Case Index

Title
Date
ALLWYN ELECTROLUX Vs. NAVIN KUMAR
November 21, 2000
AMAR SINGH Vs. FRANCES NEWTON HOSPITAL
June 26, 2000
ARVINDER SINGH CHAWLA Vs. KULLBHUSHAN
July 5, 2000
ASHOK KUMAR Vs. SURESH SHARMA
December 18, 2000
ASHWANI KUMAR Vs. S.D.O., PUNJAB STATE ELECTRICITY BOARD
June 2, 2000
AVTAR SINGH BHATORA Vs. SWARN PARKASH GARG
July 10, 2000
BHARAT MOTOR TRANSPORT CO. (P) LTD. Vs. NATIONAL INSURANCE CO. LTD.
February 4, 2000
BHUPINDER SINGH @ TEK SINGH Vs. OMEGA AGRO PVT.LTD.
December 7, 2000
CANTONMENT BOARD Vs. AMIR CHAND
February 25, 2000
COZY TRAVELS Vs. S.S.SURI
March 16, 2000
DILBAGH HUSSAIN Vs. HARJINDER KAUR
April 11, 2000
FEROZEPORE STATE BANK OF INDIA EMPLOYEES CO-OP.URBAN SALARY EARNERS THRIFT AND CREDIT SOCIETY LTD. Vs. SUDESH KAKKAR
December 27, 2000
G.P.FORESTS DEVELOPMENT (INDIA) LTD. Vs. HARINDER SINGH
June 26, 2000
GENERAL MANAGER (PHONES) Vs. SUCHA SINGH
February 8, 2000
HARINDER P.S.CHEEMA Vs. STATE OF PUNJAB THROUGH PRINCIPAL SECRETARY TO GOVT.OF PUNJAB
June 26, 2000
HARMINDER SINGH Vs. PUNJAB AGRO INDUSTRIES CORPORATION LIMITED
June 12, 2000
HARVINDER KAUR Vs. SUSHMA CHAWLA
July 28, 2000
HOSHIARPUR PRIMARY CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD. Vs. RAJINDER SINGH
April 11, 2000
J.S.VIRK (RETIRED) Vs. NATIONAL INSURANCE COMPANY LIMITED THROUGH SENIOR DIVISIONAL MANAGER
July 11, 2000
K.S.SIDHU Vs. SENIOR EXECUTIVE ENGINEER
August 18, 2000
KAMLESH KUMARI Vs. UNION OF INDIA
December 13, 2000
KAUR SINGH BRAR Vs. KHURMI GUN WORKS
January 21, 2000
KINETIC ENGINEERING LIMITED Vs. BALDEV SINGH AHLUWALIA
March 6, 2000
KRISHAN WALIA Vs. DENNIS CHEM LAB.LTD.
December 18, 2000
KULDIP SINGH Vs. MANAGER, BANK OF INDIA
December 29, 2000
KUSUM LATTA Vs. ADESH COLLEGE OF PHARMACY
August 17, 2000
LIFE INSURANCE CORPORATAION OF INDIA Vs. CHARANJIT KAUR
June 2, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. BHUPINDER KAUR (MINOR)
July 3, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. MUKHTIAR SINGH
July 27, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. ANJU HUNJAN
February 25, 2000
LOGICSTAT INTERNATIONAL (P) LTD. Vs. NEW BHANDARI HOSPITAL (REGD.)
February 8, 2000
M.P.ROADLINES (REGD.) Vs. MANGAT RAM
June 2, 2000
M/S KHURANA SILK AND SAREES Vs. RAJINDER KUMAR
January 20, 2000
MAHAL COLD STORAGE Vs. DEVINDER SINGH
December 15, 2000
MAJOR BALWANT SINGH Vs. KOTHARI PIONEER MUTUAL FUNDS
May 29, 2000
MEENA VYAS Vs. CITY NURSING HOME AND HOSPITAL
November 6, 2000
MITTAL BUS SERVICE Vs. CONSUMER AND HUMAN RIGHTS FORUM (REGD.)
