Case Index

Title
Date
HOTEL PRESIDENCY Vs. COCHIN INTERNATIONAL AIRPORT LTD.
October 12, 2000
A Vs. B
October 20, 2000
A B C PUBLICATION Vs. POORNAMALA PROCESS
March 24, 2000
A C THAMVAIKUTTY Vs. BEEVI
October 5, 2000
A G M SYNDICATE BANK Vs. B K MAHIM
April 6, 2000
A M ALI Vs. STATE OF KERALA
April 19, 2000
A RAMACHANDRAN Vs. KERALA STATE ELECTRICITY BOARD
May 31, 2000
A SULAIKHA BEEVI Vs. K C MATHEW
December 21, 2000
ABDUL AZEEZ NAZEEM Vs. RADHAKRISHNAN
February 24, 2000
ABDUL GAFOOR Vs. STATE OF KERALA
June 28, 2000
ABDUL KHADIR Vs. OUSEPH MATHAI
October 23, 2000
ABDUL RAHMAN Vs. STATE OF KERALA
March 28, 2000
ABDUL RASHEED Vs. STATE OF KERALA
November 20, 2000
ABDULLA Vs. NARAYANI
November 29, 2000
ABDULLA Vs. CHERIAN
January 12, 2000
Abdulla Koya Vs. State of Kerala
October 3, 2000
ABDULRAHIMANKUTTY HAJI K. P. M. Vs. P. I. NAFEESABI
September 19, 2000
ABDURAHIMAN Vs. NASSERA
November 22, 2000
ABRAHAM Vs. STATE OF KERALA
July 12, 2000
ABRAHAM Vs. STATE OF KERALA
August 10, 2000
ABRAHAM Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
August 31, 2000
ABUBAKER Vs. STATE OF KERALA
August 29, 2000
ACHO DOMINIC Vs. XAVIER
November 12, 2000
ACHUTHAN Vs. FAMILY COURT
September 25, 2000
ADMINISTRATOR UNION TERRITORY OF LAKSHADEEP Vs. KUNNASHADA MUTHUKOYA
January 27, 2000
AHAMED KUTTY Vs. STATE OF KERALA
December 6, 2000
AHAMMED SHAREEF Vs. KPSC
July 5, 2000
AJANTHA COLOUR LAB Vs. ADDITIONAL SALES TAX OFFICER III II CIRCLE KOZHIKODE
January 27, 2000
AJANTHA TRAVELS TRIVANDRUM Vs. GOVT OF INDIA
June 28, 2000
ALL KERALA S S TREAD RUBBER M ASSOCIATION Vs. STATE OF KERALA
January 5, 2000
ALL KERALA UNAIDED RECOGNISED SCHOOLS PARENTS ASSOCIATION ALUVA Vs. STATE OF KERALA
June 2, 2000
AMARCHAND CHAJER Vs. SUB INSPECTOR OF POLICE
September 6, 2000
AMBADI VALAPPIL RAMLA Vs. STATE OF KERALA
August 18, 2000
AMBIKA THILAKAN Vs. MOHANAN
February 2, 2000
AMINA MAJEED Vs. STATE OF KERALA
July 21, 2000
AMMINI Vs. STATE OF KERALA
May 22, 2000
AMMINI ALIAS UNNI MAYA NANGIAR Vs. LAKSHMI
October 24, 2000
ANANDAVALLY Vs. AJITHA
December 6, 2000
ANANDAVALLY AMMA Vs. FEDERAL BANK LTD
March 31, 2000
ANAS ABDUL KHADER Vs. ABDUL NASAR
December 21, 2000
ANCY CHACKO Vs. COMMISSIONER OF EXCISE
June 12, 2000
ANEESH Vs. STATE OF KERALA
June 16, 2000
ANIL KUMAR Vs. UNION OF INDIA
November 17, 2000
ANNAKUTTY ROBERT Vs. STATE OF KERALA
November 24, 2000
ANNAMMA VARGHESE Vs. CANARA BANK
January 28, 2000
ANTONY ZACHARIAS Vs. STATE BANK OF INDIA
August 11, 2000
ARANGIL RAGHAVAN Vs. K SREEDHARA PANICKER
November 27, 2000
ARAVINDAKSHAN NAIR ALIAS RAJAN Vs. STATE OF KERALA
January 6, 2000
AROGYASWAMY Vs. DISTRICT LABOUR OFFICER
October 5, 2000
ASOKAN Vs. K S E B
January 6, 2000
ASSIA Vs. STATE OF KERALA
February 2, 2000
ASSOCIATION OF INDUSTRIAL TRAINING CENTRES OF KERALA Vs. DIRECTOR OF TRAINING DIRECTORATE OF EMPLOYMENT AND TRAINING DEPARTMENT OF INDUSTRIAL TRAINING TRIVANDRUM
June 12, 2000
ATTUKAL BHAGAVATHY TEMPLE TRUST Vs. CORPORATION OF THIRUVANANTHAPURAM
November 24, 2000
AUGUSTINE Vs. OMPRAKASH NANAKRAM
May 30, 2000
AYISA UMMA Vs. GOPALAN
August 21, 2000
B KRISHNAKUMAR D M E Vs. KERALA PUBLIC SERVICE COMMISSION THIRVANATHAPURAM
January 21, 2000
BABU Vs. K S E B
February 2, 2000
BABU Vs. KERALA STATE ELECTRICITY BOARD
February 2, 2000
BABU Vs. STATE OF KERALA
March 22, 2000
BABU Vs. FOOD INSPECTOR
July 3, 2000
BABU JOSEPH Vs. STATE OF KERALA AND OTHERS
October 13, 2000
BABU PREMARAJAN Vs. SUPERINTENDENT OF POLICE KASARAGODE
August 30, 2000
BABY Vs. SHYNI
January 21, 2000
BABY Vs. COCHIN CORPORATION
February 14, 2000
BABY MATHAI Vs. AZHAKAN NARAYANAN
March 14, 2000
BAGSVIG Vs. CORON INDIA
October 27, 2000
BAIJU Vs. CIRCLE INSPECTOR OF POLICE
December 11, 2000
BALACHANDRAN Vs. STATE OF KERALA
November 8, 2000
BALACHANDRAN Vs. P N K PILLAI
July 19, 2000
BALACHANDRAN Vs. STATE OF KERALA
March 30, 2000
BALAKRISHNA PILLAI Vs. STATE OF KERALA
October 19, 2000
BALAKRISHNA PODUVAL Vs. THAMPAN
July 24, 2000
BALAKRISHNA THANTRI Vs. INDUSTRIAL CREDIT DEVELOPMENT SYNDICATE LTD
June 29, 2000
BALAKRISHNAN Vs. UNION OF INDIA
November 1, 2000
BALAKRISHNAN NAIR Vs. STATE OF KERALA
December 14, 2000
BALAN Vs. TAHSILDAR
February 1, 2000
BAR COUNCIL OF KERALA Vs. SAJU
December 22, 2000
BEENA Vs. STATE OF KERALA
June 8, 2000
BEENA CHERIAN Vs. K J VARGHESE
February 2, 2000
Beevi Vs. Ismail
February 10, 2000
BENNY MATHEW Vs. PHILOMINA
December 13, 2000
BHAGAVATHI TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
February 11, 2000
BHANUMATHY Vs. STATE OF KERALA
April 6, 2000
BHASKARAN Vs. VISWANATHAN
March 6, 2000
BIJU Vs. STATE OF KERALA
March 24, 2000
BIJU Vs. STATE OF KERALA
August 3, 2000
BIJU MATHEW Vs. CORPORATION OF COCHIN
March 22, 2000
BINOY Vs. STATE OF KERALA
December 6, 2000
BINU PAUL Vs. BABURAJ
September 22, 2000
BIRLA INTERNATIONAL MARKETING CORPORATION Vs. STATE OF KERALA
March 6, 2000
BISMILLAH TRADING CO Vs. INTELLIGENCE OFFICER SQUAD NO II AGRICULTURAL INCOME TAX AND SALES TAX
March 3, 2000
