Case Index

Title
Date
DIRECTOR GENERAL OF INVESTIGATION & REGISTRATION Vs. AGRA BEVERAGES CORPORATION LTD.
September 20, 2000
AIMIL PHARMACEUTICALS (INDIA) PVT. LTD Vs. STATE
September 15, 2000
AMRIT BALA-/ Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
February 18, 2000
ANUKAMPA RESIDENTS WELFARE SOCIETY Vs. L.M.VAS, VICE CHAIRMAN, GHAZIABAD DEVELOPMENT AUTHORITY
February 10, 2000
ARCHANA MAHESWARI Vs. GHAZIABAD DEVELOPMENT AUTHORITY
November 15, 2000
ARUN KUMAR ARORA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
September 26, 2000
ASHOK KUMAR GOEL Vs. UNITED INDIA INSURANCE CO.LTD.
March 6, 2000
BHANU IRON AND STEEL COMPANY LTD. Vs. SURAJ KANTA ELECTRONICS
February 3, 2000
DEEPAK SINHA Vs. PAL-PEUGEOT LIMITED
February 22, 2000
DG (I&R), NEW DELHI Vs. ELGI AUTO ENGINEERING
April 25, 2000
DIRECTOR (RESEARCH), MRTP COMMISSION Vs. INDIAN AIRLINES LTD.
January 11, 2000
DIRECTOR GENERAL (INVESTIGATION & REGISTRATION) Vs. TATA TEA LTD.
December 22, 2000
DIRECTOR GENERAL (INVESTIGATION & REGISTRATION) Vs. RIFA INDUSTRIES PVT. LTD.
October 27, 2000
DIRECTOR GENERAL (INVESTIGATION & REGISTRATION) Vs. RAYMOND WOOLLEN MILLS LTD.
October 12, 2000
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs. BHARAT ELECTRONICS LIMITED
October 17, 2000
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs. ONIDA SAKA LIMITED
January 28, 2000
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs. STERLITE INDUSTRIES (INDIA) LTD.
February 3, 2000
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs. VIDEOCON INTERNATIONAL LIMITED
November 2, 2000
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs. EICHER MOTORS LTD.
July 6, 2000
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs. MULTILINK INVESTMENT & TRADING CO. PVT. LTD.
October 12, 2000
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs. UNIVERSAL CYLINDER LTD.
April 7, 2000
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs. TATA ENGINEERING AND LOCOMOTIVE CO. LTD.
July 5, 2000
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs. MOTHER DAIRY
September 29, 2000
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs. KELVINATOR OF INDIA LIMITED
September 8, 2000
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs. CENTRAL CIRCUIT CINE ASSOCIATION
October 10, 2000
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. MODI LUFT LIMITED
April 25, 2000
H.S. MALHOTRA THROUGH THE DIRECTOR (RESEARCH) Vs. PERTECH COMPUTERS LTD.
September 12, 2000
HARI SHANKAR Vs. CHAMBA DISTT.FRUIT GROWERS CO-OP.INDUSTRIAL SOCIETY LTD.
August 28, 2000
I.S.CHADDHA Vs. R.C. SOOD AND COMPANY PRIVATE LIMITED
May 11, 2000
INTERARCH BUILDING PRODUCTS PVT. LTD. Vs. CENTRAL BANK OF INDIA
November 14, 2000
J.P.SIRPAUL Vs. CITY GAS SERVICE-/
October 12, 2000
JAINA PROPERTIES & FINANCE LTD. Vs. KANPUR ELECTRICITY SUPPLY ADMINISTRATION, U.P.S.E.B.
January 13, 2000
K.S.DHANRAJ Vs. MEERUT DEVELOPMENT AUTHORITY
October 23, 2000
KAVITA SHARMA Vs. RAJINDRA PROPERTIES
September 8, 2000
KHANDELWAL PHOTOSTAT AND TYPE CENTRE Vs. KORES INDIA LIMITED
February 14, 2000
MALINI N.SHAH Vs. HINDUSTAN DOMESTIC OIL AND GAS CO. (BOMBAY) LTD.
February 3, 2000
MOHD.IBRAHIM Vs. CANARA BANK THROUGH ITS CMD
September 6, 2000
MUKUL JAIN Vs. GHAZIABAD DEVELOPMENT AUTHORITY
December 20, 2000
NARESH CHANDRA Vs. DELHI DEVELOPMENT AUTHORITY
July 5, 2000
NEERU MISRA Vs. MARUDHAR SERVICES LTD.
April 28, 2000
PAWAN KUMAR RUSTOGI-/ Vs. DELHI DEVELOPMENT AUTHORITY
January 7, 2000
PRESIDENT APARTMENTS ALLOTTEES WELFARE ASSOCIATION Vs. GHAZIABAD DEVELOPMENT AUTHORITY
January 28, 2000
R.S.YADAV Vs. DELHI DEVELOPMENT AUTHORITY
February 3, 2000
RADHEYSHYAM BALKISHAN AGARWAL Vs. CORPORATION REGIONAL MANAGER, MAHARASHTRA STATE FINANCIAL
December 8, 2000
RADHIKA ANAND Vs. TECHNOLOGY PARKS LTD.
April 25, 2000
RAJ KUMARI Vs. GHAZIABAD DEVELOPMENT AUTHORITY
December 22, 2000
RAM BHAROSE LAL Vs. TRILOK SINGH
May 2, 2000
SANVEN PHARMACEUTICALS (P) LTD. Vs. CHARAK PHARMACEUTICALS (INDIA) LTD.
February 10, 2000
SAROJ SADANAND NARWEKAR Vs. DELHI DEVELOPMENT AUTHORITY
October 31, 2000
TAMIL NADU STD/PCO FRANCHISEES WELFARE ASSO. Vs. DEPARTMENT OF TELECOMMUNICATIONS THROUGH THE CHIEF GENERAL MANAGER
August 30, 2000
TARA CHAND YADAV Vs. DELHI VIDYUT BOARD
September 21, 2000
THE SOUTH CITY RESIDENTS WELFARE ASSO.(R) Vs. UNITECH LTD., THROUGH ITS CHAIRMAN
September 13, 2000