Case Index

Title
Date
(Ex) Subedar Major/Clerk D. Kaliappan Vs. Union of India (UOI) and others
September 18, 2000
A Vs. RAMAKRISHNAPPA
June 13, 2000
A BASAVARAJAPPA Vs. VILLAGE ACCOUNTANT NITTUVALLI VILLAGE
October 24, 2000
A C SYAMALA Vs. DEVAKI GOPAL
July 17, 2000
A G RAMYA Vs. SYNDICATE BANK
May 22, 2000
A G SATHYANARAYANA SHETTY Vs. STATE BANK OF MYSORE
January 25, 2000
A K LAXMANAGOUDA Vs. A K JAYARAM
September 6, 2000
A K SREEMATHY Vs. MANAGING DIRECTOR LIFE INSURANCE CORPORATION OF INDIA
August 17, 2000
A KESHAVA BHAT Vs. INCOME TAX OFFICER
February 18, 2000
A MADHAVA HEGDE Vs. RAJENDRA S REVANKAR
January 17, 2000
A NARASIMHAMURTHY Vs. STATE OF KARNATAKA
September 26, 2000
A R SUBARAO Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE
March 30, 2000
A RAMADAS Vs. STATE OF KARNATAKA
February 2, 2000
A S LONI Vs. TOWN MUNICIPAL COUNCIL JAMAKHANDI
March 16, 2000
A S SHIRWAL Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
May 22, 2000
A T CHANDRASHEKAR Vs. KARNATAKA POWER CORPORATION LIMITED
September 13, 2000
A T CHENGAPPA Vs. STATE OF KARNATAKA
February 28, 2000
A V RAMAKRISHNA Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD
June 6, 2000
A.C. Shivaraju Vs. The State of Karnataka and others
December 15, 2000
A.K. Laxmanagouda Vs. Sri. A.K. Jayaram and others
September 6, 2000
ABDUL LATIEF Vs. STATE
June 29, 2000
Adcon Outdoor Advertising Vs. The Commissioner, Bangalore Mahanagara Palike and others
October 18, 2000
ADVOCATES ASSOCIATION BANGALORE Vs. REGISTRAR JUDICIAL HIGH COURT OF KARNATAKA BANGALORE
June 2, 2000
AGRICULTURAL PRODUCE MARKET COMMITTEE, TUMKUR Vs. DISTRICT LEGAL SERVICES AUTHORITY, TUMKUR AND OTHERS
July 10, 2000
Aili Chandrappa and another Vs. The Deputy Commissioner and another
January 31, 2000
AISHA BI Vs. M SHAMSHER KHAN
November 24, 2000
AKKASALI ASHOK Vs. STATE OF KARNATAKA
July 10, 2000
AKKIRAMPURA GRAMA PANCHAYAT Vs. STATE OF KARNATAKA
February 14, 2000
ALL INDIA HANDLOOM FABRICS MARKETING Vs. CANARA BANK
December 8, 2000
Alvares and Thomas Vs. Recovery Officer, Employees Provident Fund Organisation and another
July 28, 2000
AMEER JAN Vs. STATE
June 19, 2000
ANAMIKA Vs. DEBT RECOVERY APPELLATE TRIBUNAL
November 14, 2000
ANANT AWADHANI Vs. P O LABOUR COURT
June 19, 2000
ANASUYA GANAPATI HEGDE Vs. STATE OF KARNATAKA
January 18, 2000
ANCHOR LINES PRIVATE LIMITED MANGALORE Vs. CEMENT CORPORATION OF INDIA LIMITED
June 21, 2000
ANDHRA BANK CENTRAL OFFICE Vs. M L GOPICHANDER
March 20, 2000
Angra Poojary and others Vs. Akkani alias Jalaja Marakalthy and others
September 8, 2000
Anjanappa and others Vs. The State of Karnataka and others
September 4, 2000
ANJINAPPA Vs. STATE OF KARNATAKA
April 13, 2000
ANSAR PASHA Vs. STATE OF KARNATAKA
March 22, 2000
APPAJI Vs. STATE
June 22, 2000
Appanna Guruswamy Wodeyar Vs. The State of Karnataka and others
December 7, 2000
APPIAMMA Vs. LAWRANCE DSOUZA
February 11, 2000
APPU ALIAS APOLIMAISTRY Vs. STATE
January 5, 2000
APSARA THEATRE BIJAPUR Vs. STATE
July 24, 2000
ARUN Vs. STATE OF KARNATAKA
February 7, 2000
ARUN BALAVANT CHANDAGADKAR Vs. KHUTUBUDDIN SHABHAKHAN PATHAN MAJOR
June 27, 2000
ARVIND Vs. BHAGYASHREE FINANCE CORPORATION
February 16, 2000
ASHOK RAMAPPA KAMBALE Vs. STATE THROUGH POLICE INSPECTOR, BILGI
March 28, 2000
ASIAN AID ORGANISATION WELFARE TRUST Vs. UNION OF INDIA UOI
October 24, 2000
Asian Aid Organization Welfare Trust Vs. Union of India (UOI)
October 24, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES COMPANY
November 24, 2000
ASSISTANT ENGINEER CXL Vs. S K DINDE
March 13, 2000
ASSISTANT EXECUTIVE ENGINEER Vs. S M MOHD HANEEF
June 2, 2000
ASSTT COLLECTOR OF CENTRAL EXCISE L AND A Vs. FIBRE FOILS P LIMITED
August 16, 2000
ASSTT COLLECTOR OF CUS PREV Vs. P M ABDUL RAHAMAN
September 13, 2000
ASTHAN E KHADRI TRUST Vs. KARNATAKA STATE BOARD OF WAKFS
February 8, 2000
Avalambi Vs. Sri. M.D. Patel and another
July 10, 2000
AZAD COACH BUILDERS PVT LIMITED Vs. STATE OF KARNATAKA
February 8, 2000
B A HARISH GOWDA Vs. P LANKESH
February 11, 2000
B D MAKKAR Vs. UNION OF INDIA
April 12, 2000
B H RANGAIAH Vs. H R V BASAVARAJU
April 3, 2000
B HARIKRISHNA Vs. MACRO LINKS PRIVATE LIMITED BANGALORE
March 7, 2000
B JAYASHANKARAPPA Vs. D S GULWADI
January 4, 2000
B KUMAR Vs. STATE OF KARNATAKA
July 24, 2000
B L G DAYANAND Vs. MANAGING DIRECTOR CHITRADURGA DCC BANK
August 25, 2000
B M NAGABAJ Vs. KARNATAKA PUBLIC SERVICE COMMISSION
August 4, 2000
B M SURESH Vs. STATE OF KARNATAKA
September 13, 2000
B N VADIRAJA Vs. MUMTAZ AHMED
July 13, 2000
B N VIJAY Vs. STATE OF KARNATAKA
March 30, 2000
B OM PRAKASH BAJAJ Vs. GPCAPT P M MATHAI
March 30, 2000
B P MAHESH Vs. STATE OF KARNATAKA
July 13, 2000
B P VENKATESULU Vs. K P MANI NAYAR
November 28, 2000
B PARIMALA Vs. RIYAZ AHMED
July 6, 2000
B R DESHPANDE Vs. CHITRADURGA GRAMINA BANK
March 16, 2000
B RADHAKRISHNA Vs. GOURAMMA
January 19, 2000
B S LAKSHMINARAYANA GUPTHA Vs. S BORAIAH AND L RAMAIAH
June 7, 2000
B S VENKATACHALAPATHY SHETTY Vs. C J PANDURANGA SETTY
February 18, 2000
B S YADIYURAPPA Vs. MAHALINGAPPA
November 3, 2000
B SHAIK MAHBOOB Vs. L SURESH
August 24, 2000
B V NAGARAJACHAR Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
February 2, 2000
B V RAMANUJAM Vs. STATE OF KARNATAKA
January 25, 2000
B V SUBBA REDDY Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
October 20, 2000
B. JAYA KUMAR AND OTHERS Vs. THE DEPUTY COMMISSIONER, MANDYA DISTRICT AND OTHERS
October 10, 2000
B. Kumar Vs. The Commissioner, City Municipal Council and another
August 4, 2000
B. LAKSHMINARAYANAIAH Vs. THE CHIEF EXECUTIVE OFFICER, ZILLA PANCHAYATH, CHICKMAGALUR DISTRICT AND OTHERS
August 7, 2000
B. Muniswamy Vs. Sri. B. Gopala Krishna
February 14, 2000
B. Munivenkatappa Vs. Tahsildar and another
November 6, 2000
B. RAMESH Vs. STATE OF KARNATAKA AND OTHERS
June 24, 2000
B.P. Arun Kumar Vs. Smt. Achala and another
December 15, 2000
B.P. ASHOK Vs. THE DEPUTY COMMISSIONER, CHICKMAGALUR DISTRICT AND OTHERS
November 3, 2000
B.P. Venkatesulu Vs. Sri. K.P. Mani Nayar
November 28, 2000
BABU Vs. STATE OF KARNATAKA
November 7, 2000
BABU ALIAS VENKATESH BABU Vs. STATE OF KARNATAKA
June 29, 2000
BABU YALLAPPA SANADI Vs. LAND TRIBUNAL BELGAUM
July 7, 2000
BALAGOUDA Vs. STATE OF KARNATAKA
August 11, 2000
BALBIR SINGH Vs. UNION OF INDIA AND OTHERS
February 2, 2000
BALIGA EXPORTS PRIVATE LIMITED Vs. ADDITIONAL CHIEF CONTROLLER OF IMPORTS
June 14, 2000
BANDUSAB Vs. B SHAIK MAHBOOB
August 23, 2000
Bangalore City Municipal Corporation Class 3 and 4 Employees Welfare Association Vs. The State of Karnataka and others
December 13, 2000
BANGALORE DEVELOPMENT AUTHORITY Vs. AKKALLAPPA DEAD
March 24, 2000
BANGALORE MAHANAGARA NAGAREEKA KRIYASAMITHI Vs. BANGALORE MAHANAGARA PALIKE
September 4, 2000
BANGALORE METROPOLITY TRANS CORPN Vs. M D GANGUR
June 5, 2000
BANK OF BARODA, CHICKMAGALUR Vs. M.N. SOMASHEKAR
May 31, 2000
BANU V T Vs. STATE OF KARNATAKA
November 15, 2000
BARAKA OVERSEAS TRADERS Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA
March 23, 2000
BASAMMA Vs. HONBLE CHIEF JUSTICE KARNATAKA HIGH COURT BANGALORE
June 21, 2000
BASANAGOUDA Vs. STATE OF KARNATAKA
February 21, 2000
Basappa Ningappa Vs. The Assistant Commissioner and others
November 28, 2000
BASAVARAJ RAYAPPA KENGERI Vs. TREE OFFICER DEPUTY CONSERVATOR OF FORESTS
January 7, 2000
BASAVARAJAPPA Vs. STATE OF KARNATAKA
February 28, 2000
Bata Employees Association and others Vs. Sri. R. Jaya Prakash and others
November 17, 2000
BELLARY STEELS AND ALLOYS LTD Vs. STATE OF KARNATAKA
October 18, 2000
BETTAIAH Vs. STATE OF KARNATAKA
November 21, 2000
BHAGAPPA AND ANOTHER Vs. STATE OF KARNATAKA
March 28, 2000
BHARAT B KURBETTI Vs. STATE OF KARNATAKA
April 11, 2000
BHARAT ELECTRONICS LIMITED Vs. B E L HEAD OFFICE STAFF ASSOCIATION
March 7, 2000
BHARAT ELECTRONICS LIMITED Vs. V ETHIRAJ
February 15, 2000
BHARATH EARTH MOVERS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 7, 2000
BHASKAR ALIAS BHASKAR DEVAR Vs. R K SRINIVASAN
March 21, 2000
BHIMARAO IRAPPA SUTAR Vs. STATE OF KARNATAKA AND OTHERS
July 13, 2000
BIBU Vs. STATE OF KARNATAKA
March 1, 2000
BILLAVARA UNION, MANGALORE Vs. NAVEENCHANDRA D. SUVARNA AND ANOTHER
November 6, 2000
BINNY LIMITED Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT BANGALORE
January 17, 2000
BOPALASWAMY Vs. MGMT OF USHA MARTIN INDUSTRIES
November 20, 2000
C ANDANI Vs. BANGALORE MAHANAGARA PALIKE
July 14, 2000
C KARUNAKAR Vs. JOINT DIRECTOR OF LAND RECORDS GULBARGA DIVISION
November 22, 2000
C L VISWANATH Vs. NEW GOVERNMENT ELECTRIC FACTORY LIMITED
April 6, 2000
C LAKSHMIPATHI Vs. BHANUMATHI
February 10, 2000
C M GOPALASWAMY Vs. UNION OF INDIA
January 14, 2000
C M SHANTHA KUMAR Vs. ORIENTAL INSURANCE CO LTD
July 27, 2000
C NAZEER AHMED Vs. S JAHAN ARA
July 28, 2000
C RAJESHWARI DEVI Vs. KAREGOWDA ALIAS SHANTHAVEERA
March 21, 2000
C RENUKAPRASAD Vs. STATE OF KARNATAKA
April 6, 2000
C S GURUSHANTHAPPA Vs. STATE OF KARNATAKA
January 14, 2000
C T MANJUNATH Vs. STATE OF KARNATAKA
August 22, 2000
C THYAGARAJAN Vs. CORPORATION OF THE CITY OF BANGALORE
April 4, 2000
C. Karunakar Vs. The Joint Director of Land Records, Gulbarga Division and others
November 22, 2000
C. Lakshmipathi (Deceased) by L.Rs Vs. Smt. Bhanumathi and another
February 10, 2000
C. NAGENDRA Vs. THE TOWN MUNICIPAL COUNCIL, HUNSUR AND OTHERS
October 10, 2000
Canara Bank Vs. Venkatesh P.