BRIDGEWAY ENGINEERING CO P LTD Vs. SOUTHERN RAILWAY
February 18, 2000
BUILD TECH. INDIA Vs. STATE OF KERALA
March 27, 2000
BULKIES Vs. UNION OF INDIA
February 23, 2000
C A PRODUCE Vs. STATE OF KERALA
October 12, 2000
C A THOMAS MASTER AND Vs. UNION OF INDIA
June 23, 2000
C BABYKUTTY Vs. STATE OF KERALA
June 19, 2000
C C KURUVILA ALIAS RAJU Vs. SOSAMMA
January 27, 2000
C KUNHAMMAD Vs. C H AHAMAD HAJI
October 31, 2000
C R SURESH Vs. STATE OF KERALA
June 14, 2000
CATHOLIC SYRIAN BANK LTD Vs. JYOTHI TRADING CO
May 30, 2000
CELINER VICTOR Vs. STATE OF KERALA
February 28, 2000
CENTRAL BUREAU OF INVESTIGATION Vs. ANTONY VARGHESE
April 13, 2000
CHACKO Vs. VYTHIRI PLANTATIONS LTD
March 30, 2000
CHACKO Vs. STATE OF KERALA
September 6, 2000
CHAIRMAN COCHIN DOCK LABOUR BOARD Vs. DOCK LABOUR BOARD EX EMLOYEES WELFARE ASSOCIATION
November 7, 2000
CHANDRAMANI TRADERS Vs. STATE OF KERALA
September 28, 2000
CHANDRIKAMMA Vs. ASSISTANT REGISTRAR GENERAL CO OPERATIVE SOCIETIES
September 22, 2000
CHARLY Vs. K T D C
December 16, 2000
CHATHU Vs. DISTRICT LABOUR OFFICER
August 2, 2000
CHERICHI Vs. ITTIANAM
December 6, 2000
CHINTHA PRINTING AND PUBLISHING CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 11, 2000
CHITAMBARAN Vs. VISWAMBARAN
January 12, 2000
CHITHAMBARAN PONNAPPAN Vs. VISWAMBARAN
January 12, 2000
CHITRA P PRABHAN Vs. STATE OF KERALA
February 10, 2000
CIRCLE INSPECTOR Vs. PRASAD
September 5, 2000
COCHIN CADALAC PVT. LTD Vs. ESI CORPORATION
October 25, 2000
COCHIN CO OPERATIVE HOSPITALS SOCIETY LTD Vs. STATE OF KERALA
February 9, 2000
COCHIN FASHION JEWELLERY Vs. KSEB
November 15, 2000
COMMISSIONER OF GIFT TAX Vs. CHITHRA
December 7, 2000
COMMISSIONER OF GIFT TAX Vs. A C RAGHAVA MENON
January 31, 2000
COMMISSIONER OF GIFT TAX Vs. NARAYANA CHANDRIKA TRUST
August 24, 2000
COMMISSIONER OF INCOME TAX Vs. G T N TEXTILES LIMITED
August 24, 2000
COMMISSIONER OF INCOME TAX Vs. SITARAM TEXTILES LIMITED
August 17, 2000
COMMISSIONER OF INCOME TAX Vs. SANTHOSH FAMILY TRUST
July 26, 2000
COMMISSIONER OF INCOME TAX Vs. RAM BAHADUR THAKKUR PRIVATE LIMITED
June 23, 2000
COMMISSIONER OF INCOME TAX Vs. SEA LORD HOTEL PRIVATE LIMITED
July 7, 2000
COMMISSIONER OF INCOME TAX Vs. GEORGE OOMMEN AND COMPANY
July 10, 2000
COMMISSIONER OF INCOME TAX Vs. MALABAR BUILDING PRODUCTS LIMITED
September 23, 2000
COMMISSIONER OF INCOME TAX Vs. T K SHAHAL HASSAN MUSALIAR
September 6, 2000
COMMISSIONER OF INCOME TAX Vs. MUTHOOT FINANCE CORPORATION
September 29, 2000
COMMISSIONER OF INCOME TAX Vs. KERALA LIQUOR CORPORATION
October 9, 2000
COMMISSIONER OF INCOME TAX Vs. MALABAR BUILDING PRODUCTS LIMITED
October 5, 2000
COMMISSIONER OF INCOME TAX Vs. S ANAND
November 6, 2000
COMMISSIONER OF INCOME TAX Vs. VAIKUNDOM RUBBER CO LTD
November 7, 2000
COMMISSIONER OF INCOME TAX Vs. K P MADHUSUDANAN
January 27, 2000
COMMISSIONER OF INCOME TAX Vs. D K B AND COMPANY
January 3, 2000
COMMISSIONER OF INCOME TAX Vs. JUGALKISHORE HARGOPAL DAS
January 3, 2000
COMMISSIONER OF INCOME TAX Vs. KALIKOTH KUNCHI TIMBERS
January 24, 2000
COMMISSIONER OF INCOME TAX Vs. TARA AGENCIES
January 18, 2000
COMMISSIONER OF INCOME TAX Vs. INDIAN INSTITUTE OF COMPUTER TECHNOLOGY
February 16, 2000
COMMISSIONER OF INCOME TAX Vs. TAIYO GYOGYO KABUSHIKI KAISHA
February 28, 2000
COMMISSIONER OF INCOME TAX Vs. CHIRATHALATTU ENTERPRISES
February 28, 2000
COMMISSIONER OF INCOME TAX Vs. K N SATYAPALAN
February 28, 2000
COMMISSIONER OF INCOME TAX Vs. GEO TECH CONSTRUCTION CORPORATION
March 10, 2000
COMMISSIONER OF INCOME TAX Vs. KERALA SPINNERS LIMITED
March 10, 2000
COMMISSIONER OF INCOME TAX Vs. MUTHOOT BANKERS
April 6, 2000
COMMISSIONER OF INCOME TAX Vs. K V MANKARAM AND COMPANY
April 6, 2000
COMMISSIONER OF INCOME TAX Vs. T K GINARAJAN
March 15, 2000
COMMISSIONER OF INCOME TAX Vs. C ASHOKAN NAMBIAR
March 29, 2000
COMMISSIONER OF INCOME TAX Vs. JOBIE K JOHN
June 12, 2000
COMMISSIONER OF INCOME TAX Vs. SHABANDARI FAMILY TRUST
June 19, 2000
COMMISSIONER OF INCOME TAX Vs. K. MAHIM UDMA
December 20, 2000
COMMISSIONER OF INCOME-TAX Vs. T.K. SHAHAL HASSAN MUSALIAR
December 5, 2000
COMMISSIONER OF WEALTH TAX Vs. P GOPINATHA PILLAI
March 10, 2000
CONTROLLER OF ESTATE DUTY Vs. K P LUKE DECD
October 20, 2000
CORPORATE MANAGER Vs. STATE OF KERALA
August 25, 2000
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. T S RANGANATHAN
February 9, 2000
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA NEW DELHI Vs. MANI S ABRAHAM OPPOSITE PARTY
January 17, 2000
DAMODARAN Vs. R T O MALAPPURAM
June 1, 2000
DEEPAK PHOTOS Vs. STATE OF KERALA
July 20, 2000
DEPUTY COMMISSIONER LAW COMMERCIAL TAXES ERNAKULAM Vs. T S SUJATHA
July 24, 2000
DEPUTY COMMISSIONER LAW COMMERCIAL TAXES ERNAKULAM Vs. DIPLOMAT PLASTICS PRIVATE LIMITED
March 23, 2000
DEPUTY COMMISSIONER LAW COMMERCIAL TAXES ERNAKULAM Vs. PAREKH BROTHERS
February 10, 2000
DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT Vs. PALA MARKETING CO OPERATIVE SOCIETY LIMITED
March 10, 2000
