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Case Index
Title
Date
(SMT.) AMBICKA Vs. CHIEF SECRETARY TO GOVT., PUBLIC (LAW & ORDER
June 27, 2000
A A MOHAMMAD RAFFI Vs. TAMIL NADU ELECTRICITY BOARD MADRAS
July 4, 2000
A ALAGUSUNDARAM Vs. STATE OF TAMIL NADU
February 29, 2000
A BALASUNDARAM Vs. T BALASUBRAMANIAN DECEASED
January 3, 2000
A C C TUTICORIN Vs. COURT OF THE CONSUMER DISPUTES REDRESSAL FORUM
June 14, 2000
A C LAKSHMIPATHY Vs. A M CHAKRAPANI REDDIAR
November 14, 2000
A DURAIKKANNU THEVAR Vs. COLLECTOR RAMANATHAPURAM DISTRICT
February 21, 2000
A GEETHA Vs. G SANKARAN
December 7, 2000
A GNANAM Vs. PALANIAPPA AND CO
September 7, 2000
A K THAGA PILLAI DEAD Vs. MEENAKSHI
August 16, 2000
A KASIAMMAL Vs. CORPORATION OF MADRAS
June 30, 2000
A KOMALAVALLI Vs. MADRAS AREA DEFENCE SERVICES CO OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD
June 14, 2000
A KRISHNAMURTHY Vs. P ARJUNAN
July 7, 2000
A LOUIS RICHARD Vs. STATE OF TAMIL NADU
January 20, 2000
A M KRISHNAMURTHY PROPRIETOR Vs. SUB DIVISION MAGISTRATE AND REVENUE DIVISIONAL OFFICER VILLUPURAM
November 2, 2000
A MOSSES THAMBI 4 PILLAI Vs. J DURAISINGAM
January 3, 2000
A MURALI AND CO Vs. STATE TRADING CORPORATION OF INDIA LIMITED
November 30, 2000
A MURUGESAN Vs. TMT KUPPAMMAL
October 13, 2000
A MUTHAIAH Vs. JAYAMMAL
December 13, 2000
A PALANISAMY Vs. M KUPPUSAMY
April 17, 2000
A PANDURANGAN Vs. GOWRI
March 16, 2000
A PARVATHAM Vs. BANK OF BARODA
April 7, 2000
A R C PARCEL Vs. POONGOTHAI
August 18, 2000
A S MANICKKAM Vs. RAPUSHPAM
February 8, 2000
A S MOORTHY Vs. DIRECTOR GENERAL C I S F C G O
May 9, 2000
A SADASIVAM Vs. DIRECTOR GENERAL OF POLICE CHENNAI
August 29, 2000
A SAMPATH Vs. PACHAIPPAN
April 7, 2000
A SAVARIAR Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISISON MADRAS
February 11, 2000
A SENTHILKUMAR Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES SIVAJI NAGAR THANJAVUR
July 28, 2000
A SHEIK DAWOOD Vs. STATE OF TAMIL NADU
November 16, 2000
A SUBRAMANIA MUDALIAR Vs. V G SUBRAMANIA BATTAR
March 28, 2000
A SYED ANSARI ALIAS BABU Vs. UNION OF INDIA
March 23, 2000
A V SIRAJUDEEN Vs. CHIEF EXECUTIVE OFFICER/SECRETARY TAMIL NADU WAKF BOARD 3 SANTHOME HIGH ROAD CHENNAI 4
April 20, 2000
A Y PRABHAKAR KARTHA HUF Vs. ASST CIT
October 19, 2000
A. GANESAN Vs. DIRECTOR GENERAL OF POLICE
November 13, 2000
A. ULAGANATHAN Vs. STATE OF TAMIL NADU
August 4, 2000
ABDUL HAMEED Vs. COMMISSIONER OF POLICE COIMBATORE
April 6, 2000
ABDUL NAZER MAHDANI AND ORS. Vs. STATE REP. BY INSPECTOR OF POLICE, SPECIAL INVESTIGATION TEAM, CB CID, COIMBATORE
August 8, 2000
ABDUL RAHAMAN Vs. BASHEER ALAM
March 28, 2000
ABDUL RAZAK @ RAZAK, Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, CHERANPADI POLICE STATION
August 7, 2000
ABDULLA SARWAR Vs. TMT SNEHALATHA D RAJENDRAN
January 18, 2000
ADDISON AND COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE MADRAS
November 23, 2000
ADYAR VENKATARATNAM NAGAR RESIDENTS WELFARE ASSOCIATION Vs. PANNAI PARAMASIVAM
April 19, 2000
AGNES CORERA Vs. COMMISSIONER OF INCOME TAX
December 13, 2000
AIYNU @ AYYANAR AND ANOTHER Vs. STATE BY INSPECTOR OF POLICE, SHEVAPET POLICE STATION
September 18, 2000
AKBAR BASHA ALIAS RAJESH Vs. STATE
June 20, 2000
ALAGAPPAN Vs. THILAGAM
April 25, 2000
ALAGAR Vs. THE STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT, FORT ST.GEORGE, CHENNAI -600 009 AND THE DISTRICT MAGISTRATE AND COLLECTOR, VIRDHUNAGAR DISTRICT, VIRUDHUNAGAR
April 28, 2000
ALLAHABAD BANK Vs. E THEIVANAI
April 20, 2000
ALWAR CHETTIAR Vs. NATARAJAN PILLAI
December 21, 2000
AMALORPAVA MARY AMMAL DIED Vs. S GOPALARATHINAM TIRUCHIRAPALLAI
December 21, 2000
AMEENA BEEBI ALIAS JAMURTHU BEGUM Vs. P M KHAJA MOHIDEEN
January 7, 2000
ANAND Vs. S M THOMAS
October 13, 2000
ANDAVAR FINANCE P LTD Vs. S MANIKKASWAMI
March 27, 2000
ANGAMUTHU ASARI Vs. PERIYAN
August 4, 2000
ANGLO FRENCH TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
November 22, 2000
ANJAMMAL DECEASED Vs. STATE OF TAMIL NADU
January 27, 2000
ANLIN UZHIAM Vs. DEPARTMENT OF POSTS
September 8, 2000
ANNA CO-OPERATIVE SPINNING MILLS Vs. ADDITIONAL LABOUR COURT
May 9, 2000
ANNA TRANS CORPN LTD Vs. P O LABOUR COURT
February 1, 2000
ANNADURAI Vs. MAYAZAGHU
November 2, 2000
ANNAMALAI MUDALIAR Vs. KRISHNAVENI AMMAL
April 28, 2000
ANNAMALAI UNIVERSITY CHIDAMBARAM Vs. COMMISSIONER CORPORATION OF CHENNAI
April 6, 2000
ANNAMMAL Vs. ADHI DRAVIDA WELFARE DEPT VELLORE
September 1, 2000
ANNAMUTHAMMAL Vs. ANNADURAI
August 18, 2000
ANNATHAI Vs. MURUGAIAH
March 31, 2000
ANUMA PRECISION TOOL PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
April 25, 2000
APPAJI REDDY Vs. UCO BANK
March 28, 2000
APSARA THEATRE KRISHANGIRI DHARMAPURI DISTRICT Vs. STATE OF TAMIL NADU
June 12, 2000
AR EDUCATIONAL SOCIETY Vs. COMMISSIONER OF INCOME TAX
December 4, 2000
ARCOT TEXTILES MILL LTD ULAGAMKATHAN VILLAGE KALLAKURICHI TALUK Vs. S RAJENDRAN
January 3, 2000
ARIVAZHAGAN Vs. STATE BY INSPECTOR OF POLICE, VIGILANCE & ANTI
January 14, 2000
ARIYAPUTHIRAN Vs. MUNUSAMI
August 9, 2000
ARPANA DUTTA Vs. APOLLO HOSPITALS ENTERPRISES LIMITED
February 18, 2000
ARULMIGHU MEENAKSHI SUNDARESWARAR KOIL KADAIKARARGAL SANGAM MADURAI REGD NO 1 OF 1960 Vs. STATE OF TAMIL NADU
February 10, 2000
ARULMIGHU SRI RANGANATHASWAMY DEVASTHNAM SRIRANGAM Vs. R RAMANUJAM
October 3, 2000
ARULMIGU MARIAMMAN KOIL PATTUDAIYAVIRUPPU AIKUDI TIRUVARUR Vs. DAVID MARIADOSS ST ADAIKALA MARY CHURCH PATTUDAIYAN IRAPPU MUKKUNTHANOOR POST KODAVASAL TALUK TIRUVARUR
August 4, 2000
ARUMUGA THEVAR Vs. RAMASAMY THEVAR
August 4, 2000
ARUMUGAM Vs. HERNIETTE SANDJIVY
November 20, 2000
ARUMUGAM Vs. COMMISSIONER OF POLICE TRICHY CITY TRICHY DISTRICT
June 13, 2000
ARUMUGAM P Vs. MGMT OF VIRALIMALAI CO OPERATIVE LAND DEVELOPMENT BANK LTD
December 11, 2000
ARUMUGHA GOUNDER Vs. TMT PALANIAMMAL
November 7, 2000
Arunachalam Vs. State rep
July 19, 2000
ARVIND C BHAGAT Vs. COMMISSIONER OF CUSTOMS CHENNAI
June 29, 2000
ASHOK KUMAR Vs. DIRECTOR OF TECHNICAL EDUCATION GUINDY
April 12, 2000
ASHOK LEYLAND EMPLOYEES UNION Vs. ASHOK LEYLAND LIMITED
September 19, 2000
ASHOK LEYLAND LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANOTHER
September 19, 2000
ASHOK MUTHANNA Vs. WIPRO FINANCE LIMITED CHENNAI
December 15, 2000
ASHOK MUTHANNA AND OTHERS Vs. CEAT FINANCE SERVICES LTD., REP. BY LEGAL ASSISTANT, G. ALAGUMANI
December 15, 2000
ASHOK U SAMAT Vs. M/S SHANTHI BUILDERS
September 20, 2000
ASIYA MARIYAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT FORT ST GEORGE MADRAS
July 28, 2000
ASOKA BETELNUT COMPANY PRIVATE LIMITED Vs. M C SATHYAVATHY
January 14, 2000
ASSISTANT COMMISSIONER I EXECUTIVE OFFICER ARULMIGU VANA BADRAKALIAMMAN TEMPLE COIMBATORE DISTRICT Vs. T KUMARESAN
January 12, 2000
ASSOCIATION OF ASST ENGINEERS METRO WATER REGN NO 150 84 Vs. MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
January 19, 2000
ASSOCIATION OF EVENING CLASSES TEACHING STAFF PACHIAPPAS COLLEGE CHENNAI Vs. DIRECTOR OF COLLEGTIATE EDUCATION COLLEGE ROAD CHENNAI
December 22, 2000
ASSOCIATION OF MANAGEMENTS PRIVATE COLLEGES Vs. GOVERNMENT OF TAMIL NADU
November 6, 2000
ATRE MATHI A C Vs. STATE OF TAMIL NADU
November 20, 2000
AURELEC TRUST Vs. ADDITIONAL COLLECTOR OF CENTRAL EXCISE TIRUCHIRAPPALLI
October 20, 2000
AUROBINDO ASHRAM TRUST Vs. KAMAL DORA
July 13, 2000
AVALAPPA Vs. PALANISWAMY DIED
February 29, 2000
AYYANAR Vs. STATE BY INSPECTOR OF POLICE, KALLAKURICHI P.S.
September 7, 2000
AYYAVU K Vs. MANAGEMENT OF THIRUVALLUVAR TRANSPORT CORPORATION LIMITED CHENNAI
February 16, 2000
AZHAGAR Vs. ROMAN CATHOLIC DEVA AROGYAMATHA KOIL
October 31, 2000
B DEENADAYALAN Vs. MANAGEMENT KANCHEEPURAM KAMAKSHIAMMAN SILK HANDLOOM WEAVERS CO OPERATIVE PRODUCTION 8 SALES SOCIETY LIMITED
November 15, 2000
B DEVENDRAKUMAR Vs. R RANGANATHAN DIED
February 29, 2000
B JAWAHAR SAMUEL Vs. J ANNEY ALICE SHARENE
July 28, 2000
B LOGANATHAN Vs. UNION OF INDIA
August 4, 2000
B M A NAJIRA BEGUM Vs. A M S KASSIM
October 24, 2000
B MANAGER NATIONAL INSURANCE CO LTD Vs. R LAKSHMANAN
December 12, 2000
B MURTHY Vs. NIRMALA
February 11, 2000
B RAJAGOPALAN Vs. INDIAN TELEPHONE INDUSTRIES LTD
January 3, 2000
B RAMESH Vs. H NANDEESWARI
February 11, 2000
B SAROJINI Vs. RAJESWARI SUBRAMANIAM
August 17, 2000
B. SHERFUDEEN AND ANR. Vs. STATE REP. BY INSPECTOR OF POLICE, CRIME BRANCH C.I.D., H.Q., CHENNAI
February 18, 2000
BABBY @ SRINIVASAN AND OTHERS Vs. STATE REP. BY THE INSPECTOR OF POLICE, TAMBARAM POLICE STATION, TAMBARAM
July 13, 2000
BAJAJ PREETI TULSIDAS Vs. STATE OF TAMIL NADU
February 29, 2000
BAKTHAVATSALAM Vs. ANJAPULI
December 13, 2000
BALAJI ROAD LINES TIRUPUR Vs. DEVASUNDARI
September 8, 2000
BALAN Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVT., PROHIBITION & EXCISE DEPARTMENT, CHENNAI
August 3, 2000
BALASUBRAMANIAM M Vs. MGMT OF T V SUNDARAM IYENGAR AND SONS LTD
November 21, 2000
BALASUBRAMANIAN Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT., PROHIBITION AND EXCISE DEPT., MADRAS
March 10, 2000
BALU & OTHERS Vs. STATE BY INSPECTOR OF POLICE, GANGAIKONDAN P.S., TIRURIELVELI DISTRICT
August 8, 2000
BANK OF INDIA BOMBAY Vs. COMPANY LAW BOARD CHENNAI
September 22, 2000
BANK OF INDIA EGMORE BRANCH MADRAS Vs. K NAGESWARA RAO
April 7, 2000
BASKAR, Vs. STATE BY INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, SALEM
September 29, 2000
BAY OF BENGAL PROGRAMME OF UNITED NATIONS Vs. P NATARAJAN
November 16, 2000
BEEBEE JOHN Vs. SHEIK HUSSAIN
August 28, 2000
BEEMARAO RAMJI Vs. TAMIL NADU SLUM CLEARANCE BOARD
June 12, 2000
BELL SOUTH INTERNATIONAL Vs. CROMPTON GREAVES LIMITED
April 6, 2000
BESTNUT CORPORATION Vs. ASSISTANT COLLECTOR OF CUSTOMS DBK MADRAS
July 24, 2000
BHAGGIYAVATHI Vs. COMMISSIONER OF CIVIL SUPPLIES AND CONSUMER PROTECTION CHEPAUK
April 7, 2000
BHANUMATHY AGENCIES Vs. KARUR VYSYA BANK LIMITED
July 7, 2000
BHARAT EARTH MOVERS LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS I
July 25, 2000
BHARAT EARTH MOVERS LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
August 23, 2000
BINNY LTD Vs. ASSISTANT COMMISSIONER OF LABOUR
April 19, 2000
BISWANATH METALS AND ALLOYS Vs. PARKTOWN BENEFIT FUND LIMITED
July 14, 2000
BOEING Vs. COMMISSIONER OF INCOME TAX
December 6, 2000
Bose Vs. State
December 14, 2000
BPL CELLULAR LIMITED COIMBATORE Vs. COMMISSIONER OOTACAMUND MUNICIPALITY OOTY
September 13, 2000
BRITANNIA INDUSTRIES LIMITED Vs. SARA LEE BAKERY
July 14, 2000
BRITANNIA INDUSTRIES LTD Vs. P O SECOND ADDITIONAL LABOUR COURT
November 24, 2000
BRITANNIA INDUSTRIES LTD Vs. REGIONAL DIRECTOR EMPLOYEES
January 5, 2000
BUHARI HOTELS AND MOTELS PVT LTD Vs. L MURUGAN
October 30, 2000
C ARVIND MINOR Vs. SECRETARY SELECTION COMMITTEE
August 31, 2000
C BABU Vs. MANAGEMENT OF MADRAS ACCURATE ENGINEERS
April 7, 2000
C CHINNATHAMBI Vs. STATE OF TAMIL NADU
September 22, 2000
C L RAMAIAH THEVAR Vs. P C BALARAMA RAJA
March 28, 2000
C MASANAM Vs. CHIEF EDUCATIONAL OFFICER MADURAI
June 29, 2000
C MURUGAN Vs. N SAGHADEVAN
February 7, 2000
C P HARISH Vs. CENTRAL WAREHOUSING CORPORATION
August 31, 2000
C PANNIRSELVAM Vs. HINDUSTAN TELEPRINTERS LIMITED
April 18, 2000
C PURUSHOTHAMAN Vs. REGISTRAR HIGH COURT MADRAS
January 5, 2000
C R ENGINEERING AND CONSTRUCTIONS P LTD Vs. MESCO KALINGA STEELS LTD
August 21, 2000
C R I LIMITED CHENNAI Vs. MURALI MANI
November 17, 2000
C R MALAYALAM Vs. OFFICIAL RECEIVER TIRUCHIRAPALLI
November 2, 2000
C R RAMAMURTHY IYER Vs. IDOL OF ARULMIGHU JAMBUKESWARAR AKILANDESWARI TEMPLE
January 18, 2000
C SELVARAJ Vs. COMMISSIONER CORPORATION OF CHENNAI
July 14, 2000
C SIVASANKARAN Vs. STATE
April 11, 2000
C SIVASUBRAMANIAN Vs. STATE OF TAMIL NADU
February 18, 2000
C SUBRAMANI Vs. T SUNDARAM
June 26, 2000
C SUBRAMANIAM Vs. TAMIL NADU HOUSING BOARD
July 28, 2000
C VELLAISAMY Vs. C CHINNAKANNU
September 22, 2000
C. MUTHUSAMY Vs. M/S. I.T.C. BHADRACHALAM FINANCE AND INVESTMENTS LTD., REP. BY V. KUMARASWAMY
October 19, 2000
CANARA BANK Vs. KANDASWAMY
August 4, 2000
CANARA BANK OFFICERS UNION Vs. CANARA BANK
June 30, 2000
CASTROL LIMITED Vs. TELEGANGANA ENTERPRISES
June 29, 2000
CASTROL LIMITED Vs. O MURALI DHAR REDDY
July 19, 2000
CENTRAL BANK OF INDIA Vs. SIGNS INDIA
November 2, 2000
CENTRAL WAREHOUSING CORPORATION Vs. INDERSAIN GOYAL
January 31, 2000
CHAIRMAN AND MANAGING DIRECTOR TAMILNADU MINERALS LTD Vs. P O INDUSTRIAL TRIBUNAL
August 25, 2000
CHAIRMAN T N ELECTRICITY BOARD Vs. G J FERNANDEZ
September 19, 2000
CHANDIRA Vs. ARULMIGU POIGAIKARAI MARIAMMAN TEMPLE AVOOR VALANGAIMAN TALUK THIRUVARUR DISTRICT
November 14, 2000
CHELLAIYAN Vs. EX OFFICIO SECRETARY TO GOVERNMENT CO OPERATION FOOD AND CONSUMER PROTECTION DEPT
July 18, 2000
CHELLAKUMAR M L A Vs. PUBLIC PROSECUTOR SALEM
August 29, 2000
CHELLAMMAL Vs. GOVT. OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT., PUBLIC (LAW & ORDER) DEPT., FORT ST. GEORGE, MADRAS
August 4, 2000
CHELLAMMAL ALIAS CHELLAM Vs. STATE OF TAMIL NADU
October 20, 2000
Chellan Vs. State
June 14, 2000
CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. LAKSHMI NAGAR RESIDENTS WELFARE ASSOCIATION
September 19, 2000
CHENNIMALAI GOUNDER Vs. GOVERNMENT OF TAMIL NADU
October 17, 2000
CHIEF CONTROLLING REVENUE AUTHORITY STAMP ACT AND INSPECTOR GENERAL OF REGISTRATION MADRAS Vs. M S DHANAKODI PILLAI
October 17, 2000
CHIEF CONTROLLING REVENUE AUTHORITY STAMP ACT AND THE INSPECTOR GENERAL OF REGISTRATION 120 SANTHOME HIGH ROAD CHENNAI Vs. SAROJINI MUTHUSAMY
December 22, 2000
CHIEF ENGINEER MILITARY ENGINEER SERVICES CHENNAI Vs. K V NARAYANAN
January 14, 2000
CHIEF EXECUTIVE OFFICER MADRAS METROPOLITAN DEVELOPMENT AUTHORITY EGMORE MADRAS Vs. JUSTICE K S VENKATARAMAN I C S RETD ARBITRATOR
January 7, 2000
CHIEF GENERAL MANAGER STATE BANK OF INDIA CIRCLE TOP HOUSE 21 RAJAJI SALAI CHENNAI Vs. M BALAKRISHNAN
February 16, 2000
CHINARAJ Vs. KANTHASAMY
August 28, 2000
CHINNA PONNU Vs. SECRETARY PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU FORT ST GEORGE CHENNAI
February 10, 2000
CHINNAKARUPPAN Vs. STATE BY INSPECTOR OF POLICE, DINDIGUL TALUK P.S.
