Case Index

Title
Date
A P SHRIMP SEED PRODUCTION SUPPLY REASARCH CENTRE Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 12, 2000
A RAVOOF CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 9, 2000
A S K BROTHERS LTD Vs. DY CIT/DY CIT V A S K BROTHERS LTD
November 21, 2000
A SADASIVAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 26, 2000
ABEX CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 22, 2000
ACCUMAX LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 31, 2000
ACE BUILDERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 13, 2000
ADITI BUILDERS Vs. CIT
June 13, 2000
AHMEDABAD CO OPERATIVE DEPARTMENT STORES APNA BAZAR Vs. ITO
October 12, 2000
AJAY ENTERPRISES Vs. INCOME TAX OFFICER
April 25, 2000
ALIDAC DISTRIBUTORS Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 24, 2000
ALLANA FROZEN FOODS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 6, 2000
ALPANA PIRAMAL Vs. INCOME TAX OFFICER
January 12, 2000
AMBIKA ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 18, 2000
AMBIKA ENTERPRISES Vs. ASSTT CIT
July 18, 2000
AMRIT BANASPATI CO LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
July 12, 2000
AMRIT STEELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 14, 2000
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DY CIT
November 20, 2000
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 20, 2000
ANITA BUILDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 13, 2000
ANJANEYA TABLEMOULD BRICKS Vs. INCOME TAX OFFICER
July 12, 2000
ANSARI BUILDERS Vs. INCOME TAX OFFICER ITO V ANSARI BUILDERS
February 28, 2000
ARUN SAMEER ASSOCIATES P LTD Vs. INCOME TAX OFFICER
November 30, 2000
ASARA SALES AND INVESTMENTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 11, 2000
ASIA TRANSPORT CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 28, 2000
ASOKA TILE WORKS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 31, 2000
ASPY B TALATI Vs. INCOME TAX OFFICER
June 20, 2000
ASSISSTANT COMMISSIONER OF INCOME TAX Vs. SHANKERLAL AGARWAL CO
June 29, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHANKERLAL AGARWAL CO
May 29, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NANJI TOPANBHAI CO
January 19, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DINESHKUMAR BARDIA
April 24, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MRS ZITA WELINKAR
January 17, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SKYPAK COURIERS P LTD
February 24, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AKASH INDUSTRIES
May 23, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PIONEER TUBEWELL INDUSTRIES PVT LTD
July 31, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAMAJ
May 10, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOVIND COMMISSIONER OF INCOME TAX
October 17, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. N BALAKRISHNA
October 20, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ANUP INDIA LTD
July 7, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SEKHAR GUPTA
August 2, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHANTI DYEING FINISHING WORKS
March 21, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DEVI SILKS
November 20, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TAGGAS INDUSTRIES DEVELOPMENT LTD
September 7, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GRASIM INDUSTRIES
November 9, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIRCON ENGG CONSULTANTS MADRAS P LTD
November 19, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NARENDRA KUMAR SARUPARIA
November 30, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A S WARDEKAR
March 31, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOVIND RAM AGARWAL
October 17, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJIV JAIN
June 14, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M N PALIA
February 4, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIRMAL WAREHOUSING AGENCY
February 1, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NITIN STEEL CENTRE
