Case Index

Title
Date
ACCOUNTS OFFICER, OFFICE OF THE TELECOM DISTRICT ENGINEER Vs. G.D.PANDA
September 28, 2000
ANUPAM PANI Vs. DIRECTOR OF ADMISSION, ORISSA ENGINEERING COLLEGE
May 16, 2000
BICHITRANANDA SWAIN Vs. DISTRICT MANAGER, TELECOM
November 2, 2000
BINOD KUMAR BHAWSINKA Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD.
November 30, 2000
BIPIN KUMAR MOHAPATRA Vs. RAGHUNATH MISHRA
August 28, 2000
BIPIN KUMAR MOHAPATRA Vs. RAGHUNATH MISHRA
September 28, 2000
BRANCH MANAGER, LIC OF INDIA Vs. MINIYAKA PARBATI
January 3, 2000
CHAIRMAN, CUTTACK GRAMYA BANK Vs. SRIKANTA RAY
October 30, 2000
CHAIRMAN, KONARK TELEVISION LTD. Vs. P.C.SAHOO
August 29, 2000
CHIEF DISTRICT MEDICAL OFFICER Vs. UDAY NARAYAN BHANJ DEO
July 26, 2000
CHITTINENI UMA MAHESWAR RAO Vs. CHITTARANJAN SAHOO
October 31, 2000
CONTROLLER OF EXAMINATION Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
May 25, 2000
DEPUTY GENERAL MANAGER, (SERVICE), SERVICE DEPTT.BAJAJ AUTO LTD. Vs. BHIMSEN SAHU
July 26, 2000
ELLORA ELECTRICAL SUPPLIERS Vs. DINABANDHU MALLIK
July 27, 2000
EXECUTIVE DIRECTOR, ORISSA AGRO INDUSTRIES CORPORATION Vs. KANHU CHARAN DAS
September 6, 2000
EXECUTIVE ENGINEER, BALASORE ELECTRICAL DIVISION Vs. UPABHOKTA SURAKHYA PARISHADA
November 25, 2000
GOODLUCK COMMERCIAL SERVICE Vs. BASANT KUMAR MOHANTY
August 28, 2000
HARE RAMA TRADERS Vs. BRANCH MANAGER, NATIONAL INSURANCE CO.LTD.
September 28, 2000
MADHURI MISHRA Vs. AMNA KHATUN
July 14, 2000
ORIENTAL INSURANCE CO.LTD. Vs. ANAND BEARING COMPANY
September 30, 2000
ORISSA STATE ELECTRICITY BOARD Vs. MADHU SUDAN BEHERA & TWO
September 28, 2000
POST MASTER, SUB-POST OFFICE Vs. BIRABAR JENA
June 29, 2000
PRINCIPAL, RAJENDRA COLLEGE Vs. SHREEYA HOTA
March 23, 2000
S.KAPUR CHAND AND SONS Vs. KEWALRAM AGARWAL
July 21, 2000
SECRETARY, ORISSA STATE HOUSING BOARD Vs. BIDYUT PRAVA SAHOO
September 28, 2000
SUBODH KUMAR BOSE Vs. AHEMED HUSSAIN
July 24, 2000
SUPERINTENDENT OF POST OFFICES Vs. PRADIP KUMAR DAS
August 1, 2000
SURYA NARAYAN MOHAPATRA Vs. CHAIRMAN, ORISSA STATE HOUSING BOARD
September 19, 2000
TELECOM DISTRICT ENGINEER, BOLANGIR Vs. KALAHANDI CONSUMERS WELFARE ORGANISATION
February 14, 2000
TELECOM DISTRICT MANAGER Vs. BHAKTABANDHU DAS
March 29, 2000
UNIT TRUST OF INDIA Vs. MANJULATA DAS
May 5, 2000