January 24, 2000
CHINNAMMAL Vs. ELUMALAI
January 14, 2000
CHINNAMURUGAN Vs. STATE BY INSPECTOR OF POLICE
July 6, 2000
CHINNAPILLAI Vs. ANGAPPA UDAYAR
July 28, 2000
CHINNASWAMY GOUNDER Vs. GANGADHARA GOUNDER DIED
June 22, 2000
CHINTHAMANI Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION
January 19, 2000
CHOLAN OKKUVARATHU KAZHAGA UZHIYARGAL SANGAM Vs. STATE OF TAMIL NADU
December 18, 2000
CHOLAN ROADWAYS CORPN LTD Vs. M NAGARAJAN
July 28, 2000
CHRISTIAN MEDICAL COLLEGE AND HOSPITAL Vs. P O LABOUR COURT
December 15, 2000
CHRISTIAN MEDICAL COLLEGE AND HOSPITAL VELLORE Vs. PRESIDING OFFICER LABOUR COURT VELLORE
December 15, 2000
CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION Vs. GOVERMENT OF TAMIL NADU
July 26, 2000
CHRISTOPHER RAJ Vs. SUB INSPECTOR OF POLICE KALAIKKAVILAI POLICE STATION KANYAKUMARI DISTRICT
December 21, 2000
CIVIL ENGINEERING CORPORATION Vs. SPECIAL TAHSILDAR STAMPS
July 6, 2000
COLLECTOR OF CENTRAL EXCISE COIMBATORE Vs. CAMBODIA MILLS LIMITED
October 16, 2000
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. UNION CARBIDE INDIA LIMITED
October 11, 2000
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. INDIAN OIL CORPORATION LIMITED
September 18, 2000
COLLECTOR OF CUSTOMS MADRAS Vs. GANESH RAJAH ORGANISATION
August 3, 2000
COLLECTOR OF CUSTOMS MADRAS Vs. ORIENT LITHO PRESS LIMITED
November 14, 2000
COMBINED ENGINEERING INDUSTRIES AND AGENCIES P LIMITED Vs. INCOME TAX OFFICER
November 6, 2000
COMMISSIONER H R AND C E A DEPARTMENT MADRAS Vs. K LAKSHMIKANTHAN
March 22, 2000
COMMISSIONER H R AND C E A DEPT NUNGAMBAKKAM HIGH ROAD MADRAS Vs. ARULMIGU KARIAMMAN TEMPLE KOSAVAMPATTY NAMAKKAL TK SALEM DIST
April 8, 2000
COMMISSIONER H R AND C E A MADRAS Vs. P K DASARI CHETTIAR
April 18, 2000
COMMISSIONER HR CE ADMINISTRATION DEPARTMENT NUNGAMBAKKAM HIGH COURT MADRAS 34 Vs. C V SUDHARSAN
April 18, 2000
COMMISSIONER OF C EX Vs. HOME ASHOK LEYLAND LIMITED
October 16, 2000
COMMISSIONER OF CENTRAL EXCISE Vs. CEGAT
October 12, 2000
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL
March 13, 2000
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. CEGAT CHENNAI
March 9, 2000
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL CHENNAI
December 11, 2000
COMMISSIONER OF CENTRAL EXCISE MADRAS Vs. SOUTHERN PETRO CHEMICAL INDUSTRIES CORPORATION LIMITED
October 16, 2000
COMMISSIONER OF CENTRAL EXCISE, MADRAS Vs. CEGAT, MADRAS
March 29, 2000
COMMISSIONER OF GIFT TAX Vs. A C MAHESH
November 22, 2000
COMMISSIONER OF INCOME TAX Vs. ALAGAPPA COTTON MILLS
November 22, 2000
COMMISSIONER OF INCOME TAX Vs. CHANDULAL KAMDAR
November 22, 2000
COMMISSIONER OF INCOME TAX Vs. ANGLO FRENCH TEXTILES LIMITED
November 22, 2000
COMMISSIONER OF INCOME TAX Vs. R RAMACHANDRAN
November 22, 2000
COMMISSIONER OF INCOME TAX Vs. T C ITTY IPE
November 28, 2000
COMMISSIONER OF INCOME TAX Vs. S KAMALAHASAN
November 29, 2000
COMMISSIONER OF INCOME TAX Vs. COATS VIYELLA INDIA LIMITED
November 30, 2000
COMMISSIONER OF INCOME TAX Vs. S P BALASUBRAMANIAM
December 6, 2000
COMMISSIONER OF INCOME TAX Vs. RAMNATH GOENKA DECD
December 4, 2000
COMMISSIONER OF INCOME TAX Vs. METTUR BEARDSELL LIMITED
December 4, 2000
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK
November 13, 2000
COMMISSIONER OF INCOME TAX Vs. S KRISHNA IYER DECD
November 14, 2000
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA SUGARS LIMITED
November 16, 2000
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK LIMITED
November 16, 2000
COMMISSIONER OF INCOME TAX Vs. RANE BRAKE LININGS LIMITED
November 16, 2000
COMMISSIONER OF INCOME TAX Vs. S BALAMMAL
November 20, 2000
COMMISSIONER OF INCOME TAX Vs. K RAJA GOPALA RAO
November 20, 2000
COMMISSIONER OF INCOME TAX Vs. A HARI KRISHNAN
October 12, 2000
COMMISSIONER OF INCOME TAX Vs. M F C INDUSTRIES PRIVATE LIMITED
November 8, 2000
COMMISSIONER OF INCOME TAX Vs. VIJAYA AND SURESH COMBINES
November 8, 2000
COMMISSIONER OF INCOME TAX Vs. THANTHAI PERIYAR TRANSPORT CORPORATION LIMITED
November 9, 2000
COMMISSIONER OF INCOME TAX Vs. TAMILNADU HANDLOOM DEVELOPMENT CORPORATION LIMITED
November 9, 2000
COMMISSIONER OF INCOME TAX Vs. NEYVELI LIGNITE CORPORATION LIMITED
November 6, 2000
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES LIMITED
November 6, 2000
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK
August 29, 2000
COMMISSIONER OF INCOME TAX Vs. HANSA CINE EQUIPMENTS
March 3, 2000
COMMISSIONER OF INCOME TAX Vs. N VENKATARAMAN
February 17, 2000
COMMISSIONER OF INCOME TAX Vs. VISPRO FOUNDRY ENGINEERS P LIMITED
February 17, 2000
COMMISSIONER OF INCOME TAX Vs. SAKTHI CHARITIES
February 17, 2000
COMMISSIONER OF INCOME TAX Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU
March 30, 2000
COMMISSIONER OF INCOME TAX Vs. SHAIK MOHAMED ROWTHER SHIPPING AND AGENCIES P LIMITED
March 24, 2000
COMMISSIONER OF INCOME TAX Vs. SAMYUKTHA GOWDA SARASWATHA SABHA
March 24, 2000
COMMISSIONER OF INCOME TAX Vs. S I PARIPUSHPAM
December 19, 2000
COMMISSIONER OF INCOME TAX Vs. NATIONAL ENGINEERING CO MADRAS PRIVATE LIMITED
December 19, 2000
COMMISSIONER OF INCOME TAX Vs. SOFT BEVERAGES P LIMITED
December 20, 2000
COMMISSIONER OF INCOME TAX Vs. CHEMICAL HOLDINGS LIMITED
December 20, 2000
COMMISSIONER OF INCOME TAX Vs. MARCO BRANDOLIN
December 20, 2000
COMMISSIONER OF INCOME TAX V VIJAYA AND SURESH COMBINES Vs. CIT
November 8, 2000
COMMISSIONER OF INCOME TAX WEALTH TAX Vs. P MANONMANI
February 4, 2000
COMMISSIONER OF INCOME-TAX Vs. BHARAT OVERSEAS BANK LIMITED
November 16, 2000
COMMISSIONER OF WEALTH TAX Vs. A M MEYYAMMAL
February 17, 2000
COMMISSIONER OF WEALTH TAX Vs. V T SOMASUNDARAM
November 20, 2000
COMMISSIONER OF WEALTH TAX Vs. R RAMANATHAN CHETTIAR
November 16, 2000
COMMISSIONER OF WEALTH TAX Vs. T M S M AUGUSTEEN DECD
November 15, 2000
COMMISSIONER OF WEALTH TAX Vs. A PACKIRISAMY
November 15, 2000
COMMISSIONER OF WEALTH TAX Vs. A K THANGA PILLAI
November 13, 2000
COMMISSIONER OF WEALTH TAX Vs. A R KRISHNAMURTHY
December 4, 2000
COMMISSIONER OF WEALTH TAX Vs. PRADEEP D KOTHARI
November 28, 2000
COMMISSIONER OF WEALTH TAX Vs. L G BALAKRISHNAN
November 28, 2000
COMMISSIONER OF WEALTH TAX Vs. S L CHITALE
November 22, 2000
COMMISSIONER OF WEALTH TAX Vs. MUTHU ZULAIKHA
July 21, 2000
COMMISSIONER VHENNIMALAI PANCHAYAT UNION Vs. SIDHANATHA TEXTILES PRIVATE LIMITED
December 19, 2000
CONNEMARA HOTEL SPENCER INTERNATIONAL HOTELS LTD Vs. EMPLOYEES INSURANCE COURT
February 21, 2000
CONTINENTAL EXPORTERS Vs. COLLECTOR OF CUSTOMS MADRAS
November 20, 2000
COROMENDAL INDAG PRODUCTS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
October 31, 2000
COUNCIL OF VII ADVENTIST EDUCATIONAL INSTITUTION Vs. REGIONAL P F COMMISSIONER
February 4, 2000
CRESCENT AUTO REPAIRS and SERVICES PVT LTD Vs. KRISHNAN
June 9, 2000
D B KINGSLEY Vs. SHOBA VISWANATHAN
November 10, 2000
D BHICKAM CHAND SOWCAR Vs. B DHILIPKUMAR
March 6, 2000
D E I LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
August 29, 2000
D E I LTD Vs. COLLECTOR OF CUSTOMS
May 29, 2000
D F ROBERT Vs. S VIJAYAKUMARI
February 7, 2000
D GURUSWAMY Vs. STATE OF TAMIL NADU
March 23, 2000
D HARI KRISHNAN Vs. M G R MEMORIAL CHRITABLE TRUST
October 24, 2000
D J DHANRAJ Vs. D VENKATARATHINAM
July 21, 2000
D KANNAN PRE VOCATIONAL INSTRUCTOR S MUTHUKUMARASWAMY AIDED MIDDLE SCHOOL Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER TIRUVANNAMALAI
April 7, 2000
D MALLIGARJUNA RAO Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY CHENNAI
April 7, 2000
D MATSA GANDHI Vs. TAMIL NADU SLUM CLEARANCE BOARD
July 7, 2000
D N UDANI Vs. REVENUE OFFICER CORPORATION OF CHENNAI RIPPON BUILDINGS CHENNAI 3
February 18, 2000
D PACKIARAJ Vs. P KULANTHAIVEL NADAR
September 22, 2000
D RANI BAI Vs. EXECUTIVE ENGINEER HOSUR HOUSING UNIT TAMIL NADU HOUSING BOARD HOSUR DHARMAPURI DISTRICT
August 18, 2000
D SAHUL HAMEED Vs. SWAMY NELLAIAPPAR SRI KANTHIMATHI AMBAL DEVASTHANAM TIRUNELVELI
June 30, 2000
D SENTHUR PANDIAN Vs. A MURUGESAN RESPONDENT
April 18, 2000
DAMBRUN PAULIN Vs. ROLLENDO JOSEPH
August 18, 2000
DANAPAL Vs. STATE
January 27, 2000
DANAPALAN Vs. STATE
March 27, 2000
Davamani Vs. R Rajamoorthy
March 20, 2000
DAVID CHAKRAVARTHY ARUMAINAYAGAM Vs. GEETHA CHAKRAVATHY ARUMAINAYAGAM
March 18, 2000
DEEPAK TRANSPORT AGENCY MADRAS Vs. TRANSFORMERS AND SWITCH GEARS LIMITED
July 18, 2000
DEEPIKA CONSTRUCTIONS Vs. L V RAJENDRAN
January 18, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. BEARDSELL LIMITED
March 14, 2000
DEPUTY DIRECTOR Vs. G SUNDHAKAR PUJARI
March 22, 2000
DEVAKUMAR L M V Vs. G M CANARA BANK
December 20, 2000
DEVAKUMAR L M V SENIOR MANAGER CANARA BANK DISTRICT CO ORDINATOR KANCHEEPURAM Vs. GENERAL MANAGER CANARA BANK BANGALORE
December 20, 2000
DEVANATH R Vs. PRESIDING OFFICER LABOUR COURT
May 18, 2000
DEVENDRAN Vs. MUNUSWAMY REDDIAR
June 13, 2000
DEVI Vs. K JAYARAMAN CAVETOR
November 7, 2000
DHANABAKHIYAM ALIAS RASATHI Vs. STATE
September 7, 2000
DHANALAKSHMI Vs. DISTRICT REVENUE OFFICER
August 11, 2000
DHANALAKSHMI Vs. DISTRICT REVENUE OFFICER TRICHY
August 1, 2000
DHANDAPANI Vs. PALANISAMY GOUNDER
June 6, 2000
DHANDAPANI Vs. STATE
September 20, 2000
DHANDAPANI T K Vs. C and M D BANK OF INDIA
November 21, 2000
DILIP KUMAR SUTARIA Vs. M KARTHIK
April 10, 2000
DISTRICT FOREST OFFICER KANYAKUMARI DISTRICT Vs. MUTHUSAMY
June 9, 2000
DIVAKARAN P R Vs. P O LABOUR COURT
December 21, 2000
DIVISIONAL ENGINEER HIGHWAYS TRANS Vs. SECRETARY TAMIL NADU HIGHWAYS
October 13, 2000
DONGHEE VISION INDUSTRIAL COMPANY LIMITED Vs. TUBE INVESTMENTS OF INDIA LIMITED
December 8, 2000
DR. SUBRAMANIANSWAMY Vs. THE STATE REP. BY THE INSPECTOR OF POLICE. TOWN POLICE STATION. PUDUKKOTTAI
June 16, 2000
DURAI MURUGAN Vs. STATE
April 10, 2000
DY REGL DIR E S I C Vs. K A S SONS ERODE
September 29, 2000
E ANNAMALAI Vs. S NIZAR AHAMAD
January 31, 2000
EASWARAN Vs. MANI
December 6, 2000
EBANESAR Vs. STATE
October 30, 2000
EKAMBARANATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
February 17, 2000
ELABI ALIAS MURUGESAN Vs. STATE
November 30, 2000
ELANGO Vs. POONGODI
November 3, 2000
ELANGO Vs. STATE
July 11, 2000
ELANGO P Vs. LABOUR COURT
December 22, 2000
ELANTHAMMAL Vs. ALAGAR
November 15, 2000
ELGI FINANCE LIMITED Vs. MS CORONATION PRINTING INK MANUFACTURING COMPANY
March 2, 2000
ENNORE FOUNDRIES LTD Vs. GOVERNMENT OF INDIA
November 17, 2000
