KHAN
July 18, 2000
SHAIK MAQBOOL BASHA Vs. B LAKSHMI KANTHAMMA
October 11, 2000
SHAIK MOHD. JAFFAR HUSAIN Vs. C.R.P.F.
April 25, 2000
SHAIK RAFEEQ AHMED Vs. CHIEF G M STATE BANK IF INDIA
December 12, 2000
SHAIK REFEEQ AHMED Vs. CHIEF GENERAL MANAGER CUM DISCIPLINARY AUTHORITY
December 12, 2000
SHAIK SHAFIK AHAMMAD Vs. SHAIK MASTHAN VALLI
January 28, 2000
SHAIK SYED BAZEE Vs. STATE, REP BY P P, HIGH COURT OF ANDHRA PRADESH
August 16, 2000
SHALIMAR CHEMICAL WORKS LIMITED Vs. SURENDER OIL AND DAL MILLS
November 21, 2000
SHANTHI TARACHAND Vs. C S NARASIMHA RAO
July 12, 2000
SHIKHA GOYAL Vs. E S I CORPORATION
August 2, 2000
SHIVALINGAM BEEDI WORKS Vs. STATE OF ANDHRA PRADESH
February 24, 2000
SHIVARATHRI and GUNDLA KOMURAIAH Vs. STATE OF ANDHRA PRADESH
October 30, 2000
SHROFF INDUSTRIES CHEMICALS PRIVATE LIMITED Vs. STATE GOVERNMENT OF ANDHRA PRADESH
February 15, 2000
SINDHU Vs. A P S W RESIDENTIAL EDL INSTITUTIONS SOCIETY
June 21, 2000
SINGARENI COLLIERIES CO LTD Vs. COMMISSIONER OF C EX AND CUS HYDERABAD
July 17, 2000
SINGH D C Vs. AIR OFFICER IN CHARGE PERSONNEL AIRMEN
April 19, 2000
SIRAJUDDIN AH Vs. MUJTABA ALI
June 7, 2000
SIRAJUDDIN ALI Vs. MUJTABA AH
June 17, 2000
SIVA SANKAR REDDY Y Vs. ADDITIONAL REGIONAL TRANSPORT OFFICER
April 11, 2000
SK AHMED Vs. LABOUR COURT GUNTUR
December 15, 2000
SK JOHNY Vs. STATE OF A P
July 10, 2000
SOHAM MODI Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT AT HYDERABAD
February 3, 2000
SOMESHWARA CEMENTS and CHEMICLAS LTD Vs. STATE OF A P
February 14, 2000
SOROJU SATYAVATHI Vs. ORIENTAL INSURANCE CO LTD
August 29, 2000
SOUJANYA HOTEL PVT LTD Vs. MUNICIPAL CORPORATION OF HYDERABAD
July 4, 2000
SOUTH CENTRAL RAILWAY Vs. J SHEKHAR & ORS
August 28, 2000
SOWJANYA Vs. CHINNA CHIKKANNA
June 12, 2000
SPI DY COLLECTOR L A UNIT Vs. D RAMULU
February 22, 2000
SPL CATEGORY DY REGISTRAR Vs. N GAVARAIAH
December 20, 2000
SPOROLAC LABORATORIES P LTD Vs. A P S F C
March 24, 2000
SRI KANYAKA METAL MART Vs. STATE OF A P
September 21, 2000
SRI VENKATA RAMA ALLUMINIUM COMPANY Vs. STATE OF ANDHRA PRADESH
August 7, 2000
SRIJAGADISH TRAVELS Vs. DIRECTOR NATIONAL REMOTE SENSING AGENCY
April 6, 2000
SRIMAD REVENKA PEETHADHISHWARA Vs. STATE OF ANDHRA PRADESH
April 7, 2000
SRINIVASA CONSTRUCTIONS LTD Vs. B H E L
June 19, 2000
SRINIVASA PICTURE PALACE Vs. ENTERTAINMENT TAX OFFICER
June 19, 2000
SRIRAM TRANSPORT FINANCE COMPANY LTD Vs. COMMERCIAL TAX OFFICER
July 11, 2000
SRUTHI AGENCIES Vs. C T O
July 21, 2000
ST MARY S EDUCATIONAL SOCIETY GIDDALUR PRAKASAM DIST Vs. GOVERNMENT OF ANDHRA PRADESH
April 17, 2000
STATE BANK OF INDIA Vs. VEERA HANUMAN RICE and FLOUR MILL
July 28, 2000
STATE ELECTION COMMISSION Vs. STATE OF ANDHRA PRADESH
April 21, 2000
STATE OF ANDHRA PRADESH Vs. SAYANNA
June 9, 2000
STATE OF ANDHRA PRADESH Vs. M VENKATA RAO
June 8, 2000
STATE OF ANDHRA PRADESH Vs. O P JALAN
July 19, 2000
STATE OF ANDHRA PRADESH Vs. GRAG MARTIN DISTILLERY PVT LTD
July 11, 2000
STATE OF ANDHRA PRADESH Vs. NORTH COASTAL WINES DISTRIBUTORS
March 8, 2000
STATE OF ANDHRA PRADESH Vs. TOYO ENGINEERING INDIA LIMITED
June 26, 2000
STATE OF ANDHRA PRADESH Vs. SIRPUR PAPER MILLS LTD.
