Case Index

Title
Date
AKASH DEEP SINGLA Vs. RAJIV KUMAR
December 8, 2000
AMAR DRY CLEANER Vs. KAMAL GUPTA
September 21, 2000
ANIL KUMAR Vs. CHIEF ADMINISTRATOR/DIRECTOR TOWN PLANNING, HARYANA URBAN DEVELOPMENT AUTHORITY
May 9, 2000
BAJAJ CAPITAL AND INVESTMENT CENTRE LTD. Vs. VEENA SHARMA
October 12, 2000
BANKA FINANCE AND INVESTMENT SERVICE Vs. SUCHA SINGH BHATI
October 9, 2000
BIOMEX INSTRUMENTS PVT.LTD. Vs. AJAY MADAN
October 12, 2000
BIOPOLYMER SYSTEMS Vs. HARYANA FINANCIAL CORPORATION
November 3, 2000
BOLARIA FINANCIERS (REGD.) Vs. BABU SINGH
February 1, 2000
BRIJ MOHAN KHANNA Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY (PUDA)
July 21, 2000
CHANDRA SHUBH YATRA CO.LTD. Vs. PANKAJ GUPTA
May 31, 2000
COLONEL (NOW BRIG.) H.S.NAHAL Vs. CHIEF ADMINISTRATOR, PUDA
May 3, 2000
DELHI AUTOMOBILES LTD. Vs. RAMESH HOODA.
September 25, 2000
DISTRICT MANAGER TELECOM, CHANDIGARH Vs. O.P.GOEL
February 14, 2000
DISTRICT MANAGER TELECOM, CHANDIGARH Vs. O.P. GOEL
February 18, 2000
ECONOMIC TRANSPORT ORGANISATION Vs. NORTHLAND ENGINEERING INDUSTRIES
September 19, 2000
FASHION POINT Vs. UNITED INDIA INSURANCE CO. LTD.
May 17, 2000
G.S.BAL Vs. KALISWARI FIRE WORKS
September 8, 2000
GENERAL MANAGER, DEPARTMENT OF TELECOMMUNICATION Vs. BALBIR SINGH MAKOL, PRESIDENT, N.C.A..GROUP
February 10, 2000
GENERAL MANAGER, TELECOM Vs. SWARAN SINGH PARWANA
October 23, 2000
GMT TELEPHONE Vs. RAJ KUMAR
January 25, 2000
GOLDEN TOURIST RESORTS AND DEVELOPER LIMITED Vs. SELVEL MEDIA SERVICES PVT.LTD.
January 11, 2000
GULSHAN LAL BHATIA Vs. CHANDIGARH ADMINISTRATION
September 8, 2000
GURDEEP KAUR Vs. MANAGING DIRECTOR, PEARLS GREEN FORESTS LTD.
May 15, 2000
GURMEET DHILLON Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD.
February 2, 2000
H.U.D.A.THROUGH ITS CHIEF ADMINISTRATOR Vs. A.K.JINDAL
September 19, 2000
HAPSON TELECOM LIMITED Vs. PUNJAB COMMUNICATIONS LIMITED
January 24, 2000
HARYANA STATE COOPERATIVE APEX BANK LTD. Vs. SHABNAM
January 24, 2000
HARYANA STORES (P) LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
October 3, 2000
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SWARAN KANTA
May 12, 2000
HIMACHAL MOTOR TRANSPORT CO. Vs. WESTEK INDUSTRIES
September 20, 2000
IND AUTO LTD. Vs. KRAIPAK ABDUL WAHID
August 22, 2000
IND-SWIFT LABORATORIES LIMITED Vs. SPEEDAGE CARGO
May 19, 2000
INDEPENDENT BUSINESS MACHINES (P) LTD. Vs. BANSAL COMPUTER SERVICES THROUGH ITS PROPRIETOR ASHISH BANSAL
November 17, 2000
INDRA BEDI Vs. CHIEF GENERAL MANAGER (TELECOM)
November 29, 2000
INDUS VALLEY ESTATES AND FARMS LTD. Vs. JASJIT KAUR SAWHNEY
March 6, 2000
JAGIR SINGH JATT Vs. SUKH GAS SERVICE
May 11, 2000
JAGMOHAN SINGH CHOUDHARY Vs. ESTATE OFFICER, U.T.CHANDIGARH
June 1, 2000
JAGMOHAN SINGH CHOUDHARY Vs. ESTATE OFFICER, U.T.CHANDIGARH
January 6, 2000
JASPAL SINGH Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH [PGI] CHANDIGARH