September 7, 2000
CANARA BANK Vs. U RAMANATH BHAT
March 8, 2000
CANARA BANK Vs. T T NANJUNDA
June 14, 2000
CANARA BANK J C ROAD BANGALORE Vs. B E NANJUNDAIAH
March 1, 2000
CHALLA VENKATA NAIDU Vs. STATE OF KARNATAKA
June 8, 2000
CHAMUNDI GRANITES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 25, 2000
CHANDRAKANTHA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
November 20, 2000
CHANDRAMMA Vs. VARAMAHALAKSHAMMA
June 5, 2000
CHANDRASHEKHARAPPA Vs. STATE OF KARNATAKA
August 11, 2000
CHANNABASAPPA Vs. STATE OF KARNATAKA
April 13, 2000
CHANNAKESHAVAIAH Vs. LAKSHMI
May 29, 2000
CHANNIGAPPA Vs. STATE OF KARNATAKA
July 14, 2000
Chennappa Lane SC/ST Welfare Association Vs. The Commissioner, Corporation of the City of Bangalore and others
March 15, 2000
CHIEF GENERAL MANAGER RESERVE BANK Vs. PRESIDING OFFICER CENTRAL GOVERNMENT
April 4, 2000
CHIEF POST MASTER GENERAL Vs. H N DAYANANDA
August 31, 2000
CHIKKAMMA Vs. N SURESH
May 30, 2000
Chikkamma and others Vs. State of Karnataka and others
November 28, 2000
CHIKKANA Vs. LOKESH
November 24, 2000
CHIKKAPPA NINGAPPA SHYGOTI Vs. STATE OF KARNATAKA
April 13, 2000
CHIKKE GOWDA Vs. L GOVINDE GOWDA
July 18, 2000
CHIYANNA P D Vs. KARNATAKA AGRO INDUSTRIES CORPN LTD
November 10, 2000
CHOTIBI SMT Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 2, 2000
CHOWDAPPA Vs. CHOWDAPPA
January 10, 2000
CHOWRINATHAN Vs. MGMT OF BHARATH GOLD MINES LTD
June 7, 2000
CITY MUNICIPAL COUNCIL SHIMOGA Vs. LAKSHMAMMA
February 16, 2000
COL. W.E. SATYANARAYANA Vs. JANAKIAMMAL
November 20, 2000
COMMISSIONER BANGALORE DEVELOPMENT Vs. STATE OF KARNATAKA
March 24, 2000
COMMISSIONER BELGAUM Vs. SIDDESHWAR BASAPRABHAPPA HAMPANNAVAR
July 13, 2000
COMMISSIONER OF CENTRAL EXCISE BANGALORE Vs. JINDAL ALUMINIUM LIMITED BANGALORE
February 7, 2000
COMMISSIONER OF INCOME TAX Vs. N G E F LTD
February 12, 2000
COMMISSIONER OF INCOME TAX Vs. COMFUND FINANCIAL SERVICES
February 11, 2000
COMMISSIONER OF INCOME TAX Vs. A J SHETTY FAMILY TRUST
February 11, 2000
COMMISSIONER OF INCOME TAX Vs. SHIVA AND CO
February 10, 2000
COMMISSIONER OF INCOME TAX Vs. N G E F LIMITED
January 12, 2000
COMMISSIONER OF INCOME TAX Vs. POLYFLEX INDIA PRIVATE LIMITED
January 5, 2000
COMMISSIONER OF INCOME TAX Vs. BALAJI AND CO
January 5, 2000
COMMISSIONER OF INCOME TAX Vs. A JANARDHANA SHETTY
January 24, 2000
COMMISSIONER OF INCOME TAX Vs. VIJAYA ENTERPRISES
February 21, 2000
COMMISSIONER OF INCOME TAX Vs. DARSHAK LIMITED
November 9, 2000
COMMISSIONER OF INCOME TAX Vs. MYSORE MINERALS LIMITED NO 2
November 15, 2000
COMMISSIONER OF INCOME TAX Vs. CANBANK FINANCIAL SERVICES LTD
December 8, 2000
COMMISSIONER OF WEALTH TAX Vs. S D NARAYANSA
February 10, 2000
CONVENER SAMPANGIRAMASWAMY TEMPLE Vs. B S RAGHAVACHAR
September 7, 2000
COORG AND MYSORE COFFEE CO Vs. DY LABOUR COMMR and A A
May 29, 2000
COORG HONEY AND WAX CO OPERATIVE MARKETING LTD Vs. K B MUTHANNA
November 2, 2000
CORPORATION OF THE CITY OF BANGALORE Vs. A NAGARAJ
July 13, 2000
CRYSTAL CHEMICAL INDUSTRIES Vs. JIPS DYECHEM INDUSTRIES
February 4, 2000
D B AVALAKKI Vs. UNION OF INDIA
February 8, 2000
D DASAPPA Vs. STATE OF KARNATAKA
June 13, 2000
D DEVAIAH Vs. DEPUTY COMMISSIONER MANDYA DISTRICT
March 21, 2000
D G RAJANNA Vs. DEPUTY INSPECTOR GENERAL OF POLICE HEADQUARTERS
August 3, 2000
D KRITHIVENI Vs. P SHIVARAM
February 14, 2000
D PARTHASARATHY Vs. VINAYAPRABHA
April 6, 2000
D S SACHDEV Vs. B V CHITTIBABU
February 14, 2000
D SHIVANNA Vs. STATE OF KARNATAKA
March 10, 2000
D V LAKSHMANA RAO Vs. STATE OF KARNATAKA
November 20, 2000
D V SADANANDA GOWDA Vs. STATE OF KARNATAKA
November 24, 2000
D. Pushpa and another Vs. Regional Transport Authority and others
October 9, 2000
D.C. Kurnal and others Vs. Karnataka Public Service Commission and others
July 7, 2000
D.S. Sachdev Vs. B.V. Chitti Babu
February 14, 2000
DADABUDDAPPA GOULI Vs. KALU KANU GOULI
January 5, 2000
Damayanthi and others Vs. Sri. Venkateshwara Exhibitors and others
February 15, 2000
DATAMATICS CORPORATION Vs. BANK OF INDIA
May 16, 2000
Davantex Vs. Indian Bank, Mandipet Branch
July 11, 2000
Dazzal Acquatic Club Vs. The Commissioner, Bangalore Mahanagara Palike and others
December 5, 2000
DEEPAK B KOCHARI Vs. ACCOUNTANT GENERAL DEPARTMENT OF INDIAN
November 22, 2000
DEEPAK INSULATED CABLE CORPORATION LTD Vs. UNION OF INDIA UOI
January 5, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASTRA IDL LIMITED
November 19, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. VARMA INDUSTRIAL LIMITED
November 16, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASTRA IDL LTD
November 13, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. MYSORE MINERALS LIMITED
December 7, 2000
DEVA PRASAD REDDY Vs. KAMINI REDDY
April 3, 2000
DEVENDRA KUMAR Vs. NGEF LIMITED
March 24, 2000
DEVI TYRES, BANGALORE Vs. NAWAB JAN
March 20, 2000
DHAMA PHULCHAND Vs. DEPUTY GENERAL MANAGER CANARA BANK
January 20, 2000
DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION RAICHUR Vs. RAJAALI
February 8, 2000
DIVISIONAL CONTROLLER NWKRTC BAGALKOT Vs. RAGHAVENDRA MADHAVA KATTI
July 3, 2000
Divisional Controller, KSRTC Vs. Sri. Raja Ali
February 8, 2000
DODDABASAPPA Vs. GURUBASAPPA
September 15, 2000
DR. B. SADASHIVA MURTHY Vs. SECRETARY TO GOVERNMENT OF KARNATAKA, HEALTH AND FAMILY WELFARE DEPARTMENT, BANGALORE AND OTHERS
September 18, 2000
DR. RADHAKRISHNA GRUHA NIRMANA SAHAKARI SANGHA LIMITED, HUBLI Vs. GOVERNMENT OF KARNATAKA
March 20, 2000
DULCINE EMERENCIANA REGO Vs. LOHITHAKSHA
July 18, 2000
DURGA ENTERPRISES Vs. COMMISSIONER BANGALORE MAHANAGAR PALIKA N C CIRCLE
July 10, 2000
E BHASKAR RAO Vs. STATE OF KARNATAKA
January 12, 2000
ECO CERAMICS Vs. KARNATAKA STATE FINANCIAL CORPORATION
November 28, 2000
ELGI TYRES AND TREAD LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSTMS VII
January 12, 2000
EMPLOYEES STATE INSURANCE CORPN Vs. SREEKANTADATTA P S
January 27, 2000
EMPLOYEES STATE INSURANCE CORPN Vs. BANGALORE ENGINEERS INDUSTRY
March 20, 2000
EMPLOYEES STATE INSURANCE CORPN Vs. SIDDARAMESHWAR
May 31, 2000
EMPLOYEES STATE INSURANCE CORPN Vs. VEERABHADRAPPA
June 1, 2000
Employees State Insurance Corporation Vs. Sri. P.S. Sreekantadatta
January 27, 2000
ENDEAVOUR ESTATES P LTD Vs. ASST LABOUR COMMR
September 13, 2000
Endeavour Estates Private Limited Vs. The Assistant Labour Commissioner Chickmagalur and others
September 13, 2000
ERANNA Vs. DEPUTY COMMISSIONER CHITRADURGA DISTRICT
May 31, 2000
ERAPPA Vs. STATE OF KARNATAKA
September 19, 2000
ESHWARAPPA Vs. STATE OF KARNATAKA
August 4, 2000
Essar Steel Limited and others Vs. Mr. H.V. Jayaram
August 25, 2000
EXECUTIVE ENGINEER KARNATAKA ELECTRICITY BOARD Vs. M K RON
March 13, 2000
EXECUTIVE ENGINEER SPL MINOR IRRIGATION DVN Vs. R N NAYAK
July 20, 2000
EXECUTIVE ENGINEER ZILLA PARISHAD ENGINEERING SUB DIVISION SHIRHATTI Vs. GURAPPA SIDDRAMAPPA
September 19, 2000
EYELITE OPTICAL INDUSTRIES Vs. COMMISSIONER OF CUS
February 22, 2000
F J HEREDIA Vs. REGISTRAR OF COMPANIES
July 24, 2000
Fakirappa Bhimappa Talwar Vs. The State of Karnataka and others
November 9, 2000
FEDERAL BANK LIMITED ALUVA KERALA Vs. SHAMRAO VITHAL CO OPERATIVE BANK LIMITED BANGALORE
July 14, 2000
FEDERATION OF CANARA BANK EMPLOYEES Vs. CANARA BANK
August 14, 2000
FIRST FLIGHT COURIERS LIMITED Vs. KARNATAKA COURIER CARGO GENERAL
October 10, 2000
FLORA MARGARET Vs. A LAWRENCE
February 23, 2000
FOSROC CHEMICALS (INDIA) LTD. Vs. Commissioner of Income Tax and another
November 8, 2000
FOSROC CHEMICALS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
November 8, 2000
FULWANTI AGARWAL Vs. NARESH KUMAR
January 31, 2000
G C BHARUKA MANJULA CHELLUR Vs. DEPUTY COMMISSIONER
May 31, 2000
G C NAGARAJUN Vs. EXECUTIVE ENGINEER MYSORE DIVISION PWD
June 9, 2000
G DORESWAMY NAIDU Vs. B N PATIL
April 13, 2000
G MUJEER AHMED Vs. MOHAMMAD ZAFRULLA
March 10, 2000
G N HALAPPA GOWDA Vs. CHIEF OFFICER MUDIGERE TOWN PANCHAYAT
April 12, 2000
G V RONAD Vs. STATE OF KARNATAKA
May 24, 2000
G. PETER Vs. MICO NU EMPLOYEES TRANSPORT, BANGALORE AND ANOTHER
September 29, 2000