ESSEM GARMENTS Vs. D BALASUBRAMANIAM
April 19, 2000
ESSORPE MILLS LTD Vs. CENTRAL PROVIDENT FUND COMMR
February 10, 2000
EXPRESS NEWSPAPERS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 10, 2000
EZHUMBUR RAILADI SALAIYORA SIRUKADAI VIYABARIGAL SANGAM REG NO 6/97 Vs. COMMISSIONER CORPORATION OF MADRAS RIPPON BUILDINGS MADRAS
June 26, 2000
F ABDUL LATEEF MANAGER OFFICE OF THE GOVERNMENT PLEADER HIGH COURT MADRAS Vs. STATE OF TAMIL NADU
January 24, 2000
FAST COOL SERVICES Vs. P SHANTHAKUMARI
January 3, 2000
FELISRAJ J Vs. INDIAN MEDICAL PRACTITIONERS CO-OPERATIVE
February 10, 2000
FEROZ KHAN Vs. S M S S A FAROOK ALI
July 17, 2000
FIRST LEASING COMPANY OF INDIA LIMITED Vs. ICRA LIMITED
June 23, 2000
FOOD CORPN OF INDIA Vs. EMPLOYEES OF F C I
December 5, 2000
G A MOHAMED MOIDEEN Vs. STATE
March 31, 2000
G A VADIVELU Vs. SHENBAGARAJAN
April 27, 2000
G ANBARASAN Vs. DISTRICT EDUCATIONAL OFFICER CUDDALORE CUDDALORE DISTRICT
April 19, 2000
G CHOCKALINGAM Vs. M VASANTHA
August 4, 2000
G JOTHIMUTHU Vs. S GOPAL
November 24, 2000
G KARUPPIAH Vs. G PANDIYAN
June 27, 2000
G MOHAMED THAJF Vs. BHARATH PETROLEUM CORPN LTD
December 2, 2000
G MOHANDAS Vs. COMMISSIONER OF INCOME TAX
February 16, 2000
G NAGESWARA RAO Vs. R SHANKAR
October 20, 2000
G PURUSHOTHAMAN Vs. PUNJAB ASSOCIATION
March 6, 2000
G RAMANATHAN Vs. STATE OF TAMIL NADU
March 30, 2000
G RANGARAJ Vs. COMMANDANT CISF UNIT
December 8, 2000
G RAVANAN Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
April 25, 2000
G SAMBANDAM SECRETARY ON EXTENSION KANCHEEPURAM CO OPERATIVE HOUSING SOCIETY LIMITED KANCHEEPURAM Vs. T MUTHEESWARAR
September 12, 2000
G THIRUMOORTHY SOLE PROPRIETOR OF KALYANI COVERING Vs. T RADHAKRISHNAN SOLE PROPRIETOR OF THANGAM AGENCIES AND KALYANI COVERING
July 24, 2000
G. KRISHNAMURTHY Vs. THE CHIEF MINISTER OF TAMIL NADU, CHENNAI
August 17, 2000
G. VENKATESAN Vs. INSPECTOR OF POLICE
April 28, 2000
GANAPATHI IYER Vs. SUNDARAMURTHY
April 17, 2000
GANAPATHY SUBRAMANIAM J Vs. CANARA BANK
January 5, 2000
GANDHI AMMAL Vs. GOVERNMENT OF PONDICHERRY
July 18, 2000
GANDHIMATHI APPLIANCES LIMITED Vs. L G VARADARAJU
April 20, 2000
GANESH TALKIES Vs. DISTRICT COLLECTOR NORTH ARCOT AMBEDKAR DISTRICT COLLECTORATE VELLORE
January 13, 2000
GCVINDAPPA NAIDU Vs. SRINIVASALU NAIDU
November 23, 2000
GENERAL MANAGER IBP CO LTD CHETPUT CHENNAI Vs. JAYANTHI SELVARAJAN LICENSEE PROPRIETRIX KAVITHA AGENCIES ATTUR
August 1, 2000
GENL SECY A I T D C Vs. MGMT OF I T D C
March 30, 2000
GNANAIYAN Vs. STATE
March 26, 2000
GOMATHIAMMAL Vs. P MUTHUKRISHNAN
March 13, 2000
GOOD SHEPHERED OUT REACH MISSION EVANGELICAL AND EDUCATIONAL TRUST GO MEET INDIA TRUST Vs. GOVERNMENT OF TAMIL NADU
July 14, 2000
GOODWILL ENGINEERING WORKS Vs. C B E AND C NEW DELHI
May 10, 2000
GOPAL M Vs. MGMT OF STATE EXPRESS TRANS CORPN LTD
August 9, 2000
GOPALA KRISHNAN, PETITIONER IN CRL. R.C. AND CRL. M.P. NO. 1259/2000 AND 1ST RESPONDENT IN CRL. M.P. 2312/2000 Vs. STATE REP. BY THE INSPECTOR OR POLICE, TIRUPUR SOUTH POLICE STATION, TIUPUR, COIMBATORE DISTRICT. 1ST RESPONDENT IN CRL. R.C. AND CRL. M.P. NO. 1259/2000 AND 2ND RESPONDENT IN CRL. M.P. NO. 2312/2000
April 25, 2000
GORDON WOODROFFE LTD Vs. REGL COMMR E P F
January 5, 2000
GORDON WOODROFFE WORKERS AND STAFF UNION Vs. JOINT COMMISSIONER OF LABOUR
February 7, 2000
GOVERNMENT OF TAMIL NADU Vs. THIRUKKOIL PANIYALARGAL SANGAM AMBASAMUDRAM
November 24, 2000
GOVIND DAS PURUSHOTHAM DAS Vs. SHAW WALLACE AND CO LTD
April 27, 2000
GOVINDAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR DHARMAPURI DISTRICT
July 19, 2000
GOVINDARAJULU Vs. K SUBRAMANIAM
August 24, 2000
GOVINDASAMY Vs. PRESIDENT OF INDIA GOVERNMENT OF INDIA NEW DELHI
January 25, 2000
GOVINDASAMY CONDEMNED PRISONER NO 74054 CENTRAL PRISON COIMBATORE Vs. UNION OF INDIA
February 11, 2000
GUHAN SILVER WORKS Vs. MRS JEEVA SUBRARNANIAN
February 29, 2000
GUNAM and KULASEKARAN Vs. STATE
December 12, 2000
GURU ASSOCIATES Vs. B A BALASUBRAMANIAM
March 8, 2000
GURU RAMALINGA Vs. RANI
August 4, 2000
GURUSWAMY M Vs. P O LABOUR COURT
October 12, 2000
GURUSWAMY NADAR Vs. P LAKSHMI AMMAL DIED AND THIRTEEN
October 19, 2000
GURUVAPANDARAM DIED Vs. SITHUSWAMY
March 13, 2000
H F CRAIG HARVEY Vs. COMMISSIONER OF INCOME TAX
February 17, 2000
H M Pandey Vs. State
October 13, 2000
H PRAKASHCHAND CHORDIA Vs. APPROPRIATE AUTHORITY
March 27, 2000
HAFEEZ MOTOR TRANSPORT Vs. DEPUTY REGIONAL DIRECTOR EMPLOYEES STATE
November 2, 2000
HAFEEZ MOTOR TRANSPORT PUDUKOTTAI Vs. DEPUTY REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS
November 24, 2000
HAJEE DR SYED LATHEEFUDDIN SHAH DIED Vs. TAMIL NADU WAKF BOARD MADRAS
April 26, 2000
HAKKIM (A) PAVADAI HAKKITN Vs. STATE OF TAMIL NADU, REPRESENTED BY INSPECTOR OF POLICE, CBCID, COIMBATORE
July 5, 2000
HATIM AND CO Vs. RADHAKRISHNAN
November 17, 2000
HEPSY BELL MOHAN 65 F ROOPA NAGAR RAMANATHAPURAM COIMBATORE Vs. STATE OF TAMIL NADU
July 19, 2000
HI Q ELECTRONICS PVT LTD Vs. BRANCH MANAGER TAMIL NADU INDUSTRIAL INVESTMENT CORPN LTD
July 19, 2000
HIG FLAT OWNERS WELFARE ASSOCIATION Vs. TAMIL NADU HOUSING BOARD
July 7, 2000
HINDU RELIGIOUS AND CHARITABLE ENDOWMENT A DEPARTMENT NUGAMBAKKAM MADRAS Vs. N SIVARAWAJAN NADAR
November 21, 2000
HINDUSTAN LEVER LTD MADRAS Vs. MERIT EDUCATION TRUST
October 13, 2000
HINDUSTAN MOTORS LIMITED Vs. MEMBERS APPROPRIATE AUTHORITY
October 20, 2000
HITECH STEEL INDUSTRIES Vs. SUPERINTENDING ENGINEER CHENGALPATTU ELECTRICITY DISTRIBUTION CIRCLE TNEB CHENGALPATTU
October 25, 2000
HOTEL PEACOCK Vs. PRESIDING OFFICER I ADDITIONAL CITY CIVIL JUDGE AND
January 14, 2000
HUSSAIN SHAW Vs. STATE
November 21, 2000
HYDER SAHIB MOSQUE Vs. ASSISTANT SETTLEMENT OFFICER VILLUPURAM
June 28, 2000
HYFRIC SHOES EXPORTS PVT LTD Vs. M M T C LTD
July 19, 2000
I S P SOLUTIONS INDIA P LTD Vs. KUPPURAJ
February 28, 2000
IBS TECHNOLOGIES PRIVATE LIMITED Vs. INTERNATIONAL BUSINESS SERVICES GROUP PRIVATE LIMITED
September 18, 2000
IDOL OF SRI KAMAKSHIAMMAN AT KANCHEE PURAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION CHEPAUK MADRAS
July 27, 2000
INCOME TAX OFFICER Vs. K JAGADEESAN
February 11, 2000
INDIA PISTONS LIMITED Vs. UNION OF INDIA
March 6, 2000
INDIAN AIRLINES CANTEEN WORKERS UNION Vs. DIRECTOR PERSONNEL INDIAN AIRLINES
April 20, 2000
INDIAN BANK Vs. VALAPADI TEXTILES PVT LTD
July 3, 2000
INDIAN INSTITUTE OF ARCHITECTS Vs. UNION OF INDIA
April 24, 2000
INDIAN OVERSEAS BANK Vs. COMMISSIONER OF INCOME TAX
December 12, 2000
INDIRA GANDHI COLLEGE TRICHIRAPALLI Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
November 22, 2000
INDRAVANTHI Vs. KAMALA
June 9, 2000
INTERNATIONAL BUSINESS SERVICES GROUP PRIVATE LIMITED Vs. IBS TECHNOLOGIES PRIVATE LIMITED DEFENDANT
March 2, 2000
INUM BEEVI Vs. K S SYED AHAMED KABIR DIED
November 17, 2000
ION EXCHANGE FINANCE LTD Vs. M/S THE HAILEYBURIA TEA ESTATES LTD EMPLOYEES GRATUITY FUND TRUST
February 7, 2000
ITC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE (A)
February 21, 2000
J APPANDAI RAJAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
March 24, 2000
J GANAPATHY SUBRAMANIAM Vs. DEPUTY GENERAL MANAGER CANARA BANK STAFF SECTION W CIRCLE OFFICE MADRAS
January 5, 2000
J GOPI Vs. STATE OF TAMIL NADU
October 11, 2000
J IBRAHIM Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE NEW DELHI
July 26, 2000
J LEASE AND CO Vs. M S A MOHAMED FAROOQ
February 29, 2000
J O KANNAN Vs. GOVT OF TAMIL NADU
July 14, 2000
J R KAMATH Vs. STATE OF TAMIL NADU
June 30, 2000
JABIRUNNISA BI Vs. KASI NAICKER
March 9, 2000
JAGADEESWARI THIRUNAVUKKARASU Vs. MRS MATHAVI BASKAR
January 7, 2000
JAGANNATHAN V B Vs. STATE BANK OF INDIA
January 4, 2000
JAIKAMAL PAINTS Vs. COMMISSIONER OF CENTRAL EXCISE MADRAS
August 24, 2000
JAMBUNATHAN B M Vs. PRESIDING OFFICER
September 18, 2000
JAYANTHI Vs. MANGALAM
February 29, 2000
JAYAPAUL Vs. STATE
April 18, 2000
JAYARAMA UDAYAR Vs. RAJAMANICKAM
September 29, 2000
JAYCEE ENGINEERING SERVICES Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL MADRAS
August 17, 2000
JAYPEE ELECTRONICS (P) LTD. Vs. A.V. APPASAMY
March 20, 2000
JESU RASIAH Vs. MERCOLIN BABU ALIAS MERCOLIN MOHAN BABU
April 12, 2000
JET AIRWAYS INDIA LTD Vs. JET AIRWAYS THOZHILALAR SANGAM
June 21, 2000
JEYAPAL Vs. STATE
August 2, 2000
JOHN DE BRITTO Vs. GOVERNMENT OF TAMIL NADU
July 28, 2000
JOINT DIRECTOR OF HEALTH SERVICES SIVAGANGAI Vs. SONAI
March 20, 2000
JOLEN INC Vs. SHOBAN LAL JAIN
August 14, 2000
JOSEPH Vs. 1. STATE REPRESENTED BY SUB INSPECTOR OF POLICE, KOLLANKODE, KANYAKUMARI DISTRICT,
December 6, 2000
JOSHPINE Vs. NMOZHI
April 25, 2000
JUGAL KISHOR NARESH KUMAR Vs. UNION OF INDIA
November 17, 2000
K A DAMODHARAN Vs. TANSI FURNITURE WORKS A UNIT OF THE TAMIL NADU
June 29, 2000
K ANDI REDDIAR Vs. OVU AMMAL
February 1, 2000
K BALUCHAMY Vs. JOINT SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI
April 24, 2000
K CHANDRASEKARAN Vs. O KUMARESAN
July 11, 2000
K CHINNATHAMBI ROWTHAR Vs. K SHANMUGAM
March 8, 2000
K CHOCKALINGAM Vs. R M RAMASAMY SETHU
January 3, 2000
K EKAMBARAM Vs. M/S PALLAVAN TRANSPORT CORPORATION LTD
August 18, 2000
K G KRISHNASWAMY Vs. STATE OF TAMIL NADU
March 30, 2000
K G SUBRAMANIA PILLAI AND SONS Vs. STATE OF TAMIL NADU
July 13, 2000
K GURUSAMY Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT TIRUVALLUR
September 7, 2000
K HAMZA Vs. EMITICI ENGINEERING LTD
January 24, 2000
K JAYAKUMARAN Vs. DISTRICT COLLECTOR DISTRICT MAGISTRATE KANYA KUMARI DISTRICT NAGERCOIL
April 26, 2000
K K MARTHUTHAPPAN Vs. KAMALA
January 14, 2000
K K S MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD CHENNAI
June 26, 2000
K L SUGANTHI Vs. T SAMBALINGAM
January 3, 2000
K M BALASUNDARAM Vs. NARAYANASAMY DIED
October 17, 2000
K M MUNEERUDDIN Vs. P M PUNNOOSE
January 28, 2000
K MATHIVANAN Vs. R JAYALAKSHMI DIED
June 30, 2000
K MOKKAMAYAN Vs. P PUSHPARANI
March 16, 2000
K N PALANIVELU Vs. STATE OF TAMIL NADU
March 23, 2000
K N SADAGOPAN Vs. P VANAJA BHAT
October 13, 2000
K PUDUR PRIMARY AGRICULTURE CO OPERATIVE BANK LIMITED Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSIONER
September 20, 2000
K R M MONEY LENDERS Vs. A MANOHARAN ALIAS DOSS
April 15, 2000
K R MOHAMMAD ALI Vs. MINOR SANTHOSH
July 7, 2000
K RADHAKRISHNAN Vs. ADDITIONAL REGISTRAR MARKETING PLANNING AND DEVELOPMENT OFFICE OF THE REGISTRAR OF CO OPERATIVE SOCIETIES KILPAUK MADRAS 10
