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Case Index
Title
Date
STATE OF PUNJAB Vs. BHAGWAN SINGH
November 16, 2000
A ABDUL RASHID KHAN DEAD Vs. P A K A SHAHUL HAMID
May 3, 2000
A BALAIAH Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 4, 2000
A C THALWAL Vs. HIGH COURT OF HIMACHAL PRADESH
August 17, 2000
A GIRIDARI LAL Vs. STATE OF TAMIL NADU
August 17, 2000
A H PINTO Vs. V CHANIYAPPA
August 2, 2000
A J FERNANDIS Vs. DIVISIONAL MANAGER SOUTH CENTRAL RAILWAY
December 5, 2000
A J SHAIKH Vs. IIYAS MOHAMMAD USMAN SHAIKH
August 31, 2000
A K MEHABOOB Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU
October 10, 2000
A K RAGHUMANI SINGH Vs. GOPAL CHANDRA NATH
April 4, 2000
A MOHAMMAD YUNUS Vs. FOOD CORPORATION OF INDIA
January 25, 2000
A P PAPER MILLS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
September 28, 2000
A P POLLUTION CONTROL BOARD Vs. PROF M V NAYUDU RETD
April 13, 2000
A P POLLUTION CONTROL BOARD II Vs. PROF M V NAYUDU RETD
December 1, 2000
A RAGHAVENDER Vs. MICHAEL MANOHAR
April 20, 2000
A SOWKATH ALI Vs. UNION OF INDIA
August 1, 2000
A SRINATH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 6, 2000
A VENKATASUBBIAH NAIDU Vs. S CHALLAPPAN
September 19, 2000
ABANI MAHATO Vs. KANCHAN K SINHA
April 17, 2000
ABDUL GAFFER Vs. H S SRINIVASA SETY
April 19, 2000
ABDUL GAFFER Vs. JAICHANDLAL ASHOK KUMAR AND CO PRIVATE LIMITED
January 28, 2000
ABDUL HAMIT ANSARI Vs. STATE OF MAHARASHTRA
March 16, 2000
ABDUL KARIM Vs. STATE OF KARNATAKA
November 7, 2000
ABDUL NAZAR MADANI Vs. STATE OF TAMIL NADU
May 5, 2000
ABDUL RASHID IBRAHIM MANSURI Vs. STATE OF GUJARAT
February 1, 2000
ABDUL WAHAB ANSARI Vs. STATE OF BIHAR
October 17, 2000
ABID HATIM MERCHANT Vs. JANAB SALEBHAI SAHEB SHAIFUDDIN
February 3, 2000
ABUR ALI MONDAL Vs. KASEM ALI MONDAL
September 1, 2000
ACHAL MISRA Vs. RAMA SHANKER SINGH
August 17, 2000
ADARSH SABZI MANDI SAMITI Vs. STATE OF HARYANA
February 15, 2000
ADDITIONAL COLLECTOR OF CENTRAL EXCISE BOMBAY II Vs. MAHINDRA AND MAHINDRA LTD
January 27, 2000
ADDITIONAL DISTRICT MAGISTRATE REV DELHI ADMN Vs. SIRI RAM
May 5, 2000
ADITYA CEMENT Vs. COMMERCIAL TAXES OFFICER RAJASTHAN
November 15, 2000
ADITYA NATH PANDEY Vs. STATE OF UTTAR PRADESH
February 25, 2000
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. ASHOK HARIKUNI
September 22, 2000
AGRICUMTURAL PRODUCE MARKET COMMITTEE Vs. N S K KHAJA MOTHIDEEN SAHEB
November 16, 2000
AHILYABAI Vs. SHANTABAI DEAD
October 10, 2000
AHMED Vs. STATE OF GUJARAT
August 25, 2000
AICC OF TRADE UNION Vs. UNION OF INDIA
December 4, 2000
AIR INDIA LIMITED Vs. DHARMENDER KUMAR
September 21, 2000
AIR INDIA LIMITED Vs. COCHIN INT AIRPORT LIMITED
January 31, 2000
AIR INDIA LIMITED Vs. M YOGESHWAR RAJ
May 2, 2000
AJAB SINGH Vs. STATE OF UTTAR PRADESH
March 9, 2000
AJAIB SINGH Vs. STATE OF PUNJAB
April 11, 2000
AJAIB SINGH Vs. TULSI DEVI
August 2, 2000
AJAY SINGH Vs. STATE OF BIHAR
April 27, 2000
AJIT JAIN Vs. NATIONAL INSURANCE COMPANY LIMITED
November 14, 2000
AJJAM LINGANNA Vs. LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER NIZAMABAD
November 28, 2000
AKHILESH KUMAR SINGH Vs. STATE OF BIHAR
April 13, 2000
ALI JAWAD AMEERHASAN RIZVI Vs. INDO FRENCH BIOTECH ENTERORISES LIMITED
January 21, 2000
ALIGARH MUSLIM UNIVERSITY Vs. MANSOOR ALI KHAN
August 28, 2000
ALKA DOKSHIT Vs. SANJAY NARENDRA KUMAR BHATNAGAR
December 4, 2000
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
February 3, 2000
ALLAHABAD BANK Vs. CANARA BANK
April 10, 2000
ALLAHABAD BANK Vs. CANARA BANK
September 8, 2000
ALLAHABAD BANK Vs. ARC HOLDING LIMITED
September 26, 2000
ALMITRA H PATEL Vs. UNION OF INDIA
August 24, 2000
ALMITRA H PATEL Vs. UNION OF INDIA
August 2, 2000
ALMITRA H PATEL Vs. UNION OF INDIA
January 11, 2000
ALMITRA H PATEL Vs. UNION OF INDIA
February 15, 2000
ALMITRA H. PATEL Vs. U.O.I.
November 9, 2000
ALPHA DETERGENTS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
January 31, 2000
ALPHA DETERGENTS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
March 31, 2000
AMAR NATH SINGH Vs. CONTINENTAL CONSTRUCTION LTD
November 14, 2000
AMBIKA PRASAD Vs. STATE DELHI ADMINISTRATION DELHI
January 21, 2000
AMIT SINGH RAWAL Vs. D G H S
January 18, 2000
AMITADYUTI KUMAR Vs. STATE OF WEST BENGAL
January 21, 2000
AMMAVASAI Vs. INSPECTOR OF POLICE VALLIYANUR
March 3, 2000
AMRESH TIWARI Vs. LALTA PRASAD DUBEY
April 11, 2000
AMRIK SINGH Vs. UNION OF INDIA
November 16, 2000
AMRITLAL Vs. UNION GOVERNMENT
November 7, 2000
AMRUTLAL SHIVLAL PATEL Vs. PRABHUDAS SHIVLAL PATEL
December 4, 2000
ANADHARAJ Vs. STATE OF TAMIL NADU
February 3, 2000
ANAND ASSOCIATES Vs. NAGPUR IMPROVEMENT TRUST
March 16, 2000
ANAND KUMAR Vs. PREM SINGH
March 3, 2000
ANANDI D JADHAV Vs. NIRMALA RAMCHANDRA KORE
April 5, 2000
ANANT SWAROOP SHARMA Vs. UNION OF INDIA
July 21, 2000
ANANTA KAKAPPA JARATAKHANE Vs. KRISHTAPPA
January 3, 2000
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR
August 9, 2000
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. V VEERAIAH
March 16, 2000
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GADE VIJAYAKUMARI REDDY
March 13, 2000
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NATIONAL MAZDOOR UNION Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 10, 2000
ANDHRA PRADESH STATE WAKF BOARD HYDERABAD Vs. ALL INDIA SHIA CONFERENCE BRANCH A P
March 2, 2000
ANGARKI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
February 1, 2000
ANGOORI DEVI Vs. STATE OF UTTAR PRADESH
August 22, 2000
ANIL KUMAR Vs. STATE OF PUNJAB
March 28, 2000
ANIL KUMAR PURI Vs. PRESIDING OFFICER LABOUR COURT CHANDIGARH
March 31, 2000
ANIL SOOD Vs. PRESIDING OFFICER LABOUR COURT II
December 1, 2000
ANIMA MALLICK Vs. AJOY KUMAR ROY
February 25, 2000
ANIYUR MOHAIDEEN Vs. KUMDHI PANCHAYAT UNION
September 21, 2000
ANJUMAN KHUDDAMUL HUJJAJ Vs. UNION OF INDIA
May 5, 2000
ANKUSH KESHAV BOWLEKAR Vs. STATE OF MAHARASHTRA
January 21, 2000
ANTHONY Vs. KC ITTOP AND SONS
July 21, 2000
ANURADHA DALAL Vs. ROHIT DALAL
November 13, 2000
ANWARI Vs. STATE OF PUNJAB
November 9, 2000
APEEGO LIMITED Vs. INSPECTOR OF POLICE T N
February 29, 2000
APPROPRIATE AUTHORITY Vs. VIJAY KUMAR SHARMA
November 16, 2000
ARCHANA SINGH Vs. ALOK PRATAP SINGH
January 10, 2000
ARISTOCRAT AGENCIES HYDERABAD Vs. EXCISE SUPERITENDENT HYDERABAD
December 7, 2000
ARIVAZHAGAN Vs. STATE
March 8, 2000
ARNIT DAS Vs. STATE OF BIHAR
May 9, 2000
ARPHI ELECTRONICS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MUMBAI
November 1, 2000
ARVIND SAHNI Vs. PUNJAB AND SIND BANK
September 18, 2000
ARYENDRA NATH GUPTA Vs. UNION OF INDIA
September 27, 2000
ASGAR S PATEL Vs. UNION OF INDIA
April 25, 2000
ASHA RAM Vs. DIVISIONAL ENGINEER TELECOM DEPARTMENT
July 20, 2000
ASHISH KUMAR DAS Vs. REKHA MUKHERJEE
October 18, 2000
ASHOK DHINGRA Vs. N C T OF DELHI
March 3, 2000
ASHOK KUMAR Vs. STATE OF BIHAR
April 7, 2000
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
September 7, 2000
ASHOK PAPER MILLS KAMGAR UNION Vs. UNION OF INDIA
September 1, 2000
ASHOK UMRAOMAL SANEHATI Vs. RIPALCHAND
January 3, 2000
ASHOKA DUTTA GUPTA Vs. SUJIT DUTTA GUPTA
March 31, 2000
ASOKAN Vs. STATE REP
April 5, 2000
ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAMUNDRY Vs. DUNCAN AGRO INDUSTRIES LIMITED
August 7, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VXL INDIA LIMITED
November 8, 2000
ASSOCIATED TIMBER INDUSTRIES Vs. CENTRAL BANK OF INDIA
August 9, 2000
ASST COMMISSIONER ANTI EVASION 1 Vs. SWARAJ MAZDA LIMITED
January 12, 2000
ATUL LIMIED Vs. D L F INDUSTRIES LIMITED
January 19, 2000
AVINASH ARORA Vs. STATE OF U T CHANDIGARH
April 13, 2000
AYYANNAR AGENCIES Vs. VISHNU CEMENT LIMITED
January 10, 2000
B A BASAVAIAH Vs. BANGALORE DEVELOPMENT AUTHORITY
January 7, 2000
B H PRABHAKAR Vs. M D KARNATAKA STATE COOP APEX BANK LIMITED
February 1, 2000
B HANALINGAM Vs. DISTT MAGISTRATE AND DISTT COLLECTOR
January 31, 2000
B LAXMIDEVAMMA Vs. STATE OF ANDHRA PRADESH
May 5, 2000
B S GAUR Vs. UNION OF INDIA
March 28, 2000
B S KHURANA Vs. MUNICIPAL CORPORATION OF DELHI
September 21, 2000
B S SHARMA Vs. STATE OF HARYANA
November 17, 2000
B T GURASAHANEY Vs. UNION OF INDIA
September 6, 2000
B T PATIL AND SONS Vs. COMMISSIONER OF GIFT TAX KARNATAKA
September 20, 2000
B T RAI Vs. RAMANNA GOWDA
September 1, 2000
B V YOGANANDA Vs. N A RAGHAVA
February 1, 2000
BABA CHARAN DASS UDHASI Vs. MAHANT BASANT DAS BABAJI CHELA BABA LAXMANDAS UDASI SADHU
July 14, 2000
BABAN PASWAN Vs. PRATIMA DEVI
September 27, 2000
BABU KUTTAN R PILLAI Vs. STATE OF MAHARASHTRA
December 15, 2000
BABUL KALITA Vs. STATE OF ASSAM
March 30, 2000
BABULAL Vs. HABIBNOOR KHAN
April 26, 2000
BADRI PRASAD Vs. CHANDRAKANTABAI
July 18, 2000
BADRINATH Vs. GOVERNMENT OF TAMIL NADU
September 29, 2000
BAHADUR NAIK Vs. STATE OF BIHAR
May 11, 2000
BAIJ NATH CHAUDHARY Vs. DILIP KUMAR
January 27, 2000
BAL KISHORE MODY Vs. ARUN KUMAR SINGH
October 10, 2000
BALAIAH A Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 4, 2000
BALAWWA Vs. HASANABI
January 17, 2000
BALBAHADUR SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED
March 10, 2000
BALBIR KAUR Vs. STEEL AUTHORITY OF INDIA LIMITED
May 5, 2000
BALBIR SINGH Vs. PUNJAB ROADWAYS
December 8, 2000
BALBIR SINGH CHIB Vs. SANJAY DAVE
April 13, 2000
BALLAPUR INDUSTRIES LIMITED Vs. STATE OFORISSA
November 28, 2000
BALLARPUR INDUSTRIES LIMITED Vs. STATE OF ORISSA
November 28, 2000
BALU LAL Vs. VINOD KUMAR
November 1, 2000
BALWANT KAUR Vs. CHANAN SINGH
April 18, 2000
BALWANT SINGH Vs. PARTAP SINGH
March 29, 2000
BANARAS HINDU UNIVERSITY Vs. MAHENDRA KUMAR GUPTA
February 9, 2000
BANDHUA MUKTI MORCHA Vs. UNION OF INDIA
January 11, 2000
BANDHUA MUKTI MORCHA Vs. UNION OF INDIA
May 3, 2000
BANK OF BARODA Vs. M/S. SATIMA COLD STORAGE & ORS.
February 15, 2000
BANK OF INDIA Vs. PRESIDING OFFICER
November 29, 2000
BANK OF INDIA Vs. VIJAY TRANSPORT
October 12, 2000
BANK OF INDIA Vs. INDU RAJAGOPALAN
April 5, 2000
BANK OF INDIA Vs. LAKSHIMANI DASS
March 10, 2000
BANKUPALLI CHINNABABU Vs. STATE
September 27, 2000
BARSATI Vs. STATE OF UTTAR PRADESH
March 6, 2000
BASAPPA Vs. PUTTAPPA
July 14, 2000
BASAPPA IRAPPA AKKI Vs. STATE OF KARNATAKA
May 4, 2000
BASAVARAJ R PATIL Vs. STATE OF KARNATAKA
October 11, 2000
BASUDEV MANDAL Vs. STATE OF WEST BENGAL
August 31, 2000
BASWANT Vs. STATE OF MAHARASHTRA
July 21, 2000
BATAKRUSNA DAS Vs. NATABAR BEHERA
February 21, 2000
BENTEE RUBBER PRIVATE LIMITED Vs. STATE OF KERALA
July 28, 2000
BHAGAT SINGH Vs. STATE OF PUNJAB
March 14, 2000
BHAGIRATH Vs. KANA RAM
March 14, 2000
BHAGVANRAO V PATIL Vs. JAGANNATH P PATIL
August 3, 2000
BHAGWAN DAS Vs. GIRJA SHANKAR
September 20, 2000
BHAGWAN SAHAI KHANDELWAL Vs. STATE OF RAJASTHAN
January 27, 2000
BHAGWANDAS FATECHAND DASWANI Vs. HPA INTERNATIONAL
January 13, 2000
BHAGYAMMA Vs. SANDEEP CRANE AND TRAILER SERVICE
August 7, 2000
BHAJRANGALAL AGARWAL D Vs. CHANNAPPA HATPAKI D
December 5, 2000
BHANU CONSTRUCTION CO PRIVATE LIMITED Vs. ANDHRA BANK HYDERABAD
November 28, 2000
BHARAT COKING COAL LIMITED Vs. RAJ KISHORE SINGH
May 5, 2000
BHARAT EARTH MOVERS Vs. COMMISSIONER OF INCOME TAX KARNATAKA
August 9, 2000
BHAVESH D PARISH Vs. UNION OF INDIA
May 12, 2000
BHAYLUBHAI CHIMANBHAI KUKANA Vs. STATE OF GUJARAT
December 4, 2000
BHOLA RAM KUSHWAHA Vs. STATE OF MADHYA PRADESH
November 16, 2000
BHOPAL GAS PEEDITH MAHILA U SANGAT Vs. UNION OF INDIA
January 25, 2000
BHUNESHWAR PRASAD Vs. UNITED COMMERCIAL BANK
August 25, 2000
BHUPINDERPAL SINGH Vs. STATE OF PUNJAB
May 1, 2000
BHURA MOGIYA Vs. SATISH PAGARIYA
March 30, 2000
BIHAR STATE ELECTRICITY BOARD Vs. PATNA ELECTRIC SUPPLY COMPANY LIMITED
May 12, 2000
BIHAR STATE ELECTRICITY BOARD Vs. PRABHA AGGARWAL
January 10, 2000
BIHAR STATE ELECTRICITY BOARD Vs. UMI SPECIAL STEEL LIMITED
November 8, 2000
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
July 26, 2000
BIHAR STATE SUBORDINATE INDUSTRIES FIELD OFFICERS ASSOCIATION Vs. KAPILDEO PRASAD SINGH
May 10, 2000
BIJOYO KUMAR PATTANAIK Vs. BASANTA KUMAR PATNAIK
April 4, 2000
BINOD KUMAR JHA Vs. PRAKASH RANJAN KUMAR
February 20, 2000
BIR SINGH Vs. PYARE SINGH
March 6, 2000
BIRANCHI NARAYAN MOHANTY Vs. STATE OF ORISSA
December 14, 2000
BIRENDRA K SINGH Vs. STATE OF BIHAR
April 7, 2000
BIRJOO PRASAD Vs. STATE OF UTTAR PRADESH
January 11, 2000
BIRJU INDORI GIJ Vs. STATE OF MAHARASHTRA
February 2, 2000
BIRLA CORPORATION LIMITED Vs. RAJESHWAR MAHATO
October 31, 2000
BIRLA JUTE AND INDUSTRIES LIMITED Vs. STATE OF MADHYA PRADESH
May 4, 2000
BISALPUR KISAN SAHKARI CHINI MILLS LIMITED Vs. CHAMAN PRAKASH SHUKLA
January 13, 2000
BISHANDAYAL AND SONS Vs. STATE OF ORISSA
December 7, 2000
BISHWA NATH AGGARWAL Vs. MEENA GUPTA
February 2, 2000
BISHWANATH PRASAD SINGH Vs. STATE OF BIHAR
December 15, 2000
BISON FIELD A ESTATE Vs. INSPECTING ASSISTANT COMMISSIONER
November 14, 2000
BITOO KAVITA Vs. STATE OF PUNJAB
August 7, 2000
BIYAS MAHTO Vs. STATE OF BIHAR
April 24, 2000
BLUE STAR EMPLOYEES UNION Vs. EX OFF PRINCIPAL SECRETARY TO GOVERNMENT
September 26, 2000
BONELA SWAMINATHAM Vs. STATE OF ANDHRA PRADESH
May 9, 2000
BORAMMA Vs. KRISHNA GOWDA
April 19, 2000
BOROSIL GLASS WORKS LIMITED EMPLOYEES UNION Vs. D D BAMBODE
November 30, 2000
BRAJA KISHORE JAGDAV Vs. LINGRAJ SAMANTARAY
July 28, 2000
BRANCH MANAGER STATE BANK OF HYDERABAD Vs. ABDUL RAHEEM
November 3, 2000
BRIJ KISHORE Vs. CHHOTELAL BIDUA
August 8, 2000
BRIJ KISHORE PRASAD SRIVASTAVA Vs. BIHAR STATE ELECTRICITY BOARD
July 18, 2000
BRIJ NATH PANDEY Vs. STATE OF UTTAR PRADESH
July 31, 2000
BRINDAVAN BANGLE STORES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
January 7, 2000
BRITANNIA INDUSTRIES LIMITED Vs. T N POLLUTION CONTROL BOARD
February 15, 2000
BSI LIMITED Vs. GIFT HOLDINGS PRIVATE LIMITED
February 15, 2000
BUDH SINGH Vs. STATE OF PUNJAB
April 3, 2000
BURN STANDARD COMPANY LIMITED Vs. TARUN KUMAR CHAKRABORTY
April 18, 2000
BYATHAIAH Vs. PENTAIAH
April 27, 2000
BYATHAIAH Vs. PENTAIAH
July 27, 2000
C B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY PATNAGAR NAINATAL Vs. STATE OF UTTAR PRADESH
August 10, 2000
C CHANDRAMOHAN Vs. SENGOTTAIYAN
January 4, 2000
C D SECURITY SERVICES NETWORK LIMITED Vs. UNION OF INDIA
January 24, 2000
C GOPINATHAN Vs. KRISHNAN AYYAPPAN
March 28, 2000
C M JOSEPH Vs. STATE OF KERALA
July 11, 2000
C NAGARAJ Vs. A SATHYANARAYANA
March 6, 2000
C T O INT NO IV ENFORCEMENT WING HYDERABAD Vs. KI HI TECH SECURE PRINT LIMITED
February 28, 2000
C T O INT NO IV ENFORCEMENT WING HYDERABAD Vs. KI HI TECH SECURE PRINT LIMITED
February 29, 2000
C V AND COMPANY Vs. STATE OF KERALA
February 8, 2000
CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED Vs. SHEW KR SINGH
November 30, 2000
CAMILO VAZ Vs. STATE OF GOA
April 10, 2000
CANARA BANK Vs. STATE OF TAMIL NADU
March 8, 2000
CANARA BANK Vs. NATIONAL THERMAL POWER CORPORATION
December 5, 2000
CC (EXPORT), MUMBAI Vs. NICCO BATTERIES LTD.