G. Premdas Vs. Sri. Venkataraman
November 17, 2000
G. SHIVANNA Vs. SMT. S. PARVATHAMMA AND OTHERS
February 18, 2000
G. Thippeswamy Vs. Thippeswamy and another
February 16, 2000
G.H. Manjula Vs. Sri. Kamalluddin alias Kamal
December 6, 2000
G.M. Sudarshan Reddy Vs. Master Abhinay
June 12, 2000
G.N. Jadgoudra and others Vs. Akhila Bharata Kuruhinashetty Sangha (Regd.), Malleswaram
May 30, 2000
G.V. Ronad Vs. The State of Karnataka and another
May 24, 2000
GANAPATIMARTHU PAI Vs. CHAIRMAN CONSUMERS CO OPERATIVE LIMITED
March 13, 2000
GANESHWAR TEXTILE MILLS LTD Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
November 17, 2000
GANGA RAO K Vs. V BHASKAR RAO
January 14, 2000
GANGAVVA Vs. BASAPPA BAPU NAARUTI
November 15, 2000
GAYATHRI Vs. INDIRA RAJASHEKAR
July 14, 2000
GEETABAI Vs. STATE BANK OF INDIA
November 20, 2000
GEM GRANITES ILKAL HUNGUND TALUK Vs. STATE OF KARNATAKA
June 21, 2000
GHATGE PATIL TRANSPORT LIMITED Vs. KARNATAKA STATE CONSUMERS DISPUTES REDRESSAL COMMISSION BANGALORE
December 14, 2000
GIJDDA SHETTY (DECEASED) BY L.RS Vs. SUMITHRA HEGDE AND OTHERS
July 3, 2000
GIRIJAMMA Vs. KAMALA ENGINEERING WORKS BANGALORE
January 14, 2000
Girish and another Vs. Mallikarjun Durgaram Kamble (Major)
June 8, 2000
GNANMANDIRA STATE HIGH SCHOOL Vs. R LAXMIPATHI
August 28, 2000
Gopalaswamy (deceased) by L.Rs. and another Vs. The Management of Usha Martin Industries and another
November 20, 2000
GOPI Vs. STATE OF KARNATAKA
June 22, 2000
GOVINDA NAIKA Vs. RAMA NAIK
July 28, 2000
GOVINDRAJU Vs. DIVISIONAL CONTROLLER
November 2, 2000
GOWRAMMA Vs. STATE OF KARNATAKA
September 11, 2000
GOWRAMMA Vs. UPENDRA PADIYAR
February 16, 2000
GOWRAMMA Vs. P KRISHNAPPA ALIAS P KRISHNA REDDY
March 22, 2000
GOWRI SHANKAR FINANCE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 27, 2000
GULAM KHADER Vs. UNITED INDIA INSURANCE CO LTD
July 11, 2000
GULLAMMA Vs. BASHEER SAB
January 20, 2000
GUNA ALIAS KOONUMUTHU Vs. STATE OF KARNATAKA
February 11, 2000
GUNAWWA Vs. LAND TRIBUNAL BELGAUM
June 6, 2000
GURUBASAPPA SIDRAMAPPA AND ANOTHER Vs. STATE OF KARNATAKA
August 14, 2000
GURUPRASAD Vs. VENKATA RAO
June 2, 2000
GURUSHANTHA PATTEDAR Vs. STATE OF KARNATAKA
May 25, 2000
H C MOHAN Vs. SULOCHANA
March 22, 2000
H CHANDRASHEKAR Vs. SHAFIQ ALI KHAN
February 29, 2000
H D GANGARAJ Vs. N NARAYANA REDDY
July 26, 2000
H M CHANDREGOWDA Vs. STATE OF KARNATAKA
March 16, 2000
H M HANUMANTHARAJU Vs. STATE OF KARNATAKA
August 23, 2000
H M MUNINARAYANA Vs. CHIEF ELECTORAL OFFICER BANGALORE
August 23, 2000
H N PARSWANATH Vs. COMMISSIONER OF INCOME TAX
June 21, 2000
H P JAIN Vs. L N MUNIRATHNA SHETTY
November 6, 2000
H P LAKSHMINARAYANA Vs. KARNATAKA FOREST DEVELOPMENT CORPORATION
October 16, 2000
H R PATIL Vs. STATE OF KARNATAKA
November 15, 2000
H RAJAIAH Vs. STATE OF KARNATAKA
February 21, 2000
H S DEVARAJ Vs. STATE ELECTION COMMISSIONER BANGALORE
January 31, 2000
H S GURURAJA RAO Vs. PRESIDING OFFICER BANGALORE
March 27, 2000
H SURENDRA SHETTY Vs. VIJAYA BANK M G ROAD BANGALORE
July 5, 2000
H SURENDRA SHETTY Vs. VIJAYA BANK BANGALORE
April 18, 2000
H V NAGENDRAPPA Vs. M H HANUMAPPA
March 2, 2000
H V VEERABHADRAIAH S O LATE ERAIAH Vs. H S KANTEERAVACHAR
July 14, 2000
H.D. Gangaraj Vs. Sri. N. Narayana Reddy and another
July 26, 2000
H.T. Govinda Gowda Vs. Secretary B. Hosur Grama Panchayath
July 11, 2000
H.T. Siddappa and others Vs. S. Gangappa and others
October 9, 2000
HANUMANTHAGOUDA Vs. BANDU ALIAS BANDEPPA VENKATESH KULKARNI
September 5, 2000
HANUMANTHAPPA Vs. LAKSHMAMMA
December 6, 2000
HANUMANTHAPPA KALLAPPA DYAVANNANAVAR Vs. STATE OF KARNATAKA
January 4, 2000
HANUMANTHEGOWDA Vs. DIVISIONAL COMMISSIONER BANGALORE
June 20, 2000
Haroon Abdul Karim and Company Vs. The Administrator, Agriculture Produce Market Committee and others
November 29, 2000
HASAM KHAN Vs. T T NANJUNDA
June 14, 2000
HEMALATHA Vs. STATE OF KARNATAKA
October 25, 2000
HINDUSTAN AERONAUTICS LIMITED REP Vs. COMPAIR
September 18, 2000
HONAYYA Vs. STATE OF KARNATAKA
March 7, 2000
HONNAVAR URBAN CO OPERATIVE BANK Vs. KARNATAKA CO OPERATIVE APPELLATE TRIBUNAL
May 29, 2000
HORTICULTURE PRODUCERS CO OPERATIVE Vs. COMPETENT OFFICER AND SECRETARY
July 19, 2000
I.S. KALAPPA Vs. DIRECTOR GENERAL, BORDER SECURITY FORCE, NEW DELHI AND OTHERS
August 2, 2000
INCOME TAX OFFICER Vs. MANDIRA D VAKHARIA
November 17, 2000
INDIAN ALUMINIUM COMPANY LIMITED Vs. KARNATAKA ELECTRICITY BOARD
September 10, 2000
INDIAN BANK SARDAR PATEL ROAD MYSORE Vs. M AMBIKA
March 22, 2000
INDIAN RAYON AND INDUSTRIES LIMITED Vs. STATE OF KARNATAKA
January 5, 2000
INDIRAMMA Vs. STATE OF KARNATAKA
March 27, 2000
INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 22, 2000
INSTITUTE OF HOTEL MGMT C T and NUTRITION Vs. WORKMEN INSTITUTE OF HOTEL
October 25, 2000
INU EXPORTS PVT LTD Vs. UNION OF INDIA UOI
October 16, 2000
Irappa Vs. Gurusiddappa and another
September 29, 2000
ISHWAR GANAPATIKYASTI Vs. GURULINGAPPA BASHETTAPPA KYASTI
June 1, 2000
IVIANIPAL PRINTERS AND PUBLISHERS LIMITED, MANIPAL Vs. WORKMEN OF MANIPAL PRINTERS AND PUBLISHERS (PRIVATE) LIMITED, UDUPI, DAKSHINA KANNADA AND OTHERS
September 4, 2000
J ALEXANDER Vs. CENTRAL BUREAU OF INVESTIGATION BANGALORE
February 9, 2000
J S SATHYANARAYANA Vs. STATE
May 31, 2000
J SATYAPPA Vs. TUNGABHADRA GRAMIN BANK BELLARY
June 7, 2000
J SUDHAKARA SHENOY Vs. VRINDA SHENOY
September 12, 2000
J. Alexander, I.A.S. Retd. Vs. Central Bureau of Investigation
February 9, 2000
J.M. Ebrahim Vs. D. Krishnappa and others
December 6, 2000
JAHIRABI Vs. V S SIDDALINGAPPA
August 2, 2000
Jahirabi and others Vs. V.S. Siddalingappa and others
August 2, 2000
JAICO BROTHERS, BOMBAY AND OTHERS Vs. MANDYA NATIONAL PAPER MILLS LIMITED, BELAGOLA
July 21, 2000
JANATHA WOOD AND BOARD PRODUCTS Vs. COMMISSNER OF C EX , BANGALORE-III
January 7, 2000
Jayalakshmamma Vs. Siddalingappa
September 8, 2000
JAYAMMA Vs. K P VENKATAPPA
July 14, 2000
JAYANAGARA CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF KARNATAKA
September 13, 2000
JAYARAM Vs. STATE OF KARNATAKA AND ANOTHER
November 17, 2000
JEER VEERESH Vs. KARNATAKA STATE ROAD TRANSPORT COR
October 18, 2000
JINNAPPA PAREESH HULAKUND Vs. STATE OF KARNATAKA
June 26, 2000
JOGENDRA SINGH Vs. SURESH MANJULAPUR
December 14, 2000
JOHN B JAMES Vs. BANGALORE DEVELOPMENT AURHORITY
August 7, 2000
JYOTIBA LAXMAN PATEL Vs. STATE OF KARNATAKA
September 18, 2000
K A GRACE Vs. M S LAKSHMIPATHI NAIDU
April 10, 2000
K A GRACE Vs. M S LAKSHMIPATHI NAIDU
March 10, 2000
K CHANDRASEKHARA AJILA Vs. DISTRICT MAGISTRATE DEPUTY COMMISSIONER
November 28, 2000
K CHANNAIAH Vs. STATE OF KARNATAKA
June 12, 2000
K CHENNAKESHAVA Vs. LAKSHMAMMA
March 31, 2000
K G RAMACHANDRA GUPTA Vs. G ADINARAYANA
March 20, 2000
K GROUSE PEER Vs. REGISTRAR OF CO OPERATIVE SOCIETIES IN KARNATAKA BANGALORE
April 13, 2000
K JATHAPPARAI Vs. STATE OF KARNATAKA
March 14, 2000
K L RAMNATH BHAT Vs. KARNATAKA POWER TRANSMISSION CORPORATION KPTC
March 20, 2000
K M SMAIAH Vs. SECRETARY GOVT OF KARNATAKA BANGALORE
February 17, 2000
K MANICKAM Vs. COD POLICE
July 18, 2000
K MANJUNATH Vs. BASAVAIAH
January 31, 2000
K MUNISWAMY Vs. K VENKATASWAMY
June 2, 2000
K N K LYENGARM Vs. VIJAYA BANK
January 28, 2000
K NARASIMHA MURTHY Vs. KARNATAKA PUBLIC SERVICE COMMISSION
February 23, 2000
K P PONNAPPA Vs. K P POOVAIAH
July 13, 2000
K RAMACHANDRA NAYAK Vs. MANGALORE PORT OLD PORT
July 26, 2000
K RAMASWAMY Vs. ASSISTANT COMMISSIONER MYSORE
November 17, 2000
K S BHAGAVAN Vs. HOUSING COMMISSIONER KARNATAKA
March 21, 2000
K S ESHWARAPPA Vs. H M CHANDRASHEKARAPPA
October 25, 2000
K S KRISHNAN Vs. S RAVICHANDRA
February 9, 2000
K S NAGALAMBIKA Vs. CORPORATION BANK VIRAJPET
January 25, 2000
K SANJAY Vs. PRINCIPAL JUDGE FAMILY COURT
December 8, 2000
K SHIVAKUMAR Vs. COMMISSIONER MANDYA CITY MUNICIPALITY
August 18, 2000
K SHIVARAM KARANTH Vs. STATE OF KARNATAKA
January 20, 2000
K. ASWATIIANARAYANA Vs. STATE OF KARNATAKA AND OTHERS
March 3, 2000
K. Jagadish Shetty and others Vs. The Karnataka State Transport Authority and others
November 27, 2000
K. Moideen Vs. Miss Aisha and others