November 8, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HARMOHAN LAL CO
February 25, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHESH T PATODIA
March 21, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KRIPA CHEMICALS P LTD
December 6, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHAM MARINE PRODUCTS P LTD
January 31, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PEARE LAL SHARMA MEMORIAL TRUST SOCIETY
March 24, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NAGESH C KAWALE
July 11, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. V M IYER
May 16, 2000
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. MAHMOOD ALI MUMTAZ ALI
February 29, 2000
ASSOCIATED CEMENT CO LTD Vs. INCOME TAX OFFICER
June 6, 2000
ASSOCIATION OF STATE ROAD TRANSPORT UNDERTAKINGS Vs. DEPUTY DIRECTOR OF INCOME TAX EXEMPTION
December 20, 2000
ASSTT CIT Vs. KAMDHENU FOOD PRODUCTS
January 12, 2000
ASSTT CIT Vs. NAGESH C KAWALE
July 11, 2000
ASSTT CIT Vs. H M SATHYANARAYANA SETTY
December 5, 2000
ASSTT CIT Vs. N BALAKRISHNA
October 20, 2000
ATUL R AGGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 26, 2000
AYUSH AJAY CONSTRUCTION LTD Vs. INCOME TAX OFFICER
July 20, 2000
B SHYLAJA Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 30, 2000
B SHYLAJA Vs. DY CIT
June 30, 2000
BABULAL SAMDANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX SMT PREMLATA SAMDANI V ASSTT CIT
July 14, 2000
BABY MARINE EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 2000
BANK OF AMERICA Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 27, 2000
BEENA KAK Vs. INCOME TAX OFFICER
December 5, 2000
BHAGWAN DASS KHANNA ENTERPRISES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 19, 2000
BHARAT A MEHTA Vs. ITO
May 17, 2000
BHOIR SAND ALLIED INDUSTRIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 11, 2000
BIRU MAL PYARE LAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 28, 2000
BIRU MAL PYARE LAL Vs. ASSISTANT CIT
August 28, 2000
BOMBAY OIL INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 15, 2000
C D SINGH Vs. INCOME TAX OFFICER
April 16, 2000
C SUBRAMANIAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 19, 2000
CAMPHOR ALLIED PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 16, 2000
CAMPHOR ALLIED PRODUCTS LTD Vs. DY CIT
August 16, 2000
CH AISHI RAM BATRA Vs. ITO
February 24, 2000
CHANDAN METAL PRODUCTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 23, 2000
CHANDRA CEMENT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 31, 2000
CHHABRIA MARKETING LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 21, 2000
CHHAJED STEEL CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 25, 2000
CLASSIC ELECTRONICS Vs. INCOME TAX OFFICER
March 6, 2000
COIMBATORE INSULATION TAPES P LTD Vs. INCOME TAX OFFICER
June 30, 2000
COMPUCOM TECHNOLOGIES P LTD Vs. INCOME TAX OFFICER
February 29, 2000
CONTROL TOUCH ELECTRONICS PUNE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 6, 2000
CORE HEALTH CARE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 6, 2000
D D INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 31, 2000
DATTA DIGAMBER SAHAKARI KAMGAR SANSTHA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 25, 2000
DCW LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 16, 2000
DEPUTY CIT Vs. PANNABEN P DESAI
May 25, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. C P LONAPPAN SONS
February 2, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. SARAF TRADING CORPORATION
June 26, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMI BANK LTD
August 31, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. PANNABEN P DESAI
May 25, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. INSIGHT DIAGNOSTIC AND ONCOLOGICAL RESEARCH INSTITUTE P LTD
November 29, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. MADAD ALI ANSARI CO
April 27, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. WOLKEM P LTD
