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THE LAWS is a
complete Computerized Law System on Electronic Media, with excellent features, which
are beyond one's imagination. It's a complete Encyclopedia on Indian Laws, now with
Central and Local Acts; Rules, Regulations, Schemes, Orders etc., along with the
Judgments delivered by Hon'ble Supreme Court of India since 1950 and all High Courts
of India since their inception. THE LAWS is a user-friendly System, opening the
world of updated information, on Central and Local Acts, Rules, Regulations,etc.
and Judgments of Hon'ble Supreme Court of India, since 1950 and All India High Courts.
It's a value-added ready reckoner, which takes a step ahead over others, for any
one who deals in Laws.
The highly professionals and versatile edge of software, THE LAWS, ensures frontline
professionals and even corporate groups, Companies, Institutes, and various other
establishments, a support needed for any of the requirements.
Designed by Brilliance of Software and Law Professionals who has invested 10,
00,000 men days, churned their mind, to get Nectar out of it, for the Law professionals.
With a glimpse of it, you will feel desperate to buy it.
THE LAWS is just a beginning. A set of CDs and on line database is an integration
but in high tech way so as to search any matter from any point of operation. The
integration of Database is in user-friendly manner.
SUMMARISED FEATURES OF THE LAWS :
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All Central Acts both Existing and Repealed, along with relevant Rules, Regulations,
Schemes, Orders, Forms etc., duly updated.
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All Local acts of various State Governments with relevant Rules, Regulations, Schemes,
Orders, Forms etc, duly updated.
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Statement of Objects and Reasons.
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Supreme Court Judgements since 1950 with Full Text and Analysis Table.
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Judgments of All India High Courts with full Text and Analysis Table.
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A citation finder.
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Available on Set of CDs / DVD and ONLINE.
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Graphics User Interface Technology.
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Easiest method for moving around the database, within no time.
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Narrowing down the query with powerful search engines.
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A Bookmark facility for future reference.
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Printing facility as per user's requirement.
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Does not require Computer Knowledge.
- Forms related to various Act, Rules etc.
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