DEPUTY COMMISSIONER OF LAW COMMERCIAL TAXES ERNAKULAM Vs. MEKHALA TRADERS
February 28, 2000
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. JANATHA EXPELLER COMPANY
June 27, 2000
DEVADASAN Vs. K S E B
November 21, 2000
DEVAKI AMMA Vs. VARGHESE
July 25, 2000
DFO SOUTH WAYANAD Vs. ARAVINDAN
February 4, 2000
DHARMARAJAN Vs. NARAYANAN
May 25, 2000
DILEEP KUMAR Vs. KERALA STATE BACKWARD CLASSES DEVELOPMENT CORPORATION
August 7, 2000
DIRECTOR GENERAL B S F Vs. JOSE
August 25, 2000
DIRECTOR GENERAL B S F Vs. VIJOY
March 22, 2000
DIRECTOR OF COLLEGIATE EDUCATION Vs. SANTHAKUMARY
March 22, 2000
DIVISIONAL FOREST OFFICER KALPETTA Vs. C C ARAVINDAN
February 4, 2000
DIVISIONAL OFFICER ORIENTAL INSURANCE CO LTD Vs. SIVASANKARAN
September 28, 2000
DR. N. GOPALAKRISHNAN Vs. STATE OF KERALA
March 24, 2000
E K CHANDRASENAN ALIAS BABY Vs. DEPUTY S P CB CID CSF ERNAKULAM
October 31, 2000
E P GEORGE Vs. BANK OF INDIA
December 8, 2000
E S I CORPN Vs. CHELLAPPAN
August 29, 2000
E S I CORPORATION Vs. CHELLAPPAN
August 29, 2000
EASTERN RUBBERS Vs. SALES TAX OFFICER
January 19, 2000
ELAMPAL SERVICE CO OPERATIVE BANK LIMITED Vs. GOVERNMENT OF KERALA
July 28, 2000
ELIYAMMA CHACKO Vs. SHAMEEM BEEGUM
July 12, 2000
EMERALD VALLEY ESTATE LIMITED BADAGULI MYSORE STATE Vs. STATE OF KERALA
June 30, 2000
EMPLOYEES STATE INSURANCE CORPN Vs. BALARAMAN
November 29, 2000
EMPLOYEES STATE INSURANCE CORPORATION Vs. NADUVATTAM G M V S SANGHAM LTD
March 28, 2000
ENGINEERING MECHANICAL AND ELECTRICAL WORKERS Vs. NATIONAL TEXTILE CORPORATION
November 8, 2000
ESSAR AGENCIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 1, 2000
ESTHAPPANU Vs. STATE OF KERALA
June 14, 2000
EVERSHINE PLASTICS Vs. ASSISTANT COMMISSIONER ASSESSMENT SALES TAX OFFICE SPECIAL CIRCLE KANNUR DISTRICT
June 5, 2000
F A C T LTD Vs. KRISHNAN UNNI
October 19, 2000
FACT Vs. CHANDRA MOHAN NAIR
August 25, 2000
FAKHRUDHEEN AHMED BARAMY Vs. ACCOUNTS OFFICER T R I DEPARTMENT OF TELECOMMUNICATION
August 31, 2000
FALCON ROCK PRODUCTS Vs. SALES TAX OFFICER II CIRCLE KANNUR
January 3, 2000
FERTILISERS AND CHEMICALS TRAVANCORE LTD Vs. T CHANDRA MOHAN NAIR
August 25, 2000
FERTILISERS AND CHEMICALS TRAVANCORE LTD Vs. SOORYANARAYANA IYER
June 29, 2000
FLORENCE MABEL R J Vs. STATE OF KERALA
June 2, 2000
FOOD INSPECTOR Vs. SREENIVASA SHENOY
July 19, 2000
FRANCIS Vs. JOHNY CHANDY
June 2, 2000
G C D A Vs. HARRISONS MALAYALAM LTD
March 24, 2000
G YATHEESH Vs. COMMISSIONER OF INCOME TAX
November 8, 2000
GANESH PRABHU Vs. NARAYANA PRABHU
April 7, 2000
GANGADHARAN Vs. RAMESH
October 30, 2000
GENERAL MANAGER KERALA STATE ROAD TRANSPORT CORPORATION THIRUVANANTHAPURAM Vs. UNITED INDIA INSURANCE COMPANY LIMITED KOTTAYAM
February 25, 2000
GENERAL MANAGER SOUTHERN RAILWAY MADRAS Vs. D JAYAKUMAR
February 10, 2000
GENERAL MANAGER TELECOM DISTRICT TRIVANDRUM Vs. CONSUMER DISPUTES REDRESSAL FORUM TRIVANDRUM
April 3, 2000
GEORGE Vs. STATE OF KERALA
June 20, 2000
GEORGE Vs. KANNETH FAMILY ASSOCIATION
January 22, 2000
GEORGE Vs. BANK OF INDIA
October 27, 2000
GEORGE Vs. STATE OF KERALA
July 25, 2000
GEORGE Vs. RAMACHANDRA REDDIAR
December 22, 2000
GEORGE MATHAI Vs. TAHSILDAR KANAYANNUR TALUK ERNAKULAM
August 24, 2000
GEORGE SEBASTIAN Vs. MOLLY JOSEPH
January 11, 2000
GIRIJA Vs. STATE OF KERALA
August 30, 2000
GIRISH Vs. SANKARAN NAIR
October 23, 2000
GIRISH K Vs. STATE OF KERALA
September 18, 2000
GOPALAKRISHNAN Vs. SIVADAS
August 24, 2000
GOPALAKRISHNAN Vs. SPECIAL TAHSILDAR
May 23, 2000
GOPALAKRISHNAN Vs. P S C
November 9, 2000
GOPIKA Vs. STATE OF KERALA
June 20, 2000
GOPINATH Vs. UNITED INDIA INSURANCE CO LTD
February 15, 2000
GOPINATHA PILLAI T M Vs. STATE OF KERALA
June 20, 2000
GOVERNMENT OF KERALA Vs. SATHEESH CHANDRAN
July 19, 2000
GOVINDA PANICKER Vs. SREEDHARA WARRIER
January 13, 2000
GRACEN CHARLES Vs. STATE OF KERALA
October 28, 2000
GUARDIAN ANGEL ENGLISH MEDIUM H S Vs. ST GEORGE YACOBAYA SYRIAN CHURCH
May 22, 2000
GURUJI CONSTRUCTIONS Vs. TRIDA
March 14, 2000
HARIHARAN Vs. RAJENDRAN
July 18, 2000
HARMONY SPICES LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE
December 15, 2000
HEADOAD WORKERS WELFARE BOARD Vs. MOIDUTTY
August 21, 2000
HINDU NADAR CORPORATION Vs. STATE OF KERALA
August 28, 2000
HITHIN Vs. STATE OF KERALA
August 13, 2000
HYDERALI Vs. STATE OF KERALA
December 11, 2000
IBRAHIM Vs. CUSTODIAN OF VESTED FORESTS AND CONSERVATOR OF FORESTS KOZHIKODE
August 2, 2000
IBRAHIMKUTTY Vs. AJAYAKUMAR
January 28, 2000
INCOME TAX OFFICER Vs. BALUBHAI HEMCHAND SHAH
August 2, 2000
INDIAN ALTERNATIVE MEDICAL ASSOCIATION Vs. STATE OF KERALA
July 21, 2000
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. T S RANGANATHAN
February 9, 2000
INSTITUTE OF SOCIAL WELFARE Vs. STATE OF KERALA
June 1, 2000
ITTOOP Vs. VENKITTAN EMBRANDIRI
July 20, 2000
J JOHNSON Vs. SECRETARY LAND REVENUE DEPTT GOVERNMENT OF KERALA
September 6, 2000
JANEEVA SAW MILLS Vs. STATE OF KERALA
April 5, 2000
JAYANAND Vs. A E O
November 8, 2000
JAYARAMA BHAT Vs. STATE OF KERALA
November 28, 2000