February 1, 2000
K.K.JETLY Vs. KAMAL SHARMA
November 28, 2000
KALA WANTI Vs. STATE OF HARYANA
October 31, 2000
KIDNEY STONE CENTRE Vs. KHEM SINGH @ KHEM CHAND
September 22, 2000
KIRAN BEDI Vs. NATIONAL INSURANCE COMPANY
October 31, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. ASHA RANI KHANNA
May 9, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. ASHA RANI KHANNA
September 5, 2000
LIFE INSURANCE CORPORATION OF INDIA THROUGH SENIOR DIVISIONAL MANAGER Vs. S.D.O.ELECTRICITY
March 30, 2000
LIFE INSURANCE CORPORATION OF INDIA THROUGH SENIOR DIVISIONAL MANAGER Vs. KAVITA VINAYAK
October 10, 2000
MANAGER, TREHAN SONS Vs. D.B.KAILA
May 3, 2000
MARUTI UDYOG LIMITED Vs. NARINDER KUMAR VERMA
October 19, 2000
MEERUT DEVELOPMENT AUTHORITY Vs. ATTAR SINGH GULIA
February 1, 2000
NAND KISHORE JAIN Vs. ORIENTAL INSURANCE COMPANY LTD.
January 7, 2000
NEW INDIA ASSURANCE COMPANY LTD. Vs. INDO ARYA CENTRAL TRANSPORT LIMITED
May 2, 2000
P.S. SAWHNEY Vs. GENERAL MANAGER, TELECOM
November 1, 2000
P.S.SAWHNEY Vs. GENERAL MANAGER, TELECOM
January 11, 2000
PARK-IN-ESTATES Vs. RAJAT PANDE
August 31, 2000
PARKASH INDUSTRIES LIMITED Vs. BRIJ BHUSHAN MITTAL
September 7, 2000
PARMINDER SINGH Vs. MAHAJAN SHOES STORE
April 26, 2000
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION Vs. WORLD TRADE FAIR, NET WORK CONSULTANCY
May 31, 2000
R.P.BEDI Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
May 10, 2000
RAJAN MITTAL Vs. D.C.M.FINANCIAL SERVICES LTD.
July 10, 2000
RANJIT SINGH Vs. NATIONAL INSURANCE COMPANY LTD.
September 11, 2000
RIPTINDER SINGH Vs. DIRECTOR, HOUSING AND URBAN DEVELOPMENT
February 25, 2000
S.G.N.CABLE INDUSTRIES Vs. PUNJAB NATIONAL BANK
May 17, 2000
SAT PAJ JAIN Vs. ENGINEERING DEPARTMENT, ELECTRICITY WING
February 21, 2000
SATISH SHARMA Vs. UNITED INDIA INSURANCE CO.LTD.
November 14, 2000
SHAKUNTLA Vs. NEW INDIA ASSURANCE COMPANY LTD.
June 1, 2000
SQN. LDR. RAWEL SINGH Vs. POSTMASTER, GENERAL POST OFFICE
February 8, 2000
STATE OF HARYANA Vs. LT. COL. J.S. MAND (RETD.)
May 2, 2000
STERLING HOLIDAY RESORTS (I) LTD. Vs. SHAILENDRA GOEL
December 5, 2000
SUB-DIVISIONAL OFFICER, ELECTRICITY (OPERATION) Vs. R.C.GUPTA
September 25, 2000
SUBEDAR MAJOR (RETD.) JASWANT SINGH Vs. MEERUT DEVELOPMENT AUTHORITY
April 27, 2000
SUKHWINDER INVESTMENT PVT.LTD. Vs. UNION OF INDIA
January 19, 2000
TELECOM DISTRICT MANAGER Vs. N.SIVARAJAN
July 16, 2000
UNIT TRUST OF INDIA Vs. RAMESH CHANDRA SAXENA
October 12, 2000
VIJAY KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR
May 24, 2000
VINOD VASHISHT, PROP.LAKSHMI PRODUCTS Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED
April 28, 2000
VOLTAS LIMITED Vs. S.P.VIJ
January 19, 2000
WING COMMANDER P.S.B.SACHDEVA Vs. ON DOT COURIER AND CARGO LTD.
February 17, 2000
XCORT POWER ENGINEERS Vs. ORIENTAL INSURANCE CO.LIMITED
October 9, 2000