February 10, 2000
NAVRAJ T.V.CENTRE Vs. REETA
December 19, 2000
NEW INDIA ASSURANCE CO.LTD. Vs. AJAY KUMAR
July 5, 2000
ORIENTAL INSURANCE COMPANY Vs. JOGINDER SINGH
February 8, 2000
P.S.E.B. Vs. SUKHDEV SINGH
January 20, 2000
P.S.E.B. Vs. DALBIR SINGH
February 25, 2000
P.S.E.B. Vs. S.HARJINDER SINGH
November 16, 2000
P.S.E.B.THROUGH ADDL.SUPERINTENDING ENGINEER Vs. S.GAGAN DEEP SINGH
November 16, 2000
P.S.E.B.THROUGH ITS CHAIRMAN Vs. V.K.DHINGRA
February 17, 2000
PARMA NAND JOGINDER PAL & COMPANY Vs. G.M.P.FINISHING MILLS COLD STORAGE
December 29, 2000
PAWAN KUMAR Vs. LUXMI GENERAL STORE
November 16, 2000
PREM CHAND BAHRI Vs. ANDHRA BANK
February 14, 2000
PRITPAL SINGH Vs. ARYA MUNI
October 20, 2000
PUNJAB HEALTH DEPARTMENT Vs. GIRDHARI LAL GUPTA
June 14, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. HARCHARAN SINGH
November 22, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. RAM PROCESSOR MERRAKOT ROAD
August 11, 2000
PUNJAB STATE ELECTRICITY BOARD & ORS. Vs. SOHAN SINGH
January 25, 2000
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. MAJOR SITA RAM SHARMA
December 8, 2000
R.L.AGGARWAL Vs. PREVIOUS AND PRESENT CONTRACTORS, CYCLE, SCOOTER STAND
July 28, 2000
RAJINDER SINGH Vs. NEW INDIA ASSURANCE CO.LTD.
January 11, 2000
RAKESH KUMAR Vs. IMPROVEMENT TRUST
August 11, 2000
RAMESH JINDIA Vs. H.C.L.INFOSYSTEM LTD.
October 23, 2000
RATTANJIT SINGH Vs. AMRITSAR IMPROVEMENT TRUST THROUGH ITS CHAIRMAN
October 18, 2000
ROPAR CENTRAL COOPERATIVE BANK LIMITED Vs. ISHWAR KAUR
October 20, 2000
S. AMAR SINGH DARA Vs. GENERAL MANAGER, TELECOMMUNICATION
January 3, 2000
SAGAR SURI ESTATE & FINANCE LTD. Vs. ANJU JAIN
June 6, 2000
SANJOGATA Vs. EXECUTIVE ENGINEER, PUNJAB STATE ELECTRICITY BOARD
April 28, 2000
SARABJIT KAUR Vs. NATIONAL INSURANCE COMPANY LIMITED
January 11, 2000
SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. SHEELA
September 20, 2000
SHARDA DEVI Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
February 16, 2000
SHIV KUMAR Vs. KEWAL SINGH
January 10, 2000
SHIVA GAS SERVICES Vs. SOHAN LAL
September 28, 2000
SITA RAM Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
January 25, 2000
SNEH LATA Vs. DILBAGH SINGH
December 26, 2000
STATE BANK OF PATIALA Vs. VANEESH KUMAR AGGARWAL
October 10, 2000
STATE BANK OF PATIALA Vs. VANEESH KUMAR AGGARWAL
October 18, 2000
STERLING HOLIDAYS RESORTS INTERNATIONAL LTD. Vs. B.R.BHATIA
January 20, 2000
SUKHDEEP SINGH Vs. NEW INDIA ASSURANCE CO.LTD.
December 26, 2000
SUKHWINDER SINGH Vs. LAND ACQUISITION COLLECTOR
June 2, 2000
SYNDICATE BANK Vs. SUPREME MEDICAL AGENCIES
May 8, 2000
TARLOCHAN SINGH Vs. JOTI GAS AGENCY
November 16, 2000
THOMAS ELEMENTARY AND HIGH SCHOOL (SENIOR) Vs. JATINDER OBEROI
March 9, 2000
UNION OF INDIA Vs. RAJESH KUMAR YADAV
June 2, 2000
UNION OF INDIA Vs. TARSEM LAL
February 24, 2000
UNION OF INDIA, NORTHERN RAILWAY Vs. SATISH KUMAR RAJINDER KUMAR
March 16, 2000
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SURINDER KAUR
June 1, 2000
YUVRAJ KRISHAN Vs. CITIZEN URBAN COOPERATIVE BANK LIMITED
September 4, 2000