March 10, 2000
K RAJA ALIAS K BALASUBRAMANIAN Vs. COMMISSIONER H R AND C E ADMN
February 29, 2000
K RAJMOHAN Vs. N JAYATHILAGAM
November 15, 2000
K S D SIVA PRASAD PROPRIETOR SUNDARARAJA MILLS MADURAI Vs. K A PADMANABHAN PROPRIETOR SRUSHTI DESIGNS CHENNAI
June 16, 2000
K S HAMEED DIED Vs. K MOHD MUTHU
June 9, 2000
K S PANDIAN Vs. G RUKMANI BAI
September 22, 2000
K S R SRIRANGARAJA Vs. PONNIAH THEVAR
January 3, 2000
K S SOUNDARARAJAN Vs. COMMISSIONER H R 8 C E ADMINISTRATIVE DEPARTMENT MADRAS
December 13, 2000
K S SUBRAMANIAN Vs. STATE
January 21, 2000
K SANKAR Vs. G L VIJAYAN
November 21, 2000
K SHANTHASUNDARI Vs. S S MANI
December 22, 2000
K SIVAPRAGASAM Vs. REVENUE DIVISIONAL OFFICER
October 19, 2000
K SUBBAN PAGADAI Vs. S SUBBAN PAGADAI S/O SUBBAN PAGADAI
March 7, 2000
K SUBBIAH NADAR Vs. R NANDAKUMAR
January 3, 2000
K V KALIAPPAN Vs. UNIVERSITY OF MADRAS
August 18, 2000
K V S SALAMMAL Vs. DEBT RECOVERY TRIBUNAL
November 7, 2000
K VENKATANARAYANAN Vs. BALAJI
December 12, 2000
K. ARUNACHALAM Vs. STATE BY INSPECTOR OF POLICE, MAMBALAM POLICE STATION, CHENNAI AND ORS.
December 27, 2000
K. INBASAGARAM Vs. THE DEPUTY SUPERINTENDENT OF POLICE
June 9, 2000
KAALAI MALAR PUBLICATIONS PRIVATE LIMITED Vs. DINAMALAR
March 6, 2000
KALAKRITHI Vs. INCOME TAX OFFICER
December 8, 2000
KALIAMMAI Vs. STATE
April 17, 2000
KALIAMMAL Vs. KARUPPAN
November 3, 2000
KALPAKA TRANSPORT CO LTD Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD
July 5, 2000
KALPAKA TRANSPORT COMPANY LIMITED Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
December 5, 2000
KALYANI COVERING CHENNAI Vs. KALYANA COVERING RAMANATHAPURAM
July 24, 2000
KAMAKSHI AGENCY Vs. COMMISSIONER OF CUSTOMS MADRAS
November 12, 2000
KAMAKSHI AGENCY Vs. COMMISSIONER OF CUSTOMS CUSTOM HOUSE RAJAJI SALAI MADRAS 1
October 12, 2000
KAMARAJ NAGAR RESIDENTS ASSOCIATION Vs. K MUTHU
January 31, 2000
KANAGU A KANAGESWARAN Vs. STATE
September 18, 2000
KANAKAMMA Vs. KAMALAN
January 14, 2000
KANAKARAJ Vs. SIVAKOZHUNDU
August 10, 2000
KANDASAMY GOUNDER Vs. PALANIAMMAL
November 16, 2000
KANDASWAMY KONAR Vs. KANDASWAMY KONAR
August 31, 2000
KANNAMMAL Vs. SUBATRA
September 20, 2000
KANNAMMAL Vs. MANAGING DIRECTOR PALLAVAN TRANSPORT CORPORATION LIMITED CHENNAI
June 21, 2000
KANNAMMAL Vs. MANNAMMAL
December 11, 2000
KANNAMMAL Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT., PROHIBITION AND EXCISE DEPARTMENT, FOR ST. GEORGE, CHENNAI AND ANOTHER
July 27, 2000
Kannappan Vs. State
September 11, 2000
KANNIAPPAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR KARUR
March 31, 2000
KANYAKUMARI DISTRICT CONSUMERS CO OPERATIVE WHOLESALES STORES LIMITED Vs. S PARAMESWARI
August 31, 2000
KARTHIK Vs. COMMISSIONER OF POLICE TIRUCHIRAPALLI CITY TIRUCHIRAPALLI
April 7, 2000
KARUMUTHU C SUNDARAM Vs. IND BANK MERCHANT BANKING SERVICES LIMITED CHENNAI
December 18, 2000
KARUPPIAH Vs. INSPECTOR OF POLICE KEERANUR ANNAVASAL POLICE STATION
November 24, 2000
KARUPPUSAMY GOUNDER Vs. RUKMANI
August 4, 2000
KARVANNAN Vs. GOPAL PADAYACHI
December 1, 2000
KASI VISWANATHAN Vs. JAYALAKSHMI AMMAL
August 31, 2000
KATTABOMMAN TRANSPORT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
March 28, 2000
KEDARNATH BRIJLAL Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY Ï¿½
November 17, 2000
KERALA ROADWAYS LIMITED CALICUT Vs. C V RAJU
March 31, 2000
KINJAL ELECTRICALS PRIVATE LIMITED Vs. UNION OF INDIA
March 3, 2000
KOTHARI ENTERPRISES Vs. BANK OF INDIA
April 28, 2000
KOTHARI ORIENT FINANCE LIMITED Vs. TELE DATA INFORMATICS LIMITED
August 10, 2000
KOTTIAMMAL DIED Vs. SOMUTHIRAM
February 8, 2000
KOZHI Vs. STATE
January 24, 2000
KR AYYAVOO SERVAI Vs. N SETHU
November 10, 2000
KRISHNA CHIT FUNDS SATTUR PRIVATE LIMITED SATTUR HAVING ITS OFFICE AT DOOR NO 19 PILLAIYAR KOIL ST SATTUR TOWN AND TALUK Vs. R S PILLAI
April 28, 2000
KRISHNAMURTHY CHETTIAR Vs. THANGARAJU PADAYATCHI
April 20, 2000
KRISHNAN Vs. VALLIAMMAL
November 27, 2000
KRISHNAN Vs. SUBHASHINI
September 8, 2000
KRISHNAVENI Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD CHENNAI 5
April 20, 2000
KULANDAIVELU K Vs. APPELLATE AUTHORITY UNDER TAMILNADU SHOP AND ESTABLISHMENT ACT 1947
October 17, 2000
KUMAR ALIAS WELDING KUMAR Vs. INSPECTOR OF POLICE CHENNAI
March 31, 2000
KUMARESAN N Vs. P O LABOUR COURT
October 31, 2000
KUPPAMMAL Vs. S V KANDASAMI
November 13, 2000
KUPPUSWAMI ALIAS MANNAKATTI Vs. NAGARATHINA GOUNDER
January 19, 2000
KUTHALAKANNU AMMAL Vs. LAKSHMANA NADAR
June 9, 2000
KUTTIAMMAL Vs. ABRAHAM
March 31, 2000
L G VARADARAJULU Vs. MAHARAJA WHITELINE
January 11, 2000
L PALANIAPPAN Vs. ADDITIONAL REGISTRAR MARKETING PLANNING AND DEVELOPMENT OFFICE OF THE REGISTRAR OF CO OPERATIVE SOCIETIES CHEPAULK MADRAS 5
March 6, 2000
L PUTTALINGAM Vs. L SIVALINGAM
January 31, 2000
L S MARIAPPAN 205 DINDIGUL ROAD MADURAI 1 Vs. KUPPAMUTHU
August 9, 2000
L VARADARAJAN Vs. THOMAS
February 29, 2000
LAKSHMI Vs. K JANARDHAN
June 30, 2000
LAKSHMI Vs. AMARAVATHI
August 4, 2000
LAKSHMIAMMAL Vs. EKAMBARA GOUNDER
September 25, 2000
LAKSHMIAMMAL Vs. C P NANJAPPAN
February 9, 2000
LAKSHMIBAI Vs. STATE OF TAMIL NADU
July 21, 2000
LAKSHMIDAS VED Vs. PARAG MAWANI
February 2, 2000
LAKSHMINARAYANAN Vs. VAIGUNDANAMAMANI
January 31, 2000
LARSEN AND TOUBRO LIMITED Vs. STATE OF TAMIL NADU
July 14, 2000
LARSEN AND TOUBRO LTD Vs. STATE OF T N
July 14, 2000
LAVANYA ENTERPRISES Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU ENVIRONMENT AND FOREST DEPARTMENT
April 26, 2000
LAWRENCE S M Vs. TAMIL NADU WAREHOUSING CORPORATION
January 27, 2000
LEATHERSMITH ENTERPRISES Vs. MASTER SHARAN G KARNANI MINOR
February 7, 2000
LEELA RAGHAVAN Vs. ZACHERIA
March 8, 2000
LEMUIR AIR EXPRESS TATA CARGO AGENT Vs. AIR INDIA GOVERNMENT CORPORATION CONSTITUTED UNDER THE AIR CORPORATION ACT 1953 HAVING THEIR REGISTERED OFFICE AT BOMBAY
December 8, 2000
LICENSEE KRISHNA THEATRE PALANICHETTIPATTY THENI Vs. COLLECTOR OF MADURAI DISTRICT MADURAI
March 3, 2000
LICENSEES SRI DEVI THEATRE ARAKONAM Vs. COLLECTOR VELLORE
June 23, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. COMMISSIONER OF INCOME TAX
April 12, 2000
LILLY PUSHPAM Vs. GUNASEKARAN
August 23, 2000
LINDU FANCY AND GIFT HOUSE WALLAJAPET NORTH ARCOT AMBEDKAR DISTRICT Vs. STATE OF TAMIL NADU
January 6, 2000
LOGADURAI ALIAS LOGANDURAI Vs. STATE
October 24, 2000
M A RAMAKRISHNAN Vs. STATE OF TAMIL NADU
May 30, 2000
M ANNAMALAI Vs. NATTUKOTTAI NAGARATIAR OYAMADAN THIRUVANNAMALAI
August 18, 2000
M ARUMUGAM Vs. UPASANA FINANCE LIMITED
October 13, 2000
M ARUMUGHAM Vs. SENIOR POST MASTER HEAD POST OFFICE KARUR
March 16, 2000
M BALAKRISHNAN Vs. STATE
March 22, 2000
M BHUVANESWARI Vs. CHIEF OFFICER W A AIR FORCE PROVOST AND SECURITY UNIT AIR FORCE STATION PALLAVARAM CHENNAI
June 13, 2000
M D STATE EXPRESS TRANS CORPN Vs. SHANTI MANOHARAN
June 14, 2000
M GOUTHAMCHAND Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
March 10, 2000
M IDAYATHULLA Vs. DEPUTY COMMISSIONER/EXECUTIVE OFFICER ARULMIGHU DHANDAYAUTHAPANI THIRUKOIL PALANI DINDIGUL DISTRICT
June 30, 2000
M JAINOON Vs. M AMMANULLA KHAN
February 4, 2000
M JAYARAMAN Vs. CHIEF ENGINEER/PERSONNEL T N E BOARD MADRAS
December 15, 2000
M JOSEPH Vs. DISTRICT EDUCATIONAL OFFICER VIRUDHUNAGAR KAMARAJAR DISTRICT
October 12, 2000
M K ETHIRAJULU Vs. REKHA MALINI
June 20, 2000
M K NARAYANAN Vs. STATE OF TAMIL NADU
March 31, 2000
M K SEETHARAMA NAIDU Vs. POOVAMMAL
October 12, 2000
M KALIAMMAL Vs. COMMISSIONER CORPORATION OF CHENNAI
November 30, 2000
M KANDIAH PILLAI Vs. S MEHALINGAM
October 13, 2000
M KUPPAN Vs. COMMISSIONER OF INCOME TAX
December 1, 2000
M KUPPUSAMY Vs. PUBLIC V O C NAGAR
March 10, 2000
M LALITHA ALIAS M LATHA Vs. R SUBRAMANIAM
December 14, 2000
M M ILIYAS Vs. M R PAKKIRISAMY
July 20, 2000
M M S INVESTMENTS Vs. V VEERAPPAN
January 25, 2000
M MOHANA Vs. BHARATHIYAR UNIVERSITY
August 16, 2000
M MUTHUROYAPPA Vs. MUNIAPPA
February 3, 2000
M P PURUSOTHAMAN Vs. ASSISTANT DIRECTOR OF INCOME TAX PROSECUTION
November 24, 2000
M PALANISAMY Vs. SRIRAMAPURAM TOWN PANCHAYAT
August 2, 2000
M PALANISAMY Vs. P LAKSHMI
April 12, 2000
M PALANIYAPPAN Vs. NACHIMUTHU
March 22, 2000
M QUDRATHULLAH Vs. PATEL SHAMSUNNISSA BEGUM
February 29, 2000
M RAMALINGAM Vs. STATE OF TAMIL NADU
August 3, 2000
M RAVICHANDRAN AND Vs. COMMISSIONER OF POLICE CHENNAI
January 24, 2000
M S SRINIVASA RAGHAVAN Vs. SHRIRAM CHITS and INVESTMENTS LTD
April 24, 2000
M SAROJA DECEASED Vs. STATE OF TAMIL NADU
September 22, 2000
M SELVARAJ Vs. REGIONAL TRANSPORT AUTHORITY TIRUCHIRAPALLI
September 8, 2000
M SILUVI RAJAN Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD CHENNAI 6
July 13, 2000
M SONAIMUTHU Vs. STATE
August 23, 2000
M SUBBIAH Vs. M RAMACHANDRAN
July 28, 2000
M SUBRAMANIAM BROS Vs. COMMISSIONER OF INCOME TAX
December 13, 2000
M SUBRAMANIAN Vs. STATE BANK OF MYSORE HO K G ROAD BANGALORE
August 30, 2000
M THANDAVARAYA POOSALI Vs. M PERIYASAMY ASARI
July 14, 2000
M V S MUTHUVALE AND SONS Vs. EASWARA VADIVAMMAL
April 7, 2000
M V SURESH REDDY Vs. INDIAN BANK
January 11, 2000
M VASANTHALAKSHI Vs. INDIAN BANK
October 17, 2000
M VEERAPPAN Vs. STATE
July 20, 2000
M VIJAYARAGHAVA REDDIAR Vs. CHAIRMAN AND MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
December 5, 2000
M. GULAM RASOOL Vs. T.S. GOVINDARAJAN
January 14, 2000
M. GURULINGAM Vs. NITYANANDAN
September 27, 2000
M.S. KRISHNAN Vs. GOVERNMENT OF TAMIL NADU
September 29, 2000
MADRAS PORT TRUST RAILWAY MENÏ¿½S UNION BHAGAT HOUSE Vs. UNION OF INDIA
August 31, 2000
MADRAS STEEL RE ROLLERS ASSOCIATION Vs. UNION OF INDIA
September 29, 2000
MADURA COATS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADURAI
November 3, 2000
MADURA COATS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADURAI II
December 22, 2000
MADURA COATS LTD Vs. D MATHAN KUMAR
January 21, 2000
MADURA COATS LTD Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT 1936
February 2, 2000
MAHALINGAM Vs. MAHALINGAM
March 22, 2000
MAHALINGAM Vs. PICHAIAMMAL
February 29, 2000
MAHAR BANU Vs. N JUSTIN
July 25, 2000
MAHENDRAN Vs. STATE
June 8, 2000
MALARVIZHI Vs. STATE OF TAMIL NADU
March 22, 2000
MALLIKA Vs. STATE
August 8, 2000
MALLIKARJUNAN Vs. RAMARATHINAM
June 6, 2000
MANAGEMENT CHURCH OF SOUTH INDIA Vs. EDITH PETER
January 6, 2000
MANAGEMENT COIMBATORE DISTRICT CO OPERATIVE MILK PRODUCERS UNION Vs. PRESIDENT OFFICER LABOUR COURT
August 1, 2000
MANAGEMENT COIMBATORE DISTRICT CO OPERATIVE MILK PRODUCERS UNION COIMBATORE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
August 4, 2000
MANAGEMENT MADURAI NORTH SARVODAYA SANGH AND Vs. S SYED BATCHA
July 6, 2000
MANAGEMENT NLC EMPLOYEES CO-OPERATIVE THRIFT Vs. PRESIDING OFFICER LABOUR COURT
March 27, 2000
MANAGEMENT OF AURO FOOD LIMITED Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
December 13, 2000
MANAGEMENT OF BINNY LIMITED Vs. ASST COMMISSIONER OF LABOUR MADRAS
April 19, 2000
MANAGEMENT OF CHEM CROWN INDIA LIMITED Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT
March 9, 2000
MANAGEMENT OF DEVI PRESS Vs. S SELVARAJ
June 12, 2000
MANAGEMENT OF ERINKADU ESTATE Vs. P O LABOUR COURT
November 29, 2000
MANAGEMENT OF GLENDALE ESTATE NILGIRIS DISTRICT Vs. PRESIDING OFFICER LABOUR COURT
December 14, 2000
MANAGEMENT OF MADRAS ATOMIC POWER PROJECT EMPLOYEES CONSUMER CO-OPERATIVE STORES LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR
August 18, 2000
MANAGEMENT OF MENON PISTONS PVT LTD SHIROLI KOLHAPUR Vs. LABOUR OFFICER II
April 25, 2000
MANAGEMENT OF N S BUS SERVICE Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
July 4, 2000
MANAGEMENT OF NAGAMMAL MILLS LIMITED Vs. LABOUR COURT
November 21, 2000
MANAGEMENT OF NEW JAYALAKSHMI VILAS Vs. JOINT COMMISSIONER OF LABOUR A A UNDER PAYMENT
April 11, 2000
MANAGEMENT OF NEW JAYALAKSHMI VILAS Vs. JOINT COMMISSIONER OF LABOUR A A UNDER PAYMENT
January 11, 2000
MANAGEMENT OF ORIENTAL HOTELS LTD Vs. EMPLOYEES STATE INSURANCE CORPN
November 14, 2000
MANAGEMENT OF PANDIAN ROADWAYS CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
February 7, 2000
MANAGEMENT OF PREMIER MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT
November 17, 2000
MANAGEMENT OF TAMIL NADU GEARS AND SHAFTS CORPORATION Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT
August 17, 2000
MANAGEMENT OF THANJAVUR TEXTILES LTD Vs. P O I ADDITIONAL LABOUR COURT
January 4, 2000
MANAGEMENT OF TRIPLICANE URBAN CO-OPERATIVE Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
April 20, 2000