December 1, 2000
CEMENT LIMITED Vs. STATE OF RAJASTHAN
January 19, 2000
CENTRAL BOARD OF SECONDARY EDUCATION Vs. GAURAV MISHRA
August 17, 2000
CENTRAL FOR PIL Vs. UNION OF INDIA
May 2, 2000
CENTRAL INDIA ELECTRIC SUPPLY COMPANY Vs. COMMISSIONER OF INCOME TAX JABALPUR
August 2, 2000
CENTRAL INSTITUTE OF FISHERIES EDUCATION Vs. JANAVADI GEN KAMGAR MAZDOOR UNION
January 21, 2000
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
May 1, 2000
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
October 19, 2000
CENTURY FLOUR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX CHENNAI
August 3, 2000
CHACKO Vs. STATE OF KERALA
July 26, 2000
CHAIRMAN CENTRAL COUNCIL OF HOMEOPATHY Vs. VARINDER SINGH
July 18, 2000
CHAIRMAN JANDK STATE BOARD OF EDUCATION Vs. FEYAZ AHMED MALIK
January 28, 2000
CHAIRMAN NEW OKHLA INDUSTRIES DEVELOPMENT AUTHORITY Vs. ZILA PANCHAYAT GAUTAM BUDH NAGAR
April 28, 2000
CHAIRMAN RAILWAY BOARD Vs. CHANDRIMA DAS
January 28, 2000
CHAIRMAN RAJYA SABHA P HOUSE Vs. S S SOHONI
March 14, 2000
CHAKRAWARTI PRASAD Vs. STATE OF BIHAR
December 4, 2000
CHANDAN HAZARIKA Vs. BANTI BHUYAN
September 8, 2000
CHANDGI RAM Vs. UNIVERSITY OF RAJASTHAN
December 1, 2000
CHANDIGARH ADMINISTRATION Vs. RAJNI VALI
January 12, 2000
CHANDIGARH HOUSING BOARD Vs. NARINDER KAUR MAKOL
July 13, 2000
CHANDRA BHAN Vs. PAMMA BAI
February 10, 2000
CHANDRA DEO GAUTAM Vs. STATE OF UTTAR PRADESH
July 28, 2000
CHANDRA PRAKASH SHAHI Vs. STATE OF UTTAR PRADESH
April 25, 2000
CHANDRAGOUDA Vs. SHEKHARAGOUDA S PITTANAGOUDAR
August 11, 2000
CHANDRASEKHAR SURESH CHANDRA BHATT Vs. STATE OF MAHARASHTRA
March 29, 2000
CHANDRESHWAR SHARMA Vs. STATE OF BIHAR
January 7, 2000
CHANDRIKA PRASAD Vs. PULLO
April 10, 2000
CHANNASOMAIAH Vs. CHINNAPPA REDDY
March 13, 2000
CHARAN DASS Vs. SALI RAM
January 31, 2000
CHARAN SINGH Vs. HEALING TOUCH HOSPITAL
September 20, 2000
CHATTAR PAL Vs. MANDIR THAKURJI
October 30, 2000
CHATTAR SINGH Vs. USHA RANI
July 27, 2000
CHEERANTHOODIKA AHMMEDKUTTY Vs. PARAMBUR MARIAKUTTY UMMA
February 8, 2000
CHELMSFORD CLUB Vs. COMMISSIONER OF INCOME TAX DELHI
March 2, 2000
CHET RAM Vs. PUNJAB WAKF BOARD
July 20, 2000
CHHABI KULAVI Vs. GANESH CHANDRA MONDAL
December 14, 2000
CHIEF COMMISSIONER OF INCOME TAX Vs. V SUBBA RAO
November 23, 2000
CHIEF ENFORCEMENT OFFICER ENFORCEMENT DIRECTOR Vs. JAIRAJ V JAVA
January 10, 2000
CHIMAJIRAO KANHOJIRAO SHIRKE Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
July 26, 2000
CHINNAMA GEORGE Vs. N K RAJU
April 6, 2000
CHINTAMANI GAJANAN VELKAR Vs. STATE OF MAHARASHTRA
February 1, 2000
CHIRANJILAL SHRILAL GOENKA Vs. JASJIT SINGH
December 1, 2000
CHITTOOR ZILLA VYAVASAYADARULA SANGHAM Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
November 3, 2000
CHORDIA AUTOMOBILES Vs. S MOOSA
February 29, 2000
CHOUDHARY UDAI SINGH D Vs. NARAYANIBAI
April 25, 2000
CHRISTIAN MEDICAL COLLEGE Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 23, 2000
CHURCH OF GOD FULL GOSPEL IN INDIA Vs. K K R MAJESTIC COLONY WELFARE ASSOCIATION
August 30, 2000
CIMMISSIONER OF INCOME TAX GUJARAT SURAT Vs. ARUN TEXTILES
March 15, 2000
CIMMISSIONER SALES TAX U P LUCKNOW Vs. PRAG ICE AND OIL MILLS
February 29, 2000
CINTEX INDUSTRIAL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD
February 4, 2000
COAL INDIA LIMITED Vs. MAHATHA TRADERS
November 2, 2000
COAST VIYELLA INDIA LIMITED Vs. INDIA CEMENT LIMITED
February 10, 2000
COLLECORS OF CUSTOMS BOMBAY Vs. GRASIM INDUSTRIES LIMITED
May 11, 2000
COLLECTOR CENTRAL EXCISE MEERUT Vs. SURYA ROSHANI LIMITED
September 13, 2000
COLLECTOR OF CENTRAL EXCISE Vs. DODSAL MANUFACTURING PRIVATE LIMITED
August 29, 2000
COLLECTOR OF CENTRAL EXCISE Vs. HIMALAYAN COOPERATIVE MILK PRODUCT UNION LTD
November 7, 2000
COLLECTOR OF CENTRAL EXCISE Vs. RALLIS INDIA LIMITED
July 19, 2000
COLLECTOR OF CENTRAL EXCISE BARODA Vs. UNITED PHOSPHORUS LIMITED
April 7, 2000
COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. S
July 20, 2000
COLLECTOR OF CENTRAL EXCISE INDORE Vs. M P STATE INDUSTRIES CORPORATION
February 16, 2000
COLLECTOR OF CENTRAL EXCISE INDORE Vs. HINDUSTAN LEVER LTD
August 3, 2000
COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. RAGHUVAR INDIA LIMITED
May 11, 2000
COLLECTOR OF CENTRAL EXCISE KANPUR Vs. LML LTD
February 9, 2000
COLLECTOR OF CENTRAL EXCISE KANPUR Vs. FLOCK INDIA PRIVATE LIMITED C 7 PANKI INDUSTRIAL AREA KANPUR
August 4, 2000
COLLECTOR OF CUSTOMS Vs. TELEVISION AND COMPONENTS LIMITED
February 24, 2000
COLLECTOR OF CUSTOMS AND CEMENT EXCISE GUNTUR Vs. SURENDRA COTTON OIL MILLS AND FERT CO
December 15, 2000
COLLECTOR OF CUSTOMS MADRAS Vs. UNIVERSAL SYNTHETICS
February 3, 2000
COLLECTOR OF CUSTOMS MADRAS Vs. INDIAN ORGANIC CHEMICALS LIMITED
May 3, 2000
COLLECTOR OF PUNE Vs. I B GOKHALE DEAD
January 12, 2000
COLLECTOR OF THANJAVUR DISTT Vs. S RAJAGOPALAN
February 3, 2000
COMDR SURESHWAR D SINGHA Vs. UNION OF INDIA
August 4, 2000
COMMAR OF INCOME TAX GUJARAT I AHMEDABAD Vs. LEENA INVESTMENT PRIVATE LIMITED
November 16, 2000
COMMERCIAL TAX OFFICER Vs. CANARA BANK
July 26, 2000
COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY Vs. S VASUDEVA
January 18, 2000
COMMISSIONER OF AGRICULTURAL INCOME TAX KERALA Vs. PLANTATION CORPORATION OF KERALA LTD
November 29, 2000
COMMISSIONER OF CENTRAL EXCISE Vs. STEEL AUTHORITY OF INDIA LIMITED
July 12, 2000
COMMISSIONER OF CENTRAL EXCISE AND CUSTOM Vs. NENUS CASTINGS PRIVATE LIMITED
April 5, 2000
COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR Vs. USHA BELTRON LIMITED
April 3, 2000
COMMISSIONER OF CENTRAL EXCISE MEERUT Vs. GOYAL GASES PRIVATE LIMITED
April 3, 2000
COMMISSIONER OF CUSTOMS MUMBAI Vs. CENTURY ENKA LIMITED
July 28, 2000
COMMISSIONER OF GIFT TAX Vs. B S APPARAO
November 16, 2000
COMMISSIONER OF GIFT TAX TRIVANDRUM Vs. T M LOUIZ
September 20, 2000
COMMISSIONER OF I T A P 1 HYDERABAD Vs. VENKATESWARA HATCHERIES
August 2, 2000
COMMISSIONER OF INCOME TAX Vs. HARRISON CROSSFIELD INDIA LIMITED
August 2, 2000
COMMISSIONER OF INCOME TAX Vs. RANCHI CLUB LIMITED
August 1, 2000
COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE CO OPERATIVE APEX BANK
August 16, 2000
COMMISSIONER OF INCOME TAX Vs. RAVABAN B MISTRY
August 24, 2000
COMMISSIONER OF INCOME TAX Vs. FRIENDS AND CO
September 19, 2000
COMMISSIONER OF INCOME TAX Vs. PEERLESS CONSULTANCY AND SERVICES P LIMITED
November 1, 2000
COMMISSIONER OF INCOME TAX Vs. DHARMODAYAM CO
November 21, 2000
COMMISSIONER OF INCOME TAX Vs. VIMAL LALCHAND MUTHA
November 15, 2000
COMMISSIONER OF INCOME TAX Vs. K ANITA REDDY
November 15, 2000
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES P LIMITED
November 1, 2000
COMMISSIONER OF INCOME TAX Vs. LUCASH T V S LIMITED
December 5, 2000
COMMISSIONER OF INCOME TAX Vs. SARITA AGGARWAL
December 5, 2000
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA BANK LIMITED
December 5, 2000
COMMISSIONER OF INCOME TAX Vs. LAXMI WINE MERCHANTS
December 6, 2000
COMMISSIONER OF INCOME TAX Vs. SHIVSAGAR ESTATE
July 27, 2000
COMMISSIONER OF INCOME TAX Vs. PRITHIPAL SINGH AND CO
July 20, 2000
COMMISSIONER OF INCOME TAX Vs. DATA SOFTWARE RESEARCH COMPANY LIMITED
July 20, 2000
COMMISSIONER OF INCOME TAX Vs. STELLER INVESTMENT LIMITED
July 20, 2000
COMMISSIONER OF INCOME TAX Vs. UNITED PROVINCES ELECTRIC SUPPLY COMPANY
April 12, 2000
COMMISSIONER OF INCOME TAX Vs. HARIBHAI ESTATE PRIVATE LIMITED
February 22, 2000
COMMISSIONER OF INCOME TAX Vs. BOMBAY BURMAH TRADING CORPORATION
February 15, 2000
COMMISSIONER OF INCOME TAX Vs. HUMPHREYS AND GLASSGOW CONS
March 15, 2000
COMMISSIONER OF INCOME TAX Vs. MAHEBDRA MILLS
March 15, 2000
COMMISSIONER OF INCOME TAX A P Vs. HATNAM POULTRY PRIVATE LIMITED
August 11, 2000
COMMISSIONER OF INCOME TAX ANDRA PRADESH Vs. SRINIVASA HATCHERIES PRIVATE LIMITED
February 4, 2000
COMMISSIONER OF INCOME TAX BARODA Vs. GORDHANBHAI JETHABHAI PATEL
July 26, 2000
COMMISSIONER OF INCOME TAX BHOPAL Vs. HINDUSTAN ELECTOR GRAPHITES LTD
March 27, 2000
COMMISSIONER OF INCOME TAX BOMBAY Vs. KANJI SHIVJI AND CO
January 25, 2000
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. GEM INDIA MANUFACTURING CO
December 5, 2000
COMMISSIONER OF INCOME TAX CENTRAL II MADRAS Vs. SUNDARAM SPINNING MILLS TAMIL NADU
December 5, 2000
COMMISSIONER OF INCOME TAX GUJARAT Vs. GUJARAT STATE WAREHOUSING CORPORATION LIMITED
February 23, 2000
COMMISSIONER OF INCOME TAX GUJARAT Vs. GUJARAT STATE WAREHOUSING CORPORATION LIMITED
May 3, 2000
COMMISSIONER OF INCOME TAX GUJARAT I Vs. NAVNIT LAL SAKAR LAL
November 15, 2000
COMMISSIONER OF INCOME TAX HYDERABAD Vs. TRUSTEES OF HEH NIZAMS MISC TRUST A P
February 15, 2000
COMMISSIONER OF INCOME TAX HYDERABAD Vs. GOPAL BANSILAL INANI
February 1, 2000
COMMISSIONER OF INCOME TAX INDORE Vs. PANAMA CHEMICALS WORKS
September 15, 2000
COMMISSIONER OF INCOME TAX JABALPUR Vs. DURGA ENGINEERING AND FOUNDRY WORKS
August 3, 2000
COMMISSIONER OF INCOME TAX JAIPUR Vs. RAJASTHAN STATE ELECTRICITY BOARD
September 1, 2000
COMMISSIONER OF INCOME TAX JALANDHAR Vs. J K BERI
September 12, 2000
COMMISSIONER OF INCOME TAX KARNATAKA Vs. MYSORE MINERALS LIMITED
August 17, 2000
COMMISSIONER OF INCOME TAX KARNATAKA Vs. KARNATAKA POWER CORPORATION
July 27, 2000
COMMISSIONER OF INCOME TAX NEW DELHI Vs. NATIONAL AGRI CORPN MKT FEDN LIMITED
March 15, 2000
COMMISSIONER OF INCOME TAX PATIALA Vs. RANGILA RAM
August 3, 2000
COMMISSIONER OF INCOME TAX SHILLONG Vs. ANIL K HAZARIKA
November 16, 2000
COMMISSIONER OF INCOME TAX TRIVANDRUM Vs. ANAND THEATERS
May 12, 2000
COMMISSIONER OF INCOME TAX TRIVENDRUM Vs. AUTOKAST LIMITED
November 21, 2000
COMMISSIONER OF INCOME TAX TRIVENDRUM Vs. PROGRAMME FOR COMMINITY ORGANISATION
November 28, 2000
COMMISSIONER OF INCOME TAX TRIVENDRUM Vs. TRAVANCORE TITANIUM PRODUCTS LIMITED
December 7, 2000
COMMISSIONER OF INCOME TAX VIDARBHA Vs. ABHIJIT IRON PROCESSORS PRIVATE LIMITED
January 13, 2000
COMMISSIONER OF INCOME TAX VIDARBHA NAGPUR Vs. KALAWATI
May 12, 2000
COMMISSIONER OF INCOME TAX VIDARBHA NAGPUR Vs. NAGPUR HOTEL OWNERS ASSOCIATION NAGPUR
December 13, 2000
COMMISSIONER OF INCOME TAX WEST BENGAL I CALCUTTA Vs. UNITED PROVINCES ELECTRIC SUPPLY COMPANY
April 17, 2000
COMMISSIONER OF SALES TAX M P Vs. POPULAR TRADING CO UJJAIN
April 5, 2000
COMMISSIONER OF SALES TAX M P Vs. MADHYA BHARAT PAPERS LIMITED
January 18, 2000
COMMISSIONER OF SALES TAX U P Vs. INDRA INDUSTRIES
January 12, 2000
COMMISSIONER OF SALES TAX U P Vs. LAL KUNWA STONE CRUSHER PRIVATE LIMITED
March 14, 2000
COMMISSIONER OF SALES TAX U P Vs. R P DIXIT SAGHIDAR
March 3, 2000
COMMISSIONER OF SALES TAX U P Vs. RAM CHANDRA ASHA RAM DEAD
March 7, 2000
COMMISSIONER OF SALES TAX UTTAR PRADESH Vs. ISRAR HOTEL UTTAR PRADESH
March 7, 2000
COMMISSIONER OF SALES TAX UTTAR PRADESH Vs. EICHER GOODEARTH LIMITED
January 11, 2000
COMMISSIONER OF TRADE TAX U P Vs. UPPER DAOB SUGER MILLS LIMITED
March 15, 2000
COMMISSIONER OF TRADE TAX U P Vs. U P PAPER CORPORATION PRIVATE LIMITED
November 20, 2000
COMMISSIONER OF WEALTH TAX Vs. A R SOOD
November 17, 2000
COMMISSIONER OF WEALTH TAX Vs. LLOYD INSULATION I P LIMITED
November 3, 2000
COMMISSIONER OF WEALTH TAX Vs. PRINCE MUFFAKHAM JAH BAHADUR CHAMLIJAN
December 12, 2000
COMMISSIONER OF WEALTH TAX Vs. HARI SHANKAR AND BROS
December 7, 2000
COMMISSIONER OF WEALTH TAX Vs. M. POSTAL
September 14, 2000
COMMISSIONER OF WELTH TAX Vs. SITA RAM JINDAL
September 21, 2000
COMMISSIONER OF WELTH TAX GUJARAT Vs. SHILABEN FAMILY TRUST
September 21, 2000
COMMNR LAW BOARD OF REVENUE TAXES Vs. M R F LIMITED
February 2, 2000
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
February 1, 2000
COMMR OF CUSTOMS CHENNAI Vs. JAYATHI KRISHANA AND CO
March 28, 2000
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. FARID SATTAR
April 7, 2000
COMUNIDADO OF CHICALIM Vs. INCOME TAX OFFICER GOA
July 28, 2000
CONSOLIDATED COFFEE LIMITED Vs. STATE OF KARNATAKA
November 14, 2000
CONSOLIDATED COFFEE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER MADIKERI
November 14, 2000
CONSTITUTION OF INDIA Vs. R O DR RAM ASHRAY YADAV CHAIRMAN BIHAR PUBLIC SERVICE COMMISSION
March 29, 2000
CONSUMER ACTION GROUP Vs. CADBURY INDIA LIMITED
January 12, 2000
CONSUMER ACTION GROUP Vs. STATE OF TAMIL NADU
August 18, 2000
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. UNION OF INDIA
February 16, 2000
CORPORATION BANK Vs. NAVIN J SHAH
January 25, 2000
COUNCIL FOR INDIAN SCHOOL CERT EXAM Vs. ISHA MITTAL
May 5, 2000
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. AJAY KUMAR JAIN
March 31, 2000
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESERCH Vs. PADMA RAVINDER NATH
July 18, 2000
CRAG MARTIN DISTILLERY PVT. LTD Vs. KERALA STATE BEVERAGES (MANUFACTURING AND MARKETING) CORPORATION LTD
November 7, 2000
CRANEX LIMITED Vs. NAGARJUNA FINANCE LIMITED
September 14, 2000
D K JOSHI Vs. STATE OF UTTAR PRADESH
April 25, 2000
D M NAMJJAPPA Vs. S A RAMAPPA
September 20, 2000
D P CHADHA Vs. TRIYUGI NARAIN MISHRA
December 5, 2000
D P UPADHYAY Vs. GM N R BARODA HOUSE
November 14, 2000
D RADHAKRISHNAN Vs. M LOORDUSWAMY
October 12, 2000
D RAMAKRISHNA REDDY Vs. ADDITIONAL REVENUE DIVISIONAL OFFICERS
August 18, 2000
D SAROJINI Vs. STATE OF ANDHRA PRADESH
January 12, 2000
D SINGARAJ Vs. MURTHY
April 19, 2000
D SREENIVASAN Vs. STATE OF KERALA
August 8, 2000
D SRINIVASAN Vs. COMMISSIONER
February 17, 2000
D VITTAL Vs. STATE OF ANDHRA PRADESH
September 20, 2000
D. D. MITTAL Vs. UNION OF INDIA
October 16, 2000
DADU TULSIDAS Vs. STATE OF MAHARASHTRA
October 12, 2000
DAI ICHI KARKARIA LIMITED Vs. UNION OF INDIA
April 11, 2000
DAL CHAND Vs. RAM DAYAL
April 20, 2000
DALBIR SINGH Vs. STATE OF HARYANA
May 4, 2000
DALMIA CEMENT BHARAT LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI
July 26, 2000
DALMIANAGAR MAZDOOR UNION Vs. OFFICIAL LIQUIDATOR PATNA HIGH COURT
July 28, 2000
DAMJIBHAI BIJIBHAI VASAVA Vs. RANCHHODBHAI ZINABHAI
February 9, 2000
DAMODAR KALVAIBHAV EDUCATION SOCIETY Vs. DIRECTOR OF DEUCATION GOA
August 2, 2000
DARSHAN SINGH Vs. STATE OF RAJASTHAN
March 8, 2000
DATAR SWITCHGEARS LIMITED Vs. TATA FINANCE LIMITED
October 18, 2000
DAVID JOSEPH GUIDO Vs. A C FERNANDES
February 29, 2000
DAYA SINGH Vs. BHANO
August 16, 2000
DAYAKAR REDDY Vs. M D ALLWYN AUTO LIMITED
February 2, 2000
DEEP CHAND Vs. MOHAN LAL
April 3, 2000
DEEP CHANDRA Vs. STATE OF UTTAR PRADESH
November 14, 2000
DEEPA Vs. ANIL PANICKER
January 17, 2000
DEEPAK GRIT UDYOG Vs. STATE OF HARYANA
July 18, 2000
DELHI ADMINISTRATION Vs. GURDIP SINGH UBAN
August 18, 2000
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION CO PRIVATE LIMITED
January 6, 2000
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION CO PRIVATE LIMITED
January 7, 2000
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. M S CHAWLA AND CO
August 10, 2000
DELHI JAL BOARD Vs. MAHINDER SINGH
September 1, 2000
DELHI JUDICIAL SERVICE ASSOCIATION REGD Vs. UNION OF INDIA
May 1, 2000
DELHI JUDICIAL SERVICES ASSOCIATION REGD Vs. UNION OF INDIA
April 28, 2000
DELHI PUBLIC SCHOOL M P Vs. TESHLAL PRAJAPATI
September 12, 2000
DENA BANK Vs. BHIKHABHAI PRABHUDAS PAREKH AND CO
April 25, 2000
DENTAL COUNCIL OF INDIA Vs. SUBHARTI K K B CHARITABLE TRUST
May 3, 2000
DEO NANDAN Vs. RAM SARAN
March 9, 2000
DEO NARAIN CHOUDHARY Vs. NARAIN CHOUDHARY
October 31, 2000
DEO NARAIN CHOUDHARY Vs. NARAIN CHOUDHARY
October 21, 2000
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. A M GOUD
December 6, 2000
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. V VELAYUDHAM
December 6, 2000
DEPUTY COMMISSIONER DAKSHINA KANNADA DISTRICT Vs. RUDOLPH FERNANDES
February 29, 2000
DEPUTY COMMISSIONER OF POLICE Vs. MOHAMMAD KHAJA ALI
January 12, 2000
DESIGNATED AUTHORITY ANTI DUMPING DIRECTORATE MINISTRY OF COMMERCE Vs. HALDOR TOPOSE A S
July 20, 2000
DEV PAL KASHYAP DEAD Vs. RANJIT SINGH
April 27, 2000