June 26, 2000
K. Seetharam Vs. Smt. B.U. Papamma and another
February 4, 2000
K.J. Ninge Gowda Vs. Bangalore Development Authority and another
July 10, 2000
K.N.K. Iyengar Vs. Vijaya Bank and another
January 28, 2000
K.S. Liyak Ahemed Vs. The State of Karnataka and others
December 5, 2000
K.S. Nagaraja Rao Vs. Chickmagalur Zilla Panchayat and others
June 23, 2000
K.V. BADRINATH Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED, BANGALORE AND ANOTHER
July 14, 2000
KAISER I HIND DEPOT Vs. G R KOTE
January 31, 2000
KALAIAH ALIAS KALINGA Vs. STATE OF KARNATAKA
July 4, 2000
KALAVATHI RATHANAKAR SATE Vs. AMBUJAMMA
April 7, 2000
KALLAPPA Vs. CHAIRMAN JAMAKHANDI CO OPERATIVE BANK LIMITED JAMAKHANDI
April 7, 2000
Kalyani Acharthy since dead by her L.Rs. Vs. Ashok Raj and others
December 5, 2000
KAMALA Vs. MANAGEMENT OF YEMMEGUNDIE ESTATE
December 5, 2000
KAMALAMMA Vs. STATE OF KARNATAKA
December 9, 2000
KANNADAPARA SANGHATANEGALA OKKUTA Vs. UNION OF INDIA
June 20, 2000
KANNAMBADI SREENIVASA IYENGARS SRI HARIHARESWARA DEVASTHANA TRUST Vs. M SOMASHEKAR
February 10, 2000
KANORIA FLEURS AND NATURALES LIMITED BANGALORE Vs. GENERAL MANAGER DEPARTMENT OF TELECOMMUNICATIONS
August 4, 2000
KANORIA INDUSTRIES LTD Vs. STATE OF KARNATAKA
January 6, 2000
KANTEPPA Vs. LAND TRIBUNAL BIDAR
September 5, 2000
KANTHIRAJASHEKHER KTOIYAPPA Vs. P H POOJAR
March 31, 2000
KARABASAPPA Vs. STATE OF KARNATAKA
January 17, 2000
KARANAM MALLIKARJUNA RAO Vs. EDUCATIONAL APPELLATE TRIBUNAL BELGAUM
January 4, 2000
KARIYA C. Vs. THE STATION HOUSE OFFICER BY KAVALANDE POLICE STATION
July 13, 2000
KARNATAKA BOARD OF WAKF BANGALORE Vs. STATE OF KARNATAKA
March 16, 2000
KARNATAKA ELECTRICITY BOARD Vs. M B BORAIAH
February 11, 2000
KARNATAKA ELECTRICITY BOARD Vs. BASAVVA
January 27, 2000
Karnataka Electricity Board and another Vs. Sri. M.B. Boraiah
February 11, 2000
KARNATAKA HOUSING BOARD BANGALORE Vs. YAMANUR SAB
March 29, 2000
Karnataka Power Corporation Limited and others Vs. Shaik Basha Transport and Civil Contractor, since deceased by LR
August 21, 2000
KARNATAKA STATE ACCOUNTS DEPARTMENT Vs. STATE OF KARNATAKA
July 7, 2000
KARNATAKA STATE CO OPERATIVE MARKETING FEDERATION LIMITED Vs. COMMISSIONER OF INCOME TAX
December 6, 2000
KARNATAKA STATE CONSTRUCTION CORPORATION LIMITED, BANGALORE Vs. S.V. ENGINEERING CONSTRUCTIONS, NELLORE, ANDHRA PRADESH
September 12, 2000
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
July 7, 2000
KARNATAKA STATE ROAD TRANSPORT Vs. NANJAPPA
August 7, 2000
KARNATAKA STATE ROAD TRANSPORT Vs. BASAVARAJ
May 29, 2000
KARNATAKA STATE ROAD TRANSPORT Vs. B B TABUSI
May 25, 2000
KARNATAKA STATE ROAD TRANSPORT Vs. GUNDAPPA
February 4, 2000
KARNATAKA STATE ROAD TRANSPORT Vs. REGIONAL TRANSPORT AUTHORITY DAKSHINA
February 16, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. NAGARAJ HATWAR
March 6, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. M N CHAWAN
June 12, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. JOGI
June 29, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. RAMACHANDRA
September 12, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. PAMPAREDDY
March 6, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. KARNATAKA STATE TRANSPORT AUTHORITY
March 14, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION ETC. Vs. GURUBASAPPA AND ANOTHER
November 20, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION STAFF AND WORKERS FEDERATION BANGALORE Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
March 20, 2000
KARNATAKA STATE TRANSPORT CORPORATION Vs. ARIFF HUSSAIN
November 28, 2000
KARNATAKA TRADE UNION CENTRE Vs. GOVT OF KARNATAKA
June 28, 2000
KAZIA MOHAMMAD MUZZAMMILL Vs. SUPERINTENDENT OF POLICE
November 3, 2000
KEMPARAJU Vs. STATE
August 4, 2000
KESHAV VITTAL NAIK Vs. CHANNAKESHAVA PRASAD WINES HONNAVAR DISTRICT UTTARA KANNADA
February 24, 2000
KESHAVA BHANDARY Vs. STATE OF KARNATAKA
January 28, 2000
KGSD CANTEEN EMPLOYEES WELFARE ASSOCIATION Vs. STATE OF KARNATAKA
August 4, 2000
KHAMRUDDIN Vs. N TAHIR AHMED
September 5, 2000
KHANDAPPA Vs. SPECIAL LAND ACQUISITION OFFICER NAGA MANGALA TALUK MANDYA DISTRICT
February 11, 2000
KHIMIJIBHAI MILLS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES BELGAUM ZONE
December 11, 2000
KIRLOSKAR BROTHERS LIMITED Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD
March 15, 2000
KORI GOWRAMMA Vs. VYSYA BANK LTD
February 25, 2000
KOTA CO OP AGRICULTURAL BANK LIMITED Vs. STATE OF KARNATAKA
July 25, 2000
KRISHNA ALIAS KRISHNAN Vs. STATE OF KARNATAKA
January 12, 2000
KRISHNAMURTHY Vs. STATE
May 29, 2000
KRISHNAPPA Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
July 19, 2000
KRISHNAPPA Vs. P VENKATANARAYANA
March 15, 2000
Krishnappa Vs. Rajanna and another
September 6, 2000
Krishnappa Karad since dead by LRs. Vs. Sri. Hanumanthappa Karad and others
November 21, 2000
KRISHNI SHEDTHI ALIAS KITTI SHEDTHI Vs. GANGU PUJARTHI (DEAD) BY L.RS AND OTHERS
October 18, 2000
KUMBALGUNTE GOWRAMMA Vs. KUMBALAGUNTE DODDA VEERANNA
August 10, 2000
KUNAF DUTTA MATHUR Vs. STATE OF KARNATAKA
January 1, 2000
L SHANKAREGOUDA Vs. KARNATAKA POWER TRANSMISSION CORPORATION
October 13, 2000
L SOHANRAJ Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 3, 2000
L SOHANRAJ Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 11, 2000
L SRIDHAR Vs. UNION OF INDIA
July 4, 2000
L. Soranraj and others Vs. Dy. Commissioner of Income Tax and another
August 3, 2000
LACHAWWA Vs. PANDAPPA HANAMAPPA SHIRAGAVI
February 16, 2000
LAGAMANNA GANGAPPA SAFAGERE Vs. LAXMAN
September 5, 2000
LAHARI RECORDING COMPANY PRIVATE LIMITED Vs. SOURABH MARKETING AND AGENCIES PRIVATE
February 8, 2000
LAKSHMAMMA Vs. KAMALAMMA
September 5, 2000
Lakshmamma and another Vs. Venugopal and others
September 5, 2000
LAKSHMI RAMAN MALU Vs. VENKATAMMA
June 8, 2000
LAKSHMI SHARAN Vs. ANURAG SHARAN
October 13, 2000
LAKSHMINARAYANA N Vs. MANAGEMENT OF LOKA SHIKSHANA TRUST
August 16, 2000
LALITHA NAGAPPA NAIK Vs. DEPUTY COMMISSIONER KARWAR UTTARA
June 14, 2000
LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER MANGALORE Vs. SHARADA SARASWATHI
September 28, 2000
LAWRENCE FERNANDES Vs. KARNATAKA STATE LEGAL SERVICE AUTHORITY
May 23, 2000
LAXMAN AND ANOTHER Vs. STATE OF KARNATAKA
July 21, 2000
Laxman Channappa Divate and others Vs. The State of Karnataka
June 21, 2000
M ACHUTAN Vs. CARMIN LEENA NORONHA
September 25, 2000
M B HONNAPPA Vs. STATE OF KARNATAKA
June 7, 2000
M B PONNAPPA Vs. STATE OF KARNATAKA
April 4, 2000
M C CHARATI Vs. PERSONNEL MANAGER AND DISCIPLINARY AUTHORITY SYNDICATE BANK
August 30, 2000
M G ESWARA RAO Vs. RABIYABI
January 31, 2000
M GOPALAKRISHNAN Vs. CANARA BANK
March 24, 2000
M JAGANNATHAN Vs. LABOUR OFFICER DIVISION BANGALORE
July 24, 2000
M K PURUSHOTTAM Vs. MAILAMMA
September 5, 2000
M K SHYAM SUDHIR Vs. UDDAPANDA BOPAIAH
July 17, 2000
M KATAPPA Vs. STATE OF KARNATAKA
November 20, 2000
M KUTTUPPAN Vs. K P RADHA
July 28, 2000
M MANJUNATH Vs. STATE OF KARNATAKA
March 2, 2000
M NARAYANA Vs. STATE OF KARNATAKA
January 7, 2000
M P KESHAVA MURTHY Vs. A NARAYANASWAMY
October 13, 2000
M R MANJUNATH Vs. CHAIRMAN BANGALORE PARA MEDICAL COLLEGE BANGALORE
August 16, 2000
M RANGASWAMAIAH Vs. R SHETTAPPA
May 30, 2000
M S KRISHNAPPA CHAIRMAN VOJAYA COMMERCIAL CREDIT LTD Vs. CAPT MADAPPA M A
September 29, 2000
M S MAHADEVAPRASAD Vs. MAHADEVAIAH
February 17, 2000
M S NARAYANA RAO Vs. S K PUNDAREEKA
March 8, 2000
M S POORNIMA Vs. LAKSHMANA TIRAKAPPA HUNSHIKATTI
November 3, 2000
M SANTHAMMA Vs. JOINT DIRECTOR OF LAND RECORDS MYSORE
August 1, 2000
M SRINIVASA REDDY Vs. REGISTRAR OF CO OPERATIVE SOCIETIES FOR KARNATAKA BANGALORE
March 22, 2000
M V NATH CHAIRMAN AND M D JOJA CHEMICALS P LTD Vs. STATE OF KARNATAKA
August 4, 2000
M V VENKATAPPA Vs. STATE
February 29, 2000
M. Ashok Kumar Shetty Vs. Sri. Prabhath Kamal
December 5, 2000
M. Jagannathan and another Vs. The Labour Officer, Division I
July 24, 2000
M. Jayaram since deceased by L.Rs. Vs. The Management of Karnataka State Road Transport Corporation
November 23, 2000