MANAGEMENT OF WAVIN INDIA LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
December 14, 2000
MANAGEMENT PATTUKOTTAI AZHAGIRI TRANSPORT CORPORATION LIMITED VELLORE Vs. PRESIDING OFFICER LABOUR COURT VELLORE
December 14, 2000
MANAGEMENT SRI BALASUBRAMANIAN LORRY SERVICE Vs. PARAMASIVA NADAR
May 9, 2000
MANAGENT OF BHAVANJI MILLS RAJAPALAYAN Vs. DEPUTY COMMISSIONER OF LOBOUR MADURAI
March 3, 2000
MANAGING DIRECTOR ANNAI SATHIYA TRANS CORPN LTD Vs. JANARDHANAM
January 3, 2000
MANAGING DIRECTOR MARUDHU PANDIYAR TRANSPORT CORPORATION KARAIKUDI Vs. SUNDARAM
April 27, 2000
MANAGING DIRECTOR PANDIYAN ROADWAYS CORPORATION MADURAI Vs. S RAJALAKSHMI
February 8, 2000
MANAGING DIRECTOR STEEL AUTHORITY OF INDIA LTD Vs. S CHELLATHURAI
July 27, 2000
MANGAYARKARASI Vs. SUSEELA
January 31, 2000
MANI Vs. BATCHA SAHIB
September 20, 2000
MANI JANAGARAJAN Vs. KAMMAVAR SANGAM
October 30, 2000
MANICKAM Vs. STATE
January 24, 2000
MANICKAM N Vs. ASSISTANT P F COMMR
September 15, 2000
MANICKKAMPILLAI Vs. A SAKUNTALA
June 18, 2000
MARIMUTHU Vs. VIRUDACHALAM
February 2, 2000
MARIYAPPAN Vs. STATE OF TAMIL NADU
March 22, 2000
MARS INCORPORATED 6885 VIRGINIA Vs. CHANDA SOFTY ICE CREAMS
October 23, 2000
MARY NEENA DCUNHA Vs. STATE OF TAMIL NADU
November 10, 2000
MATHIAS PACKAGING LIMITED Vs. HINDALCO INDUSTRIES LIMITED
July 18, 2000
MATHURAIVELAN PILLAI Vs. DISTRICT COLLECTOR DINDIGUL MANNAR THIRUMALAI DISTRICT DINDIGUL
December 19, 2000
MATTER OF : M BALAKRISHNAN Vs. M BALAKRISHNAN
March 22, 2000
MAYA ALIAS HIRA BAI DIED Vs. PREMA
August 25, 2000
MAYA THEVAR Vs. TIRUMANGALAM BADRAKALI MARIAMMAN DEVASTHANAM
April 25, 2000
MAYFAIR KNITTING INDUSTRIES LIMITED Vs. G P VIJAYAKUMAR
October 11, 2000
MAYIL MARK NILAYAM Vs. SUPERINTENDENT OF CENTRAL EXCISE MADRAS
February 23, 2000
MD NAZIR KHAN Vs. UNION OF INDIA
December 7, 2000
ME ADAMS CHEMICALS MANUFACTURING CO Vs. P NAGARAUN
September 28, 2000
MERCURY MANUFACTURING CO LTD Vs. JOINT COMMR OF LABOUR
November 30, 2000
MESSRS ALLIED BUSINESS SOLUTIONS PRIVATE LIMITED Vs. MESSRS AVAN TEC MEDICAL SYSTEMS PRIVATE LIMITED
June 9, 2000
MESSRS STANDARD LITERATURE COMPANY PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION LIMITED CHENNAI
June 16, 2000
MGMT OF AURO FOOD LTD Vs. P O LABOUR COURT
December 13, 2000
MGMT OF CHEM CROWN LTD Vs. PRESIDING OFFICER I ADDL LABOUR
March 9, 2000
MGMT OF GLENDALE ESTATE NILGIRIS DISTRICT Vs. P O LABOUR COURT
December 14, 2000
MGMT OF HINDUSTAN MOTORS LTD Vs. LAKSHMIAH
July 31, 2000
MGMT OF N S BUS SERVICE Vs. A A UNDER P GRATUITY ACT
July 4, 2000
MGMT OF PANCHAMALAI ESTATE Vs. D GNANASEKHARAN
March 3, 2000
MGMT OF PANDIAN ROADWAYS CORPN LTD Vs. P O LABOUR COURT
February 7, 2000
MGMT OF SYNDICATE BANK MUNICIPAL Vs. J MUTHUKRISHNA
October 19, 2000
MGMT OF TAMIL NADU GEARS AND SHAFTS Vs. P O ADDITIONAL LABOUR COURT
August 17, 2000
MGMT PATTUKOTTAI AZHAGIRI TRANS CORPN LTD Vs. P O LABOUR COURT
December 14, 2000
MINOR PALANIVELU Vs. SADASIVA PADAYACHI DIED
February 4, 2000
MINVARIA OPPANDA THOZHILALAR SANGAM Vs. STATE OF TAMIL NADU
February 18, 2000
MOHAMED ALI Vs. ABDUL SINAB
November 3, 2000
MOHAMEDPURA PARIMALA SUNNATH JAMATH MASJID AND JAMILA MADARASA COMMITTEE Vs. AKBAR ALI
August 9, 2000
MOHAMMED AND SONS Vs. ABBASBHAI JODHPURWALA
February 4, 2000
MOHAMMED SHEIK Vs. MOHAMMED FASIL YOUSUF
January 3, 2000
MOHAN Vs. THAYUMANAVA SAMY
April 10, 2000
MOHAN Vs. DALMIA MAGNESITE CORPORATION SALEM
April 7, 2000
MOHAN Vs. STALE BY INSPECTOR OF POLICE ARALVOIMOZHI POLICE STATION
December 13, 2000
MOHAN BREWERIES AND DISTILLERIES LIMITED Vs. COLLECTOR OF CUSTOMS APPLS MADRAS
June 23, 2000
MOSES Vs. COMMISSIONER OF POLICE CHENNAI CITY
March 21, 2000
MOWBRAYS FLATS OWNERS ASSOCIATION Vs. C A M RIAZUDDIN ALIAS RIAZUDDIN MOHAMMED
January 31, 2000
MRF LTD Vs. INTERNATIONAL POLYMER EQUIPMENT CORPORATION 20998 SOUTH MAIN ST AKRON OHIO 44301 USA
February 7, 2000
MRS VARSHA S METHA AND ANR Vs. DAY MAR APPARELS PVT LTD AND ORS
December 18, 2000
MURUGAN Vs. STATE
August 16, 2000
MURUGAN Vs. STATE
June 21, 2000
MURUGAN FINANCE ARNI Vs. SENTHILNATHAN
January 31, 2000
MURUGEAN S Vs. FIRST ADDL LABOUR COURT
July 18, 2000
MURUGESAN Vs. RAMALAKSHMI
June 19, 2000
MURUGESAN Vs. STATE OF TAMIL NADU
April 7, 2000
MURUGESAN S Vs. FIRST ADDITIONAL LABOUR COURT MADRAS
July 18, 2000
MUTHU Vs. STATE
October 10, 2000
MUTHU N Vs. EXCUTIVE DIRECTOR BHARAT HEAVY ELECTRICALS LTD
March 20, 2000
MUTHUKRISHNA VARADARAJULU Vs. CHIEF ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE CHENNAI
November 30, 2000
MUTHURAMALINGAM Vs. PRIYA
November 21, 2000
MUTHUSAMY Vs. MEENAKSHI SUNDARAM
September 8, 2000
MUTHY VELU Vs. G KANNAMMAL
November 8, 2000
N BABU Vs. SUB INSPECTOR OF POLICE CUDDALOREAND ANOTHER
June 28, 2000
N BABY NAIR Vs. COMMISSIONER CORPORATION OF CHENNAI
October 25, 2000
N CHELLADURAI Vs. GOVERNMENT OF TAMIL NADU
June 30, 2000
N DAKSHINAMOORTHY Vs. ALPHONSEA CELESTINE KAMALA BENJAMINE
January 6, 2000
N DHANDAPANI Vs. SELVIN ALIAS SELVAM
March 24, 2000
N G BALARAMAN Vs. SUB INSPECTOR OF POLICE G8 SITHAMOOR PS KANCHEEPURAM DISTRICT
August 8, 2000
N HUMAYUN Vs. GOVT OF TAMIL NADU
July 5, 2000
N JANAKIRAMAN Vs. STATE
November 30, 2000
N JAYARAMAN Vs. DISTRICT COLLECTOR NAMAKKAL DISTRICT
March 29, 2000
N JEISI DEISI Vs. STATE OF TAMIL NADU
February 23, 2000
N KANDASWAMI Vs. COMMISSIONER H R AND C E ADMINISTRATION DEPARTMENT MADRAS
April 28, 2000
N KUMARASAMI Vs. COLLECTOR OF CHENGALPATTU KANCHEEPURAM
January 25, 2000
N KUMARASWAMY GURAKKAL Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS NURIGAMBAKKAM MADRAS 34
June 28, 2000
N L C WORKERS PROGRESSIVE UNION Vs. NEYVELI LIGNITE CORPN LTD
November 3, 2000
N M MOHAMMED KHAN Vs. M/S SRI MURUGAN FISHERIES P LTD
January 14, 2000
N M SELVAKUMAR Vs. STATE OF TAMIL NADU
November 6, 2000
N MOHANRAJ Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
December 14, 2000
N NALLASAMY GOUNDER Vs. GOVERNMENT OF TAMIL NADU
August 2, 2000
N PALANI Vs. P LAKSHAVATSALU CHETTIAR
August 30, 2000
N PALANIAPPAN Vs. GOVERNMENT OF TAMIL NADU
July 10, 2000
N PONNUSAMY Vs. RETURNING OFFICER AND SPECIAL GRADE EXECUTIVE OFFICER INAM KARUR TOWN PANCHAYAT VENGAMEDU KARUR TALUK
December 18, 2000
N R GOPAL Vs. K G BANUMATHI
February 7, 2000
N R VAIRAMANI Vs. UNION OF INDIA
October 20, 2000
N S SYED ABDUL FATAH SAHIB EX MANAGING TRUSTEE OF NAGORE DARGAH Vs. S SAHA SYED SAHIB
January 24, 2000
N S YAMUNA Vs. A VENUGOPAL
August 11, 2000
N SREEDHARAN NAIR Vs. STATE OF TAMIL NADU
August 30, 2000
N SUBRAMANIA GURUKKAL DIED Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MADRAS
March 30, 2000
N. SASIKALA Vs. STATE BY THE ADDITIONAL SUPERINTENDENT OF POLICE, CB CID, CHENNAI
July 10, 2000
NAGAMANICKAM Vs. STATE
August 9, 2000
NAGARAJ Vs. KANNIAH KONAR
September 8, 2000
NAGARJUNA FINANCE LIMITED Vs. ASHOKRAJ
August 1, 2000
NALINI Vs. DHANDAPANI NAIDU
September 11, 2000
NALLALAGU POLYTECHNIC MANAGING COMMITTEE KAMARAJ EDUCATION AND RESEARCH FOUNDATION TRUST MADRAS Vs. D SIVAKUMAR
February 23, 2000
NALLAMMAL Vs. DHANSHKODI
August 8, 2000
NALLAN ALIAS KEERIMUTHAN Vs. VELLAIYANKUDUMBAN
April 19, 2000
NAMASIVAYA THEVAR Vs. MUNICIPAL COMMISSIONER MANNARGUDI
July 12, 2000
NARASIMHA MILLA LTD Vs. REGL DIR E S I C
January 20, 2000
NARAYANAN P Vs. PRESIDING OFFICER II ADDL LABOUR COURT
August 2, 2000
NARENDRA KUMAR MOHNOT Vs. STATE
November 21, 2000
NASIR ALIAS NASER Vs. STATE
June 20, 2000
NATARAJAN Vs. STATE OF TAMIL NADU
July 5, 2000
NATARAJAN Vs. PRESIDING OFFICER
January 21, 2000
NATARAJAN A Vs. MGMT OF SALEM CENTRAL CO OPERATIVE BANK
October 19, 2000
NATIONAL INSURANCE CO LTD Vs. SUNDER RAJ
January 7, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. V VELAMMAL
March 2, 2000
NAVU GOUNDER Vs. GOVINDASAMY GOUNDER
July 28, 2000
NAZEER Vs. N T THAYAMMAL
January 31, 2000
NAZIR AHMED Vs. A RAMACHANDRAN
August 28, 2000
NE PLUS TECHNOLOGIES PRIVATE LIMITED Vs. STATE
December 8, 2000
NEG MICON A/S ALSVAI 21 DK 8900 RANDERS DENMARK Vs. NEPC INDIA LIMITED
July 11, 2000
NEHRU Vs. STATE
December 7, 2000
NELAMEGA BHATTACHARIAR Vs. T R GOVINDARAGHAVAN
February 11, 2000
NEPC AGRO FOOD LIMITED V HINDUSTAN THOMPSON ASSOCIATES LIMITED OSA NO 69 OF 2000 AND CMP NO 5072 OF 2000 AND NEPC MICON LIMITED Vs. HINDUSTAN THOMPSON ASSOCIATES LIMITED OSA NO 70 OF 2000 AND CMO NO 5073 OF 2000
November 14, 2000
NEW AMBADI ESTATES PRIVATE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
April 27, 2000
NEW INDIA ASSURANCE CO LTD Vs. KALIATHAL
June 6, 2000
NEW INDIA ASSURANCE CO LTD Vs. A SHARIFA BIVI
January 14, 2000
NEW INDIA ASSURANCE CO LTD Vs. R JAYALAKSHMI
July 28, 2000
NEW INDIA ASSURANCE CO LTD Vs. MANI
December 12, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S PARAMASIVA MOOPANAR
March 3, 2000
NEW ROYAL TALKIES Vs. DISTRICT COLLECTOR THIRUNELVELI
February 11, 2000
NEYVELI LIGNITE CORPORATION LTD Vs. M/S HOTEL BLUE DIAMOND
February 29, 2000
NIPPON ENTERPRISES SOUTH PARTNERSHIP FIRM Vs. UNION OF INDIA
July 11, 2000
NODS WORLDWIDE LIMITED Vs. STATE
July 21, 2000
NU BUILT HOUSING and PROPERTY DEVELOPMENT PVT LTD Vs. A KRISHNAN
August 14, 2000
OFFICIAL RECEIVER SALEM Vs. DR K CHANDRASEKARAN
March 8, 2000
ONIDA SAVAK LIMITED Vs. MUTHUMEERA AGENCIES
August 17, 2000
OOTHU ESTATE SINGUMPATTI GROUP Vs. P O LABOUR COURT
July 14, 2000
OOTHU ESTATE SINGUMPATTI GROUP NELLAI KATTABOMMAN DISTRICT Vs. PRESIDING OFFICER LABOUR COURT TIRUNELVELI
July 14, 2000
OOTY GATE HOTEL Vs. COMMISSIONER UDAGAMANDALAM MUNICIPALITY UDAGAMANDALAM THE NILGIRIS DISTRICT
August 29, 2000
ORIENTAL INSURANCE COMPANY LTD Vs. G RAMASAMY
February 4, 2000
OVERSEAS SANMAR FINANCIAL LIMITED Vs. SIVAKAAMI MILLS LIMITED
August 31, 2000
P AATHI Vs. CHAIRMAN TAMIL NADU HOUSING BOARD CHENNAI
March 31, 2000
P DURAIPANDI Vs. RAMANATHAPURAM MUNICIPAL CORPORATION
September 11, 2000
P JAYAKUMAR Vs. STATE OF TAMIL NADU
October 19, 2000
P JOSEPH Vs. M T SANTIAGU
April 17, 2000
P K M FINANCE AND INVESTMENT T N PRIVATE LIMITED Vs. REV FR SEBASTIAN PANTHAPLAKAL CMI PARISH PRIEST ST THOMAS CHURCH KANYAKUMARI
August 4, 2000
P K R SETHURAMAN Vs. A 1480 PANNAIKADU CO OPERATIVE STORES LTD PANNAIKADU
May 9, 2000
P K VIJAYAN Vs. M/S KALAIMAGAL ACCOUNT BOOK SHOP
February 29, 2000
P KALAIVANI Vs. STATE OF TAMIL NADU
April 12, 2000
P KAMAKSHI ALIAS KALA JACOB Vs. P DEVAKI
March 13, 2000
P MAHESWARI Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU FORT ST GEORGE MADRAS 9
March 8, 2000
P MARIAMMAL Vs. PADMANABHAN
August 1, 2000
P N PALANI Vs. MICO PLAST INDUSTRIES
July 10, 2000
P N RADHAKRISHNAN Vs. GOVERNOR RESERVE BANK OF INDIA BOMBAY
January 4, 2000
P PERIYASWAMY ALAGU Vs. SENIOR INTELLIGENCE OFFICER CHENNAI
July 25, 2000
P R SHANKAR RAO Vs. JOSEPH AND JOSEPH REGIS KALINGARAYAR
October 13, 2000
P RAJA Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE
April 27, 2000
P RAJENDRAN Vs. DISTRICT COLLECTOR SALEM
April 12, 2000
P RAMAMOORTHI DR Vs. MADURAI KAMARAJ UNIVERSITY
November 17, 2000
P RAMANATHAN Vs. INCOME TAX OFFICER
November 17, 2000
P RAVI KUMAR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY MADRAS
January 25, 2000
P S DEVARAJAN Vs. R GEETHA
February 29, 2000
P S SALAHUDDIN Vs. C SHAMEEMUNNISSA
January 28, 2000
P SARASWATHI Vs. COMMISSIONER OF POLICE CHENNAI
August 1, 2000
P SOMU Vs. COMMISSIONER VELLORE MUNICIPALITY
August 11, 2000
P SOUNDARYA Vs. INCOME TAX OFFICER
February 3, 2000
P SRINIVASAMURTHY Vs. P LEELAVATHY
March 7, 2000
P SUBRAMANIAN Vs. JOINT REGISTRAR OF COMPANY OP SOCIETIES TIRUCHIRAPALLI
August 25, 2000
P SUBRAMANIAN UDAYAR Vs. ESWARI
December 5, 2000
P U REGI Vs. SUPERINTENDENT OF CENTRAL EXCISE MADURAI
November 22, 2000
P URegi Vs. State
November 22, 2000
P V ATCHUTHAN Vs. BALUSSERY BENEFIT CHIT FUND PVT LTD
November 7, 2000
P VASUVAITHIAR Vs. R M RANGOO CHETTIAR
January 3, 2000
P VELU CHETTIAR Vs. CHIEF COMMISSIONER OF INCOME TAX
November 17, 2000
P. KINGSLY GOLDWIN Vs. STATE BY THE SUPERINTENDENT OF POLICE AND P. DHARMARAJ
February 15, 2000
P. RANU Vs. P. KRISHNAN
March 28, 2000
P.S.M. NAZEER ALIAS P.M. ABDUL NAZEER Vs. M.J. COMPANY
January 31, 2000
PACHAMUTHU KONAR Vs. CHINNAPPA KONAR
February 11, 2000
PADAVETTAI Vs. STATE OF TAMIL NADU
April 20, 2000
PADMINI SIVASUBRAMANIAN Vs. PANKAJ KUMAR BANSAL I A S SUB COLLECTOR TALUK OFFICE TIRUPPUR COIMBATORE DISTRICT
August 14, 2000
PAKKIAMMAL Vs. ANAIAPPAN
July 14, 2000
PALANI Vs. COMMISSIONER HR AND CE ADMINISTRATION DEPT NUNGAMBAKKAM CHENNAI 34
December 1, 2000