DEV RAJ GUPTA Vs. STATE OF PUNJAB
November 2, 2000
DEVENDER SINGH PANNU Vs. CHANDIGARH ADMINISTRATION
February 15, 2000
DEVENDRA PRASAD DUBEY Vs. MAHENDRA PRASAD DWIVEDI
September 21, 2000
DEVI DASS GOPAL KRISHEN LIMITED Vs. STATE OF JAMMU AND KASHMIR
December 1, 2000
DHANAI MAHTO Vs. STATE OF BIHAR
July 26, 2000
DHANANJAY KUMAR PANDEY Vs. STATE OF BIHAR
February 11, 2000
DHARAMGOUDA Vs. VENKANAGOUDA
August 1, 2000
DHARAMVEER Vs. STATE OF RAJASTHAN
March 31, 2000
DHARAMWATI Vs. BHAGVAT PRASAD
April 11, 2000
DHYAN SINGH Vs. STATE OF HARYANA
July 19, 2000
DILBOO Vs. DHANRAJI DEAD
September 12, 2000
DILIP Vs. STATE OF MAHARASHTRA
August 24, 2000
DILIP Vs. MOHAMMAD AZIZUL HAQ
March 14, 2000
DILIP K BASU Vs. STATE OF WEST BENGAL
January 21, 2000
DILIP K BASU Vs. STATE OF WEST BENGAL
July 21, 2000
DINESH KUMAR BHATTI Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
January 13, 2000
DIOCESE OF KANJIRAPALLY Vs. COMMISSIONER CUM SECRETARY HIGER EDUCATION
April 11, 2000
DIR GEN OF GEO SURVEY OF INDIA Vs. R YADAIAH
April 28, 2000
DIRECTOR GENERAL E S I CORPN Vs. BIKRAM KISHORE PARIDA
March 15, 2000
DIRECTOR MEDICAL EDUCATION LUCKNOW Vs. SWAPNIL CHAUHAN
February 10, 2000
DIRECTOR OF ENTRY TAX Vs. DALMIYA INDUSTRIES LIMITED
February 16, 2000
DISTRICT FOREST OFFICER Vs. R RAJAMANICKAM
May 3, 2000
DISTRICT MAGISTRATE AND COMPANYLLECTOR GOVERNMENT OF WEST BENGAL Vs. RAMA MUKHARJEE
December 13, 2000
DISTRICT MANAGER I M L DEPOT A P BEVERAGES CORPORATION A P Vs. K NAGARAJU
March 31, 2000
DISTT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VIJAYAWADA Vs. K SIVAJI
November 30, 2000
DIVISIONAL MANAGER A P SRTC Vs. KONDI K RAMBABU
February 25, 2000
DIVYA EXPORT ENTERPRISES Vs. BANK OF BARODA
July 28, 2000
DIVYA MANUFACTURING CO PRIVATE LIMITED Vs. UNION BANK OF INDIA
July 11, 2000
DIWAN SUGAR MILLS Vs. STATE OF UTTAR PRADESH
May 3, 2000
DLF UNIVERSAL LIMITED Vs. APPROPRIATE AUTHORITY
May 4, 2000
DODDAIAH Vs. T N SIDDALINGAPPA
September 28, 2000
DOLLY KANTIBHAI PATEL Vs. BALLU TUKARAM AUHAD
April 7, 2000
E AND I OF DOWRY PROHIBITION ACT 1961 Vs. UNION OF INDIA
January 21, 2000
E MADHAVI PALLIKKARAMMA Vs. K V PRABHAKARAN
April 26, 2000
E VENKATAKRISHNA Vs. INDIAN OIL CORPORATION
August 17, 2000
EASLAND COMBINES, COIMBATORE Vs. CCE, COIMBATORE
May 1, 2000
EAST INDIA HOTELS LIMITED Vs. UNION OF INDIA
November 15, 2000
EASTERN COALFIELDS LIMITED Vs. MAYA DEVI
September 18, 2000
EASTERN ELECTRO CHEMICAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX BHOPAL
February 2, 2000
EASTERN MINERAL AND TRADING AGENCY Vs. STEEL AUTHORITY OF INDIA LIMITED
May 11, 2000
ECINIMIC TRANSPORT ORGANIZATION Vs. DHARWAD DISST KHADI GRAMUDYOG SANGH
March 31, 2000
EDWARD KEVENTER PRIVATE LIMITED Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
April 11, 2000
EICHER TRACTORS LIMITED HARYANA Vs. COMMISSIONER OF CUSTOMS MUMBAI
November 14, 2000
EIMCO K C P LIMITED MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS
February 25, 2000
ELECTION COMMISSION OF INDIA Vs. ASHOK KUMAR
August 30, 2000
ELECTION COMMISSIONER OF INDIA Vs. UNION OF INDIA
September 21, 2000
ELECTRICITY EMPLOYMENT UNION Vs. UNION OF INDIA
August 29, 2000
ELLANGALLUR Vs. GOPALAN
January 10, 2000
EMPLOYERS OF BHARAT COKING COAL LIMITED Vs. PRESIDING OFFICER
September 12, 2000
ENFORCEMENT DIRECTORATE Vs. M SAMBA SIVA RAO
May 9, 2000
ENGINEERING PROJECTS INDIA LIMITED Vs. K P R REDDY
September 20, 2000
ENGLISH ELECTRIC CO OF INDIA Vs. V MANOHAR RAO
November 22, 2000
ENTRY TAX OFFICER Vs. UPTRON INDIA
March 2, 2000
ENVIRONMENT AWARENESS FORUM Vs. STATE OF JAMMU AND KASHMIR
January 13, 2000
ESBEE INDUSTRIES CORPORATION Vs. BULK SYSTEMS INT LIMITED
July 21, 2000
ESI CORPORATION Vs. C SASEENDRAN
July 19, 2000
ESKAYEF NOW KNOEM AS SMIKHLINE BEECHAM PHARMACEUTICALS INDIA LTD Vs. COMMISSIONER OF INCOME TAX KARNATAKA II BANGALORE
July 20, 2000
ESSAR CONSTRUCTION Vs. N P RAMA KRISHNA REDDY
May 3, 2000
ESTRALLA RUBBER Vs. DASS ESTATE (PVT ) LTD
September 12, 2000
EXCISE SUPERINTENDENT WARANGAL DISTT WARANGAL Vs. DELUXE BAR KAZIPET WARANGAL
December 6, 2000
EXECUTIVE DIRECTOR Vs. SARAT CHANDRA BISOI
May 11, 2000
EXECUTIVE ENGINEER C P W D INDORE Vs. MADHUKAR PURSHOTTAM KOLHARKAR
September 12, 2000
EXECUTIVE ENGINEER FHD Vs. GS NEENDAKARA PORTAND FISHING HARBOUR
September 21, 2000
EXECUTIVE ENGINEER O AND M DIVISION KARNATAKA STATE ELECTRICITY BOARD Vs. C GUDDAPPA
November 9, 2000
EXECUTIVE ENGINEER SHIMLA ELECTRICAL DIVISION NO II H P S E B SHIMLA Vs. PRESIDING OFFICER H P LABOUR COURT
August 9, 2000
F C I Vs. MAHESHWARI FLOUR MILLS
February 3, 2000
FACTORY MANAGER CIMMCO WAGON FACTORY Vs. VIRENDRA KUMAR SHARMA
July 26, 2000
FAGU MANJHI Vs. STATE OF BIHAR
November 14, 2000
FALI FIROZ SHAH BOMANJI Vs. STATE OF MAHARASHTRA
April 13, 2000
FEDERAL BANK LIMITED Vs. V M JOG ENGINEERING LIMITED
September 29, 2000
FEDERATION OF ANDHRA PRADESH CHAMBERS OF COMMERCE AND INDUSTRY Vs. STATE OF ANDHRA PRADESH
August 4, 2000
FEDERATION OF BAR ASSOCIATION IN KARNATAKA Vs. UNION OF INDIA
July 24, 2000
FGP LIMITED Vs. UNION OF INDIA
November 28, 2000
FINANCIAL COMMISSIONER REVENUE Vs. GULAB CHAND
July 17, 2000
FIRM R S GOPIKISHAN AGRAWAL AND SONS Vs. KHANDELWAL FERRO ALLOYS LIMITED AND COMPANY
August 29, 2000
FOOD CORPORATION OF INDIA Vs. ABHAY RAM
September 5, 2000
FOOD CORPORATION OF INDIA Vs. F C I PARIBAHAN THIKADHARI KARMACHARI SAMITY
August 10, 2000
FOOD CORPORATION OF INDIA Vs. SHYAMAL K CHATTERJEE
September 28, 2000
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
December 1, 2000
FOOD CORPORATION OF INDIA Vs. BIHAR STATE AGRICULTURAL MARKET BOARD
January 20, 2000
FOOD CORPORATION OF INDIA Vs. STATE OF HARYANA
February 16, 2000
FOOD CORPORATION OF INDIA HYDERABAD Vs. A PRAHALADA RAO
November 1, 2000
FOOD CORPORATION OF INDIA KARNAL Vs. STATE OF HARYANA
January 10, 2000
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA
April 28, 2000
FOOD INSPECTOR ERNAKULAM Vs. P S SREENIVASA SHENOY
July 19, 2000
G BABU Vs. STATE OF KERALA
November 16, 2000
G KAMLA RAO Vs. K JAWAHAR REDDY
January 17, 2000
G KAUSHALYA DEVI Vs. GHANSHYAMDAS
January 12, 2000
G M BHARAT COKING COAL LTD Vs. SHIB KUMAR DUSHAD
November 2, 2000
G M N F RAILWAY MALIGAON GUWAHATI Vs. JITENDRA SHAH
January 13, 2000
G P S NAYAR Vs. CORPORATION OF TRIVANDRUM
November 9, 2000
G P SRIVASTAVA Vs. R K RAIZADA
March 3, 2000
G SAGAR SURI Vs. STATE OF UTTAR PRADESH
January 28, 2000
G THANKAMMA AMMA Vs. N RAGHVA KURUP
March 16, 2000
G V RAO Vs. L H V PRASAD
March 6, 2000
GADNIS BHAWANI SHANKAR Vs. FALERIO EDUARDO MARTINHO
August 1, 2000
GAGANDEEP KAUR Vs. J S BINDRA
September 15, 2000
GAJ SINGH Vs. SETTLEMENT COMMISSIONER
July 19, 2000
GANESH RAI COLLEGE Vs. STATE OF UTTAR PRADESH
November 1, 2000
GANGABISHAN Vs. MOTIRAM
February 21, 2000
GANGADHARAM Vs. STATE OF KERALA
November 15, 2000
GANGULA ASHOK Vs. STATE OF ANDHRA PRADESH
January 28, 2000
GANTUSA H BADDI Vs. MEERABAI G PAI
April 24, 2000
GAURI SHANKAR PRASAD Vs. STATE OF BIHAR
April 19, 2000
GAUTAM CONSTRUCTIONS AND FISHERIES LIMITED Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT
July 28, 2000
GAUTAM PAUL Vs. DEBI RANI PAUL
October 17, 2000
GAYA DIN D Vs. HANUMAN PRASAD D
November 27, 2000
GAYATRI DEVI PANSARI Vs. STATE OF ORISSA
April 11, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. UNION OF INDIA
May 12, 2000
GHULAM NABI WAR Vs. STATE OF NCT OF DELHI
April 11, 2000
GOA FOUNDATION GOA Vs. DIKSHA HOLDINGS PRIVATE LIMITED
January 13, 2000
GOA FOUNDATION GOA Vs. DIKSHA HOLDIANGS PRIVATE LIMITED
November 10, 2000
GOBIND RAM Vs. GIAN CHAND
April 27, 2000
GOPAL GAJANAN BHINGARE Vs. VINOD KUMAR B PUROHIT
December 8, 2000
GOPAL K UPADHYAY Vs. RAMESH CHANDRA
March 3, 2000
GOPALANGUTTY NAIR Vs. KUNHIRAMA THARAKAN
March 3, 2000
GOPIKANT CHOUTHARY Vs. STATE OF BIHAR
January 6, 2000
GORELAL DUBEY Vs. COMMISSIONER OF INCOME TAX JABALPUR
September 12, 2000
GOURANGE LAL CHATTERJEE Vs. STATE OF WEST BENGAL
February 1, 2000
GOURI SANKAR CHTTERJEE Vs. TEXMACO LIMITED
December 15, 2000
GOVERNMENT OF ANDHRA PRADESH Vs. A P JAISWAL
December 6, 2000
GOVERNMENT OF ANDHRA PRADESH Vs. KOLLA RAGHAVAIAH
September 27, 2000
GOVERNMENT OF ANDHRA PRADESH Vs. GUDEPU SAILOO
April 28, 2000
GOVERNMENT OF ANDHRA PRADESH Vs. B SATYANARAYAN RAO
April 5, 2000
GOVERNMENT OF NADHRA PRADESH Vs. G V K GIRLS HIGH SCHOOL
August 7, 2000
GOVERNMENT OF TAMIL NADU Vs. PV ENTER RAP
November 21, 2000
GOVIND A MANE Vs. STATE OF MAHARASHTRA
April 5, 2000
GOVIND DAS Vs. KABHIYA LAL
May 4, 2000
GOVT N C T OF DELHI Vs. NIKITA GARD
July 28, 2000
GRAM PANCHAYAT OF VILLAGE NAULAKHA Vs. UJAGAR SINGH
September 27, 2000
GRIESHEIM GMBH Vs. GOYAL MG GASES LIMITED
July 28, 2000
GRIFAN Vs. SARBJEET SINGH
April 10, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. U A MALEK
November 22, 2000
GULAM HUSSAIN Vs. STATE OF DELHI
August 4, 2000
GULAMHUSSAIN KUTUBUDDIN MANER Vs. ABDULRASHID ABDULRAJAK MANER
July 19, 2000
GULSHAN RAI Vs. PUSHPA DEVI
April 13, 2000
GURA SINGH Vs. STATE OF RAJASTHAN
December 6, 2000
GURDEEP SINGH Vs. STATE OF PUNJAB
April 7, 2000
GURDEV SINGH Vs. STATE OF BIHAR
March 13, 2000
GURDIT SINGH DEAD Vs. NIRMAL SINGH
November 9, 2000
GURRAM CHAKRAVARTHI Vs. STATE OF ANDHRA PRADESH
July 31, 2000
GURUSIDDAPPA KUMBAR Vs. BASAVANNEPPA B KUMBHAR
July 28, 2000
H AMEER Vs. STATE OF TAMIL NADU
August 16, 2000
H D SHARMA Vs. NORTHERN INDIA TESTILE RESEARCH ASSOCIATION
March 28, 2000
H K SURYANARAYAN RAO D Vs. STATE TRANSPORT APPELLATE TRIBUNALS
October 11, 2000
H P STATE ELECTRICITY BOARD Vs. VIRENDRA HOTEL AND ALLIED INDUSTRIES PRIVATE LIMITED
May 5, 2000
H S NANJUNDAPPA Vs. G S CHANNEGOWDA
September 15, 2000
H V P N L Vs. MAHAVIR
July 21, 2000
H V PANCHAKSHARAPPA Vs. K G ESHWAR
July 20, 2000
HAJI MUMTAZ HUSSAIN DEAD Vs. STATE OF UTTAR PRADESH
February 9, 2000
HAJI SAEED KHAN Vs. STATE OF UTTAR PRADESH
April 18, 2000
HAJURI P C KHUNTIA Vs. BRUNDABAN R DAS
July 25, 2000
HALDIRAM BHUJIAWALA Vs. ANAND KUMAR DEEPAK KUMAR
February 28, 2000
HAMZABI Vs. SYED KARIMUDDIN
November 28, 2000
HANIL ERA TEXTILES LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
November 29, 2000
HANUMAN PRASAD Vs. IIIRD ADDITIONAL DISTRICT JUDGE
July 25, 2000
HANUMAN VITAMIN FOODS PVT LIMITED Vs. STATE OF MAHARASHTRA
July 20, 2000
HANUMANT BHIMAPPA GADIVADDAR Vs. STATE OF KARNATAKA
October 11, 2000
HAR KIRAN COMMAR Vs. DELHI ADMN
November 21, 2000
HAR NARAIN DAGA Vs. HEERALAL
December 1, 2000
HARA PARBATI COLD STORAGE PVT LIMITED Vs. UCO BANK
May 5, 2000
HARBANS SINGH Vs. STATE OF PUNJAB
August 11, 2000
HARDEO SINGH Vs. STATE OF BIHAR
May 11, 2000
HARESH DAYARAM THAKUR Vs. STATE OF MAHARASHTRA
May 5, 2000
HARI FERTILIZERS Vs. STATE OF UTTAR PRADESH
July 28, 2000
HARI RAM Vs. STATE OF RAJASTHAN
May 9, 2000
HARI SINGH MANN Vs. HARBHAJAN SINGH BAJWA
November 1, 2000
HARIBHAU NAMDEO SHINGOTE Vs. STATE BAR COUNCIL OF MAHARASHTRA AND GOA
August 24, 2000
HARIRAM Vs. HARISH CHANDRA BHAGAT
February 1, 2000
HARJIT SINGH Vs. STATE OF HARYANA
August 31, 2000
HARNAM SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
September 12, 2000
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJNISH CHANDER SHARDE
January 12, 2000
HASAN KHAN IBNE HAIDER KHAN Vs. R H MENDNOCA
March 14, 2000
HASANUZZAMAN Vs. STATE OF ASSAM
August 16, 2000
HASHMATULLAH Vs. DISTRICT MAGISTRAT ADHYAKSHA ZILA PARISHAD BASTI
January 21, 2000
HEMA RAM Vs. STATE OF RAJASTHAN
February 15, 2000
HEMANT BHIMAPPA GADIVADDAR Vs. STATE OF KARNATAKA
August 2, 2000
HEMANT KUMAR RAVAL Vs. KANDLA PORT TRUST
October 20, 2000
HERNEK SINGH Vs. FINANCE COMMISSIONER APPEAL PUNJAB
December 6, 2000
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. SARNAM SINGH
April 24, 2000
HIMACHAL PRADESH STATE FINANCIAL CORPORATION SHIMLA Vs. PREM NATH NANDA
October 31, 2000
HIMALAYAN CONSTRUCTION CO Vs. EXECUTIVE ENGINEER IRRIGATION DIVISION J AND K ANR
March 16, 2000
HIMSON TEXTILES ENGINR INDUST LIMITED Vs. COMMR OF CUSTOMS MUMBAI
February 1, 2000
HINDUSTAN AERONAUTICS LIMITED Vs. COMMISSIONER OF INCOME TAX KARNATAKA 1 BANGALORE
May 11, 2000
HINDUSTAN ALUMINIMUM CORPORATION LIMITED Vs. SATYA NARAIN SINGH
November 30, 2000
HINDUSTAN ANTIBIOTICS LIMITED Vs. PARENTERAL DRUGS INDIA PRIVATE LIMITED
November 22, 2000
HINDUSTAN MACHINE TOOLS Vs. M RANGAREDDY
September 29, 2000
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. SUNITA MEHRA
February 14, 2000
HINDUSTAN SHIPYARD LIMITED Vs. STATE OF ANDHRA PRADESH
July 20, 2000
HINDUSTAN WIRE PRODUCT LIMITED Vs. JASPAL SINGH
November 16, 2000
HINDUSTAN ZINC LIMITED Vs. INDUSTRIAL TRIBUNAL
July 20, 2000
HIREN SINGHA ROY Vs. HOWRAH IMPROVEMENT TRUST
April 6, 2000
HITAKARINI SAMAJ Vs. STATE OF ANDHRA PRADESH
July 27, 2000
HOMBAL CHOWDAIAH Vs. SIDDAIAH
August 11, 2000
HOMEOPATHIC CHARITABLE TRUST Vs. STATE OF MAHARASHTRA
March 13, 2000
HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
December 13, 2000
HRIDAYA RANJAN PD VERMA Vs. STATE OF BIHAR
March 31, 2000
HUKAM SINGH Vs. STATE OF RAJASTHAN
September 14, 2000
HUSSAIN Vs. STATE OF KERALA
October 27, 2000
HYDERABAD INDUSTRIES LIMITED Vs. UNION OF INDIA
January 18, 2000
HYDERABAD URBAN DEVELOPMENT AUTHORITY Vs. INDUSTRIAL TRIBUNAL HYDERABAD
September 13, 2000
I C I C I LIMITED Vs. CEETA INDUSTRIES LIMITED
March 6, 2000
I C I C I LIMITED Vs. PARASRAMPURIA SYNTHETICS LIMITED
May 10, 2000
I T I LIMITED Vs. K CHANDRAGUPTA
July 20, 2000
IMAMBI Vs. AZEEZA BEE
April 7, 2000
INCHARGE GOVT HIDE FLAYING CENTRE Vs. RAMA RAM
November 9, 2000
INDER SINGH Vs. DEVINDER KAUR
July 27, 2000
INDERJEET KAUR Vs. NIRPAL SINGH
December 15, 2000
INDERPAL Vs. STATE OF MADHYA PRADESH
December 6, 2000
INDIA THERMAL POWER LIMITED Vs. STATE OF MADHYA PRADESH
February 16, 2000
INDIAN AIRLINES LIMITED Vs. S GOPALKRISHNAN
December 12, 2000
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
March 7, 2000
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
January 21, 2000
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
July 18, 2000
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
April 25, 2000
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
April 11, 2000
INDIAN HOTELS CO LIMITED Vs. INCOME TAX OFFICER MUMBAI
August 8, 2000
INDIAN OVERSEAS BANK Vs. I O B STAFF CANTEEN WORKERS UNION
April 11, 2000
INDIAN SMELTING AND REFINING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
November 28, 2000
INDIRA DEVI ARYA Vs. BAJRANG LAL KHAITAN
August 2, 2000
INTERNATIONAL AIRPORTS AUTHORITY EMPLOYEES UNIONS Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA
December 8, 2000
ISHWAR SWAROOP SHARMA Vs. JAGMOHAN LAL
November 24, 2000
ISPAT INDUSTRIES LIMITED Vs. UNION OF INDIA
March 31, 2000
J CHATTERJEE Vs. MOHINDER KAUR UPPAL
September 29, 2000
J E MORISON INDIA Vs. ASSTT COL CENTRAL EXCISE
January 12, 2000
J K SYNTHETICS Vs. RAJASTHAN TRADE UNION KENDRA
December 12, 2000
J L JAIN Vs. UNION OF INDIA
April 3, 2000
J L MORISON INDIA Vs. ASSTT COL CENTRAL EXCISE
January 20, 2000
J LINGAIAH Vs. G HANUMANTHAPPA
April 28, 2000
J M BAXI CO GUJARAT Vs. COMMISSIONER OF CUSTOMS NEW KANDLA
January 3, 2000
J P RAVIDAS Vs. NAVYUVAK HARIJAN UMUI CO OPERATIVE SOCIETY
September 1, 2000
JAGATRAM AHUJA Vs. COMMISSIONER OF GIFT TAX HYDERABAD
October 17, 2000
JAGDAMBA PRASAD SHUKLA Vs. STATE OF UTTAR PRADESH
August 22, 2000
JAGDISH Vs. STATE OF MADHYA PRADESH
May 5, 2000
JAGDISH LAL Vs. PARMA NAND
March 27, 2000
JAGDISH SAWHNEY Vs. HARBANS SINGH
September 19, 2000
JAGDISHCHANDRA GIRJASHANKER Vs. MOHANBHAI HATHIBHAI DEAD
July 26, 2000
JAGJEEVAN PRASAD Vs. STATE OF MADHYA PRADESH
August 3, 2000
JAGJIT SINGH Vs. STATE OF PUNJAB
April 26, 2000
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA
January 24, 2000
JAGROOP SINGH Vs. K CHATTERJEE
February 1, 2000
JAI MANGAL ORAON Vs. MIRA NAYAK
May 5, 2000
JAI PAL Vs. STATE OF HARYANA