M. Katappa and others Vs. The State of Karnataka and others
November 20, 2000
M. Mohan Nayak Vs. M.S. Ibrahim and another
January 28, 2000
M. NANJUNDAPPA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
July 27, 2000
M. Puttabasappa and another Vs. Smt. Pachiammal and another
September 6, 2000
M. Shivaprakash Vs. The Karnataka Power Transmission Corporation Limited and another
November 14, 2000
M. Srinivas and others Vs. State of Karnataka and others
December 6, 2000
M.D. Mahadev Vs. Mariyappa since deceased by his LRs. and another
November 22, 2000
M.N. Mastansab Vs. Abdul Wahabsab
June 12, 2000
M.R. Maheshwarappa Vs. State of Karnataka by the Secretary, Co-operation Department, and others
August 22, 2000
M.V. KRISHNAMURTHY Vs. SRINIVASU AND ANOTHER
March 9, 2000
MAHADEV MALLAPPA KARIGANNAWAR Vs. UMADEVI
April 13, 2000
MAHADEVI Vs. KARNATAKA POWER TRANSMISSION CORPORATION
July 7, 2000
MAHALAKSHMI Vs. DEPUTY COMMISSIONER BELLARY DISTRICT BELLARY
August 2, 2000
MAHESH Vs. STATE OF KARNATAKA
July 6, 2000
MAHESHA Vs. STATE OF KARNATAKA
April 12, 2000
MAHILA SHAKTHI CO OPERATIVE BANK LTD Vs. STATE OF KARNATAKA
December 13, 2000
MAIRIYAMMA Vs. STATE OF KARNATAKA
June 7, 2000
MAJLIS E MILLIA DARGAH E HAZRATH SHAMSUDDIN AULIYA TRUST BANGARPET Vs. STATE OF KARNATAKA
March 16, 2000
MALINI MURLIDHARAN NAIR Vs. GEETHA TRANSPORT CO
September 12, 2000
MALLAPPA Vs. YAMANAYYA
February 4, 2000
MALLAPPA NILAPPA SANKUNATTI Vs. RAMACHANDRA NARU CHAVAN alias SANADI
February 10, 2000
Mallayya Kadayya Kambi since deceased by his LRs and others Vs. Shripad Yallappa Pawar since deceased by his LRs
August 29, 2000
MALLIKARJUNA Vs. STATE OF KARNATAKA
August 21, 2000
MANAGEMENT OF BPL LIMITED BANGALORE Vs. BINDUR
July 3, 2000
MANAGEMENT OF KABNATAKA ROAD TRANSPORT CORPORATION Vs. M B RAMAKRISHNA
November 30, 2000
MANAGEMENT OF KSRTC Vs. K KEMPAIAH
March 31, 2000
MANAGEMENT OF NETTUR TECHNICAL TRAINING FOUNDATION BANGALORE Vs. S MURALIKRISHNA
May 26, 2000
MANAGEMENT OF VOKKALIGARA SANGHA Vs. B BOMMAIAH
February 18, 2000
MANAGEMENT SHREE DOODHAGANGA KRISHNA SAHAKARI SAKKARE KARKHANA Vs. T P PUDALE
September 12, 2000
MANAGING DIRECTOR BHARATH GOLD MINES Vs. SUNDARESHAN
June 1, 2000
MANAGING DIRECTOR K S R T C Vs. GOPALAPPA AMARAPPA SALIMANI
March 15, 2000
MANAGING DIRECTOR K S R T CORPORATION Vs. K T JAYARAM
November 23, 2000
MANAGING DIRECTOR VISVESVARAIAH IRON AND STEEL LIMITED BHANDRAVATHI Vs. T RAMACHANDRA
December 8, 2000
MANAGING DIRECTOR, M/S. LAKANPAL NATIONAL LTD Vs. K.M. KONDAPPA
December 14, 2000
MANAPPA Vs. YELLAMMA
September 20, 2000
MANGALORE CHEMICALS AND FERTILISERS LIMITED Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
July 20, 2000
Mangalore Ganesh Beedi Works Vs. The Corporation of the City of Mangalore
September 5, 2000
Mani Motor Driving School Vs. The Commissioner for Transport and another
August 21, 2000
MANJUNATH R. AND OTHERS Vs. DODDABYLAKHANA HOUSE BUILDING CO
October 18, 2000
MANOJ KUMAR KOLLA Vs. GULBURGA UNIVERSITY AND OTHERS
July 27, 2000
MANU SAB Vs. UNITED INDIA INSURANCE CO LTD
March 25, 2000
MAQBOOL PASHA HUSSENI BAIG Vs. UNION OF INDIA
January 28, 2000
Maratt Polymers (Private) Limited Vs. Union of India (UOI) and others
December 14, 2000
Marigowda by L.Rs. and others Vs. Ningamma by L.Rs. and others
November 27, 2000
Mariswamaiah Vs. Muniyamma and others
September 13, 2000
MARULAMMA Vs. G LAKSHMAPA NAIKA
March 3, 2000
MARUTHI YAMANAPPA DANOJI Vs. STATE OF KARNATAKA
August 31, 2000
MATADABASAIAH Vs. GOWDARA NANJAPPA
March 6, 2000
MEDICAL SUPERINTENDENT SCHOOL OF NURSING BANGALORE Vs. ASSISTANT LABOUR COMMISSIONER
August 4, 2000
MEER NAZIMUDDIN Vs. HARINARAYAN
August 4, 2000
MEERA ARYA Vs. LEELA NAGRAJ
January 17, 2000
MEGHASHYAM BHAT Vs. SEETHARAMJOIS
May 26, 2000
MGMT OF CIPLA LIMITED Vs. CIPLA KARMIKARA SANGHA
February 2, 2000
MGMT OF K S R T C Vs. K SRINIVASA MURTHY
March 8, 2000
MGMT OF V I S L Vs. B VEERANNA GOWDA PATIL
June 27, 2000
MGMT OF WELCOMEGROUP WINDSOR Vs. M S SUBBAIAH
September 5, 2000
MITTAL INVESTMENT CORPORATION Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE I
February 11, 2000
MODIN KUTTY Vs. HAZEL FERNANDAS
June 30, 2000
MODINSAHEB PEERSAHEB PEERZADE Vs. MEERABI
September 5, 2000
MOHAMMAD KAMIL SINDGIKAR Vs. DIVISIONAL CONTROLLER NWKRTC BIJAPUR
April 10, 2000
MOHAMMED ALI JANGUMIYA MANIYAR Vs. TANZEEM COMMITTEE MECCA MASJID BELGAUM
June 21, 2000
MOHAMMED MIRAJUDDIN Vs. ALA IQBAL
February 4, 2000
MOHAN PAVATE Vs. MGMT OF MALAPRABH GRAMEENA BANK
March 24, 2000
MOHANDAS N HEGDE Vs. STATE OF KARNATAKA
February 23, 2000
Mohinuddin Vs. The Managing Director, K.S.R.T.C and another
October 19, 2000
Molly Vs. Jacob Mannual
December 4, 2000
MOOLCHAND PRAKASHCHAND Vs. C M SINGARAJU
June 21, 2000
MOTOR INDUSTRIES CO LTD Vs. REGIONAL P F COMMISIONER
September 13, 2000
MUDDIAH Vs. CHOWDAIAH
June 30, 2000
MULKY CO-OPERATIVE SERVICE BANK LIMITED MULKY POST MANGALORE TALUK Vs. KRISHNAPPA T KOTIAN
June 27, 2000
MUNASWAR HUSSAIN Vs. KARNATAKA STATE ROAD TRANSPORT COPORATION
November 14, 2000
MUNICIPAL TEACHERS TRAINING INSTITUTE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
November 22, 2000
MUNIGA ALIAS ABBAIAH Vs. MUNIRAJA
March 8, 2000
MUNIVENKATAMMA Vs. RAMAIAH
September 15, 2000
MUNIYAPPA AND ANOTHER Vs. K.G. KODANDARAMA AND ANOTHER
August 22, 2000
MUTHANNA Vs. K M APPAIAH
June 2, 2000
MYSORE CONSTRUCTION COMPANY Vs. KARNATAKA POWER CORPORATION LIMITED
March 24, 2000
MYSORE KIRLOSKAR MAZDOOR SANGH Vs. MANAGEMENT OF MYSORE KIRLOSKAR LIMITED
June 2, 2000
MYSORE WINE PRODUCTS AND ALLIED CO LTD Vs. P O INDL TRIBUNAL
December 14, 2000
N G NARAYANASWAMY Vs. VIJAYANAND ROADLINES LIMITED
September 22, 2000
N GANESH Vs. STATE OF KARNATAKA
April 13, 2000
N P PONNAPPA Vs. STATE OF KARNATAKA
August 11, 2000
N SARASWATHI Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
May 24, 2000
N VEERABHADRAPPA Vs. SHIVAMMA
November 20, 2000
N. Chandrashekar Vs. Mrs. Papamma
June 30, 2000
N. Renuka Vs. Director of Medical Education and others
December 11, 2000
N.A. Ramakrishna Vs. Sri. K.N. Panduranga Setty and others
June 12, 2000
N.C.N. RAJU AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
November 22, 2000
N.R. NARAYANA SWAMY Vs. THE BANGALORE MAHANAGARA PALIKE AND OTHERS
August 8, 2000
NABISAHEB DASTAGIRSAHEB MULLA Vs. DEELIP BABAN
July 3, 2000
NAGANATH Vs. COMMON CADRE COMMITTEE BIDAR
September 26, 2000
NAGARAJ MALLAPPA NYAMATI Vs. CHANDRAKANT A BASA6ADKAR
June 12, 2000
NAGARATHNAMMA Vs. VENKATALAKSHMAMMA
January 3, 2000
NAGENDRAPPA Vs. RANGANNA
December 15, 2000
NAGOOR MOHAMED FAROOQ Vs. MAVADA ROASHAN JAHAN
August 7, 2000
NALINIKANT Vs. RAMACHARYA BUKLI
January 14, 2000
NANDAN Vs. STATE OF KARNATAKA
July 28, 2000
NANDITA S KUMAR Vs. STATE OF KARNATAKA
July 19, 2000
Nandita S. Kumar Vs. The State of Karnataka and another
July 19, 2000
Nanjunda Naik Vs. State of Karnataka and others
November 10, 2000
NANJUNDAIAH (DEAD) BY L.RS Vs. HONNAMMA AND OTHERS
July 27, 2000
Narasimha Gajanna Ankolekar Vs. The Deputy Commissioner, Karwar District and others
February 23, 2000
NARASIMHA VASUDEVA MAHALE Vs. EXECUTIVE ENGINEER NATIONAL HIGHWAY DIVISION KARWAR
September 13, 2000
NARAYANA Vs. H R MOHANKUMAR
April 13, 2000
Nataraj and others Vs. State of Karnataka and others
December 14, 2000
NATARAJAN Vs. D. RAJENDRAN
December 11, 2000
NATIONAL COUNCIL FOR TEACHER EDUCATION Vs. JACHANI RASTRIYA SEVA PEETHA
October 9, 2000
NATIONAL INSURANCE CO LTD Vs. KRISHNAPPA
September 19, 2000
NATIONAL INSURANCE CO., CHITRADURGA Vs. A. GOPALA REDDY
December 4, 2000
NAVODAYA VIDYALAYA Vs. K R HEMAVATHY
July 10, 2000
NEELASING SHARNAPPA HAJERI Vs. STATE OF KARNATAKA
June 28, 2000
NETRAVATTI VENKATESH Vs. STATE OF KARNATAKA
July 25, 2000
NEW INDIA ASSURANCE CO LTD Vs. G R RADHAMANI
July 13, 2000
NEW INDIA ASSURANCE CO LTD Vs. B V PARAMESH
June 23, 2000
NEW INDIA ASSURANCE CO LTD Vs. RACHAIAH BASAIAH GANACHARI
March 24, 2000
NEW INDIA ASSURANCE CO LTD Vs. RUBAI RASOOLASAB DESAI
March 7, 2000
NEW INDIA ASSURANCE CO LTD Vs. MEMBER M A C T UDUPI
November 3, 2000