PALLIPATTI POLANNA Vs. AMBATI LAKSHAMMA
June 30, 2000
PALS ENTERPRISE Vs. ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE OF TAMIL NADU HIGH COURT CAMPUS CHENNAI
April 28, 2000
PANDIAN Vs. A ABITHA BEGAM
November 21, 2000
PANDIAN ROADWAYS CORPN LTD Vs. P O PRINCIPAL LABOUR COURT
December 21, 2000
PANDIAN ROADWAYS CORPORATION Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT
March 28, 2000
PANDIAN ROADWAYS CORPORATION LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT MADURAI
December 21, 2000
PANDIAN ROADWAYS CORPORATION LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
December 21, 2000
PANDIAN ROADWAYS CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
July 21, 2000
PANDIAN ROADWYS CORPORATION LTD Vs. P O PRINCIPAL LABOUR COURT
June 9, 2000
PANKAJAM PARTHASARATHY Vs. KASTURI GUNA SINGH
September 27, 2000
PARAMASIVAM V Vs. MANAGEMENT OF MADRAS RUBBER FACTORY
February 4, 2000
PARIMALA PRABHAKAR Vs. MRS MADAN BAI
March 8, 2000
PARTHASARATHY M Vs. DY COMMR OF LABOUR
March 16, 2000
PATEL FIELD MARSHAL AGENCIES Vs. TELANGANA ENTERPRISES
June 29, 2000
PATEL ROADWAYS LTD Vs. INDO MATUSUSHITA APPLIANCES CO LTD
March 6, 2000
PATHAALIAS PATHACHALAMALIAS PATHAMANABAN Vs. STATE BY INSPECTOR OF POLICE R 3 ASHOK NAGAR POLICE STATION
December 13, 2000
PERIASAMY A Vs. ANNA TRANSPORT CORPORATION LTD
February 16, 2000
PERIYANNAN Vs. STATE BY INSPECTOR OF POLICE
September 5, 2000
PERUMAL Vs. STATE
November 24, 2000
PERUMALSAMY Vs. DEVARAJ AMMAL
January 18, 2000
PETER JABARAJ Vs. K ARUNACHALAM
January 3, 2000
PETHU CHETTIAR Vs. SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDA WELFARE CHIDAMBARAM CUDDALORE
August 21, 2000
PICHAI Vs. NATARAJAN
March 20, 2000
PICHAI SENDAPIRIYAR Vs. RAMASAMY VANNIAR
March 31, 2000
PITCHAMMAL Vs. COLLECTOR KANYAKUMARI DISTRICT NAGERCOIL
May 4, 2000
PLANTERS ASSOCIATION OF TAMIL NADU Vs. GOVERNMENT OF TAMIL NADU
September 22, 2000
PONNUSAMY Vs. STATE
September 4, 2000
PONNUTHAYEE AMMAL ALIAS MAYAKKA Vs. STATE
November 14, 2000
PRAMEELA RAVINDRAN Vs. P LAKSHMIKUTTY AMMA
June 16, 2000
PRASAD FILM LABORATORIES Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
November 3, 2000
PRECOT MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 7, 2000
PREETHAN LALCHAND MAHTANI Vs. SUDHIR V JOSHI
July 28, 2000
PREMA Vs. K V RAMI REDDI
February 29, 2000
PREMIER INDUSTRIES DRIVES PRIVATE LIMITED Vs. W E TECHNOLOGIES PRIVATE LIMITED
June 20, 2000
PREMIER INSTRUMENTS AND CONTROLS LIMITED Vs. PERFECT AUTOMOTIVE COMPONENTS
February 3, 2000
PREMIER POLYTRONICS LTD Vs. ASSISTANT REGIONAL DIRECTOR EMPLOYEES
February 22, 2000
PRESTIGE HOUSEWARES INDIA LIMITED Vs. PRESTIGE
February 7, 2000
PUBLISHER SPORTSTAR MAGAZINE CHENNAI Vs. GIRISH SHARMA
December 21, 2000
R AMUDHA SELVI Vs. GOVINDARAJ GOUNDER
April 19, 2000
R ARUMUGAM Vs. SARANGAN
March 28, 2000
R C DIOCESE OF SIVAGANGAI Vs. ASSISTANT ELECTRICAL ENGINEER CITY DISTRIBUTION TAMIL NADU ELECTRICITY BOARD MADURAI
April 11, 2000
R ELIYAS Vs. STATE OF TAMILNADU
October 31, 2000
R EZHILOVIYAM Vs. TAMIL NADU ELECTRICITY BOARD
September 5, 2000
R GABRIEL Vs. REGISTRAR STATE HUMAN RIGHTS COMMISSION TAMIL NADU
December 22, 2000
R GANESAN Vs. POORANAM
August 31, 2000
R GOPALAKRISHNAN Vs. VENKATESHWARA CAMPHOR WORKS
August 31, 2000
R JANAKIRAMAN Vs. STATE
January 21, 2000
R KANNAN Vs. KOTAK MAHINDRA FINANCE LIMITED
November 3, 2000
R M ARUNACHALAM Vs. PL R ARUNACHALAM CHETTIAR
October 19, 2000
R M RAJENDRAN Vs. RECOVERY OFFICER
March 24, 2000
R MALATHI Vs. STATE
September 14, 2000
R MATHI Vs. M THANGAVELU
July 17, 2000
R NATARAJAN Vs. HINDUSTAN LEVER LIMITED
August 4, 2000
R PAPPATHIAMMAL Vs. NACHAMMAL
October 12, 2000
R RAMADOSS SECRETARY AYYAVOO NAIDU COLONY WELFARE ASSOCIATION CHENNAI Vs. SECRETARY MUNICIPAL ADMINISTRATION AND WATER SUPPLY GOVERNMENT OF TAMIL NADU CHENNAI
August 3, 2000
R S PILLAI Vs. M L PERATCHI ALIAS SOLVI
July 24, 2000
R SAMBANDAN ALIAS BABU Vs. S KRISHNAVENI
August 17, 2000
R SAMBASIVAM Vs. THANGAVELU DHANABAGYAM
July 20, 2000
R SATHYANARAYANA RAO Vs. M K MANOHARAN ALIAS MANOHARAN
March 8, 2000
R SEKAR Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT AND
January 31, 2000
R SELVARAJAN HONOURARY SECRETARY TAMIL NADU BASKET BALL ASSOCIATION MADRAS Vs. INSPECTOR OF POLICE CRIME BRANCH C I D HEADQUARTERS GOVERNMENT ESTATE MADRAS
December 21, 2000
R SHANKARANARAYANAN Vs. MADURAI DISTRICT CENTRAL CO OPERATIVE BANK LTD
August 17, 2000
R SRINIVASAN Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
September 12, 2000
R VIJAYABALAN Vs. D JAYAKUMARI
December 1, 2000
R VIJAYAKUMAR Vs. UNION OF INDIA
September 26, 2000
R. JAYAPRAKASSH AND ORS. Vs. STATE REPRESENTED BY INSPECTORS OF POLICE ALL WOMEN POLICE STATION, THALLAKULAM, MADURAI
June 16, 2000
R. THAMARAIKANI O.S. MANIAN Vs. THE STATE OF TAMILNADU REP. BY THE CHIEF SECRETARY TO THE GOVT FORT ST. GEORGE CHENNAI-9,
December 22, 2000
R.A. CHOCKALINGAM Vs. R.S.P. THILLAI ACHI
February 7, 2000
RABI Vs. JASU LEELA
January 20, 2000
RADHAKRISHNAN P N Vs. GOVERNOR RESERVE BANK OF INDIA
January 4, 2000
RAHAMATHULLA Vs. RASOOL BIVI
February 4, 2000
RAJA MOHAMMED Vs. V D MURUGESAN
January 7, 2000
RAJALAKSHMI Vs. R LOGANATHAN
October 30, 2000
RAJAMMAL Vs. K.M. AASATHAMBI
November 27, 2000
RAJAMMAL R Vs. YELLOW HAMMER ACCESSORIES
February 18, 2000
RAJAN Vs. STATE
February 8, 2000
RAJASHERIFF Vs. GOVERNMENT OF TAMIL NADU
December 22, 2000
RAJASUBRAMANIYAM P Vs. INDIAN OVERSEAS BANK
April 4, 2000
RAJATHI AGENCIES V AGROCORP INTERNATIONAL P LIMITED Vs. RAJATHI AGENCIES APPLICATION NO 1083 OF 2000
March 16, 2000
RAJENDRAN Vs. UNION OF INDIA
April 24, 2000
RAJENDRAN Vs. SALVARAJ
June 8, 2000
RAJENDRAN Vs. USHARANI
December 7, 2000
RAJESWARI Vs. VENKATESWARAN
June 21, 2000
RAJESWARI Vs. JOINT SECRETARY TO GOVERNMENT GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI
April 10, 2000
RAJIAH THEVAR Vs. SILUVAI PATTAM
June 20, 2000
RAJNIKANT BROTHERS Vs. COLLECTOR OF CUSTOMS MADRAS
November 14, 2000
RAJU Vs. STATE
January 13, 2000
RAJU ALIAS M SENGODA ASARI Vs. K R PONNUSAMY
October 18, 2000
RAMA DEVI Vs. STATE OF TAMIL NADU
August 3, 2000
RAMACHANDRAN Vs. STATE OF TAMIL NADU
July 25, 2000
Ramachandran Vs. State rep
July 25, 2000
RAMACHANDRAN Vs. THIYAGI A K SUNDARARASU
September 21, 2000
RAMACHANDRAN M Vs. CHERAN TRANSPORT CORPORATION LTD
April 27, 2000
RAMADOSS G Vs. MGMT OF TANSI DIE CASTINGS
November 17, 2000
RAMAGANESAN Vs. JANNATH STEEL SCRAP TRADERS CHENNAI
July 10, 2000
RAMAGANESAN Vs. JANNATH STEEL SCRAP TRADERS
July 20, 2000
RAMAIYA ASARI Vs. RAMAKRISHNA NAICKER ALIAS KOLLIMALAI NAICKER
August 4, 2000
RAMAKRISHNA STEEL INDUSTRIES LTD Vs. UNION OF INDIA
June 8, 2000
RAMALINGAM Vs. STATE OF TAMIL NADU
October 16, 2000
RAMANATHAPURAM MARKET COMMITTEE VIRUDHUNAGAR THROUGH ITS SUPERINTENDENT REGULATED MARKET KARAIKUDI Vs. T V S S KADARKARAI VADIVEL MURUGAN AND SONS THROUGH ITS PARTNERS BALAKRISHNAN
August 11, 2000
RAMASAMY Vs. K C DORAISAMY
August 14, 2000
RAMASAMY Vs. STATE
November 3, 2000
RAMASAMY Vs. STATE
February 4, 2000
RAMASWAMY Vs. R MURUGAN
November 14, 2000
RAMESH S Vs. TAMIL NADU PETRO PRODUCTS LTD
March 8, 2000
RAMIAH Vs. MANICKAVASAGAM
August 8, 2000
RAMU Vs. STATE
March 21, 2000
RANGANATHA NAICKER Vs. V.K. KASI SHAH
March 22, 2000
RANGANATHA PILLAI Vs. ANANDAN
November 27, 2000
RATHINAVEL Vs. R B F NIDHI LTD
June 28, 2000
RAVI Vs. STATE
March 27, 2000
RAVICHANDER Vs. KARUNAKARAN
February 7, 2000
RAVICHANDRAN TRANSPORTS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
February 3, 2000
RAVINDRAN Vs. P SRICHAND
June 23, 2000
RAYALA CORPORATION PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 22, 2000
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN Vs. N DASARATHY AND SONS
July 28, 2000
REGL DIR EMPLOYEES STATE INSURANCE CORPN Vs. M GANESAN
September 8, 2000
RENGANAYAKI Vs. K R RENGANATHA MUDALIAR
December 14, 2000
RENOWNED AUTO PRODUCTS MAFRS LTD Vs. G SOMAN
August 4, 2000
RENOX COMMERCIALS LIMITED Vs. INVENTA TECHNOLOGIES PRIVATE LIMITED
February 2, 2000
RESERVE BANK OF INDIA CENTRE OFFICE CENTER I WORLD TRADE CENTRE MUMBAI Vs. P NADARAJAN
February 3, 2000
RETHINAMMAL Vs. STATE OF TAMIL NADU
August 31, 2000
ROBERT PRABHAKAR Vs. DAVID EBENEZER
September 5, 2000
ROYAPETTAH BENEFIT FUND Vs. RESERVE BANK OF INDIA
June 28, 2000
RUKMANI THEATRE AND Vs. LICENSING AUTHORITY COMMISSIONER OF POLICE EGMORE CHENNAI
July 6, 2000
S A AHAMED Vs. TAMIL NADU ELECTRICITY BOARD
July 24, 2000
S A VISWANATHAN Vs. STATE OF TAMIL NADU
March 31, 2000
S ARUNACHALA NADAR Vs. COMMISSIONER OF INCOME TAX
December 12, 2000
S ARUSAMY Vs. C NAGARAJAN
August 25, 2000
S ASHOK KUMAR Vs. JASODA BAI
August 4, 2000
S BALAJI Vs. ANANDHI
June 27, 2000
S BALAJI FORWARDERS Vs. COMMISSIONER OF CUSTOMS
September 8, 2000
S BALASUBRAMANIAN CHETTIAR Vs. ARVIND ENTERPRISES TIRUNELVELI
August 11, 2000
S CHANDRAN ALIAS CHANDRU Vs. STATE
January 25, 2000
S JAYAKUMAR Vs. TAMIL CHELVI
January 7, 2000
S JAYALAKSHMI Vs. S P PADMAVATHI
August 29, 2000
S JEEVA Vs. SEVUGAN ANNAMALAI COLLEGE
March 31, 2000
S K THIRUGNANASAMBANDAM Vs. GOVERNMENT OF TAMIL NADU
December 13, 2000
S KANDASWAMY Vs. C THOMAS
October 12, 2000
S KANTHASAMY Vs. TAMIL NADU RURAL DEVELOPMENT PANCHAYAT UNION
June 27, 2000
S KARPAGAM Vs. R SHANMUGAM
April 28, 2000
S KEMPADEVAMMA Vs. COMMISSIONER OF INCOME TAX
November 27, 2000
S KRISHNASAMY Vs. CHAIRMAN TAMIL NADU HOUSING BOARD MADRAS
June 19, 2000
S KUMARASAMY GOUNDER Vs. GOVERNMENT OF TAMIL NADU
August 1, 2000
S M LAWRENCE Vs. TAMIL NADU WAREHOUSING CORPORATION MADRAS
January 27, 2000
S M PALANIAPPA CHETTIAR Vs. KONAR PUBLICATIONS
April 11, 2000
S M PONNAIAH NADAR Vs. R C DIOCESE OF MADURAI
September 4, 2000
S MADASAMY THEVAR Vs. A M ARJUNA RAJA
March 27, 2000
S MAHIMAIDOSS Vs. VANATHAYYA
April 7, 2000
S MANIAN Vs. P M NACHIMUTHU
June 8, 2000
S MARIYAMMAL Vs. AITHYANATHASWAMI KOIL DEVASTHANAM MADARVIAGAM
October 12, 2000
S MURUGESAN Vs. COLLECTOR TIRUNELVELI DISTRICT
September 18, 2000
S MURUGESU Vs. STATE OF TAMIL NADU
November 10, 2000
S N ANANTHACHARI Vs. C RAJAGOPALAN
August 4, 2000
S N HASAN ABUBUCKER Vs. KOTTIKULAM ST MOHIDEEN PALLIVASAL THERKKU MOHINDEEN PALLIVASAL NIRVAGI MUTHERU COMMITTEE
February 11, 2000
S NAGARAJAN Vs. T SIVAPRAKASAM
April 12, 2000
S P KASI VISWANATHAN CHETTIAR Vs. S KALYANARAMAN
April 28, 2000
S P NATHAN Vs. STATE OF TAMIL NADU
October 11, 2000
S P THIYAGARAJAN PROF IN MICROBIOLOGY POST GRADUATE INSTITUTE OF BASIC MEDICAL SCIENCE TARAMANI Vs. DR T SUNDARARAJ READER IN MICROBIOLOGY POST GRADUATE INSTITUTE OF BASIC MEDICAL SCIENCE
April 24, 2000
S PADMAPRIYA Vs. INCOME TAX OFFICER
October 16, 2000
S PAUL ROSE Vs. STATE OF TAMIL NADU
April 18, 2000
S PERIASAMY Vs. GOVERNMENT OF TAMIL NADU
October 16, 2000
S RAMADOSS Vs. ARULMIGHU SRI LAKSHMI NARAYANA AMMA MANDAPAM ROAD SRIRANGAM
August 4, 2000
S RAMASAMY Vs. RAMAN
July 21, 2000
S RAVI Vs. PRESIDENT GANDHI NAGAR CLUB ADAYAR
September 19, 2000
S S D OIL MILLS COMPANY LTD Vs. UNION OF INDIA
December 11, 2000
S S INDUSTRIES AND ENTERPRISES LIMITED Vs. BIRLA FINANCE LIMITED
November 29, 2000
S SANKAR Vs. C V PASUPATHI
October 13, 2000
S SANTHA BAI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR DINDIGUL DISTRICT
July 19, 2000
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June 16, 2000
S SEETHARAMAN Vs. UNION OF INDIA
May 9, 2000
S SHANMUGHANATHAN Vs. ELANGOVAN
October 31, 2000
S SRINIVASA IYER Vs. DAKSHINAMURTHI
February 1, 2000
S SRINIVASAN Vs. BALAMBAL
February 11, 2000
S SRINIVASAN CHAIRMAN AND CHIEF EXECUTIVE OFFICER BHARAT OVERSEAS BANK LTD Vs. ALL INDIA BHARAT OVERSEAS BANK EMPLOYEES UNION
February 10, 2000
S SUBHA ALIAS SEETHALAKSHMI Vs. DR S MUTHIAH
February 18, 2000
S SUBRAMANIAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD MADRAS
March 1, 2000
S SUDARSHAN KUMAR Vs. UNIVERSITY OF MADRAS
November 20, 2000
S SUGUMARAN Vs. SEENU ALIAS NATARAJAN
January 31, 2000
S SUSHMA Vs. STATE
November 7, 2000
S THANGAMANI Vs. R S T STEELS
December 12, 2000
S UMAPATHY Vs. ARUNACHALAM PATTANKATTIAR
January 14, 2000
S VEERAMUTHU Vs. DISTRICT COLLECTOR AND ANOTHER
June 27, 2000
S VELU PILLAI DIED Vs. S LAKSHMI DIED
January 31, 2000
S. GOPALAKRISHNAN Vs. MANAGEMENT OF SOUTH ARCOT SARAVANA BAVA CONSUMERS COOPERATIVE STORES LTD. AND OTHERS
November 23, 2000
S. HAJA MOHIDEEN Vs. THE STATE OF TAMIL NADU
July 28, 2000
S. NAGANATHAN Vs. MAHARUNNISA
March 31, 2000
