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Case Index
Title
Date
AGGARWAL UDYOG NATIONAL INSURANCE COMPANY LTD. Vs. THOROUGH ITS MANAGER
July 5, 2000
ANIL KUMARANIL Vs. CHIEF ADMINISTRATOR/DIRECTOR TOWN PLANNING, HARYANA URBAN DEVELOPMENT AUTHORITY
May 9, 2000
BIOPOLYMER SYSTEMS Vs. HARYANA FINANCIAL CORPORATION
November 3, 2000
CHARANJIT LAL Vs. CHIEF ADMINISTRATOR, HUDA
February 16, 2000
ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY Vs. H.G.BHATIA
February 16, 2000
HARYANA STATE COOPERATIVE APEX BANK LTD. Vs. SHABNAM
January 24, 2000
HARYANA STORES (P) LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
October 3, 2000
KALA WANTI Vs. STATE OF HARYANA
October 30, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. SHIV KUMARI RAGHAV
February 18, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. CHANDAN SINGH
February 16, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJINDER SINGH
February 16, 2000
P.S.VOHRA Vs. DRUCKGRAFEN INDIA LTD.
February 6, 2000
R.P.BEDI Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
May 10, 2000
R.P.DAHIYA Vs. PARDEEP AGGARWAL
March 28, 2000
STATE OF HARYANA Vs. J.S.MAND (RETD.)
May 2, 2000
SUB DIVISIONAL OFFICER (OP) Vs. PREM CHAND
February 2, 2000
SUB DIVISIONAL OFFICER, HVPN Vs. RAJ KUMAR
February 2, 2000
URMILA SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
June 13, 2000
VIJAY KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR
May 24, 2000