JEEJA P K Vs. DIRECTOR SCHOOL OF DISTANCE EDUCATION UNIVERSITY OF CALICUT
March 14, 2000
JESS RAPHAEL Vs. JOSEPH
July 17, 2000
JESS RAPHEL Vs. REGINA
July 6, 2000
JESSY ANTONY Vs. SONYSON
August 16, 2000
JNANADAS Vs. CICILET BALARAJ
November 2, 2000
JOHN THOMAS Vs. JOSEPH THOMAS
July 4, 2000
JOHNSON Vs. SECRETARY, LAND REVENUE
October 6, 2000
JOINT REGISTRAR OF CO OPERATIVE SOCIETIES GENERAL PALAKKAD Vs. SAYED
March 30, 2000
JOLLY BABU Vs. CHIEF SECRETARY STATE OF KERALA
May 23, 2000
JOMON Vs. MERCY JOHN
November 22, 2000
JORTIN ANTONY Vs. PADMANABHA D MARTHANDA VERMA
December 21, 2000
JORTIN ANTONY Vs. PADMANABHA DASA MARTHANDA VARMA
May 25, 2000
JOSE Vs. THOMAS
March 3, 2000
JOSE Vs. RAMANKUTTY
January 6, 2000
JOSE Vs. ANTONY
October 27, 2000
JOSE ANTONY Vs. OFFICIAL LIQUIDATOR
January 13, 2000
JOSE CHERIAN Vs. ELSAMMA
September 25, 2000
JOSE MATHEW Vs. KERALA STATE INDUSTRIAL ENTERPRISES
March 13, 2000
JOSE THOMAS AND Vs. SUPERINTENDENT OF CENTRAL EXCISE CUSTOMS PREVENTIVE AND INTELLIGENCE UNIT THIRUVANANTHAPURAM
February 7, 2000
JOSE VARKEY Vs. STATE TRANSPORT AUTHORITY TRIVANDRUM
March 30, 2000
JOSEPH Vs. SIVARAMAN NAIR
June 5, 2000
JOSEPH Vs. MICHAEL
February 14, 2000
JOSEPH Vs. PHILIP JOSEPH
August 22, 2000
JOSEPH Vs. STATE OF KERALA
February 21, 2000
JOSEPH Vs. DY TAHSILDAR
October 17, 2000
JOSEPH Vs. PHILIP JOSEPH
August 8, 2000
JOSEPH Vs. SPECIAL TAHSILDAR
August 25, 2000
JOSEPH Vs. DISTRICT COLLECTOR
December 19, 2000
JOSEPH CHACKO Vs. REGIONAL TRANSPORT AUTHORITY KOTTAYAM
February 29, 2000
JOSEPH CHANDY Vs. STATE OF KERALA
July 27, 2000
JOSEPH FRANCIS Vs. COMMISSIONER OF EXCISE
December 12, 2000
JOSEPH GEORGE Vs. STATE OF KERALA
August 10, 2000
JOY XAVIER Vs. MADURA COATS LTD
February 18, 2000
Jumbo Circus Vs. Union of India
June 6, 2000
JYOTHI Vs. STATE OF KERALA
September 25, 2000
K A JOSEPH Vs. STATE OF KERALA
November 8, 2000
K ABOOBACKER Vs. K K ABDULLA HAJI
December 20, 2000
K DILIP KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 4, 2000
K K KARUNAKARAN NAIR Vs. TAHSILDAR CHANGANACHERRY
May 30, 2000
K K MATHEWKUNJU Vs. REGISTRAR OF CO OPERATIVE SOCIETIES THIRUVANANTHAPURAM
January 25, 2000
K K S KHADER MOHIDEEN Vs. STATE OF KERALA
February 28, 2000
K KRISHNAMACHARYULU Vs. VENKATSWARA HINDU COLLAGE OF ENGINEERING
June 12, 2000
K M POULOSE Vs. STATE OF KERALA
September 6, 2000
K MADAYYA SHETTY Vs. DURGAPARAMESHWARI
October 20, 2000
K MUSTHAFA Vs. REGIONAL TRANSPORT AUTHORITY MALAPPURAM
August 28, 2000
K N KARTHIKEYAN Vs. STATE OF KERALA
October 12, 2000
K P NAZEER Vs. STATE OF KERALA
January 25, 2000
K P VELAYUDHAN Vs. STATE OF KERALA
January 18, 2000
K PARAMESWARAN NAIR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 5, 2000
K S VIJAYALAKSHMI Vs. TAHSILDAR PALAKKAD
March 13, 2000
K SELVARAJ ALIAS SURENDRAN SURENDRA VILASOM VEEDU Vs. P JAYAKUMARY
August 18, 2000
K T MATHEW Vs. ASSISTANT COMMISSIONER OF INVESTIGATION
October 31, 2000
K V CHACKO Vs. STATE OF KERALA
March 28, 2000
K V DAMODARAN Vs. P K MURALEEKRISHNAN
October 9, 2000
K V GEORGE Vs. FEDERAL BANK LTD
January 31, 2000
K. RAMAKRISHNAN Vs. THE JOINT SECRETARY, FINANCE DEPTT. GOVT. OF KERALA AND OTHERS.
April 6, 2000
KAILAS RUBBER CO Vs. INSPECTOR OF PLANTATIONS
August 4, 2000
KAMALU Vs. STATE OF KERALA
July 10, 2000
KAMARUDDIN Vs. STATE OF KERALA
January 31, 2000
KAMARUDDIN P K Vs. GOVERNMENT OF KERALA
January 31, 2000
KANNAN Vs. STATE OF KERALA
June 12, 2000
KARIMTHARUVI TEA ESTATES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 17, 2000
KARUNAKARAN Vs. UNION OF INDIA
June 17, 2000
KARUNAKARAN Vs. THANGAMONI AMMA
February 14, 2000
KARUNAKARAN NADAR Vs. STATE
June 29, 2000
KERALA AUTO TWO WHEELERS ASSOCIATION Vs. S S SATHJITH
January 25, 2000
KERALA PANCHAYAT EXECUTIVE OFFICERS ASSOCIATION Vs. STATE OF KERALA
July 18, 2000
KERALA PUBLIC SERVICE COMMISSION Vs. SREEKALA K R
September 6, 2000
KERALA PUBLIC SERVICE COMMISSION Vs. K. JAYASREE
October 11, 2000
KERALA PUBLIC SERVICE COMMISSION Vs. ANTO FRANCIS
December 12, 2000
KERALA STATE BEVERAGES M AND M CORPORATION LIMITED Vs. STATE OF KERALA
August 30, 2000
KERALA STATE HANDLOOM DEVELOPMENT CORPORATION Vs. STATE BANK OF INDIA CANNANORE
May 22, 2000
KERALA STATE ROAD TRANS CORPN Vs. UNITED INDIA INSURANCE CO LTD
February 25, 2000
KERALA VYAPARI VAVASAYI EKOPANA SAMITHI Vs. STATE OF KERALA
June 1, 2000
KEY FOODS Vs. STATE OF KERALA
May 29, 2000
KHANNA Vs. A TOSH AND SONS INDIA LTD
November 1, 2000
KHYRUNNEESA Vs. ALAVI
December 7, 2000
KLOROFARM Vs. UNION BANK OF INDIA
June 19, 2000
KOLANGARAKATH KAMMUKUTTY Vs. KODAKKATTAKATH PUTHENVEETTIL MUHAMMED
December 5, 2000
KORUWAGE HUBERT FERNANDO Vs. INSPECTOR OF POLICE LAKSHADWEEP
March 1, 2000
KOSHY VARGHESE Vs. HINDUSTAN PAPER CORPORATION LIMITED
April 3, 2000
KOYAKUTTY Vs. FOOD INSPECTOR
August 28, 2000
KRISHNA PANICKER Vs. STATE OF KERALA
September 5, 2000
KRISHNAMMA Vs. SPECIAL TAHSILDAR
June 26, 2000
KRISHNAN Vs. MURALEEDHARAN
August 21, 2000
KRISHNAN AYYAPPAN AND ORS. Vs. STATE AND ANR.