June 12, 2000
STATE OF ANDHRA PRADESH Vs. A.P. PAPER MILLS LTD.
June 13, 2000
STATE OF ANDHRA PRADESH Vs. SPECIAL TRIBUNAL
December 22, 2000
STATE OF ANDHRA PRADESH Vs. BHAGYA LAKSHMI HATCHERIES PVT LTD
October 9, 2000
STATE OF ANDHRA PRADESH Vs. SOL BACK BAY ACQUA LTD
November 9, 2000
STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL SECR Vs. GRAGE MARTIN DISTILLERY PVT LIMITED, REP BY ITS MA
July 15, 2000
SUBBARAO Y CH Vs. BHIMALINGESWARA SWAMIVARI TEMPLE
September 19, 2000
SUBHADRAMMA Vs. M RAMACHANDRA REDDY
June 30, 2000
SUDERSHAN REDDY G Vs. JOINT COLLECTOR
September 27, 2000
SUGUNA STEELS LTD Vs. COMMISSIONER OF CUSTOMS
September 15, 2000
SULOCHANA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
June 6, 2000
SULTAN UL ULOOM EDUCATION SOCIETY Vs. MIR SHAHMAT ALI KHAN
December 7, 2000
SUNIL KUMAR DR Vs. AMOLAKSINGH
February 24, 2000
SUPERINTENDING ENGINEER IRRIGATION CIRCLE Vs. DEVENDER REDDY
August 8, 2000
SURAMPALLI HANUMANTHA RAO Vs. M SRINIVASA RAO
June 26, 2000
SURYA CHANDRA RAO Vs. KASI NAGAPPA
August 24, 2000
SWAPNA CONSTRUCTIONS Vs. SUPERINTENDING ENGINEER
December 15, 2000
SYED FAIZULLAH QUADRI Vs. DIRECTOR OF HIGHER EDUCATION
June 12, 2000
SYED MEIRAJ Vs. ELECTION OFFICER AND COMMISSIONER MUNICIPAL COUNCIL SHERILINGAMPALLY
March 7, 2000
T C I FINANCE LTD Vs. VANI PRINTERS P LTD
September 5, 2000
T HARI KUMAR NAIDU Vs. PRAMEELA
September 8, 2000
T KRISHNASWAMY Vs. MANIYAMMA
September 18, 2000
T L UMAMAHESWARA RAO Vs. CHAIRMAN AND M D ECIL
December 20, 2000
T S DEVAKARANAMMA Vs. STATE OF ANDHRA PRADESH
April 3, 2000
T V S R K PRASAD Vs. STATE OF A P
August 21, 2000
T V VENUGOPAL Vs. USHODAYA ENTERPRISES
December 29, 2000
TALARI RAJANNA Vs. STATE OF A P
July 27, 2000
TANUKU MUNICIPALITY Vs. S VENKATESWARA RAO
August 17, 2000
TATACHARI Y Vs. ACHARYA N G RANGA AGRL UNIVERSITY
February 7, 2000
TAX PAYERS WELFARE ASSON Vs. PULLEMLA YADAMMA
December 21, 2000
TECHNO PACK PRIVATE LIMITED Vs. COMMISSIONER OF INDUSTRIES
July 19, 2000
THATIKONDA VENKATESWARLU Vs. INSPECTOR OF POLICE VIGILENCE CELL CIVIL SUPPLIES DEPARTMENT WARANGAL
February 10, 2000
TIRUMALA TIRUPATHI DEVASTHANAM Vs. CHIEF COMMISSIONER OF INCOME TAX
August 21, 2000
TIRUMALA TIRUPATI DEVASTHANAMS Vs. TIRUPATHI MUNICIPALITY
June 22, 2000
TMT INDIA LTD Vs. PARAMESWARA TRADERS KURNOOL
March 3, 2000
TODDY TAPPERS CO-OPERATIVE SOCIETY Vs. PROHIBITION AND EXCISE SUPERINTENDENT
June 23, 2000
TOTA THIRUPATHAIAH Vs. STATE OF ANDHRA PRADESH
February 3, 2000
TRANSPORT CORPN OF INDIA LTD Vs. INCOME TAX OFFICER
September 18, 2000