February 28, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. METALMAN AUTO P LTD
June 30, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOINDWAL INDUSTRIAL INVESTMENT CORPN OF PUNJAB LTD
January 24, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOINDWAL INDUSTRIAL INVESTMENT CORPORATION OF PUNJAB LTD
January 24, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASSAM TRIBUNE
September 12, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. TURNKEY INTERNATIONAL LTD
April 3, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. U P STRAW AGRO PRODUCTS LTD
August 25, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. GROZ BECKERT SABOO LTD
October 19, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. U P FOREST CORPORATION
September 8, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. UTTAR PRADESH FOREST CORPORATION
September 8, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASIAN DISTRIBUTORS LTD
January 11, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. KAMLASHANKAR P JOSHI CO
July 20, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. KAMLASHANKAR P JOSHI & CO
July 20, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. AMFORGE INDUSTRIES LTD
January 25, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. MITTAL APPLIANCES P LTD
January 10, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. MITTAL APPLIANCES P LIMITED
January 10, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOODRICKS GROUP LTD
March 31, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. TRIBENI TISSUES LTD
March 8, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. MACHINO TECHNO SALES LTD
November 10, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAYUR SALES
March 10, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. TAMILNADU WAREHOUSING CORPN
July 31, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. CREST HOTELS LTD
February 28, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. PARIKH PETRO CHEMICALS AGENCIES P LTD
August 17, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. NASIK GYMKHANA
March 22, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. BANSILAL C BIYANI
July 18, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. SATNAM PAPER MILLS P LTD
April 27, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. MITTAL CORPORATION
April 17, 2000
DEPUTY EXCISE AND TAXATION COMMISSIONER E AND T Vs. INCOME TAX OFFICER TDS
March 29, 2000
DEPUTY EXCISE TAXATION COMMISSIONER E T Vs. INCOME TAX OFFICER TDS
March 29, 2000
DY CIT Vs. ELOOR CONSTRUCTIONS
September 13, 2000
DY CIT Vs. U P FOREST CORPORATION
September 8, 2000
DY CIT Vs. VIJAY ELECTRICALS LTD
December 25, 2000
DY CIT Vs. DHANALAKSHMI BANK LTD
August 31, 2000
DY CIT Vs. SARAF TRADING CORPN
June 26, 2000
ESCORTS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
September 5, 2000
FARZANA FAROOQ DESAI Vs. DY CIT
December 20, 2000
FARZANA FAROOQ DESAI Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 20, 2000
FENOPLAST LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 3, 2000
FIRST LEASING CO OF INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 9, 2000
FLINT PHARMA P LTD Vs. ASSTT CIT
October 12, 2000
FRIGOSCANDIA WINNER FOOD PROCESS SYSTEMS Vs. DY CIT
August 18, 2000
FRIGOSCANDIA WINNER FOOD PROCESS SYSTEMS Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 18, 2000
G C ASSOCIATES Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 18, 2000
G L REXROTH INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 1, 2000
G VENKATAREDDY CO Vs. DY CIT
October 20, 2000
GANESH FOUNDRY Vs. INCOME TAX OFFICER
April 4, 2000
GANGA VISHAN RADHA VALLABH Vs. INCOME TAX OFFICER
April 18, 2000
GEETA DEVI Vs. INCOME TAX OFFICER
January 25, 2000
GEI HAMON INDUSTRIES LTD Vs. JOINT COMMISSIONER OF INCOME TAX
May 31, 2000
GHANSHYAM DAS JETHWANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 9, 2000
GIFT TAX OFFICER Vs. RAJMATA SHANTA DEVI P GAEKWAD
February 1, 2000
GIFT TAX OFFICER Vs. KANHIYALAL
June 30, 2000