March 6, 2000
JAI PAL SINGH Vs. CHIEF SETTLEMENT COMMNR
January 21, 2000
JAI PRAKASH KHADRIA SMT MEERA AGARWALLA BANSAL Vs. SHYAM SUNDER AGARWALLA
May 12, 2000
JAI RAJ SINGH Vs. SHANTI KUSHAN SINGH
March 31, 2000
JAI SHIVA CEMENT PVT LIMITED Vs. ALLAHABAD BANK GARH ROAD MEERUT U P
May 8, 2000
JAI SINGH Vs. SALINDER
November 17, 2000
JAIDRATH SINGH Vs. JIVENDRA KUMAR
February 15, 2000
JAIKARAN CHAUDHARY Vs. SURENDER SINGH
January 24, 2000
JAIPAL Vs. STATE OF HARYANA
March 8, 2000
JALALUDDIN Vs. STATE OF UTTAR PRADESH
April 7, 2000
JAMNALAL Vs. RADHESHYAM
April 18, 2000
JANAKI PANDYANI Vs. GANESHWAR PANDA
August 3, 2000
JANATHA BAZAR SOUTH KANARA CENTRAL CO OPERATIVE WHOLE SALE STORES LIMITED Vs. SECRETARY SAHKARI NOUKARARA SANGHA
September 21, 2000
JANBA DEAD Vs. GOPIKABAI
April 6, 2000
JANG SINGH Vs. STATE OF RAJASTHAN
May 4, 2000
JASWANT SINGH Vs. STATE OF MADHYA PRADESH
May 8, 2000
JASWANT SINGH Vs. STATE OF HARYANA
April 4, 2000
JASWANT SINGH Vs. BHAGWAN SINGH
March 9, 2000
JAY BHARAT CREDIT AND INVESTMENT CO LIMITED Vs. COMMISSIONER OF SALES TAX
August 9, 2000
JAYA GOKUL EDUCATIONAL TRUST Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT HIGER EDUCATION DEPARTMENT THIRUVANTHAPURAM KERALA STATE
April 11, 2000
JAYANMTI DE Vs. ABANI KANTA BARAT
May 11, 2000
JAYANTA BISWAS Vs. UNIOVERSITY OF CALCUTTA
August 31, 2000
JEET SINGH Vs. STATE OF PUNJAB
November 15, 2000
JEEWAN Vs. STATE OF RAJASTHAN
March 13, 2000
JETTAPPA Vs. VASUDEV
February 28, 2000
JIBRIL Vs. STATE OF UTTAR PRADESH
March 1, 2000
JOGINDER PAL Vs. INDIAN RED CROSS SOCIETY
September 29, 2000
JOGINDER SINGH ARNEJA Vs. FEDERATION OF INDIA
March 16, 2000
JOHN Vs. AMBILOTH KRISHNAN
August 8, 2000
JOSEPH S O KOOVELI POULO Vs. STATE OF KERALA
April 27, 2000
JT RAGISTRAR OF COOPERATIVE SOCIETIES KERALA Vs. T A KUTTAPPAN
May 9, 2000
JUPITOR CHIT FUND PRIVATE LIMITED Vs. SHIV NARAIN MEHTA
February 10, 2000
JYOTI KAUL Vs. STATE OF MADHYA PRADESH
February 8, 2000
K ANANTHA RAJU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPN
October 10, 2000
K ANGARA Vs. STATE OF KERALA
December 7, 2000
K AYYA THAYALNAYAGIAMMAL Vs. T V THOMAS
January 10, 2000
K C MATHEW AND SONS Vs. A SULAIKHA BEEVI
January 19, 2000
K C PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX BANGALORE
August 9, 2000
K CHANDRAKANT NAVARATAN Vs. SHARDA BAI
March 1, 2000
K GOVINDAN AND SONS Vs. COMMISSIONER OF INCOME TAX COCHIN
December 1, 2000
K H R SAI SHARMA Vs. GOVERNMENT OF AP
December 7, 2000
K HARIDAS Vs. HIGH COURT OF KERALA
April 4, 2000
K K PATEL Vs. STATE OF GUJARAT
May 12, 2000
K KARUNAKARAN Vs. STATE OF KERALA
March 29, 2000
K L NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
September 15, 2000
K M ABDUL RAZZAK Vs. DAMODHARAN
May 2, 2000
K M ABDULLA KUNHI THRU C M MAHIN Vs. STATE OF KARNATAKA
April 7, 2000
K NAINA MOHAMED Vs. S MOHIDEEN
February 25, 2000
K NARAYANI HEGDE Vs. STATE OF KARNATAKA
February 3, 2000
K P G NAIR Vs. JINDAL MENTHOL INDIA LIMITED
September 12, 2000
K P SINGH Vs. UNION OF INDIA
September 12, 2000
K P YOUSUFF Vs. STATE OF KERALA
February 8, 2000
K R KRISHNAVENI Vs. JOINT COLLECTOR HYDERABAD
November 2, 2000
K R LAKSHMAN Vs. KARNATAKA ELECTRICITY BOARD
December 12, 2000
K R SURAJ Vs. EXCISE INSPECTOR PARAPPANAQADI
December 4, 2000
K RAMAKRISHNA Vs. STATE OF BIHAR
September 22, 2000
K RAMULLAN Vs. COMMISSIONER OF INCOME TAX COCHIN
August 9, 2000
K RAVINDRANATHAN NAIR Vs. COMMISSIONER OF INCOME TAX ERNAKULAM
November 30, 2000
K S BHOOPATHY Vs. KOKILA
May 8, 2000
K S MUTHU Vs. T GOVINDARAJULU
April 13, 2000
K S REDDY Vs. PRINCIPAL SECY TO GOVERNMENT OF ANDHRA PRADESH
April 4, 2000
K S V R RAO Vs. OIL AND NATURAL GAS COMMISSION
April 4, 2000
K SREEDHARAN Vs. CHIEF SECURITY COMMISSIONER
July 26, 2000
K THIMMAPPA Vs. CHAIRMAN CENTRAL BD OF DIRS SBI
December 5, 2000
K TRIVIKRAM Vs. MOHAMMAD ABDUL KAREEM KHAN
April 3, 2000
K V CHACKO ALIAS KUNJU Vs. STATE OF KERALA
December 7, 2000
K V SHIVAKUMAR Vs. APPROPRIATE AUTHORITY
February 17, 2000
K V SHIVAKUMAR Vs. KANAK RAJ MEHTA
March 1, 2000
K. G. ARTS CENTRE (P) LTD. Vs. COIMBATORE MUNICIPAL CORPORATION
November 8, 2000
KADIYALA RAMA RAO Vs. GUTALA KAHNA RAO
February 18, 2000
KAKACHAND BHOWMIK Vs. STATE OF TRIPURA
February 3, 2000
KALI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 26, 2000
KALLIKATT KUNHU Vs. STATE OF KERALA
February 24, 2000
KALURAM Vs. SHRINATHDAS
February 9, 2000
KAMAL KISHORE Vs. STATE OF HIMACHAL PRADESH
April 25, 2000
KAMAL PUSHP ENTERPRISES Vs. D R CONSTRUCTION COMPANY
July 28, 2000
KAMALA BAKSHI Vs. KHAIRATI LAL
March 30, 2000
KAMALPUR GITALPUR EX SERVICEMEN COOP Vs. MANGAL SINGH
January 21, 2000
KAMAR JAIKRISHNA PANJABI Vs. MANGHRAJ KACHARDAS GOTHI
April 28, 2000
KAMLA DEVI Vs. LAXMI DEVI
May 12, 2000
KAMLA DEVI Vs. PRABHAWATTI DEVI
December 12, 2000
KAMLESH P OZA Vs. STATE OF MAHARASHTRA
July 20, 2000
KAMTA SINGH Vs. STATE OF BIHAR
February 11, 2000
KANCHERLA MADHUSUDHANA RAO Vs. STATE OF ANDHRA PRADESH
July 24, 2000
KANDIYAN KOUSALLIA Vs. KANDIYAN YESODHA
August 8, 2000
KANHAIYALAL VISHINDAS GIDWANI Vs. ARUN DATTATRAYA MEHATA
November 16, 2000
KANNIAN Vs. SETHURAMA
February 9, 2000
KANS RAJ Vs. STATE OF PUNJAB
April 26, 2000
KANTA RANI Vs. SAVITRI DEVI
August 7, 2000
KANTI BHADRA SHAH Vs. STATE OF WEST BENGAL
January 5, 2000
KANTILAL HIRJI SHAH Vs. STATE OF TAMIL NADU
April 26, 2000
KANTILAL HIRJI SHAH Vs. STATE OF TAMIL NADU
April 5, 2000
KAPUS EKADHIKAR KARMACHARI SANGH Vs. STATE OF MAHARASHTRA
April 11, 2000
KARAMCHARI UNION AGRA Vs. UNION OF INDIA
February 29, 2000
KARAMJIT SINGH Vs. STATE DELHI ADMN
April 24, 2000
KARAN VASWANI Vs. UNION OF INDIA
March 29, 2000
KARE DIN Vs. RAKESH MOHAN
March 14, 2000
KARMAJIT SINGH ALIAS PAPPU Vs. STATE OF PUNJAB
February 17, 2000
KARNAIL SINGH Vs. STATE OF RAJASTHAN
September 13, 2000
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. AMALGAMATED ELEC COMPANY LIMITED
December 15, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. S MANJUNATH
April 24, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. ASMATHUNNISA
April 13, 2000
KASHIBHAI RAMBHAI PATEL Vs. SHAHABHAI SOMABHAI PARMAR
February 2, 2000
KASTURCHAND Vs. HARBILASH
September 14, 2000
KAUSHAL KISHORE SINGH Vs. DEPUTY DIRECTOR OF EDUCATION
November 14, 2000
KAUSHALYA DEVI VOHRA Vs. MOHINDER LAL GUPTA
April 24, 2000
KAYED ALI Vs. MOIZUDDIN
April 4, 2000
KEMPAIAH Vs. DODDANARAIAH
January 13, 2000
KERALA FINANCIAL CORPROATION Vs. O K MURALEEDHARAN
April 24, 2000
KERALA STATE ELECTRICITY BOARD Vs. KURIEN E KALATHIL
July 19, 2000
KEYA ANKAN SAHA Vs. ANKAN K SAHA
January 10, 2000
KHAJA NAYEEMUDDEIN Vs. STATE OF ANDHRA PRADESH
April 20, 2000
KHALEEL AHMED DAKHANI Vs. HATTI GOLD MINES COMPANY LIMITED
March 27, 2000
KHARAITI LAL Vs. RAMINDER KAUR
March 15, 2000
KHATEMA FIBRES LIMITED Vs. STATE OF UTTAR PRADESH
December 12, 2000
KHEMCHAND OM PRAKASH SHARMA Vs. STATE OF GUJARAT
February 25, 2000
KHODEY BREWING AND DISTILLING INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
October 12, 2000
KIRAN GUPTA Vs. STATE OF UTTAR PRADESH
September 28, 2000
KIRAN KUMAR Vs. STATE OF MADHYA PRADESH
August 28, 2000
KISHAN CHAND CHOPRA Vs. STATE DELHI ADMINISTRATION
February 24, 2000
KISHAN LAL Vs. SANTOSH SHARMA
October 16, 2000
KISHORE K PATI Vs. DISTT INSPECTOR OF SCHOOLS MIDNAPORE
January 10, 2000
KISHORI SINGH Vs. STATE OF BIHAR
January 27, 2000
KISLOSKAR CONSULATANTS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 14, 2000
KOLHAPUR CANESUGAR WORKS LIMITED Vs. UNION OF INDIA
February 1, 2000
KOLUTTUMOTTIL RAZAK Vs. STATE OF KERALA
February 24, 2000
KOMAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
July 25, 2000
KOMMARAJULA NARASAIAH Vs. STATE OF ANDHRA PRADESH
May 1, 2000
KONKAN RAILWAY CORPORATION LIMITED Vs. RANI CONSTRUCTION PRIVATE LIMITED
October 19, 2000
KONKAN RAILWAY CORPORATION LIMITED Vs. MEHUL CONSTRUCTION CO
August 21, 2000
KOSHI PROJECT WORKERS ASSOCIATION Vs. STATE OF BIHAR
December 13, 2000
KOTHAKALAVA NAGA SUBBA REDDI Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH
March 28, 2000
KOTHARI PRODUCT LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
January 25, 2000
KOYILERIAN JANAKI Vs. RENT CONTROLLER MUNSIFF CANNANORE
March 14, 2000
KRANTESH Vs. CHANCELLOR BUNDELKHAND UNIVERSITY
July 26, 2000
KRISHAN SINGH RANA Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION
October 9, 2000
KRISHI UTPADAN MANDI SAMITI Vs. KABHAIYA LAL
September 29, 2000
KRISHI UTPADAN MANDI SAMITI Vs. MALIK SARTAJ WALI KHAN
September 20, 2000
KRISHNA KUMAR KHANNA Vs. INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS
September 4, 2000
KRISHNA MOHAN SHUKLA Vs. UNION OF INDIA
January 25, 2000
KRUPANIDHI EDUCATIONAL INSTITUTION Vs. SUPER SALE CORPORATION
November 17, 2000
KSHETRIYA KISAN GRAMIN BANK Vs. D B SHARMA
November 15, 2000
KUBHAYAMMED Vs. STATE OF KERALA
July 19, 2000
KULDEEP KUMAR GUPTA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
December 12, 2000
KULDEEP SINGH Vs. STATE OF RAJASTHAN
April 25, 2000
KULDIP SINGH Vs. SUBHASH CHANDER JAIN
March 28, 2000
KULWANT RAI BERRY DEATH Vs. FINANCIAL COMMISSIONER
January 19, 2000
KULWANT SINGH Vs. AMARJIT SINGH
March 7, 2000
KUMAON MANDAL VIKAS NIGAM LIMITED Vs. GIRJA SHANKAR PANT
October 18, 2000
KUMAR Vs. STATE OF KARNATAKA
January 21, 2000
KUMUD KUMAR Vs. CENTRAL BANK OF INDIA
April 27, 2000
KUNAL NANDA Vs. UNION OF INDIA
April 24, 2000
KUNJ BEHARI LAL BUTAIL Vs. STATE OF HIMACHAL PRADESH
February 18, 2000
KUNWAR BAHADUR SINGH Vs. SHEO BARAN SINGH
November 29, 2000
KUPPAN Vs. STATE OF TAMIL NADU
January 24, 2000
KUSH SAIGAL Vs. M C MITTER
March 28, 2000
KUSUM INGOTS AND ALLOYS LIMITED Vs. PENNAR PETERSON SECURITIES LIMITED
February 23, 2000
L MUTHUKUMAR Vs. STATE OF TAMIL NADU
September 28, 2000
L R FERROR ALLOYS LIMITED Vs. MAHAVIR MAHTO
November 21, 2000
L SRINIVASA REDDY Vs. MANDAL REVENUE OFFICER CU LAND ACQUISITION OFFICER
April 28, 2000
LABH SINGH ALIAS RAKESH KUMAR GARG Vs. MILKHI RAM DEAD THRU LRS
January 11, 2000
LABISHWAR MANJHI Vs. PRAN MANJHI
July 19, 2000
LACHHMAN SINGH Vs. STATE OF PUNJAB
February 28, 2000
LAKHAN SAO Vs. STATE OF BIHAR
May 4, 2000
LAKHPAT RAJ JUNEJA Vs. UNION OF INDIA
February 23, 2000
LAKHRAJ DEVI Vs. STATE OF BIHAR
February 9, 2000
LAKSHMAMMA Vs. B K BHATTACHARYA
September 12, 2000
LAKSHMI NARAYAN Vs. S S PANDIAN
September 4, 2000
LAL CHAND Vs. PARAS RAM D
January 20, 2000
LALITA A RANGA Vs. AJAY CHAMPALAL RANGA
January 13, 2000
LALJIT SINGH Vs. STATE OF UTTAR PRADESH
April 6, 2000
LALMUNI DEVI Vs. STATE OF BIHAR
December 12, 2000
LALMUNI DEVI Vs. STATE OF BIHAR
December 15, 2000
LAND ACQUISITION OFFICER Vs. NADPI CHINNA MALLAIAH
August 11, 2000
LAND ACQUISITION OFFICER Vs. B VIJENDER REDDY
November 2, 2000
LAND ACQUISITION OFFICER AND MRO A P Vs. V JHANSI LAKSHMI
April 19, 2000
LARSEN AND TOUBRO LIMITED Vs. ARUN KUMAR MANSINGKA
January 21, 2000
LASKARI RAM Vs. STATE OF HIMACHAL PRADESH
January 24, 2000
LAXMAN NASKAR Vs. UNION OF INDIA
February 15, 2000
LAXMI NARAIN AND SONS Vs. STATE OF HARYANA
September 5, 2000
LAXMIBEN LAXMICHAND SHAH Vs. SAKERBEN KANJI CHANDAN
November 21, 2000
LAXMINARAYAN THEATRES PRIVATE LIMITED Vs. V N KARANDIKAR
February 2, 2000
LAXMIPAT PARAKH Vs. BIMLA DEVI PUN
January 12, 2000
LIAQ AHMED Vs. HABEEB UR REHMAN
April 28, 2000
LIFE CONVICT LAXMAN NASKAR Vs. STATE OF WEST BENGAL
September 1, 2000
LIFE INSSURANCE CORPORATION OF INDIA Vs. ASHA GOEL
December 13, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. JYOTISH CHANDRA BISWAS
August 9, 2000
LILY THOMAS Vs. UNION OF INDIA
May 5, 2000
LOPHINORIS SHANGPLING Vs. HAMBOY SHULLAI
August 1, 2000
LOUIZA DSOZA Vs. JOHN CLAUDIS ADNREWS
August 28, 2000
LT COL P R CHAUDHRY RETD Vs. MUNICIPAL CORPORATION OF DELHI
April 26, 2000
LUCKY MINMAT PVT LIMITED Vs. COMMISSIONER OF INCOME TAX JAIPUR
August 3, 2000
M ARUL JOTHI Vs. LAJJA BAL
February 29, 2000
M ARUNA KUMARI Vs. A V JANARDHAN RAO
October 19, 2000
M C MEHTA Vs. UNION OF INDIA
November 21, 2000
M C MEHTA Vs. UNION OF INDIA
November 8, 2000
M C MEHTA Vs. UNION OF INDIA
August 29, 2000
M C MEHTA Vs. UNION OF INDIA
September 14, 2000
M C MEHTA Vs. UNION OF INDIA
September 13, 2000
M C MEHTA Vs. UNION OF INDIA
December 14, 2000
M C MEHTA Vs. UNION OF INDIA
January 10, 2000
M C MEHTA Vs. UNION OF INDIA
April 24, 2000
M C MEHTA Vs. UNION OF INDIA
April 20, 2000
M C MEHTA Vs. UNION OF INDIA
April 4, 2000
M C MEHTA Vs. UNION OF INDIA
March 31, 2000
M C MEHTA Vs. KAMAL NATH
May 12, 2000
M C MEHTA Vs. UNION OF INDIA
April 28, 2000
M C MEHTA Vs. UNION OF INDIA
May 2, 2000
M C NEHTA Vs. UNION OF INDIA
March 10, 2000
M G BADAPPANAVAR Vs. STATE OF KARNATAKA
December 1, 2000
M ISMAIL FARUQUI Vs. CENTRAL INSTITUTE OF ENGLISH AND FOREIGN LANGUAGES
July 25, 2000
M K SHANMUGAM Vs. UNION OF INDIA
April 25, 2000
M M DOLICHAN Vs. STATE OF KERALA
November 14, 2000
M M THOMAS Vs. STATE OF KERALA
January 6, 2000
M N ABDUL RAWOOF Vs. PICHAMUTHU
February 10, 2000
M NARSINGA RAO Vs. STATE OF ANDHRA PRADESH
December 12, 2000
M P NARENDRA Vs. G M PRASAD
April 27, 2000
M PREMLATHA Vs. S SIVRAM
March 13, 2000
M RAJENDRAN Vs. STATE
January 13, 2000
M RAMALINGA THEVAR Vs. STATE OF TAMIL NADU
April 19, 2000
M S DALMIYA AND COMPANY LIMITED Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
April 10, 2000
M S JAYARAJ Vs. COMMISSIONER OF EXCISE KERALA
September 29, 2000
M SREEDEVI Vs. UNIVERSITY OF MEDICAL SCIENCES A P
May 12, 2000
M SREENIVASULU REDDY Vs. STATE OF TAMIL NADU
September 18, 2000
M T KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
January 31, 2000
M THOMAS ALIAS JOYI Vs. STATE OF KERALA
February 9, 2000
M V A L QUAMAR Vs. TSAVLIRIS SALVAGE INTERNATIONAL LIMITED
August 17, 2000
M V RAHEMTHULLA Vs. S A AMANULLA
September 5, 2000
M. C. MEHTA Vs. UNION OF INDIA
August 30, 2000
M.C. MEHTA Vs. UNION OF INDIA
September 6, 2000
MABEL TREEZA PINTO Vs. FRANCIS PINTO
August 8, 2000
MACHINE TOOLS INDIA LIMITED Vs. LATA MEHTA
December 5, 2000
MADAI LAKSHMI ALIAS M RAJALAKSHMI Vs. P M PARTHA KUMAR
May 3, 2000
MADAN BHAI Vs. D C M FINANCIAL SERVICES LTD
August 18, 2000
MADAN PAL SINGH Vs. STATE OF UTTAR PRADESH
January 6, 2000
MADAN SWAROOP SHROTIYA PUBLIC CHARITABLE TRUST Vs. STATE OF UTTAR PRADESH
January 18, 2000
MADANLAL GUPTA Vs. RAVINDER KUMAR
December 6, 2000
MADANLAL PATODIA Vs. COMMISSIONER OF GIFT TAX
November 1, 2000
MADHAVI RAMESH DUDANI Vs. RAMESH K DUDANI
March 13, 2000
MADHUKAR BHASKARRAO JOSHI Vs. STATE OF MAHARASHTRA
November 9, 2000
MADHVI AMMA BHAWANI AMMA Vs. KUNJIKUTTY PILLAI MEENAKSHI PILLAI
April 27, 2000
MAFATLAL INDUSTRIES LIMITED Vs. NADIAD NAGAR PALIKA
March 1, 2000
MAHANGA SINGH Vs. BALBIR SINGH
September 21, 2000
MAHANT RAM SARAN DASS Vs. HARISH MOHAN
September 15, 2000
MAHARASHTRA GENERAL KAMGAR UNION Vs. SOLID CONTAINERS LIMITED KRANTIKARI KAMGAR UNION
August 17, 2000
MAHARASHTRA GENERAL KAMGAR UNION Vs. SOLID CONTAINERS LIMITED
March 30, 2000
MAHARASHTRA STATE ELECTRICITY BOARD Vs. RAMA RAJARAMJI WADEKAR
September 21, 2000
MAHARASHTRA STATE TRANSPORT KAMGAR SANGHATHANA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
August 11, 2000
MAHARASHTRA VIKRIKAR KARAMCHARI SANGATHAN Vs. STATE OF MAHARASHTRA
January 12, 2000
MAHARISHI DAYANAND UNIVERSITY Vs. M L R SARASWATI COLLAGE OF EDUCATION
September 13, 2000
MAHAVIR PRASHAD GUPTA Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
September 27, 2000
MAHAVIR SINGH Vs. NARESH CHANDRAS
November 8, 2000
MAHENDER SINGH Vs. STATE OF ANDHRA PRADESH
May 10, 2000
MAHENDRA H PATEL Vs. RAM NARAYAN SINGH
March 2, 2000
MAHENDRA PAL AGARWAL DEAD Vs. PRESCRIBED AUTHORITY CIVIL JUDGE
April 18, 2000
MAHESH CHAND BHAGAWA Vs. UNION OF INDIA
November 1, 2000
MAHESH KUMAR BHAWSINGHKA Vs. STATE OF DELHI
January 4, 2000
MAHESHCHANDRA TRIKAMJI GAJJAR Vs. STATE OF MAHARASHTRA
March 9, 2000