New India Assurance Company Limited Vs. Rachalah Basaiah Ganachari and another
March 24, 2000
NILAKANTARAO NADIG Vs. CANARA BANK SORAB
February 11, 2000
Nimbana Gowda Vs. Appa Saheb and others
December 5, 2000
NINGANAGOWDA Vs. SHANTAVVA
June 24, 2000
NINGE GOWDA Vs. REGIONAL TRANSPORT OFFICER AND THE REGISTERING AUTHORITY MYSORE
June 12, 2000
NOBLE PLASTIC INDUSTRY BANGALORE Vs. KARNATAKA POWER TRANSMISSION CORPORATION
June 30, 2000
NOORSAB ALIAS NOOR AHMED S O KUTHUBUDDIN THABBAL Vs. STATE OF KARNATAKA
September 12, 2000
NORTH WEST KARANATAKA ROAD TRANS CORPN Vs. H B NADIGER
August 28, 2000
NORTH WEST KARNATAKA ROAD TRANS CORPN Vs. S S POLESHI
July 17, 2000
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. S J FERNANDES
November 22, 2000
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. S D GHATAGE
December 4, 2000
ORIENAL INSURANCE CO LTD Vs. HUSENSAB GOUSUSAB TALIKAORTI
October 25, 2000
ORIENTAL INSURANCE CO LTD Vs. K BUDEN SAB
October 20, 2000
ORIENTAL INSURANCE CO LTD Vs. ABDUL SAB
June 14, 2000
ORIENTAL INSURANCE CO LTD Vs. NINGACHARI
February 23, 2000
Oriental Insurance Co. Limited Vs. Sri. Ningachari and others
February 23, 2000
ORIENTAL ISURANCE CO LTD Vs. RATHNAMMA
January 10, 2000
P ASWATHAMMA Vs. HOTEL SATHYAPRAKASH BANGALORE
April 13, 2000
P B DESHPANDE Vs. C R LOKESH REDDY
July 19, 2000
P B NAWAS KHAN Vs. DIRECTORATE OF REVENUE INTELLIGENCE
June 7, 2000
P C SREERAM Vs. STATE OF KARNATAKA
July 11, 2000
P HANUMANTHAIAH Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
March 24, 2000
P HARI SHARMA Vs. P VAIKUNTA SHENOY COMPANY BUNDER
March 25, 2000
P M HANASI Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE
January 20, 2000
P MALLESH SENIOR DIVISIONAL MANAGER Vs. INDIAN OIL COPORATION LTD
December 15, 2000
P RAMALINGAM Vs. Y B SANNAIAH
January 5, 2000
P SABITHA PAI Vs. STATE OF KARNATAKA
March 8, 2000
P VENKATESHWARA RAO and CO Vs. ADDL COMMISSIONER OF COMMERCIAL TAXES
January 20, 2000
P. Amarnatha Shetty Vs. Vishweshwara Bhat and others
June 13, 2000
P. Dhanalakshmi and others Vs. The Land Tribunal and others
December 14, 2000
P. Mallesh Vs. The Senior Divisional Manager, Indian Oil Corporation Limited and others
December 15, 2000
P. Venkateshwara Rao and Co. Vs. Additional Commissioner of Commercial Taxes
January 20, 2000
P.A. Nagaraja Guptha Vs. S. Subramanyan and another
April 6, 2000
P.S.G. Krishnan Vs. Smt. Jyothi Narayan Das and others
December 7, 2000
P.T. RAMASAPALYA AND OTHERS Vs. KARNATAKA REGIONAL ENGINEERING COLLEGE SOCIETY, SURATKAL, MANGALORE AND OTHERS
July 11, 2000
PADMINI PRODUCTS Vs. E S I CORPN
January 11, 2000
Pan Office Systems Private Limited Vs. Blow Plast Limited
January 28, 2000
PAN OFFICE SYSTEMS PVT LTD Vs. BLOW PLAST LTD
January 28, 2000
PANCHAYYA Vs. MALLAYYA
June 27, 2000
PARAMASHIVAIAH Vs. STATE OF KARNATAKA
April 3, 2000
PARAMESHWAR TIMMAYYA HEGDE Vs. VENKATARAMAN MANJAPPA HEGDE
July 26, 2000
PARAMESHWARAPPA Vs. STATE OF KARNATAKA
November 6, 2000
Paramjit Singh Vs. S. Ramakrishnan and another
March 16, 2000
PARAVATAGOUDA Vs. REVANASHIDDAYYA
June 12, 2000
PARMJIT SINGH Vs. UNION OF INDIA AND OTHERS
June 9, 2000
Parvatamma Vs. Anjanappa and others
July 12, 2000
PARVATHAMMA Vs. C SUBRAMANYAM
February 22, 2000
PARVATHAMMA Vs. KALAMMA
February 11, 2000
PATEL ROADWAYS Vs. MANISH CHHOTALAL THAKKAR
August 4, 2000
People Charity Fund and another Vs. Bajaj Electrical Limited
December 14, 2000
People for Animals Vs. The State of Karnataka and others
November 29, 2000
PETER J R PRABHU Vs. ASST COMMISSIONER OF COMMERCIAL TAXES
July 13, 2000
PRABHAKAR GOGI Vs. REGIONAL TRANSPORT AUTHORITY SHIMOGA
April 12, 2000
PRABHAKARA SHETTY Vs. DIVISIONAL COMMISSIONER MYSORE DIVISION
January 17, 2000
PRABHU ALIAS H C PRABHAKARA Vs. STATE OF KARNATAKA
September 5, 2000
PRAKASH Vs. AKKAMAHADEVI
July 17, 2000
PRAKASH Vs. SUPERINTENDING ENGINEER ELECTRICAL
March 31, 2000
PRASANNA AND COMPANY BANGALORE Vs. PRASANNA KUMAR
March 16, 2000
PRESIDENT CEMENT CORPORATION OF INDIA Vs. PRESIDING OFFICER LABOUR COURT GULBARGA
October 16, 2000
PROF. A.H. M. SIDDALINGAIAH Vs. STATE OF KARNATAKA AND ANOTHER
June 30, 2000
PRUTHVI EDUCATIONAL TRUST BANGALORE Vs. BAR COUNCIL OF INDIA NEW DELHI
August 28, 2000
PULAKESHI POWER CO PRIVATE LIMITED Vs. STATE OF KARNATAKA
January 11, 2000
PUSHPA SHEDTHL Vs. P DEVADAS SHETTY
November 8, 2000
Puttalakshmamma Vs. The State of Karnataka and others
September 18, 2000
PUTTANNA Vs. LAKSHMANA
January 21, 2000
PUTTATHAYAMMA Vs. E S I CORPN
March 23, 2000
R A BALAKRISHNA Vs. KARNATAKA STATE TRANSPORT APPELLATE
August 21, 2000
R GURUSWAMY Vs. BALAJI COTTON INDUSTRIES HALAKUNDI BELLARY DISTRICT
January 12, 2000
R L PINTO Vs. F F MENZES
December 6, 2000
R LATHA Vs. T MADIYAL COMMISSIONER OF POLICE BANGALORE CITY
April 29, 2000
R MAHESHWARI Vs. KARNATAKA STATE TRANSPORT AUTHORITY
April 13, 2000
R P F COMMR Vs. K F P CORPN LTD
January 5, 2000
R S EXPORTS Vs. STATE OF KARNATAKA
February 4, 2000
R THIMMAYYA SHETTY Vs. VASANTH RAJ
September 11, 2000
R VENKATESH Vs. P SARAVANAN
July 12, 2000
R. GURUSHANTHAPPA Vs. SRI THARALABALU JAGADGURU EDUCATION SOCIETY(R), AND OTHERS
July 25, 2000
R. NARASIMHAIAH Vs. SMT. SAKAMMANAMMA AND ANOTHER
August 7, 2000
R. Prakash and others Vs. Ramesh Kumar Jain and another
December 1, 2000
R. RANJITH Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL, BANGALORE AND OTHERS
February 10, 2000
RAFEEK HUSENSAB KORTI Vs. STATE OF KARNATAKA
January 21, 2000
Raghunath Bharamanath Patil Vs. Smt. Monakka Raghunath Patil
July 17, 2000
RAILWAYMENS CREDIT CO OPERATIVE SOCIETY LIMITED BANGALORE Vs. ESTATE OFFICER SOUTHERN RAILWAY
March 21, 2000
RAJA ENTERPRISES Vs. STATE OF KARNATAKA
December 1, 2000
RAJAGOPAL GANGADHAR SAJEKAN Vs. HIGH COURT OF KARNATAKA BANGALORE
February 11, 2000
RAJASHREE CEMENT LIMITED Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
May 29, 2000
Rajeshwari Vs. Shri Suryakant
November 20, 2000
RAJESHWARI S. SHENDE Vs. SURYAKANT S. SHENDE
November 20, 2000
RAMACHANDRA APPAYYA KHOT Vs. STATE OF KARNATAKA
June 8, 2000
RAMACHANDRA DESHPANDE Vs. LAXMANA RAO KULKARNI
May 25, 2000
RAMACHANDRA LAXMAN DODDAMANI Vs. TILAKARAJ BHAKTAVARMAL MAHAJANSHET
January 17, 2000
RAMACHANDRA NAYAK AND SONS, MANGALORE AND OTHERS Vs. MANGALORE PORT (OLD PORT), MANGALORE AND OTHERS
July 26, 2000
Ramachandra Pai and others Vs. The State of Karnataka and others
July 5, 2000
RAMAKKA Vs. BANGALORE MAHANAGARA PALIKE
October 13, 2000
RAMAKRISHNA AITHALA Vs. BHAGISHETTIGARTHY
January 25, 2000
RAMAKRISHNA GOWDA Vs. CHAIRMAN ZEE TELEVISION NEW DELHI
March 24, 2000
RAMAKRISHNA UDUPA Vs. SUBHADRAMMA
July 28, 2000
RAMAKRISHNAIAH Vs. PRESIDENT VEERASHAIVA MUTT EDUCATION
June 2, 2000
RAMALINGAPPA Vs. NOORSAB
March 31, 2000
RAMAPPA LACHCHAPPA LAMANI Vs. STATE OF KARNATAKA
May 29, 2000
RAMESH NAIK Vs. STATE OF KARNATAKA
July 13, 2000
RAMESH SINGH CHOUHAN THAKUR Vs. STATE
March 9, 2000
Ramesh Srinivasa Jannu Vs. Sri. Srinivas Vittoba Jannu since deceased by LRs. and others
September 5, 2000
Rampuram Holiday Resorts Limited Vs. The State of Karnataka and others
November 29, 2000
RANAPPA AND OTHERS Vs. GRAMA PANCHAYAT, MANTUR, BAGALKOT AND OTHERS
September 29, 2000
RAO SAHEB Vs. STATE OF KARNATAKA
December 13, 2000
RASOOL SHERIFF Vs. BANGALORE DEVELOPMENT AUTHORITY
February 9, 2000
Rathanamma Vs. R. Jayaram and others
January 20, 2000
Ratnakar Dattatreya Shetwal Vs. Sri. Krishna Traders and others
October 16, 2000
Ravi Vs. State of Karnataka
April 3, 2000
RAZIYA MAHABOOB PATEL Vs. RAJESAB HASAN
September 8, 2000
REDDIVARA NARAMMA Vs. STATE OF KARNATAKA
March 31, 2000
REMIDEX PHARAMACEUTICALS PRIVATE LIMITED BANGALORE Vs. UNION OF INDIA
March 29, 2000
Renuka Shankar and another Vs. Sri. Shankar Narsingh Warute
June 9, 2000
RITA MENEZES Vs. MANGALORE CORPORATION
January 14, 2000
RIYAZ AHMED Vs. COMMISSIONER BANGALORE CITY CORPORATION
August 31, 2000
ROSAMMA Vs. B.V. RAMACHANDRAPPA
April 12, 2000
RUDRAPPA Vs. STATE OF KARNATAKA
January 28, 2000
RUKMAYYA GOWDA Vs. SUBBANNA GOWDA
February 20, 2000
Rukmayya Gowda and others Vs. Subbanna Gowda and others