September 6, 2000
KRISHNAN NAIR Vs. STATE OF KERALA
August 30, 2000
KUNHAVULLA Vs. RADHA AMMA
December 4, 2000
KUNJUPILLA S O RAMAN Vs. SHYLAJA
June 16, 2000
KUNJUVARKEY Vs. STATE OF KERALA
April 19, 2000
KUTTAN PILLAI Vs. UNION OF INDIA
August 8, 2000
L ABDULLA KUNHI Vs. STATE OF KERALA
October 12, 2000
LAIJU Vs. DEPUTY DIRECTOR OF EDUCATION
July 13, 2000
LAL Vs. ASST EXCISE COMMISSIONER
December 7, 2000
LEELA Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
March 31, 2000
LEKSHMY SAROJINI Vs. NARAYANI LEKSHMI
March 23, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. K ANIL KUMAR
January 24, 2000
LISSY LYJU Vs. TAHSILDAR KANAYANNUR TALUK ERNAKULAM
August 18, 2000
LOW HEAT DRIERS PVT. LTD Vs. BIJU GEORGE
March 31, 2000
M J SIMON Vs. SPECIAL GRADE PANCHAYAT ATHIRAMPUZHA
October 27, 2000
M JAYAKUMAR Vs. CHANCELLOR UNIVERSITY OF KERALA
June 21, 2000
M K ABDULLA Vs. STATE OF KERALA
February 28, 2000
M MEERAN PILLAI Vs. G SASIDHARAN
March 3, 2000
M P AUGUSTINE Vs. STATE OF KERALA
October 10, 2000
M PAPPU PILLAI Vs. INCOME TAX OFFICER
March 23, 2000
M S HAMEED Vs. DIRECTOR OF STATE LOTTERIES
November 10, 2000
M T KUNJI MOHAMMED Vs. REGIONAL TRANSPORT AUTHORITY MALAPPURAM
February 1, 2000
M. Vs. R.
October 20, 2000
M.E. ABDUL RAHIMAN Vs. DEPUTY TAHSILDAR, KERALA STATE FINANCIAL ENTERPRISES
December 21, 2000
MABLE Vs. DOLORES
November 3, 2000
MADHAVAN Vs. KALLIANI
June 26, 2000
MADHAVAN MONY Vs. C SARASAMMA AMMA
October 13, 2000
MADHAVI AMMA Vs. VELU PILLAI
October 9, 2000
MADHU Vs. SASEENDRA
February 25, 2000
MADHUMOHAN Vs. STATE OF KERALA
March 30, 2000
MADHUSOODANAN NAIR Vs. KOCHUNNI
November 27, 2000
MADONA TEXTILES Vs. EMPLOYEES STATE INSURANCE CORPORATION
June 23, 2000
MAHAMOOD Vs. TAHSILDAR
May 22, 2000
MAHAVIR PLANTATIONS LIMITED Vs. STATE OF KERALA
October 17, 2000
MAHENDRAN Vs. STATE OF KERALA
July 17, 2000
MAILADUMPOTTY JANAKIYA SAMRAKSHANA SAMITHI Vs. CHUNGATHARA GRAMA PANCHAYAT
March 28, 2000
MAKKARUPILLAI Vs. BABU
July 10, 2000
MALANKARA RUBBER AND PRODUCE CO LTD Vs. HAMEED
January 29, 2000
MALANKARA RUBBER AND PRODUCE CO. LTD., KOTTAYAM Vs. HAMEED
January 28, 2000
MANAGER Vs. RAJITHAKUMARI
December 12, 2000
MANAGER A M U P SCHOOL Vs. STATE OF KERALA
November 21, 2000
MANAGER JAYABHARAT PRIENTER AND PUBLISHERS LTD Vs. LABOUR COURT
February 3, 2000
MANAGER RESERVE BANK OF INDIA Vs. V RAVEENDRAN SECRETARY RESERVE BANK
March 2, 2000
MANI Vs. STATE OF KERALA
February 4, 2000
MANOJ AYURVEDIC PHARMACEUTICALS Vs. SALES TAX OFFICER I
May 24, 2000
MAR THEMOTHEOUS BIRTH CENTENARY PRESS Vs. SANTHOSH RAJ
August 18, 2000
MARIYOMMA Vs. AAYISSA
July 31, 2000
MARY Vs. PAPPU
April 7, 2000
MARY Vs. SHEELA THOMAS
November 9, 2000
MARY AUTOPY Vs. STATE OF KERALA
March 22, 2000
MARYKUTTY MATHEW Vs. ST THOMAS ORTHODOX CATHEDRAL
July 18, 2000
MATHEW Vs. UNION OF INDIA
July 26, 2000
MATHEW Vs. RENT CONTROL COURT
April 24, 2000
MATHEW Vs. STATE OF KERALA
November 28, 2000
MATHEW K C Vs. PLANTATION CORPORATION OF KERALA LTD
February 15, 2000
MATHEW MATHEW Vs. BHASKARAN
February 9, 2000
MATHEW P.THOMAS Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LIMITED
January 11, 2000
MATHEW VARKEY Vs. T C ABRAHAM
November 16, 2000
MAYA Vs. STATE OF KERALA
August 18, 2000
MEETHIAN Vs. KERALA WAKF BOARD
December 13, 2000
MICHAEL Vs. DEPUTY DIRECTOR DAIRY DEVELOPMENT DEPT IDUKKI
August 7, 2000
MOHAMMAD KUNJU ABDUL KHADER Vs. K M USMANKUTTY
December 15, 2000
MOHAMMED SHERIFF Vs. STATE OF KERALA
March 31, 2000
MOHANAN Vs. STATE
March 22, 2000
MOHANAN Vs. R T A
May 23, 2000
MOHANAN Vs. STATE OF KERALA
February 9, 2000
MOHANAN Vs. STATE OF KERALA
March 2, 2000
MOHANDAS EMBRANTHIRI Vs. TRAVANCORE DEVASWOM BOARD
November 10, 2000
MOHANKUMAR Vs. RAJAGOPAL
January 31, 2000
MONI SENAN Vs. COMMISSIONER OF INCOME TAX
November 24, 2000
MOOSA Vs. MOIDEEN
March 13, 2000
MOOSA Vs. JYOTHI
March 24, 2000
MUHAMMED Vs. MOIDEEN HAJI
April 7, 2000
MUHAMMED ASHRAF Vs. NADEERA
March 21, 2000
MUHAMMED ISHOCK Vs. MALAPPURAM MUNICIPALITY
January 11, 2000
MUHAMMED SHEREEF Vs. SOMA RAJAN
July 5, 2000
MUKTHA V RAI Vs. NAGESWAR RAO
August 10, 2000
MURALEEDHARAN Vs. STATE OF KERALA
July 6, 2000
MURALEEDHARAN Vs. MANI
May 24, 2000
MURALIDHARAN NAIR Vs. DISTRICT COLLECTOR
March 7, 2000
MUSTHARJAN Vs. STATE OF KERALA
August 21, 2000
N A RAJALAKSHMI Vs. STATE OF KERALA
July 26, 2000
N C KALADHARAN Vs. KAMALESWARAN
March 22, 2000
N D NARAYANAN NAMBIAR Vs. STATE OF KERALA
August 28, 2000
N R GOPI Vs. UNION OF INDIA
March 20, 2000
N R NAIR Vs. UNION OF INDIA
June 6, 2000
N RAM Vs. SIBY MATHEW
March 23, 2000
N S HOSPITAL and MATERNITY HOME Vs. INDUSTRIAL TRIBUNAL KOLLAM
September 29, 2000
N. K. RADHA Vs. TODDY WORKERS WELFARE FUND BOARD
October 18, 2000
NANDAKUMARAN Vs. STATE OF KERALA
March 12, 2000
NARAYANA DHARMA SAMAJAM Vs. V P MOHANDAS
November 17, 2000
NARAYANA NANU Vs. MANUEL THOMAS
June 1, 2000
NARAYANAN Vs. TRICHUR DT M I E CO OP SOCIETY
March 7, 2000
NARAYANAN Vs. FACT
August 29, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. KRISHNANKUTTY
January 5, 2000
NAUSHAD Vs. STATE OF KERALA