TRICHUR COTTON MILLS LTD Vs. DEVARASETTY COTTON
October 7, 2000
TRICHUR COTTON MILLS LTD Vs. DEVARASETTY COTTON
October 17, 2000
TUMMURI SURYANARAYANA Vs. JAGATHA SESHAGIRI RAO
March 2, 2000
U R K VARMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 6, 2000
U SHANKARAIAH Vs. DISTRICT CO OPERATIVE CENTRAL BANK
January 20, 2000
UNION OF INDIA Vs. SRINIVASA FOREST CO OPERATIVE STORE COVERRI LABOUR CONTRACT CO OPERATIVE SOCIETY VIKARABAD
January 20, 2000
UNION OF INDIA Vs. S K BIKSHAPATHI
July 20, 2000
UNION OF INDIA Vs. P JEEVANANDAM
June 27, 2000
UNION OF INDIA Vs. KANDULA SANTAIAH
September 6, 2000
UNION OF INDIA Vs. T CHINA KUMARI
September 25, 2000
UNION OF INDIA Vs. MOHAMMAD MOHIUDDIN
August 11, 2000
UNION PUBLIC SERVICE COMMISSION NEW DELHI Vs. D VIJAY KUMAR
March 31, 2000
UNITECH INDUSTRIAL CORPORATION Vs. ARVIND ENGINEERING COMPANY
October 30, 2000
UNITED INDIA INSURANCE CO LTD Vs. FAMOUS LEAF TOBACCO CO
April 6, 2000
UNITED INDIA INSURANCE CO LTD Vs. LAKSHMAIAH
March 30, 2000
UNITED INDIA INSURANCE CO LTD Vs. R NARAYANA REDDY
February 29, 2000
UNITED PHOSPHOROUS LIMITED WORLI BOMBAY BRANCH OFFICE GUNTUR Vs. STATE OF A P
March 22, 2000
UPPUGANDLA ANANTHA REDDY Vs. UPPUGANDLA BHAGYAMMA
October 9, 2000
V BHUSHANAM Vs. DIVISIONAL SECURITY COMMISSIONER RAILWAY PROTECTION FORCE VIJAYAWADA
March 30, 2000
V RAJA SATYANARAYANA Vs. OSMANIA UNIVERSITY HYDERABAD
April 19, 2000
V RAMACHANDER Vs. REGIONAL MANAGER APSRTC NIZAMABAD
August 30, 2000
V SAROJANAMMA Vs. EXECUTIVE ENGINEER RURAL WATER SCHEME VANAPARTHY
August 10, 2000
V SIVA PRASAD Vs. STATE OF ANDHRA PRADESH
June 7, 2000
V SRIHARI Vs. STATE OF ANDHRA PRADESH
December 13, 2000
V V CIRCUITS LIMITED Vs. STATE OF ANDHRA PRADESH
June 7, 2000
VADAVALLI FISHERMEN CO OPERATIVE SOCIETY LIMITED Vs. RAYIDI KRISHNA KUMARI
June 8, 2000
VADLA RAMASWAMY ACHARY KUMARA BABU Vs. V LEELAVATHAMMA
February 15, 2000
VADLAMUDI RAMA RAO Vs. ASIAN COFFEE LTD
March 24, 2000
VAKA PUNNAMMA Vs. YADAVALLI JURALA NARASIMHAM
December 15, 2000
VANAMALA JAGADESWARAIAH Vs. DEPUTY COMMISSIONER LEGAL CUSTOMS AND CENTRAL EXCISE HYDERABAD
June 7, 2000
VANDRASI RAMAKRISHNA Vs. NAGOTI SAROJA
March 15, 2000
VANKA NARASIMHA MURTHY Vs. STATE OF A P
June 13, 2000
VANKA VENKANNA Vs. SPECIAL DEPUTY COLLECTOR
August 18, 2000
VANKAM VASU Vs. A P GENCO REP BY ITS CHAIRMANAND MANAGING DIRECTOR
September 6, 2000
VARADAREDDY ATCHUTA RAO Vs. BHAIKAR RAJA MITRAJI ANAND KUMAR
February 2, 2000
VARALAKSHMI G Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 18, 2000
VARRE VENKATA RAMANA JAGANMOHAN RAO Vs. JOINT COLLECTOR
December 21, 2000