MAHINDER KAUR Vs. TEJA SINGH
August 25, 2000
MAHMOOD Vs. STATE OF BIHAR
February 16, 2000
MAJOR SINGH Vs. STATE OF PUNJAB
April 4, 2000
MAKINENI VENKATA SUJATHA Vs. LAND REFORMS TRIBUNAL
October 17, 2000
MALABAR INDUSTRIAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX KERALA STATE
February 10, 2000
MALAPRABHA CO OPERATIVE SUGAR FACTORY LIMITED Vs. UNION OF INDIA
November 16, 2000
MALAYSIAN AIRLINES SYSTEMS BHD Vs. STIC TRAVELS PRIVATE LIMITED
November 21, 2000
MALAYSIAN AIRLINES SYSTEMS BHD II Vs. STIC TRAVELS PRIVATE LIMITED
November 30, 2000
MALEMPATI PATTABI NARENDRA Vs. GHATTAMANENI MARUTI PRASAD
April 27, 2000
MALLIKARJUNA MUDHAGAL NAGAPPA Vs. STATE OF KARNATAKA
September 4, 2000
MAMIDI HEMA KUMARI Vs. RAMBABU MAMIDI
August 11, 2000
MAMMU Vs. HARI MOHAN
January 7, 2000
MANAGEMANT OF BANK OF MADURA LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR CHENNAI
July 19, 2000
MANAGEMENT LOKASHIKSHANA TRUST NO 2 BANGALORE Vs. PRESIDING OFFICER LABOUR COURT
March 1, 2000
MANAGEMENT OF ADDISONS PAINTS AND CHAMICALS LIMITED Vs. WORKMEN
December 12, 2000
MANAGEMENT OF INDIAN IRON AND STEEL COMPANY LIMITED Vs. PRAHLAD SINGH
November 3, 2000
MANAGEMENT OF SHRI GANAPATI BUS SERVICE THIRUNELVELI Vs. PRESINDING OFFICER LABOUR COURT
December 13, 2000
MANAGEMENT OF SHRI GANAPATI BUS SERVICE THIRUNELVELI Vs. PRESIDING OFFICE LABOUR COURT
June 30, 2000
MANAGEMENT OF SINGARENI COLLIERIES CO LIMITED KOTHAGUDEM Vs. WORKMEN OF SINGARENI COLLIERIES COMPANY LIMITED
December 5, 2000
MANAGING DIRECTOR A P WOMANS COOP FINANCE CORPN LIMITED Vs. LEELA NAIDU
September 21, 2000
MANGALDAS K DESAI Vs. SHASHIKANT R DESAI
February 28, 2000
MANGLA PATIL KALE Vs. SANJEEV KUMAR KALE
November 13, 2000
MANISH DIXIT Vs. STATE OF RAJASTHAN
October 18, 2000
MANJEET SINGH ALIAS KUKKU Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
February 15, 2000
MANJIT KAUR Vs. JAIN PRAKASH
October 31, 2000
MANJIT SINGH Vs. STATE OF PUNJAB
December 14, 2000
MANJUSHREE PATHAK Vs. ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
August 31, 2000
MANORAMA THAMPURATTI Vs. C K SUJATHA THAMPURATTI
January 10, 2000
MARATT RUBBER LIMITED Vs. J K MARATTUKALAM
January 27, 2000
MARWARI KUMHAR Vs. BHAGWANPURI GURU GANESHPURI
August 10, 2000
MASUMSHA HASANASHA MUSALMAN Vs. STATE OF MAHARASHTRA
February 24, 2000
MAYA SHARMA Vs. SHASHI GOYAL
August 1, 2000
MAYURKSHI COTTON MILLS Vs. PANCHRA MAYURKSHI COTTON MILLS EMPLOYEES UNION
March 8, 2000
MEDCHL CHEMICALS AND PHARMA PRIVATE LIMITED Vs. BIOLOGICAL E LIMITED
February 25, 2000
MEDICAL COUNCEL OF INDIA Vs. DIPARANI P DESHMUKH
February 28, 2000
MEDICAL COUNCIL OF INDIA Vs. INDIAN DOCTORS FROM RUSSIA WEL ASSN
January 13, 2000
MEDICAL COUNCIL OF INDIA Vs. INDIAN DOCTORS FROM RUSSIA WELFARE ASSOCIATION
April 17, 2000
MEENA Vs. STATE OF MAHARASHTRA
April 17, 2000
MEHMOODA ANWAR Vs. ESTATE OFFICER
August 31, 2000
MICHAEL MACHADO Vs. CENTRAL BUREAU OF INVESTIGATION
February 17, 2000
MIRZA WAJAHAD BAIG Vs. SHARANAPPA
April 7, 2000
MITTER SEN JAIN Vs. SHAKUNTALA DEVI
April 19, 2000
MODALVALOSA LAXMI Vs. STATE OF ANDHRA PRADESH
August 16, 2000
MODERN INSULATORS LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
February 22, 2000
MOHAMMAD ABDUL MUQTEDAR Vs. SHAIKH FAKRUDDIN
January 27, 2000
MOHAMMAD ABUBAKKAR SIDDIQUE Vs. MUSTAFA SHAHIDUL ISLAM
January 18, 2000
MOHAMMAD ASIF Vs. STATE CRIME BRANCH CID
July 10, 2000
MOHAMMAD ASLAM Vs. STATE OF MAHARASHTRA
April 27, 2000
MOHAMMAD AYNUDDIN ALIAS MIYAM Vs. STATE OF ANDHRA PRADESH
July 28, 2000
MOHAMMAD AZIZ ALAM Vs. UNION OF INDIA
July 19, 2000
MOHAMMAD CHAMAN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
December 11, 2000
MOHAMMAD GAZI Vs. STATE OF MADHYA PRADESH
March 31, 2000
MOHAMMAD MUZAFFAR ALAM Vs. STATE OF BIHAR
October 31, 2000
MOHAMMAD RIAZUL USMAN GANI Vs. DISTRICT AND SESSIONS JUDGE NAGPUR
February 11, 2000
MOHAMMAD SHAFI PANDOW Vs. STATE OF JAMMU AND KASHMIR
July 20, 2000
MOHAMMAD ZAHEERUDDIN SIDDIQUI Vs. EXECUTIVE COUNCIL A M U
January 4, 2000
MOHAN AMBA PRASAD AGNIHOTRI Vs. BHASKAR BALWANT AHER DEAD
March 1, 2000
MOHAN KUMAR LAL Vs. VINOBA BHAVE UNIVERSITY
July 31, 2000
MOHAN SINGH Vs. SAHIB SINGH
April 24, 2000
MOHINDER KAUR Vs. KUSAM ANAND
March 28, 2000
MOHINDER KUMAR Vs. STATE OF HARYANA
March 3, 2000
MOHINDER LAL Vs. SAROJ KUMARI VERMA
January 13, 2000
MOLAR MAL DEAD Vs. KAY IRON WORKS PRIVATE LIMITED
March 14, 2000
MONA ARESH GOEL Vs. ARESH SATYA GOEL
March 21, 2000
MONA ARESH GOEL Vs. ARESH SATYA GOEL
January 21, 2000
MONARCH INFRASTRUCTURE PVT LIMITED Vs. COMMISSIONER ULHASNAGAR MUNICIPAL CORPORATION
May 8, 2000
MONOTOSH KUMAR MITRA Vs. AMARENDRANATH SHAW DEAD
February 17, 2000
MOOL CHAND Vs. KEDAR
January 28, 2000
MOOLCHAND KHARATI RAM HOSPITAL K UNION Vs. LABOUR COMMISSIONER
September 19, 2000
MORADABAD WATER SUPPLY COMPANY LIMITED Vs. MORADABAD MUNICIPAL BOARDS
February 3, 2000
MOST JIRIA DEVI Vs. CHHATIYA DEVI
February 8, 2000
MOTILAL JAIN Vs. RAMDASI DEVI
July 20, 2000
MOTILAL PESTICIDES I PVT LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI
February 15, 2000
MULK RAJ CHHABRA Vs. NEW KENIL WORTH HOTELS LIMITED
January 3, 2000
MULUKURI SIVA PRASAD Vs. STATE OF ANDHRA PRADESH
January 11, 2000
MUMBAI AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. SHARAFATULLAH HAFIZ INAYATULLA
February 15, 2000
MUNICIPAL BOARD KOTDWAR Vs. DISTRICT JUDGE PAURI GARHWAL
November 1, 2000
MUNICIPAL COMMISSIONER CALCUTTA Vs. SALIL KUMAR BANERJEE
February 3, 2000
MUNICIPAL COMMITTEE MANSA PUNJAB Vs. DARSHAN SINGH
April 27, 2000
MUNICIPAL CORPORATION OF DELHI Vs. JYOTSNA JAIN
July 19, 2000
MUNICIPAL CORPORATION OF DELHI Vs. VINOD BHASIN
February 11, 2000
MUNICIPAL CORPORATION OF DELHI Vs. FEMALEWORKERS MUSTER ROLL
March 8, 2000
MUNICIPAL EMPLOYEES UNION Vs. STATE OF PUNJAB
March 15, 2000
MUNNA ROY Vs. UNION OF INDIA
April 3, 2000
MUNNI KUMARI Vs. SHAILENDRA KUMAR CHOUDHARY
April 13, 2000
MUNSHI RAM Vs. UNION OF INDIA
August 10, 2000
MURALI Vs. STATE OF TAMIL NADU
November 14, 2000
MURALIDHAR SARANGI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
February 28, 2000
MURRAY AND COMPANY Vs. ASHOK KR NEWATIA
January 25, 2000
MURUGESAN Vs. GANPATHY VELAR
November 13, 2000
MUSHIR MOHAMMAD KHAN Vs. SAJEDA BANO
March 2, 2000
N C KALADHARAN Vs. KAMALESHWARAN
October 30, 2000
N D M C Vs. SOHANLAL SACHDEV DEAD
February 9, 2000
N D UNIVERSITY OF AGRL AND TECHNOLOGY U P Vs. R P SINGH
March 13, 2000
N N BHAGWATI BOMBAY Vs. COMMISSIONER OF INCOME TAX
July 20, 2000
N R GOVINARAJI Vs. S VENKATACHALAM
November 20, 2000
N T C IDA PATTERN EMP ASSOCIATION Vs. UNION OF INDIA
February 10, 2000
NABAKISHORE MOHANTA Vs. JANARDAN PATRA
August 30, 2000
NAFAR CHANDRA JUTE MILLS LIMITED Vs. UNITED BANK OF INDIA
August 31, 2000
NAGAPPA Vs. DODDA BHARAMAPPA
March 6, 2000
NAND KANTABEN JANUBHAI YODH Vs. DIPSINH GAMBHIRSINH THAKOR
July 18, 2000
NAND SINGH Vs. AJIT INDER SINGH
September 5, 2000
NANDI VERDHAN JAIN Vs. CHANDER KANTA JAIN
August 1, 2000
NAR SINGH PAL Vs. UNION OF INDIA
March 29, 2000
NARAYAN CHETANRAM CHAUDHARY Vs. STATE OF MAHARASHTRA
September 5, 2000
NARAYAN SINGH SOLANKI Vs. UNION OF INDIA
April 25, 2000
NARAYANARU THRIVIKRANARU Vs. V MADHAVAN POTTY
February 10, 2000
NARINDER NATH Vs. AMARAJ SINGH
July 28, 2000
NARINDER SINGH Vs. STATE OF PUNJAB
April 6, 2000
NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA
November 23, 2000
NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA
October 18, 2000
NARSINGH DAS TAPADIA Vs. GOVERDHAN DAS PARTANI
September 6, 2000
NASEEM Vs. STATE OF UTTAR PRADESH
August 31, 2000
NASIR ABDULLAH Vs. STATE OF WEST BENGAL
February 29, 2000
NATH BROS EXIM INTERNATIONAL LIMITED Vs. BEST ROADWAYS LIMITED
March 27, 2000
NATHI DEVI Vs. RADHA DEVI GUPTA
February 1, 2000
NATHPA JHAKRI JT VENTURE Vs. STATE OF HIMACHAL PRADESH
March 14, 2000
NATHU RAM Vs. STATE OF RAJASTHAN
February 3, 2000
NATIONAL ALUMINIUM COMPANY LIMITED Vs. METALIMPEX LIMITED
February 1, 2000
NATIONAL ALUMINIUM COMPANY LIMITED Vs. LYONG HEUNG TRADING COMPANY LIMITED
January 25, 2000
NATIONAL FERTILIZERS Vs. PURAN CHAND NANGIA
October 17, 2000
NATIONAL HEAVY ENGINEERING CO OPERATIVE LIMITED Vs. KING BUILDERS
December 4, 2000
NATIONAL HUMAN RIGHTS COMMISSION Vs. UNION OF INDIA
September 22, 2000
NATIONAL INSURANCE CO LIMITED Vs. BHAGU DEVI
April 25, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. CHINTO DEVI
July 20, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. BEHARI LAL
August 28, 2000
NATIONAL OPEN SCHOOL Vs. APURVA MITRA
April 3, 2000
NATIONAL TEXTILE CORPORATION Vs. MUMBAI TEXTILE TECHNICIANS AND OFFICERS ASSOCIATION
March 2, 2000
NATIONAL TEXTILE CORPORATION MAHARASHTRA SOUTH LIMITED Vs. STANDARD CHARTERED BANK
August 16, 2000
NATTHI Vs. UNION OF INDIA
February 8, 2000
NAVIN M RAHEJA Vs. UNION OF INDIA
July 10, 2000
NAVIN M RAHEJA Vs. UNION OF INDIA
September 18, 2000
NAVIN M RAHEJA Vs. UNION OF INDIA
October 30, 2000
NAVINCHANDRA N MAJITHIA Vs. STATE OF MEGHALAYA
October 16, 2000
NAVINCHANDRA N MAJITHIA Vs. STATE OF MAHARASHTRA
September 4, 2000
NAVODAYA VIDALAYA SAMITI Vs. T C S NAIDU
March 19, 2000
NAVODAYA VIDYALAYA SAMITI Vs. T C S NAIDU
March 10, 2000
NAZIR HOOSEIN Vs. DARAYUS BHATTENA
May 12, 2000
NAZIRA BEGUM LASHKAR Vs. STATE OF ASSAM
November 7, 2000
NEDUNGADI BANK LIMITED Vs. K P MADHAVANKUTTY
January 28, 2000
NEELAKANTHA S SANKANNAVER Vs. STATE OF KARNATAKA
August 31, 2000
NEELAM KANWAR Vs. DEVINDER SINGH KANWAR
July 25, 2000
NEETI Vs. SHIV KUMAR MALIK
July 31, 2000
NELABOTHU SUNDARARAMAIAH Vs. STATE OF ANDHRA PRADESH
December 4, 2000
NELLIKUNNEL JOSE Vs. STATE OF KERALA
May 8, 2000
NEMAL MANDAL Vs. STATE OF WEST BENGAL
March 2, 2000
NEMI CHAND JAIN Vs. C B I THR ITS DIRECTOR N DELHI
January 13, 2000
NETAI BAG Vs. STATE OF WEST BENGAL
September 27, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHIV SINGH
January 21, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RULA
March 7, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. R SRINIVASAN
February 28, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAKESH TALWAR
May 2, 2000
NEW INDIA MINING CORPORATION PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
February 15, 2000
NEW ITEMS HINDUSTAN TIMES A Q F M YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD
October 11, 2000
NEWS ITEM "HINDUSTAN TIMES" A Q F M YAMUNA Vs. CENTRAL POLUTION CONTROL BOARD
March 10, 2000
NEWS ITEM HINDUSTAN TIMES A Q F M YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD
January 24, 2000
NEWS ITEM HINDUSTAN TIMES AQFM YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD
April 28, 2000
NEWS ITEM HINDUSTAN TIMES AQFM YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD
July 11, 2000
NIDHI NAWANI Vs. VIJAY NAWANI
July 21, 2000
NIGAM COLONY DHAKKA QUARTERS KARAMCHARI PARISHAD RAGD Vs. MUNICIPAL CORPORATION OF DELHI
November 20, 2000
NILESH HEMANI Vs. COMMISSIONER OF INCOME TAX
October 16, 2000
NIMET RESOURCES INC Vs. ESSAR STEELS LIMITED
September 27, 2000
NIRANJAN Vs. STATE
March 30, 2000
NIRMAL SINGH Vs. STATE OF HARYANA
March 30, 2000
NIRMALA DEVI Vs. ARUN KUMAR GUPTA
January 28, 2000
NODIYA ENTREPRENEURS ASSOCN Vs. N O I D A
May 5, 2000
NOOR NIWAS NURSERY PUBLIC SCHOOL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 8, 2000
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. MALAKAYYA
April 20, 2000
OBERAI FORWARDING AGENCY Vs. NEW INDIA ASSURANCE COMPANY LIMITED
February 1, 2000
OIL AND NATURAL GAS COMMISSION Vs. STATE BANK OF INDIA OVERSEAS BRANCH BOMBAY
July 21, 2000
OKHLA ENCLAVE JOINT ACTION COMMITTEE Vs. UNION OF INDIA
November 23, 2000
OM KUMAR Vs. UNION OF INDIA
November 17, 2000
OM PARKASH BANSAL Vs. BAL KISHAN GUPTA
March 28, 2000
OM PRAKASH A SINGH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
October 12, 2000
OM PRAKASH CHUGH Vs. STATE OF HARYANA
February 3, 2000
OM PRAKASH CHUGH Vs. STATE OF HARYANA
February 1, 2000
OM PRAKASH GUPTA Vs. UNION OF INDIA
April 13, 2000
OM PRAKASH JAISWAL Vs. D K MITTAL
February 22, 2000
OM PRAKASH SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION DELHI
April 24, 2000
ORGANIC INSULATIONS Vs. INDIAN RAYON CORPORATION LIMITED
November 9, 2000
ORIENT INSURANCE COMPANY LIMITED Vs. RAWAT BROTHERS
August 21, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. BHOOP SINGH
August 17, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. IMLINEKEN
September 1, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. M S LAKSHMISHA
August 25, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. KHAJUNI DEVI
November 2, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. FELIX CORREA
November 1, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. CHERUVAKKARA NAFEESSU
December 14, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. NARINDER KAUR
April 13, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHANTA KUNWAR
July 20, 2000
P ANAND GAJAPATHI RAJU Vs. P V G RAJU DEAD
March 28, 2000
P C ITTYMATHEW AND SONS Vs. DEPUTY COMMISSIONER OF SALES TAX LAW
February 2, 2000
P G I OF M E AND RESERCH CHANDIGARH Vs. RAJ KUMAR
November 2, 2000
P K ABRAHAM THARAKAN D Vs. STATE OF KERALA
April 25, 2000
P K DAS Vs. PRESIDING OFFICER LABOUR COURT GAUHATI
April 13, 2000
P MOHAN BABU Vs. D RAMASWAMY
March 3, 2000
P P UNNIKRISHNAN Vs. PUTTIYOTTIL ALIKUTTY
September 5, 2000
P SARATHY Vs. STATE BANK OF INDIA
May 12, 2000
P SARAVANAN Vs. STATE OF TAMIL NADU
September 20, 2000
P V JOSE Vs. KANICKAMAL
January 19, 2000
P V SUNDARA RAJAN Vs. UNION OF INDIA
April 26, 2000
P VIJAYA Vs. M SANTHANARAJ
March 14, 2000
P. RAMACHANDRA RAO Vs. STATE OF KARNATAKA
September 9, 2000
PADMJA SHARMA Vs. RATAN LAL SHARMA
March 28, 2000
PALANIVELAYUTHAM PILLAI Vs. RAMCHANDRAN
May 9, 2000
PALLAVAN TRANSPORT CORPORATION LIMITED Vs. M JAGANNATHAN
November 14, 2000
PANJABRAO DESHMUKH DEUCATION SOCIETY Vs. STATE OF MAHARASHTRA
February 11, 2000
PANKAJ MEHRA Vs. STATE OF MAHARASHTRA
February 15, 2000
PANPOI DHARMAL SANSTHAN DHOTERKHEDA Vs. BHAGWANT
January 18, 2000
PAPPU Vs. STATE OF KERALA
October 18, 2000
PARAG GUPTA Vs. UNIVERSITY OF DELHI
April 26, 2000
PARAMESWAR LAL BIHANI Vs. COMMERCIAL TAX OFFICER
January 12, 2000
PARAMJIT Vs. STATE OF HARYANA
May 11, 2000
PARAS RAM Vs. STATE OF HIMACHAL PRADESH
August 29, 2000
PARAS RAM GUPTA Vs. RAM ASREY
October 19, 2000
PARASRAMPURIA SYNTHETICS LIMITED Vs. CEAT FINANCIAL SERVICES LIMITED
January 4, 2000
PARBODH SAGAR Vs. PUNJAB STATE ELECTRICITY BOARD
May 1, 2000
PARENTS ASSOCIATION Vs. UNION OF INDIA
January 28, 2000
PARMESWAR LAL BIHANI Vs. COMML TAX OFFICER
January 12, 2000
PARNANAND Vs. NAGAR PALIKA DEHRADUN
November 9, 2000
PARVATI DEVI Vs. COMMISSIONER OF POLICE DELHI
February 21, 2000
PATEL ROADWAYS LIMITED Vs. BIRLA YAMAHA LIMITED
March 28, 2000
PATHEJA BROS FORGINGS AND STAMPING Vs. I C I C I LIMITED
July 24, 2000
PATIALA INDS INVESTMENT COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
January 12, 2000
PAWAN BISCUITS CO PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PATNA
July 20, 2000
PETETI SUBBA RAO Vs. ANUMALA S NARENDRA
December 6, 2000
PEZHUMKATTIL AHAMMED KUTTY Vs. C M ABDUL MALICK
July 31, 2000
PHARMACY COUNCIL OF INDIA Vs. ALL INDIA COUNCIL OF TECHNICAL EDUCATION
March 29, 2000
PHULWARI JAGDAMBAPRASAD PATHAK Vs. R H MENDONCA
July 26, 2000
PIARA SINGH Vs. STATE OF PANJAB
July 10, 2000
PINAKIN BHALLAL AMIN Vs. HARESH MANIBHAI PATEL
August 9, 2000
PINKIBASRA Vs. STATE OF PUNJAB
January 13, 2000
PIPAL SINGH Vs. STATE OF PUNJAB
December 12, 2000
POLLUTION CONTROL BOARD ASSAM Vs. MAHABIR COKE INDUSTRY
February 17, 2000
PONCHAI CHETTIAR Vs. RAMASAMY NAICKER
March 31, 2000
POONAM Vs. MUNICIPAL CORPORATION OF DELHI
July 27, 2000
PRABHAKAR BABURAO BOKDE Vs. BANK OF BARODA
April 7, 2000
PRABHUDAYAL BIRARI Vs. M P RAJYA NAGRIK AAPURTI NIGAM LIMITED
August 22, 2000