GIFT TAX OFFICER Vs. SUSHILABAI HIMMATMAL JAIN
September 20, 2000
GROWMORE EXPORTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 27, 2000
GUJARAT FLUORO CHEMICALS LTD Vs. JOINT COMMISSIONER OF INCOME TAX
August 24, 2000
GUJARAT PETROSYNTHESE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 15, 2000
H H SHRI MAHARAWAL SURYAVEER SINGH Vs. WEALTH TAX OFFICER
July 24, 2000
H P STATE SMALL INDUSTRIES EXPORT CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 28, 2000
HARAKCHAND P VORA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 24, 2000
HARYANA DELHI TPT COMMISSION AGENCY Vs. ASSTT CIT
June 21, 2000
HARYANA DELHI TPT COMMISSION AGENCY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 21, 2000
HIND LAMPS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 26, 2000
HONDA SIEL POWER PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 24, 2000
HONDA SIEL POWER PRODUCTS LTD FORMERLY SHRIRAM HONDA POWER EQUIPMENT LTD Vs. DEPUTY COMMISSIONER OF INCOME
March 24, 2000
INCOME TAX OFFICER Vs. KALYAN KUMAR ROY TRUST
July 31, 2000
INCOME TAX OFFICER Vs. BINDRA BAN BANSI LAL
May 30, 2000
INCOME TAX OFFICER Vs. MODEL INSTITUTE OF EDUCATION RESEARCH
May 11, 2000
INCOME TAX OFFICER Vs. CHAMBA MAL ROOP CHAND
August 31, 2000
INCOME TAX OFFICER Vs. FASHION SPORTS I P LTD
March 22, 2000
INCOME TAX OFFICER Vs. AMD EXPORT CORPORATION KANDLA
September 20, 2000
INCOME TAX OFFICER Vs. MANAV GREYS EXIM P LTD
September 11, 2000
INCOME TAX OFFICER Vs. RURAL SUPPLIERS
September 14, 2000
INCOME TAX OFFICER Vs. SHAKUNTALA DEVI AJMERA
March 10, 2000
INCOME TAX OFFICER Vs. MARUDHAR CONSTRUCTION
January 25, 2000
INCOME TAX OFFICER Vs. V SUBBARAJU
May 11, 2000
INCOME TAX OFFICER Vs. JKS EMPLOYEES WELFARE FUND
June 27, 2000
INCOME TAX OFFICER Vs. PERIASAMY RAMESH RAJAH
March 3, 2000
INCOME TAX OFFICER Vs. N SUNITHA
October 10, 2000
INCOME TAX OFFICER Vs. C CHADRASHEKAR ORS
September 29, 2000
INCOME TAX OFFICER Vs. A SUNITHA
September 11, 2000
INCOME TAX OFFICER Vs. R N DALICHAND JAIN
September 29, 2000
INCOME TAX OFFICER Vs. HINDUSTAN TRADERS HINDUSTAN TRADERS V ITO
January 25, 2000
INCOME TAX OFFICER Vs. KHOSLA CONSTRUCTION CO
December 8, 2000
INCOME TAX OFFICER Vs. C CHANDRASHEKAR ORS
September 29, 2000
INCOME TAX OFFICER Vs. MANMOHAN KRISHNA GUPTA
November 10, 2000
INCOME TAX OFFICER Vs. CHETAN RAM RAM GOPAL CHETAN RAM RAM GOPAL V ITO
April 24, 2000
INCOME TAX OFFICER Vs. GULABDASS STORES
July 31, 2000
INCOME TAX OFFICER Vs. BHARAT MOTORS
April 11, 2000
INCOME TAX OFFICER Vs. AJEETNATH MANDIR
February 8, 2000
INCOME TAX OFFICER Vs. BHOMRAJ AGARWAL
November 28, 2000
INCOME TAX OFFICER Vs. NARESH FABRICS
July 21, 2000
INCOME TAX OFFICER Vs. GOLDPAR HOSIERY MILLS KNITWEARS
March 21, 2000
INCOME TAX OFFICER Vs. LIC OF INDIA
July 31, 2000
INCOME TAX OFFICER Vs. LIFE INSURANCE CORPORATION OF INDIA
July 31, 2000
INCOME TAX OFFICER Vs. HATSU TAKAYANAGI ORS
July 17, 2000
INCOME TAX OFFICER Vs. ESTATE OF LATE K S ENGINEER
February 7, 2000
INCOME TAX OFICER Vs. JKS EMPLOYEES WELFARE FUND
June 27, 2000
INDER SINGH SHANKLA Vs. INCOME TAX OFFICER
April 20, 2000
INDIA PACKING PRODUCTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 20, 2000
INNOVATIVE TECH PACK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 29, 2000
IOL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 10, 2000
IPCA LABORATORIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 29, 2000
ISHAR DASS SAHNI AND SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 22, 2000
ISHWARADHYA TRADERS Vs. ITO
December 27, 2000
ISHWARADHYA TRADERS Vs. INCOME TAX OFFICER
December 27, 2000
ITO Vs. MEHSANA DISTRICT CENTRAL CO OP BANK LTD
June 21, 2000
ITO Vs. GURCHARAN SINGH CO
December 26, 2000
ITO Vs. MANILAL S DAVE
August 7, 2000
J K HOLDINGS Vs. INCOME TAX OFFICER
June 26, 2000
JAGDAMBA EMERY STONE Vs. INCOME TAX OFFICER
August 4, 2000
JAGIR SINGH SANDHU Vs. WEALTH TAX OFFICER
July 27, 2000
JAGTAR SINGH SADHU SINGH Vs. ITO
April 28, 2000
JAIN FARM AGENCIES Vs. DEPUTY COMMISSIONER OF GIFT TAX