S.B. SHEIKH AZEEMUDDIN Vs. STATE BY, DEPUTY SUPERINTENDENT OF POLICE, CRIME BRANCH-CID METRO, CHENNAI
January 14, 2000
S.M. SULTAN ROWTHAR Vs. KOTHANDARAMA NAIDU
March 13, 2000
SABETA DETERGENTS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 17, 2000
SADASIVA GOUNDER Vs. PURUSHOTHAMAN
October 12, 2000
SAFIA BANU Vs. ASAMADHUNNISABI
November 15, 2000
SAHRUVAN NACHIAR Vs. V S MOHAMED HUSSAIN MARACAIAR
October 30, 2000
SAHUL HAMEED Vs. STATE
July 11, 2000
SAKUNTHALA Vs. MURUGESAN
November 3, 2000
SAKUNTHALA Vs. VIJAYALAKSHMI
June 7, 2000
SAMBANDHAM Vs. STATE
March 16, 2000
SAMPATH AND ORS. Vs. STATE REP. BY SUB-INSPECTOR OF POLICE. KUMBAKONAM TALUQ POLICE STATION RESPONDENT
April 4, 2000
SAMPATH, Vs. STATE REPRESENTED BY SUB INSPECTOR OF POLICE, DUSI POLICE STATION, CR.NO.105/1994
July 6, 2000
SANJEEVI AMMAL Vs. NARASIMHA NAICKER
March 28, 2000
SANKAN Vs. MUNIAN
August 4, 2000
SANKARAN Vs. KUPPA GOUNDER
June 16, 2000
SANKARAN E R Vs. METTUR GOVERNMENT SERVANTS CO-OPERATIVE STORES
September 29, 2000
SANKARANARAYANA C Vs. MANAGEMENT OF SREE GANAPATHY MILLS LTD
January 12, 2000
Sannasi Muthiah Vs. State
June 23, 2000
SANNIYASI PETITIONER Vs. SRINIVASAN
April 28, 2000
SANTHA Vs. STATE OF TAMIL NADU
September 29, 2000
SANTHANA KUMAR Vs. STATE INSPECTOR OF POLICE
January 31, 2000
SARADA Vs. V SATYAMURTHI
December 4, 2000
SARASAMMAL Vs. STATE
April 4, 2000
SARASU Vs. BASKARAN
August 31, 2000
SARASWATHI C O EDITOR JUNIOR VIKATAN 757 ANNAL SALAI MADRAS Vs. STATE OF TAMIL NADU
February 7, 2000
SARAVANA TALKIES PERNAMBUT Vs. COLLECTOR NORTH ARCOT AMBEDKAR DIST VELLORE
June 21, 2000
SAROJA AMMAL Vs. AMEENA AMMAL
August 14, 2000
SAVANI TRANSPORT PVT LTD Vs. RUKMANI MILLS LIMITED
March 24, 2000
SEENI ALIAS SUNDARAMMAL Vs. RAMASAMY POOSARI
June 30, 2000
SEENIKUMAR SELVANAYAGAM Vs. REGISTRAR MANONMANIAM SUNDARNAR UNIVERSITY TIRUNELVELI 12
August 10, 2000
SEENIVASAN Vs. STATE
April 11, 2000
SEETHA VENKATESH MILLS EMPLOYEES UNION Vs. GOVERMENT
December 8, 2000
SEETHAI AMMAL Vs. V C VIKUNDAM
March 28, 2000
SEKHAR Vs. D MALLIGARJUNA RAO
July 5, 2000
SEKHARAN REAL ESTATES Vs. PUNJAB NATIONAL BANK MYLAPORE BRANCH MYLAPORE MADRAS-600 004
February 11, 2000
SEKHARAN REAL ESTATES A PARTNERSHIP FIRM Vs. PUNJAB NATIONAL BANK MYLAPORE BRANCH MYLAPORE MADRAS 600 004
February 11, 2000
SELLAMMAL Vs. MOOKAN
July 14, 2000
SELLAMMAL Vs. NATARAJAN
December 15, 2000
SELLAPPAN ALIAS PANDURANGAN Vs. UNION TERRITORY OF PONDICHERRY
November 23, 2000
SELVAM Vs. INSPECTOR OF POLICE
June 20, 2000
SELVARAJ Vs. STATE
November 29, 2000
SELVI J JAYALALITHA Vs. ADDITIONAL SUPERINTENDENT OF POLICE
June 27, 2000
SELVI J JAYALALITHA Vs. DEPUTY SUPERINTENDENT OF POLICE CBCID CHENNAI
April 28, 2000
SELVI J JAYALALITHA Vs. STATE
January 13, 2000
SELVI J JAYALALITHA Vs. ADDITIONAL SUPERINTENDENT OF POLICE, DBCID, CHENAI
June 21, 2000
SEMBANNA GOUNDER Vs. STATE OF TAMIL NADU
November 3, 2000
SENGODA GOUNDER Vs. KOMARASAMI GOUNDER
October 19, 2000
SENTHIL KUMAR Vs. DISTRICT MAGISTRATE AND COLLECTOR CUDDALORE DISTRICT CUDDALORE
April 17, 2000
SENTHILNATHAN Vs. SMT RAJALAKSHMI
April 28, 2000
SETTAL MURUGAN Vs. STATE OF TAMIL NADU
July 5, 2000
SHAIKDURAI Vs. STATE BY ALANGULAM POLICE STATION
June 22, 2000
SHANMUGAM AND VIJAYAN RANANATHAN Vs. STATE OF TAMIL NADU REP. BY INSPECTOR OF POLICE CCIW(CID) TRICHY
August 16, 2000
SHANTHI Vs. INSPECTOR OF POLICE NIB CID CHENNAI
July 19, 2000
SHANTHI VIHAR Vs. SYNDICATE BANK
September 6, 2000
SHAW WALLACE AND CO LTD Vs. STELLA COILPILLAI NAZERESH IRUNELVELI DISTRICT
April 26, 2000
SHENBAGAM GARDEN HIG HOUSE ALLOTTESS ASSOCIATION Vs. STATE OF TAMIL NADU
March 30, 2000
SHOP MANAGER CARONA SHOE STORES CHENNAI Vs. A DAMODHARAN
July 21, 2000
SHRI NATARAJ CERAMIC AND CHEMICAL INDUSTRIES LTD PUNAKULAM Vs. TAMIL NADU ELECTICITY BOARD
April 4, 2000
SHRI THIAGARAJASWAMI DEVASTHANAM THIRUVARUR THANJAVUR DISTRICT Vs. COMMISSIONER OF LAND ADMINISTRATION CHEPAUK
January 14, 2000
SIDDHARTH AGENCIES Vs. COMMISSIONER OF INCOME TAX
November 16, 2000
SIJIN THOMAS JACOB Vs. BHARATHIAR UNIVERSITY COIMBATORE
December 15, 2000
SIV INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE
November 30, 2000
SIVA Vs. STATE INSPECTOR OF POLICE
June 23, 2000
SIVAGAMI Vs. S NAGALINGAM
December 22, 2000
SIVANUPANDI THEVAR Vs. STATE
April 28, 2000
SIVAPPA CHETTIAR Vs. VAIDYALINGA CHETTIAR
June 23, 2000
SIVARAM MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION
July 14, 2000
SIVARAM TEXTILES Vs. COMMISSIONER OF INCOME TAX
February 18, 2000
SIVKAMI MILLS LIMITED Vs. PRESIDING OFFICER LABOUR COURT
August 7, 2000
SLATE THROUGH DEPUTY SUPERINTENDENT OF POLICE. CBI SHASTRI BHAVAN Vs. P.V. BHUPATHI AND ORS.
July 19, 2000
SMITHKLINE FRENCH LABORATORIES LIMITED Vs. INDOCO REMEDIES LIMITED
October 19, 2000
SMT GOWRI Vs. EXECUTIVE ENGINEER
July 11, 2000
SMT. ANGELIN SELVARAJ Vs. THE REGIONAL TRANSPORT OFFICER, CHENNAI WEST, CHENNAI,
February 4, 2000
SOFT BEVERAGES P LTD Vs. E S I CORPN
July 25, 2000
SOLAI HALL THEATRE DINDIGUL Vs. GOVT OF T N
January 27, 2000
SOMU Vs. THE STATE OF TAMIL NADU
July 13, 2000
SONAIMUTHU Vs. STATE OF TAMIL NADU
August 23, 2000
SONALI MUKHERJEE Vs. UNION OF INDIA
September 22, 2000
SOUNDARAPANDIAN MATCH WORKS Vs. M JAYARAMA CHETTY
December 22, 2000
SOUNDER RAJAN Vs. JUNIOR ENGINEER TAMIL NADU ELECTRICITY BOARD
March 1, 2000
SOUTH INDIA HOTELS AND RESTAURANTS ASSN REGD Vs. SECRETARY PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU
January 6, 2000
SOUTH INDIA SHIPPING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
November 13, 2000
SOUTH INDIAN BANK LIMITED Vs. SAROJA GOVINDARAJAN
November 23, 2000
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED Vs. A S MANI
July 24, 2000
SOUTHERN ROADWAYS LIMITED Vs. COMMISSIONER OF WEALTH TAX
December 11, 2000
SOWKATH ALI Vs. PAPPU
October 17, 2000
SP BASKAR Vs. MADURAI CORPORATION HAVING ITS OFFICE AT ANNA MALIGAI MADURAI THROUGH ITS COMMISSIONER
July 28, 2000
SPECIAL OFFICER KANNIYAKUMARI DISTRICT CO OPERATIVE PRINTING WORKS LIMITED THUCKALAY Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT TIRUNELVELI
November 3, 2000
SPECIAL TAHSILDAR ADW LAND ACQUISITION VELLORE Vs. T K JITENDHAR
June 21, 2000
SPECIAL TAHSILDAR LA NEIGHBOURHOOD SCHEME ERODE Vs. PAVAYAMMAL
December 7, 2000
SPECIAL TAHSILDAR LAND ACQUISITION KRISHNA WATER SUPPLY PROJECT SCHEME TIRUVALLUR Vs. G NATESAN
September 18, 2000
SPECIAL TAHSILDAR LAND ACQUISITION SIPCOT PUDUKOTTAI Vs. RM RAMASAMY
February 22, 2000
SPL OFFICER K D C P WORKS LTD Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
November 3, 2000
SPL OFFICER SALEM DIST C C W STORES LTD Vs. P O LABOUR COURT
November 3, 2000
SRIDHAR VANDAYAR Vs. STATE
January 14, 2000
SRIMAN MADHWA SIDHANTA ONNAHINI PERMANENT NIDHI LIMITED Vs. SANJAY R MOHTA
August 25, 2000
SRINIVASA RAO Vs. KRISHNAMMAL
February 29, 2000
SRINIVASAN Vs. SANTHANA SELVARAJ
August 10, 2000
SRIRAMULU Vs. STATE OF TAMIL NADU
July 31, 2000
ST JOSEPHÏ¿½S HIGHER SECONDARY SCHOOL MULAGUMOODU KANYAKUMARI DISTRICT Vs. STATE OF TAMIL NADU
January 21, 2000
ST XAVIERS EDUCATIONAL TRUST Vs. MANONMANIAM SUNDARANAR UNIVERSITY
December 19, 2000
STANDARD LITERATURE CO P LTD Vs. EMPLOYEES STATE INSURANCE CORPN LTD
June 16, 2000
State Vs. Radhakrishnan
January 21, 2000
STATE Vs. RATHINAM
September 8, 2000
STATE BANK STAFF UNION Vs. UNION OF INDIA
August 14, 2000
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU Vs. THIRU AROORAN SUGARS LIMITED CHENNAI
December 19, 2000
STATE OF TAMIL NADU Vs. RAJAMANICKAM
August 25, 2000
STATE OF TAMIL NADU Vs. RAJAPALAYAM RAJUS COLLEGE GOVERNING COUNCIL
August 31, 2000
STATE OF TAMIL NADU Vs. JENNEYS RESIDENCY PRIVATE LIMITED
September 18, 2000
STATE OF TAMIL NADU Vs. K NAVAMANI
July 12, 2000
STATE OF TAMIL NADU Vs. S GAYATHIRI DEVI
September 27, 2000
STATE OF TAMIL NADU Vs. K RAMASWAMY
December 7, 2000
STATE OF TAMIL NADU Vs. DURAIRAJ
April 28, 2000
STEEL AUTHORITY OF INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
November 27, 2000
STERLING HORTICULTURE AND RESEARCH LIMITED Vs. APPROPRIATE AUTHORITY
November 3, 2000
SUBBA REDDIAR Vs. VASANTHA AMMAL
April 28, 2000
SUBBIAN Vs. SIVA KUMAR
October 9, 2000
SUBRAMANI Vs. STATE
September 20, 2000
SUBRAMANIA GURUKKAL Vs. STATE BANK OF INDIA
April 28, 2000
SUBRAMANIAN Vs. STATE BY INSPECTOR OF POLICE, TIRUNELVELI BRIDGE POLICE STATION, TIRUNELVELI
February 2, 2000
SUBRAMANIAN SWAMY Vs. RESERVE BANK OF INDIA
December 8, 2000
SUDHA Vs. VAIDYANATHAN
September 20, 2000
SUGESAN TRANSPORT P LIMITED Vs. R R CONSTRUCTION COMPANY
January 13, 2000
SUKUMARAN Vs. MAHALAKSHMI
November 22, 2000
SULAIKA BIVI Vs. RAMEEZA BIVI
October 20, 2000
SULAMANGALAM R JAYALAKSHMI Vs. META MUSICALS CHENNAI
June 16, 2000
SUMANGAL JEWELLERS AND ORS Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL AND ORS
September 19, 2000
SUN PHARMACEUTICAL INDUSTRIES LIMITED Vs. INDO PROTKEM LIMITED
December 21, 2000
SUNDARAM Vs. RANI
March 15, 2000
SUNDARAM CLAYTON LIMITED Vs. APPROPRIATE AUTHORITY
December 22, 2000
SUNDARAM FINANCE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 6, 2000
SUNDARAM FINANCE SERVICES LTD Vs. SHOBA GARMENTS PVT LTD
December 4, 2000
SUNDARAM G Vs. MANAGEMENT OF RAMAKRISHNA STEEL INDUSTRIES LTD
April 20, 2000
SUNDARAM INDUSTRIES EMPLOYEES UNION COACH Vs. MANAGEMENT OF SUNDARAM INDUSTRIES LTD
February 29, 2000
SUNDARAM NADAR Vs. SUKUMARAN
August 4, 2000
SUNDARATHAMMAL Vs. RATHINATHAMMAL
January 25, 2000
SUNDARRAJAN Vs. VELLAI VINAYAGAR KOIL
August 28, 2000
SUNITHA MEHATA Vs. STATE
July 12, 2000
SUPER CHEMICALS Vs. UNION OF INIDA
March 30, 2000
SURYA SERVICE STATION PALLOOR MAHE Vs. COMMERICAL TAX OFFICER MAHE
August 31, 2000
SUSHELA SUNDARAM Vs. ASST COMMISSIONER OF URBAN LAND TAX COIMBATORE
August 23, 2000
SUSHEYEE STEELS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
April 17, 2000
SUYAMBU Vs. STATE
November 7, 2000
SWAMINATHAN Vs. VEMBUAMMAL
September 14, 2000
SWAMINATHAN C S Vs. SIMPSON and CO LTD
December 4, 2000
SYED MAQBUL Vs. M THANGAVEL CHETTIAR
February 29, 2000
SYED MEHDI ISPAHANI Vs. SHAKEEL UR-REHMAN
October 25, 2000
SYED MOHAMED Vs. NABISATH BEEVI
February 7, 2000
SYNDICATE BANK Vs. T M KHADAR SHAH
March 29, 2000
SYNDICATE BANK MADURAI Vs. INDIAN BANK TIRUCHI
March 9, 2000
T A VELU Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT
September 11, 2000
T BAHTHUR HUSSAIN Vs. STATE GOVERNMENT OF TAMIL NADU
November 10, 2000
T CHELLAMUTHU Vs. K N VENKATACHALAM
August 31, 2000
T GOPALSAMY Vs. R RENGANATHAN
January 3, 2000
T HEERACHAND Vs. SARASWATHY AMMAL
June 9, 2000
T I MILLER Vs. UNION OF INDIA
June 5, 2000
T K MANNANGATTI Vs. POONGAVANAM
November 16, 2000
T KALAVATHY Vs. VEERA EXPORTS
November 24, 2000
T L RADHAKRISHAN Vs. GOVT OF T N
June 16, 2000
T M LAKSHMIAH Vs. COLLECTOR OF DHARMAPURI DISTRICT
June 16, 2000
T N NARAYANASAMY Vs. N GOVINDARAJ
January 6, 2000
T NABEESU Vs. LT GOVERNOR UNION TERRITORY OF PONDICHERRY
March 15, 2000
T P KRISHNAN Vs. TAMIL NADU ELECTRICITY BOARD
January 4, 2000
T PALANISAMY GOUNDER Vs. SANKARA RAMANATHAN
March 28, 2000
T RADHAKRISHNAN Vs. DISTRICT COLLECTOR, TIRUNELVELI KATTABOMMAN DISTRICT, TIRUNELVELI
December 15, 2000
T RAMASAMY POOJARI Vs. TAHSILDAR THIRUVIDAIMARUDUR TALUK OFFICER THIRUVIDAIMARUDUR THANJAVUR DISTRICT
October 18, 2000
T S G and CO Vs. JEEVA TRANS CORPN LTD
March 1, 2000
T S RAMACHANDRAN MARTHANDAN Vs. R BASHEERUDDIN
January 28, 2000
T V EKAMBARAM Vs. CO OPERATIVE TRIBUNAL CUM DISTRICT JUDGE MADURAI
March 7, 2000
T V S ELECTRICALS LTD Vs. REGISTERING AUTHORITY CHENNAI CENTRAL CHENNAI
April 19, 2000
T V SUBRAMANIAN Vs. COMMISSIONER CORPORATION OF TIRUCHIRAPPALLI THIRUCHIRAPALLI
February 7, 2000
T. SAMBANDAM & ANR. Vs. T. ATHIAPPAN
September 28, 2000
TALEB KALEELI Vs. M/S ABBOT LABORATORIES INDIA LTD
February 7, 2000
TAMIL NADU ATOMIC POWER EMPLOYEES UNION Vs. NUCLEAR POWER CORPN
December 22, 2000
TAMIL NADU CIVIL SUPPLIES CORPORATION Vs. ALBERT and CO
March 7, 2000
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. ALBERT AND CO EGMORE CHENNAI
March 27, 2000
TAMIL NADU ELECTRICITY BOARD NORTH DIVISION DINDIGUL THROUGH ITS DIVISIONAL ELECTRICAL ENGINEER DINDIGUL TOWN Vs. A K M G ANGUCHAMY
November 21, 2000
TAMIL NADU FLAT PROMOTERS ASSOCIATION Vs. TAMIL NADU ELECTRICITY BOARD
November 6, 2000
TAMIL NADU INDUSTRIAL CO OPERATIVE BANK LTD Vs. P O LABOUR COURT
October 12, 2000
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. TVL. VIKRANTH CHEMICAL AND ANR.