PRABODH CHANDRA GHOSH Vs. URMILA DASSI
July 25, 2000
PRADYUT BORDOLOL Vs. SWAPAN ROY
December 12, 2000
PRAKASH Vs. MANAGING DIRECTOR K S R T C
January 13, 2000
PRAKASH CHAND NAHTA Vs. UNION OF INDIA
August 2, 2000
PRAKASH ROAD LINES LIMITED Vs. COMMERCIAL TAX OFFICER
September 15, 2000
PRASAD DATTATRAYA PRABHUNE Vs. SURESH NAROTTAMDAS PARMAR
September 15, 2000
PRASAD NAGAR RESIDENTS ORGANISATION Vs. VICE CHAIRMAN DDA
August 1, 2000
PRASADA RAO MIKKILINENI Vs. STATE OF ANDHRA PRADESH
March 16, 2000
PRASANTA BANERJI Vs. PUSHPA ASHOKE CHANDANI
March 16, 2000
PRASANTA KUMAR Vs. STATE OF WEST BENGAL
December 4, 2000
PRASHANT KUMAR SHAHI Vs. GHAZIABAD DEVELOPMENT AUTHORITY
April 3, 2000
PRATAP SINGH Vs. REGISTRAR I G I T
December 15, 2000
PRAVEEN KUMAR Vs. SURESH CHAND
August 16, 2000
PRAVEEN SINGH Vs. STATE OF PUNJAB
November 10, 2000
PREET MOHINDER SINGH Vs. KIRPAL SINGH
August 8, 2000
PREM SAHWANY Vs. CUSTODIAN
February 28, 2000
PREMABAI Vs. JNANESHWAR RAMAKRISHNA PATANGE
April 13, 2000
PREMIER ENTERPRISES SECUNDERABAD Vs. COMMERCIAL TAX OFFICER
March 2, 2000
PRINCIPAL MADHAV INSTITUTE OF TECHNOLOGY AND SCIENCE Vs. RAJENDRA SINGH YADAV
August 2, 2000
PRITAM SINGH Vs. RAILWAY BOARD
April 6, 2000
PRITHIPAL SINGH Vs. STATE OF PUNJAB
April 28, 2000
PRONOY KUMAR SANYAL Vs. BENI MADHAV SANYAL
August 16, 2000
PROPERTY OWNERS ASSOCIATION Vs. STATE OF MAHARASHTRA
September 12, 2000
PRUDENTIAL CAPITAL MKT LIMITED Vs. STATE OF BIHAR
April 3, 2000
PUBLIC UNION FOR CIVIL LIBERTIES Vs. STATE OF TAMIL NADU
January 21, 2000
PUNJAB AND SIND BANK Vs. SAKATTAR SINGH
November 29, 2000
PUNJAB NATIONAL BANK DASUYA Vs. CHAJJU RAM
August 1, 2000
PUNJAB SMALL INDUSTRIES CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
December 12, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. PUNJAB PRE-STRESSED CONCRETE WORKS
November 16, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. RAM RAKHI
July 28, 2000
PURAN CHAND D Vs. KIRPAL SINGH D
December 15, 2000
PUSHPARANI S SUNDARAM Vs. PAULINE MANOMANI JAMES
May 4, 2000
PUTTAN ALIAS ELLAPPAN Vs. STATE OF TAMIL NADU
January 7, 2000
PYARE LAL Vs. MANI RAM
August 22, 2000
PYAREJAN Vs. KARNATAKA STATE ELECTRICITY BOARD
September 7, 2000
PYAREY Vs. STATE OF UTTAR PRADESH
November 14, 2000
QUARRY OWNERS ASSOCIATION Vs. STATE OF BIHAR
August 8, 2000
R ANNAPURNA Vs. RAMADUGU ANANTHA KRISHNA SASTRY
August 9, 2000
R BALAKRISHNA PILLAI Vs. STATE OF KERALA
August 30, 2000
R D RAO Vs. CHAIRMAN AND M D PUNJAB NATIONAL BANK
August 7, 2000
R D SAXENA Vs. BALARAM PRASAD SHARMA
August 2, 2000
R D SAXENA Vs. BALRAM PRASAD SHARMA
August 22, 2000
R D UPADHYA Vs. STATE OF ANDHRA PRADESH
November 1, 2000
R D UPADHYAY Vs. STATE OF ANDHRA PRADESH
November 29, 2000
R D UPADHYAY Vs. STATE OF ANDHRA PRADESH
January 20, 2000
R DURAISAMY Vs. DIRECTOR OF SCHOOL EDUCATON
December 12, 2000
R HARIHARAN Vs. K BALACHANDRAN NAIR
September 11, 2000
R K MOHAMMAD UBAIDULLAH Vs. HAJEE C ABDUL WAHAB
July 18, 2000
R K PANDA Vs. STEEL AUTHORITY OF INDIA
September 13, 2000
R K PANJETHA Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED
April 25, 2000
R K PARASHER Vs. DINESH KUMAR
March 13, 2000
R KANTHIMATHI Vs. BEATRICE XATRICE XAVIER
February 8, 2000
R KESHAVA Vs. M B PRAKASH
December 12, 2000
R L MEENA Vs. UNION OF INDIA
September 4, 2000
R N DEY Vs. BHAGYABATI PRAMANIK
April 19, 2000
R NARSIMHA REDDY Vs. RONDLA NARSI REDDY
July 28, 2000
R RAJAGOPAL Vs. S S VENKAT
February 11, 2000
R RAJENDER SINGH Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
February 11, 2000
R RAMDOSS Vs. N PACKIRISAMY CHETTIAR
March 28, 2000
R RATHINAM Vs. STATE
February 8, 2000
R S NAGAR Vs. CENTRAL ELECTRONICS LIMITED
November 9, 2000
R SARALA Vs. T S VELU
April 13, 2000
RADHA RAMAN TIWARY Vs. RAMA KANTPATI TIWARY
March 8, 2000
RADHAKRISHNAN Vs. STATE OF KERALA
September 20, 2000
RADHAKRISHNAN PRABHAKARAN Vs. STATE OF TAMIL NADU
February 23, 2000
RADHEY Vs. STATE OF UTTAR PRADESH
March 28, 2000
RADHEY SHAM Vs. STATE OF HARYANA
December 13, 2000
RAGAVENDRA KUMAR Vs. FIRM PREM MACHINARY AND CO
January 7, 2000
RAGHAVENDRA RAO Vs. STATE OF KARNATAKA
January 31, 2000
RAGHBIR SINGH Vs. STATE OF HARYANA
April 18, 2000
RAGHO SINGH Vs. MOHAN SINGH
April 5, 2000
RAGHUMUNDA SATYA NARAYANA Vs. STATE OF ANDHRA PRADESH
January 10, 2000
RAINBOW COLOUR LAB Vs. STATE OF MADHYA PRADESH
February 2, 2000
RAIPUR DEVELOPMENT AUTHORITY Vs. ANUPAM SAHAKARI GRIHA NIRMAN SAMITI
March 30, 2000
RAIPUR DEVELOPMENT AUTHORITY RAIPUR Vs. UPENDIRA NATH DANI
March 2, 2000
RAJ LAXMI SHARMA Vs. DILIP KUMAR SHARMA
January 10, 2000
RAJ RANI Vs. STATE DELHI ADMINISTRATION
February 8, 2000
RAJ SINGH Vs. STATE OF HARYANA
February 16, 2000
RAJA RAM Vs. STATE OF RAJASTHAN
February 29, 2000
RAJAJI NAGAR CO OPERATIVE BANK LIMITED Vs. K GURURAJ
December 6, 2000
RAJAPPA HANAMANTHA RANOJI Vs. MAHADEV CHANNABASAPPA
May 11, 2000
RAJAPPA NEELAKANTAN Vs. STATE OF TAMIL NADU
March 7, 2000
RAJASTHAN HIGH COURT ADVOCATES ASSOCIATION Vs. UNION OF INDIA
December 15, 2000
RAJASTHAN HOUSING BOARD Vs. PARVATI DEVI
May 3, 2000
RAJASTHAN STATE ELECTRICITY BOARD Vs. ASSOCIATED STONE INDUSTRIES
May 8, 2000
RAJASTHAN STATE ELECTRICITY BOARD Vs. BRIJ MOHAN PARIHAR
February 21, 2000
RAJASTHAN STATE WAREHOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX
February 23, 2000
RAJDEO SHARMA Vs. STATE OF BIHAR
May 11, 2000
RAJENDRA KUMAR Vs. M C D
December 1, 2000
RAJENDRA KUMAR Vs. KALYAN
August 2, 2000
RAJENDRA PRASAD Vs. STATE OF BIHAR
February 10, 2000
RAJENDRA PRASAD ARYA Vs. STATE OF BIHAR
February 28, 2000
RAJENDRA PRASAD SINCE DEAD Vs. THIRD ADDITIONAL MUNSIF
February 2, 2000
RAJESH Vs. RAMDEO
September 15, 2000
RAJESH RANJAN Vs. STATE OF BIHAR
February 4, 2000
RAJI Vs. STATE OF TAMIL NADU
February 7, 2000
RAJINDER AND COMPANY Vs. UNION OF INDIA
April 10, 2000
RAJINDER KUMAR Vs. STATE OF H. P.
November 8, 2000
RAJINDRA SINGH Vs. STATE OF BIHAR
April 7, 2000
RAJIV KAPOOR Vs. STATE OF HARYANA
March 28, 2000
RAJIV KOCHAR Vs. R S SHARMA
August 10, 2000
RAJNIT PRASAD Vs. UNION OF INDIA
January 11, 2000
RAJU TRAMBAK MAGARE Vs. STATE OF MAHARASHTRA
December 12, 2000
RAKESH KUMAR Vs. AKSHAY KUMAR
April 10, 2000
RAKESH KUMAR JAIN Vs. STATE
August 8, 2000
RAM AVADH SINGH Vs. STATE
September 4, 2000
RAM AWADH Vs. ACHHAIBAR DUBEY
February 1, 2000
RAM CHANDRA Vs. STATE OF MADHYA PRADESH
January 31, 2000
RAM DAS SINGH Vs. STATE OF BIHAR
March 31, 2000
RAM DEO CHAUHAN AND RAJ NATH CHAUHAN Vs. STATE OF ASSAM
July 31, 2000
RAM DEO CHUHAN ALIAS RAJ NATH CHUHAN Vs. STATE OF ASSAM
November 28, 2000
RAM EKBAL UPADHYA Vs. STATE OF BIHAR
November 17, 2000
RAM GOPAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 3, 2000
RAM GOPAL SINGH Vs. KRISHNA DAS ROY
September 13, 2000
RAM KALYAN Vs. STATE OF RAJASTHAN
September 6, 2000
RAM KISHAN Vs. STATE OF RAJASTHAN
March 9, 2000
RAM KRISHNA JHA Vs. STATE OF BIHAR
September 18, 2000
RAM LAKHAN Vs. PRESIDING OFFICER
December 11, 2000
RAM LAL Vs. STATE OF RAJASTHAN
November 1, 2000
RAM MURAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 14, 2000
RAM NARAYAN SINGH Vs. STATE OF BIHAR
January 13, 2000
RAM NIWAS DEAD Vs. BANO
August 1, 2000
RAM RAKHA Vs. STATE OF PUNJAB
February 9, 2000
RAM SWAROOP Vs. STATE OF UTTAR PRADESH
January 24, 2000
RAMACHANDRA SAKHARAM MEHTA DEAD Vs. RAMAN BANDHU MEHTA
August 17, 2000
RAMAIN PRASAD Vs. JAGDISH PRASAD
August 17, 2000
RAMALA SAHKARI CHINI MILLS LIMITED Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
July 19, 2000
RAMAVILASOM GRANDHASALA Vs. N S S KARAYOGAM
May 5, 2000
RAMCO INDUSTRIES Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
August 30, 2000
RAMDEO BABA KAMALA NEHRU ENGINEERING COLLEGE Vs. SANJAY KUMAR
October 19, 2000
RAMESH CHANDRA ACHARYA Vs. REGISTRAR HIGH COURT OF ORISSA
June 26, 2000
RAMESH K SHARMA Vs. RAJASTHAN CIVIL SERVICES
November 23, 2000
RAMESH KUMAR Vs. ENGINEER IN CHIF IRRIGATION DEPARTMENT HARYANA
August 21, 2000
RAMESH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
November 6, 2000
RAMESHBHAI J PATEL Vs. UNION OF INDIA
December 6, 2000
RAMESHWARI DEVI Vs. STATE OF BIHAR
January 27, 2000
RAMJI PATEL Vs. NAGRIK UPBHOKTA MARG DARSHAK MANCH
February 17, 2000
RAMJI PRASAD Vs. RATTAN KUMAR JAISWAL
April 18, 2000
RAMJIDAS Vs. RAMBABU
February 8, 2000
RAMON SERVICES PVT LIMITED Vs. SUBHASH KAPOOR
November 14, 2000
RAMPHAL Vs. STATE OF MADHYA PRADESH
January 13, 2000
RAMPUKAR YADAV Vs. STATE OF BIHAR
February 8, 2000
RANADHIR BASU Vs. STATE OF WEST BENGAL
February 7, 2000
RANBIR SINGH Vs. SATBIRO DEVI
January 21, 2000
RANBIR SINGH Vs. STATE OF HARYANA
August 11, 2000
RANDHIR SINGH Vs. STATE OF HARYANA
January 6, 2000
RANG BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
March 7, 2000
RANGANATHAN Vs. UNION OF INDIA
January 24, 2000
RANGI RAM Vs. STATE OF HARYANA
February 9, 2000
RANJIT SINGH Vs. JAIMAL SINGH
October 11, 2000
RATANSINGH Vs. VIJAYSINGH
December 11, 2000
RAVI PAL Vs. KRISHNA DEVI
September 6, 2000
RAVINDER KAUR Vs. HITINDER SINGH
January 3, 2000
RAVINDER SINGH Vs. JANMEJA SINGH
September 19, 2000
RAYMOND LIMITED Vs. MADHYA PRADESH ELECTRICITY BOARD
November 16, 2000
REFRIGERATION AND APPLIANCES Vs. JAYABEN BHARATKUMAR THAKKAR
April 17, 2000
REGIONAL DIRECTOR E S I CORPORATION KERALA Vs. METROPOLITAN ENGINEERING CO LTD
November 16, 2000
REGIONAL ENGG COLLEGE WARANGAL Vs. U CHERALU
January 3, 2000
REGIONAL ENGINEERING COLLEGE HAMIRPUR Vs. ASHUTOSH PANDEY
July 26, 2000
REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NELLORE Vs. C M PAVANA KUMARI
December 6, 2000
REGIONEL DIRECTOR E S I CORPORATION Vs. KATIHAR MAZDOOR SANGH
November 15, 2000
REGISTRAR OF COMPANIES Vs. RAJSHREE SUGAR AND CHEMICALS LIMITED
May 11, 2000
REGISTRAR OSMANIA UNIVERSITY HYDERABAD Vs. K JYOTI LAKSHMI
February 10, 2000
REGISTRAR UNIVERSITY OF HEALTH SCIENCE ANDHRA PRADESH Vs. Y RAVEENDRANATH
February 15, 2000
REGISTRAR UNIVERSITY OF HYDERABAD Vs. M V SANTA KUMARI
September 21, 2000
RENU GAUTAM Vs. VINOD GAUTAM
January 3, 2000
RENUKA ANANTRAI VORA Vs. KIRTIKUMAR FULCHAND VOHRA
April 19, 2000
REPUBLICAN PARTY OF INDIA ATHAWALE Vs. UNION OF INDIA
March 16, 2000
RESEARCH FOUNDATION FOR SCIENCE Vs. UNION OF INDIA
April 20, 2000
RESEARCH FOUNDN FOR SCIENCE Vs. U O I
February 7, 2000
RESHMA Vs. JAI NARAIN
July 21, 2000
RESHMU Vs. RAJINDER SINGH
February 16, 2000
RHONE POULENC INDIA LIMITED Vs. STATE OF UTTAR PRADESH
September 26, 2000
RISHABH AGRO INDUSTRIES LIMITED Vs. P N B CAPITAL SERVICES LIMITED
May 9, 2000
RITA BARUA Vs. SIDHARTHA BARUA
March 16, 2000
RITA DEVI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
April 27, 2000
RITU ARORA Vs. PARVEEN KUMAR ARORA
January 10, 2000
ROHINI DAMJI SIDPRA Vs. FRENY DAMJI SIDPRA
October 16, 2000
ROHINI PRASAD Vs. KASTURCHAND
March 3, 2000
ROHTAS SINGH Vs. RAMENDRI
March 2, 2000
ROMESH Vs. RAMESH K RANA
January 18, 2000
ROOCHIRA CERAMICS Vs. HUDA
November 29, 2000
ROOP SINGH DEAD Vs. RAM SINGH DEAD
March 28, 2000
ROSAMMAL ISSETHEENAMMAL FERNANDEZ Vs. JOOSA MARIYAN FERNANDEZ
August 9, 2000
ROSY Vs. STATE OF KERALA
January 10, 2000
RUDRA KUMAR SAIN Vs. UNION OF INDIA
August 22, 2000
RUKHSANA Vs. NAZRUNNISA
January 17, 2000
RUPESH KANTILAL SAVLA Vs. STATE OF GUJARAT
April 4, 2000
RUTH SOREN Vs. MANAGING COMMITTEE EAST I S S D A
November 30, 2000
S K RATHI Vs. PREM HARI SHARMA
May 12, 2000
S K SUNDARAM Vs. UNION OF INDIA
December 15, 2000
S K SUNDARAM Vs. THE TELEGRAPHIC COMMUNICATION SENT
December 15, 2000
S K VERMA Vs. M P HIGH COURT
May 9, 2000
S M DYECHEM LIMITED Vs. CADBURY INDIA LIMITED
May 9, 2000
S M SEENI IBRAHIM SAHIB Vs. S M SULTAN IBRAHIM
March 3, 2000
S N DUBE Vs. N B BHOIR
January 12, 2000
S P FOREST CELL ADYAR Vs. KANNANS CO
August 11, 2000
S RAMANATHAN Vs. UNION OF INDIA
December 7, 2000
S SAKTIVEL Vs. M VENUGOPAL PILLAI
August 10, 2000
S SALEEMA BI Vs. S PYARI BEGUM
March 13, 2000
SADASHIV H PATIL Vs. VITHAL D TEKE
August 31, 2000
SADHNA Vs. PRADEEP M AHLUWALIA
July 28, 2000
SAEED AHMED Vs. STATE OF UTTAR PRADESH
February 3, 2000
SAGAYAM Vs. STATE OF KARNATAKA
April 26, 2000
SAHEBRAO Vs. STATE OF MAHARASHTRA
May 3, 2000
SAHIBDAR KHAN Vs. SADLOO KHAN
August 22, 2000
SAIKHOM GOURAMANI SINGH Vs. SAIKHOM NINGTHEM SINGH
September 20, 2000
SAIL Vs. AWADHESH SINGH
November 2, 2000
SAJJADANASHIN SAYED MD B E EDR D Vs. MUSA DADABHAI UMMER
February 23, 2000
SAJU Vs. STATE OF KERALA
November 15, 2000
SAKHAHARI PAWATRAO KARAHALE Vs. BHIMASHNKAR PARWATRAO KARALHE
August 8, 2000
SAKSHI Vs. UNION OF INDIA
February 18, 2000
SAMBHAVNATH DIGAMBAR JAIN Vs. MOHANLAL
November 9, 2000
SANAT KUMAR DWIVEDI Vs. DHAR JILA SAHAKARI BHOOMI VIKAS BANK MARYADIT
August 9, 2000
SANDEEP JAIN Vs. NATIONAL CAPITAL TERRITORY OF DELHI REP
January 18, 2000
SANDEEP SINGH Vs. STATE OF HARYANA
November 9, 2000
SANGEETA Vs. SURESH KUMAR
April 11, 2000
SANJAY DHAR Vs. JAMMU AND KASHMIR PUBLIC SERVICE COMMISSION
October 10, 2000
SANJAY KUMAR Vs. STATE OF BIHAR
August 28, 2000
SANJOY KUMAR DAS Vs. STATE OF WEST BENGAL
January 31, 2000
SANTAKUMARI Vs. LAKSHMI AMMA JANAKI AMMA D
August 10, 2000
SANTANA F DIAS Vs. UNION OF INDIA
April 28, 2000
SANTOKH SINGH Vs. MAHANT IQBAL SINGH
September 12, 2000
SANTOSH DEVI SONI Vs. CHAND KIRAN
January 17, 2000
SANTOSH KUMAR Vs. MUNICIPAL CORPORATION
January 31, 2000
SAPURABI Vs. SHIVALINGEGOWDA
July 25, 2000
SARABJIT SINGH Vs. EX MAJOR B D GUPTA
August 9, 2000
SARITA DEVI Vs. DEEPAK KUMAR GUPTA
November 27, 2000
SARITA RANI Vs. DEEPAK RAJ
July 21, 2000
SARITA SHARMA Vs. SUSHIL SHARMA
February 16, 2000
SASHI KANTA RUIA Vs. INDO MINERALS
August 1, 2000
SATPAL Vs. DHANPATI
January 7, 2000
SATPAL Vs. STATE OF HARYANA
May 1, 2000
SATYA BRAT GAIN Vs. STATE OF BIHAR
January 10, 2000
SATYA NARAIN Vs. KUNDAN LAL
September 1, 2000
SATYA PRAKASH Vs. STATE OF UTTAR PRADESH
March 14, 2000
SAURASHTRA CEMENT AND CHEMICAL INDS Vs. UNION OF INDIA
October 17, 2000
SAYAMMA Vs. BASAMMA
August 11, 2000
SAYED TAHER BAWAMIYA Vs. JOINT SECRETARY TO THE GOVERNMENT OF INDIA
August 3, 2000
SCOOTERS INDIA LIMITED Vs. M MOHAMMAD YAQUB
November 21, 2000
SECRETARY GOVERNMENT OF TAMIL NADU Vs. M SANNASI
September 20, 2000
SECRETARY INDIAN TEA ASSOCIATION Vs. AJIT KUMAR BARAT
February 14, 2000
SECRETARY SARVODAYA EDUCATIONAL SOCIETY REGD Vs. GINJALA PANASAIAH
March 13, 2000
SECRETARY TO GOVERNMENT Vs. C MUTHU
September 6, 2000
SELVI J JAYALALITHA Vs. STATE
May 5, 2000
SESHMANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT BASTI U P
February 14, 2000
SHABBIR Vs. ABDUL SATTAR
September 13, 2000
SHAHEED BHAGAT SINGH COOP H B SOCIETY LIMITED Vs. IMPROVEMENT TRUST LUDHIANA
April 5, 2000
SHAHZADI BEGUM Vs. BADRUNNISSA BEGUM
April 5, 2000
SHAILENDRA KUMAR Vs. STATE OF DELHI
January 13, 2000
SHAKTI TRAVEL AND TOURS Vs. STATE OF BIHAR
April 28, 2000
SHAKUNTALA DEVI Vs. UNION OF INDIA
April 13, 2000
SHAMA PRASHANT RAJE Vs. GANPATRAO
September 27, 2000
SHAMBHU MURARI SINHA Vs. PROJECT AND DEVELOPMENT INDIA
April 13, 2000
SHAMIM AKHTAR Vs. IQBAL AHMAD
October 18, 2000
SHAMSHER KHAN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
October 19, 2000
SHANKAR LAL Vs. SAKIL AHMED
July 25, 2000
SHANKAREPPA M MUTANKI Vs. B M MUTANKI
January 21, 2000
SHANTILAL Vs. VIMALCHAND
May 9, 2000
SHARADA VERMA Vs. DILIP GUPTA
May 4, 2000
SHASHI GAUR Vs. NCT OF DELHI
July 21, 2000
SHASHI SHARMA Vs. SANJAY SHARMA
February 21, 2000
SHEO NAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
February 3, 2000
SHEO PRASAD Vs. PAWAN KUMAR
April 28, 2000
SHILPA Vs. MADHUKAR
July 21, 2000
SHIROMANI GURDWARA PRABANDHAK COMMITTEE AMRITSAR Vs. SOMNATH DASS
March 29, 2000
SHISH RAM Vs. STATE OF HARYANA
May 5, 2000
SHIV DEV SINGH Vs. SENIOR SUPTD OF PULICE BATALA
February 18, 2000
SHIVAJI UNIVERSITY KOLHAPUR Vs. SANGAMESHWAR DEU SOCIETY
May 5, 2000
SHIVANI CHATTOPADHYAYA Vs. SIDDARTH CHATTOPADHYAYA
July 28, 2000