May 29, 2000
JAY BROS INVESTMENT TRADING CO P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 6, 2000
JAYA HIND SCIAKY LTD Vs. DY CIT
July 26, 2000
JAYA HIND SCIAKY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 26, 2000
JAYAPRAKASH MADY Vs. INCOME TAX OFFICER
June 30, 2000
JAYAPRAKASH MADY Vs. ITO
June 30, 2000
JHALANI CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 17, 2000
JODHPUR CHARTERED ACCOUNTANTS SOCIETY Vs. COMMISSIONER OF INCOME TAX
July 27, 2000
JUSTICE SRI MOTILAL B NAIK Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 25, 2000
K CENTRE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 16, 2000
KALPAKA TRANSPORT CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 23, 2000
KALYANI ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 29, 2000
KAMALJEET SINGH AHLUWALA Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 19, 2000
KAMALJEET SINGH AHLUWALIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 19, 2000
KAMAT HOTELS I LTD Vs. INCOME TAX OFFICER
March 6, 2000
KAMLA DEVI SETHIA Vs. INCOME TAX OFFICER
January 31, 2000
KAMPLI CO OPERATIVE SUGAR FACTORY LTD Vs. JOINT COMMISSIONER OF INCOME TAX
October 23, 2000
KAMPLI CO OPERATIVE SUGAR FACTORY LTD Vs. JOINT CIT
October 23, 2000
KARNATAKA GINNING AND PRESSING FACTORY Vs. JOINT COMMISSIONER OF INCOME TAX
April 27, 2000
KATHIAWAR GYMKHANA COMMUNITY HALL Vs. INCOME TAX OFFICER
April 4, 2000
KAYUM KHAN Vs. INCOME TAX OFFICER
December 6, 2000
KEVIN ENTERPRISE Vs. JOINT CIT
April 12, 2000
KEVIN ENTERPRISE Vs. JOINT COMMISSIONER OF INCOME TAX
April 12, 2000
KINETIC HONDA MOTOR LTD Vs. JOINT COMMISSIONER OF INCOME TAX
March 23, 2000
KIRTANE AND PANDIT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 19, 2000
KISHORCHAND K BANSAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 14, 2000
KNB INVESTMENTS P ITD Vs. ASSTT CIT
May 29, 2000
KNB INVESTMENTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 29, 2000
KUMBH SINGH Vs. INCOME TAX OFFICER
November 30, 2000
L M PATEL AND B M PATEL HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 18, 2000
LAKE PALACE HOTELS & MOTELS LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
September 22, 2000
LATE SHRI G S KAMATH THROUGH LR Vs. INCOME TAX OFFICER
July 20, 2000
LAVRIDS KNUDSEN MASKINFABRIK I LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 18, 2000
LML FIBRES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 31, 2000
M M J PLANTATIONS Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 29, 2000
M P RAJYA VAN VIKAS NIGAM Vs. DY CIT
June 20, 2000
MADAD ALI ANSARI CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 19, 2000
MAHAVIR NAGARI SAHAKARI PAT SANSTHA LTD Vs. DY CIT
February 18, 2000
MAHAVIR NAGARI SAHAKARI PAT SANSTHA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 18, 2000
MAHENDRA R PATEL HUF Vs. ASSTT CIT
January 8, 2000
MALHOTRA INDUSTRIAL CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 21, 2000
MAMATHA MOTELS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 8, 2000
MANDIDEEP ENGG PACKAGING INDUSTRIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 27, 2000
MARWAR PETROL SERVICE Vs. INCOME TAX OFFICER
April 24, 2000
MASTER SILK MILLS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 28, 2000
MAYANK ELECTRO LTD Vs. ITO
December 14, 2000
MEDICAL GENETIC CLINIC AND LABORATORY Vs. INCOME TAX OFFICER
June 21, 2000
MEENAKSHY LUCKY CENTRE Vs. JOINT COMMISSIONER OF INCOME TAX
November 30, 2000
MEENAKSHY LUCKY CENTRE Vs. JOINT CIT
November 30, 2000
METALLIZING EQUIPMENT CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 18, 2000
METALLIZING EQUIPMENT CO P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 27, 2000
MIRJE FAMILY TRUST Vs. INCOME TAX OFFICER
January 10, 2000
MITSUI ENGG & SHIP BUILDING CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 28, 2000
MITSUI ENGG AND SHIPBUILDING CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 28, 2000
MOHANBHAI U PATEL Vs. INCOME TAX OFFICER