February 23, 2000
NEW INDIA ASSURANCE CO LTD Vs. LAKSHMI
July 17, 2000
NEW TRADERS Vs. STATE OF KERALA
October 5, 2000
NIRMAL DAS S Vs. ASSISTANT GENERAL MANAGER UNION BANK OF INDIA
January 5, 2000
NIRMALA Vs. NANDAKUMAR
January 5, 2000
NOORJAHAN Vs. T T MOIDEEN
June 27, 2000
NOUSHAD Vs. STATE OF KERALA
August 25, 2000
NOVEL DISTRIBUTING ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 10, 2000
O A JOSEPH Vs. CHAIRMAN BOARD OF GOVERNORS SAINIK SCHOOLS SOCIETY
August 17, 2000
OMANAKUTTAN ALIAS BIJU AND BINU T AND Vs. STATE OF KERALA
February 14, 2000
OMANAKUTTAN PILLAI Vs. STATE OF KERALA
December 8, 2000
ONKAR S KANWAR Vs. UNION OF INDIA
March 7, 2000
ORIENTAL INSURANCE CO LTD Vs. VASUDEVAN NAIR
October 31, 2000
OUSEPH Vs. DEVASSY
October 27, 2000
P A HARIDASAN Vs. STATE OF KERALA
April 13, 2000
P ABDUL KADAR HAMZA Vs. COMMISSIONER OF INCOME TAX
July 27, 2000
P B AMEENA Vs. STATE OF KERALA
January 27, 2000
P K GOPALAN Vs. CHIEF CONSERVATOR OF FORESTS TRIVANDRUM AND ANOTHER
February 14, 2000
P N MANIKKUTTAN NAIR Vs. K R GIRIJA AMMA
July 3, 2000
P P NASEEMA Vs. STATE OF KERALA
February 28, 2000
P T SUGUNAN Vs. P P AMBUJAKSHAN
May 22, 2000
P V CHANDRAN Vs. COMMISSIONER OF INCOME TAX
June 19, 2000
P V CHANDRAN Vs. COMMISSIONER OF INCOME TAX
October 31, 2000
P V PAILY Vs. STATE OF KERALA
March 7, 2000
P Y ANNAMKUTTY Vs. P M BABY
June 6, 2000
P.T. JOSEPH Vs. KANAKAM
November 22, 2000
PADMAKUMAR Vs. DIRECTOR OF PUBLIC INSTRUCTION
November 14, 2000
PADMANABHAN Vs. STATE OF KERALA
October 18, 2000
PANCHAYAT EXECUTIVE OFFICERS ASSN. Vs. STATE OF KERALA
July 18, 2000
PARAPPANANGADI C K U S SANGHAM Vs. DEPUTY DIRECTOR
July 13, 2000
PARENT TEACHER ASSOCIATION Vs. STATE OF KERALA
February 21, 2000
PAROL MAMMOO TIMBER MERCHANT Vs. CAMP BAZAR PALLI SABHA CANNANORE
October 20, 2000
PARTHA RADHA Vs. STATE OF KERALA
March 30, 2000
PARUKUTTY Vs. STATE OF KERALA
July 14, 2000
PARUKUTTY Vs. FEDERAL BANK LTD
March 29, 2000
PARVATHI MILLS KOLLAM UNIT OF N T C LTD Vs. QUILON HOTEL and TEA SHOP WORKERS UNION
June 26, 2000
PATHOOTY Vs. STATE OF KERALA
January 27, 2000
PATHROSE Vs. STATE OF KERALA
November 10, 2000
PATHUMMA Vs. STATE OF KERALA
June 23, 2000
PAUL Vs. BORDER SECURITY FORCE
June 21, 2000
PAYYANNUR CO OP EDUCATIONAL SOCIETY Vs. NARAYANAN
July 17, 2000
PEARI FOOD PRODUCTS Vs. V K PAREED RAWTHER
January 20, 2000
PERFECT GUNNY STORES AND ORS. Vs. L.R. RANGAIER SONS P. LTD. AND ORS.
November 17, 2000
POKKEN Vs. JESSIE ESTATE
December 11, 2000
POKKEN Vs. BHAGAVATI TEA ESTATES LIMITED
December 11, 2000
PONNAPPAN Vs. STATE OF KERALA
December 18, 2000
POONTHURUTHIL ABDULLA Vs. STATE OF KERALA
October 20, 2000
PORUTHISSERY GRAMA PACHAYAT Vs. DIRECTOR OF PANCHAYATS
June 17, 2000
PRADEEP KUMAR Vs. KESAVAN KUTTY NAIR
July 18, 2000
PRADEEP LEEN Vs. STATE OF KERALA
August 8, 2000
PRASAD Vs. SUB INSPECTOR OF POLICE
June 22, 2000
PRASANNAN Vs. DIRECTOR GENERAL B S F
July 10, 2000
PREMIER STEELS Vs. SALES TAX OFFICER II CIRCLE ERNAKULAM
November 29, 2000
PROCESS SYSTEMS Vs. AGENCY FOR NON CONVENTIONAL ENERGY AND RURAL TECHNOLOGY ANERT
February 9, 2000
PROJECT AND E CORPORATION OF INDIA LTD Vs. ALUMINIUM INDUSTRIES LTD
May 23, 2000
PULANJI KAMALAKSHI Vs. URADA RUGMINI
July 20, 2000
PUNJAB NATIONAL BANK Vs. A. K. SABHAPATHY
December 19, 2000
PURANDARAN Vs. HINDUSTAN LEVER LTD
August 29, 2000
PUTHIYADATH JAYAMATHY AVVA Vs. K J NAGA KUMAR
October 5, 2000
R BALAKRISHNA PILLAI Vs. K P BALACHANDRAN
September 29, 2000
R BHARATHAN Vs. INCOME TAX OFFICER
February 9, 2000
R SOMAN Vs. S PUSHPARAJAN
June 2, 2000
R SOMAN Vs. S PUSHPARAJAN
June 21, 2000
RADHA Vs. DIVISIONAL EMPLOYMENT OFFICER
June 20, 2000
RADHAKRISHNA PILLAI Vs. ASSISTANT REGISTRAR
June 5, 2000
RADHAKRISHNAN Vs. SUNOJ
February 9, 2000
RADHAKRISHNAN NAIR Vs. PADMANABHAN
February 22, 2000
RAJAN Vs. STATE OF KERALA
April 4, 2000
RAJAN Vs. LAKSHMI
March 24, 2000
RAJAN N R Vs. MATHRUBHOOMI PRINTING AND PUBLICASHING COMPANY LIMITED CALICUT
December 5, 2000
RAJASREE Vs. SECRETARY TO GOVERNMENT
February 21, 2000
RAJEEV Vs. STATE OF KERALA
December 18, 2000
RAJENDRA PANICKER Vs. STATE OF KERALA
February 14, 2000
RAJU Vs. PRINCIPAL MUNSIFF COURT
March 1, 2000
RAJU Vs. ELSAMMA
December 1, 2000
RAM BAHADUR THAKUR PRIVATE LIMITED Vs. STATE OF KERALA
November 22, 2000
RAMAKRISHNAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 25, 2000
RAMAN NABOODIRIPAD Vs. STATE OF KERALA
August 8, 2000
RAMAN NAIR Vs. SREEDEVI AMMA
December 15, 2000
RAMANKUTTY MENON Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
March 21, 2000
RAMBAL COMPANY Vs. KERALA STATE SCIENCE AND TECHNOLOGY MUSEUM THIRUVANANTHAPURM
March 23, 2000
RAMKRISHNAN Vs. THANKA
October 24, 2000
RAMLA Vs. STATE OF KERALA
April 4, 2000
RAMON SERVICES P LTD Vs. SUBHASH KAPOOR
November 14, 2000
RAPHAEL Vs. ALICE JOSE
October 11, 2000
RAVI Vs. ARAVINDAN
August 10, 2000
RAZACK Vs. STATE OF KERALA
September 6, 2000
REENA VIJAYAN Vs. UNION OF INDIA
January 20, 2000
REGARDING RAGGING OF FRESHERS IN THIRUVANANTHAPURAM GOVERNMENT ENGINEERING COLLEGE Vs. STATE OF KERALA