SHIVDEV SINGH Vs. SUCHA SINGH
March 31, 2000
SHIVDEV SINGH Vs. SUCHA SINGH
January 31, 2000
SHIVENDRA KUMAR Vs. STATE OF MAHARASHTRA
September 28, 2000
SHOBHA RAM Vs. RAM DEI
January 31, 2000
SHRAMJIVI SHIKSHAN PRASARAK MANDAL Vs. VISHNU LAXMANRAO DHOBLE
January 25, 2000
SHREE CEMENT LTD Vs. STATE OF RAJASTHAN
January 19, 2000
SHREEPAT Vs. RAJENDRA PRASAD
March 2, 2000
SHRIRAM CITY UNION FINANCE CORPORATION LIMITED Vs. RAMA MISHRA
November 16, 2000
SHWETA BHARDWAJ Vs. VIVEK BHARDWAJ
November 17, 2000
SHYAMDEO PD SINGH Vs. NAWAL KISHORE YADAV
August 28, 2000
SHYANALI GHOSH Vs. SUMIT KUMAR GHOSH
March 16, 2000
SIDDAPPA Vs. STATE OF KARNATAKA
May 4, 2000
SIDDARTH SAINI Vs. STATE OF HARYANA
September 21, 2000
SINGHAI RAKESH KUMAR Vs. UNION OF INDIA
November 28, 2000
SIR BALAJI OIL AND ICE INDUSTRIES AGRA Vs. DIVISIONAL LEVEL SALES TAX EXEMPTION COMMITTEE AGRA DIVN AGRA
March 9, 2000
SIV INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMER
March 10, 2000
SKYPAK COURIERS LIMITED Vs. TATA CHEMICALS LIMITED
May 12, 2000
SOLOMON CASTRO Vs. STATE OF KERALA
January 7, 2000
SOM DUTT Vs. GOVIND RAM
January 10, 2000
SOMANI STEELS LIMITED Vs. COLLECTOR OF CENTRAL EXICE
October 12, 2000
SONATA MARKETING Vs. UNION OF INDIA
October 20, 2000
SONU Vs. PRAKASH
February 25, 2000
SOUNDS N IMAGES Vs. COLLECTOR OF CUSTOMS
January 19, 2000
SOUTHEN AGENCIES RAJAMUNDRY Vs. ANDRA PRADESH EMPLOYEE STATE INSURANCE CORPORATION
November 29, 2000
SOUTHERN RAILWAYS CO OP BANK LIMITED Vs. A SWAMY
August 9, 2000
SPECIAL LAND ACQUISITION OFFICER BR PROJECT DEVANAGERE Vs. KRISHNA NAIK
January 25, 2000
SPECIAL OFFICER AND COMPANYMPETENT AUTHORITY U L C Vs. P S RAO
August 28, 2000
SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILING HYDERABAD Vs. P S RAO
January 17, 2000
SPECIAL OFFICER AND JOINT REGISTRAR CO OPERATIVE SOCIETIES Vs. WORKMEN OF VANIVILLAS SUGAR FACTORY
December 12, 2000
SPL TAHSILDAR LAND ACQ Vs. NALLAMADAN
July 31, 2000
SPL TAHSILDAR T N MAGNESITE LIMITED Vs. VAIYAPURI
May 8, 2000
SPRINT RPG INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS I DELHI
January 20, 2000
SRINAGAR DEVELOPMENT AUTHORITY Vs. M H LEHARWAL
July 28, 2000
ST MARYS KALMANE AND AREKAL ESTATES Vs. ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX
November 14, 2000
STANDARD CHARTERED BANK Vs. CUSTODIAN
April 18, 2000
STATE Vs. S BANGARAPPA
November 20, 2000
STATE Vs. R SURI BABU
October 17, 2000
STATE Vs. P V NARASIMHA RAO
December 6, 2000
STATE BANK OF INDIA Vs. TARUN KUMAR BANERJEE
September 19, 2000
STATE BANK OF INDIA Vs. RAM CHANDRA DUBEY
November 14, 2000
STATE BANK OF INDIA Vs. K M CHANDRA GOVINDJI
November 8, 2000
STATE BANK OF INDIA Vs. SUNDER SINGH TULA
September 6, 2000
STATE BANK OF INDIA Vs. STATE BANK OF INDIA CANTEEN EMPLOYEES UNIONBENGAL CIRCLE
April 17, 2000
STATE BANK OF INDIA Vs. HARBANS LAL
May 3, 2000
STATE BANK OF INDIA Vs. PRACHI CONSTRUCTION
January 21, 2000
STATE BANK OF INDIA Vs. COLLECTOR OF CUSTOMS BOMBAY
January 11, 2000
STATE BANK OF INDIA Vs. GIRISH CHANDRA DAS
January 4, 2000
STATE CBI SPE NEW DELHI Vs. PAL SINGH
November 28, 2000
STATE CBI SPE NEW DELHI Vs. PAL SINGH
December 28, 2000
STATE GOVE HOUSELESS HARIJAN EMPLOYEES ASSOCIATION Vs. STATE OF KARNATAKA
December 11, 2000
STATE GOVERNMENT OF NCT OF DELHI Vs. SUNIL
November 29, 2000
STATE OF ANDHRA PRADESH Vs. KOWTHALAM CHINNA NARASIMHULU
December 8, 2000
STATE OF ANDHRA PRADESH Vs. G RAMAKRISHANAN
December 8, 2000
STATE OF ANDHRA PRADESH Vs. POLAMALA RAJU alias RAJARAO
August 9, 2000
STATE OF ANDHRA PRADESH Vs. S APPA RAO
November 21, 2000
STATE OF ANDHRA PRADESH Vs. A SATHYANARAYANA
October 11, 2000
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
February 9, 2000
STATE OF ANDHRA PRADESH Vs. LANKAPALLI VENKATESWARLU
March 14, 2000
STATE OF ANDHRA PRADESH Vs. PITUHUK SREENVANASA RAO
March 6, 2000
STATE OF ANDHRA PRADESH Vs. KOMMARAJU GOPALA KRISHNA MURTHY
July 26, 2000
STATE OF ANDHRA PRADESH Vs. J SATANARAYANA
July 19, 2000
STATE OF ANDHRA PRADESH Vs. GHATTAMANENI MARUTI PRASAD
April 27, 2000
STATE OF ANDHRA PRADESH Vs. CHALLA RAMKRISHNA REDDY
April 26, 2000
STATE OF ANDHRA PRADESH Vs. STATE OF KARNATAKA
April 25, 2000
STATE OF ANDHRA PRADESH Vs. CIVIL SUPPLIES SERVICES ASSN
March 29, 2000
STATE OF ANDHRA PRADESH Vs. MANJETI LAXMI KANTHA RAO D
April 4, 2000
STATE OF ASSAM Vs. MOHAMMAD ABDUL KADIR
January 7, 2000
STATE OF ASSAM Vs. NARECHANDRA GHOD
December 1, 2000
STATE OF BIHAR Vs. CHANDRA BHUSHAN SINGH
December 13, 2000
STATE OF BIHAR Vs. SHARDA PRASHAD RAI
November 1, 2000
STATE OF BIHAR Vs. PANCHAM SINGH
August 16, 2000
STATE OF BIHAR Vs. NILAMANI JHA
August 28, 2000
STATE OF BIHAR Vs. AGRO ART INDUSTRIES
January 25, 2000
STATE OF BIHAR Vs. BAL MUKUND SAH
March 14, 2000
STATE OF BIHAR Vs. KAMESHWAR PRASAD SINGH
April 27, 2000
STATE OF BIHAR Vs. LAKSHMI SHANKAR PRASAD
July 18, 2000
STATE OF BIHAR Vs. ABHAY CHAND BOTHRA
May 5, 2000
STATE OF DELHI Vs. GYAN DEVI
October 18, 2000
STATE OF GUJARAT Vs. K V JOSEPH
November 9, 2000
STATE OF GUJARAT Vs. S S MURTHY
August 1, 2000
STATE OF GUJARAT Vs. KAUSHIKBHAI K PATEL
May 9, 2000
STATE OF H P Vs. GITA RAM
August 9, 2000
STATE OF HARYANA Vs. BHIM SAIN
August 16, 2000
STATE OF HARYANA Vs. B L GULATI
August 22, 2000
STATE OF HARYANA Vs. RAM KUMAR
August 22, 2000
STATE OF HARYANA Vs. MARUTI UDYOG LIMITED
September 7, 2000
STATE OF HARYANA Vs. HARBAN LAL AND
September 15, 2000
STATE OF HARYANA Vs. HARYANA VETERNATY AND A H T S ASSOCIATION
September 19, 2000
STATE OF HARYANA Vs. KANTA RANI
July 28, 2000
STATE OF HARYANA Vs. SANTRA
April 24, 2000
STATE OF HARYANA Vs. SURJIT SINGH
April 17, 2000
STATE OF HARYANA Vs. PREM SINGH
April 5, 2000
STATE OF HARYANA Vs. ALFA SURGICAL PRIVATE LIMITED
March 29, 2000
STATE OF HARYANA Vs. JASVINDER SINGH
March 28, 2000
STATE OF HARYANA Vs. JAI PARKASH
March 14, 2000
STATE OF HARYANA Vs. NAURATTA SINGH
March 10, 2000
STATE OF HARYANA Vs. MOHINDER PAL
March 8, 2000
STATE OF HARYANA Vs. SURJIT SINGH
February 1, 2000
STATE OF HARYANA Vs. MOHINDER SINGH
February 7, 2000
STATE OF HIMACHAL PRADESH Vs. SURINDER MOHAN
February 7, 2000
STATE OF HIMACHAL PRADESH Vs. AKSHARA NAND D
March 12, 2000
STATE OF HIMACHAL PRADESH Vs. AKSHARA NAND D
March 15, 2000
STATE OF HIMACHAL PRADESH Vs. SATYA DEV SHARMA
November 9, 2000
STATE OF HIMACHAL PRADESH Vs. GITA RAM
September 8, 2000
STATE OF HIMACHAL PRADESH Vs. RAJKUMAR BRIJENDER SINGH
September 4, 2000
STATE OF HIMACHAL PRADESH Vs. MANGO RAM
August 24, 2000
STATE OF JAMMU AND KASHMIR Vs. ABDUL AHAD SHEIKH
September 4, 2000
STATE OF KARNATAKA Vs. M YELLAPPA
September 12, 2000
STATE OF KARNATAKA Vs. K KRISHNAN
August 17, 2000
STATE OF KARNATAKA Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA
August 10, 2000
STATE OF KARNATAKA Vs. STATE OF ANDHRA PRADESH
January 25, 2000
STATE OF KARNATAKA Vs. STATE OF ANDHRA PRADESH
January 19, 2000
STATE OF KARNATAKA Vs. KRISHNAPPA
March 30, 2000
STATE OF KARNATAKA Vs. STATE OF ANDHRA PRADESH
April 25, 2000
STATE OF KARNATAKA Vs. MANJANNA
May 4, 2000
STATE OF KERALA Vs. PAILY MANI
May 5, 2000
STATE OF KERALA Vs. T M CHACKO
April 19, 2000
STATE OF KERALA Vs. LOVELY THOMAS
February 2, 2000
STATE OF KERALA Vs. V PADMANABHAN
February 3, 2000
STATE OF KERALA Vs. SRIDEVI
February 1, 2000
STATE OF KERALA Vs. M GOPALAN
March 14, 2000
STATE OF KERALA Vs. G BALAKRISHNA PILLAI
February 14, 2000
STATE OF KERALA Vs. P SUGATHAN
September 26, 2000
STATE OF MADHYA PRADESH Vs. PRADEEP KUMAR
September 12, 2000
STATE OF MADHYA PRADESH Vs. SHIV MOHAN SINGH
August 31, 2000
STATE OF MADHYA PRADESH Vs. RAM SINGH
February 1, 2000
STATE OF MADHYA PRADESH Vs. S B JOHARI
January 17, 2000
STATE OF MADHYA PRADESH Vs. BHUPENDRA SINGH
January 7, 2000
STATE OF MADHYA PRADESH Vs. J B SINGH
April 27, 2000
STATE OF MADHYA PRADESH Vs. MOHAN LAL SONI
July 19, 2000
STATE OF MAHARASHTRA Vs. KARVANAGAR SAHKARI GRIHA RACHANA SANSTHA MARYADIT
May 3, 2000
STATE OF MAHARASHTRA Vs. DAMU S O GOPINATH SHINDE
May 1, 2000
STATE OF MAHARASHTRA Vs. ASHOK NARAYAN DANDALWAR
April 27, 2000
STATE OF MAHARASHTRA Vs. GIRISH GHANSHYAM DUBE
April 27, 2000
STATE OF MAHARASHTRA Vs. NARAYAN RAMRAO CHAVAN
January 3, 2000
STATE OF MAHARASHTRA Vs. NANDED PARBHANI Z L B M V OPERATOR SANGH
January 21, 2000
STATE OF MAHARASHTRA Vs. THAKUR AND COMPANY
January 27, 2000
STATE OF MAHARASHTRA Vs. RAVDEEP SINGH SOHAL
February 15, 2000
STATE OF MAHARASHTRA Vs. LALJIT RAJSHI SHAH
February 28, 2000
STATE OF MAHARASHTRA Vs. NARENDRA OIL REFINERIES
February 29, 2000
STATE OF MAHARASHTRA Vs. PRAVIN JETHALAL KAMDAR
March 7, 2000
STATE OF MAHARASHTRA Vs. MUNJAAL V KAPADIYA
August 31, 2000
STATE OF MAHARASHTRA Vs. SANTOSH SHANKAR ACHARYA
August 1, 2000
STATE OF MAHARASHTRA Vs. AMARNATH SUKHADEO CHAUDHARY
November 9, 2000
STATE OF MAHARASHTRA Vs. OM RAJ
December 12, 2000
STATE OF MAHARASHTRA Vs. MILIND
November 28, 2000
STATE OF ORISSA Vs. UNION OF INDIA
November 24, 2000
STATE OF ORISSA Vs. CHANDRA SEKHAR MISHRA
November 6, 2000
STATE OF ORISSA Vs. PRATIVA GHOSH
September 13, 2000
STATE OF ORISSA Vs. SUDHAKAR DAS
February 23, 2000
STATE OF ORISSA Vs. HARIHAR SATPATHY
April 27, 2000
STATE OF ORISSA Vs. BAIDHAR SAHU
May 2, 2000
STATE OF PUNJAB Vs. DALBIR KAUR KALYAN
May 3, 2000
STATE OF PUNJAB Vs. JANG BAHADUR
May 4, 2000
STATE OF PUNJAB Vs. VINOD KUMAR
May 4, 2000
STATE OF PUNJAB Vs. DALBIR SINGH
July 19, 2000
STATE OF PUNJAB Vs. GAURI SHANKER
July 26, 2000
STATE OF PUNJAB Vs. HARBANS SINGH GILL
April 27, 2000
STATE OF PUNJAB Vs. GUNO MAJRA CO OPERATIVE AGRICULTURE SERVICE SOCIETY LIMITED
March 29, 2000
STATE OF PUNJAB Vs. J L GUPTA
February 16, 2000
STATE OF PUNJAB Vs. KAKU RAM
July 31, 2000
STATE OF PUNJAB Vs. SARDARI LAL
November 28, 2000
STATE OF PUNJAB Vs. V K KHANNA
November 30, 2000
STATE OF PUNJAB Vs. TALWINDER SINGH
December 13, 2000
STATE OF RAJASTHAN Vs. HANUMAN
December 4, 2000
STATE OF RAJASTHAN Vs. SHIVENDRA SINGH
August 31, 2000
STATE OF RAJASTHAN Vs. RAM PRASAD
November 23, 2000
STATE OF RAJASTHAN Vs. T N SAHANI
October 12, 2000
STATE OF RAJASTHAN Vs. SHANKER
March 15, 2000
STATE OF RAJASTHAN Vs. RUKHMAN KANWAR
January 21, 2000
STATE OF RAJASTHAN Vs. KAILASH NATH
February 7, 2000
STATE OF RAJASTHAN Vs. KHEMRAJ
January 10, 2000
STATE OF RAJASTHAN Vs. NOORE KHAN
March 30, 2000
STATE OF RAJASTHAN Vs. N K THE ACCUSED
March 30, 2000
STATE OF RAJASTHAN Vs. KAILASH NATH
April 7, 2000
STATE OF RAJASTHAN Vs. ANILKUMAR SUNILKUMAR AND PARTY
April 3, 2000
STATE OF RAJASTHAN Vs. HARPHOOL SINGH DEAD
May 4, 2000
STATE OF TAMIL NADU Vs. J JAYLALITHA
May 9, 2000
STATE OF TAMIL NADU Vs. SELVI J JAYALALITHA
April 25, 2000
STATE OF TAMIL NADU Vs. E THALAIMALAI
February 8, 2000
STATE OF TAMIL NADU Vs. KRISHNA
September 20, 2000
STATE OF TAMIL NADU Vs. KIRAN
August 31, 2000
STATE OF TAMIL NADU Vs. P NALYANI
December 4, 2000
STATE OF TAMIL NADU Vs. KADAL KANI
December 1, 2000
STATE OF TRIPURA Vs. MANORANJAN CHAKRABORTY
November 16, 2000
STATE OF UTTAR PRADESH Vs. HARI MOHAN
November 7, 2000
STATE OF UTTAR PRADESH Vs. JAIKARAM SINGH
September 21, 2000
STATE OF UTTAR PRADESH Vs. JAGDISH SINGH MALHOTRA
September 20, 2000
STATE OF UTTAR PRADESH Vs. VINEET SINGH
September 1, 2000
STATE OF UTTAR PRADESH Vs. INDRAJEET ALIAS SUKHATHA
August 25, 2000
STATE OF UTTAR PRADESH Vs. M C MEHTA
September 13, 2000
STATE OF UTTAR PRADESH Vs. U P EXCISE SUBORDINATE O M ASSOCIATION
September 14, 2000
STATE OF UTTAR PRADESH Vs. UTTAR PRADESH POLYTECHNIC DIPLOMA SHIKSHAK SANGH
August 11, 2000
STATE OF UTTAR PRADESH Vs. VISHNU DAYAL
August 11, 2000
STATE OF UTTAR PRADESH Vs. BARATI
December 5, 2000
STATE OF UTTAR PRADESH Vs. MUNDRIKA
December 12, 2000
STATE OF UTTAR PRADESH Vs. CHHUTTAN
January 21, 2000
STATE OF UTTAR PRADESH Vs. NAND KUMAR AGARWAL
January 31, 2000
STATE OF UTTAR PRADESH Vs. NASRUDDIN
January 17, 2000
STATE OF UTTAR PRADESH Vs. BAL MULUND
March 13, 2000
STATE OF UTTAR PRADESH Vs. RAM SWARUP SAROJ
March 7, 2000
STATE OF UTTAR PRADESH Vs. DEVI DAYAL SINGH
February 25, 2000
STATE OF UTTAR PRADESH Vs. ASHOK DIXIT
February 16, 2000
STATE OF UTTAR PRADESH Vs. REENA SINGHAL
February 10, 2000
STATE OF UTTAR PRADESH Vs. BABU RAM
April 11, 2000
STATE OF UTTAR PRADESH Vs. CHANDRA SHEKHAR SHUKLA
March 31, 2000
STATE OF UTTAR PRADESH Vs. SAHAGURAM ARYA
April 3, 2000
STATE OF UTTAR PRADESH Vs. AGRA ELECRIC SUPPLY COMPANY LIMITED
May 12, 2000
STATE OF UTTAR PRADESH Vs. UPPER JAMUNA VALLEY ELECTRICITY SUPPLY COMPANY LIMITED
May 12, 2000
STATE OF UTTAR PRADESH Vs. BATTAN
May 4, 2000
STATE OF UTTAR PRADESH Vs. PRATAP NARAIN CHADDHA
July 19, 2000
STATE OF WEST BENGAL Vs. MD KHALIL
May 8, 2000
STATE OF WEST BENGAL Vs. HIGER AND STATE AUDIT ACNT SERV ASSN
March 28, 2000
STATE OF WEST BENGAL Vs. NARAYAN K PATODIA
April 6, 2000
STATE OF WEST BENGAL Vs. JINDAL INDIA LIMITED
February 16, 2000
STATE OF WEST BENGAL Vs. FLORA FOOD PRODUCTS
January 25, 2000
STATE OF WEST BENGAL Vs. NIRANJAN SINGHA
December 14, 2000
STATE OF WEST BENGAL Vs. MIRA MOHAMMAD OMAR
August 29, 2000
STATE OF WEST BENGAL Vs. SCENE SCREEN PVT LIMITED
September 28, 2000
STEEL AUTHORITY OF INDIA LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
December 14, 2000
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF ORISSA
February 25, 2000
STEEL AUTHORITY OF INDIA LIMITED Vs. RANCHI MUNICIPAL CORPN
April 13, 2000
STERLING MACHINE TOOLS Vs. A K ENTERPRISES
February 11, 2000
SUB DIVISIONAL OFFICER KONCH Vs. MAHARAJ SINGH
November 17, 2000
SUBASH GUPTA Vs. ASHUTOSH SAWHNEY
November 13, 2000
SUBEDAR SINGH Vs. DISTRICT JUDGE MIRZAPUR
November 14, 2000
SUBHASH CHANDRA Vs. STATE OF UTTAR PRADESH
January 12, 2000
SUBHRA MUKHERJEE Vs. BHARAT COKING COAL LIMITED
March 8, 2000
SUBIR BAKSHI Vs. R T A NADIA
April 17, 2000
SUBRAY GOPAL KRISHNA HEGDE Vs. PRABHAKAR VENKATARAMANA
July 31, 2000
SUDARSHAN NATH Vs. STATE OF PUNJAB
April 4, 2000
SUDHAKAR Vs. STATE OF MAHARASHTRA
July 17, 2000
SUGNI DEVI Vs. JODHI DEVI
July 26, 2000
SUKESHAN EQUIPMENT PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
May 3, 2000
SUKHARAM SINGH Vs. KRISHI UTPADAN MANDIR SAMITI
August 10, 2000
SUKHDEVO SINGH GILL Vs. STATE OF PUNJAB
October 19, 2000
SUKHWINDER SINGH Vs. STATE OF PUNJAB
February 24, 2000
SUMAN SETHI Vs. AJAY K CHURIWAL
February 2, 2000
SUMEDHA NAGPAL Vs. STATE OF DELHI
March 3, 2000
SUMITOMO BANK LIMITED Vs. ARUP CHATTERJEE
November 24, 2000
SUNDARAM Vs. STATE OF ANDHRA PRADESH
July 19, 2000
SUNDERLAL Vs. STATE OF MADHYA PRADESH
September 22, 2000
SUNEETA AGGARWAL Vs. STATE OF HARYANA
February 11, 2000
SUNIL FULCHAND SHAH Vs. UNION OF INDIA
February 16, 2000
SUNIL INDUSTRIES Vs. RAM CHANDER PRADHAN
November 14, 2000
SUNTI Vs. STATE OF RAJASTHAN
December 5, 2000
SUPDT NARCOTICS CONTROL BUREAU CHENNAI Vs. R PAULSAMY
March 30, 2000
SURAJ PRAKASH GUPTA Vs. STATE OF JAMMU AND KASHMIR
April 28, 2000
SURENDRA CHAUHAN Vs. STATE OF MADHYA PRADESH
March 27, 2000
SURENDRA CHAUHAN Vs. STATE OF M P
November 9, 2000
SURENDRA PRATAP CHAUHAN Vs. RAM NAIK
November 13, 2000
SURESH Vs. STATE OF MAHARASHTRA
January 21, 2000
SURESH CHAND Vs. KUNDAN
September 7, 2000
SURESH KUMAR Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
September 29, 2000
SURESH RAI Vs. STATE OF BIHAR
March 30, 2000
SURINDER SINGH Vs. STATE OF BIHAR
February 9, 2000
SURJIT KAUR Vs. NAURATA SINGH
September 13, 2000
SURYA AGRO OILS LTD. Vs. CCE, INDORE
May 11, 2000
SUSHEELA NAIK Vs. G K NAIK
February 4, 2000
SUSHINDER SINGH Vs. GURJINDER SINGH
March 3, 2000
SWADESHI POLYTEX LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MEERUT
July 20, 2000
SWAMIDASAN Vs. KALI
January 13, 2000
SWARAN SINGH Vs. STATE OF PANJAB
April 26, 2000
SWATANTRA DIXIT Vs. GOVIND RAM
August 10, 2000
SWATI BOSE Vs. PIJUSH BOSE
December 4, 2000
SWAYAMPRABHA Vs. JAYANTHA
February 3, 2000
SYED MOHAMMED Vs. NEW INDIA ASSURANCE CO. LTD.
