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Case Index
Title
Date
ASHOK KUMAR SINGH Vs. MOHAN THAKUR
May 2, 2000
BAJRANG ROLLER FLOUR MILLS (P) LTD. Vs. NEW INDIA ASSURANCE COMPANY LIMITED
August 7, 2000
BRANCH MANAGER, STATE BANK OF INDIA Vs. MD.HASIM UDDIN
August 31, 2000
BRANCH MANAGER, UNITED BANK OF INDIA Vs. JAGARNATH PANDEY
March 29, 2000
DEOBARATA CHATTOPATHYAY @ DEOBARATA CHATTARJEE Vs. UNION OF INDIA
August 8, 2000
DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD. Vs. SUKHDEO PRASAD RANA
September 4, 2000
GANESH MECHANICAL WORKS Vs. EXECUTIVE ENGINEER, ELECTRIC SUPPLY DIVISION (U)
April 24, 2000
INDU SINHA Vs. INSURANCE CORPORATION OF INDIA
April 10, 2000
KAMTA PRASAD SINGH Vs. NAGINA PRASAD
January 3, 2000
KURJI HOLY FAMILY HOSPITAL Vs. BOEHRINGER MANNHEIM INDIA LTD.
February 28, 2000
ORIENTAL INSURANCE CO.LTD. Vs. SHASHI MOHAN SINGH
September 27, 2000
SUBHASH CHANDRA DAS Vs. AUTO SYNDICATE
May 8, 2000