March 10, 2000
REGHU Vs. STATE OF KERALA
February 21, 2000
REJI Vs. STATE OF KERALA
June 19, 2000
RELIANCE TRADING COMPANY Vs. STATE OF KERALA
January 27, 2000
RENJEEV Vs. STATE OF KERALA
May 23, 2000
RETNAMMA RAVEENDRAN Vs. STATE ELECTION COMMISSION TRIVANDRUM
June 1, 2000
ROHINI VELU Vs. COCHIN PORT TRUST
July 28, 2000
ROSAMMA Vs. ANNAMMA
January 20, 2000
RUGMINI AMMA Vs. BHARGAVI KOVIL
August 31, 2000
S G PANDALAI Vs. JACOB C ALEXANDER
March 1, 2000
S JANARDHANAN NAIR Vs. STATE OF KERALA
January 4, 2000
S SASIDHARAN Vs. KERALA STATE ELECTRICITY BOARD THIRUVANANTHAPURAM
October 12, 2000
S SELVARATHINAM Vs. RAJASEKHARAN NAIR
May 22, 2000
S UNNIKRISHNAN Vs. STATE OF KERALA
July 31, 2000
SABU Vs. R T O TRIVANDRUM
January 12, 2000
SADANANDAN Vs. STATE OF KERALA
August 7, 2000
SAINUDDIN Vs. SULAIMAN
December 22, 2000
SAJI S NAIR Vs. BINDU
July 21, 2000
SAJIMON Vs. SAJI KAKKANAD SAJI K A
March 10, 2000
SALEEM Vs. STATE OF KERALA
December 7, 2000
SALLY JOSEPH Vs. JOSE V JOSE
February 10, 2000
SAMYUKTHA THOZHILALI UNION Vs. OMANA JOHNSON
December 19, 2000
SANJEEVAN Vs. DISTRICT EDUCATIONAL OFFICER
March 10, 2000
SANKARA NARAYANAN Vs. DIRECTOR, CATERING SERVICE RAILWAY
September 6, 2000
SANKARAN Vs. KARTHYAYANI AMMA
December 18, 2000
SANTHAKUMARI Vs. STATE OF KERALA
July 21, 2000
SAR UMMA Vs. MOIDEEN
January 16, 2000
SARASWATHY Vs. STATE OF KERALA
June 22, 2000
SASIDHARAN Vs. KERALA STATE ELECTRICITY BOARD
November 20, 2000
SASIDHARAN NAIR Vs. UNIVERSITY OF CALICUT
June 20, 2000
SASIKUMAR MACHINGATTU Vs. SECRETARY TO GOVERNMENT INDUSTRIES E DEPTT GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
July 19, 2000
SASSERIYIL JOSEPH Vs. DEVASSIA
September 22, 2000
SATHI Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
May 26, 2000
SATHISH BABU Vs. STATE OF KERALA
August 9, 2000
SATHYANARAYANAN Vs. ASST. EDUCATIONAL OFFICER
May 22, 2000
SATHYANESAN Vs. STATE KERALA CO OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD
February 17, 2000
SAXENA Vs. BALRAM PRASAD
August 22, 2000
SEA PEARL ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 1, 2000
SEBASTIAN JOSEPH Vs. DEVASIA ANTONY
January 21, 2000
SECRETARY COCHIN DEVASWOM BOARD Vs. DEPUTY DIRECTOR L F CD AUDIT THRISSUR
February 10, 2000
SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT Vs. G SANTHAKUMARY
March 22, 2000
SEETHA MATHEW Vs. RAVEENDRAN
May 30, 2000
SEETHILAL Vs. STATE OF KERALA
April 7, 2000
SELF EMPLOYERS SERVICE SOCIETY Vs. COMMISSIONER OF INCOME TAX
September 6, 2000
SELVAM BROILERS P LTD Vs. ASSISTANT COMMISSIONER ASSMT
May 30, 2000
SETHU Vs. STATE OF KERALA
November 23, 2000
SETHUMADHAVAN Vs. GOVERNMENT OF KERALA
July 11, 2000
SETHUNATHAN PILLAI Vs. NATIONAL HUMAN RIGHTS COMMISSION
November 21, 2000
SHAHUL HAMEED Vs. NARAYANA PILLAI
September 6, 2000
SHAJAHAN Vs. TAHSILDAR
June 9, 2000
SHAJAHAN Vs. CHATHANNOOR GRAMA PANCHAYAT
August 31, 2000
SHAMSUDEEN Vs. TRAVANCORE DEVASWOM BOARD
November 17, 2000
SHAMSUDEEN Vs. DISTRICT COLLECTOR
June 27, 2000
SHANMUGHAN Vs. UNION OF INDIA
January 25, 2000
SHANTI Vs. JOY
March 14, 2000
Shanu Vs. State of Kerala
August 9, 2000
SHEIKH MEERAN RAWTHER Vs. PRINCIPAL SECRETARY TO GOVERNMENT
November 24, 2000
SHOUKATHALI Vs. TAHSILDAR
May 31, 2000
SIDDIQUE Vs. STATE OF KERALA
December 12, 2000
SIMON Vs. ATHIRAMPUZHA PANCHAYAT
October 27, 2000
SINDHU Vs. STATE OF KERALA
December 19, 2000
SIVAPRASAD Vs. STATE BANK OF TRAVANCORE
August 10, 2000
SOMAN Vs. VASANTHAKUMARI
March 30, 2000
SOMASEKHARAN NAIR Vs. STATE OF KERALA
April 6, 2000
SONNY P JACOB Vs. JILSE GEORGE
February 25, 2000
SOSAMMA Vs. COMMISSIONER PALGHAT MUNICIPALITY
November 9, 2000
SOSAMMA YOHANNAN Vs. ELIAS
November 24, 2000
SPECIAL TAHSILDAR L A Vs. KALLU
June 8, 2000
SREE BHAGAVATHI TEXTILES LTD Vs. COMMISSIONER OF INCOME TAX
February 11, 2000
SREE NARAYANA DHARMA SAMAJAM Vs. MOHANDAS
November 17, 2000
SREEDEVI MENON Vs. SUB DIVISIONAL ENGINEER PHONES KATTANAM
June 1, 2000
SREEJA Vs. AEO
March 7, 2000
SREEJA Vs. CHIEF POSTMASTER GENERAL
November 22, 2000
SREEJITH C P Vs. KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD
January 24, 2000
SREEKANTAN NAIR Vs. HINDUSTAN LATEX LIMITED
December 18, 2000
SREEKUMARAN NAIR S/O GANGADHARAN NAIR Vs. CHIEF SECRETARY GOVERNMENT OF KERALA
August 31, 2000
STATE Vs. RETNAKARAN
October 30, 2000
STATE ELECTION COMMISSION Vs. KRISHNAN
September 26, 2000
STATE OF KERALA Vs. PADMANABHA IYER
September 23, 2000
STATE OF KERALA Vs. MAYA RAGHAVAN
November 1, 2000
STATE OF KERALA Vs. SUKUMARAN NAIR
October 31, 2000
STATE OF KERALA Vs. KOTTARAKKARA PUBLIC WORKS SKILLED WORKERS LABOUR CONTRACT CO OPERATIVE SOCIETY LIMITED
October 31, 2000
STATE OF KERALA Vs. AYISHA
August 11, 2000
STATE OF KERALA Vs. K SUSEELA GEORGE
August 10, 2000
STATE OF KERALA Vs. SREEKANTAN NAIR
August 17, 2000
STATE OF KERALA Vs. KUMARAN NAIR
July 18, 2000
STATE OF KERALA Vs. KUMARI SASIKALA J R
January 11, 2000
STATE OF KERALA Vs. VARGHESE
February 8, 2000
STATE OF KERALA Vs. K THANGARAJ
February 7, 2000
STATE OF KERALA Vs. SATHY
March 10, 2000