VASAM HARI BABU Vs. VASAM VEERARAGHAVAMMA
December 21, 2000
VASAMSETTI DHANALAKHMI Vs. KADIYALA CHANDRA RAO
March 3, 2000
VASAVI KANYAKA SEVA TRUST Vs. DISTRICT COLLECTOR
March 6, 2000
VBC FERRO ALLOYS LIMITED Vs. A P S E B VIDYUT SOUDHA HYDERABAD
September 15, 2000
VEERA SWAMY Vs. D N DOMALE
August 3, 2000
VELAGAPUDI SATYANARAYANA Vs. DISTRICT COLLECTOR NAIGONDA
September 15, 2000
VENIGELLA NARAYANA RAO Vs. ENGINEER-IN-CHIEF R AND B A AND E A P ERRAMANZIL HYDERABAD
June 26, 2000
VENKATA SASTRY Y DIED L RS Vs. STATE BANK OF INDIA
December 29, 2000
VENKATARAJAIAH Vs. OSMANIA UNIVERSITY
July 14, 2000
VICE PRESIDENT PLACER PHARMA Vs. ASST COMMR OF LABOUR
November 18, 2000
VIGNAN EDUCATIONAL FOUNDATION Vs. GOVERNMENT OF ANDHRA PRADESH
July 14, 2000
VIJAYA KUMAR & CO. Vs. CONTROLLER OF STORES
April 4, 2000
VIJAYADURGA OIL MERCHANTS Vs. STATE OF ANDHRA PRADESH
December 2, 2000
VINAYAK SHASTRY Vs. DHONDU SHASTRY
March 9, 2000
VINAYAKA VARAPU SANTHA Vs. COMMISSIONER MADANAPALLY MUNICIPALITY
August 4, 2000
VIRANI COMPANY AND LUBRICANT OIL DEALERS Vs. DURGAM PURUSHOTTAM
November 3, 2000
VIRGINIA TOBACCO GROWERS ASSOCIATION Vs. UNION OF INDIA
December 20, 2000
VIRUVURU GRAM PANCHAYAT Vs. COLLECTOR NELLORE
November 18, 2000
VISAKHA SPCA Vs. UNION OF INDIA
November 10, 2000
VISAKHA SPCA Vs. CONSERVATOR OF FOREST VISAKHAPATNAM
January 20, 2000
VISHWA HINDU PARISHAD Vs. COLLECTOR AND DIST MAGISTRATE MACHILIPATNAM
December 14, 2000
VISWANATHAM BALA SUBBA RAYADU Vs. LAKKI REDDY CHENNAMMA
April 17, 2000
VISWANATHAM BALA SUBBA RAYUDU Vs. LAKKI REDDY CHENNAMMA
April 7, 2000
VITHALDAS Vs. UNION OF INDIA
November 9, 2000
VODDE JAYARAMULU Vs. STATE OF A P
July 20, 2000
VOLETI RANGAIAH Vs. ADAPA SATYANARAYANA
August 28, 2000
VOLTAS LTD Vs. JOINT COLLECTOR MEDAK
December 18, 2000
VORION CHEMICALS AND DISTILLERIES LIMITED Vs. COMMERCIAL TAX OFFICER
April 25, 2000
VUMMALANENI SAROJA Vs. TENALI MUNICIPALITY
July 18, 2000
VYSHNAVI APPLIANCES PRIVATE LIMITED SECUNDERABAD Vs. CENTRAL BOARD OF DIRECT TAXES GOVT OF INDIA
February 1, 2000
VYSYARAJU SANYASI RAJU Vs. P VENKATA RADHA KRISHNA
November 2, 2000
Y S NANJI REDDY Vs. STATE OF A P
August 18, 2000
Y SIVARAMA SASTRI Vs. NAYEEAM KHAN
September 8, 2000
YEDDANAPALLI ARUNA KUMARI Vs. CHIEF POST MASTER GENERAL A P CIRCLE
September 8, 2000
YEDLA VENKATA SATYA APPALANARAYANA Vs. SECRETARY TO GOVERNMENT
October 10, 2000
YEDLAPATI RAGHAVENDRA PRASAD Vs. STATE OF ANDHRA PRADESH
December 19, 2000
YELLANURU VENKATA RAMANAIAH Vs. STATE OF A P
March 30, 2000
ZEE TELEFILMS LTD Vs. STATE OF A P
July 28, 2000