July 21, 2000
MOHMED RAFIQBHAI ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 3, 2000
MORINDA CO OPERATIVE SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 9, 2000
MUKESH KUMAR JAIN Vs. INCOME TAX OFFICER
January 13, 2000
MULTI CHEMICALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 3, 2000
MUMTAZBANU M RAFIQBHAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 3, 2000
MUNJAL SHOWA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 7, 2000
N K LEASING CONSTRUCTION P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 14, 2000
N K LEASING CONSTRUCTION P LTD Vs. DY CIT
December 14, 2000
NAGARJUNA FERTILISERS CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 17, 2000
NARASAMMA Vs. ASSTT CIT
November 21, 2000
NARASAMMA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 21, 2000
NASIK BREEDING RESEARCH FARM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 28, 2000
NATIONAL THERMAL POWER CORPORATION Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
July 18, 2000
NINAL LAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 10, 2000
NIRMAL KUMAR SHEEL KUMAR JAIN Vs. ITO
January 13, 2000
NYLO PLAST INDUSTRIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 29, 2000
OLYMPUS ENTERPRISES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 17, 2000
OM PRAKASH MUNJAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 28, 2000
OVAL SHIV SHANTI BHUVAN CO OPERATIVE HOUSING SOCIETY LTD Vs. INCOME TAX OFFICER
June 16, 2000
P R PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 8, 2000
PADMA JAIN Vs. GIFT TAX OFFICER
February 1, 2000
PADMA JAIN Vs. GIFT TAX OFFICER
February 10, 2000
PAL PROPERTIES I P LTD Vs. INCOME TAX OFFICER
September 5, 2000
PANNA LAL Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
June 27, 2000
PAREKH AUTOMOBILES Vs. INCOME TAX OFFICER
February 24, 2000
PAWAN CONSTRUCTION Vs. ITO
April 28, 2000
PAWAN CONSTRUCTION Vs. INCOME TAX OFFICER
April 28, 2000
PERVIN N IRANI Vs. GIFT TAX OFFICER
December 5, 2000
PRABHAT CHANDRA PAUL BY L/R Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 14, 2000
PRADEEP BANKERS Vs. INCOME TAX OFFICER
July 26, 2000
PREMJI HARIDAS CO Vs. INCOME TAX OFFICER
January 24, 2000
PRIYANKA OVERSEAS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 20, 2000
R WADIWALA CO Vs. ASSTT CIT
November 30, 2000
RAJ KUMAR SARUPARIA Vs. INCOME TAX OFFICER
July 17, 2000
RAJENDER KUMAR GARG Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 30, 2000
RAJINDER GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 15, 2000
RAJINDER GUPTA Vs. DY CIT
May 15, 2000
RAKESH S MARDIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 24, 2000
RAKESH S MARDIA Vs. DY CIT
October 24, 2000
RAM PRAKASH C PURI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 18, 2000
RAM SWARUP COLD STORAGE ALLIED LTD Vs. INCOME TAX OFFICER
November 15, 2000
RAVINDRA TRADERS Vs. INCOME TAX OFFICER
February 15, 2000
RAVINDRA VISHNU PATIL Vs. INCOME TAX OFFICER
April 19, 2000
ROHINI BUILDERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 15, 2000
ROHITA SUBRAMANIAM Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 2, 2000
ROYAL CALCUTTA TURF CLUB Vs. DEPUTY COMMISSIONER OF INCOME TAX/INCOME TAX OFFICER
January 14, 2000
RPG ENTERPRISES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 14, 2000
S GOPAKUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 20, 2000
S GOPAKUMAR Vs. ASSTT CIT
January 20, 2000
S L SURI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 12, 2000
S M SUNDARAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 13, 2000
S R ENTERPRISE Vs. INCOME TAX OFFICER
July 20, 2000
S S GUPTA Vs. INCOME TAX OFFICER
January 13, 2000
SAHARA INDIA MUTUAL BENEFIT CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 23, 2000
SAIPEM SPA AS AGENT OF D N VITTORIA ORS Vs. INCOME TAX OFFICER
November 16, 2000
SAMAJBADI SOCIETY Vs. ASSISTANT CIT
June 30, 2000
SAMPATRAJ RANKA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 29, 2000
SANGLI BANK LTD Vs. DY CIT