STATE OF KERALA Vs. T T ANTONY
February 29, 2000
STATE OF KERALA Vs. HOTEL AMRUTHA
June 22, 2000
STATE OF KERALA Vs. JOSE
April 5, 2000
STATE OF KERALA Vs. GANGADHARAN NADAR
March 31, 2000
STATE OF KERALA Vs. JACOB
March 22, 2000
STATE OF KERALA Vs. M.GEETHA GEETHANJALI
February 18, 2000
STATE OF KERALA Vs. G. ANIRUDHAN
October 31, 2000
STATE OF MADHYA PRADESH Vs. PRADEEP KUMAR
September 12, 2000
SUB DIVISIONAL INSPECTOR OF POST OFFICES Vs. C A T
September 6, 2000
SUBBA Vs. BHASKARAN NAIR
January 17, 2000
SUBRAMANIAN Vs. STATE OF KERALA
August 8, 2000
SUDHA THEJUS Vs. UNION OF INDIA
July 3, 2000
SUKUMARI Vs. STATE OF KERALA
November 23, 2000
SULTHAN Vs. MOHANAN
August 24, 2000
SUMI JOHNSON Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
June 9, 2000
SUNDER RAJ Vs. CORPORATION OF COCHIN
November 10, 2000
SUNU Vs. UNION OF INDIA
March 22, 2000
SURESH BABU Vs. STATE OF KERALA
November 3, 2000
SURESH KUMAR P S ALIAS SURESH Vs. ELECTION COMMISSIONER THIRUVANATHAPURAM
July 31, 2000
SURESH KUMAR P S ALIAS SURESH Vs. ELECTION COMMISSIONER AND ORS
August 31, 2000
SYAMALA Vs. CATHOLIC SYRIAN BANK LTD
March 28, 2000
SYGOL CASTRO Vs. STATE OF KERALA
August 28, 2000
T G JANARDHANA BABU Vs. STATE OF KERALA
January 5, 2000
T J PHILIP Vs. STATE BANK OF TRAVANCORE
November 8, 2000
T K SANKARAN KUTTY Vs. STATE OF KERALA
March 20, 2000
T P CHANDRAN Vs. M K SATHYANANDAN
June 28, 2000
T U ASHRAF Vs. STATE OF KERALA
January 13, 2000
THAMBI Vs. STATE OF KERALA
July 25, 2000
THAMPY Vs. BOARD OF GOVERNORS SAINIK SCHOOLS
August 17, 2000
THANKAPPAN Vs. CATHOLIC SYRIAN BANK
March 21, 2000
THARADEVI ASOKAN Vs. KERALA STATE ELECTRICITY BOARD
January 6, 2000
THE SYNDICATE BANK Vs. B. K. MAHIM
April 6, 2000
THIRUVANANTHAPURA CO OPERATIVE URBEN BANK LTD Vs. JOINT REGISTRAR OF CO OPERATIVE
November 2, 2000
THOMAS Vs. DISTRICT COLLECTOR
March 24, 2000
THOMAS Vs. JAIHIND POWERLOOM INDUSTRIAL COOP. SOCIETY LTD.
October 11, 2000
THOMAS ANTONY Vs. ADDL REGISTRAR OF COOPERATIVE SOCIETIES
August 31, 2000
THOMAS ANTOY Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
August 31, 2000
THOMSON Vs. STATE OF KERALA
August 30, 2000
THOPPIL SREEKUMAR Vs. STATE OF KERALA
September 6, 2000
TITUS BENNY Vs. JOINT R. T. O.
November 20, 2000
TOMKOS ENGINEER & CONTRACTORS Vs. UNION OF INDIA
December 13, 2000
TOMY Vs. JAFFER
August 31, 2000
TOMY PHILIP Vs. CHIEF GENERAL MANAGER TELECOMMUNICATION
August 2, 2000
TRANSPORT CORPORATION OF INDIA LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
August 18, 2000
TRIVANDRUM COOPERATIVE URBAN BANK LTD Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
November 2, 2000
TRIVANDRUM PORT and WORKERS CO OP SOC LTD Vs. DHANESH KUMAR
July 27, 2000
UDAYABHANU Vs. REGISTRAR OF CO OP SOCIETIES
April 13, 2000
ULAHANNAN KURIAN Vs. MARKOSE
April 5, 2000
UMMER Vs. STATE OF KERALA
April 4, 2000
UNION OF INDIA Vs. CHERIAN P THOMAS
February 8, 2000
UNION OF INDIA Vs. SUDHA THEJUS
August 31, 2000
UNITED INDIA INSURANCE CO Vs. FATHIMA
August 17, 2000
UNITED INDIA INSURANCE CO LTD Vs. K MOHANAN
August 18, 2000
UNITED INDIA INSURANCE CO LTD Vs. PIERCE LESLIE INDIAS LTD
January 3, 2000
UNITED INDIA INSURANCE CO LTD Vs. KUNHIMU
June 16, 2000
UNIVERSAL TRADES CORPORATION Vs. CHIEF COMMISSIONER OF INCOME TAX
November 24, 2000
UNIVERSITY OF KERALA Vs. E C MURALIDHARAN
January 27, 2000
UNNIKRISHNAN Vs. ALIKUTTY
September 5, 2000
USHAKUMARI Vs. ABDUL AZEEZ
June 5, 2000
UTHAMAN Vs. K S R T C
December 21, 2000
V A MOHAMMED ALI Vs. STATE OF KERALA
July 24, 2000
V C KARTHIYANI Vs. GOVERNMENT OF KERALA
September 6, 2000
V KUNHABDULLA Vs. STATE OF KERALA
August 3, 2000
V M VILASINI Vs. STATE OF KERALA
November 30, 2000
V NARAYANA REDDIAR Vs. RUGMINI AMMAL
August 25, 2000
V S PRABHAKARAN AND COMPANY Vs. STATE OF KERALA
November 8, 2000
V SUGANDHA LAL Vs. BOBY VARGHESE
June 6, 2000
VAIKUNDOM RUBBER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
November 7, 2000
VANAJA TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
December 14, 2000
VARGHESE Vs. SHAMEEMA
November 27, 2000
VARGHESE Vs. DEPUTY DIRECTOR OF EDUCATION
March 21, 2000
VASU Vs. ADDITIONAL DISTRICT MAGISTRATE
September 29, 2000
VENUGOPAL Vs. SUB INSPECTOR OF POLICE MATHILAKAM
February 17, 2000
VICTORY PAPER AND BOARDS INDIA LIMITED Vs. REVENUE DIVISIONAL OFFICER PALAKKAD
April 3, 2000
VIDYA BHAT T Vs. MAHATAMA GANDHI UNIVERSITY
July 20, 2000
VIJAYAMMA Vs. RADHAMMA
November 8, 2000
VIJAYAMMA Vs. STATE OF KERALA
November 24, 2000
VIJAYAN Vs. SYNDICATE BANK
March 28, 2000
VIKRAMAN UNNITHAN Vs. KOSHY M KOSHY
March 14, 2000
VIMI VASWANI Vs. STATE OF KERALA
February 8, 2000
VINOD Vs. T. HARIDASAN
July 13, 2000
VISALAKSHY Vs. VIJAYARAGHAVAN
March 24, 2000
VISHNU NAMBOOTHIRY Vs. STATE OF KERALA
August 9, 2000
VISWANATH Vs. STATE OF KERALA
July 28, 2000
VISWANATHAN Vs. ABDUL HAMEED
August 8, 2000
VOSTO PAUL Vs. THE KERALA PUBLIC SERVICE COMMISSION
April 4, 2000
VYSALI PHARMACEUTICALS LTD Vs. S G S MEDIOM P LTD
December 13, 2000
XAVIER Vs. KRISHNAKUMARI
August 18, 2000
YOOSUFKUNJU Vs. UNION OF INDIA
March 10, 2000