November 27, 2000
TAMIL NADU INDUSTRIES INVESTMENT CORPORATION LIMITED Vs. KALEESWARI INDUSTRIES
January 13, 2000
TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI
November 27, 2000
TAMIL NADU MEDICAL SERVICES CORPORATION EMPLOYEES Vs. STATE OF TAMIL NADU
July 21, 2000
TAMIL NADU MUNICIPAL SHOP MERCHANTS ASSOCIATION AND Vs. STATE OF TAMIL NADU
April 6, 2000
TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
December 20, 2000
TAMIL NADU STATE TRANS CORPN Vs. EMPLOYEES PROVIDENT FUND TRIBUNAL
January 12, 2000
TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION II LTD Vs. REGIONAL TRANSPORT AUTHORITY THIRUCHIRAPALLI
October 10, 2000
TAMIL NADU SUGAR CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
October 10, 2000
TAMIL NADU TAMIL AND ENGLISH SCHOOLS ASSOCIATION REGD NO 17/94 NO 5 M P AVENUE MAJESTIC COLONY SALIGRAMAM MADRAS 93 Vs. STATE OF TAMIL NADU
April 20, 2000
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD ACCOUNTS OFFICIALS ASSOCIATION Vs. MANAGING DIRECTOR TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
May 9, 2000
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD WORKERS FEDERATION Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
September 15, 2000
TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. VENKAT TUBE INDUSTRIES
December 1, 2000
TAMILVELU Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, THIRUNAGAR POLICE STATION, MADURAI
July 27, 2000
TAMIZHAGA KUDIASAIVAZH NALLVUTROR MUNNETRA SANGAM 232/91 ANNAI SATHYA NAGAR RAJAJI SALAI OPPOSITE RESERVE BANK OF INDIA CHENNAI 9 Vs. STATE OF TAMIL NADU
April 7, 2000
THANGAM Vs. STATE
October 18, 2000
THANGAM Vs. STATE
March 14, 2000
THANGAM ALIAS MARUDHANAYAGAM Vs. MARUDHAMBAL
August 25, 2000
THANGAMANI Vs. SANTHIAGU
July 14, 2000
THANGAMANI Vs. STATE
October 12, 2000
THANGAMANI THEATRE Vs. APPELLATE AND THE JOINT COMMISSIONER L LAND ADMINISTRATION DEPARTMENT CHEPAUK MADRAS
October 11, 2000
THANGARAJ A Vs. P O LABOUR COURT
November 15, 2000
THANIKACHALAM M Vs. M A P C M SOCIETY
October 11, 2000
THANKAM Vs. SREEKUMAR AND TWENTY FOUR
October 17, 2000
THANTHAI PERIYAR TRANS CORPN LTD Vs. HARIKRISHNA
January 27, 2000
THE DEPUTY DIRECTOR, NARCOTICS CONTROL BUREAU Vs. G. SUNDHAKAR PUJARI
March 22, 2000
THERMAX LIMITED HAVING ITS REGD OFFICE AT NO D 13 M I D C INDUSTRIAL AREA POONA 19 Vs. SUPERINTENDING ENGINEER MADRAS ELECTRICITY DISTRIBUTION CIRCLE CENTRAL TAMIL NADU ELECTRICITY BOARD MOUNT ROAD MADRAS 2
October 11, 2000
THIRU MURUGA FINANCE Vs. STATE OF TAMIL NADU
September 8, 2000
THIRUVALLUVAR TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
August 17, 2000
THULASI AMMAL Vs. S RAJARAM
June 7, 2000
THULASI AMMAL ALIAS PARAMESWARI Vs. S MAHAMUNI DIED
January 31, 2000
THULASIBALAN Vs. RAJESH
February 23, 2000
THUMBA KALI ALIAS S D KALI Vs. STATE
January 31, 2000
TIRUNELVELI DISTRICT CLAY PRODUCTS TILES AND BRICKS MANUFACTURERS ASSOCIATION Vs. STATE OF TAMIL NADU
April 18, 2000
TIRUVALLUVAR TRANSPORT CORPORATION LTD Vs. R N JAMBULINGAM
July 28, 2000
TRIVENI ALLOYS LTD. Vs. CHOLAMANDALAM INVESTMENTS AND FINANCE CO. LTD.
February 15, 2000
TRUSTEES OF THE PORT OF MADRAS Vs. NIZAM PAPER AND BOARD MILLS LIMITED
November 7, 2000
TSenthtl Kumar Vs. Sub-Inspector of Police
June 23, 2000
U MOHAMMED ISAK Vs. NATARAJAN
August 10, 2000
U PALANI Vs. REGISTRAR, ANNAMALAI UNIVERSITY AND ANR
December 21, 2000
U PRASHANTHI Vs. STATE OF TAMIL NADU
February 4, 2000
UDAYANASAMY THEVAR Vs. MOOTOR THEVAR
November 16, 2000
UJJWALLAA FOUNDATIONS LTD Vs. STATE
March 7, 2000
UMA RANI Vs. D VIVEKANNANDAN
January 18, 2000
UMAPATHI K Vs. ADDITIONAL COLLECTOR APPELLATE AUTHORITY THANJAVUR
April 20, 2000
UNION OF INDIA Vs. DEENAL
March 28, 2000
UNION OF INDIA Vs. MRS SUSEELA
February 2, 2000
UNION OF INDIA Vs. SOUTH INDIA HOSIERY MANUFACTURERS ASSOCIATION
August 29, 2000
UNION OF INDIA Vs. GAYATHRI AGENCIES MYLAPORE CHENNAI 4
July 14, 2000
UNION OF INDIA UOI Vs. T K CHOUDHURI
August 25, 2000
UNIPLY INDUSTRIES LIMITED CHENNAI Vs. UNICORN PLYWOODS PRIVATE LIMITED
October 20, 2000
UNITED INDIA INSURANCE CO LTD Vs. A GOVINDAN
January 21, 2000
UNITED INDIA INSURANCE CO LTD Vs. ECONOMIC ROADWAYS CORPORATION
April 11, 2000
V A NARAYANAN ASSISTANT COMMISSIONER OF INCOME TAX Vs. N SUBRAMANIAM AND CO
December 21, 2000
V ARUNSHANKER Vs. STATE OF TAMIL NADU
November 14, 2000
V B JEGANNATHAN Vs. MANAGING DIRECTOR STATE BANK OF INDIA BOMBAY
January 4, 2000
V BALAKRISHNAN Vs. M/S ARULMGHU SRINIVASA PERUMAL TEMPLE REPTD
August 18, 2000
V BALAKRISHNAN Vs. T M GOWRIESHAN
July 20, 2000
V G K MURTHY Vs. VIKAS PLASTIC ELECTRO CHEMICAL PVT LTD
December 4, 2000
V GURUSAMY Vs. COLLECTOR OF MADURAI MADURAI
August 16, 2000
V KRISHNAN AND Vs. INSPECTOR OF POLICE
April 20, 2000
V KUPPANNA Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES THIRUVALLUR
September 5, 2000
V N RAJAN Vs. CHAIRMAN NATIONAL DAIRY DEVELOPMENT BOARD ANAND
March 15, 2000
V NAGARATHINAM Vs. PADMADEVI
September 22, 2000
V P PAIANIVEL MUDALIAR Vs. MEENAKSHI AMMAL
January 18, 2000
V PADMAVATHI Vs. GOVERNMENT OF TAMIL NADU
January 25, 2000
V R RAJESWAR Vs. TAMILNADU PUBLIC SERVICE COMMISSION
April 17, 2000
V RADHAKRISHNAN Vs. V KRISHNAMURTHY
April 8, 2000
V RADHAKRISHNAN Vs. JAGANNATHAN
December 11, 2000
V RAJANGAM Vs. DISTRICT COLLECTOR ERODE DISTRICT
August 9, 2000
V SAMUEL Vs. THABAK FINANCE CORPORATION
November 2, 2000
V SESHAMMAL Vs. ANDAL AMMAL
December 4, 2000
V SREEDEVI Vs. V VARADARAJAN
July 11, 2000
V SRINIVASA MUDALIAR Vs. SRI NAGAREESWARAR DEVASTHANAM
July 12, 2000
V THANIKACHALAM Vs. J RADHAKRISHNAN
July 31, 2000
V THAVAMANI AMMAL Vs. TAMIL NADU GOVT
June 30, 2000
V V DURAIRAJ Vs. M/S SAKTHI AND COMPANY
February 29, 2000
V. RANGANATHAN Vs. N. RAMALINGAM
August 10, 2000
V. SUMATHI Vs. D. VEDAGIRI
March 27, 2000
V.S. VENKATARAMAN Vs. IRENE, PRINCESS OF GREECE
August 18, 2000
VADAMADURAIPANDIAN Vs. N SUSILA AMMAL
August 8, 2000
VADIVAMBIGAI TEXTILES MILLS LTD Vs. STATE OF TAMIL NADU
February 7, 2000
VAIRAVAN C Vs. CHAIRMAN PANDYAN GRAMA BANK
November 10, 2000
VAIYAPURI Vs. STATE
June 28, 2000
VANAM Vs. STATE
October 18, 2000
VANAMAMALAI Vs. STATE OF TAMIL NADU
June 29, 2000
VANARANI Vs. STATE
December 1, 2000
VANITHA B MEHTA Vs. THIRUVALLUVAR TRANSA CORPN
September 8, 2000
VARADAN K Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
October 12, 2000
VARGHEESE Vs. STATE
November 21, 2000
VARSHA S METHA Vs. DAY MAR APPARELS PRIVATE LIMITED
December 18, 2000
VASANTHA Vs. STATE OF TAMIL NADU
December 22, 2000
VASANTHA Vs. M S NALLASAMY
March 22, 2000
VASANTHA Vs. KAMALAMMAL
March 1, 2000
VASANTHA MILLS LTD Vs. K S R EXPORTS
August 31, 2000
VASANTHA R Vs. UNION OF INDIA
December 8, 2000
VASTHAVI Vs. STATE
February 11, 2000
VASU Vs. STATE
December 12, 2000
VASU THEVAR Vs. RUKMANI AMMAL
January 14, 2000
VEE CEE YES GRANITES CHENNAI Vs. CENTRAL BANK OF INDIA
April 10, 2000
VEERA HANUMAN RICE AND FLOUR MILL Vs. STATE BANK OF INDIA RAMACHANDRAPURAM A P
April 24, 2000
VEERABHARATHI AND Vs. STATE
August 10, 2000
VELAN SAW MILLS Vs. PRESIDING OFFICER LABOUR COURT
October 17, 2000
VELAYUDHAN PILLAI Vs. VASANTHAKUMARI
February 8, 2000
VELIPALAYAM CO OPERATIVE MILK SUPPLY SOCIETY Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS
June 8, 2000
VELLATHAI Vs. STATE OF TAMIL NADU
January 27, 2000
VELU CHETTIAR Vs. STATE
January 21, 2000
VELUSAMY Vs. GOVERNMENT OF TAMIL NADU
January 14, 2000
VENKATADRI TRADERS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 1, 2000
VENKITTU ACHARI Vs. C VAITHIYANATHAN
April 4, 2000
VICE PRESIDENT WORKS PLANTS NO I and III Vs. SKR BALAKRISHNAN
June 28, 2000
VIDUTHALAI CHIRAVASI PUNAR VAZHVU SANGAM NELLAI Vs. STATE OF TAMIL NADU
June 20, 2000
VIJAYARAGHAVAN G Vs. GENERAL MANAGER PERSONNEL INDIAN BANK HEAD
July 19, 2000
VIJAYASHREE SPINNING MILLS LTD Vs. GOVERNMENT OF TAMIL NADU
July 14, 2000
Viji Vijayan Vs. State rep
April 3, 2000
VIMALRAJ M Vs. MANAGEMENT OF AIR INDIA LTD
August 31, 2000
VINAYAGAM Vs. SUBHASH CHANDRAN AND
January 10, 2000
VINAYAKA MISSIONS COLLEGE OF PHARMACY Vs. STATE OF TAMIL NADU
February 18, 2000
VINITHA ASSOCIATES LTD., Vs. STATE REP. BY INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, EGMORE, CHENNAI-6
April 26, 2000
VIRUDAMBAL Vs. KANDASAMY
March 31, 2000
VISALAM CHIT FUNDS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 3, 2000
VITTAL VEL PRESS Vs. STATE
November 15, 2000
W RANJITH THAMEL Vs. UNION OF INDIA
October 25, 2000
WARWICK ESTATE SYNDICATE Vs. STATE OF TAMIL NADU
July 26, 2000
WAVIN INDIA LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
December 14, 2000
WORKMEN OF NEW CITY ENGINEERING WORKS Vs. GOVERNMENT OF TAMIL NADU
March 23, 2000
WORKMEN OF NILGIRIS CO OPERATIVE SOC LTD Vs. STATE OF TAMIL NADU
December 12, 2000
WORKMEN OF SHOLINGUR TEXTILES LTD Vs. ARBITRATOR
October 10, 2000
YASODAI POONGAVANAM Vs. KANNAN
January 25, 2000
YASOTHAI AMMAL AND T.P. SANTHASEELAN Vs. T. VELAYUDAM
November 13, 2000
YENNAKEY PRINTERS P LTD Vs. REGIONAL P F COMMR
August 2, 2000