November 8, 2000
SYNDICATE BANK Vs. GENERAL SECRETARY SYNDICATE BANK STAFF ASSOCIATION
April 25, 2000
T J BABY Vs. STATE OF KERALA
August 10, 2000
T K GOPAL ALIAS GOPI Vs. STATE OF KARNATAKA
May 5, 2000
T L GEOTECHNICS PRIVATE LIMITED Vs. DOLPHIN OFFSHORE ENTERPRISES INDIA LIMITED
February 11, 2000
T M JACOB Vs. STATE OF KERALA
May 2, 2000
T N DHAKKAL Vs. JAMES BASNETT
September 21, 2000
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA
April 24, 2000
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA
April 17, 2000
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA
April 13, 2000
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA
February 14, 2000
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA
February 21, 2000
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
January 13, 2000
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
April 3, 2000
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
May 1, 2000
T N NAGRAJU Vs. STATE OF KARNATAKA
October 17, 2000
T SUDHAKAR PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
December 13, 2000
T THOMSON Vs. STATE OF KERALA
August 30, 2000
T VIJAYAN Vs. DIV RAILWAY MANAGER
April 5, 2000
T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
February 28, 2000
TABASSUM QURESHI Vs. RAJASTHAN PUBLIC SERVICE COMMISSIONER
December 12, 2000
TALWINDER SINGH Vs. PO LABOUR COURT
November 29, 2000
TAMIL NADU ADMINISTRATIVE SERVICE OFFICERS ASSOCIATION Vs. UNION OF INDIA
April 19, 2000
TAMIL NADU ELECTRICITY BOARD Vs. SUMATHI AND OTHERS
May 27, 2000
TAMIL NADU GODAVARAMAN THIRUMALPAD Vs. UNION OF INDIA
September 22, 2000
TAMIL NADU NEWSPRINT AND PAPERS LIMITED Vs. APPRAISER APPRAISER DEPARTMENT CUSTOMS HOUSE
January 20, 2000
TAMIL NADU P G T ASSOCIATION Vs. STATE OF TAMIL NADU
November 22, 2000
TAMIL NATH CIVIL SUPPLIES CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX T N
December 5, 2000
TAMILNADU ELECTRICITY BOARD Vs. SUMATHI
April 27, 2000
TARA DEVI Vs. STATE OF HIMACHAL PRADESH
August 22, 2000
TARSEM LAL Vs. MANGAL RAM
November 1, 2000
TARUN ALIAS GAUTAM MUKHERJEE Vs. STATE OF WEST BENGAL
May 4, 2000
TARUN K SHAH Vs. C R ALIMCHANDANI
July 18, 2000
TARUN PRASAD CHATTERJEE Vs. DINANATH SHARMA
October 10, 2000
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. JITENDRA PRASAD SINGH
September 20, 2000
TATA ENGINERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF BIHAR
April 24, 2000
TATA FINANCE LIMITED Vs. AJAYA KUMAR BISWAL
January 7, 2000
TATA IRON AND STEEL COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR ORISSA
February 16, 2000
TATA IRON AND STEEL COMPANY LIMITED Vs. UNION OF INDIA
November 30, 2000
TECHNICAL EMPLOYEES ASSOCIATION OF RAILWAY Vs. MINISTRY OF RAILWAYS
March 31, 2000
TEHZIBUL HUSAIN Vs. STATE OF UTTAR PRADESH
January 7, 2000
TERESINHA FERNANDES Vs. ANTONIA ELIZABETH PIEDADE AQUILES BARRETO
May 3, 2000
THANGAM Vs. STATE CHENNAI 9
February 22, 2000
THANGAMANI Vs. NATESAN
August 17, 2000
THEJA V NAGARJUNA Vs. V NAGARJUNA
February 11, 2000
THERMAL POWER HOUSE H.S.E.B. Vs. ANIL KUMAR
May 9, 2000
THIMMAIAH Vs. NINGAMMA
August 25, 2000
THUKCHUK LACHUNGPA Vs. STATE OF SIKKIM
November 1, 2000
TRADE TAX OFFICER GORAKHPUR U P Vs. ROADWAYS INDIA
January 12, 2000
TRANSPARENT PACKERS Vs. ARBITRATOR CUM MANAGING DIRECTOR
January 28, 2000
TRAVANCORE RUBBER AND TEA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX TRIVANDTRUM
March 14, 2000
TRILOCHAN SINGH Vs. KANTA DEVI
January 3, 2000
TRIVENI ENGINEERING AND INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
August 8, 2000
TRUSTEES OF H E H THE NIZAMS PILGRIMAGE MONEY TRUST HYDERABAD Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
April 20, 2000
TRUSTEES OF H E H THE NIZAMS SUPPLEMENTAL FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
February 16, 2000
TULSIBHAI JIVABHAI CHANGANI Vs. STATE OF GUJARAT
December 12, 2000
TUNGABHADRA INDUS LIMITED Vs. UNION OF INDIA
May 5, 2000
TVL KOODAL INDUSTRIES Vs. STATE OF TAMIL NADU
February 2, 2000
U O I Vs. SHARWAN K RAJGARHIA
May 6, 2000
U P POLLUTION CONTROL BOARD Vs. MOHAN MEAKINS LIMITED
March 27, 2000
U P PUBLIC SERVICE COMMISSION Vs. SANJAY KUMAR
July 26, 2000
U P RAJYA VIDYUT PARISHAD APPRENTICE WELFARE ASSOCIATION Vs. STATE OF UTTAR PRADESH
May 8, 2000
U P S R T C Vs. RAM CHANDRA YADAV
May 5, 2000
U P STATE ELECTRICITY BOARD Vs. AGRA ELECTRIC SUPPLY COMPANY LIMITED
May 12, 2000
U P STATE ELECTRICITY BOARD Vs. UPPER JAMUNA VALLY ELECTRICITY SUPPLY COMPANY LIMITED
May 12, 2000
U P STATE ELECTRICITY BOARD Vs. BANARAS ELECTRIC LIGHT AND POWER COMPANY LIMITED
May 12, 2000
U P STATE ELECTRICITY BOARD Vs. HYDRO ELECTRIC EMPLOYEES UNION
December 7, 2000
U P STATE ELECTRICITY BOARD Vs. OM METALS AND MINERALS PRIVATE LIMITED
August 8, 2000
U P STATE ELECTRICITY BOARD AGRA Vs. V P DYSEL
December 7, 2000
U P STATE ROAD TRANSPORT CORPORATION Vs. MOHAN LAL GUPTA
April 4, 2000
U P STATE ROAD TRANSPORT CORPORATION Vs. MAHESH KUMAR MISHRA
March 15, 2000
U P STATE ROAD TRANSPORT CORPORATION Vs. SUBHASH CHANDRA SHARMA
March 15, 2000
U P STATE SUGAR CORPORATION LIMITED Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 7, 2000
U S P SRIVASTAVA Vs. VINOBA BHAVE UNIVERSITY
November 15, 2000
UDAIPUR DISTILLERY COMPANY Vs. STATE OF RAJASTHAN
January 27, 2000
UDHAV Vs. PANDHARINATH KISHANRAO TAK
March 30, 2000
ULAGAPPA Vs. DIVISION COMMISSIONER MYSORE
July 26, 2000
UMAKANT MISHRA Vs. DINANATH PRASAD SHAH
April 19, 2000
UMESH SINGH Vs. STATE OF BIHAR
May 10, 2000
UMRAO SINGH Vs. STATE OF UTTAR PRADESH
August 2, 2000
UNION BANK OF INDIA Vs. OFFICIAL LIQUIDATOR H C OF CALCUTTA
April 26, 2000
UNION CO OPERATIVE BANK Vs. BABA AMRIK SINGH
September 12, 2000
UNION OF INDIA Vs. ARVIND SHERGILL
September 13, 2000
UNION OF INDIA Vs. GURDEEP SINGH
September 5, 2000
UNION OF INDIA Vs. RASILA RAM
September 6, 2000
UNION OF INDIA Vs. H P RAUT
August 28, 2000
UNION OF INDIA Vs. MUDDOBALAIAH
September 4, 2000
UNION OF INDIA Vs. S S GURAYYA
August 21, 2000
UNION OF INDIA Vs. MAMTA SETHI
August 11, 2000
UNION OF INDIA Vs. N S TIWANA
August 10, 2000
UNION OF INDIA Vs. MUNDRA SALT AND CHEMICAL INDUSTRIES
November 14, 2000
UNION OF INDIA Vs. SHANKUNTALA GUPTA DEAD
November 14, 2000
UNION OF INDIA Vs. MANOHAR LAL AZAD
November 2, 2000
UNION OF INDIA Vs. R N AYARE
November 8, 2000
UNION OF INDIA Vs. K D PANDEY
November 8, 2000
UNION OF INDIA Vs. PRADIP KUMAR DEY
November 9, 2000
UNION OF INDIA Vs. K A KITTU
November 10, 2000
UNION OF INDIA Vs. WING COMMANDER T PARTHASARATHY
November 10, 2000
UNION OF INDIA Vs. S N PANIKAR
September 19, 2000
UNION OF INDIA Vs. GUJARAT AMBUJA CEMENT LIMITED
September 21, 2000
UNION OF INDIA Vs. VIJAYAPURAPU SUBBAYAMMA
September 22, 2000
UNION OF INDIA Vs. POPULAR BUILDERS CALCUTTA
October 17, 2000
UNION OF INDIA Vs. SATISH PANALAL SHAH
December 6, 2000
UNION OF INDIA Vs. K M SHANKERAPPA
November 28, 2000
UNION OF INDIA Vs. MADRAS TELEPHONE S C AND S T SOCIAL WELFARE ASSOCIATION
April 26, 2000
UNION OF INDIA Vs. CHARANJIT S GILL
April 24, 2000
UNION OF INDIA Vs. R S SHARMA
April 18, 2000
UNION OF INDIA Vs. K B RAJORIA
March 28, 2000
UNION OF INDIA Vs. P K LAMBODARAN NAIR
March 29, 2000
UNION OF INDIA Vs. RAM KISHAN
April 3, 2000
UNION OF INDIA Vs. ERA EDUCATIONAL TRUST
April 5, 2000
UNION OF INDIA Vs. REKHA MAJHI
April 6, 2000
UNION OF INDIA Vs. SUJATHA VEDACHALAM
April 7, 2000
UNION OF INDIA Vs. R P YADAV
May 10, 2000
UNION OF INDIA Vs. SHANKAR
May 4, 2000
UNION OF INDIA Vs. SONY INDIA LIMITED
July 21, 2000
UNION OF INDIA Vs. LT GEN RAJENDRA SINGH KADYAN
July 28, 2000
UNION OF INDIA Vs. NIRLON SYNTHETIC FIBERS AND CHEMICALS AND CO
July 19, 2000
UNION OF INDIA Vs. AFLON ENGINEERING CORPORATION
July 20, 2000
UNION OF INDIA Vs. KIRLOSKAR OIL ENGINEES LIMITED
July 20, 2000
UNION OF INDIA Vs. AVTAR SINGH
January 27, 2000
UNION OF INDIA Vs. AHARWA DEEN
January 31, 2000
UNION OF INDIA Vs. DHYAN SINGH
January 21, 2000
UNION OF INDIA Vs. H A KHAN
January 25, 2000
UNION OF INDIA Vs. SOLAR PESTICIDE PRIVATE LIMITED
February 4, 2000
UNION OF INDIA Vs. E I D PARRY INDIA LIMITED
February 1, 2000
UNION OF INDIA Vs. SUMITRA DEVI
January 31, 2000
UNION OF INDIA Vs. DUDH NATH PRASAD
January 4, 2000
UNION OF INDIA Vs. BALBIR SINGH
January 21, 2000
UNION OF INDIA Vs. IKRAM KHAN
January 13, 2000
UNION OF INDIA Vs. R SARANGAPANI
March 15, 2000
UNION OF INDIA Vs. HANUMAN PRASAD
March 6, 2000
UNION OF INDIA Vs. ALOK KUMAR DASS
March 6, 2000
UNION OF INDIA Vs. MANGAT
February 8, 2000
UNION OF INDIA Vs. GANESH DAS BHOJRAJ
February 22, 2000
UNION OF INDIA Vs. NAYYAR KHALIL
February 16, 2000
UNION PUBLIC SERVICE COMMISSION Vs. JAGANNATH MISHRA
November 9, 2000
UNITED BANK OF INDIA CALCUTTA Vs. ABHIJIT TEA CO PRIVATE LIMITED
September 5, 2000
UNITED CREDIT LIMITED CALCUTTA Vs. AGRO SALES INDIA
April 3, 2000
UNITED INDIA INSURANCE COMPANY LIMITED Vs. FANCY TRADERS
July 28, 2000
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAJENDRA SINGH
March 14, 2000
UNITED PHOSPHOROUS LTD. AND ANR. Vs. DIRECTOR GENERAL (SAFEGUARDS) AND ANR.
May 5, 2000
UNIVERSITY OF JAMMU Vs. SARFRAZ AHMED
July 28, 2000
UOI Vs. DEBIKA GUHA
April 28, 2000
USHA HARSHADKUMAR DALAL Vs. ORG SYSTEMS
January 6, 2000
UT CHANDIGARH Vs. AVTAR SINGH
November 16, 2000
UTKARSH PRINTERS Vs. PUNJAB NATIONAL BANK SAKET CIVIL LINES MEERUT U P
May 8, 2000
UTTAM SINGH DUGAL AND COMPANY LIMITED Vs. UNION BANK OF INDIA
August 8, 2000
V D ROY Vs. STATE OF KERALA
November 10, 2000
V H PATEL AND COMPANYMPANY Vs. HIRUBHAI HIMABHAI PATEL
April 18, 2000
V K SHARMA Vs. UNION OF INDIA
March 28, 2000
V M SALGAOCAR AND BROS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 10, 2000
V MAHIMA Vs. V MAHALINGAM
July 28, 2000
V MANGALESHWARI Vs. V BALAKRISHNA REDDY
April 13, 2000
V NARAYANASWAMY Vs. C P THIRUNAVUKKARASU
January 19, 2000
V O CORPORATION LIMITED Vs. HINDUSTAN VEG OILS CORPN LIMITED
April 10, 2000
V P AHUJA Vs. STATE OF PUNJAB
March 6, 2000
VADIVELU Vs. SUNDARAM
October 10, 2000
VAJJA SRINIVASU SRINU Vs. STATE OF ANDHRA PRADESH
September 4, 2000
VALIVALAM DESIKAR CHATRAM TRUST Vs. ASSISTANT COMMISSIONER LAND REFIRMS
January 18, 2000
VANEET JAIN Vs. JAGJIT SINGH
May 2, 2000
VANNATTANKANDY IBRAYI Vs. KUNHABDULLA HAJEE
December 13, 2000
VASA CHANDRASELHAR RAO Vs. PONNA SATYANARAYANA
May 5, 2000
VED PRAKASH AGARWAL Vs. CHAIRMAN U P STATE SUGAR CORPORATION LIMITED
August 16, 2000
VEERA HANUMAN RICE AND FLOUR MILL Vs. STATE BANK OF INDIA RAMCHANDRAPURAM A P
April 24, 2000
VENKATESH Vs. STATE OF KARNATAKA
April 28, 2000
VETERINARY COUNCIL OF INDIA Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
January 6, 2000
VIBHA PARTHASARATHI Vs. UNION OF INDIA
January 13, 2000
VICE CHAIRMAN KANPUR DEV AUTHORITY Vs. GIRJA SHANKAR MISRA
September 15, 2000
VICE CHANCELLOR UNIVERSITY OF HEALTH SCIENCES Vs. P S CHAITANYA
August 2, 2000
VICE CHANCELLOR UTKAL UNIVERSITY Vs. BABAJI CHARAN ROUT
August 8, 2000
VIDYA Vs. NAND RAM alias ASOOP RAM
August 9, 2000
VIDYAWATHI KAPOOR TRUST Vs. APPROPRIATE AUTHORITY
May 2, 2000
VIJAY AMBA DAS DIWARE Vs. BALKRISHNA WAMAN DANDE
March 31, 2000
VIJAY L MALHROTRA Vs. STATE OF UTTAR PRADESH
January 31, 2000
VIJAY PACKAGING SYSTEM LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE A P
February 18, 2000
VIJAYASINGH JEVANDAS KAPADIA Vs. GENERAL MANAGER MAHANAGAR TELEPHONE NIGAM
July 27, 2000
VIJRANT PARIHAR Vs. STATE OF JAMMU AND KASHMIR
September 6, 2000
VIKAS ADHIKARI PANCHAYAT SAMITI Vs. HIRA LAL
July 20, 2000
VIKASH SHARMA Vs. DG HEALTH SERVICES
January 11, 2000
VIMAL CHANDRA GROVER Vs. BANK OF INDIA
April 26, 2000
VINAYA KRISHNA SINHA Vs. UNION OF INDIA
April 27, 2000
VINESH PUNDIR Vs. STATE OF UTTAR PRADESH
April 20, 2000
VINOD KUMAR Vs. STATE OF UTTAR PRADESH
March 16, 2000
VINOD KUMAR AGARWAL Vs. RATAN DEVI
January 31, 2000
VIRENDRA Vs. STATE OF DELHI
November 7, 2000
VIRENDRA KUMAR SINGH Vs. STATE OF UTTAR PRADESH
July 21, 2000
VISHIN N KHANCHANDANI Vs. VIDYA LACHMANDAS KHANCHANDANI
August 16, 2000
VISHNU NAGNATH DESHMUKH Vs. STATE OF MAHARASHTRA
November 8, 2000
VISHNU TULSIDAS SIPAHIMALANI Vs. KANTA SURESH SIPAHIMALANI
February 4, 2000
VITOORI PRADEEP KUMAR Vs. KAISULA DHARMAIAH
April 3, 2000
VIVEK GOENKA Vs. Y R PATIL
January 13, 2000
VIVEK GUPTRISHI Vs. U P STATE OF BRIDGE CORPN LIMITED
September 28, 2000
VIVEK KUMAR Vs. STATE OF UTTAR PRADESH
January 4, 2000
VST INDUSTRIES LIMITED Vs. VST INDUSTRIES WORKERS UNION
December 7, 2000
VUYYURU RAMACHANDRA RAO Vs. STATE OF ANDHRA PRADESH
September 15, 2000
W.N. CHADHA Vs. CENTRAL BUREAU OF INVESTIGATION
September 11, 2000
WALLACE FLOUR MILLS COMPANY LIMITED Vs. MONTBLANC INVESTMENT PRIVATE LIMITED
January 10, 2000
WAZIR CHAND Vs. UNION OF INDIA
September 14, 2000
WEL COMNR EMPLYOEES ASSOCIATION BHOPAL Vs. UNION OF INDIA
January 27, 2000
WELFARE COMMISSIONER EMOLOYEES ASSOCIATION OF BHOPAL Vs. UNION OF INDIA
January 22, 2000
WELLINGTON ASSOCIATES LIMITED Vs. KIRIT MEHTA
April 4, 2000
WESTERN PRESS PRIVATE LIMITED MUMBAI Vs. CUSTODIAN
December 6, 2000
WESTON COMPONENTS LIMITED Vs. COMMISSIONER OF CUSTOMS NEW DELHI
January 4, 2000
WHIRLPOOL OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
February 1, 2000
WHIRLPOOL OF INDIA LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 8, 2000
WINE AGENCIES Vs. FINANCIAL COMMISSIONER REVENUE
January 20, 2000
WORLD TEL INC Vs. UNION OF INDIA
October 11, 2000
X Vs. HOSPITAL Z
February 7, 2000
XXTH CENTURY FINANCE CORPORATION LIMITED Vs. STATE OF MAHARASHTRA
May 9, 2000
Y CHANDRASEKHARA RAO Vs. SOUTH CENTRAL RAILWAY
January 31, 2000
Y RAMAMOHAN Vs. GAVERNMENT OF INDIA
September 13, 2000
YADALA VENKATA SUBBAMMA Vs. YADALLA CHINNA SUBBAIAH
November 29, 2000
YASHWANT KUMAR N BHAMBHANI Vs. UNIVERSITY OF DELHI
July 26, 2000
YUSUF KHAN ALIAS DILIP KUMAR Vs. MANOHAR JOSHI
February 25, 2000