Case Index

Title
Date
ASHIM SANA Vs. COLLECTOR KANKER
November 28, 2000
BANK OF BARODA Vs. NARESH ASWANI
December 8, 2000
BHAGWAN KATARIYA Vs. STATE OF M P
November 22, 2000
BHAGWAN SINGH Vs. STATE OF MADHYA PRADESH
November 27, 2000
BHARAT RAM Vs. STATE OF M P
November 20, 2000
BODH SINGH THAKUR Vs. STATE
November 9, 2000
DUM RAM Vs. BHANWARLAL
November 27, 2000
INDRANI SHRIVASTAVA Vs. STATE OF CHHATTISGARH
November 29, 2000
KAMLESH KUMAR Vs. STATE OF M P
December 5, 2000
Krishna Kumar Dubey Vs. State of M P
November 28, 2000
LAINDAS SATNAMI & ORS. Vs. STATE OF M.P. (NOW STATE OF CHHATTISGARH)
January 24, 2000
LODHARI RAM ALIAS TULSI Vs. STATE OF M P
December 12, 2000
MAHESH Vs. STATE OF CHHATTISGARH
November 28, 2000
NATHU RAM RATHOUR Vs. STATE OF CHHATTISGARH
December 8, 2000
NAVNEET KUMAR AND SANDEEP Vs. STATE OF CHHATTISGARH
November 22, 2000
NAZO ALIAS NAZIA BEGUM Vs. STATE OF M P
December 7, 2000
OMPRAKASH ALIAS OMAN Vs. STATE OF M P
November 24, 2000
PHAGURAM SAHU Vs. PYARIBAI
November 21, 2000
RAJESH CHAKRAPANI & ANR. Vs. STATE OF M.P.
November 27, 2000
RAJESH PATWA Vs. STATE OF CHHATTISGARH
November 20, 2000
RAJJU ALIAS BOLO Vs. STATE OF CHHATTISGARH
December 29, 2000
SURJEET SINGH Vs. STATE OF M P
November 16, 2000