August 10, 2000
SANGLI BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 10, 2000
SANTOSH KUMAR AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 13, 2000
SAROJ KUMAR PODDAR Vs. JOINT COMMISSIONER OF INCOME TAX
May 22, 2000
SAT PAL SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 3, 2000
SATYENDRA PAL CHAUDHARY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 2, 2000
SESHASAYEE PAPER AND BOARDS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 20, 2000
SHANKAR GHOSH Vs. WEALTH TAX OFFICER
August 9, 2000
SHANTILAL M LALWANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 25, 2000
SHAW SCOTT DISTILLERIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 12, 2000
SHIV NARAIN KARMENDRA NARAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 17, 2000
SHIVAM SYNTHETICS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 28, 2000
SHRIRAM INDUSTRIAL HOLDINGS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 5, 2000
SILPA FINANCE AND INVESTMENT P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 9, 2000
SITA STEEL TUBES P LTD Vs. ASSESSING OFFICER
December 29, 2000
SMRUTI TRADING COMPANY Vs. INCOME TAX OFFICER
January 11, 2000
SPIRAX MARSHALL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 14, 2000
SRF LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 23, 2000
SRI SHANMUGA TEXTILES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 4, 2000
STANES AMALGAMATED ESTATES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 19, 2000
STERLING CONSTRUCTION INVESTMENT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 12, 2000
SUBBIAH NADAR & SONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 25, 2000
SUMATI CHAND KOTHARI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 24, 2000
SURAT CITY GYMKHANA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 20, 2000
SYNDICATE BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 23, 2000
T I M LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
February 18, 2000
TARA DEVI Vs. INCOME TAX OFFICER
April 24, 2000
TARUNKUMAR V SHAH Vs. INCOME TAX OFFICER
October 30, 2000
TEJ INTERNATIONAL P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 29, 2000
TIPS CASSETTES RECORD CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 13, 2000
TRIBHOVANDAS BHIMJI ZAVERI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 15, 2000
TRICHY EVEREST AUTOMOBILES AND AGENCIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 31, 2000
TRUSTEES OF INDORE CANCER FOUNDATION CHARITABLE TRUST Vs. UNION OF INDIA
October 12, 2000
UNIQUE ORGANISERS DEVELOPERS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 30, 2000
UNIVERSAL CAPSULES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 28, 2000
USHA MARTIN INDUSTRIES LTD Vs. JOINT COMMISSIONER OF INCOME TAX
March 24, 2000
UVIFORT METALIZERS Vs. DY CIT
December 7, 2000
V H JEWELLERS Vs. ASSTT CIT
October 10, 2000
V K MATHUR Vs. INCOME TAX OFFICER
July 25, 2000
V K MATHUR Vs. ITO
July 25, 2000
V KALIRAJAN Vs. INCOME TAX OFFICER
January 25, 2000
V N SARPOTDAR Vs. DY CIT
December 12, 2000
V N SARPOTDAR DECD THROUGH LEGAL HEIR Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 12, 2000
VEENA CHOKHANI Vs. INCOME TAX OFFICER
December 19, 2000
VIDESH SANCHAR NIGAM LTD Vs. JOINT COMMISSIONER OF INCOME TAX
September 14, 2000
VIRINDER BHATIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 8, 2000
VIRINDER BHATIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 5, 2000
VISHWANATH MANSINGKA Vs. INSPECTING ASSISTANT COMMISSIONER
June 30, 2000
WADILAL DAIRY INTERNATIONAL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 13, 2000
WEALTH TAX OFFICER Vs. SATYANARAIN SARAF
September 29, 2000
WESTERN AGENCIES MADRAS LTD Vs. JOINT COMMISSIONER OF INCOME TAX
December 21, 2000
WESTERN INDIA OIL DISTRIBUTING CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 23, 2000
YARN SYNDICATE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 28, 2000
ZF STEERING GEAR INDIA LTD Vs. DY CIT
February 28, 2000