February 10, 2000
S A ASWATHANARAYANA Vs. RETURNING OFFICER
February 21, 2000
S D NAGARAJ Vs. STATE OF KARNATAKA
November 21, 2000
S DEVADIGA Vs. PRESIDING OFFICER
November 15, 2000
S H ABBAS Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL BANGALORE
June 19, 2000
S INDUDHARA Vs. STATE OF KARNATAKA
May 25, 2000
S JYOTHI Vs. N MARIYAMMA
June 1, 2000
S K RAMA REDDY Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES HARAPANAHALLI
February 29, 2000
S K RAVI SHANKAR Vs. STATE OF KARNATAKA
January 13, 2000
S M SUBRAMANI Vs. GOVERNMENT OF INDIA
May 7, 2000
S MAHADEVAIAH Vs. SECRETARY DEPT OF RURAL DEVELOPMENT AND PANCHAYAT RAJ
January 31, 2000
S MANJUNATH Vs. L SURESH
August 24, 2000
S P THIRUMALA RAO Vs. UNION OF INDIA
November 29, 2000
S PARVATHI Vs. R PANDURANGASETTY
July 25, 2000
S PUTTA SWAMY Vs. MUNICIPALITY MANDYA
August 14, 2000
S RUDRAPPA Vs. SECRETARY THE MYSORE MERCHANTS CO OPERATIVE BANK LTD
June 23, 2000
S RUDRAPPA Vs. PARVATHAMMA
March 31, 2000
S SHYLAJA Vs. STATE OF KARNATAKA
April 13, 2000
S SURYANARAYANA RAO Vs. STATE OF KARNATAKA
January 4, 2000
S. Manjunath Vs. Sri. L. Suresh
August 24, 2000
S. NITHYANANDA Vs. THE BHARATH GOLD NUNES LIMITED, K.G.F. AND ANOTHER
July 20, 2000
S. Raman since dead by L.Rs. Vs. Sri. K.M. Ramaih and others
March 21, 2000
S.A. SYED AND OTHERS Vs. CORPORATION OF THE CITY OF BANGALORE
March 3, 2000
S.G. Koragar Vs. The Managing Director, Karnataka State Road Transport Corporation and another
August 23, 2000
Sadananda Shetty Vs. The Deputy Commissioner
May 31, 2000
SAIBANNA Vs. ASSISTANT COMMISSIONER AND LAND
March 16, 2000
SANGAPPA Vs. NAGAMMA (DECEASED) BY L.RS
September 14, 2000
SANGRAMAPPA Vs. SHANKARAPPA
July 25, 2000
SANJEEVINI ANANDA AWATE Vs. MANAGING DIRECTOR HIRANYAKESHI SAHAKARA SAKKARE KARKHANE
September 26, 2000
SANNA ADIKE BELEGARARA RECREATION ASSOCIATION Vs. STATE OF KARNATAKA
November 16, 2000
SANNE GOWDA GOPALA Vs. STATE
July 5, 2000
SAQLAIN SHIVANI Vs. STATE OF KARNATAKA
November 9, 2000
SAROJ Vs. MAHALINGAPPA
July 25, 2000
SATHISH NAYAK Vs. REGIONAL TRANSPORT AUTHORITY
December 7, 2000
SAVIN KUMAR SHETTY Vs. VITTAL ANCHAN
March 21, 2000
SAVIN KUMAR SHETTY Vs. VITTAL ANCHAN
March 2, 2000
SECRETARY TO THE GOVERNMENT OF KARNATAKA Vs. C ABDULLA
July 17, 2000
SENAPATHY SYNAMS INSULATIONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 24, 2000
SEVALAL LAMBANI HITAVARDHAK SANGH, HUBLI Vs. STATE OF KARNATAKA AND OTHERS
July 14, 2000
Shabeer Vs. Rathan Singh and others
November 28, 2000
SHAKUNTALA Vs. VIRUPANNA S
November 7, 2000
Shakuntala Gupta Vs. G. Saranappa
September 5, 2000
SHAMBUGOWDA Vs. STATE OF KARNATAKA
July 14, 2000
SHANKAR Vs. ASSISTANT EXECUTIVE ENGINEER G R B C
March 6, 2000
SHANKAR Vs. MADHUKAR BANDOPANT KULKARNI
January 31, 2000
SHANKAR GURULINGAPPA GOPASHETTY Vs. STATE OF KARNATAKA
June 28, 2000
SHANKAREPPA MAJOR Vs. THUNGABHADRA GRAMEENA BANK MUDAGAL
March 6, 2000
SHANMUKHAYYA Vs. DIVISION CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION KOPPAL DIVISION KOPPAL DISTRICT
March 30, 2000
Shantabai Vs. Premalabai and others
November 29, 2000
SHANTHAKUMAR Vs. CITY MUNICIPAL COUNCIL CHICKMAGALUR
August 25, 2000
SHANTHAPPA ALIAS THATAPPA Vs. BUDDAMMA alias LAKSHMAMMA
September 5, 2000
SHARAD V SAMPAT Vs. KARNATAKA STATE FINANCIAL CORPORATION
September 5, 2000
Sharanappa Vs. The Special Land Acquisition Officer, Upper Krishna Project
March 1, 2000
Sharitha P. Bhandary Vs. Smt. Vanaja Heggadthi and others
November 16, 2000
SHASHI ALIAS SHASHIDHARAN Vs. STATE OF KARNATAKA
August 28, 2000
SHEKHAPPA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION
June 22, 2000
SHEKHAPPA BASAVANNEPPA HALASUR Vs. STATE OF KARNATAKA
July 28, 2000
Shevire Cashews Vs. Agricultural Produce Market Committee
November 9, 2000
SHIVAJI RAO M POAL Vs. M Y GHORPADE
November 28, 2000
SHIVALINGAPPA Vs. MGMT OF MINERVA MILLS
November 21, 2000
SHIVANAGOUDA Vs. REGIONAL TRANSPORT AUTHORITY GADAG REGION GADAG
June 5, 2000
SHIVAPUTRAPPA Vs. SUBHAS JOSHI
September 5, 2000
SHIVARAJ KUDAMBLE Vs. KARNATAKA ELECTRICITY BOARD
November 3, 2000
Shivashankar Somalingappa Malagali Vs. Malagi Shivaputrappa Chanabasappa and others
August 18, 2000
Shivsharnappa and others Vs. The Special Land Acquisition Officer for Minor Irrigation Projects
April 13, 2000
SHLVSHARNAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
April 13, 2000
Shobha Vs. N. Srinivasa
August 7, 2000
SHRI MULKI VENKATARAMANA TEMPLE, MULKI, MANGALORE AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
July 10, 2000
SHRINIVAS Vs. VENKATESH
September 26, 2000
Shyam Prasad Vs. Agricultural Produce Market Committee
August 28, 2000
Siddanaika Vs. The State of Karnataka and others
November 3, 2000
SIDDARAMAPPA MURGAPPA KUDAGI Vs. STATE OF KARNATAKA
January 19, 2000
Sidde Gowda Vs. The State of Karnataka and others
December 8, 2000
SIDDESHA Vs. STATE
September 7, 2000
SIDDHARTHA MEDICAL COLLEGE STUDENTS PARENTS ASSOCIATION Vs. UNION OF INDIA
February 28, 2000
SMT. AZEEZ KHAN NAZ Vs. PAPER TOWN HIGH SCHOOL, BHADRAVATHI & OTHERS
June 9, 2000
SMT. C.N. JAYANTHI Vs. CHAIRMAN AND MANAGING DIRECTOR, MYSORE PAPER MILLS LIMITED, BANGALORE AND ANOTHER
October 10, 2000
SMT. D.M. JAYAMMA Vs. SMT. MUNIYAMMA AND OTHERS
July 6, 2000
SMT. G.P. LAKSHMI AND ANOTHER Vs. SMT. T.B. RAJAMMA (DECEASED) BY L.RS
June 7, 2000
SMT. HAJARABI Vs. RAFT ALIAS RAFIKODDIN AND OTHERS
March 10, 2000
SMT. K.S. RADHAMANI AND ANOTHER Vs. STEEL AUTHORITY OF INDIA LIMITED, BHADRAVATHI AND ANOTHER
September 20, 2000
SNEHA Vs. NATIONAL INSURANCE CO LTD
February 17, 2000
SOUBHAGYA Vs. CHIEF SECRETARY STATE OF KARNATAKA
August 14, 2000
SOUDAGAR I.S. AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
August 31, 2000
SOWRABHA V BESUR Vs. KARNATAKA PRE UNIVERSITY BOARD BANGALORE
October 10, 2000
Special Land Acquisition Officer Vs. Kallayya Rudrayya Ankalagi
July 21, 2000
SPECIAL LAND ACQUISITION OFFICER Vs. RAYANAGOUDA
February 10, 2000
SPECIAL LAND ACQUISITION OFFICER KARNATAKA Vs. GADDADAVANU
July 12, 2000
SPECIAL LAND ACQUISITION OFFICER RAMDURG Vs. PARAYYA HAMPAYYA BADASURMATH
January 13, 2000
Sports Authority of India Vs. Private Eye Investigation Security Services
November 17, 2000
SRIDEVI Vs. MASTAK AHAMAD
July 25, 2000
SRIDHAR G JINGADE ALIAS S G JINGADE Vs. SATYAVATHI
January 21, 2000
SRINIVASA THANTHRI Vs. STATE OF KARNATAKA
March 7, 2000
STATE Vs. RAMU THALAPPA KAMBLE
March 14, 2000
STATE Vs. PRABHAKAR
March 31, 2000
STATE Vs. NAGARAJA
April 4, 2000
STATE Vs. SIDDARAJU
March 24, 2000
STATE Vs. ABDUL AZIZ MIYAN
February 8, 2000
STATE Vs. TULASIDARAN
February 2, 2000
STATE Vs. MADESHA
February 7, 2000
STATE Vs. MAHALINGU
August 30, 2000
STATE Vs. MOTA ALIAS MOTTA S O MADIAH
August 25, 2000
STATE Vs. APPAJIGOWDA
April 13, 2000
STATE Vs. K.S. GOPA KUMAR
October 19, 2000
STATE Vs. MOHAMMAD YUSUF
September 14, 2000
STATE BY POLICE INSPECTOR, BUREAU OF INVESTIGATION, KARNATAKA LOKAYUKTHA, CITY DIVISION, BAN GALORE Vs. H. MANJUNATHA
January 27, 2000
State by Police Inspector, Karnataka Lokayuktha Vs. M. Nanjunda
September 14, 2000
State of Karnataka Vs. Cherimonu @ Mohammed Ali
January 12, 2000
State of Karnataka Vs. Devappa alias Devendrappa Hullappa Barker and another
October 11, 2000
STATE OF KARNATAKA Vs. KOTHARI INDUSTRIAL CORPN KANDALI POST HASSAN
October 9, 2000
STATE OF KARNATAKA Vs. VIJAYALAXMI SOMASHEKARAPPA
June 2, 2000
STATE OF KARNATAKA Vs. LAKSHMAPPA KALLAPPA BALAGANUR
April 10, 2000
STATE OF KARNATAKA Vs. KASTURI and SONS LTD
June 12, 2000
STATE OF KARNATAKA Vs. SAMARTH CONSTRUCTIONS
June 22, 2000
STATE OF KARNATAKA Vs. ANNAKKA
August 4, 2000
STATE OF KARNATAKA Vs. CHANDRA DEVI JAIN H P
July 10, 2000
STATE OF KARNATAKA Vs. K M KUKKAPPA
February 1, 2000
STATE OF KARNATAKA Vs. MAZHAR ALIM
January 31, 2000
STATE OF KARNATAKA Vs. PETER PRANK
January 21, 2000
STATE OF KARNATAKA Vs. SADANAND PARUSHARAM HOSURKAR
January 17, 2000
STATE OF KARNATAKA Vs. ANGADI SIDDAPPA
January 3, 2000
STATE OF KARNATAKA Vs. JINDAL ALUMINIUM LIMITED
January 5, 2000
STATE OF KARNATAKA Vs. SHANKAR
