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Case Index
Title
Date
APARNA SEHGAL Vs. GOVERNMENT OF NCT OF DELHI
May 8, 2000
ASHOK KUMAR Vs. UNION OF INDIA
March 16, 2000
ASHOK KUMAR Vs. UNION OF INDIA
August 8, 2000
ATUL KUMAR GUPTA Vs. UNION OF INDIA
February 3, 2000
B S KUNWAR Vs. UNION OF INDIA
February 4, 2000
BASANT KUMAR GUPTA Vs. UNION OF INDIA
February 23, 2000
BHANWAR LAL Vs. UNION OF INDIA
May 11, 2000
CONSTABLE KAFIL AHMED Vs. UNION OF INDIA
April 19, 2000
D BORA Vs. UNION OF INDIA
January 13, 2000
D S GREWAL IPS Vs. UNION OF INDIA
February 24, 2000
DEEPAK SARDANA Vs. UNION OF INDIA
August 9, 2000
DHAN SINGH ARMED POLICE Vs. COMMISSIONER OF POLICE
January 19, 2000
DILEEP SHARMA Vs. UNION OF INDIA
April 10, 2000
DINESH CHANDRA Vs. UNION OF INDIA
July 5, 2000
DINESH SHARMA Vs. UNION OF INDIA
March 29, 2000
DURGA DASS RETD Vs. CHIEF SECRETARY GOVT OF NCT OF DELHI
March 22, 2000
G K GANDHI Vs. UNION OF INDIA
February 22, 2000
GULSHAN RAI Vs. UNION OF INDIA
April 26, 2000
H C SUMER SINGH Vs. UNION OF INDIA
January 17, 2000
HARISH CHANDRA Vs. UNION OF INDIA
February 10, 2000
HARMOHAN SINGH WALIA Vs. UNION OF INDIA
May 16, 2000
JAI SINGH RATHORE Vs. UNION OF INDIA
August 3, 2000
JEETMAL Vs. UNION OF INDIA
June 27, 2000
JUGRAJ ARORA Vs. S LAKSHMINARAYANAN
May 17, 2000
KASTOOR MAL Vs. UNION OF INDIA
May 4, 2000
KHUSHWANT SINGH Vs. UNION OF INDIA
November 3, 2000
MADAN MOHAN ARORA Vs. UNION OF INDIA
January 31, 2000
MAHMOOD ANSARI Vs. UNION OF INDIA
July 12, 2000
MANOHAR LAL Vs. UNION OF INDIA
February 7, 2000
MOHAN LAL SHARMA Vs. UNION OF INDIA
April 4, 2000
MOHD AZAJ KHAN Vs. UNION OF INDIA
May 23, 2000
MOTI LAL GUPTA Vs. UNION OF INDIA
March 6, 2000
MUMTAZ AHMED KHAN Vs. UNION OF INDIA
March 24, 2000
NANAK CHAND Vs. UNION OF INDIA
March 30, 2000
NAND LAL Vs. UNION OF INDIA
April 5, 2000
NIRANJAN KUMAR VASU Vs. UNION OF INDIA
April 25, 2000
NIRUPAMA ROUT Vs. UNION OF INDIA
August 4, 2000
OM PRAKASH Vs. UNION OF INDIA
February 28, 2000
OM PRAKASH GURJAR Vs. UNION OF INDIA
May 23, 2000
POONAM MULWANI Vs. SECRETARY MINISTRY OF AGRICULTURAL
May 5, 2000
PUSHPA DEVI Vs. UNION OF INDIA
February 17, 2000
R C GUPTA U D C Vs. LT GOVERNOR OF NATIONAL CAPITAL TERRITORY OF DELHI
January 27, 2000
R K HATWAR Vs. UNION OF INDIA
September 14, 2000
RAGHU NATH SINGH Vs. UNION OF INDIA
January 5, 2000
RAJBIR SINGH Vs. UNION OF INDIA
April 6, 2000
RAJENDRA KUMAR PAREEK Vs. UNION OF INDIA
June 27, 2000
RAJENDRA PRASAD SHARMA Vs. UNION OF INDIA
August 11, 2000
RAJINDER PRASAD Vs. UNION OF INDIA
May 19, 2000
RAM NATH SINGH Vs. UNION OF INDIA
February 8, 2000
RAMESHWAR PRASAD MEENA Vs. UNION OF INDIA
May 26, 2000
RANJEET SINGH GATHALA Vs. UNION OF INDIA
May 23, 2000
RISHIRAJ SINGH TYAGI Vs. UNION OF INDIA
February 4, 2000
ROSIE AHUJA Vs. SECRETARY MINISTRY OF WATER RESOURCES
January 31, 2000
SATYA NARAYAN Vs. UNION OF INDIA
May 10, 2000
SATYENDRA NATH JHA Vs. UNION OF INDIA
February 9, 2000
SH CHHAJJOO Vs. UNION OF INDIA
February 2, 2000
SHARDA DEVI Vs. UNION OF INDIA
March 23, 2000
SHIV PRAKASH Vs. UNION OF INDIA
January 25, 2000
SUBHASH CHAND SHARMA Vs. UNION OF INDIA
August 28, 2000
SURAJ BHAN DY DIRECTOR Vs. UNION OF INDIA
August 22, 2000
SURESH KUMAR BHOLA Vs. UNION OF INDIA
January 19, 2000
SUSHMA Vs. NATIONAL CAPITAL TERRITORY OF DELHI
May 10, 2000
TIKAM CHAND Vs. UNION OF INDIA
August 22, 2000
UMA KANT TIWARI Vs. COMMISSIONER OF POLICE
May 25, 2000
UMESH JOSHI Vs. UNION OF INDIA
January 7, 2000
VED PAL SINGH Vs. UNION OF INDIA
January 5, 2000