January 6, 2000
STATE OF KARNATAKA Vs. PRAKASHAIAH
January 12, 2000
STATE OF KARNATAKA Vs. ABDUL GAFFAR
January 10, 2000
STATE OF KARNATAKA Vs. CHANDRABHAGA BAI
March 15, 2000
STATE OF KARNATAKA Vs. B KRISHNA BHAT
March 14, 2000
STATE OF KARNATAKA Vs. UNIVERSITY OF MYSORE MYSORE
March 8, 2000
State of Karnataka by Bhatkal Rural Police Vs. Manjunath
August 22, 2000
STATE OF KARNATAKA CHIEF SECRETARY Vs. NANDI AGRO PRIVATE LIMITED
December 13, 2000
SUBBAMMA Vs. NARAYANAPPA
March 28, 2000
SUBBAMMA Vs. B T KRISHNAPPA
July 19, 2000
SUBBARAJU Vs. STATE OF KARNATAKA AND OTHERS
August 25, 2000
SUBHODA SHETTY Vs. BOTTOMS UP WINES
August 29, 2000
Subramanya Iyer Vs. The State of Karnataka and others
December 6, 2000
SUGUNA Vs. STATE OF KARNATAKA
September 5, 2000
SULOCHANAMMA Vs. H NANJUNDASWAMY
May 29, 2000
SULOCHANAMMA Vs. H NANJUNDASWAMY
March 29, 2000
SURESH KUMAR AGARWAL Vs. TIKMANI METAL INDUSTRIES
July 25, 2000
SURESH RAMACHANDRAPPA KILABANUR Vs. VIDYA
January 12, 2000
Surya Industries Rice Mill and others Vs. The Senior Regional Manager, Food Corporation of India and others
November 8, 2000
Susheela and others Vs. Bhaskar and others
February 15, 2000
SWAN SILK LIMITED Vs. APPELLATE AUTHORITY UNDER INDUSTRIES EMPLOYMENT
September 25, 2000
SYED ABDUL SAMAD Vs. JABBAR HUSSAIN
January 11, 2000
SYED ASHRAF Vs. THE MENTAL HOSPITAL EMPLOYEES HOUSE BUILDING CO
January 4, 2000
SYED ISMAIL Vs. SHAMSHIA BEGUM
January 21, 2000
SYED MOHAMMED ADIL PASHA KHADRI Vs. KARNATAKA BOARD OF WAKFS BANGALORE
January 27, 2000
SYED MUJIBUR RAHMAN Vs. ABDUL AZEEZ
October 20, 2000
SYED SHAHA FATHUALLAH ALVI Vs. CITY MUNICIPAL COUNCIL BIDAR
February 8, 2000
SYNDICATE BANK Vs. G VENKATARAMANI
August 29, 2000
Syndicate Bank Vs. Cantreads Private Limited and others
July 20, 2000
Syndicate Bank Vs. Bangalore Process Equipment and another
July 4, 2000
SYNDICATE BANK, BANGALORE Vs. SHARIFF NURSING HOME, BANGALORE AND ANOTHER
November 8, 2000
SYSTEMS MANUFACTURING LTD Vs. SYSTEM EMPLOYEES ASSOCIATION
December 14, 2000
T G THIMMARAYA GOWDA Vs. STATE OF KARNATAKA
June 2, 2000
T JAYAMMA Vs. BANGALORE UNIVERSITY
January 24, 2000
T M JAKKANNA Vs. RAJALAXMI TRADERS
July 26, 2000
T S HONNAPPA Vs. ORIENTAL INSURANCE CO LTD
August 29, 2000
T S RAJU Vs. S ANIL KUMAR
March 2, 2000
T S VIDYA SHANKER Vs. STATE OF KARNATAKA
September 11, 2000
T SIDDESHI Vs. DEPUTY COMMISSIONER
December 5, 2000
T V NAGARAJ Vs. B ANJANAPPA
May 30, 2000
T. RAMAIAH Vs. SAJJAN BAI
November 8, 2000
T.V. Nagarthnamma Vs. Sri. P.C. Renuka Prakash
August 11, 2000
Tammanagouda Sangappa Ninganur and others Vs. The State of Karnataka
July 6, 2000
TANIR BAVI POWER COMPANY PRIVATE LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION
May 4, 2000
Tanir Bavi Power Company Private Limited, Bangalore and another Vs. Karnataka Power Transmission Corporation Limited (Formerly Karnataka Electricity Board), Bangalore and another
May 4, 2000
Taralabalu Jagadguru Education Society (R) Sirigere Vs. P.M. Prabhu
July 20, 2000
TARAMANI Vs. B N RAJASHEKAR
January 18, 2000
TATA ELXSI LIMITED BANGALORE Vs. ANAND JOSHI
February 11, 2000
TELECOM DISTRICT MANAGER Vs. A A ANGILI
February 9, 2000
THARUNYA MAHILA SAMAJA REGD SAKALESHPURA Vs. DEPUTY COMMISSIONER HASSAN
November 2, 2000
THE ORIENTAL INSURANCE COMPANY LIMITED, BANGALORE Vs. T.B. CHANDRAPRABHA AND ANOTHER
September 26, 2000
THE SPECIAL LAND ACQUISITION OFFICER, MALAPRABHA PROJECT, SAUNDATTI Vs. CHANNABASAPPA TIPPANNA NAVALGUND
June 2, 2000
THE WORKS MANAGER, KARNATAKA STATE ROAD TRANSPORT CORPORATION, HUBLI AND ANOTHER Vs. KARNATAKA STATE ROAD TRANSPORT EMPLOYEES UNION, HUBLI
February 15, 2000
THIMAPPA BASAPPA DODDAYANKANNAVAR Vs. KRISHNAPPA GANGADHARAPPA NAIKAR
September 8, 2000
Thippamma Vs. Khemya Naik
November 27, 2000
Thipparaiah Since dead by L.Rs. Vs. The State of Karnataka and others
October 20, 2000
TIRUCHANDOOR MURUHAN SPINNING MILLS P LTD Vs. MADANLAL RAMKUMAR COTTON AND GENERAL MERCHANTS
October 9, 2000
TOWN PANCHAYAT HARAPANAHALLI Vs. STATE OF KARNATAKA
March 21, 2000
U SHIVANNA Vs. L ANJANAPPA
August 2, 2000
U SURESH MALLYA Vs. OKAZAKI SEKIZAI COMPANY LIMITED
March 22, 2000
U.P. Venkatesh and others Vs. The State of Karnataka and others
December 8, 2000
UB Global Corporation Limited Vs. Kaveri Impex and others
November 15, 2000
Ulavi Basaveshwar Dharma Fund Saunsthe and another Vs. Smt. Ratanbai and others
June 9, 2000
UNION OF INDIA Vs. L N GIRIJA
January 18, 2000
UNION OF INDIA Vs. STATE OF KARNATAKA
August 21, 2000
UNION OF INDIA Vs. YOKOGAWA BLUESTAR LTD
June 22, 2000
UNION OF INDIA Vs. K S LAKSHMI KUMAR
June 21, 2000
UNION OF INDIA AND OTHERS Vs. ALISAB
June 20, 2000
UNITED BREWERIES LTD Vs. KARNATAKA BANK LTD
March 16, 2000
UNITED INDIA INSURANCE CO LTD Vs. S SIDDESWARA
February 22, 2000
UNITED INDIA INSURANCE CO LTD Vs. N SRINIVASA
March 9, 2000
UNITED INDIA INSURANCE CO LTD Vs. SHIVANNA
March 15, 2000
UNITED INDIA INSURANCE CO LTD Vs. V NAGARATHNA
July 24, 2000
UNITED INDIA INSURANCE CO LTD Vs. D C RAJANNA
July 24, 2000
UNITED INDIA INSURANCE CO LTD Vs. JAHUR BEGUM
July 10, 2000
UNITED INDIA INSURANCE CO LTD Vs. RUDRAMMA
October 9, 2000
United India Insurance Co. Ltd. Vs. Sri. Shivanna and others
March 15, 2000
UNITED INDIA INSURANCE COMPANY LIMITED Vs. H R BHARGAV
April 4, 2000
USHA MOHAN DAS Vs. DIVISIONAL COMMISSIONER BANGALORE DIVISION BANGALORE
March 23, 2000
V K SHLVANANDA Vs. REGIONAL TRANSPORT OFFICER DAVANAGERE
June 9, 2000
V P R FINANCE CORPORATION Vs. R LAKSHMINARAYANA
August 3, 2000
V S PRASAD Vs. H L JAYANARASEMHA
April 11, 2000
V. Hemalatha Vs. The Senior Superintendent of Post Offices and others
July 27, 2000
V. NARAYANAMMA Vs. THE CHIEF OFFICER, TOWN MUNICIPAL COUNCIL, CHICKBALLAPUR TOWN, KOLAR DISTRICT AND OTHERS
October 17, 2000
V. Padmanabha Kedilaya Vs. Union of India (UOI) and others
February 29, 2000
V.N. MURTHY Vs. P. KAMAN
January 20, 2000
V.N. Varaprasad Dendukuri Vs. The State of Karnataka and another
November 29, 2000
V.S. Reddy Vs. Shri. M. Jayakumar and another
December 8, 2000
Vajrappa Vs. B.R. Nagabhushan and others
December 15, 2000
Vasudevamurthy Vs. Sri. Sri Mahantha Swamigalu Swamiji of Devanur Mutt and others
November 14, 2000
VEERASHIVA CO OPERATIVE BANK LTD Vs. P O LABOUR COURT
March 9, 2000
VENKAJI JIWAJI KULKARNI Vs. THE LAND TRIBUNAL, CHIKKODI, BELGAUM DISTRICT AND OTHERS
October 23, 2000
VENKATACHALAIAH Vs. STATE OF KARNATAKA
September 4, 2000
VENKATARAMANAPPA Vs. B N NARASHIMHACHAR
May 22, 2000
Venkatesh Vs. The State of Karnataka and others
September 12, 2000
VENKATESHAN S Vs. UNION OF INDIA UOI
November 2, 2000
VIDYA A B Vs. UNION OF INDIA
October 25, 2000
VIJAY KUMAR JAIN Vs. JOINT DIRECTOR, AGRICULTURAL MARKETING COMMITTEE, MYSORE AND ANOTHER
September 26, 2000
VIJAYA BANK Vs. MYTRIDATTA MOVIES AND ORS.
July 25, 2000
VIJAYA BANK Vs. STATE
March 14, 2000
VIJAYA KURUBA G Vs. KARNATAKA STATE ROAD TRANS CORPN
July 7, 2000
VIMAL APPAYYA MARKAL Vs. LAND TRIBUNAL BELGAUM
January 25, 2000
VINAYAKA Vs. LAXMANAPPA
November 13, 2000
VISWANATH KAPPATHANAVAR Vs. CHANNU PATIL
January 31, 2000
Vokkaleri Grama Panchayath Vs. State of Karnataka and others
October 10, 2000
WADDARA BHOVI QUARRYING LABOUR Vs. SENIOR GEOLOGIST DEPARTMENT OF MINES
April 12, 2000
WG. CDR. H.R. PARTHSARATHY Vs. CENTRE FOR DEVELOPMENT OF TELEMATICS (C
August 3, 2000
WORKMEN OF BAGALKOT UDYOG LTD Vs. BAGALKOT UDYOG LT
June 20, 2000
WORKMEN OF INDIAN TELEPHONE INDUSTRIES LTD Vs. MANAGEMENT OF INDIAN TELEPHONE INDUSTRIES LTD
December 15, 2000
Y. Ravikantha Bhat Vs. Mangalore University represented by its Registrar and another
August 11, 2000
YADATHORE SRI JAGADGURU YOGANANDESHWARA Vs. STATE OF KARNATAKA
May 4, 2000
YELLALINGA EDUCATION TRUST Vs. STATE OF KARNATAKA
November 24, 2000
Yellamma Vs. The Karnataka Electricity Board
August 4, 2000
YEMUNAPPA Vs. LAND ACQUISITION OFFICER AND THE ASSISTANT COMMISSIONER
January 10, 2000
ZITA FARIAS Vs. PATRICK E P MASCARENHAS
February 23, 2000
ZULEKHA BEGUM ALIAS RAHMATHUNNISA BEGUM Vs. ABDUL RAHEEM
January 7, 2000